Case Index

Title
Date
A CHENCHIAH Vs. STATE OF TAMIL NADU
December 9, 1987
A DURAISWAMY FILIAL Vs. A ARUMUGHAM
October 8, 1987
A JOSEPH FERNANDO Vs. MARIA NAVIS
March 25, 1987
A KUTHALINGA MUDALIAR Vs. DISTRICT SUPPLY OFFICER TIRUNELVELI
July 8, 1987
A P MUTHU ALIAS ADAIKAPPAN Vs. OA PR M AR ADAIKAPPA CHETTIAR ALIAS A R ADAIKAPPA CHETTIAR DIED
November 19, 1987
A SUBBIAH Vs. DEPUTY SECRETARY TO THE GOVERNMENT OF TAMIL NADU SOCIAL WELFARE DEPT MADRAS
March 12, 1987
A SUNDARA PANDIAN Vs. STATE OF TAMIL NADU
July 14, 1987
A THANGAVEL Vs. A MARIAPPAN
March 30, 1987
A THIAGARAJAN Vs. STATE OF TAMIL NADU
August 14, 1987
A. MADATHI Vs. THE DISTRICT COLLECTOR, TIRUNELVELI, KATTABOMMAN DT. AND
October 13, 1987
ABDURAHIMAN Vs. PRADEEP MENON
August 1, 1987
ABUDABEER AND LAKSHMI Vs. STATE OF TAMIL NADU
December 15, 1987
AGRO ENGINEERING SERVICE Vs. GOVINDAMMAL
September 11, 1987
ALAGIRISAMY Vs. UTHIRAM PILLAI AND KRISHNAN
March 4, 1987
ALCO INDUSTRIES MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
August 26, 1987
AMEENA AMMAL Vs. SAROJA AMMAL
August 4, 1987
AMMAYAPPAN Vs. ADDITIONAL COLLECTOR IN CHARGE AND COLLECTOR TIRUCHIRAPALLI
September 2, 1987
ANGLO Vs. P. MANIVANNAN AND OTHERS
January 8, 1987
ANNA TRANSPORT CORPORATION LTD Vs. MANI
September 1, 1987
ANNAMALAI Vs. ASSISTANT COMMISSIONER C T KANCHEEPURAM
September 16, 1987
ANNAMALAI Vs. REGIONAL MANAGER REGOIN IV STATE BANK OF INDIA
August 5, 1987
ANUMUGHAM AND OTHERS Vs. K.A. CHINNAPPAN AND OTHERS
April 6, 1987
ARCOT N VEERASWAMI Vs. M G RAMACHANDRAN
November 6, 1987
ARUKKANI AMMAL Vs. GURUSWAMY
January 23, 1987
ARUMUGA MUTHIRIYAR Vs. DISTRICT REVENUE OFFICER THANJAVUR
August 20, 1987
ARUMUGA THEVAR Vs. GOVINDA THEVAR
September 22, 1987
ARUMUGHAM PANNADI AND NARAYANA PANNADI IN RE: Vs. STATE
January 23, 1987
ARUNAGIRINATHAR SRI GNANANANDA DESIKA PARAMACHARIYA SWAMIGAL MADURAI Vs. STATE OF TAMIL NADU
January 21, 1987
ASHOK KUMAR Vs. MANAGER E S I CORPN MADRAS
March 13, 1987
ASHOK LEYLAND LTD Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
December 3, 1987
ASHOK LEYLAND, LTD., MADRAS Vs. A. VIJAYAKUMAR AND ANOTHER
July 13, 1987
ASIA TOBACCO COMPANY LIMITED Vs. UNION OF INDIA
November 11, 1987
ASSISTANT COLLECTOR OF CUSTOMS Vs. PAOLA MORTUZZI
December 23, 1987
ASSISTANT COLLECTOR OF CUSTOMS Vs. SHANMUGHAM
October 12, 1987
ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT Vs. NATTAMAI K S ELLAPPA MUDALIAR
January 30, 1987
ASSISTANT COMMISSIONER, HINDU RELIGIOUS; CHARITABLE ENDOWMENTS (ADMN ) DEPT Vs. SWAMINATHA IYER AND ORS
July 13, 1987
ASSISTANT REGISTRAR OF COMPANIES Vs. SUDARSAN LINERS LIMITED
November 4, 1987
ASSISTANT REGISTRAR OF COMPANIES MADRAS Vs. SUDARSAN LINERS LTD
November 4, 1987
ASSOCIATED CEMENT COMPANIES LIMITED Vs. STATE OF TAMIL NADU
April 27, 1987
ASSTT COMMR H R AND C E ASST COMMR SALEM Vs. N K S E MUDALIAR
January 30, 1987
AUTHORISED OFFICER LAND REFORMS COIMBATORE Vs. M RAMASWAMI
June 15, 1987
AUTHORISED OFFICER LAND REFORMS COIMBATORE Vs. GIRIRAJ GOPANNA MANRADIAR
June 15, 1987
AUTHORISED OFFICER LAND REFORMS TRICHI Vs. T A N VISWALINGAM CHETTIAR
August 4, 1987
AYYADURAI Vs. STATE
March 6, 1987
AYYAVU ALIAS PALANIVEL GOUNDER Vs. SENGODA GOUNDER
November 24, 1987
B PARAS DEVI Vs. VIJAYA AUTO PARTS
January 27, 1987
B. PARAS DEVI Vs. VIJAYA AUTO PARTS, REP. BY ITS PROP. M. GULAPCHAND
February 27, 1987
BABU ALIAS KURIAN Vs. RAJAKUMAR
July 14, 1987
BALAKRISHNAN Vs. STATE BY INSPECTOR OF POLICE, KATPADI
August 21, 1987
BALAMBAL Vs. DEVASENATHIPATHI
December 17, 1987
BANK OF MADURA LTD Vs. STATE OF T N
July 24, 1987
BHUDIYALUR CO -OP AGRICULTURAL SERVICE LIMITED Vs. SETHURAMAN
December 22, 1987
BINNY LIMITED MADRAS Vs. CONTROLLER OF STORES AND PURCHASE KARNATAKA STATE ROAD TRANSPORT CORPORATION CENTRAL OFFICE KH ROAD BANGALORE 560 027
August 24, 1987
BOJARAJ TEXTILES MILLS LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
July 9, 1987
BOMBAY TYRES INTERNATIONAL LTD Vs. EXPRESS NEWSPAPERS PRIVATE LTD
January 23, 1987
BRAKES INDIA LIMITED MADRAS Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS II DN
January 20, 1987
C CHANTHANAMUTHU PILLAI Vs. K PADMANABHAN NADARALIAS PERUVATHAR
June 26, 1987
C M VISALAKSHI Vs. K KUPPUSAMY
September 14, 1987
C MUNISWAMY Vs. T RAJAMOORTHY
August 5, 1987
C RANGANATHAN Vs. M SURI
January 23, 1987
C SELVAKUMAR Vs. ASSISTANT COLLECTOR OF CUSTOMS
April 3, 1987
C THANGASWAMY NADAR Vs. PAPPA
October 22, 1987
C. SHANMUGAM Vs. PALLAVAN TRANSPORT CORPORATION
September 7, 1987
CARBORANDUM UNIVERSAL LIMITED MADRAS Vs. UNION OF INDIA
August 18, 1987
CENTRAL CO OPERATIVE BANK LTD Vs. M PARTHASARATHI
