Case Index

Title
Date
ABDUL AZIZ Vs. STATE OF RAJASTHAN
March 28, 1977
ABDUL GANI Vs. SADURAM
November 28, 1977
ABDUL HAKEEM Vs. JAN MOHAMMAD
July 27, 1977
ABHEY KUMAR JAIN Vs. STATE TRANSPORT APPELLATE
December 1, 1977
ABU ROAD ELECTRICITY & INDUSTRIES CO. LTD. Vs. THE STATE OF RAJASTHAN
July 30, 1977
ACHALMAL SINGHVI Vs. CHANO KHAN AND SONS
January 19, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. THAHRAYAMAL BALCHAND
January 10, 1977
AGARCHAND Vs. BADRIDAS ALIAS BADRI PRASAD
November 9, 1977
AGARCHAND Vs. BADRIDAS ALIAS BADRI PRASAD
September 9, 1977
AJAYAB SINGH Vs. STATE OF RAJASTHAN
November 9, 1977
ALLADEEN Vs. STATE OF RAJASTHAN
September 19, 1977
AMARCHAND Vs. STATE OF RAJASTHAN
August 20, 1977
AMARJEET SINGH Vs. BHAGWAN KAUR
January 5, 1977
AMARLAL AND ANR. Vs. THE STATE OF RAJASTHAN
October 24, 1977
ANARAM Vs. STATE OF RAJAS THAN
January 13, 1977
ANIL KAMAR Vs. BEDLA FLOUR MILLS AND ALLIED INDUSTRIES PVT LTD
August 25, 1977
ANIL KUMAR Vs. RAJASTHAN STATE ELECTRICITY
September 15, 1977
ARJUNLAL MADANLAL Vs. STATE OF RAJASTHAN
January 11, 1977
ASHARAM Vs. RAMLAL
September 23, 1977
ASHOK KUMAR Vs. STATE OF RAJASTHAN
April 4, 1977
ASU LAL Vs. STATE OF RAJASTHAN
August 19, 1977
B K GUPTA Vs. UNION OF INDIA
March 28, 1977
B R SHAH Vs. STATE OF RAJASTHAN
December 15, 1977
BABU LAL Vs. STATE OF RAJASTHAN
May 2, 1977
BABU SINGH Vs. STATE OF RAJASTHAN
April 1, 1977
BABULAL Vs. MUKAN CHAND
January 13, 1977
BADRI Vs. STATE OF RAJASTHAN
November 14, 1977
BAKHTAWAR SINGH Vs. STATE OF RAJASTHAN AND OTHERS
December 20, 1977
BALKARAN SINGH Vs. STATE OF RAJASTHAN
April 21, 1977
BALVINDER SINGH Vs. THE BOARD OF SECONDARY EDUCATION, RAJASTHAN, AJMER AND ORS.
March 16, 1977
BALYA ALIAS BALA RAM Vs. STATE OF RAJASTHAN
May 6, 1977
BANNA Vs. STATE OF RAJASTHAN
November 7, 1977
BASI BAI Vs. MANGI LAL CHUNI LAL
January 21, 1977
BEJOMAL ALIAS BAJMAL GODHA Vs. RAMESH LAL
September 14, 1977
BHAG CHAND & ORS. Vs. THE STATE OF RAJASTHAN
December 1, 1977
BHAGIRATH Vs. THE STATE OF RAJASTHAN
September 7, 1977
BHAGIRATH Vs. THE STATE OF RAJASTHAN
September 12, 1977
BHAGIRATH AND ORS. Vs. STATE OF RAJASTHAN
April 18, 1977
BHAGOTA Vs. THE STATE OF RAJASTHAN
June 24, 1977
BHAGWAN DAS & ORS. Vs. STATE OF RAJASTHAN
August 4, 1977
BHAGWAT SWAROOP Vs. STATE OF RAJASTHAN
August 25, 1977
BHAGWATI PRASAD Vs. STATE OF RAJASTHAN
September 2, 1977
BHANWAR LAL Vs. COLLECTOR JODHPUR
October 7, 1977
BHANWAR LAL Vs. MADANLAL
May 12, 1977
BHANWAR LAL Vs. KISHORI LAL
March 28, 1977
BHANWAR SINGH Vs. GIR RAJ PRASAD
September 19, 1977
BHANWARI DEVI Vs. THE STATE OF RAJASTHAN
July 18, 1977
BHAWANI SINGH Vs. STATE OF RAJASTHAN
April 7, 1977
BHIKA LAL Vs. RATIA
October 18, 1977
