Home
Case Index
Title
Date
AB RASHID KHAN Vs. DIRECTOR LIBRARIES, RESEARCH AND MUSEUMS, SRINAGAR
April 21, 1977
ABDULLAH GANAI Vs. QADIR NAJAR
March 25, 1977
AHALIYANI MALIKPORA THROUGH RAMZAN MALIK Vs. AHALIYANI HAJAN THROUGH GH MOHI-UD-DIN
October 24, 1977
AISHA Vs. STATE OF J&K
August 12, 1977
AJIT KUMAR Vs. DISTRICT MANAGER, FOOD CORPORATION OF INDIA
June 2, 1977
AMMA DAR Vs. AZIZ DAR
June 6, 1977
B M TANDON Vs. MAHARAJ KISHAN RAINA
December 1, 1977
BADRI NATH Vs. CHAMAN LAL
December 29, 1977
BAKSHI HARDATT Vs. STATE OF J&K
March 30, 1977
BALDEV RAJ GUPTA Vs. JASWANT SINGH
December 7, 1977
BALWANT RAI Vs. GIAN SINGH (LT )
November 19, 1977
BANSI LAL Vs. UNION OF INDIA
July 26, 1977
BASHIR AHMAD Vs. CHAIRMAN, ANTI CORRUPTION COMMISSION
September 2, 1977
BEHARI LAL Vs. PRAKASH CHAND
May 13, 1977
BHAGWAN DASS Vs. CHET RAM
April 11, 1977
CUSTODIAN EVACUEE PROPERTY, JAMMU Vs. RAJ PAUL
June 17, 1977
DEWAN MODERN BREWERIES LTD Vs. POST MASTER GAZETTED JAMMU
April 21, 1977
EAST INDIA HOTELS LTD Vs. ASSESSING AUTHORITY
July 22, 1977
FAIRDEAL MOTORS Vs. COMMISSIONER OF INCOME TAX
July 14, 1977
FEROZ-UD-DIN Vs. MOHD LONE
March 11, 1977
FINANCE CENTRE Vs. RAM PARKASH
February 21, 1977
FINANCIAL COMMISSIONER, J&K Vs. KARIM DAR
March 28, 1977
G D SHARMA Vs. ELECTION COMMISSIONER OF INDIA
June 17, 1977
GAFFAR DOOM Vs. STATE
December 28, 1977
GENERAL MANAGAR, TELE COMMUNICATIONS SRINAGAR Vs. NOOR-UD-DIN RATHER
April 21, 1977
GH MOHD SHAH Vs. STATE OF J&K
December 29, 1977
GHULAM MOHAMMAD Vs. HARI CHAND
September 2, 1977
GIRDHARI LAL Vs. STATE
September 2, 1977
GIRDHARI LAL Vs. GIRDHARI LAL
December 17, 1977
GULZAR AHMED Vs. MOHD HUSSAIN
December 9, 1977
H L MAINI Vs. PUNJAB NATIONAL BANK LTD
June 2, 1977
HANSRAJ Vs. PARAMJIT SINGH
July 28, 1977
ISHWAR SAROOP Vs. SURAJ PARKASH
June 8, 1977
JAGTU Vs. BADRI
December 14, 1977
JAI PAL SINGH Vs. MADHO SINGH
July 18, 1977
JHELUM FOREST CO Vs. CONSERVATOR OF FORESTS, KASHMIR NORTH CIRCLE
April 21, 1977
KANTH DHAR Vs. UNION OF INDIA
November 5, 1977
KANWAR SINGH Vs. OM KANT
November 26, 1977
KEWAL KRISHEN Vs. SANDAL SINGH
July 12, 1977
KHAN ALI SHAH Vs. BAKHSHI ABDUL MAJID
December 24, 1977
KHAZIR MOHD GANAI Vs. GH MUSTAFFA BHAT
April 3, 1977
KRISHEN LAL Vs. BABOO RAJ
January 20, 1977
KRISHEN LAL TRIKHA Vs. JUPITER GENERAL INSURANCE COMPANY AND ORS.
