Case Index

Title
Date
A E KARIBASAPPA Vs. KARNATAKA STATE WAREHOUSING CORPORATION
June 12, 1987
A GOPALA NAIDU Vs. TAX RECOVERY OFFICER I
June 10, 1987
A K SUBBAIAH Vs. RAMAKRISHNA HEGDE
June 9, 1987
A MUNISWAMY GOWDA Vs. DEPUTY REGISTRAR OF CO OP SOCIETIES BANGALORE RURAL DISTRICT
December 15, 1987
A S PUTTAIAH NAIKA Vs. G S MANJAMMA
October 6, 1987
A.K. KAIAMMA Vs. M.G. DIWAKAR
September 17, 1987
ABDUL AZEEZ Vs. SAKAMMA
January 9, 1987
ABDUL HAQ Vs. MAHBOOB KHAN
November 10, 1987
ABDUL KHADER Vs. MOHAMMED FAIZUDDIN
February 12, 1987
ABDUL KHALEEL SAHEB Vs. KARNATAKA BOARD OF WAKFS
July 31, 1987
ABDUL MAJEEDH Vs. STATE OF KARNATAKA
June 9, 1987
ABDUL NABI Vs. STATE OF KARNATAKA
November 16, 1987
ACC BABCOCK LTD Vs. BHIMSHA
August 13, 1987
AGRICULTURAL PRODUCE MARKET COMMITTEE Vs. SIDDESHWARA INDUSTRIES
April 15, 1987
AKHILA KARNATAKA RAJYA RASTE SARIGE NAUKARARA MAHA MANDALI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION AND OTHERS
June 8, 1987
AKHILA PUBLISHERS PVT LIMITED Vs. STATE OF KARNATAKA
December 18, 1987
AKKAVVA Vs. BASANAGOUDA
November 3, 1987
ALL KARNATAKA CONDUCTOR MANUFACTURERS ASSOCIATION Vs. STATE OF KARNATAKA
September 21, 1987
AMBADAS ALIAS RAMESH Vs. STATE OF KARNATAKA
March 12, 1987
ANAND STEEL Vs. BHARATH EARTH MOVERS LTD
June 18, 1987
ANANTA RAO Vs. ASSISTANT COMMISSIONER and L A OFFICER SAVANUR
August 5, 1987
ANANTESHWARA AND CHANDRA MOULDESHWARA TEMPLE Vs. DY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS D K MANGALORE
September 14, 1987
ANJANAPPA Vs. STATE OF KARNATAKA
June 29, 1987
ANJANAPPA AND CO Vs. STATE OF KARNATAKA
June 11, 1987
ANNEPPA SHARANAPPA HALKAI Vs. BABU RAO SHARANAPPA HALKAI
May 24, 1987
APPAYYA GOWDA AND OTHERS Vs. BALAKKA
October 14, 1987
ASHA RUBBER INDUSTRIES Vs. CONTROLLER OF CENTRAL EXCISE BANGALORE
December 16, 1987
ASSAM BENGAL ROADWAYS LTD Vs. UNION OF INDIA
November 6, 1987
ASSISTANT COMMISSIONER OF COMMERCIAL TAXES BELLARY Vs. INDIA SUGARS AND REFINERIES LTD
December 7, 1987
ASSTT COMMISSIONER Vs. LAKSHMI BAI
April 10, 1987
B BALAGANGADHAR Vs. ACCOUNTANT GENERAL IN KARNATAKA
May 28, 1987
B GURUSIDDAPPA SETTY Vs. VEERASHAIVA SAMAJ CHIKMAGALUR
June 23, 1987
B K NANJUNDAIAH Vs. B D A BANGALORE
July 27, 1987
B LINGARAJU Vs. STATE OF KARNATAKA
February 18, 1987
B M NAGARAJU Vs. REGIONAL TRANSPORT AUTHORITY BANGALORE
October 16, 1987
B M SHAMANNA GOWDA DODDASHAMANNA Vs. STATE OF KARNATAKA
June 15, 1987
B MADAPPA Vs. COMMISSIONER FOR RELIGIOUS AND CHARITABLE ENDOWMENT
August 12, 1987
B N PUTTANNAIAHSRINIVASA PRASANNA TALKIES Vs. STATE OF KARNATAKA STATE OF KARNATAKA
August 26, 1987
B R BATHLA Vs. CENTRAL BUREAU OF INVESTIGATION
November 17, 1987
B RAJAGOPALA RAO Vs. U VYASA RAO
August 24, 1987
B RAJANNA Vs. NIMHANS BANGALORE
July 22, 1987
B SATHYANARAYANA SINGH Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
September 29, 1987
B T THIPPAJJA Vs. REGIONAL TRANSPORT AUTHORITY
August 12, 1987
B THIMMANNA Vs. GOVERNMENT OF KARNATAKA
July 13, 1987
B V KRISHNAMURTHY Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
July 31, 1987
BABU NINGAPPA Vs. ARUNKUMAR
January 1, 1987
BALAPPA Vs. STATE OF KARNATAKA
February 12, 1987
BALLARPUR INDUSTRIES LTD Vs. COURT OF THE CIVIL JUDGE KARWAR
September 4, 1987
BANGALORE BAPTIST HOSPITAL SOCIETY Vs. STATE OF KARNATAKA
December 15, 1987
BANGALORE NATUROPATHY YOGA CENTRE Vs. STATE OF KARNATAKA
September 25, 1987
BANGALORE TIMBER INDUSTRIES Vs. MADRAS SAPPER EX SERVICEMENS REHABILITATION ASSOCIATION
