Case Index

Title
Date
A H WHEELER AND CO PVT LTD Vs. PARAS NATH PANDEY
January 27, 1977
ABDUL HAMID Vs. STATE OF BIHAR
October 14, 1977
ABU MOHAMMAD Vs. STATE OF BIHAR
January 13, 1977
AJOY KUMAR GUPTA Vs. STATE OF BIHAR
October 11, 1977
AMIT PAL SINGH Vs. ANIL KUMAR MISHRA
October 6, 1977
AMRIT SINGH Vs. GYANDEO SHARMA
April 4, 1977
AND KUMAR Vs. UNION OF INDIA
November 15, 1977
ANIS AHMAD Vs. SHABBIR AHMAD
February 21, 1977
ARYA PRATINIDHI SABHA Vs. STATE OF BIHAR
December 23, 1977
AWADH BIHARI SHARAN Vs. STATE OF U P
November 30, 1977
BABU RAM PASI Vs. STATE OF BIHAR
April 18, 1977
BABUDHAN TIWARY Vs. RAMDHARI TIWARY
November 9, 1977
BABUJI MUKHIA Vs. SAHDEO MUKHIA
August 2, 1977
BACHCHAN SINGH Vs. SUB DIVISIONAL OFFICER
August 26, 1977
BADSHAH MIAN Vs. STATE OF BIHAR
April 8, 1977
BAIDYANATH AYURVED BHAWAN PVT LTD Vs. STATE OF BIHAR
September 27, 1977
BAJRANG RAI Vs. ISMAIL MIAN
May 12, 1977
BALDEO SINGH Vs. DWARIKA SINGH
September 13, 1977
BANDHANRAM BHADANI Vs. INCOME TAX OFFICER
February 1, 1977
BANDI SAH Vs. GANGAURI SAH
May 19, 1977
BANSHNKAR ROY Vs. GUNESHWAR ROY
April 13, 1977
BATA INDIA LTD Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE
October 14, 1977
BHANGI BHAGAT Vs. RAMAYAN DUBEY
February 3, 1977
BHOLA PRASAD Vs. STATE
March 14, 1977
BHOLA SINGH Vs. STATE OF BIHAR
May 19, 1977
BHUPENDRA SINGH Vs. STATE OF BIHAR
October 10, 1977
BIBI ASMA SHAH Vs. SNRESH PRASAD
November 28, 1977
BIDHU BHUSAN ROY Vs. UNION OF INDIA
October 13, 1977
BIHAR STATE BOARD OF RELIGIOUS TRUST Vs. RAMESHREY PRASAD CHOUDHARY
January 29, 1977
BIHAR STATE CO OPERATIVE MARKETING UNION Vs. UNION OF INDIA
August 11, 1977
BIHAR STATE ELECTRICITY BOARD Vs. PAWAN KUMAR KHETAN
October 12, 1977
BIHAR STATE ELECTRICITY BOARD Vs. KALYANPUR LIME AND CEMENT WORKS
December 8, 1977
BIHAR STATE ELECTRICITY BOARD PATNA Vs. K N H MEDICAL COLLEGE AND HOSPITAL BHAGALPUR
August 29, 1977
BIJENDRA RAI Vs. MOHAN RAI
April 29, 1977
BIRENDRA KUMAR SINHA Vs. STATE OF BIHAR
January 13, 1977
BIRENDRA PRASAD Vs. STATE OF BIHAR
September 2, 1977
BISHUNPAT SINGH Vs. STATE OF BIHAR
January 7, 1977
BISHWANATH PRASAD Vs. SHANTI DEVI
May 6, 1977
BISHWANATH PRASAD Vs. NORTH EASTERN RAILWAY
December 2, 1977
BOKARO STEEL LIMITED Vs. B D KEDIA AND COMPANY
November 1, 1977
BOKU MAHTON Vs. NAME NOT KNOWN WIDOW OF ANATHI THAKUR
August 24, 1977
BRIJ BIHARI PRASAD Vs. DEOKI DEVI
August 24, 1977
BUDHRAM KASHIRAM Vs. STATE OF BIHAR
May 19, 1977
CHANDESHWAR MAHTO Vs. STATE OF BIHAR
January 10, 1977
CHANDRA KANTA DEVI Vs. MUKTESHWAR JHA ALIAS MUKTESHWAR THAKUR
October 5, 1977
CHANDRADIP SINGH Vs. ADDL MEMBER BOARD OF REVENUE
August 18, 1977
CHANDRASEKHAR PRASAD CHOUDHARY Vs. STATE OF BIHAR
January 29, 1977