August 14, 1987
CHAIRMAN, NEYVELI LIGNITE Vs. NAYATHAN
September 14, 1987
CHAKRAPANI Vs. STATE
April 10, 1987
CHANDRAN Vs. N. RANGA NAIDU
July 29, 1987
CHANDRAN Vs. STATE
October 7, 1987
CHANDRASEKARAN Vs. STATE OF TAMILNADU
July 3, 1987
CHELLAPERUMAL (S.) Vs. GOVERNMENT OF TAMIL NADU (BY SECRETARY, LABOUR AND EMPLOYMENT DEPARTMENT, MADRAS), AND ANOTHER
February 16, 1987
CHENPAGA ALIAS PANKAJAMMAL Vs. THANGAMMAL
November 18, 1987
CHETANKUMAR AND COMPANY Vs. COLLECTOR OF CUSTOMS MADURAI
June 25, 1987
CHIDAMBARA RAJAN Vs. STATE
November 20, 1987
CHINNAPAIYAN AND Vs. PALANIAPPAN
March 4, 1987
COIMBATORE DISTRICT TEXTILE WORKERS UNION (REPRESENTED BY ITS GENERAL SECRETARY, COIMBATORE) Vs. SREE MEENAXSHI MILLS, LTD. (REPRESENTED BY ITS EXECUTIVE DIRECTOR, V. G. MAHESWARI), MADURAI
March 11, 1987
COLLECTOR OF MADRAS ACCOMMODATION WING MADRAS 1 Vs. N SUNDARAM
November 10, 1987
COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS HADDOWS ROAD MADRAS 34 Vs. G VELUCHAMY
February 18, 1987
COMMISSIONER OF INCOME TAX Vs. PUGALAGIRI V
January 29, 1987
COMMISSIONER OF INCOME TAX Vs. INDIAN METAL AND METALLURGICAL CORPORATION
January 29, 1987
COMMISSIONER OF INCOME TAX Vs. V R A MANICKA MUDALIAR DECD
January 29, 1987
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIAN AND CO
July 2, 1987
COMMISSIONER OF INCOME TAX Vs. FENNER INDIA LIMITED
October 22, 1987
COOPPOUSAMY Vs. ALAMELU
January 21, 1987
D ANBALAGAN Vs. TAMIL NADU PUBLIC SERVICE COMMISSION
January 21, 1987
DAKSHNAMURTHY Vs. STATE OF TAMIL NADU
March 12, 1987
DELHI PROPERTIES AND BUILDING SOCIETY PVT LTD Vs. STATE OF TAMIL NADU
September 23, 1987
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. SOUTH INDIA VISCOSE LIMITED
January 21, 1987
DEPUTY COMMISSIONER CT COIMBATORE DIVISION COIMBATORE Vs. PANKAJA MILLS
January 5, 1987
DHARMALINGA CHETTY Vs. MATHURAMBAL
February 12, 1987
DURGAI AMMAL Vs. R.T. MANI
January 27, 1987
DY COMMISSIONER CT COIMBATORE DIVN Vs. TVL PANKAJA MILLS
January 5, 1987
E.S.T. CHANDRAMMAL Vs. THE TOWN PANCHAYAT OF PALLIPAT CHINGLEPUT DST., REP, BY ITS EXECUTIVE OFFICER
February 23, 1987
EAST COAST PAPERS MADRAS Vs. UNION OF INDIA
February 16, 1987
EBRAHIM BATHU Vs. DISTRICT REVENUE OFFICER RAMANATHA PURAM ALIAS MADURAI
July 21, 1987
ELUMALAI NAICKER Vs. KISHTAMBAL AMMAL
August 7, 1987
ELUMALAI PADAYACHI Vs. DISTRICT REVENUE OFFICER CUDDALORE
July 8, 1987
EMPLOYEES STATE INSURANCE CORPORATION Vs. NAMBISANS D V DAIRY FARM A PARTNERSHIP FIRM NO 7 FOURTH TRUST CROSS STREET MANDAVALLIPAKKAM MADRAS 28
September 21, 1987
ERA SEZHIYAN Vs. T R BALU
April 24, 1987
ESTEE HUBS AND DRIVES PRIVATE LIMITED Vs. ASSISTANT COMMISSIONER CT ZONE VII MADRAS
August 11, 1987
FAQUIR CHAND VINOTH KUMAR Vs. UNION OF INDIA
July 3, 1987
G GOPALAKRISHNAN Vs. DEPUTY COMMISSIONER OF COMMERCIAL TAXES SALEM
September 15, 1987
G RAMAIAH KANDIAR Vs. ADDITIONAL DIRECTOR ENFORCEMENT
September 11, 1987
G SUBASHINI Vs. P LAKSHMI BAI
January 20, 1987
G. GOPALASWAMY Vs. NAGARAJAN
September 21, 1987
GANAPATHY Vs. A. KANDASWAMI CHETTIAR
January 30, 1987
GANESAN Vs. INSPECTOR OF POLICE CIVIL SUPPLIES C I D THANJAVUR
July 3, 1987
GENERAL SECRETARY HINDUSTAN TELEPRINTERS GENERAL Vs. STATE OF TAMILNADU
August 7, 1987
GEORGE THANGIAH Vs. UNION OF INDIA
September 23, 1987
GOMATHI AMMAL Vs. S SENTHATTIA PILLAI
September 8, 1987
GOODWILL EXPORTS Vs. JAYAMMAL
September 10, 1987
GOVERNMENT OF TAMIL NADU Vs. J SELVARAJ
August 13, 1987
GOVINDAN Vs. CHOLAN ROADWAYS CORPORATION
April 1, 1987
GOWAR CHAND Vs. SUPERINTENDENT OF POLICE CHINGLEPUT
July 30, 1987
H. B. RAJU Vs. NILGIRIS CENTRAL CO
July 13, 1987
HAMSA PATEL Vs. S BALAKRISHNAN
July 31, 1987
HARIDAS GIRDHARDAS DIED Vs. V SIVARAMA SUBRAMANIAN
January 28, 1987
HARIKRISHNA JHAVER Vs. RAM NARAYAN BHATTAD MADRAS
March 23, 1987
HINDUSTAN IMPORT EXPORT CORPORATION Vs. STATE OF TAMIL NADU
January 7, 1987
HYDER ALI Vs. STATE OF TAMIL NADU
July 28, 1987
I. RAJU Vs. DEVAKI
July 17, 1987
IN RE: PICHAI Vs. STATE
August 14, 1987
IN RE: RAMALINGAM Vs. STATE
June 19, 1987
INCOME TAX OFFICER Vs. VINO KUMAR DIDWANIA
July 23, 1987
INCOME TAX OFFICER Vs. BALAJI CHIT FUNDS
January 13, 1987
INCOME-TAX OFFICER Vs. P K LEELAVATHI
March 31, 1987
INDIAN OXYGEN, LTD. Vs. INDIAN OXYGEN EMPLOYEES UNION, MADRAS (REPRESENTED BY ITS SECRETARY)
October 7, 1987
INDIRA Vs. VINAYAGAM CHETTIAR
September 11, 1987
INDIRANI Vs. VELLATHAL
September 9, 1987
ISMAIL BIBI Vs. FIVE GORI THAIKKA WAKF AT VRIDHACHALAM
January 27, 1987
ISMAIL BIBI AND ORS. Vs. FIVE GORI THAIKKA WAKF AT VRIDHACHALAM BY ITS PRESIDENT S.K. SYED ALI AND ANR.
