Case Index

Title
Date
A AND E INSPECTOR ASSTT REGISTRARS OFFICE UDUMBANCHOLA Vs. ANTONY VARGHESE
July 3, 1987
A CHELLAMMAL Vs. MUNICIPAL COMMISSIONER CHANGANACHERRY
October 8, 1987
A G ABRAHAM Vs. STATE OF KERALA
August 19, 1987
A K NANU Vs. STATE OF KERALA
November 2, 1987
A K P HARIDAS Vs. V A MADHAVI AMMA
July 30, 1987
A PRABHAKARAN NAIR Vs. K P NEELAKANTAN PILLAI
June 25, 1987
A VENKAPPA BHATTA Vs. GANGAMMA
May 26, 1987
A. MOIDEENKUNHI HAJI Vs. STATE OF KERALA & OTHERS
May 25, 1987
ABBAS Vs. TALUK LAND BOARD
August 4, 1987
ABDUL AM Vs. STATE
November 13, 1987
ABDUL KHADER Vs. ABDULRAHIMAN MASTER
November 3, 1987
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTAPANAM Vs. COMMISSIONER OF INCOME TAX
April 6, 1987
ABDUL SATHAR HAJI MOOSA SAIT DHARMASTHAPANAM Vs. COMMISSIONER OF INCOME TAX
June 12, 1987
ABDULLA Vs. NOORJAHAN
March 17, 1987
ABDURAHIMA Vs. KHADEEJA
March 30, 1987
ABOOBACKER Vs. STATE
February 16, 1987
ABRAHAM VARGHESE Vs. STATE OF KERALA
October 29, 1987
ACHAMMA KURIAKOSE Vs. STATE OF KERALA
October 7, 1987
ACHANKUNJU Vs. STATE OF KERALA
February 9, 1987
ACHUTHAN Vs. SUMITRA
February 23, 1987
ACHUTHAN K K Vs. COMMISSIONER OF GIFT TAX
July 10, 1987
AHAMMED PILLAY Vs. DANIEL
January 7, 1987
AJITH Vs. EXECUTIVE ENGINEER K S E B
January 16, 1987
ALEKUTTY Vs. AMINA
June 19, 1987
ALIKUNJU P M A NAZEER CASHEW INDUSTRIES Vs. COMMISSIONER OF INCOME TAX
February 16, 1987
ALYARUKUNJU Vs. GOVT OF KERALA
August 19, 1987
AMBIKA PROVISION STORES Vs. STATE OF KERALA
June 30, 1987
AMMINI Vs. KUTTAPPAN
November 12, 1987
AMMINI AMMA Vs. VAIKOM MUNICIPALITY
December 16, 1987
AMMINI KUTTY Vs. GEORGE ABRAHAM
March 9, 1987
ANANTHAKRISHNAN Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO LTD
December 10, 1987
ANDHRA STEEL CORPORATION Vs. STATE OF KERALA
June 23, 1987
ANJALI HOTELS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
June 12, 1987
ANTHONY Vs. ANTHON
March 30, 1987
ANTHONY KUTTY Vs. E S I CORPORATION
April 18, 1987
ANTHONYKUTTY Vs. E S I CORPORATION
April 8, 1987
ANTONITTO Vs. TAX RECOVERY OFFICER
September 23, 1987
ANTONITTO Vs. TAX RECOVERY OFFICER
October 20, 1987
ANTONY Vs. STATE OF KERALA
May 28, 1987
ANTONY CHERIAN Vs. PURUSHOTHAMAN PILLAI
June 30, 1987
APPU Vs. STATE OF KERALA
December 7, 1987
APPUKUTTAN Vs. RENT CONTROLLER
October 27, 1987
ARJUNAKUTTAN Vs. MOM DEVARAJAN
October 8, 1987
ASHOK MATHEW ZACHARIA AND K.T. BENNY Vs. MAJESTIC KURIES AND LOANS (P.) LTD.
August 18, 1987
ASSAINAR Vs. SUB REGISTRAR PONNANI
June 5, 1987
ASSAN KOYA K AND SONS Vs. COMMISSIONER OF INCOME TAX
November 27, 1987
ASSISTANT ENGINEER ELECTRICAL SECTION BEACH Vs. KUNHIPATHUMMABI
February 1, 1987
ASST COLLECTOR OF CENTRAL EXCISE Vs. VASANTHAKUMAR
November 26, 1987
ASWATHIAMMA Vs. TALUK LAND BOARD
November 21, 1987
AYISHA BEEVI Vs. KALIDASAN
February 6, 1987
AYURVEDIC OUSHADA NIRMANA VYAVASAYA CO OP LTD Vs. ABRAHAM
March 17, 1987
AYYAPAN Vs. VASANTHA
January 23, 1987
AYYAPPAN Vs. STATE
May 27, 1987
AYYAPPAN Vs. NARAYANAN NAMBOODIRI
December 16, 1987
B GEETHA RANI Vs. C O E UNIVERSITY OF CALICUT
October 29, 1987
B K JOY Vs. TOM JOSE
February 24, 1987
B MOHAMMED Vs. STATE OF KERALA
July 24, 1987
BALACHANDRAN Vs. SALES TAX OFFICER
May 25, 1987
BALAKRISHNA PANICKER Vs. VAN
March 2, 1987
BALAKRISHNAN Vs. BHASKARAN
October 14, 1987
BALAKRISHNAN NAIR Vs. RADHA AMMA
January 12, 1987
BALAN Vs. MANOHARAN MASTER
October 20, 1987
BALAN NAIR Vs. STATE
April 3, 1987
BALARAM Vs. ARAVINDAKSHAN
September 25, 1987
BANGALATH MOHAMMAD Vs. DIRECTOR OF PANCHAYATS
December 2, 1987
BANK OF INDIA Vs. JAMES FERNANDEZ
July 20, 1987
BEENA PHILIPOSE Vs. STATE
September 3, 1987
BHARATHI LAKSHMI Vs. SANKU KRISHNAN
October 12, 1987
BHASKAR TRADERS Vs. MINIKKIPACHA KUNHIRAMAN
July 22, 1987
BHASKARAN Vs. GEORGE JOSEPH
November 10, 1987
BHASKARAN Vs. GEORGE JOSEPH
November 13, 1987
BHASKARAN Vs. AISABI
May 28, 1987
BHUJANGASWAMY Vs. SUBRAMONIAM
February 4, 1987
BLUE BAY FISHERIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
January 2, 1987
C GOVINDARAJ Vs. STATE OF KERALA
November 24, 1987
C J JOSEPH Vs. STATE OF KERALA
February 18, 1987
C MOHAMMED Vs. ANANTHACHARI
November 18, 1987
C N SANKARAN NAMBUDURIPAD Vs. VIJAYAN
October 14, 1987
C. BALAKRISHNAN Vs. M. BHASKARAN
October 4, 1987
C.K. JOSE Vs. KERALA STATE ELECTRICITY BOARD
May 25, 1987
C.N.M. AVISHA BEEVI Vs. EDATHIL PARAMBIL KALIDASAN
February 6, 1987
C.S. NAIR Vs. TRAVANCORE DEVASWOM BOARD
July 23, 1987
CARBORUNDUM UNIVERSAL LTD Vs. GOVERNMENT OF KERALA
March 20, 1987
CATALYSTS AND CHEMICALS INDIA WEST ASIA LIMITED Vs. COMMISSIONER OF INCOME TAX
February 27, 1987
CATHOLIC SYRIAN BANK LTD Vs. N V VARKEY
February 18, 1987
CENTRAL GOVERNMENT Vs. ABDUL MOHAMMED
July 8, 1987