BHIKAM CHAND Vs. TARA CHAND
September 21, 1977
BHOPAT Vs. NYAYA PANCHAYAT KOLARI
February 10, 1977
BIRMA RAM Vs. STATE OF RAJASTHAN
July 6, 1977
BOARD OF MUSLIM WAKFS Vs. BHANWAR CHAND
January 25, 1977
BRAHMANAND Vs. PRABHATI
March 7, 1977
CENTRAL COOPERATIVE BANK LTD Vs. STATE OF RAJASTHAN
September 22, 1977
CHAINA RAM Vs. STATE OF RAJASTHAN
February 3, 1977
CHAMNA Vs. THE STATE
August 20, 1977
CHANDRA DUTT Vs. SUNDER LAL
April 14, 1977
CHAU Vs. THE STATE OF RAJASTHAN
October 5, 1977
CHETAK CINEMA Vs. COMMISSIONER OF INCOME TAX
July 19, 1977
CHHAGA AND ANOTHER Vs. STATE OF RAJASTHAN
February 22, 1977
CHIMMAN AND OTHERS Vs. THE STATE OF RAJASTHAN
November 3, 1977
CHIRANJI LAL AND TWO OTHERS Vs. THE STATE OF RAJASTHAN
November 17, 1977
CHUNI LAL Vs. MUNICIPAL BOARD
January 10, 1977
COMMERCIAL TAXES OFFICER Vs. SUSHILKUMAR KAMALKANT
January 13, 1977
COMMERCIAL TAXES OFFICER Vs. ABDUL HUSSAIN SAKHLARJEE
March 8, 1977
COMMERCIAL TAXES OFFICER Vs. OSWAL BROTHERS
November 3, 1977
COMMISSION OF INCOME TAX Vs. TARACHAND SUBHKARAN
January 7, 1977
COMMISSIONER OF INCOME TAX Vs. RAWAT SINGH AND SONS
February 18, 1977
COMMISSIONER OF INCOME TAX RAJASTHAN II JAIPUR Vs. MAHENDRASINGH KACHHWAHA ORS.
April 4, 1977
COMMISSIONER OF WEALTH TAX Vs. THAKUR BHAIRONSINGH
January 4, 1977
CYCLE HATT OF JAIPUR Vs. BOARD OF REVENUE FOR RAJASTHAN JAIPUR AT AJMER AND
May 13, 1977
D.C. HAJELA Vs. KAILASH NATH BHARGAVA
July 19, 1977
DADU LAL GUPTA Vs. BASANT KUMAR
September 13, 1977
DALE SINGH Vs. MUNICIPAL COUNCIL UDAIPUR
March 22, 1977
DANA RAM Vs. STATE OF RAJASTHAN
February 8, 1977
DARGAH COMMITTEE Vs. ABDUL GAFOOR
September 21, 1977
DASHRATH CHAND Vs. REGIONAL MANAGER RAJASTHAN STATE ROADWAYS CORPORATION
July 4, 1977
DAYA RAM Vs. THE STATE OF RAJASTHAN
December 21, 1977
DAYARAM K JOSHI Vs. STATE OF RAJASTHAN
November 1, 1977
DEEN DAYAL DAVE Vs. THE STATE OF RAJASTHAN
September 19, 1977
DEEP CHAND Vs. JAYNARAYAN
November 4, 1977
DEEPCHAND KOTHARI Vs. COMMISSIONER OF INCOME TAX
September 7, 1977
DEVI Vs. THE STATE
September 17, 1977
DEVI LAL Vs. STATE OF RAJASTHAN
December 19, 1977
DEVKARAN Vs. THE STATE OF RAJASTHAN
August 11, 1977
DEVSHANKER Vs. STATE OF RAJASTHAN
October 14, 1977
DHANNA Vs. BOARD OF REVENUE FOR RAJASTHAN AJMER
April 7, 1977
DHARAM NARAIN Vs. JAGDISH CHANDRA
October 10, 1977
DHARARN CHAND Vs. STATE OF RAJASTHAN
April 19, 1977
DINESHWAR LAL Vs. STATE OF RAJASTHAN
August 24, 1977
DOONAMAL Vs. STATE OF RAJASTHAN
October 14, 1977
DR. B.K. GUPTA Vs. UNION OF INDIA (UOI) AND ORS.
March 23, 1977
DR. SHANKER HARI Vs. UNIVERSITY OF UDAIPUR
February 25, 1977
DULE SINGH Vs. MUNICIPAL COUNCIL
March 22, 1977
DURGADUTT AND ANR. Vs. DURGADEVI AND ORS.
