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Case Index
Title
Date
A. TRINATH DORA AND TWO ORS. Vs. STATE OF ORISSA
November 6, 1987
A.V. NARASIMHAM Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY AND OTHERS
February 9, 1987
ABANI CH BISWAL Vs. STATE OF ORISSA
September 4, 1987
ABDUL GAFFER Vs. STATE OF ORISSA
February 4, 1987
ABHIMANYU BEHERA Vs. STATE OF ORISSA
August 14, 1987
ABUL KALAM Vs. AKHTARI BIBI
July 31, 1987
ADIKANDA DAS Vs. STATE OF ORISSA
August 4, 1987
AJODHYA DEI Vs. BRAJAMOHAN DASH
March 31, 1987
ALI HUSEIN Vs. SALES TAX OFFICER CUTTACK I EAST CIRCLE
April 22, 1987
AMISHA NAGPAUL Vs. STATE
November 26, 1987
ANANTA CHARAN Vs. PALI DEI
November 11, 1987
ANIRUDHA Vs. AMARENDRA
March 18, 1987
ANIRUDHA DAS Vs. STATE OF ORISSA REPRESENTED THROUGH ITS SECRETARY IN EDUCATION AND YOUTH SERVICES DEPARTMENT
April 8, 1987
ANIRUDHA ROUT Vs. MANJUBALA ROUT
March 25, 1987
ANNUA Vs. STATE OF ORISSA
August 21, 1987
APARTI PRADHAN Vs. DHOBALI SAMANTARAY
March 25, 1987
APRATI SAHU Vs. STATE OF ORISSA AND ORS.
July 21, 1987
ARJUN SAHU Vs. STATE OF ORISSA
March 3, 1987
ARJUNA PARIDA Vs. BHASKAR CHANDRA SAHU
May 13, 1987
ASHOK KUMAR PANIGRAHI AND TWO ORS. Vs. STATE OF ORISSA AND ORS.
August 27, 1987
ASSISTANT PERSONNEL MANAGER (G) HINDUSTAN STEEL LTD. Vs. ELIAS MINZ AND ORS.
February 23, 1987
ATMAKURI RAMA RAO Vs. BUDANKAYALA SAYAMBABU
August 4, 1987
B AGARWALA Vs. SALES TAX OFFICER ASSESSMENT UNIT RAJGANGPUR
November 20, 1987
B. SRIRAMULU Vs. K.K. MURTI
July 3, 1987
BAHADAJHOLA REGULATED MARKET COMMITTEE Vs. BALUGAON GRAM PANCHAYAT AND ORS.
August 13, 1987
BAIKUNTHA KUMAR BHATIA Vs. ORISSA STATE ROAD TRANSPORT
April 9, 1987
BAIKUNTHANNATH MOHANTY Vs. STATE
August 24, 1987
BALARAM DAS Vs. HRUDARANJAN SATPATHY
November 25, 1987
BALARAM NAIK AND ORS. Vs. STATE OF ORISSA
January 19, 1987
BAMADEV PRADHAN Vs. STATE OF ORISSA
January 14, 1987
BAMAN PANDA Vs. DISTRICT COLLECTOR
March 18, 1987
BANABIHARI DEV Vs. ASSISTANT COMMISSIONER, HINDU RELIGIOUS ENDOWMENTS
April 30, 1987
BANWARILAL AGARWALA Vs. TAHASILDAR, ATHAMALLIK
March 25, 1987
BARUN CHANDRA MOHANTA Vs. THE STATE OF ORISSA AND ORS.
April 22, 1987
BASANTA KUMAR Vs. STATE
December 24, 1987
BASANTA KUMAR Vs. BAIDYA KUMAR
July 17, 1987
BASANTA KUMAR BISWAL Vs. DEPUTY REGISTRAR OF CO OPERATIVE
July 22, 1987
BASANTA KUMAR PRAHARAJ Vs. SOOT. JASODA DIBYA ALIAS SAHIMANI DIBYA
February 25, 1987
BASUDEV GOUDA Vs. NARSINGHA PATRA
August 6, 1987
BAULI SAHU AND ORS. Vs. BIDYADHAR SATPATHY AND ORS.
January 20, 1987
BENNETT COLEMAN AND COMPANY LTD. AND ORS. Vs. SRI JANAKI BALLAV PATNAIK AND ANR.
