Case Index

Title
Date
AKASH FINANCIERS PVT. LTD Vs. MESSERS TILAK RAJ KEWAL KRISHAN
December 19, 1977
AMAR SINGH Vs. MEHAR SINGH
March 8, 1977
AMAR SINGH Vs. STATE OF HARYANA
October 27, 1977
AMAR SINGH AND ORS Vs. SMT. GAURA DEVI
October 15, 1977
AMRITSAR IMPROVEMENT TRUST Vs. NARINDER NATH BHATIA ADVOCATE AND ORS.
October 4, 1977
ANGREJ SINGH Vs. STATE OF HARYANA
August 9, 1977
ANIL KUMAR Vs. SATISH KUMAR
November 8, 1977
ARJAN MOTORS MALOUT PARTNERSHIP FIRM Vs. GIRDHARA SINGH
April 25, 1977
ASHOK KUMAR Vs. LACHHMAN DASS
January 10, 1977
ATMA RAM Vs. GRAM SABHA DIWANA
March 8, 1977
AVTAR KAUR Vs. SATNAM SINGH BATRA
January 14, 1977
AVTAR SINGH Vs. BHAJAN SINGH
October 19, 1977
BABU RAM Vs. MUNI LAL
January 14, 1977
BABU RAM Vs. LIQUIDATOR ASSI KALAN CO-OPERATIVE CREDIT AND THRIFT SOCIETY
March 8, 1977
BABU RAM Vs. KESHWA CHAND JOSHI
August 23, 1977
BACHAN SINGH AND ORS. Vs. AMAR SINGH AND ORS.
July 18, 1977
BAL MUKAND SHAKAR Vs. STATE OF PUNJAB
November 17, 1977
BALAK SINGH Vs. PUJARA RAM
May 24, 1977
BALBIR SINGH Vs. STATE OF PUNJAB
November 28, 1977
BALBIR SINGH Vs. STATE OF HARYANA
February 2, 1977
BALDEV RAJ Vs. SMT. SITAL KAUR
May 4, 1977
BALDEV SINGH Vs. STATE OF PUNJAB
September 12, 1977
BALINDER SINGH Vs. AMAR GURDIAL SINGH
December 12, 1977
BALU Vs. UDE SINGH
March 22, 1977
BALWANT SINGH Vs. STATE OF HARYANA
September 20, 1977
BALWANT SINGH Vs. JIT KAUR
April 12, 1977
BALWANT SINGH Vs. SMT. KAILASH WATI
December 12, 1977
BALWANT SINGH WALIA Vs. MAYA DEVI
March 23, 1977
BANKE BIHARI Vs. SHRIMATI RADHA RANI
November 22, 1977
BANSI LAL Vs. STATE OF HARYANA
August 16, 1977
BANTA SINGH Vs. SANTI
August 22, 1977
BANTA SINGH Vs. MAL SINGH AND OTHERS
August 19, 1977
BARA HANUMAN TEMPLE DURGAIN AMRITSAR Vs. GURBUX LAL MALHOTRA
December 16, 1977
BEHARI LAL Vs. JAWAND RAM
October 27, 1977
BHAGTA Vs. DAULAT SINGH
March 15, 1977
BHAGWAN SINGH Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE
October 3, 1977
BHAGWAN SINGH Vs. SMT. JAGDISH KAUR
October 11, 1977
BHAJAN SINGH Vs. BHAJAN KAUR
February 24, 1977
BHAN SINGH Vs. HARNAM SINGH
March 8, 1977
BHUSHAN KUMAR PURI Vs. STATE OF PUNJAB AND OTHERS
August 2, 1977
BIHARI LAL Vs. HARINDER SINGH
February 7, 1977
BIMLA DEVI Vs. SAT PAL SHARMA
October 12, 1977
BIR SINGH Vs. THE STATE OF HARYANA
May 17, 1977
BISHAN SARUP Vs. DR. INDERJIT SINGH AND ORS.
April 27, 1977
BISHAN SINGH Vs. STATE OF HARYANA
December 12, 1977
BUDH DASS AND PURNA NAND Vs. SHIROMANI GURDWARA PARBANDHAK COMMITTEE AMRITSAR
June 3, 1977
BUDH RAM Vs. BHAGAT RAM
October 24, 1977
BUDH RAM Vs. STATE OF HARYANA
December 22, 1977
CALCUTTA SINGH Vs. STATE
August 1, 1977
CHAND SINGH Vs. BHOLL
September 16, 1977
CHANDAN SINGH Vs. PHOOL SINGH
May 4, 1977
CHANDER KANTA Vs. SHRI DURGA DASS
January 13, 1977
CHANDGI Vs. STATE OF HARYANA
December 13, 1977
CHARAN DASS MAHAJAN Vs. MOHINDER NATH AND ANR.
