Case Index

Title
Date
A V JAIN Vs. UNION OF INDIA
January 30, 1987
A V JOGLEKAR Vs. WAMANDEO MAHADEO DEOSTHALE
August 5, 1987
A.C. DMELLO Vs. SHIPPING CORPORATION OF INDIA
November 20, 1987
AASHWINKUMAR B MALARI Vs. STATE OF MAHARASHTRA
March 4, 1987
ABBASHBHAI K GOLWALA Vs. R G SHAH
October 16, 1987
ABDEALI S O TURAB ALI Vs. HAJI ABDUL JALIL
September 11, 1987
ABDUL HABIB KHAN S O ABDUL REHMAN Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
January 7, 1987
ABDUL MAJID CHIRKUT ANSARI Vs. STATE OF MAHARASHTRA
January 30, 1987
ABDUL RASHEED KHAN ALIAS RASHEED MAMU Vs. STATE OF MAHARASHTRA
February 12, 1987
ABDUL RASHID Vs. INDIAN SAILORS HOME SOCIETY
September 11, 1987
ABDUL RASHID Vs. INDIAN SAILORS HOME SOCIETY AND OTHERS
September 24, 1987
ABDUL RAZAK SHAIKH Vs. STATE OF MAHARASHTRA
August 7, 1987
ABDUL REHMAN IBRAHIM TELLI Vs. BANSAL K G 1ST ITO
July 3, 1987
ABDUL SATTAR REHMANBHAI Vs. JULEKHABI RAHIMAN DARYAWARDI
November 21, 1987
ABDUL WAHAB Vs. DISTRICT MAGISTRATE
March 9, 1987
ABDULLA KOZUKHAL ASSAINAR Vs. STATE OF MAHARASHTRA
June 26, 1987
ABDULRASHID ABDULRAJAK MANER Vs. GULAMHUSEN KUTUBUDDIN MANER
August 21, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. GHASIRAM PHOOLCHAND
January 13, 1987
ADMINISTRATOR OF THE CORPORATION OF CITY OF NAGPUR Vs. ASHOK BABURAO WANKHEDE AND OTHERS
January 30, 1987
AGAHININATH BHIMRAO PATEKAR Vs. STATE OF MAHARASHTRA
February 6, 1987
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. STATE OF MAHARASHTRA
July 3, 1987
AHMEDABAD MANUFACTURING AND CALICO PRINTING COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 17, 1987
AHMEDALLY G. KATHAWALA Vs. JHAVERBAI H. DAULAT
February 2, 1987
AIR CORPORATION EMPLOYEE UNION Vs. AIR INDIA
August 21, 1987
AJIT GLASS WORKS PVT LTD Vs. UNION OF INDIA
August 13, 1987
AKHIL MAHARASHTRA KAMGAR UNION, BOMBAY Vs. C.Z. INSTRUMENTS INDIA PVT. LTD. AND ORS.
February 20, 1987
ALEN CO OPERATIVE BANK LIMITED Vs. R H WINDSOR I LIMITED
September 7, 1987
ALLAHABAD BANK EMPLOYEES UNION Vs. UNION OF INDIA
September 19, 1987
ALTAF HUSSAIN Vs. HAMIDABAI AND OTHERS
March 18, 1987
AMAR ENTERPRISES Vs. UNION OF INDIA
June 10, 1987
Amarjeet Singh Cheems Vs. State
June 23, 1987
AMARJIT SINGH CHEEMA Vs. STATE OF MAHARASHTRA
June 23, 1987
AMBELKAR (V.S.) Vs. FOURTH LABOUR COURT, BOMBAY (M.R. BHOPE, PRESIDING OFFICER) AND ANOTHER
September 1, 1987
AMERICAN EXPRESS BANK EMPLOYEES UNION Vs. UNION OF INDIA
September 11, 1987
AMIRAJ CONSTRUCTION CO Vs. STATE OF MAHARASHTRA
March 31, 1987
AMOL ALIAS AMOLKUMAR GAJANAN NAIK Vs. DIRECTOR OF MUNICIPAL ADMINISTRATION GOA
May 12, 1987
AMRIT SAGAR PURI Vs. OVER SEAS IMPEX (PVT.)
February 9, 1987
ANAND KRISHNAYA KONDIYA Vs. ASSISTANT COLLECTOR OF CUSTOMS
August 14, 1987
ANANDEYA SILICA PVT LTD Vs. UNION OF INDIA
November 11, 1987
ANANDI RAVJI VATAS Vs. ORIENTAL INDUSTRIES
January 8, 1987
ANANT SAJI NAIK Vs. PANDURANG XETE TILVE OF PONDA
January 27, 1987
ANIL Vs. DEAN INDIRA GANDHI MEDICAL COLLEGE AND HOSPITAL NAGPUR
February 23, 1987
ANNUBAI GANAPATI NALUGADE Vs. DNYANU TUKA NALUGADE
August 11, 1987
ANTONIO JOAO BOSCO LOBO; MARIO FRANCISCO LOBO; LAND ACQUISITION ACT, 1894 Vs. UNION OF INDIA AND OTHERS
April 22, 1987
ANURADHA KRISHNA GUJARATI Vs. WAMAN GOVIND MODAK
August 26, 1987
ANUSAYA EVAN KAMBALE Vs. SUPERINTENDENT OF POLICE
December 10, 1987
APARNA MISS ALIAS VANDANA SHAMRAO HINGANE Vs. SHIVAJI UNIVERSITY KOLHAPUR
October 15, 1987
APEX MARKETING FEDERATION EMPLOYEES UNION Vs. S A PATIL
December 8, 1987
APEX MARKETING FEDERATION EMPLOYEES UNION Vs. STATE OF MAHARASHTRA
February 26, 1987
ARPHI INCORPORATED Vs. UNION OF INDIA
August 12, 1987
ARUNA S PARDESHI Vs. DEAN SWAMI RAMANAND TIRTH MEDICAL COLLEGE AT AMBAJOGAI
January 22, 1987
ARVIND ANAND GAIKWAD Vs. UNI ABEX ALLOY PRODUCTS LTD
November 20, 1987
ARVIND LAXMANRAO KINGE Vs. STATE OF MAHARASHTRA URBAN DEVELOPMENT PUBLIC HEALTH AND HOUSING DEPARTMENT BOMBAY 32
February 16, 1987
ARVIND V INAMDAR Vs. ASSISTANT COLLECTOR OF CUSTOMS
July 20, 1987
ASHA PAVRO ELECTRONICS PVT LTD Vs. UNION OF INDIA
July 31, 1987
ASHABI SHAIKH DAWOOD KASAM Vs. GHANSHYAM BABURAO PALANGE
February 6, 1987
ASHOK ABAJI GAIKWAD Vs. STATE OF MAHARASHTRA
August 24, 1987
ASHOK ACCUSED Vs. PRALHAD
March 26, 1987
ASHOK DHARMA VAITI Vs. STATE OF MAHARASHTRA
October 5, 1987
ASHOK HIGORANI Vs. BOMBAY MERCANTILE CO OP BANK LTD
April 29, 1987
ASHOK MANIKLAL HARKUT Vs. COLLECTOR AMRAVATI
October 14, 1987
ASHOK SHANKARRAO CHAVAN Vs. ANIL TRAYAMBAKRAO PATIL
October 12, 1987
ASHOK TRADERS Vs. UNION OF INDIA
January 1, 1987
ASHOKCHAND S O MANAKCHAND TATED Vs. STATE OF MAHARASHTRA
March 5, 1987
ASIATIC SALVORS Vs. DODSAL PVT LTD
July 16, 1987
ASSISTANT COLLECTOR OF CENTRAL EXCISE, KALYAN DIVISION Vs. DIPSI CHEMICALS PVT LTD
January 1, 1987
ASSISTANT COLLECTOR OF CUSTOMS R AND I P BOMBAY Vs. SHANKAR GOVARDHAN MOHITE
August 18, 1987
ASSOCIATED BEARING CO LTD Vs. UNION OF INDIA
December 3, 1987
ASSOCIATION OF ENGG. WORKERS TRADE UNION & ANR. Vs. SHRI S.A. PATIL & ORS.
