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Case Index
Title
Date
A ALANGARASAMY A ALANGARASAMY Vs. STATE OF TAMIL NADU
April 13, 1987
A CHINNAPPA Vs. V VENKATARAMUNI
August 14, 1987
A K JAIN M A HAQUE P K SHROFF Vs. UNION OF INDIA
September 24, 1987
A K SINHA Vs. UNION OF INDIA
July 30, 1987
A K SUBBAIAH Vs. STATE OF KARNATAKA
August 28, 1987
A L AHUJA Vs. UNION OF INDIA
July 24, 1987
A N PATHAK Vs. SECRETARY TO THE GOVERNMENT MINISTRY OF DEFENCE
February 12, 1987
A N SHASHTRI Vs. STATE OF PUNJAB
December 11, 1987
A S MITTAL Vs. STATE OF UTTAR PRADESH
August 21, 1987
A SUDHA Vs. UNIVERSITY OF MYSORE
October 6, 1987
A VISWANATHAN Vs. STATE TRANSPORT APPELLATE TRIBUNAL PONDTCHERRY
February 6, 1987
AARTT GUPTA Vs. STATE OF PUNJAB
December 9, 1987
ABDUL GHANI MEMORIAL TRUST Vs. BIHAR STATE SUNNI WAKF BOARD
February 27, 1987
ABDUL LATIF ABDUL WAHAB SHEIKH Vs. B K JHA
February 9, 1987
ABDUL MANNAN Vs. DISTRICT INSPECTOR OF SCHOOLS
September 15, 1987
ABDUL QUDDOOS Vs. STATE OF RAJASTHAN
February 9, 1987
ABDUL RAHIM Vs. SRINIVASDYEING WORKS
July 24, 1987
ABHAY SINGH SURANA Vs. SECRETARY MINISTRY OF COMMUNICATION
August 19, 1987
ABHIJIT Vs. DEAN GOVERNMENT MEDICAL COLLEGE AURANGABAD
May 1, 1987
ABID HUSSAIN Vs. UNION OF INDIA
January 22, 1987
ACHAL SINGH Vs. IIIRD ADDL. DISTRICT JUDGE, FATEHPUR AND OTHERS
May 6, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX BOMBAY Vs. SCOTTISH INDIA MACHINE TOOLS LIMITED
March 11, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. MOHANBHAI PAMABHAI
February 12, 1987
ADDITIONAL COMMISSIONER OF INCOME TAX KANPUR Vs. J K SYNTHETICS LIMITED
November 19, 1987
ADVANCE BRICKS CO Vs. ASSESSING AUTHORITY ROHTAK
September 22, 1987
AGRA ELECTRIC SUPPLY COMPANY LIMITED AGRA Vs. WORKMEN
July 14, 1987
AINUDDIN Vs. STATE TRANSPORT APPELLATE TRIBUNAL LUCKNOW
November 16, 1987
AJAIB SINGH Vs. GURBAX SINGH
November 17, 1987
AJIT KUMAR RAM SARUP Vs. UNION OF INDIA
November 25, 1987
AJIT SINGH Vs. CHIEF ELECTION COMMISSIONER
May 19, 1987
AJITSINH C GAEKWAD Vs. DILEEPSINH D GAEKWAD
March 3, 1987
AJMER SINGH Vs. UNION OF INDIA
April 29, 1987
ALL BIHAR CHRISTIAN SCHOOLS ASSOCIATION Vs. STATE OF BIHAR
November 26, 1987
ALL DELHI CYCLE RICKSHAW OPERATORS UNION Vs. MUNICIPAL CORPORATION OF DELHI
January 6, 1987
ALL INDIA GENERAL TRANSPORT CORPORATION Vs. AMBIKA INVESTMENT CO PRIVATE LIMITED
March 27, 1987
ALL INDIA HARUAN LEAGUE Vs. N D M C
August 3, 1987
AMAR CHAND Vs. KISHAN SINGH
August 17, 1987
AMAR SINGH Vs. STATE OF RAJASTHAN
February 12, 1987
AMAR SINGH Vs. STATE OF PUNJAB
February 17, 1987
AMRIK SINGH MINOR Vs. MANGAL SINGH
December 11, 1987
ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. INCOME TAX OFFICER
December 9, 1987
ANEES NOORANI Vs. JADAV DAVA GHOLA
February 25, 1987
ARATI DUTTA Vs. EASTERN TEA ESTATE PRIVATE LIMITED
November 13, 1987
ARUN RAM CHANDRA SWANT Vs. STATE OF MAHARASHTRA
March 30, 1987
ARVIND KUMAR Vs. ARUN LATA
April 10, 1987
ARVIND KUMAR Vs. STATE OF UTTAR PRADESH
February 18, 1987
ASHARFI LAL Vs. STATE OF UTTAR PRADESH
March 30, 1987
ASHOK KR. MITTAL AND ORS. Vs. MARUTI UDYOG LTD. AND ANR.
September 3, 1987
ASHOK KSHYAP Vs. SUDHA VASISHT
February 4, 1987
ASHOK KUMAR Vs. NDMC
July 14, 1987
ASHOK KUMAR Vs. UNION OF INDIA
October 5, 1987
ASSAM RIFLES MULTI PURPOSE CO OPERATIVE SOCIETY LIMITED Vs. UNION OF INDIA
February 20, 1987
ASSISTANT COLLECTOR OF CUSTOMS Vs. PREM CONDUCTORS PRIVATE LIMITED
February 17, 1987
ASSISTANT COLLECTOR OF CUSTOMS Vs. MOHANLAL SHANKERLAL KANSARA
March 6, 1987
B I T TEACHERS ASSOCIATION MESRA RANCHI Vs. CHANCELLOR RANCHI UNIVERSITY
July 20, 1987
B K MOHAPATRA Vs. STATE OF ORISSA
October 28, 1987
B K SRINTVASAN Vs. STATE OF KARNATAKA
January 19, 1987
B M JOSHI Vs. SECOND ADDITIONAL DTSTT JUDGE ALLAHABAD
January 6, 1987
B P KHEMKA PRIVATE LIMITED Vs. BIRENDRA KUMAR BHOWMICK
March 6, 1987
B R MEENA Vs. MANGAL DAS CHIMAN LAL BAROT
March 31, 1987
B R MEHTA Vs. ATMA DEVI
September 2, 1987
B S NARAYANAN Vs. STATE OF ANDHRA PRADESH
January 23, 1987
B S YADAV Vs. CHIEF MANAGER CENTRAL BANK OF INDIA
May 5, 1987
B SANSARKAN T CHANDRAN PILLAI Vs. STATE OF KERALA
August 6, 1987
B SHIVAGEGOWDA OTHERS Vs. KOWDLEY CHANNAPPA ANOTHER
December 3, 1987
B.V. KARANTH Vs. STATE OF M.P. & ANR.
January 13, 1987
BABU Vs. STATE OF UTTAR PRADESH
January 8, 1987
BABU LODHI Vs. STATE OF UTTAR PRADESH
April 1, 1987
BABURAO ALIAS P B SAMANT Vs. UNION OF INDIA
December 17, 1987
BACHAN LAL KALGOTRA Vs. STATE OF JAMMU AND KASHMIR
February 20, 1987
BAIDYANATH PRASAD Vs. MAST BIBI SHANSUNISSA
October 19, 1987
BAIJNATH SINGH Vs. UNION OF INDIA
December 17, 1987
BAJRANG SINGH Vs. UNION OF INDIA & ORS.
May 7, 1987
BAKHSHISH SINGH BRAR Vs. GURMEJ KAUR
October 12, 1987
BAKSHI SARDART LAL DEAD Vs. UNION OF INDIA
July 31, 1987
BAL KRISHAN SAYAL Vs. STATE OF PUNJAB
January 28, 1987
BAL NIKETAN NURSERY SCHOOL Vs. KESARI PRASAD
July 15, 1987
BALAGANESAN METALS Vs. M N SHANMUGHAM CHETTY
April 23, 1987
BALASINOR NAGRIK COOPERATIVE BANK LIMITED Vs. BABUBHAI SHANKERLAL PANDYA
February 10, 1987
BALBIR SINGH Vs. STATE OF HARYANA
January 20, 1987
BALDEV KRISHNA SAHI Vs. SHIPPING CORPORATION OF INDIA LIMITED
September 17, 1987
BALDEV SINGH Vs. STATE OF HIMACHAL PRADESH
April 10, 1987
BALKRISHNA DAS Vs. SADHU SINGH
December 3, 1987
BALRAM GUPTA Vs. UNION OF INDIA
September 3, 1987
BALRAM GUPTA Vs. UNION OF INDIA
September 1, 1987
BALWANT KAUR Vs. UNION TERRITORY OF CHANDIGARH
November 3, 1987
BALWANT SINGH SAUDAGAR SINGH Vs. STATE OF PUNJAB
February 10, 1987
BANK OF INDIA Vs. YETURI MAREDI SHANKER RAO
January 28, 1987
BANK OF INDIA Vs. VIJAY TRANSPORT
November 11, 1987
BANWARI LAL AND ANR. Vs. COLLECTOR, CUTTACK & ORS.
April 1, 1987
BANWASI SEVA ASHRAM Vs. STATE OF UTTAR PRADESH
May 6, 1987
BARA SINGH Vs. KASHMIRA SINGH
April 1, 1987
BASANTI Vs. STATE OF HIMACHAL PRADESH:ASSOO ALIAS ASO RAM
April 28, 1987
BEDA NAND SINGH Vs. DIRECTOR GENERAL CENTRAL INDUSTRIAL SECURITY FORCE
July 20, 1987
BEENA TIWARI HIGH COURT OF MADHYA PRADESH Vs. STATE OF MADHYA PRADESH:SAMARU DAS BANJARE
December 18, 1987
BEGUM SUBANU ALIAS SAIRA BANU Vs. A M ABDUL GAFOOR
April 3, 1987
BEOPAR SAHAYAK PRIVATE LIMITED Vs. VISHWA NATH
July 15, 1987
BETAL SINGH Vs. STATE OF MADHYA PRADESH
August 3, 1987
BHAG SINGH Vs. MAJOR DALJIT SINGH
February 25, 1987
BHAGAT RAI Vs. KHEKHA RAM
September 21, 1987
BHAGAT RAM SHARMA Vs. UNION OF INDIA
November 13, 1987
BHAGWAN DAS MOTU LAL NAVALANI Vs. STATE OF MAHARASHTRA
January 23, 1987
BHAGWAN DASS Vs. STATE OF HARYANA
July 31, 1987
BHAGWAN DASS CHOPRA Vs. UNITED BANK OF INDIA
November 17, 1987
BHAGWAN DEVI Vs. ABDUL JALIL
March 3, 1987
BHAGWAN SINGH Vs. STATE OF PUNJAB
February 3, 1987
BHAGWATI PRASAD DUBEY Vs. FOOD CORPORATION OF INDIA
October 29, 1987
BHAIRAB CHANDRA NANDAN Vs. RANADHIR CHANDRA DUTTA
December 16, 1987
BHANWAR STNGH Vs. STATE OF UTTAR PRADESH
February 6, 1987
BHARAT BARREL AND DRUM MANUFACTURING CO PRIVATE LIMITED Vs. BHARAT BARREL EMPLOYEES UNION
April 9, 1987
BHARAT COKING COAL LIMITED Vs. STATE OF BIHAR
November 10, 1987
BHUPINDER SINGH Vs. UNION OF INDIA
January 6, 1987
BHUSHAN LAL Vs. STATE OF MADHYA PRADESH
February 20, 1987
BIHAR RAJYA VIDYUT PARISHAD FIELD KAMGAR UNION Vs. STATE OF BIHAR
June 29, 1987
BINOD MILLS CO LIMITED UJJAIN M P Vs. SURESH CHANDRA MAHAVEER PRASAD MANTRI BOMBAY
May 6, 1987
BISHNA Vs. STATE OF HARYANA
January 7, 1987
BISWANATH GHOSH Vs. STATE OF WEST BENGAL
February 16, 1987
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. JAI HIND OIL MILLS CO
January 9, 1987
BRIJ MOHAN SINGH CHOPRA Vs. STATE OF PUNJAB
March 11, 1987
BRIJ PAL SINGH SUJAN SINGH Vs. STATE OF UTTAR PRADESH
February 18, 1987
BRIJENDRA MATH BHARGAVA Vs. HARSH WARDHAN
December 2, 1987
BUDH RAM Vs. RALLA RAM
August 19, 1987
BUDHWANTI Vs. GULAB CHAND PRASAD
March 4, 1987
BUSINESS COMBINE LIMITED Vs. M B JAGTAP
December 18, 1987
CALCUTTA YOUTH FRONT Vs. STATE OF WEST BENGAL
August 18, 1987
CANARA BANK Vs. CANARA SALES CORPORATION
April 22, 1987
CATERING CLEANERS OF SOUTHERN RAILWAY K RAMAKRISHNAN K D MOHANAN Vs. UNION OF INDIA
February 4, 1987
CEMINDIA COMPANY LIMITED Vs. BACHUBHAI N RAVAL
August 4, 1987
CENTRAL BANK OF INDIA Vs. STATE OF GUJARAT
September 11, 1987
CENTRAL BOARD OF DIRECT TAXES Vs. ADITYA V BIRLA
November 27, 1987
CENTRAL WINES HYDERABAD ARTOS BREWERIES LIMITED CENTRAL WINES ORION CHEMICALS AND DISTILLERIES LIMITED PREMIER ENTERPRISES WINESH CORPORATION ARTOS BREWERIES LIMITED PREMIER ENTERPRISES GENERAL BAZAR SECUNDERABAD ARTOS BREWERIES Vs. SPECIAL COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:PRINCIPAL COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER AND AN
January 9, 1987
CHAMAN LAL GOVIND RAM RAM KISHAN YADAV Vs. STATE OF HARYANA
April 13, 1987
CHANDANMUL ASERA Vs. K P R KULANDAIYAPPA MUDALIAR
January 20, 1987
CHANDRA BHUSHAN SHARMA Vs. RENT CONTROL & EVICTION OFFICER, ALLAHABAD AND OTHERS
February 17, 1987
CHANDRA NATH BANIK Vs. STATE OF WEST BENGAL
August 11, 1987
CHANDRA NATH BANIK & ANR. Vs. STATE OF WEST BENGAL
April 21, 1987
CHANDRAMA TEWARI Vs. UNION OF INDIA
November 18, 1987
CHARAN LAL SAHU Vs. UNION OF INDIA
October 9, 1987
CHENCHU RAM REDDY & ANR. Vs. STATE OF ANDHRA PRADESH & ORS.