February 6, 1987
BEST AND CROMPTON ENGINEERING LTD Vs. SALES TAX OFFICER ROURKELA CIRCLE UDITNAGAR
February 18, 1987
BHABAGRAHI Vs. TRILOCHAN
September 16, 1987
BHAGABAN BEHERA Vs. DHIRAJ KUMAR SHIVJEE
November 17, 1987
BHAGABAT NATH Vs. STATE OF ORISSA
September 3, 1987
BHAGABAT PRASAD Vs. KALANJI
August 17, 1987
BHARAT KUMAR SEKHAR Vs. PRESIDING OFFICER LABOUR COURT
December 4, 1987
BHASALA SINGH Vs. STATE OF ORISSA
March 2, 1987
BHIMA KOTHA Vs. SARAT CHANDRA
January 27, 1987
BHIMA PANDA Vs. STATE OF ORISSA
July 15, 1987
BHIMSEN SUBUDHI Vs. STATE OF ORISSA
February 3, 1987
BHRAMARBAR BHOI Vs. SRIDHAR PRASAD SAMANTRAY
May 11, 1987
BIBIJAN Vs. DURGA BAI
October 12, 1987
BIDYADHAR GIRI Vs. UMAKANTA BEWA AND ORS.
December 18, 1987
BIDYADHAR MOHAPATRA Vs. DHOBA MAHARANA
February 5, 1987
BIJAY DAS ALIAS BIJAY KUMAR DAS AND ANR. Vs. STATE OF ORISSA
January 13, 1987
BIJAY KUMAR AGARWALLA AND ANR. Vs. RAMAKANTA DAS
July 27, 1987
BIJAYA AND CO Vs. STATE OF ORISSA
April 13, 1987
BIJAYALAXMI SAHU AND OTHER Vs. GANESH CH. CHOUDHURY AND ANOTHER
September 2, 1987
BIJINI ALIAS BIJAYA KUMAR PATTANAIK Vs. THE STATE OF ORISSA
January 13, 1987
BIKAR SINGH Vs. BADRI PRASAD
July 7, 1987
BIKRAMA @ BIKA PARIDA Vs. ADAR DEI
November 9, 1987
BIMANI METALS LIMITED Vs. STEEL AUTHORITY OF INDIA LIMITED. AND ORS.
January 13, 1987
BINATI MAHAKUD Vs. STATE OF ORISSA
March 4, 1987
BINJE MAJHI Vs. STATE OF ORISSA
March 2, 1987
BINOD KUMAR Vs. SATYABHAMA DEBI
July 1, 1987
BIPIN BEHARI NAYAK Vs. REGISTRAR OF COMPANIES
May 4, 1987
BIPINBEHARI Vs. ASOKA MARKETING LTD
November 11, 1987
BIRA MAJHI AND ORS. Vs. STATE OF ORISSA AND ORS.
April 16, 1987
BIRAT CHANDRA DOGRA Vs. CHANDRAMA BEHERA
April 3, 1987
BISWANATH KABI Vs. SUSAMA DEI
August 5, 1987
BLOCK DEVELOPMENT OFFICER Vs. BHIKARI BARIK
November 20, 1987
BOARD OF MANAGEMENT, ODAGAON WEAVERS CO-OPERATIVE, SOCIETY LTD. AND ANR. Vs. S.K. LALLA AND ORS.
April 15, 1987
BRAJA KISHORE Vs. M C SHYAMASUNDAR
August 31, 1987
BUILDERS UNION Vs. COMMISSIONER OF INCOME TAX
February 4, 1987
C I FOODS LIMITED Vs. STATE OF ORISSA
August 17, 1987
CENTRAL COALFIELDS LTD Vs. ASHOK TRANSPORT AGENCY
January 13, 1987
CENTRAL WAREHOUSING CORPN BERHAMPUR Vs. G CHOUDHURY AND SONS
December 24, 1987
CHAMPEI Vs. STATE OF ORISSA
January 21, 1987
CHANIRAM SAHU Vs. SAMARU NAG
October 6, 1987
CHENU KHORE Vs. STATE OF ORISSA
June 25, 1987
CHHATRIYA TRADING CO Vs. STATE OF ORISSA
January 29, 1987
CHINTAMANI MALLIK Vs. KHETRAMANI DIBYA
January 28, 1987
CHITARANJAN PATNAIK Vs. V. RATURAM REDDY
March 18, 1987
CHUNU @ CHUNURAM SAHOO Vs. STATE
April 2, 1987
COLLECTOR CUTTACK Vs. JAYASRI DEBI
December 3, 1987
COLLECTOR CUTTACK Vs. GOPAL CHANDRA
November 4, 1987
COMMISSIONER OF INCOME TAX Vs. NARAYAN DAS SATYARANJAN
February 12, 1987
DAITARI SUNA Vs. STATE OF ORISSA
February 24, 1987
DAMA MEHER Vs. CHAMPESWAR BENTKAR AND ORS.