August 14, 1987
AUGUSTINNO FERNANDES Vs. MAMLATDAR OF MORMUGAO
December 7, 1987
AVANTI DEVELOPMENT COMPANY LIMITED Vs. STATE OF MAHARASHTRA
August 20, 1987
B S MAHAJAN Vs. CHAPSEY R MISTRY
October 28, 1987
B S RAWAT ASSISTANT OLLECTOR OF CUSTOMS Vs. ANDRE CHRISTOPHER MIDLARZ
December 1, 1987
B S RAWAT ASSTT COLLECTOR OF CUSTOMS Vs. ANDRE CHRISTOPHER MYDLARZ
December 9, 1987
B.W. RAMTEKE Vs. BOARD OF DIRECTORS OF THE MAZAGAON DOCK LTD
January 16, 1987
BABAN DAGADU PATIL Vs. K P GAIKAWAD DEPUTY COMMISSIONER OF POLICE ZONE II THANE
September 15, 1987
BABASAHEB DEVGONDA PATIL Vs. MANAGING DIRECTOR PANCHGONDA SAHAKARI SAKHAR KARKHANE LTD
November 10, 1987
BABURAO Vs. HABAJI
September 7, 1987
BABURAO BALIRAM MALGAONKAR Vs. EXECUTIVE ENGINEER B AND C DIV
October 1, 1987
BAJAJ ELECTRICALS LIMITED BOMBAY Vs. METAL AND ALLIED PRODUCTS BOMBAY
August 13, 1987
BAJAJ ELECTRICALS LTD Vs. METALS AND ALLIED PRODUCTS BOMBAY
August 4, 1987
BAJARANGLAL S O NATHULAL AGARWAL Vs. JAWAHARLAL AMOLAKCHAND DARDA
September 2, 1987
BAJRANG S O MURLIDHARJI PALIWAL Vs. DEAN INDIRA GANDHI MEDICAL COLLEGE NAGPUR
October 9, 1987
BALKRISHNA DATTARAM SALGAOKAR Vs. STATE OF MAHARASHTRFA
March 12, 1987
BALWANT SINGH SETHI Vs. SARDAR ZORAWARSINGH HUSHNAK SINGH ANAND
July 27, 1987
BANK OF BARODA Vs. TRIVENIPRASAD JAMNAPRASAD MISHRA
January 13, 1987
BANSILAL Vs. SWADESHI MILLS CO LTD
February 3, 1987
BAPURAO S O NARAYAN JATALE Vs. MAHADEO S O GOVINDA MALI
September 23, 1987
BARTHELS AND LUDERS GMBH Vs. M V DOMINIQUE
October 9, 1987
BASSEIN CATHOLIC CO OPARATIVE BANK LIMITED Vs. STATE OF MAHARASHTRA
August 5, 1987
BASWANT & CO. Vs. RANGALAL SURAJMAL MARWADI
March 4, 1987
BENGT INGMAR ERIKSSON Vs. JAMNIBAI SUKHARYA DHANGDA
June 8, 1987
BERAR OIL INDUSTRY AKOLA Vs. NATIONAL BERAR OIL INDUSTRY WORKERS UNION AKOLA
January 30, 1987
BERLIA CHEMICALS AND TRADERS Vs. UNION OF INDIA
August 14, 1987
BHAGWAN DHONDU TARKAR Vs. STATE OF MAHARASHTRA
September 4, 1987
BHAGWAN S O GANPATRAO GODSAY AND RAGHUNATH S O DHONDIBA LOHAR AND SUDHABAI Vs. KACHRULAL S O BASTIMAL SAMDARIYA AND PANDURANGRAO S O AMBADASRAO RATNALIKAR
January 23, 1987
BHAGWAN YYANKATRAO LAHANE Vs. D.S. SOMAN, COMMISSIONER OF POLICE, BOMBAY, AND OTHERS
November 13, 1987
BHAGWANRAO Vs. GANPATRAO
June 25, 1987
BHAGWANRAO S O JIJABA AUTI Vs. GANPATRAO S O MUGAJI RAUT
August 7, 1987
BHARAT BARREL AND DRUM MFG CO PVT LTD Vs. R B SAID RECOVERY OFFICER GOVERNMENT DUES IN THE OFFICE OF THE COLLECTOR OF
October 28, 1987
BHARAT COMMERCE AND INDUSTRIES LIMITED Vs. UNION OF INDIA
January 1, 1987
BHARAT DWARKADAS THAKKAR Vs. STATE OF MAHARASHTRA
September 15, 1987
BHARATI MANOHARLAL AHUJA Vs. STATE OF MAHARASHTRA
July 9, 1987
BHARATI VASANTRAO KARNEWAR Vs. VASANTRAO ANANDRAO KARNEWAR
July 24, 1987
BHARATIYA KAMGAR SENA Vs. INDABRATOR, LTD., AND ANOTHER
September 9, 1987
BHARTIYA MAGAS VARGIYA ZOPADPATTI MAHILA SARWANGIN VIKAS SANGHATANA NAGPUR Vs. BEST BREAD CO
February 6, 1987
BHASIR OIL MILLS Vs. UNION OF INDIA
February 27, 1987
BHASKAR S O GOVIND DESHPANDE Vs. MADHUSUDANSINGH S O LAXMANSINGH CHOUHAN
September 14, 1987
BHAWSAR HOME FURNISHERS AND DECORATORS Vs. DATTARAM PANDURANG MISTRI
September 25, 1987
BHILA SAILA MARATHE DECEASED BY HIS LEGAL REPRESENTATIVES RUKHMABAI W/O BHILA MARATHE AND OTHERS Vs. VALCHAND BALCHAND JAIN AND ANOTHER
September 16, 1987
BIHARILAL KUMAR Vs. VITHALNAGAR CO OP HOUSING SOC LTD
October 12, 1987
BIPINCHANDRA VRAJLAL GHELANI Vs. UNION OF INDIA
August 14, 1987
BLUE STAR LTD Vs. UNION OF INDIA
August 20, 1987
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. SUBHKARAN AND SONS
June 5, 1987
BOMBAY BURMAH TRADING CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
March 24, 1987
BOMBAY METROPOLITAN TRANSPORT CORPORATION LTD Vs. EMPLOYEES OF BMTC CIDCO MAHARASHTRA GENERAL KUMGAR UNION
April 10, 1987
BOVABHAI BUDHA GIRASE Vs. JIRYA DAJYA BHIL
September 15, 1987
BRAMMER V LINK BELTING INDIA LTD Vs. C L NANGIA APPELLATE COLLECTOR OF CENTRAL EXCISE BOMBAY
July 1, 1987
BRIJBHANSINGH Vs. DIRECTOR EMPLOYEES STATE INSURANCE SCHEME
July 28, 1987
C P SYNDICATE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
March 9, 1987
C V NARAYANAM Vs. JAYA AUTO REPAIRS WORKS
September 1, 1987
C. PINTO Vs. PRAHLADRAJ DALMIA AND SONS AND ORS.
April 29, 1987
CAPTAIN NANIK KARAMCHANDANI Vs. INDIAN AIRLINES
July 2, 1987
CEAT TYRES OF INDIA LIMITED Vs. UNION OF INDIA
June 23, 1987
CEAT TYRES OF INDIA LTD Vs. UNION OF INDIA
July 17, 1987
CENTURY TEXTILES AND INDUSTRIES LIMITED Vs. UNION OF INDIA
August 26, 1987
CHANDRABHAN SITARAM PAKMODE Vs. STATE OF MAHARASHTRA
March 13, 1987
CHANDRAKANT Vs. VAMAN
April 10, 1987
CHANDRAKANT Vs. MANIKRAO
September 21, 1987
CHANDRAKANT GANPAT SHELAR Vs. SOPHY KEELY, HILL GARANGE HIGH SCHOOL, BOMBAY
August 18, 1987
CHANDRALOK SAHAKARI GRUHA NIRMAN SANSTHA LTD Vs. ASSISTANT REGISTRAR CO OPERATIVE SOC
July 9, 1987
CHANDRAPUR ZILLA CEMENT KAMGAR SANGH ANDNARESH PUGLIA Vs. MANIKGARH CEMENT
August 26, 1987
CHASE BRIGHT STEEL LIMITED Vs. SHANTARAM SHANKAR SAWANT
February 20, 1987
CHEMIEQUIP LIMITED Vs. BANK OF BARODA
January 6, 1987
CHHOTELAL BANSHILAL AWASTHI Vs. STATE OF MAHARASHTRA
September 25, 1987
CHILDRENS ACADEMY Vs. SMT. USHA ARNOLD PREMIER & ORS.
July 27, 1987
CHIMANLAL DHARAMDAS SHAH Vs. STATE OF MAHARASHTRA
March 19, 1987
CHOWGULE AND CO PRIVATE LIMITED Vs. UNION OF INDIA
October 12, 1987
CO OPERATIVE BANKS AND SOCIETIES EMPLOYEES FEDERATION MAHARASHTRA Vs. A K THORAT MEMBER INDUSTRIAL TRIBUNAL MAHARASHTRA
December 17, 1987
COLABA LAND MILLS CO LTD Vs. UNION OF INDIA
July 13, 1987
COLLEGE OF ENGINEERING OF YESHWANT RURAL EDUCATION SOCIETY Vs. ASMITA BASOLE
March 6, 1987
COMMISSIONER OF INCOME TAX Vs. RUIA M R
March 11, 1987
COMMISSIONER OF INCOME TAX Vs. TRIKAMLAL MANEKLAL HUF
March 12, 1987
COMMISSIONER OF INCOME TAX Vs. GOVINDRAM AND COMPANY
March 12, 1987
COMMISSIONER OF INCOME TAX Vs. POLYOLEFINS INDUSTRIES LIMITED
March 18, 1987
COMMISSIONER OF INCOME TAX Vs. JEHANGIR B JEEJEEBHOY
March 23, 1987
COMMISSIONER OF INCOME TAX Vs. JOLLY BROTHERS PVT LIMITED
March 23, 1987
COMMISSIONER OF INCOME TAX Vs. JUPITER GENERAL INSURANCE CO
March 17, 1987
COMMISSIONER OF INCOME TAX Vs. TULSIDAS KILACH
March 17, 1987
COMMISSIONER OF INCOME TAX Vs. MERCANTILE BANK LIMITED
March 17, 1987
COMMISSIONER OF INCOME TAX Vs. GODREJ SOAPS PRIVATE LIMITED
March 13, 1987
COMMISSIONER OF INCOME TAX Vs. BANK OF INDIA
March 18, 1987
COMMISSIONER OF INCOME TAX Vs. INDOPOL LIMITED
March 26, 1987
COMMISSIONER OF INCOME TAX Vs. THAKKAR P R
March 26, 1987
COMMISSIONER OF INCOME TAX Vs. TATA HYDRO ELECTRIC POWER SUPPLY CO LTD
March 26, 1987
COMMISSIONER OF INCOME TAX Vs. MANSINGHKA OIL MILLS PRIVATE LIMITED
March 26, 1987
COMMISSIONER OF INCOME TAX Vs. PRABHU STEEL INDUSTRIES PVT LIMITED
January 30, 1987
COMMISSIONER OF INCOME TAX Vs. MOHINIDEVI MOHUNTA
January 29, 1987
COMMISSIONER OF INCOME TAX Vs. JAMNALAL BAJAJ SEWA TRUST
January 28, 1987
COMMISSIONER OF INCOME TAX Vs. TRIVEDI V A
January 28, 1987
COMMISSIONER OF INCOME TAX Vs. VIDARBHA HOUSING BOARD
January 29, 1987
COMMISSIONER OF INCOME TAX Vs. PYARCHAND KESHRIMAL PORWAL HUF
January 29, 1987
COMMISSIONER OF INCOME TAX Vs. JAYANAND KHIRA AND COMPANY PRIVATE LIMITED
April 15, 1987
COMMISSIONER OF INCOME TAX Vs. STATE BANK OF INDIA
April 10, 1987
COMMISSIONER OF INCOME TAX Vs. MEHTA S M
April 10, 1987
COMMISSIONER OF INCOME TAX Vs. TATA CHEMICALS LIMITED
April 10, 1987
COMMISSIONER OF INCOME TAX Vs. INDIAN SMELTING AND REFINING COMPANY LIMITED
April 2, 1987
COMMISSIONER OF INCOME TAX Vs. NEW INDIA MINING CORPORATION PRIVATE LIMITED
April 3, 1987
COMMISSIONER OF INCOME TAX Vs. WEST COST PAPER MILLS LIMITED
April 2, 1987
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LTD
April 20, 1987
COMMISSIONER OF INCOME TAX Vs. NEW GREAT INSURANCE CO OF INDIA LTD
April 20, 1987
COMMISSIONER OF INCOME TAX Vs. MUNCHERJI P AND CO
April 21, 1987
COMMISSIONER OF INCOME TAX Vs. KUSUMGAR K H
April 16, 1987
COMMISSIONER OF INCOME TAX Vs. BABULAL NATHMAL SHARMA
January 12, 1987
COMMISSIONER OF INCOME TAX Vs. DEORAO SHARAWAN MAUNDEKAR
January 14, 1987
COMMISSIONER OF INCOME TAX Vs. RADHADEVI D DAGA SMT
January 14, 1987
COMMISSIONER OF INCOME TAX Vs. ABDULLABHAI HASSANALI
January 16, 1987
COMMISSIONER OF INCOME TAX Vs. HAJI GAFFAR HAJI DADA CHINI
January 20, 1987
COMMISSIONER OF WEALTH TAX Vs. SHAH V M
April 6, 1987
COMMISSIONER OF WEALTH TAX Vs. PRATAP BHOGILAL
April 7, 1987
COMMISSIONER OF WEALTH TAX Vs. ASSOCIATED CEMENT COMPANIES LIMITED
April 9, 1987
COMMISSIONER OF WEALTH TAX Vs. SETH YOGINDRAPRASAD N MAFATLAL
April 15, 1987
COMMISSIONER OF WEALTH TAX Vs. RASHTRIYA SWAYAM SEWAK SANGH
January 30, 1987
COMMISSIONER OF WEALTH TAX Vs. GODAVARIBAI R PODAR SMT
March 31, 1987
COMMISSIONER OF WEALTH TAX Vs. PURSHOTTAM NANDLAL AMERSEY
April 1, 1987
COMMISSIONER OF WEALTH TAX Vs. SABAVALLA J S
April 2, 1987
COMMISSIONER OF WEALTH TAX Vs. TARAWIA S N
April 2, 1987
COMMISSIONER OF WEALTH TAX Vs. V B GARWARE
April 2, 1987
COMMISSIONER OF WEALTH TAX Vs. JANAKRAJ GROVER
April 2, 1987
CONTROLLER OF AERODROME NAGPUR AIRPORT NAGPUR Vs. HOMI D JAHANGIR
January 13, 1987
CONTROLLER OF ESTATE DUTY Vs. NIGUDKAR B B
April 10, 1987
CONTROLLER OF ESTATE DUTY Vs. LAXMINARAYAN A SURI
April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. VASANTRAO S DEMPO
April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. KAMLA KAPUR
April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. AMBALAL M UPADHYAY
April 16, 1987
CONTROLLER OF ESTATE DUTY Vs. BOMANSHA FRAMJI CAMA
April 16, 1987
COOPER ENGINEERING LIMITED Vs. COMMISSIONER OF INCOME TAX
March 23, 1987
DADASAHEB PATALU MISAL Vs. STATE OF MAHARASHTRA
January 20, 1987
DAGADU BAPU SHINDE Vs. VASANT SHANKAR NIMBALKAR
July 23, 1987
DARUWALA M UMAR A REHMAN Vs. NAMDEO KONDIBA CHAVAN
April 13, 1987
DASH RATH Vs. SOU. KUSUM
August 26, 1987
DATARAM SHANTARAM BAGKAR Vs. GOPAL SINGH
April 28, 1987
DATTAJIRAO BALWANTRAO MANE Vs. NANI PALKHIVALA
October 16, 1987
DATTATRAYA SATWAJI NARWANE Vs. STATE OF MAHARASHTRA
September 4, 1987
DATTU BALU SARGAR Vs. DOCKS MANAGER, B.P.T. & ANR.