January 21, 1987
J B TRADING CORPORATION Vs. UNION OF INDIA
June 16, 1987
J R DANIEL Vs. T VAITHEESWARAN
September 9, 1987
JANAKIAMMAL Vs. P A K NATARAJAN
September 18, 1987
JANAKIDOSS DWARAKANI Vs. B SATYAVATHI
December 16, 1987
JANAKIRAMANAND Vs. J PARIMALA VENI
November 24, 1987
JAYARAMU AMMAL Vs. AGRICULTURAL INCOME TAX OFFICER
December 18, 1987
JAYAVELU Vs. INSPECTOR OF POLICE OOMACHIKULAM CIRCLE MADURAI DISTRICT
December 10, 1987
JEEVA PANDIAN Vs. M IYYASWAMY THEVAR
September 24, 1987
K ANBAZHAGAN Vs. SECY T N LEGISLATIVE ASSEMBLY
April 16, 1987
K B VENKATACHALA MUDALIAR Vs. VANAJA MATCH WORKS
September 20, 1987
K G ARUMUGHAM Vs. K A CHINNAPPAN
November 6, 1987
K GANESH Vs. STATE OF TAMIL NADU
September 21, 1987
K M S K RABINDRANATH Vs. S BAKYAM PILLAI
February 4, 1987
K M S MANI Vs. TAMIZHARASI
July 10, 1987
K R LOGANATHAN Vs. UNION OF INDIA
August 11, 1987
K RAMASWAMY Vs. ESTHER JOHNEY
October 8, 1987
K S D RADHAKRISHNAN Vs. DEIVANAI ACHI
March 17, 1987
K V JANAKIRAMA IYER Vs. RADHAKRISHNA CHETTIAR
February 17, 1987
K VASANTHA Vs. VENUGOPAL ACHARI
February 2, 1987
K. ANDAVAR Vs. PANDIYAN ROADWAYS CORPORATION
August 17, 1987
K. BHIMRAJ AND OTHERS Vs. STATE OF TAMIL NADU, REP. BY N. SELVARAJU, DRUG INSPECTOR, MADRAS
January 9, 1987
K. MARIMUTHU, Vs. STATE INSPECTOR OF C.S.C.I.D., THANJAVUR
July 22, 1987
K. PREMKUMAR, DEPUTY SUPERINTENDENT OF POLICE, OFFICE OF THE INSPECTOR GENERAL OF POLICE Vs. THE REVENUE DIVISIONAL OFFICER, USILAMPATTI, MADURAI DISTRICT
November 16, 1987
K.R. SENGAMALAM Vs. INDIAN BANK BY ITS DEPUTY GENERAL MANAGER PERSONNEL AND OTHERS
August 11, 1987
K.S. MAGDOOM Vs. N.S. JALAL AND ANOTHER
November 9, 1987
KALAIMAGAL CORPORATION LIMITED Vs. THE ASSISTANT REGISTRAR OF COMPANIES
July 28, 1987
KALI AERATED WATER WORKS TIRUCHIRAPALLI Vs. RASHID
September 1, 1987
KAMALA GANESAN Vs. INCOME TAX OFFICER
August 24, 1987
KANNAMMAL Vs. G PANCHAKSHARA CHETTY
October 30, 1987
KANNAMMAL Vs. A.S. KASIM
October 23, 1987
KANNIAMMAL Vs. PRABHAKAR
October 13, 1987
KANTA P MEHTA Vs. UNION OF INDIA
March 17, 1987
KANTHA BAI Vs. K K DWIVEDI JOINT SECRETARY GOVT OF INDIA MINISTRY OF FINANCE DEPARTMENT OF REVENUE NEW DELHI
February 3, 1987
KANTHIRATHINAM Vs. SAJJADI BEGUM
November 10, 1987
KARUPPAMA GOUNDER Vs. VELAPPA NAICKER AND ANR.