October 14, 1977
CHARANJIT KAUR Vs. KAMLA DEVI
May 5, 1977
CHARANJIT LAL DES RAJ Vs. SALES TAX TRIBUNAL U T
May 23, 1977
CHHAJJU RAM GODARA Vs. STATE OF HARYANA
August 26, 1977
CHHAJU RAM Vs. TULSI DASS AND ANR.
February 2, 1977
CHHAJU RAM Vs. TULSI DAS AND ANR.
March 2, 1977
CHHINDER PAL ALIAS BHOLI Vs. KARNAIL SINGH
February 21, 1977
CHUNI LAL Vs. STATE OF HARYANA ETC
November 29, 1977
COMMISSIONER OF INCOME TAX Vs. ESS ESS KAY ENGINEERING CO PVT LIMITED
November 18, 1977
COMMISSIONER OF INCOME-TAX Vs. DHARAM PAL SHANTI SARUP
November 21, 1977
COMMISSIONER OF INCOME-TAX Vs. JAMNA AUTO INDUSTRIES
December 6, 1977
COMMISSIONER OF INCOME-TAX Vs. INDIAN WOOLLEN TEXTILE MILLS P LTD
September 20, 1977
COMMISSIONER OF INCOME-TAX Vs. MOHAN LAL KANSAL 3 PARTNERS
August 25, 1977
COMMISSIONER OF INCOME-TAX Vs. SURINDER SINGH
August 22, 1977
CONCORD OF INDIA INSURANCE CO. LTD. Vs. NILKHANTH SHARMA AND ORS.
August 8, 1977
CONSTABLE NO. 446 THAKAR DASS Vs. SMT. KRISHNA ALIAS KUNTI, W/O CONSTABLE THAKAR DASS
February 23, 1977
D M KAUSHIK Vs. GRADUATE GAS SERVICE
November 18, 1977
D R KAPUR SUPDT ENGINEER Vs. RATTAN SINGH
May 23, 1977
DALIP SINGH Vs. SMT. MUKAND KAUR AND OTHERS
September 8, 1977
DALJIT SINGH MINHAS Vs. STATE OF PUNJAB
October 24, 1977
DARSHAN SINGH Vs. STATE OF PUNJAB
July 22, 1977
DARSHAN SINGH Vs. AMARJIT KAUR
July 18, 1977
DARSHAN SINGH AND ANOTHER Vs. SHRI AJAIB SINGH AND ANOTHER
October 3, 1977
DAVINDER NATH Vs. MADAN GOPAL
January 24, 1977
DAVINDER SINGH KALSI Vs. JASWANT SINGH SETHI AND ANR.
January 24, 1977
DES RAJ Vs. JUPITER GENERAL INSURANCE CO LTD , AMBALA CANTT ETC
August 2, 1977
DES RAJ Vs. KEWAL LAL
May 9, 1977
DEWAN SINGH Vs. SURJIT KAUR
March 10, 1977
DHARAM CHAND Vs. KASTURI LAL
April 29, 1977
DHARAM SINGH Vs. STATE OF PUNJAB, ETC.
March 17, 1977
DHARAM SINGH Vs. BHAG SINGH AND ORS.
April 15, 1977
DHARAM VIR Vs. WAZIR
December 19, 1977
DHIAN CHAND Vs. PARKASH KAUR
August 18, 1977
DILBAG RAI Vs. SMT. LAJWANTI
April 27, 1977
DILBAG SINGH DALEKE Vs. STATE OF PUNJAB
September 7, 1977
DIPO Vs. KULWANT
May 24, 1977
DIVISIONAL PERSONAL OFFICER, NORTHERN RAILWAYS, NEW DELHI Vs. RAMESH KUMAR MODGIL, JIND
March 1, 1977
DIWAN SATYA PAUL Vs. JAGDISH CHANDER
May 5, 1977
DR. J.S. ARORA Vs. PROF. J.S. ARORA AND ANR.
May 24, 1977
E V DESILVA Vs. E T DESILVA
March 11, 1977
FAQIR CHAND Vs. HARBHAJAN SINGH
February 21, 1977
FAUJA SINGH AND OTHERS Vs. JASWANT SINGH
December 7, 1977
GANPAT Vs. RAM DEVI
October 23, 1977
GANPAT Vs. RAM DEVI
October 13, 1977
GHISA RAM Vs. SUKHI RAM AND OTHERS
August 25, 1977
GIAN DASS Vs. STATE OF PUNJAB
September 2, 1977
GIAN DASS Vs. STATE OF PUNJAB
May 5, 1977
GIAN SINGH Vs. STATE OF HARYANA
May 18, 1977
GIANO Vs. BHIM SINGH AND ANR.