January 30, 1987
CHHEDI RANA Vs. STATE OF BIHAR
October 12, 1987
CHHITA Vs. STATE OF RAJASTHAN
February 19, 1987
CHHOTU SINGH Vs. STATE OF MAHARASHTRA
September 22, 1987
CHIEF COMMISSIONER NOW LT GOVERNOR DELHI ADMINISTRATION Vs. S DHANNA SINGH
February 10, 1987
CHIKOTI RAJESWAR RAO Vs. K GANAPATHY
February 27, 1987
CHITTARANJAN CHOUDHURY Vs. STATE OF BIHAR
January 28, 1987
CHOWGULE AND CO PRIVATE LIMITED V S DEMPO AND CO Vs. UNION OF INDIA
February 19, 1987
CHRISTIAN MEDICAL COLLEGE HOSPITAL EMPLOYEES UNION STATE OF TAMIL NADU Vs. CHRISTIAN MEDICAL COLLEGE VELLORE ASSOCIATION:CHRISTIAN MEDICAL COLLEGE
October 20, 1987
CITY AND INDUSTRIAL DEVELOPMENT CORPORATION Vs. HASURAM G GHARAT
May 5, 1987
COIMBATORE DISTRICT PODU THOZILLAR SAMGAM P F PRESENTED Vs. BALASUBRAMANIA FOUNDRY:BALASUBRAMANTA FOUNDRY
August 11, 1987
COLLECTOR LAND ACQUISITION ANANTNAG Vs. KATIJI
February 19, 1987
COLLECTOR OF CENTRAL EXCISE CALCUTTA Vs. MULTIPLE FABRICS PRIVATE LIMITED
April 28, 1987
COLLECTOR OF CUSTOMS Vs. KRISHNA SALES PRIVATE LIMITED
October 6, 1987
COMMERCIAL TAX OFFICER CALCUTTA Vs. MOHAN LAL CHOWKHANI
April 24, 1987
COMMISSIONER OF EXCESS PROFIT TAX KANPUR Vs. KALYAN MAL PHOOL CHAND
March 13, 1987
COMMISSIONER OF GIFT TAX GUJARAT Vs. CHHOTALAL MOHANLAL
April 16, 1987
COMMISSIONER OF GIFT TAX GUJARAT Vs. EXECUTORS AND TRUSTEES OF THE ESTATF OF LATE SHRI AMBALAL SARABHAT AHMEDABAD
December 11, 1987
COMMISSIONER OF INCOME Vs. ALEMBIC CHEMICAL WORKS COMPANY
July 21, 1987
COMMISSIONER OF INCOME TAX Vs. MUSSADILAL RAM BHAROSE
January 20, 1987
COMMISSIONER OF INCOME TAX BHOPAL Vs. TAWARFE MOTILAL
November 11, 1987
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. S P JAIN
April 24, 1987
COMMISSIONER OF INCOME TAX BOMBAY Vs. CANNON DUNKERLEY AND CO LTD
July 14, 1987
COMMISSIONER OF INCOME TAX BOMBAY Vs. TIECICON PRIVATE LIMITED
September 3, 1987
COMMISSIONER OF INCOME TAX CALCUTTA Vs. T I AND M SALES LIMITED
April 10, 1987
COMMISSIONER OF INCOME TAX GUJARAT Vs. ELECON ENGINEERING COMPANY LIMITED
July 21, 1987
COMMISSIONER OF INCOME TAX KANPUR Vs. BEHARI LAL RAM CHARAN LIMITED
April 22, 1987
COMMISSIONER OF INCOME TAX KANPUR Vs. R S GUPTA
February 3, 1987
COMMISSIONER OF INCOME TAX LUCKNOW Vs. VIKRAM COTTON MILLS LIMITED
December 15, 1987
COMMISSIONER OF INCOME TAX MADRAS Vs. T N K GOVINDA RA JU CHETTY
February 12, 1987
COMMISSIONER OF INCOME TAX U P Vs. SHAH SADIO AND SONS
April 14, 1987
COMMISSIONER OF INCOME TAX U P LUCKNOW Vs. BRITISH INDIA CORPORATION LTD
February 3, 1987
COMMISSIONER OF POLICE Vs. GURBUX ANANDRAM BHIRYANI
December 15, 1987
COMMISSIONER OF SALES TAX Vs. LEATHER FACTS CO
March 24, 1987
COMMISSIONER OF WEALTH TAX Vs. ARUNDHATI BALKRISHNA TRUST
November 12, 1987
COMMISSIONER OF WEALTH TAX GUJARAT II Vs. SHRENIK KASTURBHAI HUF
March 11, 1987
COMMISSIONER SALES TAX U P Vs. AGRA BELTING WORKS AGRA
April 29, 1987
COMMON CAUSE A REGISTERED SOCIETY Vs. UNION OF INDIA
August 18, 1987
CONSCIENTIOUS GROUP Vs. MOHAMMAD YUNUS
May 8, 1987
CONTROLLER OF ESTATE DUTY BARODA Vs. PRATAP SINGHJI RAMSINGHJI
April 28, 1987
CONTROLLER OF ESTATE DUTY KANPUR Vs. VITHAL DAS
February 3, 1987
D C SAXENA Vs. STATE OF HARYANA
May 8, 1987
D K PANDEY Vs. ABDUL AZEEZ
April 16, 1987
D K SONI Vs. P K MUKERJEE
October 27, 1987
D NAVTNCHANDRA AND CO BOMBAY Vs. UNION OF INDIA
April 15, 1987
D R MANICKAM Vs. COLLECTOR OF TIRUCHIRAPPALLI
December 14, 1987
D SATYAJNARAYANA Vs. P JAGADISH
September 15, 1987
D.T.C. & ANR. Vs. PREM SINGH ETC.
February 4, 1987
DABLJR INDIA LIMITED Vs. STATE OF UTTAR PRADESH
December 9, 1987
DAILY RATED CASUAL LABOUR EMPLOYED UNDER PANDT DEPARTMENT Vs. UNION OF INDIA
October 27, 1987
DAKSHIN RAILWAY EMPLOYEES UNION TRIVANDRUM DIVISION Vs. GENERAL MANAGER SOUTHERN RAILWAY
February 23, 1987
DALBIR SINGH Vs. STATE OF PUNJAB
April 10, 1987
DALBIR SINGH Vs. DIRECTOR GENERAL CRPF NEW DELHI
August 10, 1987
DAMACHERLA ANJANEYULU Vs. DAMCHERLA VENKATA SESHAIAH
February 19, 1987
DAMJI Vs. STATE OF GUJARAT
September 24, 1987
DAMODAR VALLEY CORPORATION Vs. MRIDUL KUMAR
December 9, 1987
DANIAL LATIFF Vs. UNION OF INDIA
April 20, 1987
DAULAT RAM Vs. ROOP RANI
February 12, 1987
DAYA SHANKAR Vs. HIGH COURT OF ALLAHABAD
May 8, 1987
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. UNION OF INDIA
October 8, 1987
DELHI MUNICIPAL KARAMCHARI EKTA UNION REG Vs. P L SINGH
December 7, 1987
DEPUTY COMMISSIONER OF SALES TAX LAW BOARD OF REVENUE TAXES ERNAKULAM Vs. VIJAYA SERVICE STATION
February 19, 1987
DESH RAJ Vs. AVTAR KRISHNA
April 23, 1987
DESH RAJ KHURANA AND OTHERS Vs. DELHI ADMINISTRATION
May 8, 1987
DEV SINGH Vs. REGISTRAR PUNJAB AND HARYANA HIGH COURT
April 15, 1987
DEVI MATA KUMAR RAJ RAJESHWARI PRASAD TILAK CHAND GHOSH Vs. STATE OF WEST BENGAL:STATE OF WEST BENGAL:REVENUE OFFICER DALKOLA
April 13, 1987
DEWAN JOYNAL ABEDIN Vs. ABDUL WAZED ALIAS ABDUL WAZAD MIAH
December 15, 1987
DHAN MAL DEVI JAIN Vs. GORDHAN DASS
March 3, 1987
DHARI GRAM PANCHAYAT Vs. SAURASHTRA MAZDOOR MAHAJAN SANGH
September 3, 1987
DHARTIPAKAR MADAN LAL AGARWAL Vs. RAJIV GANDHI
May 11, 1987
DHIRA BALA Vs. KARTAR KAUR
August 7, 1987
DIANNATIUS Vs. STATE OF KERALA
January 14, 1987
DINESH CHANDRA DUBEY Vs. REGISTRAR KANPUR UNIVERSITY
March 2, 1987
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
August 3, 1987
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE ALLAHABAD
September 25, 1987
DINESH KUMAR Vs. MOTILAL NEHRU MEDICAL COLLEGE
October 29, 1987
DIPAK BANERJEE Vs. LILABATI CHAKRABORTY
July 30, 1987
DIPAK KUMAR BISWAS Vs. DIRECTOR OF PUBLIC INSTRUCTION
March 6, 1987
DIPAK KUMAR GHOSH Vs. MIRA SEN
January 22, 1987
DISTRICT MAGISTRATE Vs. KULBIR CHAND
August 28, 1987
DOYPACK SYSTEMS PRIVATE LIMITED & ORS. Vs. UNION OF INDIA AND OTHERS
August 11, 1987
DR. MOTA SHIVRAM KARANTH & ORS. Vs. STATE OF KARNATAKA & ORS.
March 24, 1987
DR. PRADEEP JAIN ETC. Vs. UNION OF INDIA AND OTHERS
April 30, 1987
DUKHTAR JAHAN Vs. MOHAMMAD FAROOO
January 20, 1987
DULAL KRISHNA BASU Vs. UNION OF INDIA
November 19, 1987
DURGACHARAN MISRA Vs. STATE OF ORISSA
August 27, 1987
E ACHUTHAN NAIR Vs. P NARAYANAN NAIR
August 20, 1987
E S REDDI Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
May 1, 1987
EAST INDIA COAL COMPANY LIMITED Vs. EAST BULLIAREE KENDWADIH COLLIERY CO P LIMITED
March 3, 1987
ELDEE VELVET AND SILK MILLS PRIVATE LIMITED Vs. ANAND RAM WHICH
March 6, 1987
ELECTION COMMISSION OF INDIA Vs. SHIVAJI
November 10, 1987
EMPLOYEES OF ENGINEERS INDIA LIMITED Vs. ENGINEERS INDIA LIMITED
March 30, 1987
EMPLOYEES OF ENGINEERS INDIA LTD. Vs. ENGINEERS INDIA LTD.