CHAUDHARY FAZLUR RAHMAN Vs. SHIBAJI BOSE
November 16, 1977
COMMISSIONER OF INCOME TAX Vs. SYED SADDIQUE IMAM
November 8, 1977
COMMISSIONER OF INCOME TAX Vs. RANCHI CLUB LTD
March 31, 1977
COMMISSIONERS OF DHANBAD MUNICIPALITY Vs. MAHADEO PANDEY
July 15, 1977
D MITRA Vs. STATE OF BIHAR
December 6, 1977
DAROGI SINGH Vs. GIRJA DEVI
November 28, 1977
DEO KUMAR RAI Vs. STATE OF BIHAR
March 17, 1977
DEOKI SINGH Vs. STATE OF BIHAR
March 12, 1977
DEVENDRA PRASAD GUPTA Vs. STATE OF BIHAR
January 12, 1977
DHANUSHDHARI DAS Vs. MATHURA SAH
April 29, 1977
DIP NARAIN SINGH Vs. STATE OF BIHAR
June 29, 1977
DISTRICT SUPERINTENDENT OF EDUCATION Vs. MANAGING COMMITTEE MIDDLE SCHOOL AKAUNA
July 6, 1977
DR. ASHARFI RAM Vs. RAJENDRA AGRICULTURAL UNIVERSITY, BIHAR AND OTHERS
June 30, 1977
DR. KHATIBUR RAHMAN Vs. THE STATE OF BIHAR AND OTHERS
April 14, 1977
DULARI KUER Vs. SHIVANANDAN PRASAD SINGH
August 23, 1977
DWARKA PRASAD CHIRANJILAL Vs. COMMISSIONER OF INCOME TAX
July 27, 1977
FAZAL SHEIK Vs. STATE OF BIHAR
October 4, 1977
Ganesh Cold Storage Vs. State of Bihar
September 10, 1977
GANESH PRASAD SINGH Vs. STATE OF BIHAR
March 24, 1977
GAUTAM PRASAD Vs. STATE OF BIHAR
July 21, 1977
GENERAL ELECTRIC COMPANY OF INDIA PRIVATE LTD Vs. STATE OF BIHAR
May 20, 1977
GIRISH SINGH CHAUDHARY Vs. CHANDRIKA SHARMA
May 3, 1977
GOOGAN LAL MARWARI Vs. ADDITIONAL DISTRICT MAGISTRATE
September 6, 1977
GOPAL NATH SHARMA Vs. STATE OF BIHAR
August 10, 1977
GOPAL UPADHYA Vs. VISHWANATH PATHAK
February 24, 1977
GOPILAL JAIN Vs. STATE OF BIHAR
February 9, 1977
GULAM FARID MIAN Vs. AHMAD BHATHIHARA
July 25, 1977
GULZARIA Vs. LAL MOHAR PANDEY
September 1, 1977
H P DHANUKA (HANUMAN PRASAD Vs. STATE OF BIHAR
August 23, 1977
Hare Krishna Upadhyaya Vs. State of Bihar
December 23, 1977
HARI NARAIN LAL SAH Vs. CANTONMENT BOARD
August 2, 1977
HARINATH PRASAD Vs. STATE OF BIHAR
February 10, 1977
HIRALAL VISHWAKARMA Vs. VISHWANATH SAH
August 22, 1977
INDRA DEO TIWARY Vs. SAHDEO RAI
December 20, 1977
ISHRI GOPE Vs. KRISHNA KUMARI DEVI
February 21, 1977
JANARDAN YADAV Vs. BIHAR STATE SUNNI WAQF BOARD
December 13, 1977
JANARDAN YADAV Vs. STATE OF BIHAR
September 10, 1977
JANESHWAR SINGH Vs. TALKESHWAR SINGH
February 4, 1977
JEODHESHWAR PRASAD SINGH Vs. SHEEDASHI DEVI
July 26, 1977
JHARIA FIRE BRICKS AND POTTERY Vs. BHIRGONATH SHARMA
July 21, 1977
JITU RAM Vs. RAMESHWAR MALI
February 28, 1977
JODHESHWAR PRASAD SINGH Vs. DASHI DEVI
July 25, 1977
JOINT DIRECTOR OF MINES SAFETY Vs. HARSUKHARI M DOSHI
September 29, 1977
JOKHI RAM MOHAN LAL Vs. GITA DEVI TULSYAN
July 11, 1977
JUGAL KISHORE SARAF Vs. TEJNARAIN SINGH
September 13, 1977
JULAL MANDAL Vs. UNION OF INDIA
July 14, 1977
K M PRASAD Vs. STATE OF BIHAR