July 29, 1977
GORU RAM Vs. SECRETARY TO GOVERNMENT OF INDIA
July 29, 1977
GRAM SABHA Vs. CHAMBAL SINGH
March 11, 1977
GRAM SABHA SALINA Vs. NAHAR SINGH
December 15, 1977
GULSHAN Vs. HARBANS KAUR AND ANOTHER
November 17, 1977
GURBAKSH SINGH AND OTHERS Vs. THE LAND ACQUISITION COLLECTOR, HARYANA
September 12, 1977
GURBAKSH SINGH SIBIA Vs. STATE OF PUNJAB
September 13, 1977
GURCHARAN SINGH Vs. STATE OF PUNJAB
December 16, 1977
GURCHARAN SINGH AND ORS. Vs. SHRI V.K. KAUSHAL
December 14, 1977
GURDEV SINGH Vs. OM PARKASH
April 8, 1977
GURDIAL KAUR Vs. KARNAIL SINGH
January 17, 1977
GURDIAL SINGH Vs. STATE OF PUNJAB
April 21, 1977
GURJANT SINGH AND OTHERS Vs. SHRI RANJODH SINGH
May 9, 1977
GURMAIL KAUR Vs. GURDIAL SINGH
February 22, 1977
GURMIT SINGH Vs. AJIT SINGH
May 4, 1977
GURMUKH SINGH Vs. AMAR SINGH
March 7, 1977
GURNAM SINGH Vs. ASSISTANT COLLECTOR
August 5, 1977
GURNEK SINGH ALIAS NEK SINGH Vs. BALBIR SINGH ETC
January 24, 1977
HANUMAN DASS Vs. USHA RANI
August 10, 1977
HARBANS LAL Vs. BHIM SAIN ETC
January 28, 1977
HARBANS SINGH Vs. STATE OF PUNJAB
October 4, 1977
HARBANS SINGH Vs. THE STATE OF PUNJAB
April 4, 1977
HARBANS SINGH Vs. NAHAR SINGH
November 1, 1977
HARBHAJAN SINGH Vs. STATE OF PUNJAB
April 26, 1977
HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 14, 1977
HARDIT SINGH Vs. STATE
May 6, 1977
HARDWARI LAL Vs. THE ELECTION COMMISSION OF INDIA AND ORS.
April 8, 1977
HARI CHAND Vs. D R BAWA
April 28, 1977
HARISH KUMAR PAHWA Vs. STATE OF PUNJAB
July 19, 1977
HARJINDER SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND ANOTHER
May 5, 1977
HARKISHAN ADVOCATE, PALWAL AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 22, 1977
HARNAM DAS LAKHI RAM Vs. STATE OF PUNJAB
May 27, 1977
HARNAM SINGH Vs. MANMOHAN SINGH
May 23, 1977
HARPAL SINGH Vs. UNION TERRITORY OF CHANDIGARH
August 31, 1977
HARYANA STATE Vs. PUSA RAM
September 22, 1977
HEM RAJ Vs. SONA SINGH
April 27, 1977
HINDUSTAN PETROLEUM CORPORATION Vs. LT COL AJAIB SINGH
May 5, 1977
HIRA LAL Vs. HAV. KIRPA RAM
May 5, 1977
HIRA SINGH Vs. SHRI MANOHAR LAL
August 10, 1977
INDER SINGH Vs. S RAGHBIR SINGH
January 17, 1977
INDERJIT Vs. STATE OF PUNJAB
February 28, 1977
IQBAL CHAND Vs. SHRI AVINASH CHANDER KAPUR AND ANR.
August 5, 1977
IQBAL KAUR Vs. CHANAN SINGH
August 1, 1977
ISHRI Vs. HARI RAM
December 15, 1977
ISHWAR DASS Vs. THE STATE OF HARYANA
November 16, 1977
ISHWAR DASS Vs. STATE OF HARYANA
November 15, 1977
JAGDEV SINGH ETC., Vs. STATE OF PUNJAB ETC.