March 18, 1987
DARO KAUR Vs. BHAGABATI PRASAD SHARMA
April 21, 1987
DEBADUTTA SINGH DEO Vs. BERHAMPUR UNIVERSITY
December 15, 1987
DEBAKI SWAIN Vs. EXECUTIVE ENGINEER ELECTRICAL
February 27, 1987
DEEPAK MEDICAL STORE Vs. STATE OF ORISSA
July 3, 1987
DHANIRAJ Vs. MANORAMA
November 11, 1987
DHRUBA CHARAN SAHU Vs. GENERAL MANAGER, EAST COAST BREWERIES
June 24, 1987
DHULAMANI BEHERA Vs. STATE OF ORISSA
September 7, 1987
DIGAMBAR SWAIN Vs. PRESIDING OFFICER LABOUR COURT
December 21, 1987
DINABANDHU MANDAL Vs. MAHENDRANATH MANDAL
April 21, 1987
DUSASAN ROUTRAY Vs. STATE OF ORISSA AND ORS.
April 30, 1987
EDEL CAST INDIA Vs. SALES TAX OFFICER
July 21, 1987
ELECON ENGINEERING CO LTD Vs. SALES TAX OFFICER IN-CHARGE OF CHECK GATE SOHELLA
October 20, 1987
EXECUTIVE ENGINEER NATIONAL HIGHWAY DIVISION BALASORE Vs. REGIONAL PROVIDENT FUND COMMIISSIONER BHUBANESWAR
August 31, 1987
EXECUTIVE ENGINEER, ORISSA STATE ELECTRICITY BOARD Vs. UNION OF INDIA
February 27, 1987
FAROOQ KHAN AND ANR. Vs. STATE OF ORISSA
January 15, 1987
FOREST UTILISATION OFFICER BIHAR RANCHI Vs. SALES TAX OFFICER ROURKELA CIRCLE
November 28, 1987
G KAMESWAR RAO Vs. STATE
January 9, 1987
GAJENDRA SWAIN Vs. BLOCK DEVELOPMENT OFFICER-CUM-ELECTION OFFICER AND ORS.
April 15, 1987
GANDHARBA BHOI Vs. STEEL AUTHORITY OF INDIA LTD
February 11, 1987
GANESH Vs. STATE OF ORISSA
July 17, 1987
GANGADHAR Vs. HONU
September 2, 1987
GARUDA SINGH Vs. DHANA BAI
February 25, 1987
GAVALA ANKAMMA Vs. GAVALA MAHALAXMI
December 4, 1987
GAYA BHAKTA Vs. STATE
September 11, 1987
GHANTASALA RAGHUNATH RAO Vs. GHANTASALA SAVITRI
August 13, 1987
GIRIA ALIAS GIRIDHARI NAIK (DEAD) AND AFTER HIM SASHI BEWA Vs. DINABANDHU MISHRA
January 23, 1987
GOLAK BEHARI BISWAL Vs. KARUNAKAR ROUT
May 6, 1987
GOLAKH MAHARANA Vs. STATE OF ORISSA AND ORS.
July 23, 1987
GOLAP NAIK Vs. STATE OF ORISSA
August 21, 1987
GOPA BEHERA Vs. FAKIR MOHAN BEHERA AND ORS.
August 26, 1987
GOPABANDHU Vs. TULASI
March 4, 1987
GOPAL SINGH Vs. NILAMANI PRADHAN
January 8, 1987
GOPINATH BALIARSINGH Vs. STATE
September 4, 1987
GOPINATH SWAIN AND ANR. Vs. STATE OF ORISSA
August 6, 1987
GORACHANDRA KHILLA ALIAS BARAGUDIA MALI Vs. STATE OF ORISSA
January 15, 1987
GOVIND PANIGRAHI Vs. TARKESWARI PANIGRAHI
July 23, 1987
GRANTHA MANDIR Vs. COMMISSIONER OF INCOME TAX
November 18, 1987
GREAVES COTTON AND CO LTD Vs. SALES TAX OFFICER
March 18, 1987
HARADHAN PUROHIT Vs. MAHADEV MOHAPATRA
September 4, 1987
HARAN BAGO Vs. STATE
August 25, 1987
HARI NAHAK Vs. BRUNDABAN DAS
June 23, 1987
HARI SAHU Vs. COMMISSIONER OF INCOME TAX
February 24, 1987
HARIHAR JENA Vs. BHAGABAT JENA
March 23, 1987
HEMARAJ SHARMA Vs. BANWARILAL BATHWAL
September 17, 1987
HERAM PATEL Vs. PARIKHITA PATEL AND ORS.
July 31, 1987
HINDUSTAN STEEL LTD Vs. C MALTHY
May 4, 1987
HIRALAL AGARWALA Vs. STATE OF ORISSA AND ORS.
March 10, 1987
INCOME TAX OFFICER Vs. MANMOHANLAL
December 2, 1987
INDA BEWA Vs. BHARMANANDA
August 4, 1987
INDIAN METALS AND FERRO ALLOYS LTD Vs. STATE OF ORISSA
July 6, 1987
INDRAMANI BHARATI Vs. BAIKUNTHA BHARATI
December 4, 1987
INDULAL NAUTAMLAL and CO Vs. COLLECTOR CENTRAL EXCISE and CUSTOMS
March 11, 1987
ISWAR MAHARANA AND SYED AHMED ALI Vs. STATE OF ORISSA AND ORS.