January 21, 1977
DURGALAL Vs. THE STATE OF RAJASTHAN
October 27, 1977
DURGALAL AND ORS. Vs. THE STATE OF RAJASTHAN
November 8, 1977
DYAL SINGH Vs. POONAM CHAND JAIN
December 8, 1977
EXECUTIVE ENGINEER PWD B AND R Vs. NARAIN LAL
January 25, 1977
FAIZ MOHAMMED Vs. HUSHAN BANU
March 14, 1977
FATEH SINGH LODHA Vs. STATE OF RAJASTHAN
July 19, 1977
FATEHLAL Vs. STATE OF RAJASTHAN
February 24, 1977
GAFOOR MOHAMMED Vs. STATE OF RAJASTHAN
February 10, 1977
GAJRAJ SINGH Vs. STATE OF RAJASTHAN
April 28, 1977
GANGA SINGH Vs. STATE OF RAJASTHAN
April 8, 1977
GANPATLAL Vs. INDERMAL
February 18, 1977
GENERAL AUTO AGENCIES JAIPUR Vs. HAZARI SINGH
March 7, 1977
GENERAL AUTO AGENCIES, JAIPUR Vs. HAZARI SINGH
July 3, 1977
GHAMANDA RAM Vs. STATE OF RAJASTHAN
April 14, 1977
GHANSHYAM Vs. PARVATI
August 31, 1977
GHASI RAM Vs. STATE OF RAJASTHAN
July 5, 1977
GHEESA RAM Vs. STATE OF RAJASTHAN
July 29, 1977
GIR RAJ Vs. STATE OF RAJASTHAN
April 5, 1977
GOPAL SINGH Vs. STATE OF RAJASTHAN
January 14, 1977
GORDHAN Vs. PARASMAL
October 12, 1977
GOVERDHAN SINGH RATHORE Vs. R.S.E.B. JAIPUR
September 20, 1977
GOVIND PRASAD Vs. UNION OF INDIA
January 21, 1977
GOVIND RAM Vs. RAJI BAI
August 10, 1977
GOVIND RAM GUPTA Vs. DIRECTOR OF PRIMARY AND SECONDARY
September 12, 1977
GRAM PANCHAYAT BHAVI Vs. STATE OF RAJASTHAN
October 14, 1977
GRAMWASI SHEODANPUR Vs. STATE OF RAJASTHAN
April 26, 1977
GUMAN SINGH Vs. STATE OF RAJASTHAN
November 30, 1977
GURMUKH SINGH Vs. THE STATE OF RAJASTHAN
November 4, 1977
HALKEY Vs. STATE OF RAJASTHAN
August 21, 1977
HAMIDA Vs. ALI MOHAMMED
April 29, 1977
HAR GOVIND PANT Vs. CHANCELLOR UNIVERSITY OF RAJASTHAN
November 8, 1977
HARAKLAL Vs. STATE OF RAJASTHAN
October 10, 1977
HARDEO SINGH Vs. STATE ERF RAJASTHAN
March 7, 1977
HARI GUJAR Vs. THE STATE OF RAJASTHAN
July 19, 1977
HARI SHANKER GOYAL Vs. UNIVERSITY OF RAJASTHAN JAIPUR
August 12, 1977
HARISH CHANDER Vs. STATE OF RAJASTHAN
August 3, 1977
HARJI Vs. STATE OF RAJASTHAN
December 15, 1977
HARNAM SHAH BHATIYA Vs. STATE TRANSPORT APPELLATE
July 8, 1977
HARU Vs. STATE OF RAJASTHAN
October 17, 1977
HARVIR AND ANOTHER Vs. STATE OF RAJASTHAN
March 18, 1977
HAZARA SINGH Vs. THE STATE OF RAJASTHAN
June 29, 1977
HAZARI MAL Vs. PUSA RAM
September 26, 1977
HEMRAJ Vs. JUGAL KISHORE
July 27, 1977
HIRA LAL PATHAK Vs. STATE OF RAJASTHAN
September 23, 1977
HUKMI CHAND Vs. MURLIDHAR
February 15, 1977
IDAN PURI Vs. UNION OF INDIA
January 24, 1977
IN TESTAMENTARY PETITION Vs. STATE
September 7, 1977
INCOME TAX OFFICER Vs. OFFICIAL LIQUIDATOR OF GOLCHA PROPERTIES PRIVATE LIMITED JAIPUR
December 20, 1977
INDER AND NIRBHAY RAM Vs. STATE OF RAJASTHAN
December 12, 1977
INDER SINGH KAKAR Vs. UNION OF INDIA
July 26, 1977
INDERMAL Vs. RATANLAL
August 5, 1977
J K SYNTHETICS LIMITED Vs. J K SYNTHETICS MAZDOOR UNION
March 24, 1977
JABAR CHAND JAIN Vs. MANGALCHAND CHAMPALAL