September 10, 1987
BANGALORE WATER SUPPLY AND SEWERAGE BOARD BANGALORE Vs. KANTHA CHANDRA
April 27, 1987
BASAPPA Vs. STATE OF KARNATAKA
February 17, 1987
BASAPPA Vs. SHIVAGANGAWWA
October 12, 1987
BASAVARAJ Vs. SHEKHAR
April 3, 1987
BASETTAPPA BANGAREPPA BANGARSHETTAR Vs. IRAWWA KOM TOTAPPA PATTANSHETTI
August 18, 1987
BELGAUM DISTRICT BEEDI WORKERS UNION Vs. VILAS BEEDI FACTORY
July 28, 1987
BELLS CONTROLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
November 6, 1987
BHARAT ELECTRONICS LIMITED Vs. INDUSTRIAL TRIBUNAL IN KARNATAKA
November 27, 1987
BHARATH MOTOR SERVICE Vs. REGIONAL TRANSPORT OFFICER D K
October 8, 1987
BHARATHIYA VETERINARY EDUCATIONAL SOCIETY Vs. P VAJRA KUMAR
September 29, 1987
BHOJA GOWDA ALIAS SHIVANANJAGOWDA Vs. STATE OF KARNATAKA
May 26, 1987
BHOJA SETTY Vs. MANAGEMENT OF K S R T C
November 25, 1987
BIDDADEPPA RAMAPPA Vs. SHIVAYOGAPPA SHIVAPPA HERUR and CO
December 4, 1987
BINNY LIMITED Vs. ASSISTANT COMMERCIAL TAX OFFICER INT LR SOUTH ZONE BANGALORE
December 4, 1987
BOMMAIAH Vs. DAPUTY COMMISSIONER MYSORE
July 29, 1987
C B BHANDARI Vs. PROVIDENT FUND INSPECTOR BANGALORE DISTRICT
November 27, 1987
C MANI Vs. STATE OF KARNATAKA
July 8, 1987
C NAGARAJA BHAT Vs. CANARA BANK
August 5, 1987
Chandra Spinning and Weaving Mills (P.) Ltd. and others Vs. Registrar of Companies
September 4, 1987
CHANDRA SPINNING AND WEAVING MILLS PVT LTD Vs. REGISTRAR OF COMPANIES
August 14, 1987
CHANDRAMOHAN Vs. REGIONAL TRANSPORT OFFICER DHARWAR
October 26, 1987
CHIEF CONTROLLING REVENUE AUTHORITY IN KARNATAKA Vs. MANAGER ADVANCES STATE BANK OF MYSORE
August 17, 1987
CHIKKABYATAGAIAH Vs. A GOPALA RAO
June 19, 1987
CHIKKAMADAKKA Vs. DURGAPPA
August 18, 1987
CHIKKAPPA Vs. DODDAPPA
March 13, 1987
CHINAGI A B Vs. REGISTERING AUTHORITY AND REGIONAL TRANSPORT OFFICER BIJAPUR
December 9, 1987
CHITALIA BROS Vs. SOUTH INDIAN BANK TRICHUR
February 25, 1987
CHOWRIMUTHU Vs. M S KAVERAMMA
November 17, 1987
CIRCLE RESTAURANT Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
February 2, 1987
CLOSEBURN AND KAKATHUR ESTATE Vs. SECRETARY COORG DISTRICT GENERAL WORKERS UNION
July 13, 1987
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN AERONAUTICS LIMITED
February 13, 1987
COMMISSIONER OF INCOME TAX Vs. V M SALGAOCAR AND BROS PRIVATE LIMITED
November 23, 1987
COMMISSIONER OF INCOME TAX Vs. HINDUSTAN MACHINE TOOLS LIMITED NO 2
December 2, 1987
CORPORATION BANK Vs. H R PRABHU
October 13, 1987
D B KALAMANKAR Vs. SYNDICATE BANK
May 28, 1987
D N SREERAMANAIK Vs. P L LAKSHMINARAYANA RAO
November 20, 1987
D R SHIVAPPA GOWDA Vs. CHIEF SECRETARY ZILLA PARISHAD
December 3, 1987
D RAMAPPA Vs. STATE OF KARNATAKA
September 7, 1987
D S DEVASHETTY Vs. PARVATHI
August 4, 1987
DAMU Vs. BASAVARAJ APPAYYA HIREMATH
January 21, 1987
DEEPAK AGENCIES Vs. SEETHALAKSHMI HALL FLOUR MILLS
March 13, 1987
DEPUTY GENERAL MANAGER and DIVISIONAL CONTROLLER KSRTC Vs. B SRIRAMULU
July 6, 1987
DEVENDRAPPA M H Vs. KARNATAKA STATE SMALL INDUSTRIES DEVELOPMENT CORPORATION
November 10, 1987
DIGAMBAR RAO AND S S GUNDAIAH Vs. STATE OF KARNATAKA
July 21, 1987
DINAKARA DONDU KULKARNI Vs. JOINT LABOUR COMMISSIONER
November 30, 1987
DIOCESE OF MYSORE Vs. REV DEEPAK SARASWATHI NIRMALE
March 4, 1987
E ASWATHAPPA Vs. KARNATAKA ELECTRICITY BOARD
April 6, 1987
E I D PARRY INDIA LTD Vs. STATE OF KARNATAKA
November 6, 1987
E S VENKATESHA GUPTA Vs. DISTRICT MAGISTRATE TUMKUR DISTRICT
December 10, 1987
E VENKATAKRISHNA Vs. INDIAN OIL CORPORATION LTD