February 12, 1987
J.K. MAHAMMED Vs. STATE
September 11, 1987
JADUNATH DASH AND OTHERS Vs. STATE OF ORISSA AND ANOTHER
April 16, 1987
JAGADANANDA SAHANI Vs. STATE OF ORISSA
January 13, 1987
JAGANNATH MAHAPRABHU REPRESENTED THROUGH MAHANTA SRINIVAS RAMANUJ DAS GURU Vs. BIDYUT SAHOO
August 3, 1987
JAGANNATH MISHRA Vs. BISHNU CHARAN PANIGRAHI
July 9, 1987
JAGANNATH SAHU Vs. REGIONAL PROVIDENT FUNDS COMMISSIONER BHUBANESWAR
December 16, 1987
JAIDURGA INDUSTRIES JEYPORE Vs. UNION BANK OF INDIA
March 17, 1987
JANARDAN SAMAL Vs. ORISSA STATE CIVIL SUPPLIES CORPORATION LTD.
July 9, 1987
JAYANARAYAN KEDARNATH Vs. SALES TAX OFFICER CUTTACK I WEST CIRCLE
September 24, 1987
JEMAMANI DAS Vs. UMESH CHANDRA
September 3, 1987
JUDHISTIR SUBUDHI Vs. BALAJI FINANCIAL FUND
March 13, 1987
JURIA SAHU Vs. DAMO BHUYAN
May 6, 1987
K P RAO Vs. T LAKSHMANAMURTY
September 1, 1987
KAIBALYA MAHAKUD Vs. STATE OF ORISSA
June 6, 1987
KAILAS CHANDRA SINGH AND ANR. Vs. STATE OF ORISSA
August 4, 1987
KAILASH CHANDRA MISRA Vs. THE EXECUTIVE ENGINEER, ELECTRICAL DIVISION AND ORS.
November 6, 1987
KALINGA TUBES LIMITED Vs. COMMISSIONER OF INCOME TAX
May 13, 1987
KALIRAM RAMKUMAR Vs. SALES TAX OFFICER KALAHANDI
April 16, 1987
KAMALA Vs. SASADHAR
July 17, 1987
KAMALA KANTA Vs. O S BOARD OF HOMEOPATHIC MEDICINE BHUBANESWAR
August 21, 1987
KAMALA KANTA PANDEY Vs. STATE
September 14, 1987
KAMINI Vs. BALAJI
November 27, 1987
KARPURA SENAPATI Vs. STATE
October 28, 1987
KATIRAM BEHERA AND ORS. Vs. STATE OF ORISSA
December 16, 1987
KELA GOUDA Vs. KRISHNA PANIGRAHI
March 13, 1987
KELU PALEI Vs. REVENUE DIVISIONAL COMMISSIONER CENTRAL DIVISION AND ORS.
February 18, 1987
KESHAB CHARAN PARIDA Vs. DIGAMBAR DAS
July 9, 1987
KHALLI DALAI Vs. STATE
July 9, 1987
KHARA LOCHA Vs. STATE OF ORISSA
June 24, 1987
KINTALI CHINA JAGANADHAM Vs. K LAXMI NAIDU
August 3, 1987
KIRTAN BEHARI Vs. COLLECTOR BALASORE
April 30, 1987
KISHORE CHANDRA JAGADEV RAY Vs. PURI MUNICIPALITY AND ANR.
April 24, 1987
KONARK STEEL INDUSTRIES Vs. SALES TAX OFFICER
July 24, 1987
KONARK STEEL INDUSTRIES P LTD Vs. SALES TAX OFFICER
September 11, 1987
KRUSHNA CHANDRA PATNAIK Vs. STATE OF ORISSA
July 10, 1987
KSHEM CHAND AGARWALLA Vs. SALES TAX OFFICER ASSESSMENT UNIT RAIRANGPUR
November 3, 1987
KUMARI SAUDAMINI Vs. B. ARNAPURNA BEBERANI
March 17, 1987
KUMUD CHANDRA SINGH DEO Vs. STATE OF ORISSA REPRESENTED BY THE SECRETARY, FINANCE DEPARTMENT AND ORS.
January 22, 1987
KUNJA BIHARI PARIDA Vs. SRI NARAYANI THAKURANI AND ORS.
January 8, 1987
LADU KISHORE ACHARYA Vs. STATE OF ORISSA
March 5, 1987
LAKHAN MAJHI Vs. STATE OF ORISSA
March 4, 1987
LAND ACQUISITION OFFICER Vs. BAKULI CHARAN SAHU ETC.