February 19, 1977
KALAKTAR SINGH Vs. STATE OF BIHAR
June 15, 1977
KALPANA CHOUDHURY Vs. DEBI DAYAL CHOUDHARY
February 3, 1977
KALPNANA CHOUDHARY Vs. DEBI DAYAL CHOUDHARI
February 8, 1977
KAMESHWAR TIWARY Vs. BISHNUDEO JHA
March 24, 1977
KANBAIYALAL AGRAWAL Vs. AMRIT DEO ARYA
April 18, 1977
KANHAI RAUT Vs. BUDHAN MAHTO
May 20, 1977
KAPILDEO UPADHYA Vs. RAGHUNATH PANDEY
August 17, 1977
KARIMULLAH KHAN Vs. CHAMPA KHOJWA
May 17, 1977
KASHI NATH RAI Vs. MAHADEO RAI
January 29, 1977
KASHI PRASAD RAJGARHIA Vs. STATE OF BIHAR
May 2, 1977
KASHIRAM DALMIA Vs. STATE OF BIHAR
July 11, 1977
KAUSHLENDRA PRASAD NARAIN SINGH Vs. STATE OF BIHAR
May 19, 1977
KHOBHARI SAH Vs. STATE OF BIHAR
August 20, 1977
KIRAT RAI Vs. GUNESHWAR RAI
December 5, 1977
KISHORILAL SARAFF Vs. GOPAL TULSIYAN
November 14, 1977
KISHUN SINGH Vs. JAMUNA SINGH
April 13, 1977
KULDIP MAHTON Vs. SHIBALAK MAHTON
April 29, 1977
KUNJ BEHARI SINGH Vs. SHANTI LAL SAH
August 16, 1977
LAL BIHARI SINGH Vs. TIPAN SINGH
January 5, 1977
LOKNATH GOENKA Vs. MUNICIPAL COMMISSIONERS OF THE SAMASTIPUR MUNICIPALITY
March 15, 1977
LUCKY BISCUIT CO Vs. STATE OF BIHAR
April 5, 1977
M. K. SINHA Vs. THE PRESIDING OFFICER LABOUR COURT, PATNA AND ANOTHER
May 17, 1977
MADAN MOHAN KUNDU Vs. THE DIVISIONAL PERSONNEL OFFICER, N.E. RAILWAY, SONEPUR AND ANOTHER
October 7, 1977
MADAN MOHAN MISSIR Vs. PT GIRDHARAN PRASAD MISSIR
May 18, 1977
MADHO SINGH Vs. STATE OF BIHAR
November 7, 1977
MAHABIR MANDAL Vs. STATE OF BIHAR
September 7, 1977
MAHADEO OIL MILLS Vs. SUB DIVISIONAL MAGISTRATE
March 25, 1977
MAHESHWARI OIL MILLS Vs. STATE OF BIHAR
July 19, 1977
MAHESHWARI PRASAD Vs. SHIV SHANKAR PRASAD
September 10, 1977
MANAGEMENT OF BELAL BIRI FACTORY Vs. UNION OF INDIA
April 5, 1977
MANGAL PRASAD SINHA Vs. STATE OF BIHAR
January 3, 1977
MANGAL THAKUR Vs. SUNDAR BHAGAT
February 4, 1977
MANGNU MISHRA Vs. GAURI MISHRA
October 13, 1977
MANKA NANI Vs. DIVISIONAL FOREST OFFICER
August 2, 1977
MATAL CHAMAR Vs. PHAGU RAI
December 17, 1977
MAYABATI DEVI Vs. STATE OF BIHAR
December 15, 1977
MOHAMMAD SHAFIUDDIN Vs. BIBI NAJMA
February 8, 1977
MOHAMMED INDRIS MIAN Vs. DOMAN SAH
August 23, 1977
MUNESHWAR LAL Vs. STATE OF BIHAR
August 22, 1977
N M VERMA Vs. UPENDRA NARAIN SINGH
May 19, 1977
NAGESHWAR PRASAD SINGH Vs. STATE OF BIHAR
May 18, 1977
NAGESHWAR THAKUR Vs. STATE OF BIHAR
January 5, 1977
NAND KISHORE PRASAD BHAGAT Vs. STATE OF BIHAR AND ANOTHER
June 1, 1977
NANDJI SINGH Vs. SHEA PRASAD MAHTO
October 14, 1977
NARAYAN SAH Vs. SM DEVAKI
December 23, 1977
NARSINGH LAL DAGA Vs. STATE
January 18, 1977
NATIONAL INDUSTRIES Vs. STATE OF BIHAR
September 23, 1977
NIRANJAN MAITI AND ANOTHER ETC. Vs. LAND REFORMS DEPUTY COLLECTOR, DHALBHUM, AND OTHERS ETC.
