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Case Index
Title
Date
ABHI RAM Vs. MOTI RAM
November 3, 1977
AGYA RAM Vs. PUSHPA DEVI
August 25, 1977
B.P.MISRA Vs. UNION OF INDIA
April 13, 1977
B.R. LAKHANPAL Vs. UNION OF INDIA (UOI) AND ORS.
September 21, 1977
B.R.HIMALVI Vs. INDIAN COFFEE WORKERS CO-OPERATIVE SOCIETY LTD.
November 18, 1977
BAKSHI PRATAP SINGH Vs. THE STATE OF HIMACHAL PRADESH AND ANR.
July 18, 1977
BANWARI LAL Vs. THE STATE OF HIMACHAL PRADESH
July 29, 1977
BILASPUR DISTRICT COOPERATIVE MARKETING AND CONSUMERS FEDERATION LTD., BILASPUR Vs. STATE OF H.P.
July 6, 1977
BIPAN KUMAR Vs. SHAM SUNDER
July 14, 1977
BONTU Vs. SARJU SINGH
November 15, 1977
CHAMARU Vs. KHAZAN SINGH
September 29, 1977
DARSHAN KUMAR KHANNA Vs. SMT. PUSHPA MEHRA AND ORS.
February 23, 1977
DES RAJ BHATIA Vs. THE STATE OF H.P. AND ORS.
April 13, 1977
DEVI SINGH Vs. HUKAM RAM
July 22, 1977
DEWAN SINGH Vs. THE UNION OF INDIA (UOI) AND ANR.
July 28, 1977
DIWAKAR SHARMA Vs. GAURI DEVI
February 23, 1977
DURGA DASS Vs. GITAN DEVI
June 20, 1977
EASTERN COMMERCIAL CORPORATION Vs. STATE OF HIMACHAL PRADESH
March 29, 1977
GAINDA MAL CHARANJI LAL Vs. STATE OF HIMACHAL PRADESH
August 4, 1977
GITA RAM Vs. ANANT RAM AND ORS.
September 9, 1977
GOVERDHAN DASS Vs. BHAGMATU
April 19, 1977
GURBAKSH SINGH Vs. TARAN JIT
May 31, 1977
H.S. BEDI Vs. SMT. DHANI DEVI
March 17, 1977
HIMACHAL CONDUCTORS PRIVATE LTD Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER HIMACHAL PRADESH SOUTH ZONE SIMLA-3
December 27, 1977
INDER DHIR SINGH Vs. MOHAN MEAKIN BREWERIES LTD.
May 23, 1977
ISH PAUL SINGH GHAI AND ANR. Vs. SHRIMAT BIMLA RAWAL AND ORS.
September 29, 1977
ISHWAR SINGH Vs. RAM PIARI
August 16, 1977
JAGAR NATH Vs. SHAMBHU
March 24, 1977
JAGDISH KUMAR VERMA Vs. UNION OF INDIA
November 9, 1977
JAGDISH SHARAN ETC. Vs. THE STATE OF H.P. ETC.
December 20, 1977
JAGRAJ SINGH Vs. STATE OF HIMACHAL PRADESH
November 30, 1977
JAI SINGH Vs. LALA GANESHA
April 25, 1977
JAIMAL SINGH LACHMAN SINGH Vs. STATE OF HIMACHAL PRADESH
April 13, 1977
K.L.BEAKTA Vs. STATE OF H.P.
June 30, 1977
KALYAN SINGH Vs. KAGDI RAM
March 31, 1977
KESRU Vs. STATE OF HIMACHAL PRADESH
June 28, 1977
KISHORI LAL Vs. SMT. MAHANTOO AND ORS.
December 26, 1977
KRISHAN KUMAR Vs. GURBAX SINGH
March 3, 1977
KULDIP SINGH Vs. STATE OF HIMACHAL PRADESH
May 30, 1977
L D KHANNA Vs. CHOHAN HUHTAMAKI INDIA PVT LTD
May 19, 1977
LABHA AND ANR. Vs. SITAR MOHAMMAD AND ANR.
February 21, 1977
MAJOR KRISHNA MOHINI Vs. RAM PRATAP CHANDEL
September 21, 1977
MEHAR SINGH Vs. CHUHRU RAM
September 8, 1977
MOOL SINGH Vs. RAM NATH AND ANR.