July 15, 1987
DAYANDEO JANARDHAN BHONSALE Vs. SAU. INDRABAI AND ANR.
February 16, 1987
DENA BANK Vs. GAUTAM RATILAL SHAH
June 15, 1987
DEOKISAN B SARDA Vs. CONTROLLER OF ESTATE DUTY
April 16, 1987
DEVIDAS BABURAO HAJARE Vs. STATE OF MAHARASHTRA
August 7, 1987
DEVIDAS RAGHU NAIK Vs. STATE OF MAHARASHTRA
September 14, 1987
DEVPAL DHIR Vs. B V KUMAR AND ANOTHER
October 29, 1987
DHANRAJ AND SONS Vs. COMMISSIONER OF INCOME TAX
January 29, 1987
DHARAMABAI WIFE OF SHRIPAT MUN Vs. SHRIPAT
March 18, 1987
DHONDIRAM APPA HATKAR Vs. STATE OF MAHARASHTRA
September 19, 1987
DHYANESHWAR SAHAKARI SAKHAR KARKHANA LTD Vs. STATE OF MAHARASHTRA
January 20, 1987
DILAWAR KHAN S O VAZIR KHAN PATHAN Vs. STATE OF MAHARASHTRA
December 10, 1987
DINANATH RAMARAO SHIRSE Vs. UTTAM BABURAO KALE
April 28, 1987
DINESH A PAREKH Vs. SPECIAL DIRECTOR OF ENFORCEMENT
September 21, 1987
DOMINAL ARUJO Vs. STATE OF GOA
January 27, 1987
DOWSYL POLYMERS PRIVATE LIMITED Vs. M G ABROL SPL SECRETARY MINISTRY OF FINANCE
August 27, 1987
DULBA S O TUKARAM BAKHAR Vs. STATE OF MAHARASHTRA
February 9, 1987
E C C WORKSHOPS LTD Vs. STATE OF MAHARASHTRA
April 13, 1987
E K ANUSAPA Vs. D N CAPOOR
November 9, 1987
EAGLE FLASKS PVT LTD Vs. UNION OF INDIA
February 11, 1987
EKNATH VITHAL OGALE Vs. MANSUKHLAL DHANRAJ JAIN
December 7, 1987
ELPRO INTERNATIONAL LIMITED Vs. K B JOSHI
February 6, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. APEX ENGINEERING
April 20, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. DATTARAM ADVERTISING PRIVATE LTD
October 9, 1987
EMPLOYEES STATE INSURANCE CORPORATION BOMBAY Vs. FARIYAS HOTELS PRIVATE LTD
October 29, 1987
EMPRESS MILLS CO OPERATIVE SOCIETY LIMITED Vs. PRESIDING OFFICER III LABOUR COURT NAGPUR
July 17, 1987
EXTRUSION PROCESSES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE ANDANOTHER
July 22, 1987
EXTRUSION PROCESSES PRIVATE LIMITED Vs. N C THAKUR ASST COLLECTOR OF CENTRAL EXCISE
July 23, 1987
EXTRUSION PROCESSES PVT LTD Vs. UNION OF INDIA
July 3, 1987
FATEHSINH GAIKWAR OF BARODA Vs. A D GUPTA
July 3, 1987
FOREST DEVELOPMENT CORPORATION OF MAHARASHTRA LIMITED Vs. STATE OF MAHARASHTRA
November 12, 1987
FRANCIS JOHN Vs. DIRECTOR OF EDUCATION, GOVERNMENT OF GOA, DAMAN AND DIU, GOA AND OTHERS
August 18, 1987
FRANCISCO LUIS JOSE DSOUZA Vs. VITHAL BHADU TAMBOSKAR
November 18, 1987
FULCHAND CHAMPALAL JAIN Vs. PUNJARU SHANKAR PATIL
July 29, 1987
G CHANDRASHEKHAR REDDY Vs. MARATHWADA UNIVERSITY
January 23, 1987
G.H. KEVATE Vs. PRASHYASAK
March 13, 1987
GAMMON INDIA LIMITED Vs. ENGINEERING MAZDOOR SABHA
September 16, 1987
GANDHI Vs. KRISHNA GLASS PVT LTD
July 7, 1987
GANESH V N PANVELCAR Vs. GRAM PANCHAYAT OF VEREM BETIM REIS MAGOS
January 15, 1987
GANGUBAI Vs. A SUDARSHAN NAIDU S O A RAMASWAMI NAIDU
October 15, 1987
GANPAT MANOJI LOHANKAR Vs. DATTA BASAPPA CHINCHOLKAR
January 21, 1987
GANPATLAL BALDEO CHAMEDIA Vs. PURSHOTTAM RAMGOPAL BAJORIA
September 2, 1987
GANU Vs. M V CHITALE
January 29, 1987
GAURISHANKAR VISHWAKARMA Vs. EAGLE SPRING INDUSTRIES PVT LTD
September 3, 1987
GAUTAM RAMANLAL DIWAN Vs. MADHUKAR RAGHUNATH KALEWAR
August 11, 1987
GAYABAI Vs. YADAVRAO
January 15, 1987
GAYABAI WIFE OF LALJI LAUTKAR Vs. WAMANRAO MAHADEO NIKAM
September 29, 1987
GEETA GOVIND SAWANT DESAI Vs. NANDKUMAR ANANDRAO PATKAR
December 18, 1987
GENPAT MAHADEO VIRKUD Vs. CHINTAMAN MAHADEO VIRKUD
December 24, 1987
GOA CHITRAPUR BUS SERVICE Vs. JAYANT GAJANAN NAIK
February 4, 1987
GOA MUNICIPAL WORKERS UNION Vs. ADMINISTRATOR OF GOA DAMAN AND DIU
January 19, 1987
GODAVARI SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
March 13, 1987
GOKALCHAND RATTANCHAND WOOLLEN MILLS PVT LTD Vs. U O I
August 24, 1987
GOPIBAI Vs. ASNEW DRUMS LTD
June 16, 1987
GOREGAON MALAYALEE SAMAJ Vs. POPATLAL PRABHUDAS AND SONS
August 13, 1987
GOVINDRAO DEVABASAPPA MANTHALKAR Vs. APPARAO DEVABASAPPA MANTHALKAR
October 14, 1987
GRAHAK SANGH LTD. Vs. SMT. SUGANDHABAI KISANSA KSHATRIYA
January 8, 1987
GRAM PANCHAYAT KINI DISTRICT SOLAPUR Vs. KALAYAN BHIMDAS RAMDAS
August 12, 1987
GRAMAUDYOGIK SHIKSHAN MANDAL AURANGABAD Vs. MARATHWADA UNIVERSITY AURANGABAD
March 25, 1987
GRAMPANCHAYAT VILLAGE KINI TALUKA AKKALKOT Vs. KALYAN BHIMDAS RAMDASI
March 12, 1987
GREATER BOMBAY CO OP BANK LTD Vs. CO OP BANK EMPLOYEES UNION
December 9, 1987
GREATER BOMBAY MUNICIPAL CORPN Vs. ANNATTE RAYMOND
March 11, 1987
GREATER BOMBAY MUNICIPAL CORPN Vs. FORAGE AND CO
June 9, 1987
GTC INDUSTRIES LIMITED Vs. UNION OF INDIA
November 4, 1987
GUJARAT ELECTRONICS Vs. UNION OF INDIA
July 6, 1987
GULLAM NABI GULLAM SHABIR SHAIKH Vs. STATE OF MAHARASHTRA
August 26, 1987
GUNVANTLAL KANTILAL KHAMAR Vs. STATE OF MAHARASHTRA
December 1, 1987
GUNVANTLAL KANTILAL KHAMAR Vs. STATE OF MAHARASHTRA
December 2, 1987
GUPTA ENGINEERING CO INDIA Vs. STATE BANK OF INDIA
January 6, 1987
GUSTAVO RENATO DE CRUZ PINTO Vs. STATE OF GOA
November 16, 1987
GYANDAS DAMA LADE Vs. STATE OF MAHARASHTRA
November 18, 1987
HABIBULLA SAUDAGAR Vs. STATE OF MAHARASHTRA
October 28, 1987
HAFFKINE BIO =PHARMACEUTICAL CORPORATION LIMITED Vs. V M PATKI
September 17, 1987
HANUMANBAGAS DEVKARAN MALU Vs. THE ASSTT. COMMISSIONER OF LABOUR, KOLHAPUR & ORS.
August 10, 1987
HANUMANSINGH S O LAXMANSINGH THAKUR Vs. MUNICIPAL COUNCIL MALKAPUR
November 2, 1987
HARI SINGH Vs. STATE OF MAHARASHTRA
October 13, 1987
HARIBHAI VELJI Vs. MAHARASHTRA STATE ELECTRICITY BOARD BOMBAY
April 3, 1987
HARIBHAU DHONDIBA CHAVAN Vs. BALKRISHNA BHIKOBA BALLAL
January 9, 1987
HARIHAR RAMCHANDRA SANSTHAN Vs. HOUSE ALLOTMENT OFFICER
September 17, 1987
HARISH S O RAMDEO BAHETI Vs. MUNICIPAL CORPORATION OF AMRAVATI
January 30, 1987
HATIM ALI Vs. R.R. BHAVSAR AND ORS.
