Case Index

Title
Date
MADHUSUDAN MAHULI Vs. LAMBHU INDIRA BAI
April 14, 1987
A AND G ENGG C W SOCY Vs. GOVT OF A P
March 17, 1987
A CHINA SUBBARAYUDU Vs. COMMISSIONER OF INCOME TAX
November 11, 1987
A JANARDHAN REDDY Vs. MANSING
October 13, 1987
A P S E BOARD Vs. SARATHI ENGINEERING CORPN
April 22, 1987
A P VILLAGE OFFICERS ASSOCN Vs. GOVT OF A P
November 27, 1987
A PUSA LAL Vs. COMMISSIONER OF INCOME TAX
March 22, 1987
A S SARMA Vs. UNION OF INDIA
January 19, 1987
A S SATYANANDAM Vs. USHA DEVI
January 1, 1987
A S V NARASIMHA RAO Vs. DISTRICT JUDGE VISAKHAPATNAM
December 15, 1987
A V N JAGGA ROW Vs. COMMISSIONER OF INCOME TAX
March 3, 1987
A VENKATA RAO Vs. N SATYANARAYANA
September 21, 1987
A. DEVENDRA BABU AND ORS. Vs. REGIONAL TRANSPORT AUTHORITY KRISHNA AND ORS.
June 8, 1987
A.P. HANDLOOM WEAVERS CO Vs. E.S.I. CORPORATION
September 10, 1987
A.T.V.S. PRASAD Vs. UNITED INDIA INSURANCE CO. LTD
September 10, 1987
ABDUL AJEEJU Vs. L SOMULU
November 26, 1987
ABDUL ALEEM Vs. SENIOR REGIONAL MANAGER FCI
August 18, 1987
ABDUL NABI Vs. BENDAKAYALA ABDUL KARIM
July 24, 1987
ADARSH FOUNDRIES Vs. COMMISSIONER OF COMMERCIAL TAXES ANDHRA PRADESH HYDERABAD
June 18, 1987
AGRICULTURAL MARKET COMMITTEE Vs. GOLDEN TOBACCO COMPANY LTD
November 6, 1987
AIZAZ KALEEM AND ANOTHER Vs. GOVT. OF A.P. AND OTHERS
July 22, 1987
AKULA GNANESWAR AND B NARASINGA RAO Vs. CONTROLLER OF ESTATE DUTY
October 13, 1987
AMEENA BEE Vs. RAGHAVAIAH
January 19, 1987
AMRUTHAPPA Vs. ABDUL RASOOL
April 15, 1987
ANAM VENKATA KRISHNA REDDY Vs. COMMISSIONER OF INCOME TAX
November 12, 1987
ANAND COMMERCIAL AGENCIES Vs. COMMERCIAL TAX OFFICER VI CIRCLE HYDERABAD
September 25, 1987
ANDAL AND COMPANY Vs. STATE OF ANDHRA PRADESH
April 23, 1987
ANDHRA CEMENT COMPANY LIMITED Vs. REGIONAL PROVIDENT FUND COMMISSIONER HYDERABAD
September 8, 1987
ANDHRA KESARI EDUCATIONAL SOCIETY AND Vs. STATE OF ANDHRA PRADESH
October 8, 1987
ANDHRA PRADESH HANDLOOM WEAVERS CO OPRATIVE SOCIETY LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION HYDERABAD
August 27, 1987
ANDHRA PRADESH PAPER MILLS LTD Vs. UNION OF INDIA
June 15, 1987
ANDHRA PRADESH STATE ELECTRICITY BOARD HYDERABAD Vs. SARATHI ENGINEERING CORPORATION
April 22, 1987
ANDHRA PRADESH STATE ROAD Vs. RAMIREDDI THIRUPAL REDDY
August 7, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
June 3, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. CH S RAJA
June 26, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S T A TRIBUNAL
July 13, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. D CH SATYANARAYANA RAJU
February 6, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAMANAIAH
September 23, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. RAJENDRA NAIDU
August 21, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. DAYANAND NAIDU
August 21, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. S V PERUMAL CHETTY
November 10, 1987
ANDHRA PROVINCIAL VILLAGE OFFICERS ASSOCIATION Vs. GOVERNMENT OF ANDHRA PRADESH
November 27, 1987
ANDHRA SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 20, 1987
ANDHRA SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
ANITHA SINGH Vs. T DINESH KUMAR SINGH
April 8, 1987
ANNAPURNA BUILDERS HYDERABAD Vs. MUNICIPAL CORPORATION OF HYDERABAD
March 13, 1987
ARMOOR CO OPERATIVE MARKETING SOCIETY Vs. COMMISSIONER OF INCOME TAX
February 10, 1987
ASHOK BISCUIT WORKS Vs. INCOME TAX OFFICER HYDERABAD
March 19, 1987
ASSISTANT COLLECTOR OF CENTRAL EXCISE RAJAHMUNDRY Vs. DUNCANS AGRO INDUSTRIES LIMITED
January 1, 1987
ASSTT COLLECTOR OF C E Vs. BAIJJALA SHIVALINGA
October 29, 1987
AYITI PEDDA GANGARAM Vs. ADAMULA JANARDHANA REDDY
March 5, 1987
B ANKI REDDY Vs. STATE OF ANDHRA PRADESH
April 24, 1987
B CHANDRA REDDY DIED Vs. PULLAMA
June 22, 1987
B E SESHACHARYULU Vs. COMMISSIONER
August 17, 1987
B ESWARAMMA Vs. A APPU RAO
October 28, 1987
B ESWARAMMA Vs. A APPA RAO
November 28, 1987
B KISHANLA L Vs. SUKHDEV PRASAD
March 10, 1987
B PURUSHOTHAM REDDY Vs. N SRINIVASULU REDDY
December 4, 1987
B S V HANUMANTHA RAO Vs. DEPUTY REGISTRAR OF TRADE UNIONS AND DEPUTY COMMISSIONER OF LABOUR
June 10, 1987
B SAMBAMUITHY Vs. TAHSILDAR
August 18, 1987
B SANTHAMMA Vs. B K KOTI REDDY
July 16, 1987
B SREENIVASULU Vs. GOVERNMENT OF ANDHRA PRADESH
December 10, 1987
B SUBBA RAO Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX
March 11, 1987
B SUSHEELAMMA Vs. L HEERALAL
January 20, 1987
B.S.V. HANUMANTHA RAO AND ANR. Vs. DEPUTY REGISTRAR OF TRADE UNIONS AND DEPUTY COMMISSIONER OF LABOUR ANS ORS.
June 20, 1987
BAFNA BROTHERS Vs. COMMISSIONER OF INCOME TAX
March 9, 1987
BAKKAMMA AND OTHERS Vs. GENERAL MANAGER, A.P.S.R.T.C.
November 4, 1987
BALABHADRA SEETHARATANAM Vs. COMMISSIONER OF INCOME TAX
March 26, 1987
BALAJI BOILED RICE MILL Vs. COMMERCIAL TAX OFFICER KHAMMAM
November 18, 1987
BALIMENI RAMDAS Vs. AURTHORITY UNDER MINIMUM WAGES ACT GUNTUR REGION GUNTUR
February 17, 1987
BARIUM CHEMICALS LIMITED Vs. GOVERNMENT OF INDIA
February 6, 1987
BARIUM CHEMICALS LTD Vs. UNION OF INDIA
December 4, 1987
BATCHU VENKATARAMANAIAH AND CO Vs. STATE OF ANDHRA PRADESH
February 24, 1987
BEGUM BAI Vs. WASHED KHAN AND OTHERS
September 11, 1987
BHAGWAN DAS Vs. STATE
July 14, 1987
BHAGWANDAS Vs. MOHAMMAD ARIF
July 20, 1987
BHARAT HEAVY PLATES AND VESSELS LIMITED Vs. SREERAMACHANDRA MURTHY
December 28, 1987
BHARAT LITHO PRESS Vs. STATE OF ANDHRA PRADESH
April 13, 1987
BHARAT LITHO PRESS Vs. STATE OF ANDHRA PRADESH
April 14, 1987
BHAVANI RICE MILL PRAKASH Vs. DISTRICT COLLECTOR, PRAKASH AND ORS.