December 2, 1987
ENTERTAINMENT TAX OFFICER & ANR. Vs. AMBAE PICTURE PALACE
January 12, 1987
EVEREST INDUSTRIAL CORPORATION Vs. GUJARAT STATE FINANCIAL CORPORATION
July 21, 1987
EXECUTIVE ENGINEER IRRIGATION BALIMELA Vs. ABHADUTA JENA
September 22, 1987
FAZAL GHOSI WAHID AYAZ AHMAD RIAZ AHMAD Vs. STATE OF UTTAR PRADESH
June 29, 1987
FERTILIZER CORPORATION OF INDIA LIMITED Vs. STATE OF BIHAR
December 4, 1987
FOOD CORPORATION OF INDIA Vs. SURENDRA DEVENDRA AND MOHENDRA TRANSPORT CO
December 10, 1987
FOOD CORPORATION OF INDIA Vs. STATE OF KERALA
February 18, 1987
FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA
January 19, 1987
FRANK ANTHONY PUBLIC SCHOOL EMPLOYEES ASSOCIATION Vs. UNION OF INDIA & ORS.
May 1, 1987
FREE LEGAL AID COMMITTEE, JAMSHEDPUR Vs. MAHATAMA GANDHI MEMORIAL MEDICAL COLLEGE, HOSPITAL SAKCHI, JAMSHEDPUR
May 4, 1987
G A PATEL Vs. STATE OF GUJARAT
November 16, 1987
G C GUPTA Vs. N K PANDEY
December 8, 1987
G PRABHU DAS Vs. STATE OF ANDHRA PRADESH
March 9, 1987
G S NAREGAL Vs. GURORAJA SANSAKRIT VIDYA PEETH DHARWAR
December 10, 1987
G V NANJUNDIAH Vs. STATE DELHI ADMINISTRATION
August 12, 1987
GAINDA RAM Vs. MUNICIPAL CORPORATION OF DELHI
December 3, 1987
GALIB BIN AWAZ Vs. MOHAMMAD ABDUL KHADER
April 28, 1987
GANESH DASS SREERAM Vs. INCOME TAX OFFICER A WARD SHILLONG
October 30, 1987
GANESH SUGAR WORKS Vs. STATE OF HARYANA
August 28, 1987
GANGA GOYAL Vs. H D GOYAL
July 30, 1987
GANGA PRASAD Vs. STATE OF UTTAR PRADESH
January 23, 1987
GANGA SINGH Vs. COMMISSIOINER OF POLICE
January 13, 1987
GANPAT RAM SHARMA Vs. GAYATRI DEVI
July 17, 1987
GANPAT SINGH Vs. KAILASH SHANKAR
May 8, 1987
GAYA PRASAD Vs. SURENDRA BAHADUR SINGH
March 5, 1987
GENERAL ELECTRIC CO Vs. RENUSAGAR POWER CO
August 11, 1987
GENERAL SALES PRIVATE LIMITED Vs. GOPAL MUKHERJEE INCOME TAX OFFICER CENTRAL CIRCLE VIII NEW DELHI
February 20, 1987
GENERAL SECRETARY BIHAR STATE ROAD TRANSPORT CORPN PATNA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL PATNA
December 16, 1987
GHULAM ABBAS Vs. STATE OF UTTAR PRADESH
November 27, 1987
GIRDHARILALANDOTHERS Vs. JAIKJSHANDEAD
April 1, 1987
GOKAK PATEL VOLKART LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM
February 17, 1987
GOLDEN FILMS AND FINANCE PRIVATE LIMITED M A RAMZANA AND COMPANY Vs. STATE OF JAMMU AND KASHMIR :UNION OF INDIA
September 8, 1987
GOPAL SINGH Vs. DILE RAM
October 6, 1987
GOVERNMENT OF ANDHRA PRADESH Vs. M S N MURTHY
October 26, 1987
GOVERNMENT OF ANDHRA PRADESH & ANR. ETC. Vs. A. PADMANABHA RAO & ANR.
April 21, 1987
GOVERNMENT OF TAMIL NADU Vs. BADRINATH
October 15, 1987
GOVIND Vs. JEETSINGH
November 25, 1987
GOVIND POTTI GOVINDAN NAMBOODIRI Vs. KESAVAN GOVINDAN POTTI
July 22, 1987
GOWALI CHARAN Vs. SURENDRA KUMAR KHANDANI
February 24, 1987
GUJARAT STATE ROAD TRANSPORT CORPORATION AHMEDABAD Vs. RAMANBHAI PRABHATBHAI
May 11, 1987
GUJARAT UNIVERSITY Vs. N U RAJGURU
November 10, 1987
GULAB MEHRA Vs. STATE OF UTTAR PRADESH
September 15, 1987
GULAB RAI GOVIND PRASAD Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
January 23, 1987
GULSHAN SANT RAM Vs. ZILA PARISHAD:ZILA PARISHAD LUCKNOW
October 16, 1987
GULWANT KAUR Vs. MOHINDER SINGH
July 20, 1987
GUPTA SUGAR WORKS Vs. STATE OF UTTAR PRADESH
October 26, 1987
GURBACHAN SINGH, (DEAD) BY L. RS & OTHERS Vs. S.G.P.C.
April 2, 1987
GURDIP SINGH Vs. STATE OF PUNJAB
February 24, 1987
GURPREFT SINGH Vs. CHATUR BHUJ GOEL
December 15, 1987
GYAN CHAND DWIVEDI Vs. ADHIVAKTA MAHA SANGH
February 25, 1987
GYAN CHAND DWIVEDI Vs. ADHIVAKTA MAHA SANGH
February 23, 1987
H B CHHATHAR Vs. STATE OF GUJARAT
November 2, 1987
H S SRINIVASA RAGHAVACHAR Vs. STATE OF KARNATAKA
April 23, 1987
H T CHANDRASEKHARAPPA Vs. H R RAJA
July 14, 1987
HAJI MOHAMMAD AKHLAQ Vs. DISTRICT MAGISTRATE
November 17, 1987
HAJI T M HASSAN RAWTHER Vs. KERALA FINANCIAL CORPORATION
November 17, 1987
HANS RAJ ARORA Vs. UNION OF INDIA
August 14, 1987
HANUMANT KUMAR TALESARA Vs. MOHAN LAL
December 1, 1987
HAR NARAIN Vs. CHANDGI
January 9, 1987
HARBHAJAN SINGH Vs. STATE OF PUNJAB
February 12, 1987
HARDEEP SINGH Vs. STATE OF HARYANA
August 13, 1987
HARGOVIND DAS K JOSHI Vs. COLLECTOR OF CUSTOMS
January 6, 1987
HARI NATH CHHABI NATH RAJ NATH Vs. STATE OF UTTAR PRADESH
November 6, 1987
HARI OM GAUTAM Vs. DISTRICT MAGISTRATE MATHURA
March 27, 1987
HARI SHANKER Vs. BOARD OF REVENUE U P
September 24, 1987
HARPAL SINGH Vs. STATE OF UTTAR PRADESH
November 26, 1987
HARSHARAN VERMA Vs. UNION OF INDIA
July 14, 1987
HASHMATULLAH Vs. STATE OF UTTAR PRADESH
March 9, 1987
HAVA SINGH Vs. STATE OF HARYANA
August 21, 1987
HELPER GIRDHARBHAI Vs. SAIYED MOHMAD MIRASAHEB KADRI
May 6, 1987
HEM LALL BHANDARI Vs. STATE OF SIKKIM
January 28, 1987
HINDU Vs. STATE OF TAMIL NADU
November 3, 1987
HINDU JEA BAND JAIPUR HINDU JEA BAND JAIPUR Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION JAIPUR:STATE OF RAJASTHAN
February 20, 1987
HINDUSTAN STEEL WORKS CONSTRUCTION LIMITED Vs. C RAJASEKHAR RAO
July 27, 1987
HIRABAI DAYAPRASAD SHINDE Vs. TUKARAM
November 27, 1987
HUKAM CHAND Vs. UNION OF INDIA
December 10, 1987
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED HYDERABAD Vs. STATE OF ANDHRA PRADESH
February 18, 1987
HYDERABAD URBAN DEVELOPMENT AUTHORITY & ORS. Vs. M/S. G.V. MALLA REDDY & BROS.
October 8, 1987
I L DHINGRA S P DHYANI Vs. STATE OF UTTAR PRADESH
April 6, 1987
IBM WORLD TRADE CORPORATION M KALYANA RAMAN Vs. M KALYANA RAMAN: IBM WORLD TRADE CORPORATION
February 18, 1987
INCOME TAX OFFICER CALCUTTA Vs. RADHESHYAM LADIA
April 21, 1987
INDER MOHAN LAL Vs. RAMESH KHANNA
August 4, 1987
INDER SINGH STATE OF UTTAR PRADESH Vs. VYAS MUNI MISHRA:VYAS MUNI MISHRA
August 14, 1987
INDIAN OIL CORPORATION LIMITED Vs. INDUSTRIALGASES LIMITED
April 8, 1987
INSPECTOR GEN. OF REGISTRATION & STAMPS GOVT. OF A.P. Vs. R. VENKATADRI SHARMA
March 2, 1987
INTERNATIONAL ORE AND FERTILIZERS INDIA PVT LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
August 18, 1987
ISHA STEEL TREATMENT BOMBAY Vs. ASSOCIATION OF ENGINEERING WORKERS BOMBAY
February 25, 1987
J K COTTON SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
October 30, 1987
J L NANDA Vs. VEENA NANDA
December 11, 1987
J L VARANDANI Vs. ASHALATA MUKHARJEE
March 27, 1987
J PANDU Vs. R NARSUBAI
January 28, 1987
J R AGARWAL Vs. UNIVERSITY OF DELHI
February 18, 1987
JABBAR KHAJA SAUDAGAR Vs. STATE OF MAHARASHTRA
October 5, 1987
JADAVJI PURSHOTTAM Vs. DHAMI NAVNITBHAI AMARATLAL
September 9, 1987
JAGAN ALIAS JAGANNATH UMAJI Vs. GOKULDAS HIRALAL TEWARI
October 28, 1987
JAGANNATHAN PILLAI Vs. KUNJITHAPADAM PILLAI
April 21, 1987
JAGAT SINGH Vs. KARAN SINGH
March 24, 1987
JAGDAMBARI POST OFFICE BACHAO SANGARSH SAMITI Vs. SEVENTH ADDITIONAL DISTRICT AND SESSIONS JUDGE
July 20, 1987
JAGDISH CHANDAR HANDA Vs. UNION OF INDIA
April 8, 1987
JAGDISH PRASAD Vs. STATE OF RAJASTHAN
February 11, 1987
JAGDISH PRASAD Vs. MAHANT TRIBHUWAN PURI
November 23, 1987
JAGJIT BUS SERVICE REGD AMRITSAR Vs. STATE TRANSPORT COMMISSIONER PUNJAB
July 27, 1987
JAHEJO DEVI Vs. MOHARAM ALI
December 9, 1987
JAI PRAKASH Vs. STATE OF HARYANA
August 27, 1987
JAI PRAKASH AND ORS. Vs. STATE OF HARYANA AND ORS.
August 7, 1987
JAI SINGH Vs. HARIHAR LAL & ORS.