CHACKO Vs. JOSEPH
April 9, 1987
CHACKO VARGHESE Vs. KARTHIYANI
April 2, 1987
CHACKO VARGHESE Vs. KARTHIYANI & OTHERS
April 22, 1987
CHANDRA MOHAN Vs. STATE OF KERALA
November 20, 1987
CHATHUKUTTY Vs. S I OF POLICE
November 11, 1987
CHELLAPPAN Vs. STATE OF KERALA
February 25, 1987
CHEMOSYN P LTD Vs. KERALA MEDICAL AND SALES REPRESENTATIVES
September 3, 1987
CHERUKUTTY Vs. SUBRAMA SASTRIGAL
September 3, 1987
CHERUKUTTY Vs. VELAPPU
March 10, 1987
CHIEF JUDICIAL MAGISTRATE Vs. STATE OF KERALA
April 7, 1987
CHIEF JUDICIAL MAGISTRATE TRIVANDRUM Vs. CHIEF JUDICIAL MAGISTRATE TRIVANDRUM
April 7, 1987
CHIKKARA Vs. SUGUNAN
November 20, 1987
CHINNA Vs. SIVARAMA MUDALIAR
July 9, 1987
CHOICE CANNING CO LTD Vs. K S RAMACHANDRAN
April 3, 1987
CIT Vs. ALIKUNJU
February 11, 1987
COCHIN REFINERIES LTD Vs. C S COMPANY ENGINEERING CONTRACTORS KOTTAYAM
July 24, 1987
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ABDUL SATHAR HAJEE MOOSA SAIT DHARMASTHAPANAM
July 22, 1987
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. ABDUL SATHAR HAJEE MOOSA SAITDHARMASTHAPANAM
March 22, 1987
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. KARTIKULAM AND ALATHUR ESTATES
May 26, 1987
COMMISSIONER OF INCOME TAX Vs. M N SANKARANARAYANAN NAIR
May 28, 1987
COMMISSIONER OF INCOME TAX Vs. SARAF TRADING CORPORATION
June 8, 1987
COMMISSIONER OF INCOME TAX Vs. K S R T C PENSION AND GRATUITY FUND TRUST
June 8, 1987
COMMISSIONER OF INCOME TAX Vs. ST GEORGE MOTORS
June 10, 1987
COMMISSIONER OF INCOME TAX Vs. M SREEDHARAN
June 12, 1987
COMMISSIONER OF INCOME TAX Vs. KERALA NUT FOOD CO
June 18, 1987
COMMISSIONER OF INCOME TAX Vs. FEDERAL BANK LIMITED
June 18, 1987
COMMISSIONER OF INCOME TAX Vs. COCHIN OIL MERCHANTS ASSOCIATION
June 17, 1987
COMMISSIONER OF INCOME TAX Vs. T K SARALA DEVI
April 6, 1987
COMMISSIONER OF INCOME TAX Vs. R LEELA VASANTH NAIR
April 6, 1987
COMMISSIONER OF INCOME TAX Vs. KAR VALVES LIMITED
April 2, 1987
COMMISSIONER OF INCOME TAX Vs. MADURAI CO PRIVATE LIMITED
April 2, 1987
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE ELECTRO CHEMICAL INDUSTRIES LIMITED
April 9, 1987
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED
April 10, 1987
COMMISSIONER OF INCOME TAX Vs. PERIYA KARAMALAI TEA AND PRODUCE COMPANY LIMITED
March 20, 1987
COMMISSIONER OF INCOME TAX Vs. INDO MARINE AGENCIES KERALA PRIVATE LIMITED
March 24, 1987
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED
March 19, 1987
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS INDIA LIMITED
March 27, 1987
COMMISSIONER OF INCOME TAX Vs. COMMONWEALTH TRUST LIMITED
March 25, 1987
COMMISSIONER OF INCOME TAX Vs. WEST COAST INDUSTRIAL COMPANY LIMITED
March 25, 1987
COMMISSIONER OF INCOME TAX Vs. WESTERN INDIA PLYWOODS LIMITED
March 27, 1987
COMMISSIONER OF INCOME TAX Vs. KALPETTA ESTATES LIMITED
January 30, 1987
COMMISSIONER OF INCOME TAX Vs. COCHIN REFINERIES LIMITED
January 21, 1987
COMMISSIONER OF INCOME TAX Vs. P N SREENIVASA RAO
January 8, 1987
COMMISSIONER OF INCOME TAX Vs. SWARAJ MOTORS PRIVATE LIMITED
January 9, 1987
COMMISSIONER OF INCOME TAX Vs. HAILEBURIA TEA ESTATES LIMITED
January 15, 1987
COMMISSIONER OF INCOME TAX Vs. ETTUMANOOR MOTORS PRIVATE LIMITED
January 15, 1987
COMMISSIONER OF INCOME TAX Vs. KERALA BALERS LIMITED
March 12, 1987
COMMISSIONER OF INCOME TAX Vs. RAVINDRANATHAN NAIR K
March 13, 1987
COMMISSIONER OF INCOME TAX Vs. ORION COIR MATS AND MATTING MFRS PRIVATE LIMITED
March 13, 1987
COMMISSIONER OF INCOME TAX Vs. MARWELL SEA FOODS
March 16, 1987
COMMISSIONER OF INCOME TAX Vs. SOUTH INDIAN RUBBER PRODUCTS
February 27, 1987
COMMISSIONER OF INCOME TAX Vs. MALAYALAM PLANTATIONS LIMITED
March 4, 1987
COMMISSIONER OF INCOME TAX Vs. DADHA CO
February 27, 1987
COMMISSIONER OF INCOME TAX Vs. FERTILIZERS AND CHEMICALS TRAVANCORE LIMITED
February 16, 1987
COMMISSIONER OF INCOME TAX Vs. HAWBAI TRUST
February 16, 1987
COMMISSIONER OF INCOME TAX Vs. C THARIAN AND SONS
February 11, 1987
COMMISSIONER OF INCOME TAX Vs. P ALIKUNJU M A NAZIR CASHEW INDUSTRIES
February 11, 1987
COMMISSIONER OF INCOME TAX Vs. RAJAGIRI RUBBER AND PRODUCE COMPANY LIMITED
February 12, 1987
COMMISSIONER OF INCOME TAX Vs. CHACKOLAS SPINNING MILLS LIMITED
July 14, 1987
COMMISSIONER OF INCOME TAX Vs. TRIVANDRUM CLUB
July 14, 1987
COMMISSIONER OF INCOME TAX Vs. NIRMALA LIQUORS
July 14, 1987
COMMISSIONER OF INCOME TAX Vs. TRAVANCORE RUBBERS LIMITED
June 29, 1987
COMMISSIONER OF INCOME TAX Vs. PUNALUR PAPER MILLS LIMITED
July 1, 1987
COMMISSIONER OF INCOME TAX Vs. ST GEORGE FORANA CHURCH
July 2, 1987
COMMISSIONER OF INCOME TAX Vs. PAWAN KUMAR DALMIA
June 23, 1987
COMMISSIONER OF INCOME TAX Vs. CHANDRAN R
June 22, 1987
COMMISSIONER OF INCOME TAX Vs. SARA VARGHESE.