December 7, 1987
BHLMAVARAPU VENKATA REDDY Vs. BHIMAVARAPU AMMIREDDY
February 25, 1987
BHOGESHWARA CEMENT and MINERAL INDUSTRIES Vs. GOVERNMENT OF ANDHRA PRADESH
November 6, 1987
BHOOPATHI GOWRI SBANKAR Vs. NATHMAL HARIKISHAN
July 18, 1987
BUYWELL CORPORATION Vs. MAHADEVMAL S O LATE MULCHAND
December 30, 1987
C PULLA REDDY Vs. M NAGAMMA
April 15, 1987
C RAGHAVA REDDY Vs. SUPERINTENDING ENGINEER IRRIGATION CIRCLE NIZAMABAD
February 20, 1987
C VENKATA RAO Vs. B B G SHARMA
January 19, 1987
CH B RAJENDRA PRASAD Vs. DISTRICT COLLECTOR EAST GODAVARI KAKINADA
September 24, 1987
CHALAMANI NARASA REDDY Vs. COLLECTOR OUGOLE
September 3, 1987
CHALLAPALLI SUGARS LIMITED Vs. UNION OF INDIA
January 1, 1987
CHANDRAMMA Vs. STATE BANK OF HYDERABAD
September 2, 1987
CHAPPA TIRUPATHINAIDU Vs. EXCISE SUPERINTENDENT VIZIANAGARAM
February 10, 1987
CHENNA JAGADEESWAR Vs. STATE OF ANDHRA PRADESH
April 16, 1987
CHERRIPI REDDY PULLA REDDY Vs. MAMIDI NAGAMMA
April 15, 1987
CHINTAPARTHI VENKATARAMANA REDDY Vs. NALLAM RAJAMNIA
February 24, 1987
CHIRUMAMILLA UJJAWALA Vs. COLLECTOR KRISHNA
February 16, 1987
CHODE SURYA RAO Vs. WEST GODAVARI
October 12, 1987
CHUNDURU PRABHU RAJARAO AND OTHERS Vs. CHUNDRU TIRUPATAMMA AND OTHERS
August 5, 1987
COMMERCIAL TAX OFFICER TANUKU CIRCLE TANUKU FOODS FATS AND FERTILIZERS LIMITED Vs. COMMERCIAL TAX OFFICER TADEPALLIGUDEM
September 15, 1987
COMMISSIONER OF GIFT TAX Vs. BANDI SUBBA RAO
February 24, 1987
COMMISSIONER OF GIFT TAX Vs. TRUSTEES OF H E H THE NIZAMS WEDDING GIFT TRUST
February 3, 1987
COMMISSIONER OF INCOME TAX Vs. SOUTHERN INDIA MINING AND SLAB COMPANY
February 5, 1987
COMMISSIONER OF INCOME TAX Vs. BHARAT UMBRELLA MANUFACTURING COMPANY
February 10, 1987
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES PVT LIMITED
January 19, 1987
COMMISSIONER OF INCOME TAX Vs. MARKAPAKULA AGAMMA
January 20, 1987
COMMISSIONER OF INCOME TAX Vs. NAVABHARAT ENTERPRISES P LIMITED
January 23, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH RIDING CLUB
March 3, 1987
COMMISSIONER OF INCOME TAX Vs. PURAN DAS RANCHODDAS AND SONS
February 19, 1987
COMMISSIONER OF INCOME TAX Vs. T SRINIVASA RAO T PUSHPAMMA T SATYANARAYANA T PANDAIAH AND T PADMA RAO
February 11, 1987
COMMISSIONER OF INCOME TAX Vs. SUPER SPINNING MILLS LIMITED
February 11, 1987
COMMISSIONER OF INCOME TAX Vs. U FOAM PRIVATE LIMITED
February 12, 1987
COMMISSIONER OF INCOME TAX Vs. BARIUM CHEMICALS LIMITED
February 18, 1987
COMMISSIONER OF INCOME TAX Vs. SAHNEY STEEL AND PRESS WORKS P LIMITED
February 18, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH SMALL SCALE INDUSTRIAL DEVELOPMENT CORPORATION
March 5, 1987
COMMISSIONER OF INCOME TAX Vs. THREE ACES
March 19, 1987
COMMISSIONER OF INCOME TAX Vs. VINOD BHARGAVA
March 19, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
April 14, 1987
COMMISSIONER OF INCOME TAX Vs. B KISHANLAL KHANDASARI SUGAR MILLS
March 25, 1987
COMMISSIONER OF INCOME TAX Vs. BOLLA RAMAIAH
March 26, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
March 24, 1987
COMMISSIONER OF INCOME TAX Vs. A GATTUPALLI
March 28, 1987
COMMISSIONER OF INCOME TAX Vs. C S MURTHY
March 28, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA FARM CHEMICALS CORPORATION
April 2, 1987
COMMISSIONER OF INCOME TAX Vs. SAIT KHUBCHAND PERUMAL
April 2, 1987
COMMISSIONER OF INCOME TAX Vs. K VENKATESWAR RAO
March 23, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH BANKERS AND PAWNBROKERS ASSOCIATION
March 21, 1987
COMMISSIONER OF INCOME TAX Vs. JYOTHI PICTURES
June 5, 1987
COMMISSIONER OF INCOME TAX Vs. FRIENDS ENTERPRISES
August 26, 1987
COMMISSIONER OF INCOME TAX Vs. VENKATESWAR RAO K
July 23, 1987
COMMISSIONER OF INCOME TAX Vs. A P BANKERS AND PAWNBROKERS ASSOCIATION
July 21, 1987
COMMISSIONER OF INCOME TAX Vs. GATTUPALLI A
July 28, 1987
COMMISSIONER OF INCOME TAX Vs. MURTHY C S
July 28, 1987
COMMISSIONER OF INCOME TAX Vs. NATARAJ FINANCE CORPORATION
August 19, 1987
COMMISSIONER OF INCOME TAX Vs. P H PATEL
August 13, 1987
COMMISSIONER OF INCOME TAX Vs. PADMA TIMBER DEOPT
August 25, 1987
COMMISSIONER OF INCOME TAX Vs. VISWANATHAM G
November 27, 1987
COMMISSIONER OF INCOME TAX Vs. SUBBARAJU K AND VENKATESWARA RAO AND CO
November 26, 1987
COMMISSIONER OF INCOME TAX Vs. R Y SINGARA MUDALIAR
November 26, 1987
COMMISSIONER OF INCOME TAX Vs. INDIAN MEDICINE SALES HOUSE
November 26, 1987
COMMISSIONER OF INCOME TAX Vs. MADDI VENKATARATNAM AND CO P LIMITED
December 14, 1987
COMMISSIONER OF INCOME TAX Vs. KANAKA MAHAL
November 6, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
October 26, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
October 28, 1987
COMMISSIONER OF INCOME TAX Vs. NAGARJUNA STEELS LIMITED
November 18, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH INDUSTRIAL INFRASTRUCTURE CORPORATION LIMITED
November 19, 1987
COMMISSIONER OF INCOME TAX Vs. CENTRAL WINES
November 19, 1987
COMMISSIONER OF INCOME TAX Vs. P RAMAGOUDA SATYAM REDDY AND CO
November 19, 1987
COMMISSIONER OF INCOME TAX Vs. T PONNAIAH
November 18, 1987
COMMISSIONER OF INCOME TAX Vs. D B R MILLS
November 20, 1987