January 13, 1987
JAIKISHAN JAGWANI Vs. BRITOMATICS ENTERPRISES PRIVATE LIMITED
February 23, 1987
JAIN ENGINEERING CO Vs. COLLECTOR OF CUSTOMS BOMBAY
September 18, 1987
JAL MAHAVIR CO OPERATIVE HOUSING SOCIETY LIMITED Vs. PANCHAL KESHAVLAL NARBHERAM
April 10, 1987
JAMANA FLOUR AND OIL MILL PRIVATE LIMITED Vs. STATE OF BIHAR
April 16, 1987
JASWANT SINGH OTHERS Vs. STATE OF UTTAR PRADESH
December 7, 1987
JAWAHAR BHARTI EDUCATION TRUST Vs. S Y MARIAPPA
November 2, 1987
JAWAHAR LAL SINGH Vs. NARESH SINGH
February 10, 1987
JAWAHAR LAL WADHWA Vs. HARIPADA CHAKRABORTY
November 18, 1987
JAYSHREE CHEMICAL LIMITED Vs. STATE OF ORISSA
May 8, 1987
JOGINDER KUMAR BUTAN Vs. R P OBEROI
August 12, 1987
JOHNEY DCOUTO Vs. STATE OF TAMIL NADU
November 4, 1987
JOINT DIRECTOR OF MINES SAFETY Vs. TANDUR AND NAYANDGI STONE QUARRIES PRIVATE LIMITED
April 8, 1987
JOINT WOMENS PROGRAMME Vs. STATE OF RAJASTHAN
March 24, 1987
K ARUNA KUMARI Vs. GOVERNMENT OF ANDHRA PRADESH
November 11, 1987
K BHASKARA RAO Vs. GOVERNMENT OF ANDHRA PRADESH
February 24, 1987
K CH PRASAD Vs. J VANALATHA DEVI
February 10, 1987
K M MATHEW S O PALAYI KIZHAKKEKARA MATHAIY Vs. HAMSA HAJI S O POTHIYILL MOMMUTTY
April 29, 1987
K MADHAVAN DWARKA NATH Vs. UNION OF INDIA
October 9, 1987
K N MISHRA Vs. UNION OF INDIA
February 17, 1987
K OTHARI PLANTATIONS AND INDUSTRIES LIMITED Vs. DIRECTOR OF LAND RECORDS SHILLONG
February 6, 1987
K P SUBBARAMA SASTRI K S RAGHAVAN Vs. K S RAGHAVAN:PARAMESHWARA SASTRIGAL
April 3, 1987
K PRASAD Vs. UNION OF INDIA
December 10, 1987
K RAJAIAH Vs. STATE OF ANDHRA PRADESH
August 19, 1987
K RAJAVARMA BALLAL Vs. KARNATAKA STATE TPT APPELLATE TRIBUNAL SECRETARY REG TPT AUTHORITY 8 ANR
March 9, 1987
K S VORA Vs. STATE OF GUJARAT
October 27, 1987
K T DHARANENDRAH Vs. REGIONAL TRANSPORT AUTHORITY
February 17, 1987
K T KURIAKOSE Vs. HIGH COURT 0F KERALA
August 3, 1987
K. KESAVAN Vs. HONBLE THE SPEAKER TAMIL NADU LEGISLATIVE ASSEMBLY & ORS.
June 4, 1987
KA ICILDA WALLANG Vs. V LOKENDRA SUIAM
February 27, 1987
KAILASH CHANDRA AGARWAL Vs. STATE OF M.P. AND ANR.
May 29, 1987
KAILASH KAUR Vs. STATE OF PUNJAB
April 28, 1987
KALI DASS Vs. GOVERNMENT OF J AND K
January 15, 1987
KALPA VRIKASH Vs. CHHATARGUN GUJRAL
May 6, 1987
KALRA GLUE FACTORY Vs. SALES TAX TRIBUNAL
March 2, 1987
KAMAL KISHORE & ORS. ETC. ETC. Vs. STATE OF J & K & ORS.
January 20, 1987
KAMAL SINGH GHUGTYAL Vs. UNION OF INDIA
November 3, 1987
KAMALAKASHI Vs. STATE OF KERALA
February 11, 1987
KAMLABAI Vs. MANGILAL DUUCHAND MANTRI
October 14, 1987
KAN SINGH MAHAVIR TRANSPORT COMPANY JAGDISHKUMAR Vs. STATE TRANSPORT APPELLATE TRIBUNAL:STATE TRANSPORT APPELLATE TRIBUNAL:STATE TRANSPORT APPELLATE TRIBUNAL
October 27, 1987
KANSA BEHERA Vs. STATE OF ORISSA
April 21, 1987
KANUBHAI BRAHMBHATT Vs. STATE OF GUJARAT
February 18, 1987
KAPOOR SINGH Vs. STATE OF PUNJAB
February 16, 1987
KARAM SINGH Vs. UNION OF INDIA
December 11, 1987
KARNATAKA STATE ROAD TRANSPORT COR PORATION BANGALORE Vs. KARNATAKA STATE TRANSPORT AUTHORITY BANGALORE
February 13, 1987
KARNATAKA STATE ROAD TRANSPORT CORPORATION Vs. SECRETARY KARNATAKA STATE TRANS PORT AUTHORITY
February 13, 1987
KASHI RAM Vs. RAKESH ARORA
August 18, 1987
KATLASH CHANDRA AGARWAL Vs. STATE OF MADHYA PRADESH
June 29, 1987
KEHAR SINGH/BALBIR SINGH/ SATWANT SINGH Vs. STATE (DELHI ADMN.)
April 14, 1987
KENDRIYA KARAMCHARI SAHKARI GRIH NIRMAN SAMITI LIMITED KENDRIYA KARAMCHARI SAHKARI GRTH NIRMAN SAMTTI LIMITED Vs. NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY:NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY
October 28, 1987
KENDRIYA NAGRIK SAMITI, KANPUR Vs. JAL SANSTHAN, KANPUR AND OTHERS
January 23, 1987
KEWAL RAM SMT RAM LUBHAI Vs. RAM LUBHAI:KEWAL RAM
March 26, 1987
KHALID HUSSAIN MINOR Vs. COMMISSIONER AND SECRETARY TO GOVERN MENT OF TAMIL NADU HEALTH DEPARTMENT MADRAS
August 19, 1987
KHALIL AHMED BASHIR AHMED Vs. TUFELHUSSEIN SAMASBHAJI SARANGPURWALA
November 13, 1987
KHARGRAM PANCHAYAT SAMITI Vs. STATE OF WEST BENGAL
April 23, 1987
KIRAN DEVI Vs. STATE OF RAJASTHAN
February 3, 1987
KM REKHA AGARWAL Vs. STATE OF UTTAR PRADESH
November 6, 1987
KODAVOOR MADHAVA AITHAL Vs. UNION OF INDIA
February 19, 1987
KOTAK AND C0 Vs. STATE OF UTTAR PRADESH
January 8, 1987
KOYAPPATHODI PUTHIYEDATH AHAMMEDKUTTY Vs. STATE OF KERALA
February 11, 1987
KRISHNA DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED VIJAYAWADA Vs. N V PURNACHANDRA RAO
August 3, 1987
KRISHNA KUMAR GUPTA Vs. ADDITIONAL DISTRICT JUDGE
August 28, 1987
KRISHNAN NADAR KUNJAN NADAR Vs. LAKSHMANAN NADAR SUKUMARAN NADAR
December 15, 1987
KRISHNAN NAIR Vs. GHOUSE BASHA
September 8, 1987
KUMARI GUDDI Vs. STATE OF UTTAR PRADESH
December 14, 1987
KUNDAN LAL SRIKISHAN MATHURA U P Vs. COMMISSIONER OF SALES TAX U P
February 3, 1987
KUNTESH GUPTA Vs. MANAGEMENT OF HINDU KANYA MAHA VIDYALAYA SITAPUR U P
September 25, 1987
LACHMAN SINGH Vs. KIRPA SINGH
April 14, 1987
LAKHI RAM Vs. SITA DEVI
March 6, 1987
LALITABEN Vs. GORDHANBHAI BHAICHANDBHAI
January 28, 1987
LALO DEVI Vs. SUPRITENDENT OF MINES
November 19, 1987
LATA MITTAL Vs. UNION OF INDIA
January 30, 1987
LATHIA INDUSTRIAL SUPPLIES CO PVT LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BARODA
January 6, 1987
LAXMI NARAYAN AGARWAL Vs. KRISHNA GOPAL
December 7, 1987
LENA KHAN Vs. UNION OF INDIA
March 30, 1987
LIFE INSURANCE CORPORATION OF INDIA Vs. S S SRIVASTAVA
May 5, 1987
LOUISE FERNANDES Vs. UNION OF INDIA
March 2, 1987
LT GOVERNOR DELHI Vs. KASTURI LAL
February 27, 1987
M A KHALSA Vs. UNION OF INDIA
September 7, 1987
M C MEHTA Vs. UNION OF INDIA
September 22, 1987
M D N PANNIKAR OTHERS Vs. STEEL AUTHORITY OF INDIA ANOTHER
November 30, 1987
M G WAGH Vs. JAY ENGINEERING WORKS LIMITED
January 13, 1987
M K AGARWAL Vs. GURGAON GRAMIN BANK
November 20, 1987
M K KUNHIMOHAMMED Vs. P A AHMEDKUTTY
September 1, 1987
M K SHARMA Vs. BHARAT ELECTRONICS LIMITED
April 29, 1987
M NARASIMHAIAH Vs. DEPUTY COMMISSIONER FOR TRANSPORT BANGALORE DIVISION INFANTRY ROAD BANGALORE
November 24, 1987
M P SINGH DEPUTY SUPERINTENDENT OF POLICE C B I Vs. UNION OF INDIA
January 16, 1987
M P STATE ROAD TRANSPORT CORPN Vs. DATTATRAYA
November 27, 1987
M S INDIAN METALS AND FERRO ALLOYS LIMITED STATE OF ORISSA ORISSA STATE ELECTRICITY BOARD INDIAN METALS AND FERRO ALLOYS LIMITED Vs. STATE OF ORISSA: INDIAN METALS AND FERRO ALLOYS LTD: INDIAN METALS AND FERRO ALLOYS LTD:STATE OF ORISSA
May 6, 1987
M S JAGADAMBAL Vs. SOUTHERN INDIAN EDUCATION TRUST
November 2, 1987
M SATYANANDAM Vs. DEPUTY SECRETARY TO GOVERNMENT OF ANDHRA PRADESH GENERAL ADMINISTRATION ACCOM C DEPARTMENT SECRE TARIAT HYDERABAD
July 17, 1987
M.C. MEHTA Vs. UNION OF INDIA & ORS.
April 21, 1987
M.C. MEHTA ETC. ETC. SHRI RAM FOODS & FERTILIZER D.C.M. LTD. & ORS. Vs. UNION OF INDIA & ORS.
February 3, 1987
M.K. SASIDHARAN Vs. PRINTER & PUBLISHER MALAYALAYA MANORAMA & ORS.
April 22, 1987
M.S. RITTU VED PRAKASH GARG & ORS. Vs. DELHI ADMN. & ORS.
September 15, 1987
M/S DOYPACK SYSTEMS PVT. LTD Vs. UNION OF INDIA AND ORS.
May 5, 1987
M/S DUJODWALA RESINS & TERRONES P. LTD. & ANR. Vs. STATE OF J & K
April 27, 1987
MACKINNON MACKENZIE AND COMPANY LIMITED Vs. AUDREY DCOSTA
March 26, 1987
MADHU SUDAN MALHOTRA Vs. KISHORE CHAND BHANDARI
December 7, 1987
MADHUSUDAN SAHU Vs. STATE OF ORISSA
February 17, 1987
MADHYA PRADESH ELECTRICITY BOARD Vs. BASANTIBAI
November 10, 1987
MADRAS TOMATO COMMISSION MERCHANTS ASSOCIATION Vs. STATE OF TAMIL NADU
March 3, 1987
MADURAI KAMARAJ UNIVERSITY Vs. K RAJAYYAN
December 2, 1987
MAGHAR SINGH Vs. STATE OF PUNJAB
January 21, 1987
MAHABIR PRASAD SANTUKA Vs. COLLECTOR CUTTACK
February 11, 1987
MAHANT DHANGIR Vs. MADAN MOHAN
October 28, 1987
MAHARAJA PILLAI LAKSHMI AMMAL Vs. MAHARAJA PILLAI THILLANAYAKOM PILLAI
November 3, 1987
MAHENDRA KUMAR Vs. STATE OF MADHYA PRADESH
May 4, 1987
MAHESH S O RAM NARAIN Vs. STATE OF MADHYA PRADESH
March 27, 1987
MAJOR DHARAM PAUL SOOD Vs. UNION OF INDIA
December 3, 1987
MAKHAN SINGH Vs. NARAINPURA CO OPERATIVE AGRI CULTURAL SERVICE SOCIETY LIMITED
July 17, 1987
MALKANI Vs. JAMADAR
February 5, 1987
MANEKLAL AND SONS Vs. TRUSTEES OF PORT OF BOMBAY
October 14, 1987
MANGAT RAM Vs. SARDAR MEHARBAN SINGH
April 29, 1987
MANJIT KAUR Vs. STATE OF PUNJAB
January 19, 1987
MANJU CHOUDHARY Vs. DULAL KUMAR CHANDRA
December 9, 1987
MANMOHANLAL Vs. INCOME TAX OFFICER WARD E CITY CIRCLE CUTTACK
September 22, 1987
MARATHWADA UNIVERSITY Vs. SURESH SHIVAJAPPA HATE & ORS. ETC. ETC.