November 11, 1987
LAVJI JIVRAJ Vs. STATE OF ORISSA
August 19, 1987
LOKANATH Vs. STATE OF ORISSA
September 3, 1987
M M P F DEVELOPMENT CO OP SOCY DHANKANAL Vs. STATE
March 11, 1987
MADAN MOHAN BEHERA Vs. STATE
October 14, 1987
MADAN MOHAN RAJGURU Vs. ORISSA STATE FINANCIAL CORPORATION AND ANR.
January 9, 1987
MADHABANANDA RAY Vs. SPENCER AND CO LTD
May 1, 1987
MADHU SUDAN PATNAIK Vs. STATE
September 14, 1987
MADHUSUDAN CHEMEL Vs. RAMAMANI MISRA AND OTHERS
March 25, 1987
MAHADEB PATI Vs. GELI DEI
October 26, 1987
MAHANI MOHAN LAHA Vs. STATE
April 2, 1987
MAHENDRANATH Vs. PURNANANDA
September 3, 1987
MAHOMMED ZARIFF Vs. SK ZINAULLAH
August 4, 1987
MALATI Vs. KRUTIBAS
November 9, 1987
MANAGING COMMITTEE BAPTIST CHURCH M E SCHOOL Vs. STATE
December 22, 1987
MANAGING DIRECTOR O R T CO LTD Vs. S RAMA MOHAN RAO
March 23, 1987
MANDANGI KRUSA Vs. STATE OF ORISSA
August 4, 1987
MANGE JOJO Vs. STATE OF ORISSA
August 10, 1987
MANGULU PIRAI Vs. PRAFULLA KUMAR SINGH
July 31, 1987
MANNU NEHERA Vs. STATE OF ORISSA
August 4, 1987
MARDA HO Vs. STATE OF ORISSA
January 27, 1987
MAYADHAR BHUYAN Vs. GAJENDRA SATPATHY
June 30, 1987
MD JAKIR Vs. MURARILAL
July 29, 1987
MESSRS. ORIENT PAPER AND INDUSTRIES LTD. AND ANR. Vs. ELECTRICAL INSPECTOR AND ANR.
January 28, 1987
MINA KUMAR DEI Vs. SAHADEB MALLIK
July 17, 1987
MISHRA ZARDA TRADERS Vs. STATE OF ORISSA
January 28, 1987
MISRA AGENCIES Vs. STATE
December 23, 1987
MITTAL RICE MILL PVT. LTD. AND ORS. Vs. BARGARH REGULATED MARKET COMMITTEE AND ORS.
March 2, 1987
MOHAVIR PRASAD JAIN Vs. STATE OF ORISSA
March 6, 1987
MOTWANI AND COMPANY Vs. COMMISSIONER OF INCOME TAX
July 7, 1987
MST. KUNTALA DEI AND ANR. Vs. NABIN CHANDRA PRADHAN AND ORS.
April 17, 1987
MUKTESWAR MAHADEV AND JAYACHANDI THAKURANI BIJE DIBA Vs. MAHESWAR SAHU AND ORS.
June 30, 1987
MUNICIPAL COUNCIL Vs. BHABAGRAHI SINGH
May 13, 1987
NABAGHAN Vs. BRUNDABAN
September 15, 1987
NARAHARI BEHERA Vs. STATE OF ORISSA
June 22, 1987
NARAYAN SAHU Vs. VICE CHANCELLOR UTKAL UNIVERSITY
July 22, 1987
NARENDRA DAS AND 4 ORS. Vs. STATE OF ORISSA
February 5, 1987
NATIONAL INSURANCE CO LTD Vs. DURDADSHYA KUMAR
August 31, 1987
NATIONAL INSURANCE CO LTD Vs. ACHUTANANDA SAHU
November 27, 1987
NATIONAL INSURANCE COMPANY Vs. BHRAMAR ROUT
February 12, 1987
NAUGAPU CHINSYA Vs. BHAGABAN SAHOO
August 14, 1987
NEW INDIA ASSURANCE CO LTD Vs. SULOCHANA SAHU
July 27, 1987
NEW INDIA ASSURANCE CO LTD Vs. SANATAN NAYAK
November 17, 1987
NEW INDIA ASSURANCE CO LTD Vs. SANKAR BEHERA
September 1, 1987
NEW INDIA ASSURANCE CO. LTD. Vs. HAVAJI PREM KUMARI AND ORS.