September 10, 1987
KARUPPANNA GOUNDER Vs. AMMAI APPAN
September 2, 1987
KARUPPUSAMY AND Vs. STATE
July 24, 1987
KAVERI MUDALI MINES MINERALS AND CHEMICALS Vs. SAVIO INDUSTRIAL AND STRUCTURAL CORPORATION
April 30, 1987
KOTHANDAN Vs. GOVINDARAJAN
September 9, 1987
KOTHARI MADRAS LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
April 16, 1987
KOVILPATTI STEEL ROLLING INDUSTRIES P LIMITED Vs. COMMERCIAL TAX OFFICER KOVILPATTI
November 17, 1987
KRISHNA MINES, RAMAIYANPATTI VILLAGE, AND OTHERS Vs. BOARD OF ARBITRATION FOR CEMENT INDUSTRIES, PRAGATI TOWER, AND OTHERS
July 21, 1987
KRISHNARAJ Vs. M. KARUNAKARAN
December 2, 1987
KRISHNAVENI AMMAL Vs. SUNDARALAKSHMI AMMAL
November 16, 1987
KRISKNASWAMI NAICKER Vs. VASUDEVAN AND OTHERS
September 11, 1987
KUMARI Vs. STATE OF TAMIL NADU
December 22, 1987
KUMUDINI SUBHAN Vs. CHIEF COMMISSIONER ADMN CIT
January 28, 1987
KUNCHIDAPATHAM Vs. DHANALAKSHMY BUS SERVICE
September 16, 1987
KUPPABAI Vs. V M SACHITHANANDHAM
November 2, 1987
KUPPUSWAMI CHETTIAR Vs. LAKSHMI
November 26, 1987
KUPPUSWAMI CHETTIAR Vs. LAKSHMI
January 26, 1987
KUTHURAJ Vs. STATE
April 21, 1987
L BALU Vs. PERIASAMI
June 25, 1987
LA SRI ARUNAGIRINATHAR Vs. STATE
January 21, 1987
LAKSHMI Vs. TAMIL NADU WATER AND DRAINAGE
August 19, 1987
LAKSHMI AMMAL Vs. PALLAVAN TRANSPORT CORPORATION
August 19, 1987
LAKSHMI AMMAL Vs. LAKSHMANAN
October 7, 1987
LAKSHMI BAI Vs. GITA BAI
April 30, 1987
LAXMINARAYANI AMMAL Vs. A M TARABAI AMMAL
October 28, 1987
LEOS MERCANTIE CORPORATION Vs. MINISTRY OF LABOUR GOVT OF INDIA
August 7, 1987
LIFE INSURANCE CORPORATION OF INDIA Vs. G. PALANIVELU
September 22, 1987
LOGAIYAN (G.) Vs. FIRST ADDITIONAL LABOUR COURT, MADRAS, AND ANOTHER
August 11, 1987
LOGAMMAL ALIAS LOGA, Vs. STATE BY INSPECTOR OF POLICE, VANIAMBADI CIRCLE, (CRIME NO. 24/82) VANIAMBADI RURAL POLICE STATION
July 22, 1987
LOGANATHAN Vs. RAJ MOHAN
August 19, 1987
M A BROSH NAINAR Vs. STATE
February 17, 1987
M H RAVINDRANATH Vs. M L HANUMANTHA RAO
January 13, 1987
M K M RAGUMATHULLA Vs. S M SYED ALI
September 25, 1987
M K RAGHAVAN Vs. DISTRICT JUDGE
December 11, 1987
M MOHAMED KASSIM Vs. C RAJARAM
December 10, 1987
M MOHAMMED KUTTY Vs. TARUN ROY JOINT SECRETARY TO GOVT OF INDIA MINISTRY OF FINANCE DEPT
December 21, 1987
M N RAVICHANDRAN Vs. UNION OF INDIA
April 8, 1987
M PERIASAMY Vs. C S GOVINDASAMY
October 20, 1987
M R F LIMITED Vs. UNION OF INDIA
August 24, 1987
M R M DURAIAPPA NADAR Vs. P THIRUPURASUNDARIAMMAL
November 26, 1987
M R SAMIAPPAN Vs. SECRETARY TO GOVERNMENT REVENUE DEPARTMENT MADRAS
July 23, 1987
M RAMASWAMY Vs. SUB DIVISIONAL MAGISTRATE/SUB COLLECTOR COIMBATORE
September 25, 1987
M RAMASWAMY Vs. LAKSHMI RAMAN
March 5, 1987
M S ABDUL RASHEED Vs. TAMIL NADU WAKF BOARD
July 16, 1987
M. JAYA KUMAR Vs. PALLAVAN TRANSPORT
September 18, 1987
M. N. MOHAMMED ALI AND ANOTHER Vs. STATE OF TAMIL NADU (REPRESENTED BY SECRETARY, LAW DEPARTMENT)
October 26, 1987
M. SOMASUNDARAM Vs. PALANISAMY GOUNDER AND ORS.
June 25, 1987
M.S. MIGANED JAFFAR Vs. M.S. MOHAMED YAHYA & ANR.
August 7, 1987
MADHAVAN Vs. KANNAMMAL
November 25, 1987
MADURA COATS LTD Vs. DY COMMISSIONER OF LABOUR
June 25, 1987
MAHABOOB BEE Vs. P D ANDREWS
October 29, 1987
MAHADEVAN AND OTHERS Vs. SPECIAL OFFICER/DEPUTY REGISTRAR, SOUTH ARCOT SARAVANABHAVA CONSUMERS CO
March 3, 1987
MAHADEVI Vs. GOUTHAM CHAND JAIN
February 20, 1987
MANAGEMENT OF BINNY LTD Vs. GOVT OF TAMIL NADU
December 12, 1987
MANAGEMENT OF NATHANS PRESS Vs. K KRISHNAN
January 21, 1987
MANAGER V G PANNEERDAS AND CO Vs. NATATAJA THEVAR
July 7, 1987
MANAGING DIRECTOR THANTHAI Vs. CHINNAMMAL
April 21, 1987
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD Vs. MEERABAI AMMAL
August 24, 1987
MANAGING DIRECTOR THANTHAI PERIYAR TRANSPORT CORPORATION LTD Vs. AMMANI ANIMAL
October 13, 1987
MANGALATHAMMAL Vs. MARIMUTHU THEVAR
January 9, 1987
MANI THAMSUDEEN AND MANICKAM Vs. STATE
December 22, 1987
MANICKAM Vs. FOOD INSPECTOR, THIAGADURGAM
August 19, 1987
MANIKANDAN Vs. JAYARAMAN
July 24, 1987
MANIKANDAN AND ORS. Vs. JAYARAMAN
July 23, 1987
MANJULA Vs. STATE OF TAMIL NADU REPRESENTED BY COMMISSIONER AND SECRETARY, PROHIBITION AND EXCISE DEPT., FORT ST. GEORGE, MADRAS-600009 AND
July 21, 1987
MANNU NAICKER Vs. KALAIMANI
June 25, 1987
MARIUS LOUIS PERIA Vs. SANTO RANE CHARLES
April 30, 1987
MARUTHAMUTHU Vs. STATE
January 29, 1987
MASILAMANI Vs. G RANGANATHAN
February 2, 1987
MINING AND ALLIED MACHINERY CORPORATION, LTD. (BY ITS LAW OFFICER AND CONSTITUTED ATTORNEY, N.K. MANDAL Vs. SUPERINTENDENT OF POLICE, ST. THOMAS MOUNT, MADRAS
July 21, 1987
MOHAMED HANIFA Vs. ABDUL LATHEEF SAHIB
December 1, 1987
MOHAMMAD FAROOK Vs. STATE OF TAMIL NADU
January 5, 1987
MOHAN AND ANR. Vs. SANTHA BAI AMMAL AND ORS.