July 29, 1977
NIRANJAN MANDAL Vs. STATE OF BIHAR
August 16, 1977
NIRENDRA KUMAR BOSE Vs. DISTRICT MAGISTRATE
July 20, 1977
PADAM PD JAIN Vs. STATE OF BIHAR
October 14, 1977
PANCHAM LAL Vs. DADAN SINGH
December 15, 1977
PANDIT LAKSHMI KANT JHA Vs. COMMISSIONER OF INCOME TAX
July 20, 1977
PHULENA THAKUR Vs. DEVI THAKUR
May 19, 1977
PRADIP LAMP WORKS Vs. UNION OF INDIA
April 15, 1977
PRAFULLA KUMAR BOSE Vs. SURESH KUMAR VINOD KUMAR LAL PODDAR
March 1, 1977
PROBHAT KUMAR DAS Vs. SANTHAL PABARHIA SEWA MANDAL
December 16, 1977
R P JAIN Vs. STATE OF BIHAR
April 19, 1977
RABINDRA NARAIN LALL Vs. NIRMALA SINHA
May 19, 1977
RADHA MOHAN TIBREWAL Vs. STATE OF BIHAR
April 11, 1977
RAJDEO PANDEY Vs. RIJHAN PANDEY
March 16, 1977
RAJENDRA SAH Vs. STATE OF BIHAR
September 27, 1977
RAJENDRA SINGH Vs. KAPILDEO SINGH
September 13, 1977
RAJESHWAR PRASAD Vs. SITA RAM MARWARI
March 11, 1977
RAJESHWAR PRASAD JAISWAL Vs. BIKRAM SINGH
May 18, 1977
RAJESHWAR PRASAD YADAV Vs. KAMESHWAR YADAV
November 21, 1977
RAM EKBAL RAI Vs. EDUCATION COMMISSIONER
January 6, 1977
RAM KISHORE AGARWALLA Vs. COMMISSIONER OF DHANBAD MUNICIPALITY
August 9, 1977
RAM KISHORE DAS Vs. BALRAM SAH
August 31, 1977
RAM KISHUN PRASAD Vs. STATE OF BIHAR
September 1, 1977
RAM NARAIN SINGH Vs. STATE OF BIHAR
August 10, 1977
RAM RUP KUER Vs. STATE OF BIHAR
December 23, 1977
RAM UDAR JHA Vs. STATE OF BIHAR
July 1, 1977
RAMA NAND DUSAD Vs. STATE OF BIHAR
April 19, 1977
RAMAUTAR SAH Vs. STATE OF BIHAR
April 28, 1977
RAMDEO MAHTO Vs. STATE OF BIHAR
April 18, 1977
RAMDIP SHARMA Vs. BALDEO SINGH
March 2, 1977
RAMJEE Vs. BISHWANATH PD SAH
September 6, 1977
RAMJI JANKIJI Vs. MAUNI BABA KALE KAMBALWALA JAI SIYARAM DASJI
July 22, 1977
RAMJIBAN SHAH Vs. STATE OF BIHAR
February 17, 1977
RAMNARAIN PRASAD SANKAR PRASAD Vs. DISTRICT MAGISTRATE
May 20, 1977
RAMPATI SINGH Vs. STATE OF BIHAR
August 23, 1977
RANCHI CLUB LTD Vs. STATE OF BIHAR
August 19, 1977
RANVIJAYA SHAHI Vs. BALA PRASAD MOTANI
September 28, 1977
RARADEO MAHTO Vs. STATE OF BIHAR
April 18, 1977
RASOOL BUKSH Vs. STATE OF BIAHAR
May 2, 1977
RITLAL CHOUDHARY Vs. DISTRICT MAGISTRATE
February 23, 1977
ROHTAS INDUSTRIES LTD. Vs. WORKMAN AND OTHERS
December 5, 1977
S K RAHIMUDDIN Vs. LAKHO DEVI
December 11, 1977
SAGWAN PASI Vs. STATE OF BIHAR
October 10, 1977
SAHAGIR AHMAD Vs. ISRAIL MIA
November 26, 1977
SAILENDRA NATH ROY Vs. GEETA MAZUMDAR
October 14, 1977
SARAT CHANDRA GHOSE PVT LTD Vs. SWASTIK MICA CO
November 21, 1977
SARAT CHANDRA GHOSH (PRIVATE Vs. STATE OF BIHAR
May 6, 1977
SARDAR TARA SINGH Vs. PRITI LALL
July 2, 1977
SARJU MERANDY Vs. STATE OF BIHAR
February 23, 1977