COMMISSIONER OF INCOME TAX Vs. NAWAB MAHMOOD JUNG BAHADUR
November 24, 1987
COMMISSIONER OF INCOME TAX Vs. M VYKUNTA RAO
November 26, 1987
COMMISSIONER OF INCOME TAX Vs. HYDERABAD ALLWYN METAL WORKS LIMITED
November 11, 1987
COMMISSIONER OF INCOME TAX Vs. VAZIR SULTAN TOBACCO COMPANY LIMITED
November 11, 1987
COMMISSIONER OF INCOME TAX Vs. ANDHRA PRADESH STATE FINANCIAL CORPORATION
November 11, 1987
COMMISSIONER OF WEALTH TAX Vs. A V REDDY TRUST
December 8, 1987
COMMISSIONER OF WEALTH TAX Vs. RAO C S
August 3, 1987
COMMISSIONER OF WEALTH TAX Vs. SULTAN ALI
July 27, 1987
COMMISSIONER OF WEALTH TAX Vs. SULTAN ALI
March 27, 1987
COMMISSIONER OF WEALTH TAX Vs. AMATUL KAREEM
March 5, 1987
COMMISSIONER OF WEALTH TAX Vs. BALIJEPALLI SRIDEVAMMA
January 19, 1987
COMMISSIONER OF WEALTH TAX Vs. TRUSTEES OF THE H E H THE NIZAMS II SUPPLEMENTAL FAMILY TRUST
February 10, 1987
COMMISSIONER OF WEALTH TAX Vs. S M BHANDARI
January 27, 1987
CONTROLLER OF ESTATE DUTY Vs. TRUSTEES OF H E H THE NIZAMS SUPPLEMENTAL FAMILY TRUST
February 17, 1987
CONTROLLER OF ESTATE DUTY Vs. NATHUMAL RAMCHAND
March 26, 1987
COROMANDAL FERTILISERS LIMITED Vs. STATE OF ANDHRA PRADESH
October 8, 1987
COROMANDEL FERTILIZERS LIMITED Vs. INCOME TAX OFFICER
October 20, 1987
D K SIMHU Vs. INSPECTOR OF FACTORIES TENALI
July 15, 1987
D NARASIMHA GOUD Vs. STATE OF ANDHRA PRADESH
December 15, 1987
D P CHOUDARY Vs. DT COLLECTOR
July 21, 1987
D RADHA DEVI Vs. T SATYANARAYANA
December 23, 1987
D RAJ ARORA Vs. R VISWANATHAN
November 2, 1987
D VEERAIAH CHOUDARY Vs. K VEERAIAH
September 15, 1987
D VENKANNA Vs. ANDHRA BANK
September 22, 1987
D. BALAKRISHNA Vs. PRABHA HINGORANI
April 16, 1987
D. POCHALU Vs. SUB
February 9, 1987
D. VENKATANARAYANA (DIED) & OTHERS Vs. P. RAMACHANDRA RAO & OTHERS
November 12, 1987
DAPAGUNTLA VENKATA NARAYANA Vs. PARISE RAMACHANDRA RAO
November 12, 1987
DARUS SALAM EDN TRUST Vs. GOVERNMENT OF ANDHRA PRADESH
August 18, 1987
DASARI NARAYANA RAO Vs. STATE OF ANDHRA PRADESH
September 23, 1987
DECCAN GELATINE PRIVATE LIMITED Vs. INCOME TAX OFFICER
November 12, 1987
DHANALAKSHMI VILAS RICE MILL CONTRACTORS CO Vs. STATE OF ANDHRA PRADESH
March 23, 1987
DHARMA REDDY Vs. SUB COLLECTOR
July 1, 1987
DHULIPALLA VEERAIAH CHOUDARY Vs. KURRA VEERAIAH
September 15, 1987
DINESH AUTO FINANCE Vs. STATE OF ANDHRA PRADESH
August 3, 1987
DIRECTOR OF CENSUS OPERATIONS HYDERGUDA HYDERABAD Vs. PUSHPAVATHI and APR
August 5, 1987
DISTRICT COLLECTOR CHITTOOR Vs. CHITTOOR DISTRICT GROUNDNUT TRADERS ASSOCIATION CHITTOOR
February 11, 1987
DISTRICT COLLECTOR KHAMMAM Vs. GUNDLA VENKATARAMANA
December 18, 1987
DISTRICT MANAGER A P S R T G Vs. AUTHORITY UNDER PAYMENT OF WAGES ACT
April 23, 1987
DORAMMA Vs. B K RAYUDU
March 11, 1987
DR. P. VIJAYA BABU Vs. PRINCIPAL GANDHI MEDICAL COLLEGE AND OTHERS
November 3, 1987
DR. VIJAYA KUMARI Vs. SATYA PRAKASH AGARWAL
December 11, 1987
DRONAMRAJU SATYANARAYANA Vs. N T RAMA RAO
November 2, 1987
E ANJANEYULU Vs. DISTRICT COLLECTOR PAN WING R R DISTRICT
June 16, 1987
E MUNI CHENGAL RAO Vs. TAHSILDAR MAMBALAM
April 10, 1987
E VARALAXMI Vs. GENERAL MANAGER A P S R T CORPN
February 18, 1987
E VENKATAPATHI NAIDU Vs. COMMISSIONER OF SURVEY SETTLEMENTS
September 15, 1987
E. SATYANARAYANA Vs. JAKKAMSETTI SATYAVATHI
February 11, 1987
ENAMALA NAGI REDDY Vs. STATE OF ANDHRA PRADESH
December 15, 1987
FATHE MAIDAN CLUB Vs. PRINCIPAL I T INSTITUTE
January 30, 1987
FILM EXHIBITORS GUILD Vs. STATE
January 24, 1987
FILM EXHIBITORS GUILD Vs. STATE OF ANDHRA PRADESH
January 25, 1987
FILM EXHIBITORS GUILD Vs. GOVERNMENT OF ANDHRA PRADESH
January 21, 1987
FOOD INSPECTOR DISTRICT LABORATORY ANANTHAPUR Vs. LEDDU MASTHAN VALLI
March 11, 1987
FOOD INSPECTOR PARVATHI PURAM MUNICIPALITY PARVATHI PURAM Vs. GANTA CHINA SRIRAMULU
June 5, 1987
FOOD INSPECTOR, RANGAREDDY DISTRICT Vs. T. MUTHAIAH
September 1, 1987
FOODS FATS AND FERTILIZERS LTD Vs. COMMERCIAL TAX OFFICER, TADEPALLIGUDEM
September 15, 1987
G A PARASHURAM Vs. COMMISSIONER OF WEALTH TAX
April 14, 1987
G HARI HARAPRASAD Vs. AUTHORISED OFFICER
August 14, 1987
G JANAKIRAMA RAO Vs. LAND ACQUISITION OFFICER
February 6, 1987
G KRISHNA MURTHY Vs. B N RAO
June 2, 1987
G KRISHNA REDDY Vs. DISTRICT COLLECTOR HYDERABAD DISTRICT HYDERABAD
December 17, 1987
G LAKSHMINARAYANA Vs. INSPECTOR OF POLICE
October 9, 1987
G MANIKYAMMA Vs. T SEETHARAMAIAH
October 16, 1987
G NOOKARATHNAM Vs. UNITED INDIA FIRE AND GENERAL INSURANCE CO
April 24, 1987
G P GOENKA Vs. ASSTT COLLECTOR OF C EX
November 3, 1987
G PRABHURAJA RAO AND OTHERS Vs. CH THIRUPATTAMMA AND OTHERS
August 5, 1987
G RAGHAVA DAS Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 1987
G RAMA SUBBAYYA Vs. G RAJAMMA
October 29, 1987
G RAMBABU Vs. ZONAL MANAGER F C I
November 17, 1987
G SATYAM Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY CHITTOOR
April 8, 1987
G TOPI SAHEB Vs. COMMISSIONER OF INCOME TAX
January 19, 1987
G V KISHAN RAO Vs. STATE OF ANDHRA PRADESH
March 11, 1987
G V NARASIMHA REDDY Vs. SYED AKTAR ALI
April 24, 1987
G VISWANATHAM G VISWANATHAM Vs. COMMISSIONER OF INCOME TAX
November 27, 1987