October 13, 1987
F L C CO OP SOCIETY LTD Vs. F C I
March 4, 1987
FIRM OF K C RAMAIAH Vs. KUNJUNNY AND SONS
June 5, 1987
G ASWATHANARAYANA SETTY Vs. M N SESHAGIRI RAO AND OTHERS
January 14, 1987
G HANUMANTHAPPA Vs. S BALA RANGAIAH
January 30, 1987
G K KANTHARAJA SETTY Vs. STATE OF KARNATAKA
September 9, 1987
G LAKSHMAN Vs. STATE OF KARNATAKA
June 25, 1987
G N SUBBA RAO Vs. CORPORATION OF THE CITY OF BANGALORE
October 26, 1987
G R NARAYANA MURTHY Vs. STATE OF KARNATAKA
October 14, 1987
G R SHARANAPPA Vs. SECRETARY R T A CHITRADURGA
October 13, 1987
G RAMAKRISHNA KAMATH Vs. AITHAPPA MAISTRY
December 16, 1987
G RUDRAPPA Vs. BASAPPA
October 6, 1987
G VEERABHADRAPPA Vs. M NAGAMMA
November 12, 1987
G W ELIAS Vs. HINDUSTAN AERONAUTICS LTD
December 15, 1987
GAJANANA MOTOR TRANSPORT CO LTD Vs. KARNATAKA STATE TRANSPORT APPELLATE TRIBUNAL
July 31, 1987
GALAPPA Vs. STATE OF KARNATAKA
July 27, 1987
GAURIBIDANUR SAHAKARA SAKKARE KARKHANE LTD Vs. GOVERNMENT OF ANDHRA PRADESH
January 23, 1987
GENERAL MANAGER K S R T C Vs. YELLAPPA DHARMOJI KITTUR
August 12, 1987
GOPALA NAIDU A Vs. TAX RECOVERY OFFICER
June 10, 1987
GOPALAKRISHNA Vs. D PUKHRAJ JAIN PAVACHA
February 18, 1987
GOVERNMENT OF KARNATAKA Vs. M R THAMMAIAH
June 26, 1987
GOVIND JANARDHAN MAHALE Vs. RAMDAS KESHAV KAMATH
May 27, 1987
GOVINDARAJA MUDALIAR Vs. UNIVERSITY OF MYSORE
June 18, 1987
GULBARGA DISTRICT CO OPERATIVE CENTRAL BANK LTD Vs. REGIONAL TRANSPORT OFFICER GULBARGA
August 5, 1987
GURUPAD K HEGDE Vs. UNIVERSITY OF MYSORE
January 28, 1987
H ABDUL RAHIM Vs. STATE OF KARNATAKA
September 24, 1987
H DASAPPA AND SONS Vs. STATE OF KARNATAKA
February 23, 1987
H H MARTHANDA VARMA AND H H BHUPENDRA NARAYANA SINGH Vs. REGISTRAR OF COMPANIES
June 5, 1987
H K HANEEF KHAN Vs. STATE OF KARNATAKA
May 28, 1987
H L SHIVARAME GOWDA Vs. STATE OF KARNATAKA
April 7, 1987
H N NANJAGOWDA Vs. STATE OF KARNATAKA
March 31, 1987
H SHANKAR ALVA Vs. CENTRAL ARECANUT and COCOA MARKETING AND PROCESSING CO OP LTD
August 7, 1987
HAIAPPA Vs. RETURNING OFFICER
August 26, 1987
HANAMAPPA Vs. ASSISTANT COMMISSIONER
July 21, 1987
HANUMAIAH Vs. STATE OF KARNATAKA
January 7, 1987
HUVAPPA MAHADEV MENSE Vs. LAND TRIBUNAL BELGAUM
August 10, 1987
IMAMBI Vs. KHAJA HUSSAIN and KHAJASAB
September 2, 1987
IMAMSAB FAKRUSAB BALEKAI Vs. STATE OF KARNATAKA
August 25, 1987
INDIAN ALUMINIUM CO LTD Vs. CORPORATION OF THE CITY OF BELGAUM
July 28, 1987
INDIRA BAI Vs. PARASHURAM KALLAPPA HANDE
October 20, 1987
INSTITUTE OF EDUCATION MYSORE Vs. UNIVERSITY OF MYSORE
August 7, 1987
INTER STATE TRANSPORTS Vs. PFIZER LTD
July 7, 1987
IRAVVA Vs. SHIVAPPA SHIDDALINGAPPA ANGADI
March 3, 1987
JANAB IMTIAZ ALI Vs. KARNATAKA BOARD OF WAKFS
September 10, 1987
JANAKI ALWAR Vs. STATE OF KARNATAKA
December 4, 1987
JANATHA TOURING TALKIES Vs. DISTRICT MAGISTRATE GHITRADURGA DIST
October 7, 1987
JOHN DSOUZA Vs. STATE OF KARNATAKA
July 1, 1987
JOSEPH PALANTHINKAL Vs. DEPUTY COMMISSIONER FOR TRANSPORTS MYSORE
October 15, 1987
K CHANDRASHEKAR HEGDEN B MENON Vs. BANGALORE CITY CORPORATIONBANGALORE DEVELOPMENT AUTHORITY
December 14, 1987
K GOPALAKRISHNA BHAT Vs. DIST MAGISTRATE
August 4, 1987
K JANARDHANA Vs. K S R T C
February 18, 1987
K K GOVINDARAJU AND VINAYAKA INVESTMENTS Vs. COMMISSIONER CORPORATION OF CITY OF BANGALORE
April 16, 1987
K L LINGAMMA Vs. REGIONAL TRANSPORT OFFICER MYSORE
June 23, 1987
K M MALLI Vs. DIVISIONAL FOREST OFFICER MANGALORE
August 12, 1987
K R RAMASWAMI RAO Vs. PREMABAI
April 30, 1987
K R SUBBAKRISHNA Vs. NINGIAH