March 19, 1987
NEW INDIA INSURANCE COMPANY LTD Vs. WHOLESALE CO OPERATIVE STORES
April 10, 1987
NIRANJAN SETHI Vs. STATE
December 24, 1987
NRUSINGHA CHARAN Vs. STATE BANK OF INDIA DHENKANAL
November 3, 1987
ORIENT PAPER MILLS SRAMIK CONGRESS Vs. STATE OF ORISSA
May 8, 1987
ORIENT PAPER MILLS SRAMIK CONGRESS BRAJAJNAGAR Vs. VICE PRESIDENT ORIENT PAPER MILLS BRAJARAJNAGAR
December 16, 1987
ORIENTAL FIRE AND GENERAL Vs. SANATAN PRADHAN
November 13, 1987
ORIENTAL FIRE AND GENERAL Vs. REKHEI SAHU
July 10, 1987
ORIENTAL INSURANCE COMPANY LTD Vs. UMA CHARAN BISOY
November 21, 1987
ORISSA FOREST CORPORATION LTD. Vs. PRESIDING OFFICER, LABOUR COURT
April 9, 1987
ORISSA INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 21, 1987
ORISSA OIL INDUSTRIES LTD Vs. STATE OF ORISSA
November 28, 1987
ORISSA ROAD TRANSPORT CO LTD Vs. LOKNATH PATRA
November 15, 1987
ORISSA ROAD TRANSPORT COMPANY LTD Vs. LOKANATH PATRA
September 15, 1987
P MAHARAJAN Vs. C K SAROJINI
August 11, 1987
PALDESETTI LAKSHMAN RAO Vs. STATE OF ORISSA
August 29, 1987
PARAMANANDA JENA Vs. STATE
May 4, 1987
PARAMHANS TRADERS Vs. COLLECTOR CUTTACK
March 23, 1987
PATARLA BASAVA RAJU DESIBEHERA Vs. V. DURGA PRASAD RAO
May 7, 1987
PIRAMAL AGARWALLA Vs. COMMISSIONER OF INCOME TAX
November 28, 1987
PITABASH Vs. ORISSA STATE FINANCIAL CORPN
August 4, 1987
PITAMBAR SUNANI Vs. RUPA DOMB
April 10, 1987
POLAKI BUCHI BABU Vs. COMMISSIONER OF GIFT TAX
January 20, 1987
PRADIP KUMAR MAHARATHI Vs. STATE OF ORISSA
January 28, 1987
PRAFULLA CHANDRA CHOUDHURY Vs. PRAVAKAR SAHU
August 14, 1987
PRATAP CHANDRA TRIYA Vs. STATE
July 22, 1987
PRATAP KISHORE MISRA Vs. STATE
August 21, 1987
PRATAP ROUT Vs. STATE OF ORISSA
January 30, 1987
PREM RATAN MAL Vs. JOURNAL SINGH
October 26, 1987
PREMA CHANDA Vs. PRAFULLA KUMAR
April 23, 1987
PUNI BEWA AND ORS. Vs. BIJAYA KUMAR MOHAPATRA AND ANR.
February 10, 1987
PURI FISH MERCHANTS ASSOCIATION Vs. PURI MUNICIPAL COUNCIL
December 23, 1987
PURNA CHANDRA Vs. STATE OF ORISSA
July 9, 1987
PURNA CHANDRA BISWAL Vs. BRINDABAN BISWAL
August 26, 1987
PURNA CHANDRA SAHU AND ORS. Vs. GANGADBAR SAHU
February 11, 1987
R K PATNAIK Vs. STATE OF ORISSA
January 20, 1987
R.S.P. PATTNAIK Vs. THE STATE OF ORISSA AND ANOTHER
April 9, 1987
RABI MUNDA Vs. STATE OF ORISSA
January 15, 1987
RABINARAYAN PRUSTY Vs. SADASIVA ROUT
July 22, 1987
RADHAMADHAB DEV BIJE ARADIAPADADEITY REPRESENTED THROUGH MANAGING TRUSTEE SRI NANDAKISHORE MOHAPATRA Vs. LAND ACQUISITION OFFICER
August 6, 1987
RADHASHYAM MOHANTY Vs. NARAYAN CHANDRA NATH
March 25, 1987
RADHIKA BEWA AND RADHA DEI AND ORS. Vs. PANCHANAN SAHU AND ORS.
July 20, 1987
RAI BEWA Vs. BINAYA KUMAR JAIN
March 26, 1987
RAJA MOHAPATRA Vs. BOARD OF SECONDARY EDUCATION
September 25, 1987
RAM CHANDRA MOHAPATRA Vs. LABANI DEI
August 4, 1987
RAM DAS Vs. UNION OF INDIA
March 6, 1987
RAM KRISHNA PATRO Vs. DIVISIONAL MANAGER, ORISSA FOREST CORPORATION LTD.
June 22, 1987
RAMA Vs. STATE
March 24, 1987
RAMA CHANDRA DAS Vs. STATE OF ORISSA
December 22, 1987
RAMA CHANDRA DORA Vs. STATE OF ORISSA
March 19, 1987
RAMA CHANDRA JENA Vs. MURALIDHAR ONJHA
May 15, 1987
RAMACHANDRA DAS Vs. BENUDHAR DAS AND ORS.