March 23, 1987
HIMATLAL PURSHOTTAM SHAH Vs. SUPADU PAVANU HADGE
July 24, 1987
HINDUSTAN LEVER LIMITED Vs. UNION OF INDIA
August 27, 1987
HIRAMAN LAXMAN JADHAV Vs. SOU BALUBAI HIRAMAN JADHAV
January 22, 1987
HUKUM CHAND RAGHURAM PAHUJA Vs. STATE OF MAHARASHTRA
October 30, 1987
HUSSAIN KHAN S O SAWARKHAN PATHAN Vs. SHAIKH AHMED S O SHAIKH LAL
September 21, 1987
IMPACT CONTAINERS PVT LTD Vs. M R NADKARNI SUPDT OF CENTRAL EXCISE
August 26, 1987
IN RE : BHARTIYA KAMGAR SENA Vs. ABC
August 18, 1987
INDIA SECURITY PRESS MAZDOOR SANGH Vs. CURRENCY NOTE PRESS
September 7, 1987
INDIAN LEAD PRIVATE LIMITED BOMBAY Vs. UNION OF INDIA
January 1, 1987
INDIAN LEAD PRIVATE LTD Vs. UNION OF INDIA
July 24, 1987
INDIAN OVERSEAS BANK Vs. SHREEKRISHNA WOOLLEN MILLS PVT LTD
September 24, 1987
INDIAN RESORT HOTELS LIMITED Vs. SUSHIL PRAKASH DIVISIONAL ENGINEER TELEGRAPH TRA UNIT PANAJI
February 4, 1987
INDO PLAST Vs. UNION OF INDIA
January 1, 1987
INDU D/O VISHNU MAHAJAN Vs. NATIONAL SAFETY COUNCIL
August 5, 1987
INDUBAI Vs. STATE OF MAHARASHTRA
June 27, 1987
INTERNATIONAL MARINE ENGINEERING CO Vs. UNITED WESTERN BANK LTD
April 8, 1987
ISAC SANTAN FERNANDES Vs. K P REGHUVANSHI DEPUTY COMMISSIONER OF POLICE
September 25, 1987
ISHWAR PRAKASH CHOPRA Vs. ASHOK S O ASSANDAS BAHERWANI
December 16, 1987
ISHWAR PRAKASH CHOPRA Vs. ASHOK
December 12, 1987
ISHWARLAL SARABHAI PARIKH Vs. PRABHAWATI ISHWARLAL PARIKH
November 27, 1987
J H BASHU SALES MANAGER Vs. MAHESH KUMAR
April 27, 1987
J K BASU SALES MANAGER Vs. MAHESH KUMAR S O BAJRANGLAL AGARWAL ANOTHER
April 21, 1987
J L MORRISSON SO AND JONES INDIA LTD Vs. UNION OF INDIA
July 29, 1987
J.C. PATEL Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 6, 1987
J.K. GINNING AND PRESSING FACTORY Vs. THE PRESIDING OFFICER, SECOND LABOUR COURT, AKOLA & ORS.
March 9, 1987
JAGANNATH SAKHARAM SAHALE Vs. VASUDEO VYANKATESH KANADE
February 18, 1987
JAGGA ROW A V N Vs. COMMISSIONER OF INCOME TAX
March 3, 1987
JAI VIJAY ENTERPRISES AMRAVATI Vs. ASHISH ENTERPRISES AMRAVATI
April 20, 1987
JAIHIND VIDYALAYA Vs. GHANSHYAM GIRDHARILAL KHINCHI
February 26, 1987
JAIN SHUDH VANASPATI LIMITED Vs. S R PATANKAR ASSTT COLLECTOR OF CUSTOMS BOMBAY
October 28, 1987
JAINARAYAN BABULAL Vs. COMMISSIONER OF INCOME TAX
January 15, 1987
JAIRAMDAS BHAGCHAND Vs. COMMISSIONER OF INCOME TAX
January 27, 1987
JAIWANT LAXMAN P SARDESAI Vs. GOVERNMENT OF GOA DAMAN AND DIU
January 28, 1987
JALYAN UDYOG CALCUTTA Vs. UNION OF INDIA
January 1, 1987
JAVED AKHTAR Vs. LANA PUBLISHING CO PVT LTD
July 14, 1987
JAWAHAR JAISINGH THAKKAR Vs. ABDUL REHMAN ANTULAY
October 7, 1987
JAWARLAL SHIVANDAS DODEJA Vs. TARUN ROY, JOINT SECRETARY, MINISTRY OF FINANCE, GOVERNMENT OF INDIA
August 7, 1987
JAY KEVIN SALERNO Vs. NR
October 7, 1987
JAYESH BHUPATRI PARIKH Vs. UNIVERSITY OF BOMBAY
March 10, 1987
JAYSHREE Vs. MANOHAR
January 16, 1987
JEEVAN PANDURANG PATIL Vs. STATE OF MAHARASHTRA
September 25, 1987
JEEVANCHAND BALIRAM THAKUR Vs. STATE OF GOA
December 15, 1987
JETHMAL Vs. PARMESHWAR
November 6, 1987
JOHN WYETH INDIA LIMITED AND IN RE GEOFFREY MANNERS AND CO LIMITED Vs. STATE OF MAHARASHTRA
August 18, 1987
JOHN WYETH INDIA LTD Vs. GEOFFREY MANNER AND CO LTD
August 18, 1987
JOKHIRAM JIWANRAM GINNING FACTORY AT AKOLA Vs. RADHAMOHON BADRIDAS BAJAJ
February 5, 1987
JOSE INACIO LOURENCE Vs. SYNDICATE BANK
August 26, 1987
JOSEPH ALMEIDA & ANR Vs. KRISHNANATH NARAYAN PRABHU & 3 ORS
December 8, 1987
JOTI DADU NAVALE Vs. MANUKABAI KASHINATH MOHITE
August 19, 1987
JYOTI LONKAR Vs. MAHARASHTRA BOARD OF SECONDARY AND HIGHER SECONDARY CERTIFICATE EXAMINATION NAGPUR DIVISION NAGPUR
June 25, 1987
JYOTI NIKUL JARIWALA Vs. STATE OF MAHARASHTRA
November 20, 1987
K S K AIYANGAR Vs. UNION OF INDIA
December 4, 1987
K T SAOJI Vs. COMMISSIONER OF INCOME TAX
January 15, 1987
K VIJAY KUMAR NAIR Vs. STATE OF MAHARASHTRA
July 29, 1987
K.D.ANPAT Vs. STATE OF MAHAEASHTRA
November 23, 1987
KALYANPUR KESHAV VENKATARI PAI Vs. CORPORATION BANK
February 19, 1987
KAMAL TRADING CO BOMBAY Vs. GILLETTE U K LIMITED MIDDLES SEX ENGLAND
September 25, 1987
KAMANI OIL INDUSTRIES Vs. UNION OF INDIA
June 22, 1987
KAMANI TUBES LIMITED Vs. KAMANI EMPLOYEES UNION
August 19, 1987
KAMLAKANT RAMCHANDRA GADKARI Vs. RANGRAO GHANSHYAM PATIL
January 14, 1987
KANAK INDUSTRIES Vs. STATE OF MAHARASHTRA
April 10, 1987
KANCHANLAL CHANDULAL PARIKH Vs. BANK OF INDIA
October 7, 1987
KANHAIYA LAL Vs. SAU SUMAN
July 17, 1987
KANNAD SAHAKARI SAKHAR KARKHANA LIMITED Vs. SURESH KHANDSARI MILLS
February 4, 1987
KANTABAI Vs. SHIVGANGA
September 18, 1987
KARNU Vs. BALI SITARAM AWARI
January 14, 1987
KAUSHLYABAI Vs. STATE OF MAHARASHTRA
September 25, 1987
KAY FOAM LIMITED Vs. UNION OF INDIA
November 19, 1987
KERBAJI MAROTI RAO SHIDE Vs. STATE OF MAHARASHTRA
October 29, 1987
KESHAORAO NARAYANRAO PATIL Vs. DISTRICT DEPUTY REGISTRAR
April 21, 1987
KESHARIPRASAD S O SADHURAM TIWARI Vs. STATE OF MAHARASHTRA
February 5, 1987
KESHAV BHIKAJI MAHARAO Vs. STATE OF MAHARASHTRA
April 22, 1987
KESHAV SOMA TAWDE Vs. STATE PEOPLES PVT LTD
September 10, 1987
KETAKI Vs. GIRISHALIASSATISH
December 1, 1987
KHAMGAON CENTRAL CO OPERATIVE CONSUMERSWHOLESALE AND RETAIL STORES LIMITED DISTRICTBULDHANA Vs. JAYKUMAR S O ANANT MADIWALE
February 12, 1987
KHIMJI M SHAH Vs. RATILAL DAMODARDAS MODI
September 11, 1987
KHUDABAX DAVALSAD KAMTIKAR Vs. SUB DIVISIONAL MAGISTRATE SOLAPUR
September 17, 1987
KILACHAND DEVCHAND FOUNDATION TRUSTEES OF Vs. COMMISSIONER OF INCOME TAX
March 26, 1987
KIRLOSKAR BROTHERS LIMITED Vs. UNION OF INDIA
June 30, 1987
KIRLOSKAR PNEUMATIC CO LTD Vs. UNION OF INDIA
August 26, 1987
KIRLOSKAR PNEUMATIC COMPANY, LTD. Vs. EMPLOYEES STATE INSURANCE CORPORATION
January 19, 1987
KISAN Vs. STATE OF MAHARASHTRA
November 2, 1987
KISAN MEHTA Vs. UNIVERSAL LUGGAGE MANUFACTURING CO LTD
January 29, 1987
KISAN RAOJI MANJARE Vs. BABAN KONDIBA GADE
September 29, 1987
KISAN S O CHINTAMAN NISWADE Vs. STATE OF MAHARASHTRA
January 8, 1987
KISHORE JAIKISHANDAS ICCHAPORIA Vs. M R BHOPE PRESIDING OFFICER LABOUR COURT
April 13, 1987
KOCHU KRISHNAN Vs. STATE OF MAHARASHTRA
January 20, 1987
KOKAN CO OP HOUSING SOC LTD Vs. GULABAI BALKRISHNA ALIAS BALCHANDRA BORKAR
November 30, 1987
KOOTEERI SAITHALAVI /DETENU Vs. STATE OF MAHARASHTRA
March 9, 1987
KRISHNA CHANDRA SHARMA Vs. SIND HYDERABAD NATIONAL COLLEGIATE BOARD
June 29, 1987
KRISHNA G.N. GAONKAR Vs. SMT. REHMATBI HAJI KADER AND OTHERS
October 30, 1987
KRISHNA LULLA Vs. SHYAM AJWANI
September 22, 1987
KRISHNA PARSHURAM TALASHILKAR Vs. KRISHNARAO DODHUNADH KHARE
October 6, 1987
KRISHNA RAMA RAIKAR Vs. UNION OF INDIA; ADMINISTRATOR; COLLECTOR OF GOA AND OTHERS
February 27, 1987
KRISHNAKANT SHIVABHAI PATEL Vs. STATE OF MAHARASHTRA
April 29, 1987
KRISHNAKUMAR S O RGHUNATH SHENDE Vs. ADDITIONAL COMMISSIONER NAGPUR DIVISION NAGPUR
February 19, 1987
KRUSHI GOSEVA SANGH Vs. STATE OF MAHARASHTRA
September 23, 1987
KUMAR PRABHULAL SHAH Vs. UNION OF INDIA
January 15, 1987
KUMAR RAM NANDAN Vs. FULID POWER PRIVATE LIMITED
September 7, 1987
KUMARI MAYA Vs. ISHWARLAL CHUNILAL MEHTA
December 18, 1987
KUMUDINI RATILAL BHAGAT SOU Vs. STATE OF MAHARASHTRA
March 12, 1987
KUSHAL RAYA Vs. SMT. LILLA PEREGRINA MENEZES & OTHERS
January 16, 1987
LALIT BHAICHAND RAVANI Vs. UNION OF INDIA
January 29, 1987
LALIT KUMAR DIPCHAND RUNWAL Vs. UNION OF INDIA
January 30, 1987
LALJI MOHANLAL THAKKAR Vs. LIYABAI MHASKE
February 23, 1987
LATADEVI Vs. RAMNATH S O BABULAL CHAURASIA
January 6, 1987
LATE Vs. VILAS
February 20, 1987
LAXMAN DHONDU BHOR Vs. CHINTAMAN BHIMRAO PAGARE
January 6, 1987
LAXMAN PANDU KHADKE Vs. PANDHARINATH PURUSHOTTAM RANE
March 11, 1987
LEELAVATI Vs. DATTATRAYA DHONDIRAJI KAVISHAR
September 22, 1987
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
March 13, 1987
LUIS JOAO GOMES Vs. CONCEICAO FERNANDES
February 12, 1987
LUIS ROBERTO VAZ Vs. ROQUE SILVESTRE VAZ
January 30, 1987
M RAMNARAIN PRIVATE LIMITED Vs. STATE TRADING CORPORATION OF INDIA LIMITED
September 9, 1987
M S RAU Vs. G G KAMBLE
January 5, 1987
M. ASHIRVADAN MARIDAS Vs. CAPITAL FLAIR DRESSERS & ORS.
September 19, 1987
M. VIJAY KUMAR Vs. CALICO CHEMICALS PLASTIC & FIBRES DIVISION, AHMEDABAD MANUFACTURING & CALICO PRINTING CO. LTD. & ORS.
September 11, 1987
M/S. SHAPARIA DOCK & STEEL PVT. LTD. Vs. SHRI D.H. DHOLARIA & ORS.