April 10, 1987
MARY OOMMEN Vs. MANAGER M G M HIGH SCHOOL KURUPPAMPADDY KERALA
February 25, 1987
MASTAN SINGH Vs. STATE OF PUNJAB
January 13, 1987
MATHURA PRASAD MAHANT Vs. STATE OF MADHYA PRADESH
November 16, 1987
MEENAKSHI MALIK Vs. UNIVERSITY OF DELHI & OTHERS
July 31, 1987
MILAGRINHA GONSALVES Vs. PEDRE A GONSALVES
January 12, 1987
MITHILESH KUMAR Vs. R VENKATARAMAN
October 16, 1987
MODERN INDUSTRIAL CORPORATION Vs. COLLECTOR OF CENTRAL EXCISE
August 25, 1987
MOHAMMAD AKHTAR HUSSAIN Vs. STATE OF BIHAR
November 25, 1987
MOHAMMAD IBRAHIM KHAN Vs. ADMINISTRATOR GENERAL
March 31, 1987
MOHAMMAD SALIM Vs. MOHAMMAD ALT
August 26, 1987
MOHAMMAD SHAFIQ KHAN MOHAMMAD RAFIQ KHAN MOHAMMAD LIAQUE KHAN MOHAMMAD WASIR KHAN Vs. COMPETENT AUTHORITY:STATE OF UTTAR PRADESH:COMPETENT AUTHORITY LUCKNOW:STATE OF UTTAR PRADESH
November 27, 1987
MOHAMMAD SWALLEH Vs. THIRD ADDITIONAL DISTRICT JUDGE MEERUT
November 4, 1987
MOHINDER SINGH Vs. STATE OF PUNJAB
January 22, 1987
MOHINUDDIN ALIAS MOIN MASTER Vs. DISTRICT MAGISTRATE BEED
July 28, 1987
MOHSIN ALI Vs. STATE OF UTTAR PRADESH
October 12, 1987
MOTAMARRI VENKATA SESHAVATARAM Vs. DEVATA SITA
March 5, 1987
MRITYUNJAY BASU Vs. DAMODAR VALLEY CORPORATION
August 3, 1987
MRS. LAXMI SAXENA THROUGH SUPREME COURT LEGAL AID COMMITTEE Vs. UNION OF INDIA & ORS.
January 30, 1987
MRS. MARIAM CHACKO Vs. UNION OF INDIA & ANR.
April 15, 1987
MUKESH KUMAR AGGARWAL AND COMPANY Vs. STATE OF MADHYA PRADESH
December 18, 1987
MUKHTIAR SINGH Vs. BAGHAL SINGH
July 20, 1987
MUNICIPAL BOARD OF ABU ROAD Vs. JAISHTV
October 27, 1987
MUNICIPAL COMMITTEE BHIWANI BHIWANI IMPROVEMENT TRUST BHIWANI IMPROVEMENT TRUST THE MUNLCIPAL COMMITTEE BHIWANI Vs. DURGA PARSHAD :BENI PRASAD :BALBIR SINGH :MUNSHI
March 5, 1987
MUNICIPAL CORPORATION OF DELHI Vs. JAGAN NATH ASHOK KUMAR
September 17, 1987
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. HAKIMWADI TENANTS ASSOCIATION
November 24, 1987
MUNICIPAL CORPORATION OF HYDERABAD Vs. P N MURTHY
January 30, 1987
MUSHTAQ BEG Vs. STATE OF UTTAR PRADESH
April 1, 1987
MYSORE ROLLING MILLS PRIVATE LIMITED Vs. COLLECTOR OF CENTRAL EXCISE BELGAUM
February 18, 1987
N C DALWADI Vs. STATE OF GUJARAT
July 24, 1987
N GOPAL REDDY Vs. BONALA KRISHNAMURTHY
February 10, 1987
N J PRABHAKAR Vs. STATE OF ANDHRA PRADESH
September 14, 1987
N T C OFFICERS ASSOCIATION Vs. N T C
March 2, 1987
NACHHATTAR SINGH Vs. STATE OF RAJASTHAN
January 30, 1987
NAGAR MAHAPALIKA KANPUR Vs. VINOD KUMAR SRIVASTAVA
January 23, 1987
NAGENDRA DUTT JAGUDI Vs. STATE OF U.P.
April 10, 1987
NANCY JOHN LYNDON Vs. PRABHATI LAL CHOWDHURY
August 19, 1987
NANDITA BOSE Vs. RATANLAL NAHATA
August 4, 1987
NANO KISHORE MARWAH Vs. SAMUNDRI DEVI
September 17, 1987
NARAIN Vs. OM PARKASH GUPTA
April 16, 1987
NARAIN DEV Vs. PUNJAB UNIVERSITY
August 3, 1987
NARAYANARU Vs. THANKAYYAN NADAR
December 7, 1987
NARENDRA KUMAR ALIAS MAKIYA Vs. STATE OF RAJASTHAN
August 19, 1987
NARENDRA SINGH Vs. STATE OF UTTAR PRADESH
March 10, 1987
NARESH KUMAR PARTI Vs. T R TULI
March 6, 1987
NARESH KUMAR PARTI Vs. T.R. TULI & ORS.
March 9, 1987
NARINDER KUMAR SHARMA, ETC., ETC, Vs. SMT. KAILASH WANTI, W/O HARI RAM & OTHERS ETC., ETC.
May 8, 1987
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. KISHAN BHAGERIA
November 11, 1987
NATIONAL FEDERATION OF RAILWAY PORTERS Vs. UNION OF INDIA
May 11, 1987
NATIONAL HYDRO ELECTRIC POWER CORPN Vs. NATIONAL HYDRO ELECTIC POWER CORPN WORKERS UNION RANDR
November 2, 1987
NATIONAL TEXTILE CORPORATION LTD. Vs. BHULLAR MANGAL BARAI AND OTHES ETC.
December 1, 1987
NAVAL KISORE WORKMEN Vs. DARBASHAW B CURSETJEES SONS BOMBAY PRIVATE LIMITED
January 27, 1987
NAVNIT R KAMANI Vs. R R KAMANI
October 13, 1987
NAVRATTAN SINGH CHAUHAN Vs. MANDI DIRECTOR U P
April 1, 1987
NAZIDALISHAH Vs. STATE OF MADHYA PRADESH
December 7, 1987
NILADRT PATEL Vs. KHADI SHA
February 11, 1987
NILIMA PRIYADARSHINI Vs. STATE OF BIHAR
March 27, 1987
NIRMAL KUMAR CHOUDHARY Vs. STATE OF BIHAR
December 16, 1987
NISAR AHMAD IBRAHIM KHAN Vs. DEOLALI CANTONMENT BOARD
December 4, 1987
O P GUPTA Vs. UNION OF INDIA
September 3, 1987
OFFICER OF THE CEMET CORPORATON OF INDIA Vs. UNION OF INDIA ORS
March 23, 1987
OIL AND NATURAL GAS COMMISSION Vs. WESTERN COMPANY OF NORTH AMERICA
March 13, 1987
OIL AND NATURAL GAS COMMISSION Vs. WESTERN COMPANY OF NORTH AMERICA
January 16, 1987
OM PARKASH Vs. STATE OF PUNJAB
October 29, 1987
OM PRAKASH Vs. AMAR SINGH
January 9, 1987
OM PRAKASH ALIAS SATYA PAL SINGH Vs. STATE OF UTTAR PRADESH
October 5, 1987
OM PRAKASH GARG Vs. GANGA SAHAI
February 17, 1987
OM PRAKASH KESHO RAM Vs. UNION OF INDIA
November 3, 1987
ORAMCO CHEMICALS PVT LIMITED Vs. GWALIOR RAYON SILK MANUFACTURING WEAVING COMPANY LIMITED
April 21, 1987
ORGANISATION OF PHARMACEUTICALS PRODUCER OF INDIA Vs. UNION OF INDIA
April 16, 1987
ORIENT PAPER AND INDUSTRIES LIMITED Vs. ELECTRICAL INSPECTOR
December 3, 1987
ORIENT TRANSPORT CO GULABRA Vs. JAVA BHARAT CREDIT AND INVEST MENT COMPANY LIMITED
September 7, 1987
OSMANIA UNIVERSITY TEACHERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
August 13, 1987
P ANANTHAKRISHNAN NAIR Vs. G RAMAKRISHNAN
March 31, 1987
P D AGGARWAL Vs. STATE OF UTTAR PRADESH
June 8, 1987
P K CHINNASAMY Vs. GOVERNMENT OF TAMIL NADU
October 14, 1987
P K DIXIT Vs. STATE OF UTTAR PRADESH
October 8, 1987
P KESAVAN DEAD Vs. AMMUKUTTY AMMA
November 26, 1987
P R KRISHNAMACHARI Vs. LALITHA AMMAL
February 24, 1987
P RAJU BAI GANGA MOHAN Vs. GOVERNMENT OF ANDHRA PRADESH
September 14, 1987
P S SAWHNEY Vs. R K AGGARWAL
December 3, 1987
P SAMBAMURTHY II Vs. UNION OF INDIA
May 5, 1987
PADAM RAVINDER JEET SINGH Vs. JAGAT SINGH
December 16, 1987
PADMAVATI JAIKRISHNA Vs. ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD
April 22, 1987
PALA SINGH Vs. UNION OF INDIA
July 22, 1987
PANCHU AND PANCHANAN SETHI Vs. STATE OF ORISSA
February 20, 1987
PANDI SERVAI MUNIKALAI Vs. STATE OF TAMIL NADU
April 8, 1987
PANDIYAN ROADWAYS CORPORATION LIMITED Vs. M A EGAPPAN
February 24, 1987
PARADISE PRINTERS Vs. UNION TERRITORY OF CHANDIGARH
December 4, 1987
PARAK UNNAN VEETILL JOSEPHS SON MATHEW Vs. NEDUMBARA KURUVILAS SON
September 14, 1987
PARAM HANS YADAV AND SADANAND TRIPATHI Vs. STATE OF BIHAR
February 25, 1987
PARMANAND KATARA Vs. UNION OF INDIA
August 17, 1987
PARMANAND KATARA Vs. UNION OF INDIA & ORS.
September 9, 1987
PATEL SEVA SADAN RAJGIR NALANDA Vs. ADDITIONAL MEMBER BOARD OF REVENUE BIHAR PATNA
March 4, 1987
PEMELA Vs. SQN LDR DEEPAK DUTTA
July 28, 1987
PHANI DHAR Vs. B N SUBBA RAO
June 29, 1987
PHARMA DRUGS MANUFACTURING COMPANY Vs. EXCISE AND TAXATION OFFICER JAMMU
March 13, 1987
PHIRAYALAL Vs. SECOND ADDITIONAL DISTRICT JUDGE
February 16, 1987
PIARA SINGH Vs. STATE OF PUNJAB
October 13, 1987
PLARIDEL O DAYSOR Vs. STATE OF TAMIL NADU
May 1, 1987
PN. KUMAR AND ANOTHER Vs. MUNICIPAL CORPORATION OF DELHI
November 2, 1987
POONAM LATA Vs. M L WADHAWAN
February 22, 1987
POONAM LATA Vs. M L WADHAWAN
April 22, 1987
POONAM LATA Vs. M L WADHAWAN
August 7, 1987
PRABHAKARAN NAIR Vs. STATE OF TAMIL NADU ANT
September 3, 1987
PRAHLAD SINGH Vs. COLLECTOR SUKHDEV SINGH
February 24, 1987
PRAMOD KUMAR ETC. Vs. N.D.M.C. & ORS. ETC.
April 30, 1987
PRASUN ROY Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
July 20, 1987
PRATAPSINHJI N DESAI Vs. DEPUTY CHARITY COMMISSIONER GUJARAT
August 11, 1987
PRATIMA THAPAR Vs. UNION OF INDIA
May 7, 1987
PRATIVA DEVI Vs. T V KRISHNAN
March 12, 1987
PRATIVA DEVI Vs. T.V. KRISHNAN
December 25, 1987
PREM KISHAN MOHLA CAPT ABHAY SINGH JAMWAL MAJOR HARINDER SINGH SEKHON CAPT ANUP SINGH SIDHU Vs. UNION OF INDIA
February 10, 1987
PREM SAGAR Vs. SHANKAR DASS
September 7, 1987
PREMIER TYRES LIMITED Vs. COLLECTOR OF CENTRAL EXCISE COCHIN
February 9, 1987
PRITAM SINGH Vs. STATE OF PUNJAB
February 19, 1987
PRITPAL SINGH Vs. STATE OF PUNJAB
February 3, 1987
PROBHOS CHANDER JANA & ORS. Vs. UNION OF INDIA & ORS.
August 17, 1987
PROFESSOR S K MEHTA Vs. V NARSIMHA RAO
May 11, 1987
PUNJAB NATIONAL BANK Vs. METAL FORGING PVT. LTD. & ORS.
