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Case Index
Title
Date
ANANGAMANJARI CHOWDHRANI Vs. TRIPURA SUNDARI CHOWDHBANI
March 11, 1887
BABU BINDEPARSHAD Vs. MAHANT JAIRAM GIR
June 17, 1887
BABU SHEO LOCHUN SINGH Vs. BABU SAHEB SINGH
February 10, 1887
CHARLES AGNEW TURNER Vs. ABDOOL HOOSEIN ZENAIL ABADIN
March 30, 1887
DEBENDRANATH SIRCAR Vs. RAIKISHORI DASI
December 22, 1887
DOULUT RAM Vs. MEHR CHAND
July 19, 1887
GANGA PERSHAD Vs. MUSAMMAT THAKRO
December 14, 1887
GOLAB SINGH AND OTHERS Vs. SIMBHUNATH PANDAY AND OTHERS
February 26, 1887
HOSSEINI BIBI Vs. MAHOMED BUKSH KHAN
February 15, 1887
KISHORI LAL ROY Vs. KRISHNA KISHORI CHOWDHRANI AND ANOTHER
February 16, 1887
MEENAKSHI NAIDOO Vs. SUBRAMANIYA SASTRI
June 16, 1887
MURTUNJOY SINGH Vs. MAHARANI OF BURDWAN
February 5, 1887
MYLAPORE IYASAWMY VYAPOORY MOODLIAR Vs. YEO KAY
June 14, 1887
NAWAB ZAIN-UL-ABDIN KHAN Vs. MUHAMMAD ASGHAR ALI KHAN
December 3, 1887
PETTACHI CHETTIAR Vs. SANGILI VEERA PANDIA CHINNATHAMBIAR
March 10, 1887
PIRTHI PAL SINGH AND UMAN PERSHAD SINGH Vs. THAKUR JEWAHIR SINGH
February 19, 1887
RAI BAL KRISHAN Vs. MUSAMMAT RAJESWARI KUAR
July 15, 1887
RAJAH MADHO SINGH Vs. AJUDHIA SINGH
February 7, 1887
RANI ANUNDMOYI DEBI AND BHUPENDRA NARAIN ROY Vs. GIRISHCHUNDER MAITI
July 15, 1887
RANI JANKI KUNWAR Vs. RAJA AJIT SINGH
July 20, 1887
SHAM LAL MITTAR Vs. ROBERT WATSON AND COMPANYTL
July 9, 1887
SHEKH MASLUDIN Vs. WAGHELA RAJSANJI
March 3, 1887
SOUTHEKAL KRISHNA RAO Vs. STATE
July 21, 1887
SYED NADIR HOSSEIN Vs. BISHEN CHAND BASAWUT
November 25, 1887
TEKAIT KALI PERSHAD SINGH Vs. ANUND ROY
December 7, 1887
THAKUR SHANKAR BAKSH Vs. DYA SHANKAR
December 17, 1887
UMAN PARSHAD Vs. GANDHARP SINGH
July 6, 1887
VENKATARAMA AIYAN Vs. THAYAMMAL AND KUTTISAMI AIYAN
February 26, 1887