February 1, 1977
JAG RAM Vs. STATE OF RAJASTHAN
March 25, 1977
JAGAN SINGH Vs. STATE OF RAJASTHAN
July 26, 1977
JAGDISH Vs. SOHAN BAI
July 4, 1977
JAGDISH PRASAD Vs. KAPOOR CHAND
August 9, 1977
JAGDISH SON OF MANGI LAL Vs. THE STATE OF RAJASTHAN
July 26, 1977
JAGMAL Vs. RAM KARAN
July 7, 1977
JAI KISHAN Vs. STATE OF RAJASTHAN
July 20, 1977
JAIMAL RAM Vs. THE STATE OF RAJASTHAN
September 9, 1977
JAINARAIN JEEVRAJ Vs. COMMISSIONER OF INCOME TAX
October 18, 1977
JAMNADAS Vs. PANCHAYAT SAMITI
April 5, 1977
JARNAIL SINGH Vs. UNION OF INDIA
January 20, 1977
JAWARI LAL Vs. DEPUTY INSPECTOR GENERAL OF POLICE RAJASTHAN
May 9, 1977
JEETMAL Vs. STATE OF RAJASTHAN
May 10, 1977
JEETSINGH Vs. STATE OF RAJASTHAN
August 22, 1977
JEEWAN DAN Vs. STATE OF RAJAATHAN
December 14, 1977
JETH MAL Vs. UNION OF INDIA
December 9, 1977
JETHI Vs. RAMAN LAL
January 5, 1977
JIALAL KAPUR Vs. UNION OF INDIA
February 2, 1977
JIWAT RAM Vs. STATE OF RAJASTHAN
October 7, 1977
JIYA RAM Vs. JUDGE DEBT RELIEF COURT
September 15, 1977
JOGENDER SINGH Vs. STATE OF RAJASTHAN
March 10, 1977
JOKHI RAM Vs. SUKHRAM
March 17, 1977
JUGAL KISHORE SINGH Vs. STATE OF RAJASTHAN
December 19, 1977
JUGRAJ MANDWALA GRAM SEWA Vs. REGUSTRAR CO-OPERATIVE
October 13, 1977
K AND C DAGA Vs. K S PILLAY
July 12, 1977
K D GUPTA Vs. STATE OF RAJASTHAN
August 31, 1977
K R BAPNA Vs. UNIVERSITY OF UDAIPUR
July 18, 1977
KAILASH LAL Vs. STATE OF RAJASTHAN AND OTHERS
July 22, 1977
KALA DEVI Vs. RADHA KISHAN
May 13, 1977
KALLA Vs. THE STATE OF RAJASTHAN
September 12, 1977
KALYAN SINGH Vs. DHANNA RAM
February 7, 1977
KAMALUDDIN & ANOTHER Vs. THE STATE OF RAJASTHAN
December 14, 1977
KAN SINGH PUROHIT Vs. STATE OF RAJASTHAN
August 30, 1977
KANA RAM Vs. STATE OF RAJASTHAN
December 19, 1977
KANHAIYA LAL Vs. STATE OF RAJASTHAN
February 24, 1977
KANHAIYA LAL Vs. STATE OF RAJASTHAN
July 7, 1977
KANHAIYALAL Vs. STATE OF RAJASTHAN
April 12, 1977
KANHAIYALAL Vs. UNION OF INDIA
August 5, 1977
KANTILAL Vs. DHULJI
September 22, 1977
KARAM CHAND Vs. REVENUE APPELLATE AUTHORITY
October 18, 1977
KARIM ALI Vs. MOHAN LAL
January 10, 1977
KARNAIL SINGH Vs. STATE OF RAJASTHAN
June 3, 1977
KASHI RAM Vs. STATE OF RAJASTHAN
July 8, 1977
KESAR BAI Vs. RAJASTHAN BOARD OF REVENUE
May 6, 1977
KESAR SINGH Vs. THE STATE OF RAJASTHAN
August 29, 1977
KESARDEVI Vs. RAMESHWARLAL
February 24, 1977
KESARI LAL Vs. SUB-DIVISIONAL OFFICER RAMGAJMANDI
March 10, 1977
KESHRI MAL Vs. STATE OF RAJASTHAN
December 8, 1977
KHILLI AND OTHERS Vs. STATE OF RAJASTHAN
July 28, 1977
KHUBI LAL Vs. CHAMPA BAI
December 20, 1977
KHUMAN LAL DEVRA Vs. STATE OF RAJASTHAN
July 13, 1977
KIRAN DEVI Vs. THAKUR DAS
January 12, 1977
KIRORI Vs. THE STATE OF RAJASTHAN
September 2, 1977
KISHAN CHAND Vs. STATE OF RAJASTHAN
March 2, 1977
KISHAN LAL MATHUR Vs. STATE OF RAJASTHAN
July 4, 1977
KISHAN PURI Vs. STATE OF RAJASTHAN AND ORS.