June 16, 1987
MADHAVRAO YESHWANTRAO RAJURKAR AND OTHERS Vs. DAMODAR HARIBAX AGRAWAL AND OTHERS
July 23, 1987
MADHUKAR BALKRISHNA BADIYE Vs. STATE OF MAHARASHTRA
July 10, 1987
MADHUKAR S O ABAJI KALBANDE Vs. MANGALCHAND S O MANNALAL AGRAWAL
December 3, 1987
MADHUSUDAN MILLS LIMITED Vs. UNION OF INDIA
June 15, 1987
MAFATLAL GROUP STAFF ASSOCIATIONBOMBAY Vs. REGIONALCOMMISSIONER PROVIDENT FUND
June 25, 1987
MAHADU DIPA KOLI Vs. SHAHAJADHI
January 14, 1987
MAHARASHTRA GENERAL KAMGAR UNION Vs. BALKRISHNA PEN PRIVATE LIMITED
September 10, 1987
MAHARASHTRA GENERAL KAMGAR UNION Vs. HOTEL IN PHOM
February 16, 1987
MAHARASHTRA S F CORPN Vs. ESTHER D GAMA
June 15, 1987
MAHARASHTRA SMALL SCALE ELECTRICAL MANUFACTURERS ASSOCIATION Vs. UNION OF INDIA
November 19, 1987
MAHARASHTRA STATE CO OPERATIVE MARKETING FEDERATION LIMITED Vs. FIRST LABOUR COURT AKOLA
March 3, 1987
MAHARASHTRA STATE ELECTRICITY BOARD Vs. M L BAJAJ
March 10, 1987
MAHARASHTRA STATE FINANCIAL CORPORATION Vs. OFFICIAL LIQUIDATOR SIDHU TYRES P LTD
November 27, 1987
MAHARASHTRA STATE FINANCILA CORPORATION Vs. JAYCEE DRUGS AND PHARMACEUTICALS PVT LTD
February 10, 1987
MAHARASHTRA STATE MEDICAL TEACHERS ASSOCIATION Vs. STATE OF MAHARASHTRA
July 29, 1987
MAHARASHTRA STATE ROAD TRANSPORT CORPN Vs. SURYAKANT DHONDIBA MANE
September 21, 1987
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. KAMLABAI
April 28, 1987
MAHARASHTRA VEEJ MANDAL KAMGAR SANGH Vs. MAHARASHTRA STATE ELECTRICITY BOARD
April 13, 1987
MAHESH RAMANLAL VAKHARIA Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
June 11, 1987
MAHESH S O YESHWANTRAO TICKELY Vs. PRINCIPAL INSTITUTE OF PHARMACY JANATA SHIKSHAN PRASARAK MANDAL PUSAD
September 22, 1987
MAHESHWARI COTTON COMPANY Vs. SHAKUNTALADEVI
February 12, 1987
MAHMOOD MEDHAR KHAN ALIAS MAHERDEEN KHAN ALIAS MOHAMAD MOHERDIN Vs. GOVERNMENT OF MAHARASHTRA
September 7, 1987
MAIMUNA BEGUM WD O ABDUL RAZZAQUE QURESHI Vs. TAJU S O AHMED KHAN
October 15, 1987
MALPANI BROTHERS Vs. RAMJIDAS SYAMLAL SABOO
February 3, 1987
MANAGING DIRECTOR PANCHGANGA SAHAKARI SAKHAR KARKHANA LTD Vs. BABASAHEB DEVGONDA PATIL
June 16, 1987
MANDAVKAR NARENDRA SHANKAR Vs. MAHARASHTRA STATE BOARD OF SECONDARY AND HIGHER SECONDARY EDUCATION
February 25, 1987
MANECK GOPAL DIVEKAR Vs. PHOENIX MILLS LIMITED
September 10, 1987
MANJEET SINGH Vs. HOME SECY SPL HOME DEPT GOVT OF MAHARASHTRA
February 13, 1987
MANKU S O RAGHO GOND Vs. NARENDRA S O PANJABRAO DHOTE
March 13, 1987
MANOHAR Vs. MENKABAI WIFE OF MUKUNDRAO BRAHMIN
November 23, 1987
MANOHAR BODHARAM MOTWANI Vs. STATE OF MAHARASHTRA
August 24, 1987
MANOHAR SHIVRAM SWAMI Vs. MAHADEO GURULING SWAMI
October 6, 1987
MARIA MADEIRA E FERNANDES Vs. VISHNU MAHADEO KANEKAR
February 5, 1987
MARRY KUTTY THOMAS Vs. STATE OF MAHARASHTRA
February 24, 1987
MARYBAI MARSHAL PIMENTA Vs. RAMNATH GOPAL BHUSKUTE
July 3, 1987
MATHURADAS NARAYANDAS & SONS Vs. UNION OF INDIA & ORS.
August 3, 1987
MCDOWELL AND CO LTD Vs. COLLECTOR OF CUSTOMS
June 19, 1987
MEC CORPORATION Vs. V G MAHISHKAR
December 18, 1987
MECHANICAL PACKING INDUSTRIES PRIVATE LIMITED Vs. UNION OF INDIA
August 21, 1987
MEERA SHANKAR LAL Vs. SHANKAR LAL AND KANAIYA LAL
October 8, 1987
MEGHJI JETHA SHAH Vs. KALYANJI NANJI SHAH
January 15, 1987
MEHBOOB AHMAD SAYYAD Vs. STATE OF MAHARASHTRA
November 18, 1987
MEHDI MANDIL Vs. TRANS SHARJAH AVIATION LIMITED
January 13, 1987
MEHUR METAL INDUSTRIES Vs. GOVERNMENT OF INDIA
April 24, 1987
METAL BOX INDIA LIMITED Vs. UNION OF INDIA
July 1, 1987
METAL DISTRIBUTORS LTD Vs. UNION OF INDIA
November 17, 1987
METAL EXTRUDERS INDIA PVT LTD Vs. UNION OF INDIA
June 11, 1987
METHODEX SYSTEM PRIVATE LTD. Vs. ARJUN MOTIUMUL GIDWANI AND ANOTHER
February 1, 1987
METRO THEATRE BOMBAY LTD Vs. UNION OF INDIA
July 20, 1987
MIHEER HEMANT MAFATLAL Vs. MAFATLAL INDUSTRIES LTD
January 22, 1987
MIRANDA LIMITED Vs. UNION OF INDIA
August 27, 1987
MITHILESH Vs. PRAVIN KUMAR
March 25, 1987
MOHAMED SHAHANAWAZ Vs. D N CAPOOR
December 14, 1987
MOHAN KRISHNAJI JOSHI AND ORS. Vs. DR. BALKRISHNA RAMCHANDRA HEDGE
April 21, 1987
MOHAN MEAKIN LIMITED Vs. PRAVARA SAHKARI SAKHAR KARKHANA LIMITED
April 16, 1987
MOIDEEN BABA ABDUL SHEFI Vs. D N CAPOOR
December 16, 1987
MOTILAL GUPTA KARTA OF KANTA INTERNATIONAL Vs. UNION OF INDIA
April 22, 1987
MOULA ABDUL RAHIMAN HUNDEKARI Vs. HOME MINISTER OF STATE MAHARASHTRA STATE MANTRALAYA BOMBAY
September 16, 1987
MR. P. Vs. MRS. P. AND MR. R.