February 16, 1987
PUNJAB STATE ELECTRICITY BOARD Vs. SUKHDEV RAJ SHARMA ORS
January 30, 1987
PUNJAB VIDHAN SABHA Vs. PRAKASH SINGH BADAL
August 12, 1987
PURSHOTHAMAN Vs. STATE OF TAMIL NADU
February 24, 1987
PUSHKAR NATH NEHRU Vs. ADMINISTRATOR NOW
March 26, 1987
PUSHPADEVI M JATIA Vs. M L WADHAVAN ALLD SECRETARY GOVERNMENT OF INDIA
May 1, 1987
PUSHPADEVI M JATIA PUSHPADEVI JATIA Vs. M L WADHAWAN ADDITIONAL SECRETARY GOVERNMENT OF INDIA:UNION OF INDIA
April 29, 1987
PYARE LAL Vs. STATE OF UTTAR PRADESH
January 23, 1987
R D GUPTA Vs. LT GOVERNOR DELHI ADMN
August 7, 1987
R K GUPTA Vs. UNION OF INDIA
October 9, 1987
R K RAMA RAO ANDHRA PROVINCIAL VILLAGE OFFICERS ASSOCIATION Vs. STATE OF ANDHRA PRADESH
May 8, 1987
R K UPADHYAYA Vs. SHANABHAI P PATEL
April 28, 1987
R K WANGALSANA SINGH Vs. GOPINATH DEVTA
December 11, 1987
R L MARWAHA Vs. UNION OF INDIA
August 12, 1987
R N BHAT Vs. STATE OF JAMMU AND KASHMIR
July 29, 1987
R.C. SAKUNTHALA Vs. STATE OF TAMIL NADU AND OTHERS
June 4, 1987
RABINDRA KUMAR MOHANTY Vs. STATE OF ORISSA
November 9, 1987
RABINDRA NATH DAS Vs. HEAVY ENGINEERING CORPORATION LIMITED
November 24, 1987
RADHA KISHAN Vs. STATE OF HARYANA
February 5, 1987
RADHAKANT JHA Vs. CHIEF COMMISSIONER
May 5, 1987
RAGHUBANSH RAI Vs. STATE OF BIHAR
April 21, 1987
RAGHUNATH PRASAD SINGH Vs. SECRETARY HOME POLICE DEPARTMENT GOVERNMENT OF BIHAR
December 11, 1987
RAHASA PANDIANI Vs. GOKULANANDA PANDA
February 19, 1987
RAI BAHADUR SETH SHREERAM DURGAPRASAD Vs. DIRECTOR OF ENFORCEMENT
May 1, 1987
RAI SINGH Vs. STATE DELHI ADMINISTRATION
March 10, 1987
RAJ KUMAR DEY Vs. TARAPADA DEY
September 14, 1987
RAJ NATH Vs. STATE OF U.P.
January 13, 1987
RAJA RAM KUMAR BHARGAVA DEAD Vs. UNION OF INDIA
December 11, 1987
RAJA SATYENDRA NARAYAN SINCH Vs. STATE OF BIHAR
May 5, 1987
RAJA VELUGOTI VENKATESHA VARNDA RAJU GOPALKRISHNA YACHINDRA BAHADUR Vs. STATE OF ANDHRA PRADESH
February 10, 1987
RAJAN KUMAR MACHANANDA Vs. STATE OF KARNATAKA
November 23, 1987
RAJATHA ENTERPRISES Vs. S K SHARMA
September 8, 1987
RAJBINDER SINGH Vs. STATE OF PUNJAB
December 9, 1987
RAJINDER SINGH Vs. STATE DELHI ADMINISTRATION
December 15, 1987
RAJNIKANT GANAPATRAM BHATT Vs. CHUNILAL DAHYABHAI GANDHI
March 25, 1987
RAJUA ALIAS RAJJU Vs. STATE OF MADHYA PRADESH
July 20, 1987
RAKESH KUMAR ALIAS BABLI Vs. STATE OF HARYANA
January 28, 1987
RAM Vs. STATE OF MADHYA PRADESH
October 5, 1987
RAM ADHAR SINGH DEAD Vs. BANSI DEAD
March 6, 1987
RAM AUTAR SHASTRI TANTRIK Vs. STATE OF UTTAR PRADESH
January 9, 1987
RAM BAGH PALACE HOTEL (P) LTD. Vs. LT. COL. SAWAI BHAWANI SINGH & ORS.
January 9, 1987
RAM BARAN THAKUR Vs. MANAGING COMMITTEE OF C A M H S SCHOOL HAJIPUR
February 20, 1987
RAM BHUSHAN MEHROTRA & ORS. Vs. THE EDITOR, HINDUSTAN TIMES, & ORS.
February 16, 1987
RAM DASS RAM Vs. STATE OF BIHAR
January 27, 1987
RAM KUMAR Vs. STATE OF HARYANA
January 13, 1987
RAM KUMAR Vs. STATE OF HARYANA
August 20, 1987
RAM KUMAR Vs. UNION OF INDIA
December 2, 1987
RAM NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION
November 10, 1987
RAM NIWAS Vs. SHEILA DEVI
October 28, 1987
RAM PRAKASH Vs. STATE OF PUNJAB
July 20, 1987
RAM SARUP GUPTA Vs. BISHUN NARAIN INTER COLLEGE
April 8, 1987
RAM SEWAK Vs. MUNNA LAL
December 16, 1987
RAM SINGH Vs. AJAY CHAWALA
December 16, 1987
RAM SINGH Vs. STATE OF HARYANA
December 11, 1987
RAMCHANDRA GOVERDHAN PANDIT Vs. CHARITY COMMISSIONER OF STATE OF GUJARAT
April 21, 1987
RAMESH LAXMAN PARDESI Vs. STATE OF MAHARASHTRA
April 10, 1987
RAMESHWAR DASS Vs. STATE OF HARYANA
February 13, 1987
RAMESHWAR DAYAL Vs. UNION OF INDIA
November 26, 1987
RAMPHOOL SINGH Vs. STATE OF HARYANA
December 14, 1987
RANBIR SINGH Vs. T GEORGE JOSEPH DISTRICT MAGISTRATE MEERUT
December 17, 1987
RANJAN DWIVEDI Vs. STATE
December 8, 1987
RANJIT PRASAD SINHA Vs. STATE OF BIHAR
July 16, 1987
RANJIT THAKUR Vs. UNION OF INDIA
October 15, 1987
RASHPAL MALHOTRA Vs. VIRS SATYA RAJPUT
September 11, 1987
RATTAN EXPORTS LIMITED DELHI Vs. COLLECTOR OF CUSTOMS CALCUTTA
August 11, 1987
RATTAN LAL Vs. ASHARANI
September 7, 1987
RAVINDRA KUMAR MISRA Vs. U P STATE HANDLOOM CORPN LIMITED
October 15, 1987
RECORD OF PROCEEDINGS ARUNA SHANKAR Vs. STATE OF UTTAR PRADESH
January 20, 1987
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCORPORATION Vs. RAM CHANDER
October 27, 1987
REGISTRAR OF FIRMS SOCIETIES AND CHITS UTTAR PRADESH Vs. SECURED INVESTMENT CO LUCKNOW
December 17, 1987
RESERVE BANK OF INDIA UNION OF INDIA PEERLESS GENERAL FINANCE AND INVEST MENT CO LIMITED STATE OF WEST BENGAL Vs. MENT COMPANY LIMITED:PEERLESS GENERAL FINANCE AND INVEST MENT COMPANY LIMITED:RESERVE BANK OF INDIA:PEERLESS GENERAL FINANCE AND INVEST MENF COMPANY LIMITED
January 22, 1987
RESIDENTS OF BHOGALPUR HARIJAN TOLA Vs. STATE OF BIHAR AND ORS.
July 23, 1987
RICHPAL SINGH Vs. DALIP
September 9, 1987
RISHABH KUMAR AND SONS Vs. STATE OF UTTAR PRADESH
April 24, 1987
ROAD F TATA Vs. GORA BANERJEE
March 23, 1987
ROOP LAL Vs. KIDARNATH
January 9, 1987
RURAL LITIGATION AND ENTITLEMENT KENDRA Vs. STATE OF UTTAR PRADESH
October 19, 1987
RUSI DINSHAWJI DEBOO Vs. CAWASJI RUSTOMJL PATEL
February 24, 1987
S A JAIS AND CO GUJARAT ELECTRICITY BOARD Vs. GUJARAT ELECTRICITY BOARD:S A JAIS AND CO
November 17, 1987
S C THIPPESWAMY Vs. UNION OF INDIA
February 13, 1987
S K SAXENA Vs. GOVERNOR OF U P
January 8, 1987
S K VISWAMBARAN Vs. E KOYAKUNJU
March 3, 1987
S KAMALJIT SINGH SANDHU Vs. UNION TERRITORY OF CHANDIGARH
January 20, 1987
S KOTH AND ARAMAN Vs. UNION OF INDIA
February 19, 1987
S P SAMPATH KUMAR 11 Vs. UNION OF INDIA
May 5, 1987
S S GANDHA Vs. KARNATAKA ELECTRICITY BOARD
February 4, 1987
S S SRIVASTAVA Vs. UNION OF INDIA
February 4, 1987
S SLMRANJIT SINGH MANN Vs. STATE OF BIHAR
March 10, 1987
SACHIDANAND PANDEY Vs. STATE OF WEST BENGAL
February 11, 1987
SADIQ BAKERY Vs. STATE OF ANDHRA PRADESH
November 24, 1987
SAIFUDDIN Vs. BIHAR STATE FOREST DEVELOPMENT CORPORATION ORS
March 12, 1987
SAKHARAM SHRIPATI JADHAV Vs. CHANDRAKANT ALIAS MADHAV LAXMAN AGNIHOTRI
January 8, 1987
SALES TAX OFFICER SECTOR II MORADABAD Vs. COAL AND COKE SUPPLIES CORPORATION MORADABAD AND KANPUR
November 26, 1987
SALONAH TEA COMPANY LIMITED Vs. SUPERINTENDENT OF TAXES NOWGONG
December 18, 1987
SAMAR SINGH Vs. KEDAR NATH ALIAS K N SINGH
July 28, 1987
SAMARJIT GHOSH Vs. BENNETT COLEMAN AND CO
June 29, 1987
SAMUNDER SINGH Vs. STATE OF RAJASTHAN
January 12, 1987
SANJAY SURI Vs. DELHI ADMINISTRATION
April 1, 1987
SANJAY SURI Vs. DELHI ADMINISTRATION DELHI
December 9, 1987
SANT LAL BHARTI Vs. STATE OF PUNJAB
December 1, 1987
SANTOKH SINGH Vs. STATE OF PUNJAB
August 31, 1987
SANTOKH SINGH ARORA Vs. UNION OF INDIA
October 6, 1987
SARASWATI DEVI Vs. ACCOUNTANT GENERAL OF U P
July 14, 1987
SARDAR ALI KHAN Vs. SYED AZMATHULLAH
August 10, 1987
SARDAR PRAKASH SINGH BADAL Vs. UNION OF INDIA
May 7, 1987
SARDOOL SINGH Vs. NASIB KAUR
February 10, 1987
SARISH CHANDRA CHOUDHARY Vs. STATE OF TRIPURA
April 21, 1987
SARITA Vs. DELHI ADMN. AND OTHERS
February 5, 1987
SARLA NARULA Vs. RAGHBIR KAUR REHAL
October 6, 1987
SARNAM SINGH Vs. PUSHPA DEVI
October 27, 1987
SAROJ KUMAR DAS Vs. ARJUN PRASAD JOGANI
September 1, 1987
SAROJ KUMAR TYAGI Vs. STATE OF UTTAR PRADESH
December 4, 1987
SARUP CHAND Vs. STATE OF PUNJAB
March 2, 1987
SARWAN KUMAR ONKAR NATH Vs. SUBHAS KUMAR AGARWALLA
October 9, 1987
SATISH CHANDRA Vs. UNION OF INDIA
July 30, 1987
SATISH KUMAR Vs. CANE COMMISSIONER U P LUCKNOW
December 14, 1987
SATTAMMA Vs. K RAJAIAH
June 29, 1987
SECURITY GUARDS BOARD FOR GREATER BOMBAY AND THANE DISTT Vs. SECURITY AND PERSONNEL SERVICE PRIVATE LIMITED
April 28, 1987
SERGEANT V K MEHTA Vs. UNION OF INDIA
December 14, 1987
SERIYAL UDAYAR Vs. STATE OF TAMIL NADU
March 25, 1987
SETH BANARSI DASS GUPTA S B SUGAR MILLS BIJNORE Vs. COMMISSIONER OF INCOME TAX DELHI:COMMISSIONER OF INCOME TAX U P
April 29, 1987
SHADI LAL AND SONS SHAM LI Vs. COMMISSIONER OF INCOME TAX KANPUR
November 27, 1987
SHADI LAL SUGAR AND GENERAL MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI
July 31, 1987
SHAFAIT ALI Vs. SHIVA MAL
July 31, 1987
SHAHZAD HASAN KHAN Vs. ISHTIAQ HASAN KHAN
April 28, 1987
SHAKIL AHMAD Vs. STATE OF UTTAR PRADESH
September 21, 1987
SHAKUNTALA S TIWARI Vs. HEM CHAND M SINGHANIA
May 6, 1987
SHALIMAR CINEMA Vs. BHASIN FILM CORPORATION
August 19, 1987
SHALIMAR TAR PRODUCTS LIMITED Vs. H C SHARMA
November 12, 1987
SHAMA BHATT Vs. T RAMAKRISHNA BHATT
March 27, 1987
SHANKARRAO Vs. CHANDRASENKUNWAR
January 29, 1987
SHANTT SHARMA Vs. VED PRABHA
August 26, 1987
SHARDA DEVI KHEMKA Vs. STATE OF UTTAR PRADESH
February 27, 1987
SHASHI KANT Vs. STATE OF BIHAR
June 29, 1987
SHASHI KANT MISHRA Vs. STATE OF BIHAR
December 3, 1987
SHEELA BARSE Vs. STATE OF MAHARASHTRA
September 18, 1987
SHEELA DEVI Vs. MOHAN SARUP
February 19, 1987
SHEIKH JEHANGIR Vs. S KAUSHILYABAI
March 27, 1987
SHER SINGH Vs. FINANCIAL COMMISSIONER OF PLANNING PUNJAB
March 26, 1987
SHIV KUMAR Vs. STATE OF UTTAR PRADESH
November 9, 1987
SHIVA GLASS WORKS Vs. COLLECTOR OF C EX
November 27, 1987
SHOBHA RANI Vs. MADHUKAR REDDI
November 12, 1987
SHYAM SUNDER SHAW Vs. NETAI CHAND SHAW
April 15, 1987
SHYAMARAJU HEGDE Vs. V VENKATESHA BHAT
September 25, 1987
SITARAM JIVYABHAI GAVALI Vs. RAMJIBHAI POTIYABHAI MAHALA
March 25, 1987
SKANDIA INSURANCE COMPANY LIMITED Vs. KOKILABEN CHANDRAVADAN
April 1, 1987
SMT. KALPANA MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
March 11, 1987
SOHAN LAL Vs. RAM PRAKASH
March 26, 1987
SOHAN SINGH Vs. STATE OF UTTAR PRADESH
February 10, 1987
SOHAN SINGH Vs. STATE OF U.P.