GAFOORUNNISA BEGUM Vs. COMMISSIONER OF INCOME TAX
November 26, 1987
GALANDA CONTINUOUS CASTING LTD Vs. ASSISTANT COLLECTOR CENTRAL EXCISE
October 15, 1987
GENERAL INDUSTRIAL SOCIETY LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE VISAKHAPATNAM
August 19, 1987
GHOUSE YAR KHAN Vs. FATIMA BEGUM
August 19, 1987
GOPU MANIKYAM (DEAD) BY L.RS. Vs. LAND ACQUISITION OFFICER AND ANOTHER
July 10, 1987
GOTTUMUKKALA VENKATA KRISHNA RAJU Vs. BHUPTHIRAJU JAYALAKSHMI
November 6, 1987
GOVERNMENT OF ANDHRA PRADESH Vs. Y SATYANAIDU
November 3, 1987
GOVERNMENT OF ANDHRA PRADESH Vs. GOVERNMENT OF ANDHRA PRADESH
December 10, 1987
GOVERNMENT OF ANDHRA PRADESH EDUCATION CL DEPARTMENT Vs. VENKATESWARA EDUCATIONAL SOCIETY CUDDAPAB GOVERDHANA REDDY
June 1, 1987
GOVERNMENT OF INDIA Vs. SAVITRU AND COMPANY
June 30, 1987
GOVERNMENT OF INDIA Vs. N ALUMINIUM PHOTO INDUSTRIES
August 31, 1987
GRACE PHARMA DISTRIBUTORS Vs. COMMISSIONER OF INCOME TAX
March 15, 1987
GRINDWELL NORTON LTD Vs. A P S E BOARD HYDERABAD
November 27, 1987
GUBBALA SUBHADRA Vs. S. APPA RAO AND OTHERS
April 3, 1987
GUNNAM SUBBARAJU Vs. K SARVESWARA RAO
October 21, 1987
GUNTUPALLI RAMA SUBBAYYA Vs. GUNTUPALLI RAJAMMA
October 29, 1987
GUNTUR MERCHANTS COTTON PRESS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 19, 1987
GWALIOR PALACE Vs. COMMISSIONER OF INCOME TAX
March 22, 1987
H PATTABHIRAMI REDDY Vs. SECRETARY TO GOVERNMENT TRANSPORT AND R AND B DEPARTMENT HYDERABAD
June 1, 1987
H S IMAM Vs. COMMISSIONER OF INCOME TAX
March 22, 1987
H S IMAM Vs. COMMISSIONER OF INCOME TAX
August 21, 1987
H. S. IMAM Vs. COMMISSIONER OF INCOME TAX
July 22, 1987
H.K. KAMALAMMA Vs. K.T. DHARANENDRAIAH
October 16, 1987
HASSAN ALI HI M Vs. DIRECTOR OF HIGHER EDCN
January 23, 1987
HINDUSTAN CORPORATION PVT LTD Vs. UNITED INDIA FIRE and GENERAL INSURANCE CO LTD
June 2, 1987
HINDUSTAN ZINC WORKERS UNION Vs. MANAGEMENT OF AGNIGUNDALA LEAD PROJECT HINDUSTAN ZINC LIMITED
June 26, 1987
HYDERABAD ASBESTOS CEMENT PRODUCTS LTD Vs. UNION OF INDIA
April 8, 1987
HYDERABAD CO OPERATIVE CENTRAL TRADING SOCIETY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 29, 1987
HYDERABAD ENGINEERING INDUSTRIES Vs. CHIEF CONTROLLER OF IMPORTS AND EXPORTS NEW DELHI
September 22, 1987
HYDERABAD ENGINEERING INDUSTRIES Vs. STATE OF ANDHRA PRADESH AND OTHERS
July 28, 1987
I PULLA REDDY Vs. I SESHI REDDY
June 15, 1987
INCOME TAX OFFICER Vs. APPA RAO B
January 23, 1987
INCOME TAX OFFICER Vs. UNION OF INDIA
October 9, 1987
INCOME TAX OFFICER A WARD VISAKHAPATNAM Vs. B APPA RAO
January 23, 1987
INDERMAL LUNIA Vs. COMR OF ENDOWMENTS
August 24, 1987
INDIA FRUITS PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER II RAJAHMUNDRY
September 21, 1987
INDO-FINERCIL PRIVATE LIMITED Vs. GOVERNMENT OF INDIA REPRESENTED BY SECRETARY, MINISTRY OF FERTILIZERS AND CHEMICALS
July 18, 1987
INTERNATIONAL PACKING INDUSTRY Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
July 23, 1987
ISTARATH NAMA Vs. S A RABEEM
August 21, 1987
J HARANADHA RAO Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
June 8, 1987
J K SANKARAN Vs. DILLP SALES AGENCY A REGISTERED PARTNERSHIP FIRM
August 20, 1987
J LAKSHMIKANTHA RAO Vs. M B CHANDER
February 9, 1987
J LAXMAIAH Vs. J LAXMAIAH
August 27, 1987
J NARASIMHAREDDY Vs. SPECIAL OFFICER AND COMPETENT AUTHORITY URBAN LAND CEILINGS HYDERABAD
January 19, 1987
J RAMA MURTHY Vs. S C GENERAL M AND C AGENTS
September 10, 1987
J RAMATNURTHY Vs. SRINIVAS CORPN
September 10, 1987
J SAMBAMURTHY Vs. CH SRINIVASA RAO
June 18, 1987
J SUBRAHMANYAM Vs. GOVERNMENT OF A P
November 2, 1987
J VENKAFESWARLU Vs. OFFICIAL RECEIVER
July 15, 1987
JANGA JAGGA REDDY Vs. JANGA RADHAMMA
June 26, 1987
JANGALA HARANADHA BABU Vs. ASST COLLECTOR CENTRAL EXCISE VIJAYAWADA
June 8, 1987
JAWAD ALI KHAN Vs. KURNOOL MUNICIPALITY
February 2, 1987
JAYA FOOD INDUSTRIES PRIVATE LIMITED Vs. COMMERCIAL TAX OFFICER NAMPALLY CIRCLE HYDERABAD
August 12, 1987
K A CHOUDARY Vs. COMMISSIONER OF INCOME TAX
December 10, 1987
K ACHAMMA Vs. STATE OF ANDHRA PRADESH
October 20, 1987
K ANAND Vs. CONVENOR ENGINEERING AGRICULTURAL MEDICAL COMMON ENTRANCE TEST 1986
June 17, 1987
K ANNAPURNA Vs. PRL DT JUDGE EAST GODAVARI
March 19, 1987
K BHARATHI DEVI Vs. GENL INS CORPN
July 18, 1987
K C KANAIYAPPAN Vs. YANTRAPATI VENKATA
December 18, 1987
K DURGA RAO Vs. N SIVA RAMA KRISHNA
January 29, 1987
K J GOPAL RAO Vs. COMMISSIONER OF WEALTH TAX
August 18, 1987
K KRISHNAVENI Vs. P PITCHAIAH
November 20, 1987
K LAKSHMINAIAYANA Vs. L V S PADDY
November 23, 1987
K MURARI Vs. M RANGANAYAKAMMA
September 25, 1987
K N SHARMA Vs. STATION HOUSE OFFICER P S CHILKALGUDA SECUNDERABAD
June 26, 1987
K NAGA RAJA Vs. SUPERINTENDING ENGINEER IRRIGATION DEPARTT CHITTOOR
March 26, 1987
K NAGESWARA RAO Vs. P N BAKSHI
July 10, 1987
K NAGESWARA RAO Vs. UNION OF INDIA
July 10, 1987
K PITCHAIAH Vs. SANTHNAGAR WIRE PRODUCES
June 12, 1987
K PITCHAIAH Vs. G SUBBA REDDY
July 24, 1987
K RAMAYYA Vs. GUNTUR MUNICIPAL COUNCIL
July 7, 1987
K SADASIVA KRISHNARAO Vs. MUNICIPAL COUNCIL MACHILIPATNAM MUNICIPALITY
July 28, 1987
K SAPANA Vs. B APPA RAO
August 7, 1987