March 13, 1987
COMMISSIONER OF INCOME TAX Vs. TAJ TEXTILE INDUSTRIES CO OPERATIVE SOCIETY LTD
July 16, 1987
COMMISSIONER OF INCOME TAX Vs. KESAVA PRABHU AND SONS
July 31, 1987
COMMISSIONER OF INCOME TAX Vs. P I ISSAC
August 26, 1987
COMMISSIONER OF INCOME TAX Vs. SORABJI DORABJI
August 19, 1987
COMMISSIONER OF INCOME TAX Vs. VARGHESE P A
November 20, 1987
COMMISSIONER OF INCOME TAX Vs. MANJERI KOVILAKAM INTERIM MANAGEMENT COMMITTEE
November 20, 1987
COMMISSIONER OF INCOME TAX Vs. GOURI PARVATHI BHAI H H
October 24, 1987
COMMISSIONER OF INCOME TAX Vs. KRISHNAN N
November 25, 1987
COMMISSIONER OF INCOME TAX Vs. DATTA TIN WORKS PRIVATE LIMITED
November 26, 1987
COMMISSIONER OF INCOME TAX Vs. AMMINI VAROO
December 4, 1987
COMMISSIONER OF INCOME TAX Vs. JUNUS HAJI UMMER SAIT
November 30, 1987
COMMISSIONER OF INCOME TAX Vs. AMBAT ECHUKUTTY MENON
December 7, 1987
COMMISSIONER OF WEALTH TAX Vs. JOSE MATHEW
June 24, 1987
COMMISSIONER OF WEALTH TAX Vs. SARA VARGHESE
July 13, 1987
COMMISSIONER OF WEALTH TAX Vs. H H SRI RAMA VARMA MAHARAJA OF TRAVANCORE
February 17, 1987
COMMISSIONER OF WEALTH TAX Vs. T RUGMINI ACHI
March 5, 1987
COMMISSIONER OF WEALTH TAX Vs. K GOPINATHAN NAIR
April 9, 1987
COMMISSIONER OF WEALTH TAX Vs. PROTEIN PRODUCTS LIMITED
April 7, 1987
COMMISSIONER OF WEALTH TAX Vs. RAMA VERMA
April 10, 1987
COMMONWEALTH TRUST INDIA LTD Vs. STATE OF KERALA
January 8, 1987
COMMR OF INCOMETAX Vs. COMMON WEALTH TRUST LTD
April 10, 1987
COMMR OF SALESTAX Vs. RANI FOOD PRODUCTS
November 11, 1987
COMMR OF WEALTH TAX Vs. MARY ROCKIE
April 7, 1987
COMMR OF WEALTH TAX Vs. RUGMINI ACHI
March 5, 1987
CONTROLLER OF ESTATE DUTY Vs. A L SREENIVASA SHENOY
January 12, 1987
CORPORATE MANAGER Vs. REGISTRAR CALICUT UNIVERSITY
March 19, 1987
CORPORATION OF COCHIN Vs. VASUDEVAN
July 20, 1987
CRIMINAL REFERENCE NO 2 OF 1987 Vs. STATE
October 28, 1987
D VISWANATHAN Vs. KARNATAKA BANK LTD
June 8, 1987
DALMIA CEMENT BHARAT LTD Vs. T V OOMMEN
January 7, 1987
DAMODARAN Vs. KARTHIYAYANI
June 8, 1987
DAMODARAN Vs. ABDULLA KUNHI
October 8, 1987
DAS AGENCIES Vs. STATE OF KERALA
November 17, 1987
DAYANANDA PAI Vs. MADHAVA MALLIA
November 18, 1987
DEDHA AND CO Vs. PAULSON MEDICAL STORES
August 14, 1987
DEPUTY COMMISSIONER OF SALES TAX Vs. M P CHELLAPPAN
June 17, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES Vs. V GOPI
June 1, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RELISH FOODS
June 2, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. HOTEL LIBERTY
June 8, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. SUNDARAM INDUSTRIES LTD
January 6, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K C JOSE
February 16, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. K K UMMER KOYA AND CO
July 13, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. M M NAGALINGA NADAR AND SONS
July 9, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. MOHAN JEWELLERY
June 26, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. RUBY ENGINEERING AND BOAT BUILDING CORPORATION
July 16, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. S V NATARAJAN CHETTIAR
August 11, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. JANATHA SALES AND AGENCIES
August 12, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. V SELVARAJ
November 11, 1987
DEVADAS Vs. ADMINISTRATOR
October 26, 1987
DEVAN ALIAS Vs. STATE
June 1, 1987
DEVASSIA JOSEPH Vs. MATHAI JOSEPH
August 19, 1987
DOMINIC Vs. STATE
January 22, 1987
DOMINIC PRESENTATION Vs. DISTRICT MAGISTRATE
July 13, 1987
DR. S. VENUGOPAL Vs. CHANDRA
July 22, 1987
DRUGS INSPECTOR Vs. ELUS M PALAL
October 6, 1987
DY COMMISSIONER Vs. GOPI
June 1, 1987
DY COMMISSIONER OF SALES TAX Vs. SREENI PRINTERS
March 24, 1987
DY COMMISSIONER OF SALESTAX Vs. INDIAN DUPLICATOR CO LTD
July 9, 1987
DY COMMR Vs. KERALA INDUSTRIAL WORKS
June 24, 1987
DY COMMR Vs. PRAKASH TRADERS
July 1, 1987
DY COMMR Vs. ABDUL SALAM
May 6, 1987
DY COMMR Vs. BALACHANDRAN
November 30, 1987
DY COMMR OF SALES TAX Vs. HASSIM TRADING CO
April 9, 1987
DY COMMR OF SALESTAX Vs. KUNHALAVI AND CO
January 23, 1987
DY COMMR OF SALESTAX Vs. MALABAR PRODUCE AND TIMBER TRADING CO
June 30, 1987
DY COMMR OF SALESTAX Vs. PARANS DENTAL LABORATORIES
July 14, 1987
E I VARGHESE Vs. STATE OF KERALA
July 10, 1987
EAPEN JOSEPH Vs. COMMISSIONER OF INCOME TAX
June 30, 1987
EAVAJAN SAHIE Vs. STATE OF KERALA
March 27, 1987
EMMANUEL Vs. DAMODARAN ACHARI
October 20, 1987
EXECUTIVE OFFICER ATHOLI PANCHAYAT Vs. SREEDHARAN
September 26, 1987
FASHION SAREE HOUSE Vs. COMMISSIONER OF INCOME TAX
July 3, 1987
FEDRAL BANK LTD Vs. ELMEECH CAPACITORS LTD
August 5, 1987
FOOD CORPN OF INDIA Vs. A MOHD YUNUS
February 13, 1987
FOOD INSPECTOR Vs. V VELAYUDHAN
March 17, 1987
FOOD INSPECTOR Vs. VIDHYADHARAN
January 30, 1987
FOOD INSPECTOR Vs. SHAMSUDDIN
January 14, 1987
FOOD INSPECTOR Vs. JOSE
July 15, 1987
FOOD INSPECTOR Vs. JAYACHANDRAN
August 4, 1987
FOOD INSPECTOR Vs. GOPINATHAN
July 30, 1987
FOOD INSPECTOR PALGHAT Vs. RATNASWAMY
November 6, 1987
FOOD INSPECTOR THAKAZHY PANCHAYAT Vs. P VISWANATHA PILLAI
October 5, 1987
FOOD INSPECTOR TIRUR Vs. K P ALAVIKUTTY
February 11, 1987
FOOD INSPECTOR, THODUPUZHA MUNICIPALITY Vs. P.G. GHANBEACHAN
October 22, 1987
FORWARD TRADERS Vs. STATE OF KERALA
June 5, 1987
FRANCIS Vs. BANK OF COCHIN LTD
October 7, 1987
FRANCIS Vs. TONY JOHN
October 27, 1987
G VISWANATHAN Vs. INCOME TAX OFFICER
March 30, 1987
GABRIEL ANTONY Vs. THRESSYA GRACY
March 6, 1987
GAFOOR Vs. STATE OF KERALA
September 30, 1987
GANGADHARA G RAO Vs. SIDHARTHA PANIKER
October 12, 1987
GANGADHARA PILLAI P Vs. COMMISSIONER OF GIFT TAX
July 10, 1987
GANGADHARAN Vs. ADMINISTRATOR
August 25, 1987
GANGADHARAN PILLAI Vs. PRABHAKARAN NAIR
March 12, 1987
GAO ELECTRODES LIMITED R Vs. COMMISSIONER OF INCOME TAX
October 13, 1987
GEEVARGHESE Vs. PHILIPOSE
January 21, 1987
GENERAL MANAGER KERALA STATE ROAD TRANSPORT CORPORATION TRIVANDRUM Vs. K P SARADAMMA
July 3, 1987
GENERAL SEA FOODS Vs. STATE OF KERALA
June 30, 1987
GERTRUDE FERNANDEZ Vs. STATE OF KERALA
September 2, 1987
GHEEVARGHESE Vs. STATE OF KERALA
March 2, 1987
GILBERT Vs. VIVEKANANDAN
October 29, 1987
GOKUL RUBBER AND TEA PLANTATIONS LIMITED Vs. COMMISSIONER OF INCOME TAX
June 24, 1987
GOPALA MANNADIAR Vs. TULASI AMMAL
November 11, 1987
GOPALAKRISHNAN NAIR Vs. STATE OF KERALA
September 26, 1987
GOPALAN Vs. TALUK LAND BOARD
November 19, 1987
GOPALAN Vs. STATE OF KERALA
September 19, 1987
GOPALAN Vs. CHAMIYAR
February 19, 1987
GOPALAN NAIR Vs. STATE OF KERALA
December 15, 1987
GOPINATHAN Vs. STATE OF KERALA
October 16, 1987
GOURILAKSHMI BAYI H H Vs. COMMISSIONER OF WEALTH TAX
November 19, 1987
GOVERNMENT WOOD WORKS Vs. STATE OF KERALA
January 14, 1987
GOVINDAN Vs. ULAHANNAN
July 3, 1987
GOVINDAN KUTTY Vs. STATE OF KERALA
October 12, 1987
GOVINDAN NAMBIAR Vs. STATE OF KERALA
September 22, 1987
GOVINDAN THIRUMULPAD Vs. STATE OF KERALA
September 3, 1987
GOVT WOOD WORKSHOP Vs. STATE OF KERALA
January 4, 1987
GRACE COLLIS Vs. COMMISSIONER OF WEALTH TAX
November 24, 1987
GRAHARI Vs. STATE
December 16, 1987
GRANCE S GEORGE Vs. COMMISSIONER OF INCOME TAX
June 8, 1987
GWALIOR RAYONS SILK MFG CO LTD Vs. RAMADAS
September 1, 1987
H. H. RAMA VARMA Vs. COMMISSIONER OF WEALTH TAX.
April 10, 1987
HABEEB Vs. LATHIEF
September 16, 1987
HAJI ABDULLA HAJI ADAM SAIT TRUST Vs. HAMEED
November 10, 1987
HAMEED Vs. STATE OF KERALA
August 24, 1987
HARI LODGE Vs. COMMISSIONER OF INCOME TAX
June 10, 1987
HARIDASAN Vs. STATE OF KERALA
July 31, 1987
HASSANKUTTY Vs. S T A T
August 25, 1987
HER HIGHNESS SETHU PARVATHI BAI Vs. COMMR OF WEALTH TAX
October 23, 1987
HOTEL ELITE Vs. STATE OF KERALA
October 23, 1987
HUSSAIN MUHAMMED YOOSUF Vs. JOSEPH KATHANAR ALEXANDER
July 21, 1987
INCOME TAX APPELLATE TRIBUNAL Vs. P.S. VARGHESE
November 20, 1987
INCOME TAX OFFICER Vs. ABDUL MAJEED T
June 11, 1987
INDIAN BANK Vs. ALUMINIUM INDUSTRIES LTD.