January 13, 1987
SOLID STATE DEVICES INDIA LIMITED Vs. YAMUNA DIGITAL ELECTRONICS PRIVATE LIMITED
January 14, 1987
SOMA DEVI ANT OTHERS Vs. RAJ KRTSHAN SHARMA
February 18, 1987
SONAL SIHIMAPPA Vs. STATE OF KARNATAKA
August 11, 1987
SOUTHERN COMMAND MILITARY ENGINEER ING SERVICES EMPLOYEES COOP CREDIT SOCIETY Vs. K K NAMBIAR
February 27, 1987
SPECIAL LAND ACQUISITION OFFICER BOMBAY Vs. GODREJ AND BOYCE
October 27, 1987
STANDARD FIREWORKS INDUSTRIES SIVAKASI Vs. COLLECTOR OF CENTRAL EXCISE MADURAI
February 17, 1987
STARKE AND COMPANY Vs. UNION OF INDIA
September 7, 1987
STATE BANK OF INDIA Vs. S B I EMPLOYEES UNION
September 15, 1987
STATE BANK OF INDIA Vs. MOHAMMAD MYNUDDIN
July 17, 1987
STATE BANK OF INDIA T N GOEL Vs. YOGENDERA KUMAR SRIVASTAVA:CHAIRMAN STATE BANK OF INDIA
May 1, 1987
STATE OF A.P. AND OTHERS Vs. M.A. HAFIJ AND OTHERS ETC.
December 14, 1987
STATE OF ANDHRA PRADESH Vs. NAV SWADESHI OIL MILLS:NAV SWADESHI OIL MILLS AND REFINERY
November 3, 1987
STATE OF ANDHRA PRADESH Vs. S SAIBABU
December 11, 1987
STATE OF ANDHRA PRADESH Vs. Y PRABHAKARA REDDY:SUPERINTENDENT OF EXCISE:SUPERINTENDENT OF EXCISE:D BUCHANNA
March 4, 1987
STATE OF ANDHRA PRADESH Vs. R CH RAMULU
February 11, 1987
STATE OF ANDHRA PRADESH & ANR. Vs. MOHD. YAKUB ALI & ORS.
April 14, 1987
STATE OF ASSAM Vs. SAMIRAM GOSWAMI & ORS.
February 4, 1987
STATE OF ASSAM Vs. SATYANARAYAN TEA CO PRIVATE LIMITED
February 10, 1987
STATE OF BIHAR Vs. ASHOK INDUSTRIES
February 10, 1987
STATE OF BIHAR Vs. KESHAV MOHAN THAKUR
February 2, 1987
STATE OF BIHAR Vs. USHA MARTIN INDUSTRIES LIMITED
February 25, 1987
STATE OF BIHAR Vs. KRIPALU SHANKAR
April 28, 1987
STATE OF GUJARAT Vs. MOHANLAL JITAMALJI PORWAL
March 26, 1987
STATE OF GUJARAT Vs. AKHILESH C BHARGAV
August 26, 1987
STATE OF GUJARAT Vs. INDERJIT O PAREKH
February 5, 1987
STATE OF GUJARAT Vs. PARSHOTTAMDAS RAMDAS PATEL
November 12, 1987
STATE OF HARYANA Vs. DALMIA DADRI CEMENT LIMITED
November 20, 1987
STATE OF HARYANA Vs. NARIANI DEVI :STATE OF HARYANA
March 4, 1987
STATE OF HARYANA Vs. TARLOK CHAND SHAMIR AND CO
April 3, 1987
STATE OF HARYANA Vs. P C WADHWA IPS INSPECTOR GENERAL OF POLICE
April 16, 1987
STATE OF HARYANA Vs. UTTAM ALIAS CHEAKU
April 21, 1987
STATE OF HIMACHAL PRADESH Vs. KRISHAN LAL PARDHAN
February 5, 1987
STATE OF KARNATAKA Vs. KRISHNA ALIAS RAJU
January 21, 1987
STATE OF KARNATAKA Vs. KUPPUSWAMY GOWNDER
February 16, 1987
STATE OF KARNATAKA Vs. RAMESHWARA RICE MILLS THTRTHAHALLI:K KRISHNAPPA NAIDU AND CO :S THIPPA REDDY
February 24, 1987
STATE OF KARNATAKA Vs. SHIVALINGAIAH ALIAS HANDIGIDDA
April 1, 1987
STATE OF KARNATAKA Vs. NARSA REDDY
August 14, 1987
STATE OF KARNATAKA Vs. K GOPALAKRISHNA SHENOY
July 15, 1987
STATE OF KERALA Vs. NILGIRI TEA ESTATES LIMITED
October 12, 1987
STATE OF MADHYA PRADESH Vs. NARESH WOOD PRODUCTS PRIVATE LIMITED
March 23, 1987
STATE OF MADHYA PRADESH Vs. MUNICIPAL CORPORATION INDORE
March 6, 1987
STATE OF MADHYA PRADESH Vs. AGARWAL MEDICAL AND GENERAL STORES
February 6, 1987
STATE OF MAHARASHTRA Vs. RAJKARAN
January 8, 1987
STATE OF MAHARASHTRA Vs. POLLONJI DARABSHAW DARUWALLA
November 10, 1987
STATE OF MAHARASHTRA Vs. ARUN KUMAR GANESH RAO & ORS.
April 29, 1987
STATE OF MEGHALAYA Vs. ORNESHWAR DAS
January 28, 1987
STATE OF ORISSA Vs. BHAGABAN BARIK
April 2, 1987
STATE OF ORISSA Vs. CONSTRUCTION INDIA
December 4, 1987
STATE OF ORISSA Vs. ALEKH CHANDRA JENA
December 7, 1987
STATE OF ORISSA Vs. RADHESHYAM GUDAKHU FACTORY
August 20, 1987
STATE OF PUNJAB Vs. MITHU SINGH
October 19, 1987
STATE OF PUNJAB Vs. DHARAM SINGH
February 6, 1987
STATE OF PUNJAB Vs. KAUSHALYA DEVI
January 7, 1987
STATE OF PUNJAB Vs. SURJIT SINGH
January 20, 1987
STATE OF RAJASTHAN Vs. RAJESH MEDICAL AGENCIES
February 20, 1987
STATE OF RAJASTHAN Vs. MANOHAR LAL
November 16, 1987
STATE OF RAJASTHAN MOHD AMIN Vs. BHERU:STATE OF RAJASTHAN
February 10, 1987
STATE OF TAMIL NADU Vs. MADRAS CITY PADDY RICE WHOLESALE DEALERS ASSOCIATION ORS
March 12, 1987
STATE OF TAMIL NADU Vs. K RAJAN
March 12, 1987
STATE OF TAMIL NADU Vs. THIRU MURUGAN BROTHERS
December 2, 1987
STATE OF UTTAR PRADESH Vs. MALIK ZARID KHALID
November 11, 1987
STATE OF UTTAR PRADESH Vs. KAMAL KISHORE SAINI
November 6, 1987
STATE OF UTTAR PRADESH Vs. BRAHM DATT SHARMA
February 25, 1987
STATE OF UTTAR PRADESH Vs. HARI SHANKAR TEWARI
February 25, 1987
STATE OF UTTAR PRADESH Vs. RAJ KISHORE
February 19, 1987
STATE OF UTTAR PRADESH Vs. HARI SINGH THAKLUR
January 29, 1987
STATE OF UTTAR PRADESH Vs. BENI MADHO
February 2, 1987
STATE OF UTTAR PRADESH Vs. EKHLAQ AHMAD
February 4, 1987
STATE OF UTTAR PRADESH Vs. PURSHOTTAMDASTANDON:LT COL PURANSINGHTHAPA
January 14, 1987
STATE OF UTTAR PRADESH Vs. DHARAM CHAND JAIN
January 16, 1987
STATE OF UTTAR PRADESH Vs. NIYAMAT
April 14, 1987
STATE OF UTTAR PRADESH Vs. RAMA SHANKAR
August 17, 1987
STATE OF UTTAR PRADESH Vs. CHHOTEY LAL PANDEY
August 11, 1987
STATE OF UTTAR PRADESH Vs. KASTURI LAL HAR LAL
August 3, 1987
STATE OF UTTAR PRADESH SLJSHIL KLJMAR SRIVASTAVA D P SHUKLA CHANDRA PRAKASH AGGARWAL SUSHILCHAND SRIVASTAVA R P LAVANIA P N PARASHAR Vs. RAFIQUDDIN:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH:STATE OF UTTAR PRADESH
November 4, 1987
STATE OF WEST BENGAL Vs. MA ENGINEERING
September 8, 1987
STATE OF WEST BENGAL Vs. TAIYUB HUSSAIN CHOWDHURY
April 1, 1987
STATE OF WEST BENGAL Vs. LAL CHAND AGARWALLA: NAVARASHTRA OIL MILLS PRIVATE LIMITED
March 24, 1987
STATEOFRAJASTHAN Vs. RAJENDRAKUMARRAWATANDOTHERS
November 25, 1987
SUBASH AND SHIV SHANKAR Vs. STATE OF UTTAR PRADESH
April 14, 1987
SUBHASH BHANDART KAMLESH PRATAP SINGH Vs. DISTRICT MAGISTRATE LUCKNOW:DISTRICT MAGISTRATE LUCKNOW
November 3, 1987
SUBHASH CHANDER Vs. STATE OF HARYANA
November 24, 1987
SUBRAMANIAM SHANMUGHAM Vs. M L RAJENDRAN
August 28, 1987
SUDAMA SINGH Vs. NATH SARAN SINGH
November 13, 1987
SUDESH CHABBA Vs. STATE OF HIMACHAL PRADESH
April 21, 1987
SUKHBIR N ARAIN Vs. DEPUTY DIRECTOR OF CONSOLIDATION
February 19, 1987
SUKHDEV SINGH Vs. STATE OF PUNJAB
February 27, 1987
SUN HILL EDUCATION SOCIETY NEW DELHI Vs. DELHI DEVELOPMENT AUTHORITY
May 16, 1987
SUNDERALINGAM Vs. K MANAI THUNAINATHA DESIKAR FT ORS
September 21, 1987
SUPDT R M S W BARODA Vs. GOVINDBHAI J PATEL
February 19, 1987
SUPREME COURT EMPLOYEES WELFARE ASSOCIATION Vs. UNION OF INDIA & ANR.