September 4, 1987
K S SUSHEELA Vs. KARNATAKA ELECTRICITY BOARD
December 9, 1987
K SAMPANGIRAMA RAJU Vs. INCOME TAX OFFICER FIFTH
December 9, 1987
K SATHYANARAYANA KAMATH Vs. REVANAPPA
December 9, 1987
K T MOHAMMED Vs. STATE OF KARNATAKA
December 9, 1987
K V KUNDGOL Vs. STATE OF KARNATAKA
May 13, 1987
KADARKARI Vs. ONKARAMMA
August 19, 1987
KALPATHARU VIDYA SAMITHI Vs. EDUCATIONAL APPELLATE TRIBUNAL
March 5, 1987
KAMALAMMA Vs. RAMABHADRA GUPTA
July 1, 1987
KAREEM BAIG Vs. MOHAMMAD KHIZAR HUSSAIN
July 27, 1987
KARMADI STONE CUTTING AND POLISHING Vs. JOINT COMMISSIONER OF COMMERCIAL TAXES VIGILANCE BANGALORE
November 27, 1987
KARNATAKA DAIRY DEVELOPMENT CORPORATION LTD Vs. PRESIDING OFFICER II ADDL LABOUR COURT
November 18, 1987
KARNATAKA ELECTRICITY BOARD Vs. A A KHATEEB
January 28, 1987
KARNATAKA INDUSTRIAL AREAS DEVELOPMENT BOARD Vs. COMMISSIONER OF INCOME TAX
March 18, 1987
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. K C MUDALAGIRIYAPPA
September 18, 1987
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. M.N. SUBBA RAO AND ANOTHER
February 17, 1987
KARNATAKA STATE ROAD TRPT. CORPN. Vs. SYED SHAFFIULLA AND TWO ORS.
February 3, 1987
KARNATAKA STATE TOURISM DEVELOPMENT CORPORATION Vs. T NARAYANA BHAT
March 17, 1987
KARNATAKA TRADER HUBLI Vs. HIREN SHAMJI KARAMSEY
January 6, 1987
KASHAVA ADIGA P Vs. DISTRICT MAGISTRATE D K MANGALORE
February 4, 1987
KATYANAMMA Vs. DEPUTY COMMISSIONER FOR TRANSPORT
July 30, 1987
KAVERAPPA Vs. DISTRICT AND SESSIONS JUDGE
January 5, 1987
KEMPANNA Vs. STATE OF KARNATAKA
July 8, 1987
KEMPARASAIAH Vs. K RAJASETTY
July 16, 1987
KEMWELL PRIVATE LIMITED Vs. UNION OF INDIA
June 9, 1987
KESHAVA MURTHY H L Vs. H VAERAIAH
May 27, 1987
KHADI GRAMODYOG SANGH Vs. PRESIDING OFFICER LABOUR COURT GULBARGA
March 23, 1987
KISHAN Vs. SAKHARABAI
August 5, 1987
KORAGA MARAKALA Vs. KAMALA
November 19, 1987
KOSHY AND THOMAS Vs. STATE
August 21, 1987
KRISHNA PRASAD Vs. STATE OF KARNATAKA
November 30, 1987
KRISHNAMURTHY Vs. PUTTAPPAJIAH
July 17, 1987
KRISHNE GOWDA Vs. NINGEGOWDA
July 16, 1987
KUKRAPPA GOWDA Vs. VEERAPPA GOWDA
March 29, 1987
KUMARI UMA Vs. BOARD OF PRE UNIVERSITY EDUCATION
December 9, 1987
L KUMARA CHANDRA Vs. STATE OF KARNATAKA
August 10, 1987
L R NAIK Vs. STATE OF KARNATAKA
July 24, 1987
LADIES CORNER Vs. STATE OF KARNATAKA
April 15, 1987
LAKSHMAIAH Vs. ASSISTANT COMMISSIONER AND SUB DIVISIONAL MAGISTRATE
March 11, 1987
LAKSHMAN GIDWANI Vs. THIMMAMMA
September 10, 1987
LAKSHMI Vs. STATE
February 18, 1987
LAXMAN BHAT Vs. SUBBANNA BHAT
March 5, 1987
LAXMANRAO KRISHNAJI KULKARNI Vs. BALAKRISHNA YELLAPPA GHODAKE
November 4, 1987
LAXMI Vs. KARNATAKA BANK LTD
January 29, 1987
LIFE INSURANCE CORPORATION Vs. GURAPPA SANGAPPA KATAGERI
September 29, 1987
LINGAMMA Vs. BASAVARAJU
November 18, 1987
M AKKAWA Vs. NEW INDIA ASSURANCE CO
September 4, 1987
M B SRIKANTHA Vs. STATE OF KARNATAKA
October 19, 1987
M C BASAPPA SETTY Vs. MARIE MANDAL PANCHAYAT
July 27, 1987
M CHANDRASHEKAR Vs. STATE OF KARNATAKA
September 9, 1987
M GOWTHAMCHAND Vs. KEMPAIAH THAMMAIAH
April 13, 1987
M HANUMANTHAPPA Vs. STATE OF KARNATAKA
June 23, 1987
M LAKSHMINARAYANA Vs. UNION OF INDIA
June 22, 1987
M LINGARAJU Vs. STATE OF KARNATAKA
February 19, 1987
M LINGARAJU Vs. STATE OF KARNATAKA
February 23, 1987
M M YARAGATTI Vs. VASANT
April 10, 1987
M N SHIVASWAMIA Vs. STATE BANK OF MYSORE
June 18, 1987
M NARAYANAPPA Vs. HEMAVATHI
January 9, 1987
M P R PERUMALASWAMY Vs. R V MADHAVA RAO
October 12, 1987