September 10, 1987
MUNIAMMAL Vs. SAKKUBAI
September 11, 1987
MUNISAMY Vs. SUPERINTENDENT CENTRAL PRISON SALEM
November 18, 1987
MURTHY Vs. STATE OF TAMIL NADU
January 23, 1987
MURUGAIYA KONAR Vs. DANIEL NURSING HOME
October 14, 1987
MUTHU PILLAI Vs. SERUVAKKAL
October 6, 1987
MUTHUSAMY PILLAI Vs. INCOME TAX APPELLATE TRIBUNAL
July 1, 1987
MUTHUSWAMY THEVAR DIED Vs. DIRECTOR OF LAND REFORMS BOARD OF REVENUE LAND REFORMS MADRAS
September 22, 1987
MYMON BI Vs. STATE OF TAMIL NADU
November 19, 1987
N A SUYAMBULINGAM Vs. V K SWAMINATHAN
January 27, 1987
N JAYATHILAKAN Vs. ADDITIONAL SECRETARY
June 19, 1987
N K MOHNOT Vs. CHIEF COMMISSIONER ADMINISTRATION COMMISSIONER OF INCOME TAX
January 28, 1987
N KALAVATHI Vs. NAGARAJAN
July 17, 1987
N KRISHNASAMI CHETTY Vs. LICENSING OFFICER DEPUTY TRANSPORT COMMISSIONER AND SECRETARY REGIONAL TRANSPORT AUTHORITY CHITTOOR
March 26, 1987
N NATARAJA NADAR Vs. NOOR AHMED
April 23, 1987
N S DOSHI AND COMPANY Vs. P GANESAN
October 26, 1987
N. SELLAPPA GOUNDER Vs. DY. COMMISSIONER OF LABOUR
October 8, 1987
NAGARAJAN Vs. ANNAMMAL
April 9, 1987
NAINAR MOHAMMAD ROWTHER Vs. MINOR VIIAYASANKAR
November 16, 1987
NAMAKKAL MUNICIPALITY Vs. BALASUBRAMANIAM
July 10, 1987
NANDAGOPAL GOUNDER Vs. KANNAN
August 14, 1987
NANU Vs. STATE OF KERALA
December 11, 1987
NARAYANAN Vs. STATE
January 23, 1987
NATARAJA NAIDU Vs. RAMADOSS CHETTY
April 3, 1987
NATIONAL CARBON COMPANY, MADRAS Vs. LABOUR COURT, MADRAS, AND ANOTHER
February 11, 1987
NATIONAL MINERAL DEVELOPMENT CORPORATION LIMITED Vs. STATE OF TAMIL NADU
January 20, 1987
NAVARATHNA AND CO Vs. STATE
July 24, 1987
NEW INDIA ASSURANCE CO LTD Vs. JANAKI
April 22, 1987
NEW INDIA ASSURANCE CO. LTD Vs. PARVATHY AMMAL
October 15, 1987
NEW INDIA ASSURANCE COMPANY Vs. KUPPUSWAMI NAIDU
August 24, 1987
NEW INDIA ASSURANCE COMPANY Vs. SANTHA
September 2, 1987
NEW INDIA MARITIME AGENCIES (PVT.) LTD. & ORS. Vs. STATE OF TAMIL NADU & ORS.
April 6, 1987
OFFICIAL LIQUIDATOR RADEL SERVICES P LIMITED Vs. SOUTHERN SCREWS P LIMITED
March 9, 1987
P K EASWARAN Vs. M KUPPUSWAMI
October 13, 1987
P M NAINA MOHAMMED ROWTHER Vs. KAPPORCHAND JAIN
November 17, 1987
P RAJESWARI Vs. HOTEL IMPERIAL
July 9, 1987
P RAMU Vs. STATE
September 16, 1987
P V KOTHANDARAMA RAJU Vs. COMMON FUND BELONGING TO SENGUNTHA MUDALIAR VISWABRAHMINS DEVANGA CHETTIAR PATTAM KOTTARS BHOOPALARAJAPATHI SRIUVAIKUDI VELLAR OF PALAYAPALAYAM PUDUPALAYAM
November 13, 1987
P VIJAYA RAJAN Vs. STATE OF TAMIL NADU
July 6, 1987
P. K. KESAVAN NAIR AND ANOTHER Vs. CHIEF ENGINEER (PERSONNEL), TAMIL NADU ELECTRICITY BOARD, MADRAS
September 9, 1987
P. SULOCHANA Vs. M. VINAYAGAM
April 13, 1987
P.S.N. BADRUDEEN Vs. MRS. SELVAM RAJ KENNET AND ANR.
March 12, 1987
PADMANABHA THEATRE Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND OTHERS
July 16, 1987
PADMANABHAN Vs. BAMA
February 3, 1987
PALANI NATHAN Vs. DEVANAI AMMAL
December 14, 1987
PALLAVAN TRANSPORT CORPORATION LTD Vs. PANCHALAI
July 10, 1987
PAPPAMMAL Vs. SWAMIKANNU PADAYACHI
April 3, 1987
PARTHASARATHY Vs. BANUMATHY
July 29, 1987
PARVATHY Vs. N ARUMUGHAM
October 13, 1987
PAVAYAMMAL Vs. DEVANNA GOUNDAR
October 14, 1987
PERIA CHELLADURAI AND Vs. STATE
October 19, 1987
PERIASWAMI Vs. GOVERNMENT OF TAMIL NADU
April 22, 1987
PERIYAR SELF RESPECT PROPAGANDA INSTITUTION TRICHY Vs. STATEOF T N
April 8, 1987
PERUMAIYA Vs. T MUNIYAPPA
December 8, 1987
PODIKUTTY Vs. N RAHIATH BEEVI
January 9, 1987
PONNUSWAMI Vs. SAKTHIVEL
October 30, 1987
PONNUSWAMY Vs. MEENAKSHI AMMAL
June 17, 1987
PRAVIN KUMAR Vs. P RAJESWARAN
February 27, 1987
PRIAVIDAI ALIAS KARUPPIAH Vs. STATE
December 15, 1987
PROVINCE OF MADRAS Vs. JAITHOON BIBI
September 15, 1987
PUJAMMA Vs. G RAJENDRA NAIDU
April 21, 1987
R GOPAL SHENOY Vs. PALLAVAN TRANSPORT CORPORATION LTD
July 8, 1987
R J PADMAKUMARI Vs. PALLAVAN TRANSPORT CORPORATION METRO
December 10, 1987
R JAYARAMAN Vs. A PERUMAL
March 20, 1987
R KANNAN ADITYAN Vs. B S ADITYAN
January 19, 1987
R RATNAM Vs. WEALTH-TAX OFFICER
March 31, 1987
R SUBBARAYAN Vs. RAVAIMANI AMMAL
October 8, 1987
R THANGAPALAM Vs. GOVT OF TAMIL NADU
June 23, 1987
R. GOVINDAN Vs. USHA SHANMUGAPRIYA
July 8, 1987
R. KALYAMOORTHY Vs. STATE OF TAMIL NADU, REP. BY THE INSPECTOR OF POLICE, ORATHANADU POLICE STN.
July 24, 1987
RADHA BAI (SMT. N.) Vs. UNION OF INDIA (BY CHIEF SECRETARY UNION TERRITORY OF PONDICHERRY)
February 3, 1987
RADHAKRISHNA MUDALIAR Vs. CHINNAMMAL AND ORS.