K SHYAM RAO Vs. STATE
July 13, 1987
K TRISULA DEVI Vs. N NAGESWARA RAO
March 12, 1987
K VARALASKSHAMMA Vs. T RAGHAVULU
March 24, 1987
K YELLA REDDY Vs. STATE OF ANDHRA PRADESH
August 21, 1987
K. VENKATESWARA RAO Vs. STATE OF A.P. AND OTHERS
February 6, 1987
KADIYAM MULLAYYA Vs. DISTRICT JUDGE WEST GODAVARI
October 13, 1987
KAILASA BHOOMIAH Vs. KAILASA EASHWARALINGAM
November 12, 1987
KAJA TRISULA DEVI Vs. NARAGANI NAGESWAR RAO
March 13, 1987
KAKARLA BULLI RAJU Vs. NEERUKONDA VENKATA LAKSHMI NARASAYAMMA
November 18, 1987
KALAVA SITARAMAIAH Vs. DEPUTY REGISTRAR OF CO OPERATIVE SOCIETIES
November 2, 1987
KANAMARLAPUDI SUBBA RAO Vs. COMMISSIONER OF WEALTH TAX
March 22, 1987
KANDAKNDI PRABHAKAR RAO Vs. ALLAM ASHALU
August 19, 1987
KANGUNDI INDUSTRIAL WORKS KUPPAM Vs. GOVT OF ANDHRA PRADESH
August 18, 1987
KANNEGOLLA SANTHA KUMARI Vs. M/S. KANNEGOLLA RAMCHANDRA RAO & CO., ELURU AND OTHERS
September 17, 1987
KARLAPURI VENKATA KOTESWARA RAO Vs. STATE INSPECTOR OF POLICE GUNTUR TOWN LAND0
June 23, 1987
KHAJI FAROAQ HUSSAIN Vs. S ABDULLA SAHEB
November 27, 1987
KISHAN SINGH (DIED) AND OTHERS Vs. DY. COMMISSIONER, CHARITABLE AND HINDU RELIGIOUS INSTITUTIONS AND ENDOWMENTS, GOVT. OF A.P., HYDERABAD AND OTHERS
August 24, 1987
KONITAPATI PRAKASA RAO Vs. STATE OF A P
December 18, 1987
KRISHNA DAIRY AND AGRICULTURAL FARM Vs. COMMISSIONER OF INCOME TAX
April 2, 1987
KRISHNA MURTHY Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
March 13, 1987
KUMARI ADDAGADA ALIVELAMMA Vs. SPECIAL TAHSILDAR L R ONGOLE
April 14, 1987
L I C OF INDIA BOMBAY Vs. V BHARATHI
April 24, 1987
L RAMULU Vs. DEPUTY COMMISSIONER OF LABOUR GUNTUR
July 10, 1987
L SOORAIAH Vs. L SOMARAJU
October 29, 1987
LAKKIMESETTI LAKSHMANA RAO Vs. ASST COMMISSIONER ENDOWMENTS DEPARTMENT ELURU
November 2, 1987
LAKSHMI NARAYANA G Vs. INCOME TAX OFFICER
April 24, 1987
LALJEE GODHOO AND COMPANY Vs. SARUDDIN MOHD ALI
August 3, 1987
LIFE INSURANCE CORPORATION OF INDIA Vs. VEGESINA BHARATHI
April 24, 1987
LINGAIAH Vs. R
September 11, 1987
M A ABDUL RAHEEM Vs. LAND ACQUISITION OFFICER TAHSILDAR TANDUR RANGA REDDY DISTRICT
September 9, 1987
M A HARI Vs. GOVT OF A P
December 29, 1987
M A PALANI ACHARY Vs. D PREMCHAND JAIN
October 16, 1987
M A QADER Vs. MOHD AZMAT ALI
November 19, 1987
M BHIKSHAPAM Vs. K MANIK RAO
April 21, 1987
M C NARENDRANATH Vs. A KHATOON
November 19, 1987
M C V SUBBAIAH Vs. B OBAYYA
February 6, 1987
M ESTHAR RANI Vs. DEVADANAM
July 27, 1987
M GOPALA KRISHNAIAH AND Vs. STATE
July 14, 1987
M KHAMBATI Vs. SECBAD CANTT BOARD
October 14, 1987
M N NARASAMMA Vs. H C M SOCIETY
November 19, 1987
M PEERAN SAHEB Vs. SPECIAL OFFICER CUM COLLECTOR
February 25, 1987
M PULLA REDDY Vs. J RAMANAND
April 22, 1987
M RADHAKRISHNA MURTHY AND CO Vs. COMMERCIAL TAX OFFICER NO III VIJAYAWADA
October 12, 1987
M RAJENDER REDDY Vs. OSMANIA UNIVERSITY
June 10, 1987
M RANGA REDDY Vs. STATE
June 23, 1987
M SHOBHA Vs. MYSKER MADHUSUDHAN RAO
August 20, 1987
M SUBBAIAH Vs. N LAKSHMAMMA
December 17, 1987
M VENKATACHALAM Vs. M B RAMAIAH
September 9, 1987
M. RANGA REDDY Vs. STATE OF ANDHRA PRADESH REPRESENTED BY ITS SECRETARY, FOOD AND AGRICULTURE, GOVERNMENT OF ANDHRA PRADESH, HYDERABAD AND ANOTHER
July 29, 1987
MADHUSUDAN MAHULI Vs. L INDIRA BAI
April 14, 1987
MADURA SOUTH INDIA CORPORATION Vs. UNION OF INDIA
March 2, 1987
MAGADRI SATYANARAYANA Vs. B JAYARAMARAO
January 24, 1987
MAHADEV PERSHAD Vs. GOVERNMENT OF ANDHRA PRADESH
September 1, 1987
MAJID BABU Vs. GOVERNMENT OF ANDHRA PRADESH
October 13, 1987
MAJJARI PULLANNA Vs. SUB COLLECTOR NAODYAL
February 11, 1987
MAJJERI LALLEMMA Vs. JOGI PEDDAKKA
December 4, 1987
MAJOR YOGESH Vs. UNION OF INDIA AND OTHERS
January 29, 1987
MALABAR CASHEW NUTS AND ALLIED PRODUCTS Vs. STATE OF ANDHRA PRADESH
April 22, 1987
MANAGEMENT OF AGNIGUNDALA LEAD PROJECT HINDUSTAN ZINC LTD Vs. HINDUSTAN ZINC WORKERS UNION
August 21, 1987
MARUTHI MEDICAL HALL Vs. STATE OF ANDHRA PRADESH
September 12, 1987
MC DOWELL AND COMPANY LIMITED Vs. COMMERCIAL TAX OFFICER
September 2, 1987
MD INKESHAF ALL Vs. STATE OF A P
June 1, 1987
MD. ABDUL WAHEB Vs. SOCIETY FOR SELF EMPLOYED
November 16, 1987
MESSRS SRI LAKSHMINARAYANA SAGO MANUFACTURING CO Vs. STATE BANK OF INDIA SAMALKOTA
July 16, 1987
MIRZA MUZAMDAR HUSSAIN Vs. D BHASKARA REDDY
July 2, 1987
MIRZA WALI KHADER BAIG Vs. DEEPAK KUMAR
June 4, 1987
MOHAMMAD ATAUR RAHMAN KHAN DIED Vs. MOHAMMAD KAMALUDDIN AHMED
January 30, 1987
MOHAMMAD BURHAN Vs. SHIVLING RAO
July 16, 1987
MOHAMMAD MEERAN MOHIUDDIN Vs. STATE OF ANDHRA PRADESH
March 9, 1987
MOHAMMAD NIZAMUDDIN KHAN Vs. AHMEDI BEGUM
April 2, 1987
MONILAL Vs. K NARAYANA
December 17, 1987
MOPEDS INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
March 21, 1987
MOPEDS INDIA LTD Vs. COMMISSIONER OF INCOME TAX
July 21, 1987
MOVVA KOTIAH Vs. YELAVARTHI PUNNAIAH
February 6, 1987
MUFFAKHAM JAH Vs. MIR BARKAT ALI KHAN
November 13, 1987
MUNICIPAL COUNCIL ELURU Vs. K SAROJINI DEVI
January 1, 1987
N APPAYYAMMA Vs. BONDAYYA
March 20, 1987
N B NARSING RAO Vs. M VARALAXMI
November 17, 1987
N POLA REDDY Vs. RAMALINGAM
October 6, 1987