SATYA NARAIN AGARWAL Vs. STATE OF BIHAR
November 26, 1977
SATYA NARAYAN PRASAD SHRIVASTAVA Vs. THE STATE OF BIHAR AND OTHERS
May 19, 1977
SAUDAGAR MAHTO Vs. RAMJIWAN PRASAD SINGH
April 21, 1977
SHAIL BIHARI CHAUDHARY Vs. STATE OF BIHAR
January 29, 1977
SHANKAR KANODIA Vs. STATE OF BIHAR
October 3, 1977
SHANKER SINGH Vs. STATE OF BIHAR
May 11, 1977
SHANTA DEVI Vs. STATE OF BIHAR
March 22, 1977
SHEIKH MD QUASIM Vs. CHIEF SECURITY OFFICER E
July 8, 1977
SHEO SHANKER KANODIA Vs. STATE OF BIHAR
October 3, 1977
SHEOBACHAN GIRI Vs. STATE OF BIHAR
January 29, 1977
SHEOPUJAN SINGH Vs. STATE OF BIHAR
August 1, 1977
SHESH SINGH Vs. STATE OF BIHAR
April 4, 1977
SHIVA SHANKAR MISHRA Vs. THE UNION OF INDIA & OTHERS
March 31, 1977
SHREEYEST NANDAN SINGH Vs. STATE OF BIHAR
February 8, 1977
SHRI KRISHNA GYANODAY SUGAR LTD Vs. GOVERNMENT OF INDIA
August 22, 1977
SHRIRAM ASISH SINGH NO. II AND ANOTHER Vs. UNION OF INDIA AND OTHERS
February 28, 1977
SHRIRAM BEARINGS LTD Vs. EMPLOYEES STATE INSURANCE CORPORATION
February 19, 1977
SITA RAM PRASAD Vs. HARI LAL SAO
August 24, 1977
SMITA AGARWAL Vs. NIRMAL KUMAR DAS
September 7, 1977
SPEEDCRALTS PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BIHAR
September 23, 1977
STATE OF BIHAR Vs. KASTURBHAI LALBHAI
December 6, 1977
STATE OF BIHAR Vs. AMITAVA RAI
December 23, 1977
STATE OF BIHAR Vs. DHARAMNATH RAI
August 29, 1977
STATE OF BIHAR Vs. NEMDHARI SINGH
July 8, 1977
STATE OF BIHAR Vs. LOK NATH PRASAD DIDWANIA
April 12, 1977
STATE OF BIHAR Vs. R B OJHA FOR OJHA BROTHERS
May 2, 1977
SUBASH CHAND JAIN Vs. COMMISSIONERS OF THE GIRIDIH MUNICIPALITY
January 10, 1977
SUBEDAR UPADBYA Vs. STATE OF BIHAR
October 12, 1977
SUBHASH CHANDRA Vs. HAR GOVIND SINGH
July 12, 1977
SUMANGALI KUMARI Vs. STATE OF BIHAR
April 22, 1977
SURENDRA SINGH Vs. STATE OF BIHAR
January 21, 1977
SURYA NARAIN CHOUDHARY Vs. DARBHANGA DISTRICT BOARD
July 1, 1977
SURYADEO SINGH Vs. DEPUTY COLLECTOR LAND REFORMS
January 27, 1977
SYED SHAMSHUL HAQUE Vs. SITRAM SINGH
August 8, 1977
TATA ENGINEERING AND LOCOMOTIVE CO LTD Vs. S N GUHA THAKURTA SUPERINTENDENT OF CENTRAL EXCISE
January 5, 1977
THE MANAGEMENT OF M/S. BELAL BIRI FACTORY (P.) LTD. DEOGHAR Vs. UNION OF INDIA AND ORS.
April 15, 1977
UMA DEVI Vs. RAKTOO THAKUR
January 28, 1977
UNION OF INDIA Vs. ABDUL HAFIZ
July 7, 1977
UNIVERSITY OF BIHAR Vs. RAJENDRA SINGH
October 14, 1977
VEENA THEATRES Vs. UNION OF INDIA
January 21, 1977
VIDYANAND SINBA Vs. STATE OF BIHAR
November 23, 1977
VIDYANAND SINHA Vs. STATE OF BIHAR
September 23, 1977
WEST RAMKANALI COLLIERY COMPANY Vs. BIHAR STATE CO OPERATIVE MARKETING UNION
July 22, 1977