October 16, 1987
RAMACHANDRA SAHU (DEAD) AND AFTER HIM DAMUNI SAHUANI AND ORS. Vs. SUDARSAN DOMB
August 4, 1987
RAMANARAYAN SAHOO Vs. STATE OF ORISSA
September 3, 1987
RATNA PRADHAN Vs. ABHI PRADHAN
January 12, 1987
RATNAKAR SAHU Vs. STATE OF ORISSA
September 2, 1987
RATNAMANI MANDAL AND ORS. Vs. DANIEL MANDAL AND ORS.
May 4, 1987
REBA DEI Vs. RUSI SETHI
July 21, 1987
REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION Vs. SATYABADI PRESS
January 6, 1987
RUDRAPANKI DHURJATI DEVARA ALIAS DHURJATI DEVARA Vs. RAMA CHANDRA SUBUDHI
December 16, 1987
RUSHI MAHAKUR Vs. DIBYA SHANKAR
July 3, 1987
RUSI KUMAR SAHU AND ORS. Vs. SRI RASA ALIAS RAHAS BEHARI THAKURA AND ORS.
April 23, 1987
SADHU CHARAN DAS Vs. SRI RAGHABA MALLIK
February 25, 1987
SAHARA BEGUM Vs. BOARD OF SECONDARY EDUCATION
December 22, 1987
SAHAZABIBI ALIAS SAHIDABIBI Vs. KUNWAR BAG
February 13, 1987
SALIL KUMAR Vs. STATE
December 22, 1987
SAMALESWARI STORE Vs. STATE OF ORISSA
September 2, 1987
SAMBALPUR ROLLING AND FLOUR MILL PRIVATE LIMITED Vs. INCOME TAX OFFICER
December 8, 1987
SAMBARA MUNDA Vs. STATE
November 12, 1987
SAMBARU GOUDA Vs. MAKUNDA NADKANI ALIAS MUKA
May 5, 1987
SANATAN DASH Vs. DAMBARUDHAR PANDA
August 25, 1987
SANJAY KUMAR SINGH Vs. KESHARI DEVI AND ORS.
September 4, 1987
SANKAR PRADHAN Vs. BANARASI BAI AND ORS.
January 27, 1987
SANTILATA BASTIA Vs. HEMANTA KUMAR MOHANTY
August 4, 1987
SAPNESWAR DEHURI Vs. STATE OF ORISSA
July 20, 1987
SARAT KUMAR Vs. SABITA MISRA
January 9, 1987
SARAT PADHI Vs. STATE
December 23, 1987
SAROJINI Vs. UNION OF INDIA
September 4, 1987
SASHIKANT AND CO Vs. STATE OF ORISSA
September 2, 1987
SASI BEWA Vs. EXECUTIVE ENGINEER
August 7, 1987
SATYANARAYAN KASANANI Vs. STATE OF ORISSA
May 2, 1987
SAUDAGAR NAYAK Vs. STATE OF ORISSA
September 2, 1987
SECRETARY TO GOVERNMENT OF ORISSA FINANCE DEPARTMENT Vs. STRAW PRODUCTS LIMITED
April 27, 1987
SHANKAR SINGH Vs. HINDUSTAN CONSTRUCTION CO. LTD. AND OTHERS
November 16, 1987
SHREE DURGA OIL MILLS Vs. SALES TAX OFFICER
September 15, 1987
SHREE DURGA OIL MILLS Vs. SALES TAX OFFICER
October 28, 1987
SHREE RAM DADKA Vs. STATE OF ORISSA
August 19, 1987
SHREERAM CHANDRA DASH Vs. CHANCELLOR UTKAL UNIVERSITY
October 16, 1987
SHRI HAREKRUSHNA TUNG Vs. STATE OF ORISSA AND ANR.
April 6, 1987
SHYAM PATRO Vs. STATE
January 22, 1987
SINA GOCHHAYAT Vs. STATE OF ORISSA
June 25, 1987
SINGAL TRADING CO Vs. STATE OF ORISSA
August 29, 1987
SISINTI HARIBANDHU Vs. STATE
February 4, 1987
SITARAM AGARWALLA Vs. STATE OF ORISSA
February 11, 1987
SITARAM SIDHAR Vs. HARIRAM SHARMA
April 28, 1987
SK. DORA AND TWO ORS. Vs. STATE OF ORISSA
November 6, 1987
SK. MANJOO ALIAS SK. MANJAR ALI AND ORS. Vs. KHETRAMOHAN SAHOO AND ORS.
March 25, 1987
SMT. RENUKA PADHI Vs. CHIEF JUDICIAL MAGISTRATE AND ORS.