February 9, 1987
RAHAMAT BIBI Vs. ABDUL GAFFUR
January 20, 1987
RAJA D V APPA RAO BAHADUR Vs. C T SENTHILNATHAN
August 25, 1987
RAJAGOPAL CHETTIAR Vs. UNION OF INDIA
December 7, 1987
RAJAGOPALAN Vs. THIRUGNANASAMBANDAM
August 17, 1987
RAJALAKSHMI Vs. MINOR VENKATESAN
October 28, 1987
RAJALAKSHMI AMMAL Vs. DURAISWAMY GOUNDER
September 9, 1987
RAJAM Vs. RAMASWAMY
June 24, 1987
RAJAMMAL Vs. SRIRAMULA RAJA
November 2, 1987
RAJAMMAL Vs. K P PERUMAL
November 20, 1987
RAJKUMAR LEKHRAJMAL PUNJABI Vs. CENTRAL GOVERNMENT, BY ITS JOINT SECRETARY TO GOVT OF INDIA
December 21, 1987
RAJU (S.) Vs. GEORGE OAKES, LTD. [BY ITS EXECUTIVE DIRECTOR (OPERATION), MADRAS AND ANOTHER
March 25, 1987
RALLIS INDIA, LTD. Vs. M. NARASIMHA RAO AND ANOTHER
November 13, 1987
RAM AVTAR Vs. DY SECRETARY GOVT PUBLIC PSC DEPT MADRAS
August 7, 1987
RAM AVTAR KHANDELWAL Vs. DY SECRETARY OF GOVERNMENT PUBLIC PSC DEPT
August 7, 1987
RAMACHANDRA IYER Vs. VADLVELU
October 30, 1987
RAMACHANDRA IYER Vs. VADIVELU
October 16, 1987
RAMAIAH Vs. STATE THROUGH THE DEPUTY AGRICULTURAL OFFICER (FERTILIZER), MADURAI
September 11, 1987
RAMAKRISHNA AND BROS A PARTNERSHIP FIRM THRO ONE OF ITS PARTNERS M PARAMASIVAM Vs. T P N MANICKAVALLI
September 19, 1987
RAMALINGAM Vs. STATE
May 19, 1987
RAMANATHAPURAM DISTRICT CONSUMERS Vs. S BALASUBRAMANIAN
March 6, 1987
RAMANATHAPURAM MARKET COMMITTEE, REP, BY S. ABDUL JABAR, SUPERINTENDENT, REGULATED MARKET, KARAIKUDI Vs. MOHAMMED N. SHAMSHUDEEN AND ANOTHER
July 28, 1987
RAMASAMI ACHARY Vs. STATE
February 17, 1987
RAMASAMY CHETTIAR Vs. STATE BY FOOD INSPECTOR, TIRUNELVELI MUNICIPALITY
March 13, 1987
RAMASAMY CHETTIAR Vs. STATE OF TAMIL NADU
March 13, 1987
RAMASUBRAMANIAM Vs. STATE
July 3, 1987
RAMASWAMI PILLAI Vs. T S SOUNDARAPANDIA MUDALIAR
November 12, 1987
RAMU ENGINEERING WORKS Vs. COMMERCIAL TAX OFFICER CHINTADRIPET ASSESSMENT CIRCLE MADRAS
July 3, 1987
RANGARAJ Vs. STATE BY C.B., C.I.D., MADRAS
September 2, 1987
RAPTAKOS BRETT AND CO LTD Vs. UNION OF INDIA
August 19, 1987
RATHIKANTHAMMAL Vs. B PANKAJAMMAL
July 27, 1987
RAVINDRAN Vs. M.S. MANICKAVEL
December 17, 1987
REVATHI C P EQUIPMENT LTD Vs. PATEL ROADWAYS P LTD
November 11, 1987
ROSAMMAL Vs. ASHOK KUMAR SETHI
August 17, 1987
S ABBOY NAIDU Vs. R SUNDARA RAJAN
December 1, 1987
S BENZIGER Vs. LICY
November 12, 1987
S KRISHNAN Vs. COMMISSIONER H R AND C E ADMN DEPARTMENT MADRAS 34
August 14, 1987
S M A SIDDIQUE Vs. GOVERNMENT OF INDIA
June 16, 1987
S M D FIZUDDIN Vs. ACCOMMODATION CONTROLLER
February 2, 1987
S MUTHIAH Vs. TIRUNELVELI MUNICIPAL COUNCIL
March 23, 1987
S RAMIAH Vs. ARIYAKUDI KALYANA KRISHNA HOSPITAL TRUST
November 13, 1987
S RANGANATHAN Vs. KAVARI ANIMAL
March 23, 1987
S ROSELY Vs. LAZAR NADAR
September 11, 1987
S T DANIEL Vs. Y DAVIDSON
March 5, 1987
S T DIRAVIAM Vs. V P CHELLIAH
June 19, 1987
S V SAMINATHA NAIDU Vs. L MUTHUSWAMY CHETTIAR
February 4, 1987
S. KARUNANANDAM Vs. GOVERNMENT OF TAMIL NADU (BY SECRETARY TO GOVT., HOME DEPT., MADRAS) AND ANOTHER
June 24, 1987
S. VALGURUSWAMI NADAR AND OTHERS Vs. K.V. ANTHAPPAN AND OTHERS
July 15, 1987
S.K. NIZAMUDDEEN Vs. CHOLAN ROADWAYS CORPORATION
August 25, 1987
S.P. ARTHANARI Vs. A. PONNUSAMI AND TWO OTHERS
October 7, 1987
SADHANANDHAN Vs. LEELAVATHY
September 10, 1987
SAIT SANTHANAM Vs. STATE OF TAMIL NADU
October 8, 1987
SAKTHI CHARITIES Vs. COMMISSIONER OF INCOME TAX
January 29, 1987
SALLYANN C HOOD THE SALVATION ARMY CATHERINE BOOTH HOSPITAL NAGERCOIL Vs. TAMIL NADU MEDICAL COUNCIL
August 1, 1987
SAMBANDA MUDALIAR Vs. MUTHUSWAMI MUDALIAR
July 17, 1987
SANKAR ELECTRICAL PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADURAI
April 23, 1987
SANKARACHARYAR MUTT Vs. STATE OF TAMIL NADU
January 7, 1987
SANKARAN Vs. VALLIAMMAL
July 10, 1987
SANTHI Vs. MANAGING DIRECTOR CHOLAN
September 1, 1987
SEETHAMMA Vs. DIRECTOR OF FIRE SERVICES
September 3, 1987
SEETHARAMA REDDIAR Vs. ARULMIGHU ARUNACHALESWARAR DEVASTHANAM THIRUVANNAMALAI
August 14, 1987
SEKAR Vs. R PADMALOSAI
March 13, 1987
SEKAR Vs. COMMISSIONER OF POLICE MADRAS 8
December 18, 1987
SEKAR ALIAS PRABHUDAS ALIAS PRAKASH Vs. STATE OF TAMIL NADU
November 24, 1987
SELLAMMAL Vs. UNION OF INDIA
February 12, 1987
SELVARAJ Vs. STATE OF TAMIL NADU
January 9, 1987
SELVARAJ Vs. K MUMTAZ BEGUM
January 12, 1987
SEMMOONCHI GOUNDER Vs. NAINA GOUNDER
December 11, 1987
SESHASAYEE PAPER AND BOARD LIMITED Vs. UNION OF INDIA
August 14, 1987
SHABBIR HUSSAIN Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE HOME SECRETARY, MADRAS
November 18, 1987
SHANMUGHAM Vs. KRISHNA RAMASAMI
January 6, 1987
SHANMUGHANANDHAM MINOR Vs. SECRETARY VALLIAMMAL HINDU TEACHER TRAINING INSTITUTE KULASEKARAM PATTINAM TIRUCHENDUR TALUK
April 22, 1987
SHANMUGHASUNDARAM Vs. A S NARAYANASWAMI