May 5, 1977
NAND KISHORE Vs. KISHAN CHAND
May 10, 1977
NARAIN SINGH Vs. RUKMANI
June 15, 1977
NARBIR SINGH Vs. THE UNION OF INDIA (UOI) ETC.
July 25, 1977
OM PRAKASH AWASTHI Vs. HIMACHAL PRADESH UNIVERSITY
October 25, 1977
ONKAR NATH Vs. VED VYAS
December 6, 1977
PARAS RAM Vs. TERHROO AND ANR.
May 18, 1977
PARDHANA Vs. AMIN CHAND
May 10, 1977
PARKASH CHAND Vs. STATE
March 9, 1977
PREM CHAND Vs. AMAR NATH AND ORS.
April 4, 1977
PURAN SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
December 14, 1977
PURAN SINGH Vs. STATE
September 14, 1977
PURSHOTAM DASS Vs. JAISHI RAM
September 24, 1977
RAJA RAM Vs. STATE OF HIMACHAL PRADESH
October 3, 1977
RAJINDER LAL AND ORS. Vs. SANT RAM
August 9, 1977
RAM CHAND Vs. RAMKU
March 17, 1977
RAM LAL ISHWAR DASS Vs. INCOME TAX OFFICER
October 25, 1977
RAM PIARI Vs. SHRI AMAR SINGH
June 20, 1977
RAM PRAKASH Vs. LEKH RAM
August 4, 1977
ROSHAN LAL Vs. PRABH DAYAL
December 15, 1977
S.D.P. SABHA, BAIJNATH Vs. THE KANGRA CENTRAL CO-OPERATIVE BANK LTD.
July 1, 1977
S.NARANJAN SINGH Vs. DURGA DASS
August 17, 1977
SAIN DASS Vs. SANBHU RAM AND ORS.
April 27, 1977
SAMILA DEVI Vs. SHANKAR DASS
December 21, 1977
SARABJIT SINGH ETC. Vs. STATE OF HIMACHAL PRADESH ETC.
June 29, 1977
SAT PAL SABHARWAL Vs. THE HIMACHAL PRADESH FINANCIAL COPPORATION AND ORS.
July 15, 1977
SATYA PAL JOGINDER NATH Vs. EXCISE AND TAXATION COMMISSIONER ETC.
May 16, 1977
SAVITRI DEVI Vs. HIRA LAL
June 23, 1977
SHIAM SUNDER Vs. TARA CHAND
July 11, 1977
SHIAM SUNDER GAUTAM Vs. TARA CHAND
November 7, 1977
SHRI BALDEV RAM CONSTABLE AND ANOTHER Vs. THE SUPERINTENDENT OF POLICE KANGRA AND OTHERS
December 19, 1977
SHYAM LAL Vs. SULTAN SINGH
June 23, 1977
SIRI RAM Vs. PRITAM SINGH
September 28, 1977
SMT. PUKHDI AND ORS. Vs. PARAS RAM
March 9, 1977
STATE Vs. BHIM SINGH
December 2, 1977
STATE OF HIMACHAL PRADESH Vs. RAJKUMAR RAJINDER SINGH
August 19, 1977
STATE OF HIMACHAL PRADESH Vs. CROWN TIMBER AND FOOD LTD
August 22, 1977
STATE OF HIMACHAL PRADESH Vs. RAM SWAROOP AND OTHERS
July 28, 1977
SUKH DUTT Vs. STATE OF HIMACHAL PRADESH
July 7, 1977
SUNDER SINGH Vs. STATE OF HIMACHAL PRADESH ETC.
December 20, 1977
SURINDER KAUR Vs. MOHINDER BAHADUR SINGH
November 4, 1977
THE PATHANKOT BAJRI AND STONE CO. Vs. THE STATE OF PUNJAB AND ANR.
July 14, 1977
TRALOK CHAND Vs. ARJUN SINGH
June 28, 1977
TRILOK CHAND BUTAIL Vs. THE UNION CO-OPERATIVE INSURANCE SOCIETY LTD. ETC.
May 31, 1977
TULSI RAM Vs. PT.PARMA NAND
July 6, 1977
UNION OF INDIA Vs. VISHWANATH SUD
September 5, 1977
VED PRABHA Vs. KANCHAN LAL
June 21, 1977
VIRINDER SINGH Vs. SMT. RESHMO
April 25, 1977
Y.P. GARG AND CO. Vs. STATE OF HIMACHAL PRADESH
May 11, 1977