April 1, 1977
KISHAN PYARI Vs. SHANTI DEVI
January 17, 1977
Kishori Lal Vs. Union of India
December 5, 1977
KRISHNA GOPAL JOSHI Vs. MUNICIPAL BOARD PHALODI
May 9, 1977
KUM DHEEPRADA Vs. UNION OF INDIA
December 21, 1977
KUNDAN LAL Vs. STATE
April 1, 1977
KUSUM KUMARI Vs. STATE OF RAJASTHAN
February 19, 1977
LACHHA Vs. STATE OF RAJASTHAN
May 31, 1977
LAJPAT RAI SHARMA Vs. STATE OF RAJASTHAN
December 8, 1977
LAKSHMAN PRASAD Vs. DIVISIONAL PERSONNEL
August 24, 1977
LAL CHAND GOYAL Vs. JEET RAJ TATIA
January 10, 1977
LALIT KISHORE Vs. RAMJI LAL AND ORS.
August 29, 1977
LAXMI NARAIN Vs. THE STATE OF RAJASTHAN
August 9, 1977
LAXMI NARAIN Vs. STATE OF RAJASTHAN
August 26, 1977
LAXMI NARAIN Vs. PARMANAND
September 13, 1977
LILADHAR Vs. SHAH NANDLAL MITALAL MARWADI
January 10, 1977
LOONARAM Vs. THE STATE OF RAJASTHAN
August 22, 1977
MADAN MOHAN Vs. REVTI PRASAD
February 24, 1977
MADHAVLAL Vs. LAXMAN
February 22, 1977
MADHUDEVI Vs. RAJASTHAN STATE ELECTRICITY
January 17, 1977
MAGGI BAI Vs. SITARAM
March 30, 1977
MAHADEO LAL Vs. STATE OF RAJASTHAN
April 21, 1977
MAHBOOB KHAN Vs. STATE TRANSPORT APPELLATE
March 16, 1977
MAHENDRA SINGH Vs. THE STATE OF RAJASTHAN
August 24, 1977
MAL CHAND Vs. BASANT PRAKASH
February 24, 1977
MALI RAM Vs. R T A
April 27, 1977
MALU RAM Vs. THE STATE OF RAJASTHAN
September 21, 1977
MANAGER RASHTRADOOT DAINIK PRESS JAIPUR Vs. RAJASTHAN SAMACHAR PATRA KARAMCHARI SANGH JAIPUR
February 25, 1977
MANGAL Vs. STATE OF RAJASTHAN
January 10, 1977
MANGAL SINGH Vs. STATE OF RAJASTHAN
April 12, 1977
MANI RAM Vs. STATE OF RAJASTHAN
December 6, 1977
MANOHAR SINGH Vs. KARAN SINGH
July 25, 1977
MEGHRAJ NEMICHAND Vs. STATE
May 13, 1977
MEHBOOB ALAM Vs. NASIRA BEGUM
February 28, 1977
MODU, PADAM AND GOPAL Vs. THE STATE OF RAJASTHAN
December 19, 1977
MOHAMMAD YUSUF Vs. STATE OF RAJASTHAN
July 15, 1977
MOHAN DAS Vs. KAMLA DEVI
December 12, 1977
MOHAN KHADIA Vs. STATE OF RAJASTHAN
August 8, 1977
MOHAN KHADIA Vs. STATE OF RAJASTHAN
March 8, 1977
MOHINDER SINGH Vs. STATE OF RAJASTHAN
April 15, 1977
MOHINI DEVI Vs. RAJASTHAN STATE FINANCIAL CORPORATION
March 9, 1977
MOOLCHAND Vs. STATE OF RAJASTHAN
July 28, 1977
MOOLI DEVI Vs. PAREEK COMMERCIAL BANK
March 11, 1977
MOTILAL AND KANKU BAI Vs. DISTRICT JUDGE
September 1, 1977
MUNICIPAL COUNCIL, JAIPUR Vs. GHASILAL S/O BHOORA RAM
January 15, 1977
MUNSHI RAM Vs. STATE OF RAJASTHAN
February 3, 1977
MURLIDHAR SHIV DAYAL Vs. KRISHI UPAJ MANDI SAMITI ALWAR
September 22, 1977
NAGARPALIKA, PALI Vs. ATMA RAM
August 20, 1977
NAND KISHORE Vs. NARAINDAS
July 8, 1977
NAND LAL Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN
August 2, 1977
NAND LAL Vs. BOARD OF REVENUE
March 11, 1977
NAR SINGH Vs. UNION OF INDIA
March 7, 1977
NARAIN Vs. SHANTI DEVI
December 15, 1977
NARAIN PRASAD Vs. STATE OF RAJASTHAN
December 23, 1977
NARAIN PRASAD Vs. THE STATE OF RAJASTHAN