December 14, 1987
SHAW WALLACE AND COMPANY LIMITED Vs. STATE OF TAMIL NADU
December 1, 1987
SINGARAM Vs. UNION OF INDIA
November 16, 1987
SINGARAVELU Vs. N.T. THOMAS
January 9, 1987
SIVAKAMISUNDARAM PILLAI Vs. MINOR NAVANEETHAKRISHNAN
May 7, 1987
SIVARAMA CHETTIAR Vs. KRISHNA GOUNDER
November 20, 1987
SOUNDARARAJAN Vs. SUBRAMANI
August 14, 1987
SOUTH INDIA SYNTHETIC STONES MANUFACTURERS AND DEALERS ASSOCIATION Vs. STATE OF TAMIL NADU
August 5, 1987
SOUTHERN AUTOMATIC INDUSTRIES PRIVATE LIMITED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE MADRAS
January 7, 1987
SPENCER CONSUMER PRODUCTS AND SERVICES LIMITED MADRAS Vs. COLLECTOR OF CENTRAL EXCISE MADRAS
February 3, 1987
SREE RAMAKRISHNA CATTLE-FEED MANUFACTURERS Vs. COMMERCIAL TAX OFFICER NO I VIRUDHUNAGAR
November 19, 1987
SRI RAJAGOPALASWAMI SOORIYA PRABAI MANDAHAPADI AHAMADIYAR SANGAM, MANNARGUDI Vs. R. BALAKRISHNAN
July 3, 1987
SRINIVASAGAM Vs. KUTTIAH
November 18, 1987
SRINIVASALU Vs. KRISHNAMMAL
November 30, 1987
SRINIVASALU Vs. KRISHNAMMAL
January 30, 1987
STANDARD ELECTRIC APPLIANCES Vs. GOVERNMENT OF INDIA
January 8, 1987
STATE Vs. K JAYAKUMAR
April 8, 1987
STATE Vs. SUBRAMANIAN
March 11, 1987
STATE Vs. KADIRVEL MURUGAN PARTNER M/S A D KALYANASUNDARA NADAR TUTICORIN
August 26, 1987
STATE Vs. RAJA
July 20, 1987
STATE Vs. G PRABHAKARAN
November 4, 1987
STATE Vs. RAJAPANDIAN
October 5, 1987
STATE Vs. S ALAGIRISUBRAMANIAN
December 2, 1987
STATE Vs. V RAMASWAMY
November 12, 1987
STATE Vs. SOLAI ALIAS SOLAYAPPAN
November 10, 1987
STATE Vs. RAJA AND SANKARALINGAM
June 29, 1987
STATE BANK OF INDIA NAGERCOIL Vs. MOHAMMED HABHEE
March 23, 1987
STATE BANK OF INDIA, COONOOR (BY BRANCH MANAGER) Vs. V. MYLSAMY AND ANOTHER
June 30, 1987
STATE BY FOOD INSPECTOR, TIRUNELVELI MUNICIPALITY REPRESENTED BY PUBLIC PROSECUTOR Vs. MUTHU AND ADINARAYANAN
July 20, 1987
STATE BY INSPECTOR OF POLICE, AMBASAMUDRAM Vs. MURUGAN AND OTHERS
April 9, 1987
STATE BY THE FOOD INSPECTOR OF PERAMBALUR TOWN PANCHAYAT, REPRESENTED BY PUBLIC PROSECUTOR Vs. CHIDAMBARAM
July 24, 1987
STATE OF MADRAS Vs. MAHADEVA IYER
March 27, 1987
STATE OF T N Vs. N HARI PRASAD
April 22, 1987
STATE OF TAMIL NADU Vs. EVEREST TRADING COMPANY
January 5, 1987
STATE OF TAMIL NADU Vs. BALANJA INDUSTRIES
January 20, 1987
STATE OF TAMIL NADU Vs. CHIDAMBARAM
July 24, 1987
STATE OF TAMIL NADU Vs. S ALAGIRI SUBRAMANIAN CHETTIAR
December 12, 1987
STATE: FOOD INSPECTOR, NAGERCOIL MUNICIPALITY REPRESENTED BY PUBLIC PROSECUTOR Vs. MURUGAN
July 17, 1987
STELLA JAYARAJ Vs. THE PRIVATE COLLEGE, APPELLATE TRIBUNAL, MADRAS AND OTHERS
June 15, 1987
STELLA JAYARAJ Vs. PRIVATE COLLEGE APPELLATE TRIBUNAL MADRAS
June 25, 1987
SUBBIAH Vs. MUTHUKRISHNAN
January 23, 1987
SUDARSANAM Vs. STATE DEPUTY SUPERINTENDENT OF POLICE PONERI DIVISION
September 9, 1987
SUGESAN AND COMPANY PRIVATE LIMITED Vs. COLLECTOR OF CUSTOMS
April 3, 1987
SUNDARAM AND OTHERS Vs. STATE REP. BY THE INSPECTOR OF POLICE, TISAYANVILAI
March 13, 1987
SUNDARI AMMAL Vs. THILAKAVATHI AMMAL
September 16, 1987
SURAJMAL SOWCAR AND SONS Vs. AROKIA MARY
February 5, 1987
SUSILA BAI ANIMAL Vs. R K SETHURAMAN
August 11, 1987
SYED SHAFEE Vs. S ASMATH BASHA
December 11, 1987
T AIAGARSAMY Vs. DIRECTOR OF SCHOOL EDUCATION MADRAS
August 10, 1987
T K DIAMOND CHAIN LTD Vs. REGIONAL DIRECTOR REGIONAL OFFICE TAMIL NADU EMPLOYEES
June 19, 1987
T K SUNDARAM Vs. CO OPERATIVE SUGARS LTD
March 11, 1987
T N STATE HOUSING BOARD MADRAS Vs. SHANMUGHA SUNDARA NADAR
November 17, 1987
T. VANAMAMALAI AND OTHERS Vs. M. SIVARAMAKRISHNAN
July 14, 1987
T.P.T.S. AND COMPANY Vs. SUDALI AMMAL
November 19, 1987
T.R.A. BALASUNDARAM AND OTHERS Vs. T.R. SELLAMUTHU AND OTHERS
April 1, 1987
TAMIL NADU BRICK AND TILE MANUFACTURERS INDUSTRIAL CO Vs. ASSISTANT COMMISSIONER OF LABOUR AND OTHERS
November 18, 1987
TAMIL NADU CIVIL SUPPLIES CORPORATION, LTD. (BY SENIOR REGIONAL MANAGER, NORTH ARCOT REGION, VELLORE) AND ANOTHER Vs. V. GOVINDASWAMY
January 21, 1987
TAMIL NADU ELECTRICITY BOARD Vs. R PANDIAN PILLAI
December 21, 1987
TAMIL NADU NEWSPRINT AND PAPERS LIMITED MADRAS Vs. APPRAISER MADRAS CUSTOMS
September 7, 1987
THANGAVELU UDAYAR Vs. PARAMASIVAM
October 16, 1987
THANGIAH NADAR Vs. JEYARAJ
July 15, 1987
THARA Vs. INSPECTOR OF POLICE VENGAL
June 26, 1987
THIMIAE GOWDER Vs. K R KANNAPPAN
October 20, 1987
THIRU AROORAN SUGARS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 4, 1987
THIRUMALAYAPPAN MINOR Vs. AUTHORISED OFFICER LAND REFORMS KOVILPATTI
October 20, 1987
THIRUPPATHI VENKATACHALAPATHY LORRY SERVICE Vs. NEW INDIA ASSURANCE COMPANY LIMITED MADURAI
November 9, 1987
THIRUVALLUVAR VELANMAI KAZHAGAM PRIVATE LIMITED Vs. M K SEETHAI ACHI
July 2, 1987
TIRUPPUR TEXTILES (P) LTD Vs. E.S.I.