N RAMACHANDRA MURTHY Vs. COMMR FOR GOVT EXAMINATIONS A P
February 10, 1987
N RANGANNA Vs. STATE OF ANDHRA PRADESH
July 14, 1987
N SARASWATHAMMA Vs. T NARAYANA RAO
February 11, 1987
N SAVITRAMMA Vs. B CHANGA REDDY
November 11, 1987
N V PURNACHANDRA RAO Vs. KRISHNA DISTRICT COOPERATIVE MARKETING SOCIETY LIMITED
February 5, 1987
NADIMANE HOTEL PRIVATE LIMITED Vs. GOVERNMENT OF ANDHRA PRADESH
March 21, 1987
NAGARAPU KANAKAIAH Vs. STATE
November 11, 1987
NAGARJUNA PAPER MILLS LIMITED Vs. SUB DIVISIONAL MAGISTRATE AND REVENUE DIVISIONAL OFFICER SANGAREDDY MEDAK DISTRICT
March 2, 1987
NAGESHWARA RAO Vs. STATE OF ANDHRA PRADESH
January 22, 1987
NAGOTHU SIMHACHALAM Vs. COLLECTOR PANCHAYAT WING
April 15, 1987
NALLAPANENI PATTABHI SECTHARAMAIAH Vs. STATE BANK OF INDIA
July 20, 1987
NANDURI VIJAYA BHASKAR Vs. SATYAMSETTI VEERAVENKATA APPA RAO
February 27, 1987
NARSIMHULU Vs. MANEMMA
July 15, 1987
NASYAM AMEER BI Vs. SYED PYAREJAN
June 17, 1987
NATIONAL PROJECTS CONSTRUCTION CORPORATION LIMITED Vs. UMA CONSTRUCTIONS
April 10, 1987
NAWAB MIR BARKAT ALI KHAN BAHADUR Vs. INCOME TAX OFFICER
November 6, 1987
NAWAB MIR BARKATH ALI KHAN Vs. COMMISSIONER OF INCOME TAX
October 21, 1987
NEHRULAL MAKADIA Vs. STATE OF ANDHRA PRADESH
March 18, 1987
NIDAMARTHY SATYANARAYANA MURTBY Vs. MAMIDANA VENKATA BALAKRISHNA MURTHY
August 24, 1987
NIMMAKAYALA ESWARAMMA Vs. STATE OF ANDHRA PRADESH
July 20, 1987
NIMMALAPUDI SOMASEKHARA RAO Vs. YALAMARTHI RAMA LAKSHMI
March 19, 1987
NOOKARATNAM Vs. UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY
April 24, 1987
OM METALS AND MINERALS PVT LTD Vs. STATE OF ANDHRA PRADESH
September 4, 1987
ORIENTAL FIRE and GENERAL INSURANCE CO LTD Vs. S S BAG WORKS
June 17, 1987
OSMANIA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
March 24, 1987
OWNERS OF SHIP TIONG YUNG Vs. SHAW WALLACE AND CO LTD
October 1, 1987
P B VIJAYKUMAR Vs. STATE OF ANDHRA PRADESH
April 24, 1987
P BALAJI Vs. B VENKATRAMAYYA
September 7, 1987
P BHAGAVANULU Vs. T RAJALINGASASTRY T RAJAN
January 19, 1987
P BHASKARA VIJAYAKUMAR Vs. STATE
April 24, 1987
P CHANDRAMMA Vs. SAMBAIAH
July 31, 1987
P D GURUNADHA PRASAD Vs. DEPUTY DIRECTOR OF MINES AND GEOLOGY GUNTUR
March 13, 1987
P GALEMMA Vs. APPELLATE AUTHORITY UNDER PAYMENT OF GRATUITY ACT
December 24, 1987
P GOVA SHOURAIAH Vs. P PADMAVATI
February 4, 1987
P HEMALATHA Vs. RAJAHMUNDRY MUNICIPALITY
June 4, 1987
P MASTHANAIAH Vs. VEERAIAH CH
January 22, 1987
P MURALIKRISHNA Vs. UNION OF INDIA
August 5, 1987
P NAGALINGAM Vs. COMMISSIONER OF INCOME TAX
March 3, 1987
P NAGESHAYYA IN RE Vs. STATE
October 21, 1987
P NAIDU Vs. STATE OF ANDHRA PRADESH
April 3, 1987
P NESTALAMMA K AKKULLAMMA Vs. S ADIBABU
January 22, 1987
P PITCHI REDDY Vs. DANAMURTBY
February 20, 1987
P R MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH
August 14, 1987
P RAJESWAR RAO Vs. ADDITIONAL DT JUDGE
February 3, 1987
P RAMACHANDRA REDDY Vs. M RAGHUNATHA REDDY
November 3, 1987
P SATYANARAYANA Vs. P SOUNDARYAVALLI
May 26, 1987
P SATYANARYANA Vs. I B R PRASAD
August 7, 1987
P SHAKUNTHALA Vs. CH LAKSHMAYYA
April 20, 1987
P SHANKER Vs. P NAGAMALLESWARA RAO
August 20, 1987
P SHYAM PRASAD Vs. UNION OF INDIA
October 9, 1987
P SUBBA RAJU AND COMPANY Vs. STATE OF ANDHRA PRADESH
June 12, 1987
P SUBRAHMANYAM CHETTU Vs. K ELLAPPA REDDY
April 24, 1987
P V J A PRABHAKAR Vs. LANKA VENKATA RAMANA
October 16, 1987
P V SATYANARAYANA Vs. Y S RAO
January 28, 1987
P VENKATA SUBBANNA Vs. D CHINNA PANAYYA
September 22, 1987
PADMAMMA Vs. PARVATHAMMA
February 9, 1987
PADMASARATHY CYLINDERS AND FORGINGS PVT LTD Vs. A P INDUSTRIAL DEVELOPMENT CORPORATION LTD
March 3, 1987
PAPPU VEERANNA Vs. PAPPU VEERANNA
January 18, 1987
PARAMESWARA COTTON MILLS Vs. COMMISSIONER OF COMMERCIAL TAXES HYDERABAD
January 21, 1987
PARNAM BALAJI Vs. BATHINA VENKATARAMAYYA
September 7, 1987
PATAN AMINA BI Vs. HUSSAIN BEE
June 18, 1987
PATHI SREENIVASULU and COMPANY Vs. SECRETARY AGRICULTURAL MARKET COMMITTEE GUNTAKAL ANANTAPUR DISTRICT
September 11, 1987
PEERAN SAHEB AND ORS Vs. SPECIAL OFFICER CUM COLLECTOR, PUNGAN MUNICIPALITY
February 5, 1987
PENDYALA SATYANARAYANA MURTHY Vs. GOVT OF A P
July 6, 1987
POKARMAL DADICH Vs. VANKAYALA LAKSHMIKANTHAMMA
December 30, 1987
PRABHALA SUBBALAKSHMI Vs. PRABHALA ANANTA VENKATA SUBRAHMANYESWARA DAIVE KRIPANANDA BALA KRISHNA SASTRY
January 19, 1987
PRATAP U N V Vs. COMMISSIONER OF WEALTH TAX
July 16, 1987
PRINCE MUFFAKHAM JAN BAHADUR Vs. HEH NAWAB MIR BARKAT ALI KHAN BAHADUR PRINCE MUKARRAM JAH
November 13, 1987
PUBLIC PROSECUTOR HIGH COURT OF AP HYDERABAD Vs. GAUDAVALLI BALA VENKAIAH
March 13, 1987
PULAKANAM SRIRANGDNAYAKULU Vs. DISTRICT COLLECTOR ONGOLE
March 31, 1987
PUNJAB ANAND BATTERIES LIMITED Vs. STATE OF ANDHRA PRADESH
March 4, 1987
PUSA LAL A Vs. COMMISSIONER OF INCOME TAX
July 22, 1987
PUTCHALA ACHAYAMMA Vs. PELAVA RAMAKRISHNA RAO
March 23, 1987
PYLA NESTALAMMA Vs. SREERAM SETTI ADIBADU
January 21, 1987
R BALASUBRAMANYAM REDDY Vs. DISTRICT COLLECTOR CHITTOOR
December 22, 1987
R D SHYAM SHUKA Vs. B V RAMI REDDY
February 13, 1987
R K BHUWALKA Vs. AUTHORITY UNDER M W ACT
February 16, 1987