November 27, 1987
MUKHERJEE BISWA NATH Vs. SAMIR KUNDU AND BHARATI NATH SET
July 29, 1987
MULCHAND SAMPATRAJ SHAH Vs. DAYASHANKAR ASSISTANT COLLECTOR OF CUSTOMS VALSAD
September 25, 1987
MULKI SURYANARAYANRAO RAU Vs. GURUSHANT GANGADHAR KAMBLE
January 5, 1987
MUNICIPAL CORPORATION GREATER BOMBAY Vs. SHROFF AND CO
November 25, 1987
MUNICIPAL CORPORATION OF BOMBAY Vs. KISHAN GANGARAM HIRE
February 6, 1987
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. V M JOG CONSTRUCTIONS PRIVATE LIMITED
April 22, 1987
MURLIDHAR BHAULAL MALU Vs. SUDHAKAR HONAJI PATIL
September 18, 1987
MURLIDHAR RAMCHANDRA SONAR Vs. RAMCHANDRA PANDURANG SONAR SINCE DECEASED
March 11, 1987
MUSIC INDIA LTD Vs. SUPER CASSETTES INDUSTRIAL PVT LTD
January 14, 1987
N B PARMAR Vs. STATE OF MAHARASHTRA
March 13, 1987
N M WADIA CHARITABLE HOSPITAL Vs. STATE OF MAHARASHTRA
March 12, 1987
N.D. MUTHUSWAMY RAO AND OTHERS Vs. MEWALAL RAJARAM DUBE AND OTHERS
November 2, 1987
NAGPAL PRINTING MILLS BOMBAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
September 16, 1987
NAGPUR DISTRICT CENTRAL CO OPERATIVE BANK Vs. STATE OF MAHARASHTRA
March 13, 1987
NAGPUR ELECTRIC LIGHT AND POWER COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 23, 1987
NAGYA Vs. BHUJYA
November 18, 1987
NAMDEO Vs. PRAKASH
January 14, 1987
NAMDEO SON OF NATHUJI BORKAR Vs. PRAKASH SON OF VITHALRAO KONDAWAR
January 13, 1987
NAMDEO ZIPA DESALE Vs. M V CHITALE DY COMMISSIONER OF POLICE KALYAN
September 17, 1987
NANDKUMAR NATHA Vs. STATE OF MAHARASHTRA
July 17, 1987
NARAYAN Vs. TRIMBAKRAO GOPALRAO BAGDE
January 28, 1987
NARAYAN GANESH JOGLEKAR Vs. TRIMBAK VISHNU JOGLEKAR
December 25, 1987
NARAYAN HOSIERY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 12, 1987
NARAYAN VITHAL GAUNS DESSAI & 4 ORS Vs. KRISHNA DATTU GAUNS DESSAI
September 4, 1987
NATIONAL EDUCATION SOCIETY S HIGH SCHOOL AND JUNIOR COLLEGE Vs. LULOMOOL MONACHARY
March 27, 1987
NATIONAL HARBOUR LAUNCH SERVICES Vs. ADDL COLLR OF CUSTOMS
November 6, 1987
NATIONAL TEXTILE CORPORATION Vs. RASHTRIYA MILL MAZDOOR SANGH
September 30, 1987
NAVRATTI NARAYAN BANKAR Vs. ADARSH PADHEGAON VIVIDH KARYAKARISEVA SAHKARI SOCIETY LTD
February 18, 1987
NAWABZADA FAROOK ALAM KHAN Vs. NAWABZADA MOHAMMED SADIQ
March 23, 1987
NAZIR AHMED Vs. KISHAN NANDLAL BHARDIA
January 20, 1987
NEW INDIA STRUCTURAL AND CRANE WORKS Vs. ABDUL RASHID ABDUL MAJID
September 14, 1987
NILESH NARAYANRAO MIKHAR Vs. RAMDAS BAPURAO GHUDE
February 5, 1987
NIRANJAN JAYANTILAL TOLIA Vs. UNION OF INDIA
March 25, 1987
NIRLON SYNTHETIC FIBRES AND CHEMICALS LIMITED Vs. ASSTT COLLECTOR OF CENTRAL EXCISE BOMBAY
June 10, 1987
NISAR AHMED MOHAMMAD YUSUF ANSARI Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE BOMBAY
July 13, 1987
NISHI PREM Vs. JAVED AKHTAR
September 19, 1987
ORIENTAL INSURANCE CO LTD Vs. FILOMENA F LOTO AND ORS
August 27, 1987
OVERSEAS IMPEX PRIVATE LTD Vs. II MONTE CO OP HOUSING SOC LTD
August 7, 1987
P A C REGO DIAS Vs. MADURA COATS LTD
October 15, 1987
P AND T CENTRAL CO OPERATIVE SOCIETY LIMITED GIRIPETH NAGPUR Vs. JUDGE CO OPERATIVE COURT GANESHPETH NAGPUR
February 5, 1987
P M NADGAUDA Vs. STATE OF MAHARASHTRA
March 13, 1987
P M P AUTO INDUSTRIES LTD Vs. UNION OF INDIA
August 11, 1987
P. SESHA REDDY AND ANOTHER Vs. RAJINDER PAL SINGH AND OTHERS
February 11, 1987
PADAM BAHADUR KHANKA Vs. NATIONAL INSTITUTE FOR TRAINING
September 24, 1987
PADMA Vs. SHRIPAD SHRIDHAR MAINDE
July 1, 1987
PALLONJI MANSION CO OP HOUSING SOC LTD Vs. SHAKUNTALA S KESWANI
August 31, 1987
PALMON FASHIONS Vs. M M VERGHESE
September 22, 1987
PAMLA ALIAS RAMESH DHANSUKHLAL RANA Vs. STATE OF MAHARASHTRA
August 21, 1987
PANDHARI BHISSO GAUNCAR AND OTHERS Vs. SHAIKH MOHIDIN MONIAR
April 3, 1987
PANDIT RAO DESHMUKH Vs. STATE OF MAHARASHTRA
October 27, 1987
PARSHURAM Vs. NAGPUR UNIVERSITY, NAGPUR
December 18, 1987
PARTHASARATHY R ASST CCE Vs. DIPSI CHEMICALS PVT LIMITED
September 15, 1987
PARU MRUGESH JAIKRISHNA Vs. ASST COLLECTOR OF CUSTOMS PREVENTIVE DEPTT BOMBAY
June 11, 1987
PARVATI KEVALRAM MOORJANI Vs. MADANLAL ANRAJ PORWAL
June 17, 1987
PARVATIBAI K TIWARI SMT Vs. COMMISSIONER OF INCOME TAX
March 13, 1987
PARVATIBAI W/O DHONDIBA KSHIRSAGAR Vs. SHANKAR DEOBA CHANDGUDE
September 10, 1987
PATEL ALUMINIUM PRIVATE LIMITED Vs. M C THAKUR ASSISTANT COLLECTOR OF CENTRAL EXCISE ANDHERI
June 24, 1987
PATEL ALUMINIUM PVT LTD Vs. UNION OF INDIA
June 29, 1987
PATHANDHARE ANVESHAN GRAHANIRMAN SANSTHA MARYADIT PROPOSED Vs. NAGPUR IMPROVEMENT TRUST NAGPUR
October 8, 1987
PAVITRA SHIVLING DOIFODE Vs. NATHURAM K. MARAL
June 26, 1987
PEDRO FURTADO AND ANOTHER Vs. CAETANO ROSARIO VAS AND OTHERS
April 2, 1987
PEPSICO INC Vs. EXPRESS BOTTLERS SERVICES P LTD
June 23, 1987
PEPSICO INC. Vs. EXPRESS BOTTLERS SERVICES P. LTD.
January 7, 1987
PERCY JAL PARDIWALLA Vs. BAR COUNCIL OF INDIA
February 12, 1987
PETRON ENGINEERING CONSTRUCTION PRIVATE LIMITED Vs. CENTRAL BOARD OF DIRECT TAXES
August 11, 1987
PIRAMAL SPG AND WVG MILLS LTD Vs. UNION OF INDIA
November 18, 1987
PIRAMAL SPINNING & WEAVING MILLS LTD. & ORS. Vs. SHRI B.P. TALATHI & ORS.
July 23, 1987
POLYOLEFINS INDUSTRIES LTD Vs. KOSMEK PLASTICS MANUFACTURING LTD
June 23, 1987
POONA DISTT CENTRAL CO OP BANK LTD Vs. MADHAV JANARDAN JOSHI
October 14, 1987
POPAT BALU VANJARI Vs. STATE OF MAHARASHTRA
July 9, 1987
POPULAR DYE CHEM Vs. UNION OF INDIA
January 8, 1987
PRABHAKAR Vs. SAU. KARUNA AND ANOTHER
August 4, 1987
PRABHAKAR SHANKAR KULKARNI Vs. JAYANTRAO TILAK
September 21, 1987
PRAFULL DATTATRAYA PORE Vs. J K CHEMICALS LTD
October 15, 1987
PRAKASH Vs. MANORAMA
July 27, 1987
PRALHAD SHAMBURAO NEWALE Vs. STATE OF MAHARASHTRA
November 20, 1987
PRAMOD Vs. VASUNDHARA
November 3, 1987
PRASHANT KUMAR Vs. MANCHARLAL BHAGATRAM BHATIA
July 30, 1987
PRAVINCHAND JAGJIVANDAS GANDHI Vs. IBRAHIM MOHAMMAD MERCHANT
April 6, 1987
PREMABHAI CHHIBABHAI TANGAL Vs. UNION OF INDIA
June 17, 1987
PREMIER AUTOMOBILES EMPLOYEES UNION Vs. PREMIER AUTOMOBILES LTD
March 5, 1987
PREMIER AUTOMOBILES LTD Vs. UNION OF INDIA
March 19, 1987
PRUTHWIRAJ PARMESHWARLAL JAISWAL Vs. SHRUNGAS SHIVLAL THAKARE
September 7, 1987
PUNAMCHAND DAHYALAL NANWATI Vs. RAMANLAL BALUBHAI
October 9, 1987
PURE DRINKS PRIVATE LIMITED Vs. UNION OF INDIA
September 8, 1987
PUSHAPPA NAGAPPA BAGE Vs. STATE OF MAHARASHTRA AND OTHERS
July 1, 1987
PUSHPA KALYANMAL SINGHVI MRS Vs. UNION OF INDIA
April 15, 1987
PUTHIYA VEETIL RAGHAVAN Vs. M K BHASKARAN
October 13, 1987
Q M CHADHARY Vs. HOMESTEAD PREMISES CO OP SOC LTD
August 5, 1987
QUEENS CHEMISTS Vs. B K AGARWAL COLLECTOR OF CENTRAL EXCISE AND CUSTOMS BOMBAY
June 12, 1987
R B SETH SHREERAM DURGAPRASAD AND FATECHAND NARASINGDAS EXPT FIRM Vs. COMMISSIONER OF INCOME TAX
April 8, 1987
R B SHREERAM DURGAPRASAD MINING FIRM Vs. COMMISSIONER OF INCOME TAX
January 19, 1987
R B SHREERAM RELIGIOUS AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME-TAX
January 20, 1987
R K SYNTHETICS AND FIBRES PVT LTD Vs. JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS BOMBAY
July 28, 1987
R N PATTIWAR Vs. STATE OF MAHARASHTRA
November 6, 1987
R V BHASIN Vs. STATE OF MAHARASHTRA
March 13, 1987
R.D. SURVE Vs. TATA IRON AND STEEL CO. LTD., BOMBAY
September 28, 1987
RADHABAI Vs. GOVINDA S O TOTIJI BHISE
August 26, 1987
RADHAKISAN PARASHAR Vs. STATE OF MAHARASHTRA
March 17, 1987
RAGHUNATH KRISHNA MUJUMALE Vs. STATE OF MAHARASHTRA
January 23, 1987
RAGHUNATH S O BONDRAJI BELDAR Vs. STATE OF MAHARASHTRA
January 23, 1987
RAJABALLY HIRJI MEGHANI Vs. S N SAHANE
June 30, 1987
RAJNIKANT MAGANBHAI PATEL Vs. ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE DEPT
January 19, 1987
RAM V K S SEVA SANSTHA LTD Vs. KOLHAPUR ZILLA MADHYAAVARTI SAHAKARI BANK LTD
December 31, 1987
RAMABAI WIFE OF NIVRUTTI CHAVAN Vs. NIVRUTTI NIMBHAJI CHAVAN
August 18, 1987
RAMAKANT RAJMANGAL YADAV Vs. RAMNILAN VIJAY
October 8, 1987
RAMAKANT RAJMANGAL YADAV Vs. RAMNILAN VIJAY
October 9, 1987
RAMCHAND SANTUMAL BHATIA Vs. TARUN ROY
August 7, 1987
RAMESH LAXMAN RAUL Vs. SOUTHERN MACHINE INDUSTRIES
August 18, 1987
RAMESH MOTILAL KHANDELWAL Vs. ZILLA PARISHAD, AKOLA
July 17, 1987
RAMESH RAMCHANDRA GAWAD Vs. MAHINDRA AND MAHINDRA LTD
October 15, 1987
RAMESHCHANDRA AND COMPANY Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
RAMLA @ RAMESH DHANSUKHLAL RANA Vs. STATE OF MAHARASHTRA
August 11, 1987
RAMLAL Vs. MADHAORAO
April 2, 1987
RAMPRASAD RAMCHANDRA RATHOD Vs. MANIK RADHAKISAN MISAL
February 27, 1987
RAMRAO SITARAM KADAM Vs. DISTRICT DEPUTY REGISTRAR
October 29, 1987
RAMRAO TUKARAM KHEDEKAR Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
March 4, 1987
RAMU TOLARAM AND GULAM HUSSAIN SHAIKH MOHAMED AND REHEMATBI WD O RAJEMOHAMED AND SHAIKH MASTAN MADAR SAHEB Vs. AMICHAND HANSRAJ GUPTA
January 12, 1987
RASHTRIYA MILL MAZDOOR SANGH Vs. STATE OF MAHARASHTRA
August 5, 1987
RASHTRIYA MUKUND EMPLOYEES UNION Vs. MUKUND IRON AND STEEL WORKS LTD
April 22, 1987
RASILABEN KANTILAL KANSARA SMT Vs. AMRATLAL BABUBHAI KOCHA
October 12, 1987
RAVINDRA VASANT KARKHANIS Vs. SHOBHA RAVINDRA KARKHANIS
December 18, 1987
RAYMOND WOOLLEN MILLS LIMITED Vs. STATE OF MAHARASHTRA
January 1, 1987
REDHESHYAM G GARG Vs. SAFIYABAI IBRAHIM LIGHTWALLA
January 19, 1987
REGISTRAR OF COMPANIES Vs. F S CABRAL AND CABRAL AND CO PVT LTD
November 6, 1987
RELIEF & SADHNA SOAP SYNDICATE Vs. THE MAH. MAZDOOR CONGRESS & OTHERS.