January 15, 1987
SURAJ MAL SARAF Vs. ASSISTANT COLLECTOR OF CUSTOMS AMRITSAR
February 18, 1987
SURESH Vs. STATE OF MADHYA PRADESH
January 27, 1987
SURINDER GROVER Vs. DELHI ADMINISTRATION
March 26, 1987
SURINDER KUMAR Vs. STATE DELHI ADMINISTRATION DELHI
January 20, 1987
SUSHIL KUMAR Vs. STATE OF HARYANA
December 8, 1987
SUSHIL KUMAR PORWAL Vs. VIPIN MANEKLAL
August 27, 1987
SUSHILA DEVI Vs. AVINASH CHANDRA JAIN
February 19, 1987
SWARUP BUILDERS Vs. SHEIKH MOHAMMAD SANGHI
February 12, 1987
SYED SAULET HUSSAIN Vs. SYED ILMUDDIN
September 8, 1987
T I MADHAVAN GEN SECY ALL INDIA RAILWAY CATERING SERVICES WORKERS UNION Vs. UNION OF INDIA
September 8, 1987
T JANARADAN RAO U SRINIVASULU Vs. UNION OF INDIA :UNION OF INDIA
November 9, 1987
T M NARAYANAN Vs. NISHAD MINOR
March 2, 1987
T R SHARMA Vs. STATE OF HARYANA
January 7, 1987
T SHEPHARD Vs. UNION OF INDIA
September 18, 1987
T V CHOUDHARY A MEMBER OF THE INDIAN ADMINISTRATIVE SERVICE UNDER SUSPENSION Vs. CHIEF SECRETARY GOVERNMENT OF ANDHRA PRADESH
May 1, 1987
T.F.A.I. EMPLOYEES UNION Vs. UNION OF INDIA & ORS.
March 9, 1987
TAJINDER PAL SINGH Vs. STATE OF HARYANA
March 2, 1987
TAMIL NADU VIVASAYEEGAL SANGAM Vs. TAMIL NADU POLLUTION CONTROL BOARD
November 9, 1987
TARA DEVI Vs. THAKUR RADHA KRISHNA MAHARAJ
August 10, 1987
TARSEM LAL Vs. STATE OF HARYANA
January 30, 1987
TARSEM SINGH Vs. STATE OF PUNJAB
March 31, 1987
TATA IRON AND STEEL COMPANY LIMITED Vs. STATE OF BIHAR
December 3, 1987
TEERTH NARAIN MALLICK RAM KUMAR SINGH Vs. STATE OF BIHAR
February 10, 1987
TEJPAL SINGH Vs. STATE OF UTTAR PRADESH
December 1, 1987
TEKRAJ VASANDI ALIAS K L BASANDHI Vs. UNION OF INDIA
December 10, 1987
TELECOMMUNICATION RESEARCH CENTRE SCIENTIFIC OFFICERS CLASS 1 ASSOCIATION Vs. UNION OF INDIA
January 16, 1987
THAKORE SHRI VINAYASINHJI Vs. KUMAR SHRI NATWARSINHJI
November 18, 1987
THAKUR COLD STORAGE Vs. PUNJAB FINANCIAL CORPORATION
October 5, 1987
THAMMA VENKATA SUBBAMMA DEAD Vs. THAMMA RATTAMMA
May 6, 1987
THE ALUMINIUM INDUSTRIES Vs. MADRAS ALUMINIUM
March 23, 1987
THE FOOD CORPORATION OF INDIA STAFF UNION Vs. FOOD CORPORATION OF INDIA & ORS.
February 9, 1987
THIRU K ANBAZHAGAN Vs. SECRETARY TAMIL NADU LEGISLATIVE ASSEMBLY
April 24, 1987
THOTE BHASKARA RAO Vs. A P PUBLIC SERVICE COMMISSION
November 25, 1987
TIRATH RAM GUPTA Vs. GURUBACHAN SINGH
February 6, 1987
TMT N SHANRUGASUNDARAMBAL Vs. THIRU ELUMALAI
October 5, 1987
TOSHIBA ANAND LAMP LIMITED Vs. VERGHES
May 6, 1987
TOTA SINGH Vs. STATE OF PUNJAB
April 1, 1987
TRIKHA RAM Vs. V K SETH AMD ANOTHER
January 9, 1987
TSERING DOLKAR Vs. ADMINISTRATOR UNION TERRITORY OF DELHI
February 18, 1987
TULSI RAM Vs. STATE OF MADHYA PRADESH
February 24, 1987
U P COOPERATIVE FEDERATION LIMITED Vs. STNGH CONSULTANTS AND ENGINEERS PRIVATE LIMITED
November 19, 1987
U P INCOME TAX DEPARTMENT CONTINGENT PAID STAFF WELFARE ASSOCIATION Vs. UNION OF INDIA
December 4, 1987
U P POLLUTION CONTROL BOARD Vs. MODI DISTILLERY
August 6, 1987
U P PUBLIC SERVICE COMMISSION AT ALLAHABAD Vs. SURESH CHANDRA TEWARI
August 7, 1987
U P STATE ELECTRICITY BOARD Vs. FATEH CHAND SHARMA KAUSHIK
August 12, 1987
U P STATE ELECTRICITY BOARD LUCKNOW V N MATHUR V P KHANNA Vs. P L KELKAR:P L KELKAR:U P STATE ELECTRICITY BOARD
May 7, 1987
UDAY CHAND DUTT Vs. SAIBAL SEN
December 1, 1987
UMESH CHANDER JHA Vs. STATE OF BIHAR
February 19, 1987
UNICHEM INDUSTRIES Vs. STATE BANK OF INDIA
December 8, 1987
UNION BANK OF INDIA Vs. MANKU NARAYANA
April 1, 1987
UNION OF INDIA Vs. R SRINIVASAN
April 2, 1987
UNION OF INDIA Vs. VIKRAMSINH JULUBHAI GOHIL
April 3, 1987
UNION OF INDIA Vs. N HARGOPAL
April 13, 1987
UNION OF INDIA Vs. CYNAMIDE INDIA LIMITED
April 10, 1987
UNION OF INDIA Vs. GOPAL DAS GUPTA
April 23, 1987
UNION OF INDIA Vs. NIHAR KANTA SEN
April 21, 1987
UNION OF INDIA Vs. M A CHOWDHARY
May 7, 1987
UNION OF INDIA Vs. MAJOR S K SHARMA:UNION OF INDIA
June 29, 1987
UNION OF INDIA Vs. LAKSHMI CHAND GUPTA
July 16, 1987
UNION OF INDIA Vs. ARUN KUMAR ROY
August 4, 1987
UNION OF INDIA Vs. A R SHINDE
February 19, 1987
UNION OF INDIA Vs. R C DSOUZA
February 20, 1987
UNION OF INDIA Vs. BABU RAM LALLA
February 20, 1987
UNION OF INDIA Vs. MANOHARLAL NARANG
March 2, 1987
UNION OF INDIA Vs. JAISWAL COAL COMPANY 8 ORS
March 12, 1987
UNION OF INDIA Vs. CHARANJIT KAUR
January 20, 1987
UNION OF INDIA Vs. CHANDER PAL
January 20, 1987
UNION OF INDIA Vs. WING COMMANDER R R HINGORANI RETD
January 30, 1987
UNION OF INDIA Vs. VISHNU B SEERNANI
January 28, 1987
UNION OF INDIA Vs. HINDUSTAN MOTORS LTD
February 3, 1987
UNION OF INDIA Vs. M V V S MURTHY
November 12, 1987
UNION OF INDIA Vs. DAVID CHELLARAJ
November 16, 1987
UNION OF INDIA Vs. RANBIR SINGH YADAV
October 27, 1987
UNION OF INDIA Vs. K. PONNUSWAMI & ORS.
May 4, 1987
UNION OF INDIA & ORS. Vs. SHRI N.N. WADIA
September 1, 1987
UNITED BANK OF INDIA Vs. KANAN BALA DEVI
April 21, 1987
UTK AL CONTRACTORS AND JOINERY PRIVATE LIMITED Vs. STATE OF ORISSA
September 24, 1987
UTKAL CONTRACTORS AND JOINERY PRIVATE LIMITED ORISSA MINOR OILS Vs. STATE OF ORISSA
May 7, 1987
V BALASUBRAMANIAM Vs. TAMIL NADU HOUSING BOARD
September 21, 1987
V BHAGAT Vs. D BHAGAT
February 19, 1987
V G PANNEERDAS AND CO Vs. SWADESAMITRAN LIMITED
April 21, 1987
V K JAVALI Vs. STATE OF MYSORE
January 8, 1987
V S AHMED THAMBI MARAICAYAR Vs. REVATHI STORE
February 12, 1987
V VEERARAJAN Vs. GOVERNMENT OF TAMIL NADU
January 14, 1987
VALLABH GLASS WORKS LIMITED Vs. INDUSTRIAL CREDIT AND INVESTMENT CORPORATION OF INDIA LIMITED
April 28, 1987
VASANT KUMAR JAISWAL Vs. STATE OF MADHYA PRADESH
September 8, 1987
VED PAL Vs. STATE OF UTTAR PRADESH
March 31, 1987
VED PAL VARSHNEY Vs. SHEEL WANTI
January 8, 1987
VED PRAKASH Vs. UNION OF INDIA
October 19, 1987
VED VRAT Vs. UNION OF INDIA
July 29, 1987
VEDAARAANYAAS WARASWAMI DEVASTHANAM Vs. R SARAJAYEN
November 25, 1987
VELLORE EDUCATIONAL TRUST Vs. STATE OF ANDHRA PRADESH
November 19, 1987
VENKATLAL G PITTIE Vs. BRIGHT BROS PRIVATE LIMITED
July 21, 1987
VIDARBHA MILLS BERAR LIMITED Vs. UNION OF INDIA
April 8, 1987
VIJAYA MANOHAR ARBAT Vs. KASHIRAO RAJARAM SAWAII
February 18, 1987
VIJAYKUMAR SUGANCHAND JAIN Vs. PANNALAL JAYDEO AGARWAL
October 13, 1987
VIMAL KUMAR JAIN Vs. LABOUR COURT KANPUR
January 20, 1987
VINCENT PANIKURLANGARA Vs. UNION OF INDIA
March 3, 1987
VINOD COAL SYNDICATE Vs. COMMISSIONER OF SALES TAX U P LUCKNOW U P
October 30, 1987
VINOD KUMAR Vs. STATE OF UTTAR PRADESH
April 21, 1987
VINOD KUMAR ARORA Vs. SURJIT KAUR
July 17, 1987
VINOD KUMAR SINGH Vs. BANARAS HINDU UNIVERSITY
November 11, 1987
VIRENDERA SINGH Vs. GENERAL MANAGER LUCKNOW PRODUCERS CO OP MILK UNION
October 29, 1987
VIRENDRA KUMAR Vs. KRISHI UTPADAN MANDI SAMITI
September 23, 1987
VTSHWANATH RAMCHANDRA IPARKAR Vs. BHANUDAS SHANKAR IPARKAR
February 4, 1987
WAZID ALI ABID ALI ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. COMMISSIONER OF INCOME TAX LUCKNOW:UNITED COMMERCIAL CO AHMEDABAD
November 10, 1987
WORKERS OF ROHTAS INDUSTRIES Vs. ROHTAS INDUSTRIES LIMITED
July 22, 1987
WORKERS OF ROHTAS INDUSTRIES LIMITED Vs. ROHTAS INDUSTRIES LIMITED
April 27, 1987
WORKERS OF ROHTAS INDUSTRIES LTD Vs. ROHTAS INDUSTRIES LTD
April 7, 1987
WORKMAN OF GAURIBIDAN SAHAKARA SAKKARE KARKHANE LIMITED Vs. GAURI INDUSTRIES
May 5, 1987
WORKMAN OF PAN AMERICAN WORLD AIRWAYS K RAMACHANDRAN Vs. MANAGEMENT OF PAN AMERICAN WORLD AIRWAYS
August 14, 1987
WORKMEN OF STRH FIBRES INDIA LIMITED Vs. SECRETARY MINISTRY OF INDUSTRIES
July 27, 1987
Y SURESH BABU Vs. STATE OF ANDHRA PRADESH
April 29, 1987
Y THECLAMMA Vs. UNION OF INDIA
April 15, 1987
YASHBIR SINGH Vs. UNION OF INDIA
August 18, 1987
YOGENDER PAL SINGH Vs. UNION OF INDIA
January 23, 1987
ZIYATHUGE MOOSA Vs. MAVADIGOTHI MOHAMMAD
April 1, 1987