R RAMANA REDDY Vs. SUPERINTENDING ENGINEER IANDP D SOMAAILA PROJECT CIRCLE NELLORE
July 14, 1987
R VISWANATHAN Vs. R VISWANATHAN
November 2, 1987
RADHAKRISHNA MURTHY Vs. N VENOKOBA SETTY
April 17, 1987
RADIANT CABLES PRIVATE LTD Vs. UNION OF INDIA
January 28, 1987
RAGHAVAIAH Vs. RAJAGOPALASWAMY TEMPLE
January 1, 1987
RAGHOTTAMA REDDY J Vs. INCOME TAX OFFICER
October 9, 1987
RAHIM KHATOON Vs. COMMISSIONER OF INCOME TAX
March 4, 1987
RAJESWARAMMA Vs. RAMA MOHAN CHOUDARY
January 21, 1987
RAM KHANDSARI SUGAR MILLS Vs. STATE OF ANDHRA PRADESH
April 21, 1987
RAM REFRIGERATION INDUSTRIES Vs. ANJI REDDY
April 14, 1987
RAMA RAO Vs. LACHAPPA
October 9, 1987
RANJIT KUMAR Vs. COMMERCIAL TAX OFFICER NAIDUPETA NELLORE DISTRICT
August 11, 1987
RATNI DEVI SHYAM SUKA Vs. B. VENKATA RAMI REDDY
February 13, 1987
RAYALASEEMA GRAMEENA BANK Vs. B YOHAN
December 11, 1987
RAYANI APPAIAH Vs. SPL TAHSILDAR L R ADDANKL
September 25, 1987
REGIONAL JOINT DIRECTOR OF SCHOOL EDUCATION Vs. D MURALI KRISHNA
February 2, 1987
RUDMUL Vs. STATE
August 7, 1987
RUGIA BEGUM Vs. IQBAL ALI KHAN
January 21, 1987
RUQIA BEGUM Vs. IQBAL AN KHAN
January 21, 1987
S GOPAL REDDY Vs. COMMISSIONER OF INCOME TAX
August 5, 1987
S K D LABORATORIES A PROPRIETOR CONCERN REP Vs. BANK OF INDIA VIJAYAWADA
September 4, 1987
S KRISHNA MURTHY Vs. G SEETARATHNAM
January 1, 1987
S LAKSHMAIAH Vs. DIVISIONAL FOREST OFFICER ACHAMPET MAHABOOBNAGAR DISTRICT
July 14, 1987
S PREMSINGH Vs. PURUSHOTHAM
October 8, 1987
S S V SWAMYVARU Vs. P B MANGAMMA
September 15, 1987
S SAMSON Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION
February 19, 1987
S SATYANARAYANA Vs. V KOTIRATNAM
March 18, 1987
S SURYA RAO Vs. GADE VENKATA REDDEYYA REGISTERED FIRM
October 12, 1987
S V K B A LAKSHMA RAO Vs. COMPETENT AUTHORITY ULC CUM MILITARY ESTATES OFFICER SECUNDERABAD
March 20, 1987
S V S PRASADA RAO Vs. COLLECTOR VISAKHAPATNAM
July 8, 1987
S V SUBBA RAO Vs. ASSISTANT COMMR
October 21, 1987
S VENKATA SUBBA RAO Vs. COMMISSIONER OF INCOME TAX
October 8, 1987
S VENKATARAMANA, S GOPAL RAO, S KAMALA Vs. UNION OF INDIA
October 9, 1987
S.K. SHERIFF Vs. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION AND ANOTHER
September 9, 1987
SADA Vs. TAHSILDAR UTNOOR
September 24, 1987
SAFARI WINES Vs. COMMISSIONER OF INCOME TAX
July 22, 1987
SAFARI WINES Vs. COMMISSIONER OF INCOME TAX
March 22, 1987
SAMALA VENKALAH Vs. BAKKA NAGAIAH
October 23, 1987
SAMRAJYALAKSHMI Vs. DISTRICT COLLECTOR
March 26, 1987
SAMUDRALA GANESH RAO Vs. STATE OF ANDHRA PRADESH
October 8, 1987
SAPNA 35 MM Vs. GOVERNMENT OF ANDHRA PRADESH
October 26, 1987
SATYANARAYANA REDDY Vs. STATE OF ANDHRA PRADESH
April 17, 1987
SECBAD WHOLESALE CLOTH MERCHANT ASSN Vs. GOVERNMENT OF ANDHRA PRADESH
December 11, 1987
SECUNDERABAD HYDERABAD HOTEL OWNERS ASSOCIATION AND OTHERS Vs. GOVERNMENT OF ANDHRA PRADESH AND ANOTHER
January 1, 1987
SEETHARAMA RAJU LINGARAJU Vs. GOVINDARAJULA ANNAPURNAMMA
February 19, 1987
SESHAIAH NEW COMPANY AND OTHERS Vs. JOINT DIRECTOR OF AGRICULTURE, GOVERNMENT OF ANDHRA PRADESH, NELLORE
December 17, 1987
SETH TULSIDAS BOLUMAL Vs. COMMISSIONER OF INCOME TAX
August 25, 1987
SHAHA PERAJCHAND NOWPAJI Vs. COMMISSIONER OF GIFT TAX
November 23, 1987
SHAIK KHAJA HUSSAIN Vs. ZAHIRA BEE
January 28, 1987
SHAIK RAHMATULLAH Vs. VISAKHAPATNAM CO OPERATIVE CENTRAL STORES LTD
September 16, 1987
SHANKARLAL PURNIMAL Vs. COMMR OF CIVIL SUPPLIES HYDERABAD
October 21, 1987
SHANKER VILAS Vs. COMMERCIAL TAX OFFICER III GUNTUR
December 28, 1987
SILLA JAGANNADHA PRASAD RAMU Vs. SILLA LALITHA KUMARI
October 15, 1987
SINGARENI COLLIERS CO LTD Vs. INDUSTRIAL TRIBUNAL
March 23, 1987
SIVA MWRTHY Vs. STATE
January 28, 1987
SIVAMMA Vs. DISTRICT W and C WELFARE OFFICER
March 20, 1987
SOGRA BEGUM Vs. M M HUSSAIN
December 22, 1987
SOHANLAL Vs. MADSETTI KISTAIAH
December 30, 1987
SOMAVARAPU VENKATESWARA REDDY Vs. COLLECTOR COOPERATION NELLORE
June 15, 1987
SOMU EKAMBARESWARA RAO Vs. NIRSANKARA RAO VEERAMMA
March 3, 1987
SONA WINES SECUNDERABAD Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT AP HYDERABAD
June 30, 1987
SOUTH INDIA TEXTILES Vs. GOVT OF A P
April 10, 1987
SRINIVASA STAINLESS STEEL AND MOULDING WORKS Vs. COMMISSIONER OF INCOME TAX
March 5, 1987
STANDARD CHEMICALS COMPANY Vs. A C SUGARS LTD
December 1, 1987
STATE BANK OF HYDERABAD Vs. COMMISSIONER OF INCOME TAX
August 24, 1987
STATE BANK OF INDIA Vs. S B SHAH ALI DIED
August 24, 1987
STATE C B I NEW DELHI Vs. SUBBARAYUDU
June 9, 1987
STATE OF ANDHRA PRADESH Vs. HINDUSTAN SHIPYARD LIMITED
June 11, 1987
STATE OF ANDHRA PRADESH Vs. RAMOJI RAO
June 4, 1987
STATE OF ANDHRA PRADESH Vs. COROMANDEL AGRO PRODUCTS AND OILS LIMITED
April 15, 1987
STATE OF ANDHRA PRADESH Vs. COMMERCIAL TAX OFFICER KURNOOL
April 23, 1987
STATE OF ANDHRA PRADESH Vs. ANDHRA BANK LIMITED
March 19, 1987
STATE OF ANDHRA PRADESH Vs. VIJAYARAJU APPALARAJU
October 7, 1987
STATE OF ANDHRA PRADESH Vs. GODAVARI PLYWOODS LIMITED
December 28, 1987
STATE OF ANDHRA PRADESH Vs. KODURI SATYANARAYANA AND CO
October 27, 1987
STATE OF ANDHRA PRADESH Vs. MOHAMMAD KHASIM
November 16, 1987