M PUSHPA Vs. STATE OF KARNATAKA
January 19, 1987
M R NAGARAJU Vs. BANGALORE UNIVERSITY
April 10, 1987
M SHANKAR RAO Vs. CITY IMPROVEMENT BOARD SHIMOGA
February 11, 1987
M SUBRAMANYAM Vs. STATE OF KARNATAKA
November 6, 1987
M VAMAN NAYAK Vs. PLANNING AUTHORITY MANGALORE
June 16, 1987
M VENKATARAMAIAH Vs. STATE OF KARNATAKA
August 19, 1987
M. Lakshminarayana Reddy Vs. The Union of India and others
June 22, 1987
MADAPPA Vs. STATE OF KARNATAKA
May 26, 1987
MAHADEVA Vs. KARNATAKA ELECTRICITY BOARD
November 6, 1987
MAHAVEERA Vs. MANGARAJ
February 27, 1987
MAHBOOB PASHA ALIAS BASHAN JAN Vs. SYAD ZAHEERUDDIN
June 26, 1987
MAHENDRA ENTERPRISES Vs. COMMISSIONER BANGALORE CITY CORPORATION
October 5, 1987
MALIAPPA BASAPPA THOTAD Vs. DEPUTY COMMISSIONER
December 18, 1987
MALLAMMA Vs. NANJAMMA
September 17, 1987
MALLIKARJUNA H V Vs. RAJARAM
February 4, 1987
MAMTAJ GAFFAR MULLA Vs. VILAS BEEDI FACTORY
July 28, 1987
MANCHALAL Vs. SHAH MANIKCHAND
September 21, 1987
MANDYA DISTRICT CENTRAL CO Vs. LABOUR COURT, MYSORE AND ANOTHER
May 27, 1987
MANGALORE CATHOLIC CO OPERATIVE BANK LIMITED MANGALORE Vs. M SUNDARA SHETTY
November 10, 1987
MANGALORE CATHOLIC CO-OPERATIVE Vs. M SUNDARA SHETTY
December 10, 1987
Mangalore Catholic Co-operative Bank Ltd. Vs. M. Sundara Shetty
December 10, 1987
MARASU VENKATARAYAPPA Vs. TAHSILDAR BAGEPALLI
December 1, 1987
MARATT RUBBER LTD Vs. INDUSTRIAL TRIBUNAL IN KARNATAKA
July 22, 1987
MARGADARSHANA SHIKSHANA SAUNSTHE Vs. STATE
January 29, 1987
MARIBASAMMA Vs. STATE OF KARNATAKA
October 7, 1987
MARKS EXPORTS Vs. STATE OF KARNATAKA
November 27, 1987
MITHRAVRINDA B S Vs. DEPUTY COMMISSIONER BANGALORE DISTRICT
May 15, 1987
MODI ABDUL SUBHAN Vs. SECOND ADDT DIST JUDGE BANGALORE
June 8, 1987
MOHAMED ILIAS Vs. DEPUTY CONSERVATOR OF FORESTS MYSORE
July 29, 1987
MOHAMMED MOINUDDIN Vs. SADAT ALI
August 17, 1987
MOHAMMED ZAHEER Vs. R T O BANGALORE
December 10, 1987
MOLVI AZMATHULLA SAHEB Vs. KARNATAKA BOARD OF WAKFS
July 15, 1987
MOTOR INDUSTRIES CO LTD Vs. PRESIDING OFFICER ADDL LABOUR COURT BANGALORE
July 1, 1987
MUNISWAMAPPA Vs. NAGAMMA
June 25, 1987
MUNISWAMY Vs. LAXMAKKA
July 17, 1987
MURALIDHAR N INAMADAR Vs. CHAIRMAN BIJAPUR GRAMEENA BANK
August 12, 1987
MYSORE CEMENTS LIMITED Vs. INCOME TAX OFFICER
April 15, 1987
MYSORE KIRLOSKAR LTD Vs. HUBLI DHARWAR MUNICIPAL CORPORATION
January 28, 1987
N G NAGANNA GOWDA Vs. STATE OF KARNATAKA
September 2, 1987
N G RAMAPRASAD Vs. B C VANAMALA
November 25, 1987
N S BANGERA RAMA BANGERA Vs. STATE
November 2, 1987
N S NANDEESH GOWDA Vs. STATE OF KARNATAKA
March 20, 1987
N SUBBAN SHIVA RAO Vs. ANNI PINTO
January 21, 1987
N VASANTHA KUMAR Vs. R T O KOLAR
July 15, 1987
NAGAMMA Vs. DIVISIONAL MANAGER L I C RAICHUR
September 18, 1987
NAGESHWARA ADIGA Vs. KAVERAMMA
July 22, 1987
NAGESWARA B S Vs. STATE OF KARNATAKA
March 17, 1987
NARASHALLI KEMPANNA Vs. NARASAPPA
March 17, 1987
NARASIMHA SHASTRY Vs. MANGESHA DEVARU
September 21, 1987
NARASIMHAMOORTHY Vs. MALLANNA
November 16, 1987
NARAYANAMMA Vs. PAPANNA
February 5, 1987
NATARAJ TALKIESASHOKA TALKIES Vs. STATE OF KARNATAKA THE STATE OF KARNATAKA
October 28, 1987
NEELAWWA Vs. SHIVAWWA
July 8, 1987
NINGAPPA RAMACHANDRA GURAV Vs. STATE OF KARNATAKA
September 14, 1987
NINGAVVA F BANAGARA Vs. TAHSILDAR RANEBENNUR
May 26, 1987
NIRMALA CHITRA MANDIRA Vs. STATE OF KARNATAKA
August 26, 1987
ORIENTAL INSURANCE CO LTD Vs. PRAKASH ROAD LINES P LTD
August 10, 1987
Oriental Insurance Co. Ltd. Vs. Prakash Road Lines (P) Ltd.