February 24, 1987
INDIAN CLOTH DEPOT Vs. COMMISSIONER OF INCOME TAX
September 18, 1987
INDIRABAI Vs. KSW AND WW AUTHORITY
January 1, 1987
INTELLIGENCE OFFICER Vs. SWARNAMBHAL JEWELLERS
December 7, 1987
ISSAC NADAR AND ANR. Vs. STATE OF KERALA
August 3, 1987
ITHAKKU ABRAHAM Vs. KBSAVAN DAMODARAN
March 2, 1987
ITTAN Vs. STATE OF KERALA
March 27, 1987
J J RICE AND OIL MILLS Vs. STATE OF KERALA
June 23, 1987
J KURIAN Vs. INCOME TAX OFFICER AGRL ADDL
May 25, 1987
J P APPUKUTTAN NAIR Vs. B A RADHAMMA
July 31, 1987
JACOB BAPEN Vs. K S R T C
January 12, 1987
JACOB EAPEN Vs. KERALA STATE ROAD TRANSPORT
January 12, 1987
JACOB KURIEN Vs. KERALA STATE HOUSING BOARD
October 19, 1987
JAINUDDIN Vs. BADIADKA CO OP STORES LTD
September 26, 1987
JANARDHANAN Vs. BINDU PURUSHOTHAMAN
August 27, 1987
JANARDHANAN NAIR Vs. VELAYUDHAN PILLAI
January 27, 1987
JAYA SPRAY PAINTING WORKS Vs. REGIONAL PROVIDENT FUND COMMR
January 27, 1987
JAYALAKSHMI Vs. SHANMUGHAM
August 5, 1987
JESILET Vs. STATE OF KERALA
November 9, 1987
JOHN Vs. CHANDY PHILIP
September 26, 1987
JOHN Vs. KAMARUNNISSA
July 20, 1987
JOMON Vs. STATE OF KERALA
March 27, 1987
JOSEPH Vs. VARKEY JOSEPH
January 7, 1987
JOSEPH Vs. JESS RAPHAEL
July 22, 1987
JOSEPH Vs. STATE OF KERALA
August 25, 1987
JOSEPH Vs. CENTRAL BANK OF INDIA
August 18, 1987
JOSEPH Vs. STATE OF KERALA
October 16, 1987
JOSEPH Vs. THOMAS
October 23, 1987
JOSEPH Vs. KURUVILI A PHILIP
November 23, 1987
JOSEPH JOHN Vs. STATE OF KERALA
August 27, 1987
JOSEPH PHILIP Vs. MARIAMMA CHACKO
October 12, 1987
JOSEPH THOMAS Vs. STATE OF KERALA
July 23, 1987
JOY Vs. FOOD INSPECTOR
March 11, 1987
JOYCE MAMMEN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
September 22, 1987
JUANHANIEF Vs. STATE OF KERALA
February 9, 1987
JUSTUS Vs. STATE OF KERALA
August 3, 1987
K ANANDAN Vs. AMMALU GOMATHI
March 3, 1987
K C VARGHESE Vs. A O AUGASTHY
November 26, 1987
K G GOPALAKRISHNAN NAIR Vs. TAHSILDAR AND ACCOMMODATION CONTROLLER
September 16, 1987
K G VIJAYAN Vs. STATE OF KERALA
August 11, 1987
K JAYACHANDRAN Vs. O NARGEESE
April 10, 1987
K JOSEPH Vs. CORPORATION OF COCHIN
August 21, 1987
K K BALAKRISHNA PISHARODY Vs. K S E BOARD
November 6, 1987
K K LAKSHMI Vs. STATE BANK OF TRAVANCORE
March 20, 1987
K K MATHEW Vs. DAMODARAN PILLAI
September 26, 1987
K K SOMANATHAN Vs. K K RAMACHANDRAN
October 24, 1987
K KESAVA REDDIAR Vs. COMMISSIONER OF INCOME TAX
January 30, 1987
K N ACHUTHAN PILLAI Vs. UNION OF INDIA
November 17, 1987
K R PREMACHANDRAN Vs. STATE OF KERALA
September 2, 1987
K S BALAN Vs. STATE OF KERALA
October 12, 1987
K S E B THOZHILALI UNION Vs. K S E B THOZHILALI UNION I N T U C
July 24, 1987
K S T DRIVERS UNION Vs. KSRTC
October 12, 1987
K S XAVIER Vs. NEELOOR SERVICE CO OP BANK LTD
August 24, 1987
K SUKUMARAN Vs. UNION OF INDIA
January 30, 1987
K T THOMAS Vs. COMMISSIONER OF INCOME TAX
April 28, 1987
K T THOMAS Vs. COMMISSIONER OF INCOME TAX
August 31, 1987
K. SHAHUL HAMEED Vs. R.T.A. PALGHAT & ORS.
April 27, 1987
KALIYAPPAN Vs. STATE
May 25, 1987
KALIYAPPAN Vs. STATE OF KERALA
December 2, 1987
KALLARA SUKUMARAN Vs. UNION OF INDIA
January 30, 1987
KALPAKA TOURIST HOME PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
October 15, 1987
KALYANAM TILE CO MANALY Vs. STATE
October 14, 1987
KALYANI AMMA Vs. SANKARA RAMAN NAMBOODIRI
March 18, 1987
KALYANI AMMA AND ORS. Vs. SANKARA RAMAN NAMBOODIRI AND ORS.
February 18, 1987
KAMALAMMA Vs. REMANI
July 22, 1987
KANNITTA OIL MILLS WORKERS UNION Vs. INDUSTRIAL TRIBUNAL
April 6, 1987
KARTHIYANI Vs. M AC T KOTTAYAM
December 16, 1987
KARUNAKARAN Vs. JANAKI AMMA
June 18, 1987
KARUNAKARAN NAIR Vs. SUSEELA AMMA
September 30, 1987
KERALA AGRO MACHINARY CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
November 30, 1987
KERALA CO OPERATIVE CONSUMERS FEDERATION LIMITED Vs. COMMISSIONER OF INCOME TAX
July 15, 1987
KERALA STATE ELECTRICITY BOARD Vs. THRESSIA
November 12, 1987
KERALA STATE HOUSING BOARD Vs. O. GEORGE
June 23, 1987
KERALA STATE INDUSTRIAL DEVELOPMENT CORPORATION LTD Vs. POONMUDI TEA PACK LTD
July 30, 1987
KERALA WAKF BOARD Vs. ALAM ABOOBACKER SAIT
January 27, 1987
KESAVA CASHEW CO Vs. COMMISSIONER OF INCOME TAX
June 5, 1987
KESAVA KURUP Vs. STATE OF KERALA
November 12, 1987
KESAVA KURUP Vs. STATE OF KERALA
October 12, 1987
KESAVAN Vs. FOOD INSPECTOR
July 9, 1987
KESAVAN GOPI Vs. STATE
July 10, 1987
KESAVAN NAIR Vs. SALES OFFICER CO OP SOCIETIES
February 27, 1987
KESAVAN NAIR P K Vs. COMMISSIONER OF INCOME TAX
July 14, 1987
KESHAVA CASHEW CO Vs. COMMISSIONER OF INCOME TAX APPEALS
June 5, 1987
KOCHUTHRESSIA Vs. DEVADAS
March 19, 1987
KODAKKAT SERVICE COOP. SOCIETY LTD Vs. LABOUR COURT
October 9, 1987
KOSHI MATHEW Vs. JT REGISTRAR OF CO OPERATIVE SOCIETIES
July 15, 1987
KOTTAYAM CO OPERATIVE LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
October 9, 1987
KOYA Vs. STATE OF KERALA
April 9, 1987
KOYAKUTTY Vs. STATE OF KERALA
June 29, 1987
KOYAKUTTY Vs. STATE OF KERALA
January 1, 1987
KREEM FOODS P LTD Vs. STATE OF KERALA
July 20, 1987
KRISHNA MENON Vs. DISTRICT JUDGE
December 18, 1987
KRISHNA PILLAI Vs. PUBLIC PROSECUTOR
July 23, 1987
KRISHNA PILLAI Vs. SREEDEVI AMMA
March 13, 1987
KRISHNAN KESAVAN Vs. KOCHUKUNJU KARUNAKARAN
August 7, 1987
KRISHNAN NAIR Vs. NALINI AMMA
February 9, 1987
KSRTC Vs. RTO KOLLAM
July 16, 1987
KUMARAN NAIR Vs. BHARGAVI
April 9, 1987
KUMARAN POTTY Vs. VENAD PHARMACEUTICALS AND CHEMICALS LTD.