September 2, 1977
NARAIN SINGH Vs. STATE OF RAJASTHAN
February 7, 1977
NARAIN SINGH AND NIHANG SINGH Vs. STATE OF RAJASTHAN
September 23, 1977
NARAINRAM Vs. SHANKERLAL
October 7, 1977
NARAYAN HARI SHANKER Vs. STATE OF RAJASTHAN
August 26, 1977
NARENDRA KUMAR Vs. STATE OF RAJASTHAN
December 15, 1977
NARENDRA KUMAR GOSWAMI Vs. THE STATE OF RAJASTHAN
September 19, 1977
NATHU Vs. THE STATE OF RAJASTHAN
December 15, 1977
NAVA Vs. THE STATE OF RAJASTHAN
August 30, 1977
NAZIR Vs. STATE OF RAJASTHAN
February 4, 1977
NEHRU MOTOR TRANSPORT CO-OPERATIVE SOCIETY Vs. DEPUTY REGISTRAR CO-OPERATIVE SOCIETIES JODHPUR AND
March 1, 1977
NEMI CHAND Vs. STATE OF RAJASTHAN
October 26, 1977
NEMI CHAND Vs. URBAN IMPROVEMENT TRUST BHARATPUR
September 23, 1977
NENA RAM Vs. STATE OF RAJASTHAN
September 9, 1977
NIRANJAN KRIPAL SINGH Vs. STATE OF RAJASTHAN
August 18, 1977
OM PRAKASH Vs. STATE OF RAJASTHAN
August 30, 1977
OM PRAKASH Vs. TARACHAND
January 12, 1977
OM PRAKASH Vs. THE STATE OF RAJASTHAN
November 24, 1977
P S GEHLOT Vs. STATE OF RAJASTHAN
October 13, 1977
P.J. MUNSHI Vs. STATE OF RAJASTHAN
December 2, 1977
PADMA RAM Vs. BHANWARI DEVI
July 13, 1977
PADTAL RUDIA AND PALIA Vs. THE STATE OF RAJASTHAN
December 21, 1977
PANA CHAND Vs. STATE OF RAJASTHAN
August 26, 1977
PANCHOLA Vs. THE STATE OF RAJASTHAN
February 14, 1977
PARASRAM SON OF NARAIN Vs. THE STATE OF RAJASTHAN
November 28, 1977
PAREKH AUTOMOBILES Vs. MUNICIPAL COUNCIL
January 28, 1977
PARMANAND Vs. STATE
July 2, 1977
PATA SHIYA ALIAS PARSADIA Vs. THE STATE OF RAJASTHAN
November 9, 1977
PEHALWAN Vs. STATE OF RAJASTHAN
February 10, 1977
PEMARAM AND BHAGWANA RAM Vs. FATEH SINGH AND BHAGIRATH
October 12, 1977
POONAM CHAND Vs. STATE OF RAJASTHAN
October 12, 1977
POORAN Vs. STATE
January 14, 1977
PRABHA CHAND JAIN Vs. STATE OF RAJASTHAN
July 28, 1977
PRABHU Vs. STATE OF RAJASTHAN
February 3, 1977
PRABHU Vs. STATE OF RAJASTHAN
February 18, 1977
PRAJAPATI GARH NIRMAN SAMITI LTD Vs. STATE
September 22, 1977
PRATAP SINGH Vs. STATE OF RAJASTHAN
December 14, 1977
PREM LAL Vs. JADAV CHAND
May 12, 1977
PREM LATA GUPTA Vs. UNION OF INDIA
September 17, 1977
PREM SHANKER SHUKLA Vs. STATE OF RAJASTHAN
July 12, 1977
PREM SINGH Vs. STATE OF RAJASTHAN
March 16, 1977
PRITI PARIHAR Vs. KAILASH SINGH PARIHAR
September 15, 1977
PRITI PARIHAR Vs. KAILASH SINGH
July 12, 1977
PUKH RAJ Vs. THE ADDL. COLLECTOR PALI
October 12, 1977
PUSHPA Vs. GANPAT SINGH
May 13, 1977
PYARE SINGH Vs. STATE OF RAJASTHAN
August 1, 1977
RADHA MOHAN Vs. STATE OF RAJASTHAN
December 5, 1977
RAHIM BUX Vs. STATE OF RAJASTHAN
August 23, 1977
RAJAN PANDEY Vs. STATE OF RAJASTHAN
July 1, 1977
RAJASTHAN STATE ROAD TRANSPORT Vs. JUDGE LABOUR COURT RAJASTHAN
March 24, 1977
RAJASTHAN STATE ROAD TRANSPORT CORPORATION JAIPUR Vs. KALAWATI
February 8, 1977
RAM Vs. STATE OF RAJASTHAN
September 22, 1977