August 10, 1987
P A HABEEB KHAN Vs. ASHIA BEE
November 4, 1987
P B CHANDRAPPA Vs. SPECIAL DEPUTY COMMISSIONER TUMKUR
May 28, 1987
P K VARGHESE Vs. J T V METAL FINISHERS
March 26, 1987
P NARAYANA BHAT Vs. NARASIMHA SASTRY
November 6, 1987
P RAGHUPATHI Vs. R G LAVI
January 19, 1987
P S MANDANNA Vs. DEPUTY COMMISSIONER FOR TRANSPORTS MYSORE DIVISION
October 12, 1987
P Y KAMAT Vs. STATE OF KARNATAKA
August 26, 1987
PADMINIBAI Vs. ARVIND PURANDHAR MURABATTE
August 25, 1987
PAPANNA Vs. H DODDE GOWDA
July 22, 1987
PARAMMA Vs. CHIKKARANGAPPA
October 19, 1987
PARASMAL Vs. KRISHNAPPA
September 18, 1987
PATEL BASAWEGOWDA Vs. PRESCRIBED OFFICER SINGARAJAPURA MANDAL PANCHAYAT
August 7, 1987
PONNAMMA M C Vs. ASPINWAL AND CO LIMITED
August 26, 1987
PRAKASH ROAD LINES PVT LTD Vs. ORIENTAL FIRE AND GENERAL INSURANCE CO
August 20, 1987
Pratap Singh and others Vs. Jaibunnisa
August 10, 1987
PRATAPSINGH Vs. JAIBUNNISA BEGUM
August 10, 1987
PUTTASWAMY GOWDA U M Vs. UNION OF INDIA
February 25, 1987
QURAISH EDUCATIONAL SOCIETY Vs. STATE OF KARNATAKA
February 3, 1987
R N BANNAD and SONS Vs. STATE BANK OF INDIA
December 8, 1987
R SRINIVASAN Vs. KARNATAKA STATE INDUSTRIAL INVESTMENT AND DEVELOPMENT CORPORATION LTD
March 19, 1987
R. SHIVANNA Vs. M.P. NAGARAJA POWERLOOM FACTORY AND ANOTHER
July 3, 1987
RACHAPPA SATTAPPA Vs. STATE OF KARNATAKA
June 8, 1987
RAGHAVENDRA RAO Vs. DODDA RAMALINGAPPA
April 1, 1987
RAGHAVENDRA TOURING TALKIES Vs. DISTRICT MAGISTRATE
June 5, 1987
RAGHBIR SINGH Vs. COMMISSIONER OF COMMERCIAL TAXES IN KARNATAKA
August 19, 1987
RAJANNA Vs. CHAYAPATHI
November 20, 1987
RAJESHWARI ENTERPRISES Vs. STATE OF KARNATAKA
September 2, 1987
RAMA SHETTY Vs. DALAPATHY SHETTY
July 31, 1987
RAMACHANDRAN Vs. KHALEEQ AHMED
July 30, 1987
RAMAKRISHNACHARYA Vs. SREENIVASACHARYA
September 7, 1987
RAMANNA GOWDA Vs. SHANKARAPPA
July 3, 1987
RAMAPPA Vs. HANUMANTHAPPA
November 24, 1987
RAMAPPA ALIAS RAMACHANDRAPPA Vs. VENKAPPA REDDY
August 20, 1987
RAMAPPA KADAPPA KONNUR Vs. SANGAPPA PARAPPA KAVALLI
September 7, 1987
RAMASWAMY C N Vs. TOWN MUNICIPAL COUNCIL CHICKMAGALUR
March 17, 1987
RAMDHARI YADAV Vs. STATE OF KARNATAKA
February 5, 1987
RANGAMMA AND OTHERS Vs. C.S. APPAJI MURTHY AND ANR.