July 22, 1987
KUNHAMBU Vs. KRISHNAN
September 26, 1987
KUNHAPPAN Vs. STATE OF KERALA
July 20, 1987
KUNHARAMU Vs. GENERAL MANAGER K S R T C
April 3, 1987
KUNHIMOHAMMED Vs. T M JACOB
October 24, 1987
KUNHIMON ALIAS Vs. STATE
October 16, 1987
KUNHU MOIDEEN Vs. NARAYANAN ADIYODI
August 26, 1987
KUNJAIYAPPAN Vs. BALAKRISHNAN NAIR
October 6, 1987
KUNJAMMA Vs. VELAYUDHAN
November 11, 1987
KUNJAN NAIR Vs. BOARD OF REVENUE
July 17, 1987
KUNJAN NAIR AND ORS. Vs. BOARD OF REVENUE AND ORS.
July 24, 1987
KUNJAPPAN Vs. TODDY WORKERS W F INSPECTOR
March 13, 1987
KUNJAPPU Vs. RAMAN
November 6, 1987
KUNJULEKSHMI Vs. STATE OF KERALA
December 16, 1987
KURIAKOSE Vs. VARKEY
February 10, 1987
KURIAN Vs. DY COLLECTOR
December 11, 1987
KURIEN Vs. STATE OF KERALA
November 11, 1987
KURIEN Vs. JOINT REGISTRAR
August 13, 1987
KURIEN Vs. STATE OF KERALA
February 4, 1987
L. RATNABAI & OTHERS Vs. STATE OF KERALA & OTHERS
October 24, 1987
LABOUR ENFORCEMENT OFFICER Vs. ABDUL KHADER
October 30, 1987
LAKSHMIKUTTY PANICKATHI Vs. BHARGAVI PANICKATHI
August 24, 1987
LALITHAMMA Vs. RAMACHANDRA IYER
May 25, 1987
LEENA MATHEW AND ORS. Vs. THE KERALA SHIPPING CORPORATION LTD.
December 2, 1987
LETHEEFA BEEVI Vs. STATE OF KERALA
June 19, 1987
LILLY Vs. BOARD OF REVENUE
October 7, 1987
LILLY VICTOR Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
April 7, 1987
LURTHU MARY AMMA Vs. SOURIYAR
January 16, 1987
M ABDUL KARIM Vs. P K NABEESA
October 29, 1987
M D SEMINARY Vs. P J JOHN
September 19, 1987
M GOPI Vs. A SHAMSUDDIN
July 2, 1987
M I SHANAVAS Vs. RETURNING OFFICER
September 18, 1987
M J VARGHESE Vs. DIRECTOR MEDICAL EDUCATION TRIVANDRUM
August 20, 1987
M K RAGHVAN Vs. DIST JUDGE
December 11, 1987
M MANICK PETER Vs. K SURENDRANATHAN
July 29, 1987
M NARAYANAN Vs. CHELLAN KUNHAMBU
July 1, 1987
M RAMANUJAN Vs. STATE OF KERALA
November 30, 1987
MADHAVAN PILLAI Vs. STATE OF KERALA
September 29, 1987
MADHAVAN SUNANDA Vs. KRISHNAN CHETHOHARAN
July 20, 1987
MADHAVI Vs. MAHESWARAN NAMBOODIRI
August 11, 1987
MADHAVI Vs. THUPRAN
February 9, 1987
MADHU Vs. RAMESAN
October 19, 1987
MADHUSOODANA GOWDA Vs. STATE OF KERALA
February 17, 1987
MADIKAL SERVICE CO-OP BANK LTD Vs. LABOUR COURT
August 25, 1987
MADRAS RUBBER FACTORY LTD Vs. STATE OF KERALA
June 29, 1987
MALANKARA RUBBER AND PRODUCE CO LTD Vs. STATE OF KERALA
July 17, 1987
MALANKARA RUBBER AND PRODUCE CO. LTD Vs. APPACHAN VARGHESE
November 12, 1987
MANAGER H M HIGH SCHOOL Vs. STATE OF KERALA
July 30, 1987
MANAGING PARTNER NATIONAL TRANSPORT CO Vs. R T A KOZHIKODE
September 24, 1987
MANI Vs. REGIONAL TRANSPORT OFFICER
November 27, 1987
MANUAL DCRUZ Vs. STATE OP KERALA
July 7, 1987
MARTHANDA VARMA H H Vs. COMMISSIONER OF WEALTH TAX
October 23, 1987
MARY DIAS Vs. ST JACOB CHAPEL ASSOCIATION
November 26, 1987
MARY OOMMEN Vs. MANAGER M G M HIGH SCHOOL
February 25, 1987
MATHAI GEORGE Vs. MATHEW CHACKO
January 30, 1987
MATHAI PAULOSE Vs. STATE OF KERALA
March 17, 1987
MATHEW Vs. DEVASSYKUTTY
October 20, 1987
MATHEW Vs. NALINI
July 23, 1987
MATHEW MICHAEL Vs. TEKOY RUBBERS (INDIA) LTD.
April 10, 1987
MATHUKUTTY Vs. STATE OF KERALA
October 30, 1987
MERCANTILE EMPLOYEES ASSOCIATION Vs. STATE OF KERALA
August 11, 1987
MERCY Vs. AISHA UMMAL
June 5, 1987
MINERALS AND METALS TRADING CORPORATION OF INDIA LTD Vs. BOARD OF REVENUE
December 14, 1987
MOHAMED USMAN Vs. SAINABA UMMA
February 24, 1987
MOHAMMAD ESSA MOOSA SAIT Vs. GIFT TAX OFFICER
March 6, 1987
MOHAMMED Vs. STATE OF KERALA
April 9, 1987
MOHAMMED Vs. DOOMUNHI ACHARI
November 18, 1987
MOHAMMED ALI Vs. VALSALAKUMARI
September 2, 1987
MOHAMMED BASHEER Vs. STATE OF KERALA
October 28, 1987
MOHAMMED HAJI Vs. RUKIYA
September 3, 1987
MOHAMMEDUNNY AZEEZ Vs. GOPAL CO
March 6, 1987
MOHANA PAL Vs. STATE OF KERALA
March 3, 1987
MOHANAKUMARAN NAIR Vs. HINDUSTAN LATEX LTD
January 16, 1987
MOHANAKUMARAN NAIR Vs. HINDUSTAN LATEX LTD.
January 10, 1987
MOHANAN Vs. EXECUTIVE OFFICER
June 26, 1987
MOHANDAS Vs. MOTOR ACCIDENTS CLAIMS TRIBUNAL
May 25, 1987
MOIDEEN KUNHI HAJI Vs. STATE OF KERALA
May 26, 1987
MOIDEENKUTTY Vs. STATE TRANSPORT APPELLATE TRIBUNAL
August 13, 1987
MOIDEENKUTTY Vs. S T A T ERNAKULAM
July 28, 1987
MOIDEENKUTTY Vs. DFO
December 3, 1987
MOIDEENKUTTY HAJI Vs. MUHAMMEDALI
March 17, 1987
MOIDEENKUTTY HAJI Vs. KUNHIKOYA
March 20, 1987
MOTHER SUPERIOR CONGREGATION OF SISTERS OF CHARITY Vs. TAHSILDAR MANANTHAWADY
March 2, 1987
MOTHER SUPERIOR, VINCENTGIRI Vs. THE TAHSILDAR, MANANTHODY
March 20, 1987
MRS. C.V. OMANA & OTHERS Vs. P V. DAVID & OTHERS
June 7, 1987
MUHAMMED KUTTY Vs. INSPECTOR GENERAL OF POLICE
February 13, 1987
MURUGAPPA CHETTIAR S Vs. COMMISSIONER OF INCOME TAX
May 26, 1987
N C NARAYANAN NAIR Vs. STATE OF KERALA
December 4, 1987
N J CYRIAC Vs. STATE OF KERALA
March 24, 1987
N PARAMESWARA PILLAI Vs. KUNCHALI LEKSHMI
August 7, 1987
N RAJAN NAIR Vs. INCOME TAX OFFICER
February 4, 1987
N. A. PRABHU Vs. UNION BANK OF INDIA
August 10, 1987
N.V. KADAMBARI Vs. STATE OF KERALA AND ANR.