RAM CHANDER Vs. THE STATE OF RAJASTHAN
February 24, 1977
RAM CHANDRA Vs. RAMESH CHANDRA
October 14, 1977
RAM DHAN AND OTHERS Vs. STATE OF RAJASTHAN
July 22, 1977
RAM GOPAL Vs. STATE OF RAJASTHAN
October 27, 1977
RAM KISHORE Vs. STATE OF RAJASTHAN
March 17, 1977
RAM KUMAR Vs. ADDITIONAL REGISTRAR
January 5, 1977
RAM NIVASI Vs. SHAFI
September 30, 1977
RAM PRATAP Vs. STATE OF RAJASTHAN
March 30, 1977
RAM RAKH VYAS Vs. UNION OF INDIA
January 28, 1977
RAM SINGH Vs. STATE OF RAJASTHAN
February 9, 1977
RAM SINGH Vs. STATE OF RAJASTHAN
September 23, 1977
RAM SWAROOP MODI Vs. S T A T
January 10, 1977
RAMA KARAN Vs. STATE
February 3, 1977
RAMESH CHANDRA Vs. STATE OF RAJASTHAN
August 18, 1977
RAMESHCHANDRA Vs. STATE OF RAJASTHAN
July 15, 1977
RAMESHWAR Vs. THE STATE OF RAJASTHAN
August 16, 1977
RAMESHWARI Vs. KRIPA SHANKER
July 4, 1977
RAMJI DAS ANEJA Vs. STATE OF RAJASTHAN
March 16, 1977
RAMJILAL & ANOTHER Vs. THE STATE OF RAJASTHAN
August 2, 1977
RAMLI Vs. STATE OF RAJASTHAN
July 22, 1977
RAMMI Vs. STATE OF RAJASTHAN
December 16, 1977
RAMNATH & ORS. Vs. STATE OF RAJASTHAN
November 4, 1977
RAMPHOOL Vs. STATE OF RAJASTHAN
August 17, 1977
RAPTAKOS BRETT AND CO LTD Vs. B D HARSHA
August 12, 1977
RATAN LAL Vs. GRAM PANCHAYAT AGOLAI
April 22, 1977
RATANLAL Vs. GRAM PANCHAYAT
April 22, 1977
RAVINDRA SAHAI SAXENA Vs. STATE OF RAJASTHAN
April 11, 1977
REHMAN Vs. STATE OF RAJASTHAN
November 30, 1977
RISHAB DAS JAIN Vs. VIJAY KUMAR
March 16, 1977
ROOPA Vs. STATE OF RAJASTHAN
July 8, 1977
ROOPCHAND Vs. NARAIN SINGH
February 17, 1977
ROOPLAL Vs. SANGRAM SINGH
January 7, 1977
SAHIRAM Vs. STATE OF RAJASTHAN
April 26, 1977
SAMELA RAL Vs. ADDITIONAL DISTRICT
February 19, 1977
SAMPAT RAJ Vs. MAHIPAL SINGH
July 15, 1977
SANGRAM SINGH Vs. STATE OF RAJASTHAN
September 30, 1977
SANTKUMAR PAUL Vs. UNION OF INDIA AND OTHERS
April 21, 1977
SANWATA RAM Vs. ASHA RAM
July 28, 1977
SATAYA NARAIN Vs. STATE
October 24, 1977
SATYA NARAIN Vs. STATE OF RAJASTHAN
October 10, 1977
SHAH POONAMCHAND Vs. VEERCHAND
July 22, 1977
SHANKERLAL Vs. STATE OF RAJASTHAN
October 14, 1977
SHANTI DEVI Vs. INDRA DEVI
December 15, 1977
SHEO KARAN Vs. STATE OF RAJASTHAN
July 27, 1977
SHESHMAL Vs. RAWAT KARANSINGH
July 8, 1977
SHIV LAL Vs. Mohanraj
October 3, 1977
SHIV PRAKASH Vs. STATE OF RAJASTHAN
December 16, 1977
SHOBHRAJMAL Vs. KAMLA DEVI
May 9, 1977
SHRIRAM Vs. STATE OF RAJASTHAN AND OTHERS
January 18, 1977
SHYAM KUMAR Vs. BUDH SINGH
January 27, 1977
SHYAM LAL Vs. GAYATRI DEVI
December 13, 1977
SHYAMA Vs. STATE OF RAJASTHAN
April 27, 1977
SITTA GANPAT AND ALLI Vs. STATE OF RAJASTHAN
April 13, 1977
SOHAN Vs. STATE
October 24, 1977
SOHAN LAL Vs. RAM DAYAL
October 25, 1977
SOHAN SINGH Vs. BANTA SINGH
July 20, 1977
SOHAN SINGH Vs. STATE OF RAJASTHAN
January 13, 1977
SOHANLAL Vs. STATE
March 9, 1977
SRIKANTA Vs. DEEN DAYAL