August 21, 1987
RANGAPPA Vs. JAYAMMA
June 17, 1987
RANGE FOREST OFFICER Vs. KASTURILAL
October 27, 1987
RATNAKAR B KAILAJE Vs. RAMRAO NARASINGRAO DIVIGI
April 8, 1987
RUKMINI K. SHETTY (SMT. B.) Vs. REGIONAL PROVIDENT FUND COMMISSIONER AND ANOTHER
July 15, 1987
RUKMINIBAI KOM LAXMAN MURKOTE Vs. GOUSUSAB MOULASAB MATIGAR
September 18, 1987
S KESHAVA RAO Vs. S RAMA RAO
May 5, 1987
S KOTRABASAPPA Vs. INDIAN BANK DAVANAGARA
April 30, 1987
S LAKSHMAIAH Vs. ASST COMMISSIONER and SUB DIVISIONAL MAGISTRATE CHIKBALLAPUR
March 11, 1987
S N HADA Vs. BINNY LTD
November 19, 1987
S R RANGAPPA Vs. GIRIJAKUMAR
September 8, 1987
S S AMBE Vs. ESKAYLAB LTD
September 23, 1987
S S GUNDIAH Vs. STATE OF KARNATAKA
February 19, 1987
S SANNAPPA Vs. BADA KENCHAPPA
November 9, 1987
S V KANAKARAJ Vs. VIJAYA BANK
February 27, 1987
SALAR JUNG SUGAR MILLS LTD Vs. STATE OF KARNATAKA
November 19, 1987
SANGAM THEATRE Vs. DIST MAGISTRATE BANGALORE DISTRICT
August 25, 1987
SARASWATHI INDUSTRIES RICE MILL Vs. STATE OF KARNATAKA
July 15, 1987
SATHYANARAYANA KAMATH Vs. REVANNAPPA
December 9, 1987
SAYYAD SAHEB JADA Vs. STATE OF KARNATAKA
June 17, 1987
SECY T A P CO OP MKTG SOCY LTD Vs. CUSTODIAN N I A CO LTD
September 1, 1987
SEETHADEVI Vs. NARAYANA KAMATH
March 26, 1987
SEETHAMMA Vs. BANGALORE DEVELOPMENT AUTHORITY
August 31, 1987
SEETHARAMAKRISHNAIAH SETTY Vs. SATYANARAYANA SETTY
January 8, 1987
SHAFIULLA KHAN JUNGAL SHAFI Vs. STATE OF KARNATAKA
July 24, 1987
SHAH NARAYANJ SHAMJI Vs. COTTON CORPORATION OF INDIA LIMITED
June 9, 1987
SHAIK ISMAIL SHAIK MOIDIN Vs. RAMACHANDRA MAHABALESHWAR RAIKAR
February 25, 1987
SHAKEEL PASHA Vs. N SIVASAILAM
July 21, 1987
SHAMRAO NAGAPPA CHASME Vs. CHAIRMAN KARNATAKA HOUSING BOARD
June 19, 1987
SHAMSHODDIN A HATNUR Vs. STATE OF KARNATAKA
June 5, 1987
SHANKAR APPA KOKANE Vs. NARASINGA RAMA KOKANE
November 16, 1987
SHANKARAPPA Vs. PUTTAMMA
March 11, 1987
SHARADABAI Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION BANGALORE
July 30, 1987
SHARANAPPA Vs. YELFAMMA
February 12, 1987
SHIVAJI JADHAV Vs. STATE OF KARNATAKA
March 27, 1987
SHIVAPPA FAKIRAPPA SHETSANADI Vs. KANNAPPA MALLAPPA SHETSANADI
May 27, 1987
SHIVARAM BAPUCHAND SHAHA and CO Vs. HIRACHAND SAKHARAM MEHATA and CO
December 11, 1987
SHIVARAM SHETTY R Vs. STATE OF KARNATAKA
February 3, 1987
SHIVARAM T Vs. T CHINNANNA
March 27, 1987
SHREE DHARMA S I PVT LTD Vs. REGISTRAR OF COMPANIES BANGALORE
September 2, 1987
Shree Dharma Sugar Industries (P) Ltd. and others Vs. Registrar of Companies
September 2, 1987
SHRI HOTEL ARJUN Vs. REGIONAL PROVIDENT FUND COMMISSIONER
November 17, 1987
SIDDAIAH Vs. RETURNING OFFICER BANGALORE
January 12, 1987
SIDDAPPA Vs. GENERAL MANAGER K S R T C
November 2, 1987
SITA BHATEJAS NURSING HOME Vs. DISTRICT JUDGE BANGALORE
July 16, 1987
SONAKKA Vs. U R ANANTHA MURTHY
December 2, 1987
SOUTH EASTERN CARRIERS PVT LTD Vs. AMCO BATTERIES LTD
October 15, 1987
SPECIAL DEPUTY COMMISSIONER Vs. NARAYANAPPA
March 16, 1987
SPECIAL DEPUTY COMMISSIONER Vs. BHARGAVI MADHAVAN
March 9, 1987
SRI KRISHANARAJENDER MILLS LTD Vs. UNION OF INDIA
January 1, 1987
SRINIVAS Vs. VENKATAPPA
July 15, 1987
SRINIVAS CHITRA MANDIRA Vs. GOVERNMENT OF KARNATAKA
September 17, 1987
SRINIVAS CHITRA MANDIRA Vs. GOVERNMENT OF KARNATAKA
September 18, 1987
SRINIVASA MURTHY Vs. SHATRUGNAIAH SETTY
September 28, 1987
SRINIVASA SAW MILLS AND WOOD INDUSTRIES Vs. DEPUTY COMMISSIONER
November 23, 1987
STATE Vs. PAPIREDDY
November 19, 1987
STATE OF KARNATAKA Vs. CHAMANSAB
November 19, 1987
STATE OF KARNATAKA Vs. ASWATHAPPA
November 16, 1987
STATE OF KARNATAKA Vs. SYED ABDUL RAHIM
December 2, 1987
STATE OF KARNATAKA Vs. RAJAKUMAR
October 6, 1987
STATE OF KARNATAKA Vs. KUMARESHWAR SAHAKARI GRUHA NIRMAN ABHIVRUDHI SANGH LTD
November 6, 1987
STATE OF KARNATAKA Vs. K M MADHUSUDHAN
March 27, 1987
STATE OF KARNATAKA Vs. BOHRA DALICHAND