September 24, 1987
NALLUSWAMY Vs. VEEMBAN
July 1, 1987
NANU Vs. KARTHIYANI AMMA
October 13, 1987
NANU Vs. STATE OF KERALA
December 11, 1987
NARAYANA BHATTA Vs. LAKSHMI AMMA
July 14, 1987
NARAYANAN Vs. RENT CONTROLLER
October 7, 1987
NARAYANAN Vs. RATNAMMA
August 11, 1987
NARAYANAN Vs. GANGADHARAN
August 27, 1987
NARAYANAN Vs. GOVINDAN
July 28, 1987
NARAYANAN K N Vs. INCOME TAX OFFICER
December 4, 1987
NARAYANAN NAIR Vs. THANKAMMA
November 30, 1987
NARAYANAN NAIR Vs. TALUK LAND BOARD
April 10, 1987
NARAYANAN NAMBIAR Vs. STATE OF KERALA
April 6, 1987
NARAYANAN NAMBOODIRI Vs. KADEEJA UMMA
February 17, 1987
NARAYANAN NAMBOODIRI Vs. STATE OF KERALA
July 23, 1987
NARAYANASWAMY P G Vs. COMMISSIONER OF INCOME TAX
October 20, 1987
NARAYANI Vs. STATE OF KERALA
January 21, 1987
NARAYANI AMMA Vs. KOCHU PILLAI
January 1, 1987
NATARAJA CHETTIAR Vs. SULEKHA AMMA
April 30, 1987
NATIONAL SPICES Vs. ANDHRA BANK
June 29, 1987
NAZEEM BAVAKUNJU Vs. STATE OF KERALA
October 16, 1987
NEELAKANDAN NAMBOODIRI Vs. NARAYANAN NAMBOODIRI
September 19, 1987
NEELAKANTAN PADMANABHAN Vs. SANKARAN NARAYANAN
June 23, 1987
NEROTH OIL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
January 7, 1987
NEW INDIA ASSURANCE CO LTD Vs. VINAYAK ATMARAM DATE
February 25, 1987
OMANA Vs. DAVID
June 19, 1987
OOMMEN NAINAN Vs. SOMASUNDARAM PILLAI
December 2, 1987
ORIENTAL FIRE AND GENERAL Vs. SAROJINI DEVI
March 19, 1987
ORIENTAL FIRE AND GENERAL Vs. KURIAN P. CHACKO
August 12, 1987
OUSEPH Vs. JOSE
June 17, 1987
OUSEPH ALIAS JOHNY Vs. STATE OF KERALA
August 12, 1987
OUSEPH PAILY Vs. DEVAKI AMMA
August 4, 1987
P BHASKARAN Vs. ADDITIONAL SECRETARY AGRICULTURAL CO OPERATION DEPARTMENT TRIVANDRUM
November 6, 1987
P C ASRAF Vs. V P ABDULLA
March 18, 1987
P C GEORGE Vs. RETURNING OFFICER
October 23, 1987
P K JOSEPH Vs. FOOD INSPECTOR MUNICIPAL COUNCIL ANGAMALY
February 18, 1987
P M PAREED Vs. C AYSHA
December 8, 1987
P P P A THANGAL Vs. U T OF LAKSHADWEEP
April 9, 1987
P P PUTHIYANAL ATTAKOYA THANGAL Vs. UNION TERRITORY OF LAKSHADWEEP
April 9, 1987
P P RAGHAVAN Vs. STATE OF KERALA
November 6, 1987
P RAMACHANDRA REDDIAR AND P ARJUNA REDDIAR Vs. COMMISSIONER OF INCOME-TAX
November 28, 1987
P SATHRUGNAN PILLAI Vs. STATE OF KERALA
July 20, 1987
P SUBRAMANIAM Vs. K S E BOARD
February 11, 1987
P. R. RAMAVARMA RAJA Vs. TAHASILDAR
November 9, 1987
P.C. THOMAS AND OTHERS Vs. STATE OF KERALA
November 13, 1987
P.K. KESAVAN NAIR Vs. COMMISSIONER OF INCOME TAX
March 14, 1987
P.M. ALIAS EX. A RPC E 4521 ERNAKULAM Vs. STATE OF KERALA
December 1, 1987
PACHU Vs. CHIEF ENGINEER
March 30, 1987
PADMANABHAN GANGADHARAN Vs. STATE OF KERALA
September 26, 1987
PADMANABHAN NAIR Vs. NARAYANIKUTTY
July 28, 1987
PADMAVATHI Vs. KESAVA REDDI
July 14, 1987
PAILY JOSEPH Vs. UNION OF INDIA
July 20, 1987
PANKAJAKSY Vs. GEORGE MATHEW
September 30, 1987
PARAMBESWARAN PILLAY Vs. BHAVANI AMMA
November 25, 1987
PARAMESWARA PANICKER Vs. BHARATHAN
June 12, 1987
PARAMESWARAN Vs. MAR THEMOTHEUS CHARITIES
August 4, 1987
PARSED MASTER Vs. ANTONY
September 3, 1987
PARTHAN Vs. RADHAKRISHNAN NAIR
June 15, 1987
PARTHAS TRUST Vs. COMMISSIONER OF INCOME TAX
July 29, 1987
PARTHAS TRUST Vs. COMMR OF INCOME TAX
October 9, 1987
PARTHAS TRUST Vs. COMMISSIONER OF INCOME TAX
December 9, 1987
PARU Vs. GOPALAKRISHNAN EZHUTHASSAN
July 29, 1987
PARU NARAYANI Vs. THOMAS VARGHESE
August 12, 1987
PARUKUTTY AMMA Vs. VELU NAIR
January 28, 1987
PARVATHI VARASIAR Vs. SULAIMAN
December 10, 1987
PARVATHY KUNJAMMA Vs. EASWARAN EMBRAN
November 13, 1987
PATEL VENEERS P LTD Vs. REGIONAL P P COMMISSIONER
September 18, 1987
PATHROSE Vs. STATE OF KERALA
November 23, 1987
PATHROSE SAMUAL Vs. PARAMESWARAN
June 10, 1987
PATHROSE SAMUAL Vs. KARUMBAN
June 10, 1987
PAUL Vs. STATE
January 15, 1987
PAVITHRAN Vs. DIRECTOR OF TECHNICAL EDUCATION
September 24, 1987
PHILOMINA Vs. EXECUTIVE OFFICER
June 2, 1987
POKKU Vs. AMMINI
July 21, 1987
PONNAN Vs. KUTTIPENNU
March 30, 1987
PONNUMANI Vs. STATE OF KERALA
August 25, 1987
PONNUMANI @ AYYAPPANKUTTY Vs. STATE OF KERALA
September 25, 1987
PORINCHU Vs. SHANMUGHAM
February 12, 1987
POST MASTER Vs. USHA
July 24, 1987
POULOSE Vs. TALUK LAND BOARD
May 28, 1987
POULOSE Vs. STATE BANK OF TRAVANCORE
July 2, 1987
PRAMOD FOODS P LTD Vs. STATE OF KERALA
March 19, 1987
R C JAYAPRASAD Vs. CONTROLLER OF EXAMINATIONS TRIVANDRUM
September 3, 1987
R MADHAVAN Vs. S K NAYAR
June 4, 1987
R VASUDEVAN PILLAI Vs. K MALATHY AMMA
October 12, 1987
RADHA Vs. SECRETARY TO GOVERNMENT
September 24, 1987
RADHA AND ANR. Vs. ARAVINDAKSHAN
February 24, 1987
RAGHAVA NADAR REGHU Vs. STATE
July 14, 1987
RAGHAVA NADAR REGHU Vs. STATE
July 31, 1987
RAGHAVAN Vs. STATE OF KERALA
September 18, 1987
RAGHAVAN Vs. EXECUTIVE OFFICER
October 12, 1987
RAGHAVAN Vs. CHACKO
November 25, 1987
RAGHAVAN Vs. UNION OF INDIA
May 26, 1987
RAJ KUMAR Vs. ABDULRAHIMAN
May 28, 1987
RAJARATNAM Vs. STATE
March 17, 1987
RAJASEKHARAN NAIR Vs. D I G OF POLICE
July 1, 1987
RAJENDRAN Vs. STATE
July 7, 1987
RAJESWARI EXPORT HOUSE Vs. INCOME TAX APPELLATE TRIBUNAL
October 12, 1987
RAM KUMAR Vs. STATE OF HARYANA
January 13, 1987
RAMACHANDRA REDDIAR P Vs. COMMISSIONER OF INCOME TAX
November 3, 1987
RAMACHANDRA SHAMBOGUE Vs. DISTRICT COLLECTOR