March 16, 1977
SRINATH SHARMA Vs. STATE TRANSPORT APPELLATE TRIBUNAL RAJASTHAN JAIPUR AND
May 6, 1977
STATE Vs. RAMJI LAL
March 9, 1977
STATE Vs. DANMAL
October 26, 1977
STATE OF RAJASTHAN Vs. GYANDEO
October 24, 1977
STATE OF RAJASTHAN Vs. KAMALJI
July 13, 1977
STATE OF RAJASTHAN Vs. TEKA ALIAS TEK CHAND
August 8, 1977
STATE OF RAJASTHAN Vs. RAM KISHAN
May 6, 1977
STATE OF RAJASTHAN Vs. SHARMA AND CO
July 6, 1977
STATE OF RAJASTHAN Vs. NANU RAM
March 18, 1977
STATE OF RAJASTHAN Vs. MANGIA
July 21, 1977
STATE OF RAJASTHAN Vs. MOHAN BEHARI
March 22, 1977
STATE OF RAJASTHAN Vs. SIMLA ALIAS SHIVLAL AND MURLI
March 8, 1977
STATE OF RAJASTHAN Vs. NANU ALIAS KISHAN
November 11, 1977
STATE OF RAJASTHAN Vs. GOPAL KRISHNA AND ANOTHER
October 6, 1977
STATE OF RAJASTHAN Vs. ROOP SINGH & OTHERS
October 6, 1977
STATE OF RAJASTHAN Vs. CHUNNILAL & ANOTHER
May 5, 1977
STATE OF RAJASTHAN Vs. PYARO SINGH AND OTHERS
December 6, 1977
STATE OF RAJASTHAN Vs. SHANKER LAL
October 5, 1977
SUA Vs. STATE OF RAJASTHAN
September 12, 1977
SUMER MAL SINGHVI Vs. STATE OF RAJASTHAN
March 11, 1977
SUMITRA KAUR Vs. AUTHORISED OFFICER SUB DIVISIONAL OFFICER SHRI GANGANAGAR
August 25, 1977
SURAJ MAL Vs. MANGI LAL
January 10, 1977
SURAJMAL Vs. MANGILAL
January 10, 1977
SURAJMAL Vs. STATE OF RAJASTHAN
March 24, 1977
SURAT BAI Vs. RADHA KISHAN
October 11, 1977
SURENDRA SHANKHALA Vs. ARJUNSINGH
September 21, 1977
SURJA RAM Vs. STATE OF RAJASTHAN
October 12, 1977
SURYA NARAIN Vs. NANDLAL
December 6, 1977
TARA CHAND Vs. VANEY CHAND
September 15, 1977
TEJU Vs. BOARD OF REVENUE
January 4, 1977
TEJU Vs. BOARD OF REVENUE
January 21, 1977
THE ADDITIONAL COMMISSIONER OF INCOME TAX, RAJASTHAN, JAIPUR Vs. M/S. HEMANDAS DHANRAJ MAL
September 27, 1977
THE STATE OF RAJASTHAN Vs. ASHARAPH
December 7, 1977
TILAK RAJ Vs. STATE OF RAJASTHAN
January 12, 1977
UCHAB KANWAR Vs. STATE OF RAJASTHAN
January 25, 1977
UDA RAM Vs. STATE OF RAJASTHAN
July 29, 1977
UDAI SINGH Vs. STATE OF RAJASTHAN
July 27, 1977
UDAIBHAN SINGH Vs. STATE OF RAJASTHAN
April 19, 1977
UDAIPUR MINES Vs. UNION OF INDIA
August 29, 1977
UDHYOG MANDIR KHADI Vs. NARSINGH DAS
March 24, 1977
UGAM CHAND Vs. UNION OF INDIA
August 17, 1977
UMED SINGH Vs. STATE OF RAJASTHAN
October 25, 1977
UNION OF INDIA Vs. BANKAT LAL
September 20, 1977
UNIVERSITY OF RAJASTHAN JAIPUR Vs. MOHAN MELWANI
November 24, 1977
URBAN IMPROVEMENT TRUST UDAIPUR Vs. PREM DEVI
July 7, 1977
VEDPAL KRISHNA DHEER Vs. THE STATE OF RAJASTHAN
August 19, 1977
VIJAY RAM Vs. STATE OF RAJASTHAN
December 8, 1977
VIJAYENDRA SINGH HERA Vs. STATE OF RAJASTHAN
August 20, 1977
VIJAYENDRA SINGH HERA Vs. STATE OF RAJASTHAN
August 2, 1977
VIKAS PANCHAYAT Vs. THE COLLECTOR
April 14, 1977
VIMLA DEVI Vs. JANG BAHADUR
April 20, 1977
YAD RAM S/O PERMAL JAT Vs. STATE OF RAJASTHAN
August 9, 1977
YAR MOHAMMAD Vs. ROSHAN LAL
January 5, 1977