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Case Index
Title
Date
AIDAN AGARWALA AND COMPANY Vs. STATE
November 23, 1987
BHARAT OVERSEAS FINANCES AND INDUSTRIAL INVESTMENT CORPORATION Vs. STATE
February 27, 1987
CONSUMER EDUCATION AND RESEARCH CENTRE Vs. T T K PHARMA LTD
May 15, 1987
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. PRAKASH CLINIC R
July 3, 1987
DIRECTOR GENERAL INVESTIGATION AND REGISTRATION Vs. TRUCK UNION
August 26, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MANAGEMENT PROFESSIONALS ASSOCIATION
December 17, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. INTER SHOPPE
January 21, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. NALLI SILK TRADERS
March 25, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. ORIENTAL FINANCE AND EXCHANGE CO
February 19, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. INDIAN MANAGEMENT DEVELOPMENT INSTITUTE
October 1, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. BHARGAV CLINIC
January 8, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. KALAIMAGAL SABHA
May 12, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. UNIVERSAL LUGGAGE MANUFACTURING CO LTD
January 29, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. M S RESORTS LIMITED
April 23, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MANJOG BUILDERS
April 9, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. MANJOG BUILDERS
June 9, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. TRAVANCORE FINANCE AND EXCHANGE COMPANY
April 3, 1987
DIRECTOR GENERAL OF INVESTIGATION AND REGISTRATION Vs. HINDUSTAN LEVER LIMITED
August 4, 1987
GODREJ AND BOYCE MFG CO P LTD Vs. STATE
October 12, 1987
INDIA BOOK HOUSE Vs. STATE
June 3, 1987
MANGALORE BANKERS FINANCIAL CORPORATION Vs. STATE
March 31, 1987
MODERN SUITING LTD Vs. STATE
January 22, 1987
POLAR INDUSTRIES LTD Vs. STATE
January 22, 1987