March 28, 1977
LATIFA MISGAR Vs. STATE OF J&K
August 19, 1977
MADAN LAL Vs. PRINCIPAL, J&K POLICE TRAINING SCHOOL, UDHAMPUR
April 8, 1977
MAHABIR SINGH Vs. STATE
April 7, 1977
MANAGING DIRECTOR Vs. SYED AND CO
November 5, 1977
MOHD AKBAR Vs. STATE OF J&K
May 12, 1977
MOHD RAMZAN DAR Vs. MST HAMEEDA
January 27, 1977
MOHD RAMZAN WAGEY Vs. GH MOHD BABA
September 15, 1977
MOHD SHAFI Vs. MOHI-UD-DIN
August 8, 1977
MOHD SULTAN BHAT Vs. MUGHLI
May 16, 1977
MOHI-UD-DIN SHAH Vs. STATE
May 18, 1977
MRS. PUSHPA Vs. STATE OF JAMMU AND KASHMIR
February 3, 1977
MUGHLI Vs. MOHD PARREY
October 28, 1977
MUNSHI RAM Vs. SHAKUNTALA DEVI
December 7, 1977
NOOR-UD-DIN MISGAR Vs. GANI WANI
August 31, 1977
POST MASTER GENERAL Vs. FATEH DIN
April 27, 1977
PRINCIPAL, REGIONAL ENGINEERING COLLEGE, SRINAGAR Vs. S N BAMBROO
June 3, 1977
QAZI ABDUL SALAM Vs. COLLECTOR LAND ACQUISITION, SRINAGAR
May 3, 1977
RADHA KRISHEN AIMA Vs. MOHAN JEE DHAR
March 31, 1977
RAJAN BAL Vs. HAJI GH QADIR
January 7, 1977
RAJINDER SINGH Vs. MALKI RAM
December 12, 1977
RAJKUMAR Vs. STATE OF J&K
April 20, 1977
RAM PARKASH Vs. RATTAN CHAND
December 15, 1977
RAM PARKASH Vs. RATTAN CHAND AND ORS
January 19, 1977
RATTAN DEVI JAMWAL AND ANR. Vs. UNION OF INDIA (UOI) AND ANR.
May 5, 1977
RATTAN LAL Vs. STATE
March 10, 1977
RATTAN SINGH Vs. HONBLE CHIEF MINISTER
December 17, 1977
RAZAK DASS Vs. REHMTI (MST )
July 27, 1977
ROMESH CHANDER Vs. FINANCIAL COMMISSIONER
April 11, 1977
S BUPINDER SINGH Vs. CUSTODIAN EVACUEE PROPERTY KASHMIR, SRINAGAR
July 26, 1977
S MOOL SINGH Vs. MOHD UMAR
November 30, 1977
S SUJAN SINGH Vs. UNION OF INDIA
April 19, 1977
SALIMA BANO Vs. SALIMA BANO
August 8, 1977
SANSAR CHAND Vs. SETTLEMENT OFFICER
December 17, 1977
SANTOSH KUMARI Vs. CHAMAN LAL
July 27, 1977
SHAHMALI Vs. AB REHMAN HAJAM
August 4, 1977
SHAMIM AHMAD SHAMIM Vs. CUSTODIAN EVACUEE PROPERTY, KASHMIR
September 6, 1977
SITA KOUR Vs. AMAN-ULLAH
May 13, 1977
SOHAN LAL Vs. TH BALDEV SINGH
December 2, 1977
SONA SHAH Vs. THE COMMISSIONER FOR WORKMENS COMPENSATION AND ANR.
December 16, 1977
SONAULLAH MIR Vs. AB RASHID
June 16, 1977
SOOBA Vs. GH MOHD
April 20, 1977
SRI RAM Vs. ASHWANI KUMAR
December 23, 1977
STATE Vs. KEWAL KRISHAN
April 7, 1977
STATE Vs. AB RASHID KHAN AND DR AKBAR HYDERI
September 14, 1977
STATE OF J&K Vs. G. S. BAROCA
December 16, 1977
STATE OF J&K Vs. VASANT RAI AMRESH PAREKH
April 25, 1977
STATE OF J&K Vs. SULTAN GURU
June 15, 1977
SUDERSHAN SINGH Vs. MOHAN LAL
January 6, 1977
SUDHARSHAN KUMARI Vs. CHAGGAR SINGH
October 18, 1977
TIMBER PVT LTD Vs. BALDEV RAJ
March 28, 1977
UNION OF INDIA Vs. TH RAWEL SINGH
December 23, 1977
UNITED BUILDERS Vs. UNION OF INDIA
July 12, 1977
UNIVERSITY OF KASHMIR Vs. GH NABIR MIR
May 18, 1977
USTA AHMEDOO Vs. AB REHMAN DARZI
April 21, 1977
ZAMINDARAN MOUZA MUJA GUND Vs. ABDULLAH LONE
August 28, 1977
ZONAL MANAGER LIC OF INDIA Vs. MOHAN LAL SARAF
November 3, 1977