September 1, 1987
RAMACHANDRAN Vs. STATE OF KERALA
September 16, 1987
RAMACHANDRAN Vs. OFFICER COMMANDING
December 8, 1987
RAMACHANDRAN Vs. STATE OF KERALA
January 20, 1987
RAMACHANDRAN Vs. STATE OF KERALA
June 24, 1987
RAMACHANDRAN KADANAPPALLI Vs. K P NOORDOEN
October 22, 1987
RAMAKRISHNA PILLAI Vs. VIJAYAKUMARI AMMA
June 21, 1987
RAMAKRISHNAN Vs. KALI
October 15, 1987
RAMAKRISHNAN K Vs. STATE OF KERALA
July 30, 1987
RAMAN Vs. FRANCIS
October 19, 1987
RAMAN Vs. BALAN VAIDHYAR
October 28, 1987
RAMANKUTTY Vs. AYISSAKUNHI
November 2, 1987
RAMATH MOOSA Vs. KUNJIRAMAN
August 27, 1987
RAMESAN Vs. ABDUL MAJEED
March 4, 1987
RAVINDRA BABU Vs. STATE OF KERALA
February 17, 1987
RAVINDRAN Vs. DANDAYUDHAN
June 23, 1987
RAVINDRANATHAN NAIR K Vs. COMMISSIONER OF INCOME TAX
June 2, 1987
RAVUNNIKUTTY Vs. ROSALIND
September 28, 1987
RDO Vs. BRUNTON AND CO ENGINEERS LTD
June 30, 1987
REGIONAL DIRECTOR E S I CORPN Vs. BHASKARAN
March 26, 1987
S BAVAJAN SAHIB Vs. STATE
March 27, 1987
S H B THANGAL Vs. K T CHIRUTHA
July 17, 1987
S NAGARAJAN Vs. VASANTHAKUMAR
November 26, 1987
S S NAIR Vs. TRAVANCORE DEVASWOM BOARD
June 23, 1987
S. NAGARAJAN Vs. KOLAPPURATHU KHADER & ANOTHER
February 28, 1987
SADANANDA KAMMATH Vs. NAGAMMA
January 20, 1987
SADASIVAN Vs. VASUMATHI
February 6, 1987
SADASIVAN Vs. DINAKARAN
November 19, 1987
SAHADEVA VALIGAN Vs. STATE OF KERALA
December 18, 1987
SAHADEVAN Vs. STATE OF KERALA
March 25, 1987
SAIDALAVI Vs. SAFIA
July 2, 1987
SAINABA UMMA Vs. MOIDEENKUTTY
June 4, 1987
SAINABA UMMA & ANOTHER Vs. MOIDEENKUTTY AND OTHERS
June 10, 1987
SAINABA UMMA AND ANR. Vs. MOIDEENKUTTY AND ORS.
June 17, 1987
SANKAKA PILLAI Vs. SANKARAN
July 24, 1987
SANKAR S B Vs. STATE OF KERALA
October 26, 1987
SANKARAN Vs. STATE OF KERALA
January 9, 1987
SANKARANARAYANAN Vs. S T A T ERNAKULAM
July 30, 1987
SANTHOS KUMAR Vs. VARGHESE GEORGE
April 10, 1987
SARA MATHEW Vs. ROSAMMA
August 14, 1987
SARAH CHERIAN TRUST Vs. INCOME TAX OFFICER
December 18, 1987
SARASWATHI PILLAI MAHVIR Vs. GOPALA PILLAY
August 25, 1987
SARDAR G SINGH Vs. HARDEEP SINGH
June 26, 1987
SAROJINI Vs. PATHUMMAL
August 28, 1987
SAROJINI AMMA Vs. SAROJINI
September 16, 1987
SASIKUMAR P N Vs. COMMISSIONER OF INCOME TAX
July 3, 1987
SAURIAR JOSEPH Vs. AYYAPPAN KALY
July 29, 1987
SAVITHRI Vs. SREENIVASAN
July 30, 1987
SECRETARY OCHIRA TEMPLE ADMN BOARD Vs. STATE OF KERALA
September 17, 1987
SEETHAMMA Vs. GOVERNMENT OF KERALA
December 3, 1987
SETHU PARVATHI BAYI H H Vs. COMMISSIONER OF INCOME TAX
October 16, 1987
SETHUMADHAVAN Vs. APPUTTY
March 27, 1987
SETU PARVATI BAYI MAHARANI OF TRAVANCORE Vs. COMMISSIONER OF WEALTH TAX
October 23, 1987
SHAHUL HAMEED Vs. R T A PALGHAT
April 24, 1987
SHAMBHU BHAT Vs. KARNATAKA VYAVASAYA VARTHAKA SANGHA LTD
January 6, 1987
SHANMUGAM Vs. RAO SAHEB
October 30, 1987
SHANTILAL C SHAH Vs. COMMISSIONER OF INCOME TAX
October 20, 1987
SHAVITRI Vs. SANKARAN
February 23, 1987
SHYLAJA MANOHARLAL Vs. STATE OF KERALA & ANOTHER
August 10, 1987
SINI P KURIAKOSE Vs. STATE OF KERALA
August 19, 1987
SITYLAJA MANOHARLAL Vs. STATE OF KERALA
August 18, 1987
SIVARAMAKRISHNA IYER Vs. REGIONAL P F COMMR
August 21, 1987
SIVASANKARA PANICKER Vs. RAVINDRANATH
November 16, 1987
SOMAN Vs. APPUTTY
June 15, 1987
SOMASEKHARAN NAIR Vs. THANKAMMA
June 15, 1987
SREEDHARAN NAIR Vs. MARAKKAR
August 25, 1987
SREENIVASAN Vs. SUBBARAMA SASTRIKAL
July 21, 1987
SREEPADAM HUF Vs. COMMISSIONER OF INCOME TAX
November 18, 1987
ST MARYS SOCIETY Vs. ALPHONSA
October 27, 1987
ST MICHAELS OIL MILLS Vs. STATE OF KERALA
September 24, 1987
ST STEPHENS CHURCH Vs. ITTY THOMAS
March 26, 1987
STATE Vs. KODAKKAT POCKER
March 24, 1987
STATE Vs. P SUGATHAN S I OF POLICE
November 17, 1987
STATE BANK OF INDIA Vs. VISWANIRYAT
July 9, 1987
STATE OF KERALA Vs. CARDAMOM PLANTERS ASSOCIATION
July 3, 1987
STATE OF KERALA Vs. MATHU
July 14, 1987
STATE OF KERALA Vs. KUTTAN MOHANAN
June 24, 1987
STATE OF KERALA Vs. POULOSE
April 9, 1987
STATE OF KERALA Vs. AMMINI
April 1, 1987
STATE OF KERALA Vs. AMMALU
February 18, 1987
STATE OF KERALA Vs. THOMAS
February 17, 1987
STATE OF KERALA Vs. SIVACHANDRADASA
February 12, 1987
STATE OF KERALA Vs. JEEVANANDAN
February 27, 1987
STATE OF KERALA Vs. RAJAPPAN NAIR
March 4, 1987
STATE OF KERALA Vs. P V MATHEW
March 11, 1987
STATE OF KERALA Vs. SANKARAN
January 5, 1987
STATE OF KERALA Vs. SANKU
January 14, 1987
STATE OF KERALA Vs. GOPAL K P
February 9, 1987
STATE OF KERALA Vs. LUCY KOCHUVAREED
January 28, 1987
STATE OF KERALA Vs. SUKUMARA PANICKER
August 7, 1987
STATE OF KERALA Vs. RAVEENDRAN PILLAI
October 23, 1987
STATE OF KERALA Vs. RETNAMMA
November 6, 1987
STATE OF KERALA Vs. E C ELSY
November 6, 1987
STATE OF KERALA Vs. NILGIRI TEA ESTATE LTD
October 12, 1987
STATE OF KERALA Vs. SIVADASAN
October 12, 1987
STATE OF KERALA Vs. AHAMADKUTTY HAJI
July 31, 1987
STATE OF KERALA Vs. SUKUMARA PANICKER
August 4, 1987
STATE OF KERALA Vs. MOSES BHASKARAN
August 3, 1987
STATE OF KERALA Vs. PADINHARETHARA PANCHAYAT
August 18, 1987
STATE OF KERALA Vs. PADMAVATHY AMMA J
November 23, 1987
STATE OF KERALA Vs. KULAKKADA PANCHAYAT
November 24, 1987
STATE OF KERALA Vs. JOSEPH ABRAHAM
December 4, 1987
STEPHEN Vs. CHANDRA MOHAN AND ORS.