SUBBA RAO Vs. B SURYAPRAKASH RAO
December 11, 1987
SUBBARAYADU Vs. O SUBBA REDDY
December 4, 1987
SUBHAN REDDY Vs. KONNETI MALLAPPA
January 21, 1987
SUDARSHAN CHIT FUNDS Vs. SRINIVASA JYOTHI DEVI
August 14, 1987
SUMUKHA VEERESWARI RICE MILL Vs. DEPUTY COMMERCIAL TAX OFFICER II KAKINADA EAST GODAVARI DISTRICT
March 9, 1987
SUPERINTENDENT CUSTOMS AND CENTRAL EXCISE Vs. ELUKALA KRISHNAMACHARI
March 23, 1987
SWAMY VIVEKANANDA EDUCATIONAL SOCIETY CHITTOOR Vs. GOVT OF ANDHRA PRADESH
February 9, 1987
SYED MD GHOUSE Vs. STATE OF ANDHRA PRADESH
March 11, 1987
T BALA GOUD Vs. GOVT OF A P
March 26, 1987
T BALA GOUD Vs. GOVT OF A P
November 20, 1987
T DAMODHAR RAO Vs. S O MUNICIPAL CORPN HYDERABAD
January 20, 1987
T JAGADISH1 Vs. UNION OF INDIA
August 10, 1987
T LINGAM Vs. COMMISSIONER OF WORKMENS COMPENSATION
February 23, 1987
T NANDAGOPAL Vs. STATE
April 24, 1987
T PULLANNA Vs. KHADERVULI
September 11, 1987
T R C REDDY Vs. J N T UNIVERSITY
August 11, 1987
T R DEVARAJAN Vs. C HARINARAYANA
December 28, 1987
T V NARASIMHA RAO Vs. DIVISIONAL PANCHAYAT OFFICER
December 11, 1987
T V SUBBA RAO Vs. LAND ACQUISITION OFFICER
September 25, 1987
T. SATYANARAYANA Vs. LABOUR COURT, GUNTUR AND ANOTHER
February 26, 1987
TADIKALAPUDI CO OP JOINT FARMING SOC Vs. GOVERNMENT OF A P
October 21, 1987
TALAPROLU BAPANAIAH VIDYA DHARMA NIDHI TRUST Vs. COMMISSIONER OF INCOME TAX
January 28, 1987
TALLAM SREERAMAMURTHY Vs. AUTHORITY UNDER MINIMUM WAGES ACT 1948 GUNTUR
February 16, 1987
THAKUR Vs. CIT
February 17, 1987
THE NATIONAL INSURANCE COMPANY LTD. Vs. GADDAM ANJAMMA AND OTHERS
October 8, 1987
THE SUPDT. OF CUSTOMS AND CENTRAL EXCISE, RANGE Vs. M. KRISHNAMACHARI, STATE OF A.P.
March 23, 1987
THIKKIREDDI SWAMI NAIDU Vs. MAMILLAPALLI SRIHARI
June 5, 1987
TRIVEEDHI PEERAYYA Vs. EXECUTIVE ENGINEER DAM DIVISION N S DAM VIJAYAPURI NORTH
June 23, 1987
TRUSTEES OF H E H THE NIZAMS DEPENDANTS AND KHANAZADAS TRUST Vs. COMMISSIONER OF INCOME TAX
March 19, 1987
TRUSTEES OF H E H THE NIZAMS PILGRIMAGE MONEY TRUST Vs. COMMISSIONER OF WEALTH TAX INCOME TAX
March 24, 1987
U KOTI REDDY Vs. GOVERNMENT OF ANDHRA PRADESH
July 15, 1987
U P STATE ROAD TRANSPORT CORPORATION AND ANR Vs. VIDYAWATI AND ORS
January 28, 1987
UMS MAHESWARI AND CO Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
UNDRAJAVARAM PRIMARY AGRICULTURAL CO OPERATIVE CREDIT SOCIETY LIMITED Vs. REVENUE DIVISIONAL OFFICER KOVVUR W G DISTRICT
October 19, 1987
UNION BANK OF INDIA Vs. VENKATESWARA RICE AND FLOUR MILL
October 6, 1987
UNION OF INDIA Vs. JEETAL JAISWAL
November 12, 1987
UNION OF INDIA Vs. V BHIMESWARA REDDI
July 7, 1987
UNION OF INDIA Vs. BHIMESWARA REDDY
July 7, 1987
UNITED BREWERIES LIMITED Vs. STATE OF ANDHRA PRADESH
February 17, 1987
UNIVERSAL RADIATORS LIMITED Vs. STATE OF ANDHRA PRADESH
September 24, 1987
V ANJI REDDY Vs. V VENKATARAMANAMMA
April 24, 1987
V HARI PRASAD Vs. COMMISSIONER OF INCOME TAX
February 17, 1987
V N V PRATAP Vs. COMMISSIONER OF WEALTH TAX
March 16, 1987
V R INDUSTRIES Vs. SUPERINTENDENT OF CENTRAL EXCISE VIJAYAWADA
October 15, 1987
V RAGHAVAMMA Vs. V MEKERAJU
November 20, 1987
V VEERABHADRA RAO Vs. G MAVUJAMUIA
December 15, 1987
V VEMULAMMA Vs. P SATYAVATHI
December 15, 1987
V VENKATESWARLU Vs. STATE OF ANDHRA PRADESH
March 24, 1987
VADLAMANI SAROJINI DEVI Vs. T SATYANARAYANA RAO
November 3, 1987
VANGARA SATAYANARAYANA Vs. VANGARA VENKATARATNAM
April 24, 1987
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 19, 1987
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 28, 1987
VAZIR SULTAN TOBACCO COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 21, 1987
VEGISINA SURAPA RAJU Vs. DIST JUDGE WEST GODAVARI DIST AT ELURU
October 30, 1987
VELAGA LAXMIKANTHAMMA AND ANOTHER Vs. TEHSILDAR BHADRACHALAM AND OTHERS
October 13, 1987
VELJAN HYDRAIR P LIMITED Vs. COMMISSIONER OF INCOME TAX
August 13, 1987
VENKAT RAJU Vs. REDDI OIL MILLS
August 19, 1987
VENKATA KRISHNA CONSTRUCTIONS Vs. COMMERCIAL TAX OFFICER NO I VIJAYAWADA
November 13, 1987
VENKATA RAMANA K AND BUDHA APPA RAO Vs. COMMISSIONER OF INCOME TAX
March 23, 1987
VENKATA SATYANARAYANA TIMBER DEPOT Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
VENKATARAMANA HATCHERIES Vs. C T O
April 24, 1987
VENUGOPALA SWAMI and AAJANEYA SWAMI TEMPLES Vs. NARAYANA
July 17, 1987
VIDAVATHI BAI Vs. SHANKELAL
September 24, 1987
VIJAYALAKSHMI MILLS LTD Vs. SHAH NAVAL MAL GULABCHAND and SONS
August 14, 1987
VINEADILE DISTILLERIES PVT LTD Vs. EXCISE OFFICER IN CHARGE VINEADILE DISTILLERIES PVT LTD
January 27, 1987
VUNGARALA YEDUKONDALU Vs. STATE OF ANDHRA PRADESH
September 16, 1987
WARNER HINDUSTAN LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1987
WOODEN FURNITURE WORKS Vs. GOVERNMENT OF A P
April 21, 1987
Y ANKESWARA REDDY Vs. DISTRICT COLLECTOR
July 8, 1987
Y NAGESWARA RAO Vs. COMMISSION OF ENQUIRY
September 11, 1987
Y V LAKSHMANA RAO Vs. Y V RAO
August 11, 1987
Y V RAO Vs. SECRETARY TO GOVERNMENT
June 25, 1987
YELUGULA SIVA PRASAD Vs. STATE OF ANDHRA PRADESH
March 6, 1987
YESHWANTH SANKAR CHAWAN Vs. ASSISTANT COLLECTOR OF CUSTOMS AND CENTRAL EXCISE HYDERABAD
December 12, 1987