March 18, 1987
STATE OF KARNATAKA Vs. BHASKAR AUTO FINANCIER
March 18, 1987
STATE OF KARNATAKA Vs. SUVARNAMMA
February 3, 1987
STATE OF KARNATAKA Vs. ESHWARAIAH
April 1, 1987
STATE OF KARNATAKA Vs. T SRINIVAS
April 7, 1987
STATE OF KARNATAKA Vs. G LAKSHMAN
June 23, 1987
STATE OF KARNATAKA Vs. Y MOHAMMED KUNHI
July 31, 1987
STATE OF KARNATAKA Vs. COIMBATORE PREMIER CONSTRUCTIONS
August 11, 1987
STATE OF KARNATAKA Vs. METAL CORPORATION
August 11, 1987
STATE OF KARNATAKA Vs. M S RAMANUJAM
August 14, 1987
STATE OF KARNMATAKA Vs. REGISTRAR OF COMPANIES
September 4, 1987
SUBBA REDDY Vs. TAHSILDAR and PRESIDING OFFICER MANDAL PANCHAYAT GOWRIBIDNUR TALUK
August 11, 1987
SUBHANI RICE MILL BASAVAPATNA Vs. STATE OF KARNATAKA
October 27, 1987
SUBRAY NARAYAN HEBBAR Vs. STATE OF KARNATAKA
April 3, 1987
SUGAR CANE GROWERS ASSOCN Vs. STATE
March 24, 1987
SUNITA CHEMICALS PVT LTD Vs. CANARA BANK
February 20, 1987
SURENDRA CHINTAMAN HANSMSHET Vs. STATE OF KARNATAKA
August 4, 1987
SURESH HEBLIKAR Vs. HOUSE RENT AND ACCOMMODATION CONTROLLER
March 9, 1987
SUSHEELA G ULLAL Vs. N R D RANGAPPA
June 16, 1987
SYED ABDUL WADOOD Vs. STATE OF KARNATAKA
November 10, 1987
SYED HAISANULLA Vs. AHMAD BEIG
January 9, 1987
SYED YUSUFF Vs. CORPORATION OF THE CITY OF BANGALORE
June 5, 1987
SYNDICATE BANK Vs. COMMISSIONER OF INCOME TAX
November 23, 1987
SYNDICATE BANK Vs. R S R ENGINEERING WORKS
July 21, 1987
T G NIRANJAN Vs. REGIONAL TRANSPORT AUTHORITY CHITRADURGA
October 7, 1987
T M HARPANAHALLI Vs. STATE OF KARNATAKA
October 20, 1987
T N PUSHPA Vs. M DEVENDRAPPA
November 6, 1987
T SRINIVAS Vs. FLEMMING INDIA APOTHEKE PRIVATE LIMITED
July 24, 1987
T V L SETTY Vs. B C V SETTY
January 19, 1987
TALUKA AGRICULTURAL PRODUCE CO-OPERATIVE MARKETING SOCIETY LTD Vs. NEW INDIA ASSURANCE CO LTD
September 1, 1987
Taluka Agricultural Produce Co-operative Marketing Society Ltd. Vs. New India Assurance Co. Ltd. and another
September 1, 1987
THAYAPPA Vs. ASWATHANARAYANAPPA
September 28, 1987
THIMAIAH Vs. MADEGOWDA
November 13, 1987
THIMMAIAH Vs. KARIYAPPA
January 10, 1987
THIMMAIAH Vs. KHATUMBI
April 2, 1987
THOGATAVEERA SANGHA Vs. R M SHENOY
January 22, 1987
TIBBA BOYI ALIAS KARIYA Vs. K VENKATAPPA
March 11, 1987
TIMMAKKA KOM VENKANNA NAIK Vs. LAND TRIBUNAL
July 21, 1987
TOWN MUNICIPAL COUNCIL KOPPA Vs. STATE OF KARNATAKA
September 17, 1987
U K SHAMANNA Vs. H G GOVINDE GOWDA
May 12, 1987
UNION OF INDIA Vs. MARAYAN BANNAPPA PAKKANAVAR
January 13, 1987
UNITED OXYGEN CO PVT LTD Vs. KARNATAKA ELECTRICITY BOARD
August 12, 1987
V KAMALAMMA Vs. STATE OF KARNATAKA
December 9, 1987
V VENKATESH PILLE Vs. PADMAVATHR
January 23, 1987
VARALAKSHMI ENTERPRISES Vs. STATE OF KARNATAKA
November 17, 1987
VASANTH GURURAO DESAI Vs. NABHIRAJ PADMAPPA KUNDER
January 12, 1987
VEERABHADRAPPA VEERAPPA MALLIHALLI Vs. BASHETTAPPA DODDA ADIVEPPA KALANGI
April 3, 1987
VEERAPPA Vs. STATE OF KARNATAKA
October 15, 1987
VEERARAJENDRA ESTATE LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
December 2, 1987
VENKATA NAYAK Vs. V NARAYANA
December 11, 1987
VENKATASWAMY (P.) Vs. KARNATAKA STATE ROAD TRANSPORT CORPORATION
July 10, 1987
VENKATESH NILAPPA TALWAR Vs. LAXMAVVA
November 6, 1987
VENKATRAMAN SUBRAY RAYSAD Vs. DEPUTY COMMISSIONER
September 24, 1987
VIJAY BHUPAL DESAI Vs. UNION OF INDIA
June 11, 1987
VIJAYA BANK Vs. CORPORATION OF THE CITY OF BANGALORE
August 10, 1987
VIJAYA COMMERCIAL CREDIT LIMITED Vs. INCOME TAX OFFICER SIXTH
July 2, 1987
VIJAYALATHA CHIT FUND PVT LTD Vs. K L KRISHNA SHETTY
October 13, 1987
VILAS ALIAS GUNDU ANANTHACHARYA Vs. STATE OF KARNATAKA
March 9, 1987
VMAYAKA INVESTMENTS Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
November 6, 1987
WORKMEN OF CEMENT INDUSTRY Vs. UNION OF INDIA UOI
January 29, 1987
WORKMEN OF K S R T C Vs. STATE OF KARNATAKA
January 20, 1987
ZIA ULLA HAQ Vs. N SIVASAILAM
July 21, 1987