September 3, 1987
RETIRED EMPLOYEES OF NON GOVERNMENT COLLEGEASSOCIATION NAGPUR Vs. STATE OF MAHARASHTRA
February 26, 1987
RICHARDSON HINDUSTAN LIMITED Vs. COMMISSIONER OF INCOME TAX
March 12, 1987
ROCHE PRODUCTS LIMITED Vs. N B SONAVANE, COLLECTOR OF CUSTOMS, BOMBAY
January 1, 1987
RUBY MILLS LIMITED Vs. UNION OF INDIA
June 17, 1987
RUPCHAND RAJARAM SHAH Vs. JANATA CONSUMERS CO OP SOCY LTD
September 23, 1987
S B KULKARNI Vs. INDIAN RED CROSS SOCIETY
September 14, 1987
S N DESHMUKH Vs. MEDICAL COUNCIL OF INDIA
December 11, 1987
S NOOR JAHAN Vs. REGIONAL EDUCATION SOCIETY M T
June 16, 1987
S R PATKAR ASSISTANT COLLECTOR OF CUSTOMS Vs. KRISHNA OILCAKE INDUSTRIES
January 1, 1987
S V KEDARI AND COMPANY Vs. MOHAMMAD IBRAHIM
July 28, 1987
S.M. BADVE Vs. R. P. SALVI & ORS.
June 22, 1987
S.M. GANGURDE Vs. MAHARASHTRA STATE CO
April 28, 1987
SABIRULLAKHAN S O SAFAKATULLAKHAN Vs. PRAMOD
January 7, 1987
SAHADEO Vs. DURGA AND ANOTHER
October 30, 1987
SAHNEY STEEL AND PRESS WORKS LTD Vs. UNION OF INDIA
June 16, 1987
SAHYADRI SAHAKARI SAKHAR KARKHANA LTD Vs. GANPATRAO PANDURANG SURYAWANSHI
April 8, 1987
SALIMKHAN Vs. MOHAMMAD IBRAHIMKHAN
January 23, 1987
SAMPAT RAJ DUGAR Vs. COLLECTOR OF CUSTOMS
April 29, 1987
SANDOZ INDIA LIMITED Vs. UNION OF INDIA
March 23, 1987
SANGLI URBAN CO OP BANK LTD Vs. HASTIMAL PUNAMCHAUD BARADIA
July 30, 1987
SANTOSH CHITRA MANDIR Vs. STATE OF MAHARASHTRA AND OTHERS
July 30, 1987
SANTOSH DATTARAM NADKARNI Vs. M/S. NEW INDIA INDUSTRIES LTD. & ORS.
April 29, 1987
SANTOSH GIRIDHAR ACHAREKAR Vs. STATE OF MAHARASHTRA
September 7, 1987
SARLADEVI BHARATKUMAR RUNGTA Vs. BHARATKUMAR SHIVPRASAD RUNGTA
October 1, 1987
SATELLITE ENGINEERING LTD Vs. UNION OF INDIA
July 8, 1987
SATISH M. JARIWALA Vs. NATIONAL TEXTILE CORPN. & ANR.
July 17, 1987
SATYABHAMABAI ALIAS BHAMABAI BHR GANGADHAR PHOPSE Vs. SAKHARAM DADA PHOPSE
October 15, 1987
SATYAWAN HARNAMDAS BHATIA Vs. SANTOK SINGH S O SARDAR SURJAN SINGH JOLLY
October 15, 1987
SAVITA P KALE Vs. STATE OF MAHARASHTRA
December 16, 1987
SAVLO RAMA PORABE Vs. UNION OF INDIA
December 2, 1987
SAYED IQBAL Vs. STATE OF MAHARASHTRA
August 21, 1987
SCORTS TRACTORS LTD Vs. UNION OF INDIA
July 16, 1987
SENMOGAM ALIAS TIGER MUTTU HARIJAN Vs. STATE OF MAHARASHTRA
September 18, 1987
SETH GWALDAS MATHURADAS MOHATA TRUST Vs. COMMISSIONER OF INCOME TAX
January 30, 1987
SHABAJI BABU RIVONKAR Vs. VITHAL BABU KAUTHANKAR
November 12, 1987
SHABBIR TAYABALI KANADIA Vs. BOMBAY MERCANTILE CO OP BANK LTD
January 16, 1987
SHABBIR TAYEBALI KAPADIA Vs. BOMBAY MERCANTILE CO OP BANK LTD
February 16, 1987
SHAIKH MOIN ALIAS KABADI Vs. DISTRICT MAGISTRATE PARBHANI
February 12, 1987
SHAIKH SAID SHAIKH HUSSAIN Vs. A D CHAUDHARY
October 8, 1987
SHAILESH PRABHUDAS MEHTA Vs. CALICO DYEING AND PRINTING MILLS LTD
February 27, 1987
SHAKTI CAPACITORS Vs. HERAMB BHASKAR SAHASRABUDDHE
November 13, 1987
SHAKTI INSULATED WIRES PVT LTD Vs. UNION OF INDIA
July 30, 1987
SHAMKUMAR ARJUN DALVI Vs. STATE OF MAHARASHTRA
September 30, 1987
SHANKAR DEVI CHAND OSWAL Vs. RAMCHAND BABAJI SHAH BENADIKAR
October 29, 1987
SHANKAR K THAVARE Vs. STATE OF MAHARASHTRA
March 24, 1987
SHANKAR NARAYAN GOVERDHAN Vs. BHARAT PULVERISING MILLS PRIVATE LIMITED
August 4, 1987
SHANKAR SAVLARAM AMBEKAR Vs. SHAKTI INSULATED WIRES PVT LTD
September 3, 1987
SHANTABAI Vs. MANAKCHAND
February 16, 1987
SHANTARAM TUKARAM PATIL Vs. DAGUBAI TUKARAM PATIL
January 8, 1987
SHANTARAM TUKARAN PATIL Vs. DAGUBAI TUKARAM PATIL
January 9, 1987
SHARAD HARI DESHPANDE Vs. INDIA SECURITY PRESS
August 26, 1987
SHARAD S O ANANT JOSHI Vs. STATE OF MAHARASHTRA
January 21, 1987
SHARDA INDUSTRIES AND ENGINEERING WORKS PRIVATE LIMITED Vs. CHANDRABALI S O HARBANS CHOUBE
September 18, 1987
SHARMA GOODS TRANSPORT Vs. VIDARBHA WEAVERS CENTRAL CO OPERATIVE SOCIETY LIMITED
August 24, 1987
SHASHINATH PANDEY Vs. UNION OF INDIA AND OTHERS
July 31, 1987
SHEIKH MUNTIJIM S O SHEIKH DILAWAR Vs. STATE OF MAHARASHTRA
July 24, 1987
SHEIKH NAGAJI SHEIKH CHATRU Vs. ASHROBA PRITAJI BHOI
October 6, 1987
SHEIKH NAGAJI SHEIKH CHATTU Vs. ASHROBA PIRTAJI BHOI
October 16, 1987
SHERA ASAM KAWARMAL VASWANI Vs. M V CHITALE
August 14, 1987
SHEROO MINOO ENGINEER Vs. MINOO JEHANGIR ENGINEER
March 6, 1987
SHESHRAO NARAYAN THENGE Vs. SHANTABAI AND ANOTHER
June 23, 1987
SHETH AND BHARMAL FIRM Vs. MUNICIPAL ADMINISTRATOR MUNICIPAL CORPORATION OF GREATER BOMBAY
November 27, 1987
SHETH K M Vs. COMMISSIONER OF GIFT TAX
April 10, 1987
SHETIYAMMA PUJARI DHOTRE Vs. STATE OF MAHARASHTRA
January 27, 1987
SHIVSHANKAR TILAKRAJ Vs. UNION OF INDIA
February 4, 1987
SHREERAM R B RELIGIOUS AND CHARITABLE TRUST Vs. COMMISSIONER OF INCOME TAX
January 20, 1987
SHRI DATTARAM NARAYAN RAUL Vs. M/S. RAPTAKOS BRETT & CO. LTD. AND ORS.
April 29, 1987
SHRIDHAR BAPURAO GADHEKAR Vs. PUNJAB CO-OP URBAN BANK LTD
March 19, 1987
SHRIDHAR GANGARAM ANUMANDALA Vs. STATE OF MAHARASHTRA AND OTHERS
November 13, 1987
SHRIDHAR HARI CHANDORKAR Vs. STATE OF MAHARASHTRA
July 13, 1987
SHRIDHAR S O RAMCHANDRA ALSI Vs. SHAMRAO VITHOBA BHONSALE
September 2, 1987
SHRIJEE SALES CORPORATION Vs. COLLECTOR OF CUSTOMS
October 8, 1987
SHRIKRISHNA M. BIDYE & ORS. Vs. K. KHARE & ORS.
July 23, 1987
SHRINIWAS GOVIND MUDHOLKAR Vs. DATTATRAYA MAHADEO RANADE
January 27, 1987
SHRIPATI PANDURANG KHADE Vs. ZONAL MANAGER, MAHARASHTRA STATE CO-OPERATIVE MARKETING FEDERATION LTD.