April 4, 1987
STEPHEN Vs. CHANDRA MOHAN
April 1, 1987
SUBASWAMY Vs. PARAMESWARAN
August 11, 1987
SUBBARAMA SASTRI Vs. RAGHAVAN
April 3, 1987
SUBRAMANIA IYER Vs. RAJANUNNI NAIR
July 27, 1987
SUBRAMONIA SHARMA Vs. STATE BANK OF TRAVANCORE
July 15, 1987
SUBRAMONIAM Vs. KERALA AGRICULTURAL UNIVERSITY
July 2, 1987
SUHARABI Vs. D MUHAMMED
February 20, 1987
SUPDT. OF SURVEY AND LAND RECORDS Vs. G.V. RAVEENDRARNATHAN & OTHERS
December 17, 1987
SUPERINTENDENT OF SURVEY AND LAND RECORDS Vs. RAVEENDRANATHAN
December 14, 1987
SURENDRAN Vs. STATE OF KERALA
December 15, 1987
SURENDRANATHAN NAIR Vs. SENIOR DIVISIONAL PERSONNEL OFFICER RLYS
July 31, 1987
SURI FILMS Vs. S N GOVINDA PRABHU AND BROTHER
June 17, 1987
SUSEELAN K. Vs. DEO
December 14, 1987
SWAMINATHAN Vs. JAYALAKSHMI AMMA
July 24, 1987
SWAMY BRORS Vs. ASSISTANT COMMISSIONER OF SALES TAX
July 30, 1987
SYED HASSAN Vs. CHIRUTHA
July 17, 1987
T H MUSTAFFA Vs. STATE OF KERALA
July 8, 1987
T JOB GENERAL SECRETARY KERALA PANCHAYAT Vs. DIRECTOR OF PANCHAYATS
November 17, 1987
T K HAMSA Vs. PANDIKASALAYIL ABDUL KAREEM
November 5, 1987
T PARAMESWARAN Vs. DISTRICT COLLECTOR ERNAKULAM
December 17, 1987
T. J. THOMAS Vs. C. S. JOSEPH
June 10, 1987
THAMBI Vs. MATHEW
October 24, 1987
THAMPI SEBASTIAN Vs. STATE OF KERALA
November 26, 1987
THANKAMMA Vs. VAIKOM TOWN JUMA MASJID MAHAL SANGHAM
September 30, 1987
THANKAMMA Vs. STATE OF KERALA
September 1, 1987
THARIYATH Vs. FR GEORGE
February 20, 1987
THAVANELIMMAL MANNI Vs. OTTALAVUNKAL THAMASIKKUM ANERI
August 25, 1987
THIRUMARAYOOR SERVICE CO OP BANK LTD Vs. MATHAI
December 14, 1987
THOBIAS Vs. STATE OF KERALA
January 29, 1987
THOMAS Vs. INSPECTOR OF PLANTATIONS
February 10, 1987
THOMAS Vs. MANAGER BISHOP MOORE COLLEGE
March 10, 1987
THOMAS Vs. STATE OF KERALA
October 10, 1987
THOMAS P JACOB Vs. M G VARGHESE
January 8, 1987
TRACO CABLE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 25, 1987
TRAVANCORE DEVASWOM BOARD Vs. CHELLAPPAN PILLAI
November 13, 1987
TRAVANCORE RAYONS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 27, 1987
ULAHANNAN Vs. GEORGE
April 9, 1987
UMMAYAU Vs. UNION OF INDIA
July 23, 1987
UNION OF INDIA Vs. MARYKUTTY VARKEY
August 7, 1987
UNION OF INDIA Vs. PHILIPS CONSTRUCTION
June 11, 1987
UNITED INDIA INS CO LTD Vs. ASSOCIATED TRANSPORT CORPN PVT LTD
February 18, 1987
UNITED INDIA INSURANCE CO LTD Vs. GEORGE
June 1, 1987
UNITED INDIA INSURANCE CO LTD Vs. PREMAKUMARAN
October 14, 1987
UNITED INDIA INSURANCE CO. LTD. Vs. AISABI
March 25, 1987
UNITED TIMBER AND CASHEW PRODUCTS P LTD Vs. STATE OF KERALA
July 17, 1987
UNNIKRISHNAN Vs. STATE OF KERALA
April 21, 1987
UNNIRAMAN Vs. PADMANABHAN
November 5, 1987
USHA ABRAHAM Vs. ABRAHAM JACOB
September 3, 1987
USMAN Vs. HINDUSTAN MACHINE TOOLS LTD
October 24, 1987
USSAIN Vs. MUHAMMED
February 23, 1987
V K ITTOOP Vs. STATE OF KERALA
September 2, 1987
V K KAMALAM Vs. PANCHALI AMMA
July 28, 1987
V K THAMPI Vs. COLLECTOR OF CENTRAL EXCISE
January 29, 1987
V K THOMAS Vs. REVENUE BOARD MEMBER
May 27, 1987
V P NAIR Vs. K S E BOARD
January 9, 1987
V S ABDUL SATTAR Vs. SUPDT OF POLICE CBI SPE COCHIN
June 4, 1987
V S JOSEPH Vs. STATE OF KERALA
March 31, 1987
V S SASIDHARAN Vs. K KARUNAKARAN
November 13, 1987
V SARADA Vs. K V NARAYANA MENON
January 27, 1987
V SEBASTIAN Vs. STATE
July 20, 1987
V SREEDHARAN Vs. T T NANU
March 5, 1987
V SUBAIR Vs. P K SUDHAKARAN
February 6, 1987
V. P. JOSE Vs. KERALA KHADI AND VILLAGE INDUSTRY BOARD
March 20, 1987
V. VISWAMBHARAN Vs. V.K. PARAMESWARAN ACHARY
March 2, 1987
VADAKKEKARA SERVICE CO OP BANK LTD Vs. JOINT REGISTRAR OF CO OP SOC
August 3, 1987
VALSA GEORGE Vs. KERALA STATE ELECTRICITY WARD
December 16, 1987
VARADARAJA IYER Vs. KUNHIPPA AND CO
February 27, 1987
VAREED Vs. SUKUMARAN
November 30, 1987
VARKEY Vs. STATE OF KERALA
December 4, 1987
VARKEY OUSEPH Vs. PAILY MATHEW
February 16, 1987
VARMA Vs. JOINT REGISTRAR
August 14, 1987
VASU Vs. POPULAR BANK
July 23, 1987
VASUDEVAN Vs. STATE
June 1, 1987
VASUDEVAN NAIR Vs. STATE OF KERALA
August 12, 1987
VASUDEVAN NAIR Vs. KARUPPASWAMY UDAYAR
October 8, 1987
VELAYUDAN Vs. VARKEY
May 25, 1987
VELAYUDHAN Vs. DIRECTOR OF COLLEGIATE EDUCATION
January 5, 1987
VELAYUDHAN NAIR Vs. NARAYANAN NAMBOODIRI
August 19, 1987
VELAYUDHAN NAIR Vs. KERALA K Y KURIES PVT LTD
July 27, 1987
VIJAYAN Vs. COMMR CORPORATION OF COCHIN
March 31, 1987
VIJAYAN PILLAI N R Vs. COMMISSIONER OF INCOME TAX
July 31, 1987
VIMALARAJAN Vs. PUBLIC SERVICE COMMISSION
July 2, 1987
VISHWANATHA PAI Vs. REGIONAL PROVIDENT FUND COMMR
November 6, 1987
VISWAMBHARAN Vs. PARAMESWARAN ASARY
March 1, 1987
VITTAPPAN Vs. STATE
April 9, 1987
W S INSULATORS OF INDIA LID Vs. POWER SYSTEMS AND PROJECTS
October 19, 1987
XAVIER Vs. KURIAKOSE
January 14, 1987
Y JANARDHANA RAO Vs. STATE OF KERALA
July 24, 1987
ZACHARIA C J Vs. INCOME TAX OFFICER
December 16, 1987
ZAINUDDIN Vs. DY LABOUR COMMISSIONER
August 7, 1987