March 27, 1987
SRI. BANAMALI BEHERA Vs. STATE OF ORISSA
September 8, 1987
SRIDHAR BINDHANI Vs. STATE OF ORISSA
September 26, 1987
STATE Vs. REBATI TIWARI
February 24, 1987
STATE OF ORISSA Vs. ORISSA SMALL INDUSTRIES CORPORATION
February 28, 1987
STATE OF ORISSA Vs. MINERAL AND METALS TRADING CORPORATION OF INDIA LTD
February 4, 1987
STATE OF ORISSA Vs. BHIKARI CHATAN PATNAIK
January 13, 1987
STATE OF ORISSA Vs. KRUSHNA CHANDRA SAHU
January 15, 1987
STATE OF ORISSA Vs. GANDU PRADHAN
January 14, 1987
STATE OF ORISSA Vs. DILLIP KUMAR CHAND
January 27, 1987
STATE OF ORISSA Vs. GHANASHYAM MOHANTY
January 20, 1987
STATE OF ORISSA Vs. SHIV PRASAD ASHOK KUMAR
April 24, 1987
STATE OF ORISSA Vs. PUMA ROUT
March 17, 1987
STATE OF ORISSA Vs. NALINI KUMARI
March 24, 1987
STATE OF ORISSA Vs. G NARRAYAN MURTY
March 5, 1987
STATE OF ORISSA Vs. RAMNARAYAN SITARAM
August 29, 1987
STATE OF ORISSA Vs. PREMALATA MOHANTY
August 3, 1987
STATE OF ORISSA Vs. BHAWANI BHANDAR
July 6, 1987
STATE OF ORISSA Vs. CAPITAL WATCH AND RADIO EMPORIUM
July 8, 1987
STATE OF ORISSA Vs. FANCY MOTORS ACCESSORIES AGENCY
November 9, 1987
STATE OF ORISSA Vs. ORISSA CEMENT LIMITED
December 2, 1987
STATE OF ORISSA Vs. JAGADAMBA FLOUR AND DAL MILLS
September 17, 1987
STATE OF ORISSA Vs. KARAMCHAND THAPAR AND BROS PVT LTD
September 18, 1987
STATE OF ORISSA Vs. B D PATNAIK
September 25, 1987
STATE OF ORISSA Vs. GANGADHAR PARIDA
August 26, 1987
STATE OF ORISSA Vs. JAGANNATH PRASAD AND S.B.BHADUDI
April 20, 1987
STEEL AUTHORITY OF INDIA LIMITED Vs. STATE OF ORISSA
January 14, 1987
SUBASH BASTIA Vs. BHAGABAT BASTIA
July 7, 1987
SUBASH CHANDRA SATPATHY Vs. STATE OF ORISSA
September 2, 1987
SUDAM CHANDRA DEY Vs. NARESH CHANDRA DEY & ANR.
March 10, 1987
SUDHIR SOLEMON SAHOO Vs. ORISSA STATE ELECTRICITY BOARD
September 11, 1987
SUKADEV SINGH Vs. STATE
August 18, 1987
SUKADEVA PRADHAN AND ANR. Vs. CHAKRADHAR SAMANTARAY
January 15, 1987
SUKANTA CHANDRA SAHOO Vs. JAYAKRUSHNA ROUTRAY
November 20, 1987
SUKCHAND HARIJAN Vs. STATE OF ORISSA
August 21, 1987
SURENDRA CHANDRA Vs. LAXMINARAYAN
November 17, 1987
SURESH CHANDRA SWAIN Vs. STATE OF ORISSA
October 12, 1987
SUSHIL KUMAR PATNAIK Vs. STATE OF ORISSA REPRESENTED THROUGH THE SECRETARY, HOME DEPARTMENT AND ANR.
July 31, 1987
T SUSILA PATRA Vs. STATE OF ORISSA
January 22, 1987
THE ORISSA ROAD TRANSPORT COMPANY LIMITED Vs. STATE TRANSPORT AUTHORITY AND ORS.
January 20, 1987
UDAYANATH DAS AND ANR. Vs. MADAN BARAD
September 11, 1987
UDAYANATH DAS AND ANR. Vs. CHINTAMONI RAUT AND
July 24, 1987
UDHAM SINGH Vs. COMMISSIONER OF INCOME TAX
September 25, 1987
ULLAS SAHU Vs. DIST MAGISTRATE CUTTACK
July 13, 1987
UNION OF INDIA Vs. ASHOK KUMAR RASIKLAL
May 12, 1987
UNION OF INDIA Vs. B D JHUNJHUNWALA
May 14, 1987
UNION OF INDIA Vs. JUGAL KISHORE
March 31, 1987
UTKAL MACHINERY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1987
VOONA SAMBA MURTY Vs. SASANAPURI PENTYYA
January 9, 1987