March 9, 1987
SHRIRAMPUR TALUKA SAHAKARI KHAREDI VIKRI SANGH Vs. VIJAY SAMPATRAO BORADE
October 29, 1987
SIDRAM YELLAPPA JADHAV Vs. NARSINGGIRJI MILLS
September 2, 1987
SINDHI HINDI VIDYA SAMITI Vs. CITY OF NAGPUR CORPORATION
February 26, 1987
SINDHU DIWAKAR DABHOLKAR Vs. B N DONGRE
October 5, 1987
SLM MANEKLAL INDUSTRIES LTD Vs. UNION OF INDIA
June 11, 1987
SMITA ANAND KANTAK Vs. PRAMILA C. SANKHOLKAR
March 31, 1987
SMT. DWARKADEVI Vs. NARSINGHDAS
January 14, 1987
SMT. EDVIGES COLACO Vs. THE ADMINISTRATORS OF GOA AND OTHERS
July 7, 1987
SOCIODADE DE FOMENT INDUSTRIAL (PRIVATE), LTD. Vs. GOA MINING LABOUR WELFARE UNION AND OTHERS
March 23, 1987
SORABJI EJALJI COOPER Vs. STATE MAHARASHTRA
June 30, 1987
SOU. SUSHILA ATHAWALE Vs. B.R. BHADANGE AND OTHERS
February 26, 1987
SPECIAL LAND ACQUISITION OFFICER I BOMBAY Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
July 6, 1987
STATE BANK OF INDIA Vs. EDWARD TEXTILE MILLS
June 26, 1987
STATE BANK OF INDIA Vs. EDWARD TEXTILE MILLS LIMITED
June 22, 1987
STATE BANK OF INDIA Vs. A.P. MATTHAI
September 29, 1987
STATE BANK OF INDIA, IGATPURI BRANCH, IGATPURI Vs. KASHINATH BHIKAJI WAGE AND OTHERS
July 3, 1987
STATE OF MAHARASHTRA Vs. GIMI ERICH RANA AND OTHERS
December 1, 1987
STATE OF MAHARASHTRA Vs. KISANA
July 31, 1987
STATE OF MAHARASHTRA Vs. YELUJA YEMAJI CHOUDHARI
August 31, 1987
STATE OF MAHARASHTRA Vs. P P PATEL AND COMPANY
December 17, 1987
STATE OF MAHARASHTRA Vs. KHATUA MAKANJI AND COMPANY PVT. LTD., BOMBAY
September 11, 1987
STATE OF MAHARASHTRA Vs. MARUTI DADU KAMBLE
December 2, 1987
STATE OF MAHARASHTRA Vs. ARJUN TABADU MAHAJAN
December 8, 1987
STATE OF MAHARASHTRA Vs. NANDIRAM BADILDAS AHUJA
June 17, 1987
STATE OF MAHARASHTRA Vs. ROOP KUMAR DAYARAM GURSAHANI
July 27, 1987
STATE OF MAHARASHTRA Vs. SADANAND LAXMAN TAWDE
February 11, 1987
STATE OF MAHARASHTRA Vs. KALLAPPA DEVU GIRMAL
September 7, 1987
STATE OF MAHARASHTRA Vs. SINDHI ALIAS RAMAN S O DALWAI ALIAS RAGHAV
August 12, 1987
STATE OF MAHARASHTRA Vs. TRAMBAK ANANDA MAHAJAN
August 21, 1987
STATE OF MAHARASHTRA Vs. SHIVAJI KESRA PATEL
October 30, 1987
STATE OF MAHARASHTRA Vs. RAJKUMAR SITTI alias KUNDANLAL MALHOTRA
October 27, 1987
STATE OF MAHARASHTRA Vs. SHANTA SHANKAR KAMBLE
October 12, 1987
STATE OF MAHARASHTRA Vs. DNYANESHWAR S O GANGADHAR PARKHI
November 20, 1987
STATE OF MAHARASHTRA THROUGH ITS SECRETARY REVENUE AND FOREST DEPARTMENT, MANTRALAYA, BOMBAY Vs. JANABAI DEORAO KHATKE AND ANOTHER
December 16, 1987
STATE OF MAHASHTRA Vs. ANAND TAYAPPA LADI
September 15, 1987
SUBHADRABAI Vs. RAMBHAU NARAYAN DHOK
April 13, 1987
SUBIR KUMAR SAHA Vs. INDIAN INSTITUTE OF TECHNOLOGY
April 27, 1987
SUBRAO MASNU KOLE Vs. DAULAT SAHAKARI SAKHAR KARKHANA LTD
August 20, 1987
SUDHIR CHIMANLAL Vs. UNION OF INDIA
February 5, 1987
SUKCHAND HEMCHAND SHRAWAGI Vs. RAMDAS SHANKAR SHUKLA
September 9, 1987
SUNDER PARMANAND LALVANI Vs. SHREEPAD MORESHWAR VELKAR AND OFFICIAL
January 22, 1987
SUNIL CHAINANI Vs. INSPECTOR OF POLICE C B CONTROL
December 14, 1987
SUNIL JUGALKISHORE GUPTA Vs. UNION OF INDIA
January 13, 1987
SUNIL VASANT SATHE Vs. BOMBAY MUNICIPAL CORPN
July 3, 1987
SUNSHINE EXPORTERS Vs. UNION OF INDIA
March 9, 1987
SUREKHABAI Vs. MOTILAL S O PRABHUDAYAL SHARMA
April 21, 1987
SURESH DNYANDEO KHUMKAR Vs. STATE OF MAHARASHTRA
February 26, 1987
SWARNA B KAPUR SMT Vs. A C PANCHDHARI
January 27, 1987
SYED KHAWJA Vs. DHRUPATYA
November 3, 1987
SYED MOHAMED UMAR Vs. SHERIFF OF BOMBAY
September 18, 1987
TAPROGGE GESELLSCHAFT MBH Vs. IAEC INDIA LTD
October 15, 1987
TATA OIL MILLS CO LTD Vs. UNION OF INDIA
July 27, 1987
THANDANI C D ITO Vs. UNIVERSAL FERRO AND ALLIED CHEMICALS
November 3, 1987
THE ANJTMNAN Vs. ASHRAF ALI CHOUDHARY & ORS.
September 9, 1987
THE CORPORATION OF THE CITY OF NAGPUR Vs. STATE OF MAHARASHTRA AND ANOTHER
August 3, 1987
THERAPEUTICS CHEMICALS RESEARCH CORPORATION Vs. JUSTICE R D TULPULE PRESIDING OFFICER C I T
November 24, 1987
TUKARAM KALU MADHVI Vs. P P SHRIVASTAV DEPUTY COMMISSIONER OF POLICE
September 18, 1987
TUKARAM YESHWANT PATIL Vs. BHAGWANTRAO GAIKWAD
September 23, 1987
TULSIDAS KILACH Vs. COMMISSIONER OF INCOME TAX
March 17, 1987
UNDER THE CONTEMPT OF COURTS ACT 1971 ON A REFERENCE MADE Vs. JAIRAM BABURAO SHINDE
March 11, 1987
UNICHEM LABORATORIES LIMITED Vs. UNION OF INDIA
November 17, 1987
UNION OF INDIA Vs. MANIK DATTATREYA LOTLIKAR
November 11, 1987
UNION OF INDIA Vs. VITHAL SHIVANAND PALEKAR
January 19, 1987
UNION OF INDIA Vs. SUWIDHI ENTERPRISES
August 14, 1987
UNION OF INDIA Vs. BENNETT COLEMAN AND COMPANY LIMITED
September 10, 1987
UNION OF INDIA Vs. BENNETT COLEMAN AND CO LTD
September 9, 1987
UNION OF INDIA Vs. LUCAS CARVALHO
February 17, 1987
UNION OF INDIA Vs. ADVANI OERLIKON LIMITED
July 3, 1987
UNION OF INDIA Vs. PIRAMAL SPINNING AND WEAVING MILLS LTD
June 18, 1987
UNION OF INDIA Vs. AREBEE AND COMPANY
June 23, 1987
UNION OF INDIA Vs. PRAVEEN D DESAI
December 2, 1987
UNION OF INDIA Vs. BABUBHAI NYLCHAND MEHTA BOMBAY
December 2, 1987
UNION OF INDIA Vs. MAHINDRA AND MAHINDRA LIMITED
January 1, 1987
UNION OF INDIA Vs. LOTUS PROPERTIES (PVT.) LTD.
November 20, 1987
UNION OF INDIA Vs. RICO GEMS CORPORATION
January 1, 1987
UNION OF INDIA AND OTHERS Vs. MARIA JULIA VIEGAS; JOSE ROQUE DROCHA MACHADO; GOVERNMENT OF GOA AND OTHERS
July 21, 1987
UNITED INDIA INSURANCE CO LTD Vs. ANTONETTA D SOUZA
January 19, 1987
UNITED INDIA INSURANCE COMPANY LIMITED Vs. ZUMIBAI
November 18, 1987
UNIVERSAL AUTOCRAFTS PVT LTD Vs. UNION OF INDIA
August 11, 1987
UTTAMCHAND JAWANMAL GUGALE Vs. RAMBILAS RAMKISAN SONI
September 10, 1987
V M SALGAOCAR AND BROTHER PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CUSTOMS GOA
March 18, 1987
V VENKATESH Vs. UNION OF INDIA
July 24, 1987
V VENKATESH Vs. UNION OF INDIA
June 24, 1987
V.M. BHANDARI Vs. STATE OF MAHARASHTRA
May 18, 1987
V.N.S. ENGINEERING AND SERVICES COMPANY Vs. INDUSTRIAL TRIBUNAL, GOA, DAMAN AND DIU, AND ANOTHER
April 15, 1987
VALI MOHD JAMAL MANSURI Vs. VALI MOHAMED SULEMAN
February 26, 1987
VAMAN GANPATRAO TRILOKEKAR Vs. MALTI RAMCHANDRA RAUT
November 18, 1987
VAMEN MARUTY GHARAT Vs. M S APTE
October 1, 1987
VARSHA VILLAS DHAGE Vs. ACKLIKUTTY THOMAS
November 17, 1987
VASANTLAL LALLUBHAI PATEL Vs. SHANKARLAL BECHARDAS PATEL
October 27, 1987
VASRAM GANGARAM VADAGAMA Vs. TRIMBAKRO MADHAVRAO SHIROLE AND ANR.
March 27, 1987
VASUDEO AMBRE Vs. STATE OF MAHARASHTRA
July 23, 1987
VASUDEO H CHURI Vs. UNION OF INDIA
September 18, 1987
VASUDEO MAHADEO AMBRE Vs. STATE OF MAHARASHTRA
October 16, 1987
VASUDEO RAGHU & ORS. Vs. JALAN DYEING & BLEACHING MILLS & ORS.
July 2, 1987
VEGETABLE VITAMIN FOODS CO P LTD Vs. C S YADAV PRESIDING OFFICER 10TH LABOUR COURT
November 24, 1987
VERA ARANHA Vs. JACOB HARLAD ARANHA
June 26, 1987
VICTOR DA COSTA Vs. GOA DAMAN AND DIU TOWN AND COUNTRY PLANNING BOARD
June 18, 1987
VIDARBHA COAL SUPPLY COMPANY Vs. UNION OF INDIA
April 22, 1987
VIJAYA Vs. AURANGABAD
June 16, 1987
VIJAYABEN NARAYANDAS GUJARATHI Vs. GIRISH THAKORLAL VAKIL
November 26, 1987
VIKRAM S O VINAYAKRAO BUTY Vs. RAM ACHAL S O LOKNATH TIWARI
October 9, 1987
VIKRAM TUKARAM PATIL Vs. V K TARGE
October 12, 1987
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September 28, 1987
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March 31, 1987
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September 3, 1987
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November 2, 1987
VISHAL ELECTRONICS PVT LTD Vs. UNION OF INDIA
July 23, 1987
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February 20, 1987
VISHRAM GOPINATH PALEKAR AND OTHERS Vs. BOARD OF TRUSTES OF PORT OF MORMUGAO AND OTHERS
November 2, 1987
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April 6, 1987
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April 27, 1987
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January 22, 1987
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February 11, 1987
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February 6, 1987
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September 7, 1987
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January 19, 1987
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September 11, 1987
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November 9, 1987
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February 5, 1987
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March 18, 1987
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February 25, 1987
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September 10, 1987
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December 17, 1987
ZIPPER INDIA PVT LTD Vs. UNION OF INDIA
November 19, 1987