September 21, 1987
TNANIKACHALAM Vs. OFFICIAL RECEIVER CHENGALPATTU
March 12, 1987
UDAYA KUMAR Vs. GOVINDAN ASARI
August 24, 1987
ULAGAMMAL Vs. NATIONAL INSURANCE COMPANY
March 27, 1987
UNION OF INDIA Vs. GOPAL ENGINEERING WORKS
August 24, 1987
UNION OF INDIA (BY GENERAL MANGER, SOUTHERN RAILWAY, MADRAS) AND OTHERS Vs. D. RANGANATHAN
February 24, 1987
UNITED BLEACHERS, LTD., COIMBATORE (BY ITS SECRETARY, R VENKATARAMANI) Vs. REGIONAL DIRECTOR, EMPLOYEES STATE INSURANCE CORPORATION
July 31, 1987
UNITED FOOT WEAR PRIVATE LIMITED Vs. JOINT SECRETARY GOVERNMENT OF INDIA
July 14, 1987
UNITED INDIA INSURANCE CO. LTD Vs. DHANALAKSHMI
August 31, 1987
UNITED INDIA INSURANCE COMPANY Vs. MARIASAMY NADAR
April 22, 1987
V JAYAKANNAN Vs. V K SAMPATH ALIAS V K SAMPATHKUMAR
September 18, 1987
V JAYARAJ Vs. THANTHAI PERIYAR TRANSPORT CORPORATION LTD
August 25, 1987
V M RAO Vs. PARAMESWARI AMMAL
March 3, 1987
V NAGARATHINAM AMMAL Vs. DEPUTY COMMERCIAL TAX OFFICER SANKARI
August 4, 1987
V R ARUNACHALAM CHETTIAR Vs. VAYINAGARAM
November 12, 1987
V R DESAPPA CHETTIAR Vs. TAMIL NADU ELECTRICITY BOARD
November 2, 1987
V RAGHAVAN Vs. TAMIL INSTITUTE OF AGRICULTURE AND RURAL DEVELOPMENT TAMILAR ADDIKALANATHLNAM ESTABLISHED
October 12, 1987
V S RAMANI Vs. S R VASUDEVAN
August 25, 1987
V S S VELAYUDAM Vs. K PALANICHAMY
November 16, 1987
V. BALASUBRAMANIAN Vs. THE E.I.D. PARRY (INDIA) LTD. REP. BY ITS GENERAL MANAGER, G. SELVARAJ, NELLIKUPPAM
January 9, 1987
V. KANNAMMAL Vs. STATE OF TAMIL NADU AND OTHERS
August 24, 1987
V. RAJENDRAN Vs. L.P. ARUMUGAM AND ORS.
November 22, 1987
V.S. RAHMATHULLAH Vs. A. SIVAPERUMAL
March 25, 1987
VAIRAPPA THEVAR Vs. SPECIAL TAHSILDAR VEDARANYAM THANJAVUR DISTRICT
August 11, 1987
VALANJIYA CHINNAMMAL Vs. STATE OF TAMIL NADU
July 23, 1987
VASUDEVA PILLAI TRUST MADRAS Vs. THIRUGNANASAMBANDAM
January 21, 1987
VATHAPA GOUNDER Vs. THAMBAYI AMMAL
August 31, 1987
VEDIAPPAN Vs. INSPECTOR OF POLICE
August 3, 1987
VEERA MANIKANDAN Vs. A K CHAKRAPANL
January 21, 1987
VEERASAMY NAIDU Vs. STATE
February 16, 1987
VEL METAL INDUSTRIES Vs. STATE OF TAMIL NADU
January 20, 1987
VENKATARAMANAN AND CO Vs. INDIAN OVERSEAS BANK
June 22, 1987
VENKATASWAMI MOTOR SERVICE P.N. Vs. C.K. CHINNASWAMY
September 1, 1987
VENKATESWARA AND COMPANY Vs. DEPUTY COMMERCIAL TAXES OFFICER
September 17, 1987
VENKATESWARA METAL INDUSTRIES Vs. STATE OF TAMIL NADU
February 3, 1987
VENUGOPAL REDDIAR DIED Vs. GOPALSAMI REDDIAR
December 7, 1987
VIJAYA BANK LIMITED Vs. UNITED COMMERCIAL BANK 13/18 THAMBU CHETTY STREET MADRAS 1
October 29, 1987
VINOO Vs. STATE OF TAMIL NADU, REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF TAMIL NADU, MADRAS-9,
April 3, 1987
VISALAKSHI AMAL Vs. CHELLIAH PILLAI
March 17, 1987
VITTALNATHAN Vs. COLLECTOR OF CUSTOMS
November 30, 1987
VYSYA BANK LIMITED Vs. INDIAN BANK
September 24, 1987
VYSYA BANK LTD Vs. INDIAN BANK MADRAS
September 24, 1987
WORKING PEOPLE GENERAL WORKERS UNION Vs. ORIENT PHARMA, MADRAS
July 30, 1987
WORKMEN OF BEST & CROMPTON ENGG. LTD. Vs. BEST & CROMPTON ENGG. LTD. AMBATTUR & ORS.
June 15, 1987
WORKMEN OF THE COIMBATORE DISTRICT CO Vs. SECRETARY TO GOVERNMENT, DEPARTMENT OF LABOUR AND EMPLOYMENT, GOVERNMENT OF TAMIL NADU, MADRAS, AND ANOTHER
July 9, 1987
ZAINUDDIN Vs. DY LABOUR COMMISSIONER
August 5, 1987