Case Index

Title
Date
BIKASH RANJAN DAS Vs. CHAIRMAN, LABOUR COURT
June 14, 1977
COLLECTOR OF CUSTOMS Vs. M.M SHAFULLAH
June 29, 1977
GOVERNMENT OF BANGLADESH Vs. SREE KUNDESWARI AUSHADHALAYA
February 2, 1977
MOHIUDDIN KHAN Vs. PAKISTAN RIVER STEAMER LTD.
January 4, 1977
MOSHARRAF HOSSAIN Vs. BANGLADESH JUTE IN­DUSTRIES CORPORATION
March 2, 1977
P.W.V. ROWE Vs. CHAIRMAN, LAB­OUR COURT
January 14, 1977