September 2, 1977
JAGDISH CHAND Vs. MUNSHI LAL
December 20, 1977
JAGDISH CHANDER Vs. RULIA (DIED)
August 22, 1977
JAGDISH KUMAR SINGH (DECREE HOLDER) Vs. BALDEV KRISHAN SINGH (JUDGMENT DEBTOR)
February 24, 1977
JAGDISH PARSHAD (JAGDISH KUMAR) Vs. DHENSI RAM (DECEASED) AND OTHERS
July 26, 1977
JAGDISH PARSHAD (JAGDISH KUMAR) SON OF LATE DHANSI RAM AND LEGAL REPRESENTATIVES OF DECEASED DHANSI RAM Vs. JOSHI RAM (DECEASED) BY HIS LEGAL REPRESENTATIVES
July 26, 1977
JAGIR SINGH Vs. DEPUTY REGISTRAR, COOPERATIVE SOCIETIES, AMRITSAR
January 13, 1977
JAGIRI LAL Vs. STATE OF PUNJAB
March 8, 1977
JAGJIT LAL ALIAS JAGJIT RAJ Vs. SHRI GURJINDER SINGH ARORA AND ANOTHER
January 14, 1977
JAGJIT SINGH Vs. STATE OF PUNJAB
April 25, 1977
JAGJIT SINGH Vs. JOWALA SINGH
December 16, 1977
JAGJIT SINGH Vs. STATE OF PUNJAB
September 7, 1977
JAGMAIL SINGH Vs. GAJJU SINGH
November 24, 1977
JAGMEL SINGH Vs. S D O CIVIL WITH THE POWERS OF COLLECTOR FAZILKA
August 10, 1977
JAGPAL SINGH AND OTHERS Vs. JAGGAN AND OTHERS
December 2, 1977
JAGTAR SINGH Vs. CHANAN SINGH
October 11, 1977
JAI HANUMAN TRADING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX PATIALA
April 12, 1977
JAI NARAIN Vs. CHANDGI RAM
August 9, 1977
JAI RAM Vs. GRAM PANCHAYAT
December 13, 1977
JAI SINGH Vs. STATE OF HARYANA
August 26, 1977
JAI SINGH EX-CONSTABLE NO. 1441 Vs. STATE OF HARYANA ETC.
May 30, 1977
JASWANT KAUR Vs. STATE OF HARYANA
March 17, 1977
JASWANT KAUR Vs. HARPAL SINGH
April 4, 1977
JASWANT RAI Vs. COMMISSIONER OF WEALTH-TAX
February 15, 1977
JATINDER SINGH Vs. STATE OF PUNJAB
November 1, 1977
JIA LAL Vs. THE SUB DIVISIONAL MAGISTRATE, PATHANKOT, DISTRICT GURDASPUR AND ANOTHER
May 3, 1977
JIVA RAM Vs. JAWAHAR LAL
April 20, 1977
JOGINDAR SINGH Vs. KRISHAN LAL
January 11, 1977
JOGINDER SINGH Vs. SARUP SINGH AND ANOTHER
May 31, 1977
JOGINDER SINGH Vs. KRISHAN LAL
July 11, 1977
JOGINDER SINGH Vs. MOHINDER SINGH
August 2, 1977
JOGINDER SINGH, PRESIDENT, RUPAR CENTRAL COOPERATIVE BANK LTD , RUPAR Vs. REGISTRAR COOPERATIVE SOCIETIES, PUNJAB
April 1, 1977
JOKI RAM Vs. NARESH KANTA
March 25, 1977
JUPITER FOUNDRY AND MACHINES KNIVES Vs. COMMISSIONER OF INCOME-TAX
January 31, 1977
K S MATHURA DASS Vs. STATE OF PUNJAB
February 15, 1977
K.L. BHASIN AND ANR. Vs. T.K. VAIDYANATHAN
May 4, 1977
KAKA SINGH Vs. ROHI SINGH
March 24, 1977
KAMLA DEVI MITTAL Vs. MANAGING COMMITTEE
May 18, 1977
KAPUR CHAND Vs. STATE OF PUNJAB
April 26, 1977
KARTAR SINGH Vs. SHRI VIJAY KUMAR AND ANR.
December 9, 1977
KARTAR SINGH Vs. GRAM PANCHAYAT SALHANI AND ANR.
March 21, 1977
KARTAR SINGH Vs. HARBANS SINGH
October 28, 1977
KASHMIRI DEVI Vs. AZIZ-U-DIN
December 15, 1977
KASTUR CHAND Vs. GUJJAR MAL AND ORS.
May 4, 1977
KATHA SINGH Vs. SARBJIT KAUR
November 30, 1977
KAUSHAL KISHORE Vs. DHARAM KISHORE
October 3, 1977
KEDAR NATH BHATNAGAR Vs. SHRI DHARAM PAUL
November 1, 1977
KEHAR DASS Vs. TARAK SINGH
February 22, 1977
KEHAR SINGH Vs. DALIP SINGH
April 26, 1977
KESHO RAM Vs. JAGAN (DECEASED) REPRESENTED BY HIS LEGAL REPRESENTATIVES OM PARKASH AND ORS.
January 17, 1977
KEWAL KRISHAN PURI Vs. STATE OF PUNJAB
January 28, 1977
KEWAL SHARMA Vs. SUBHASH CHANDER
November 4, 1977
KHALIL AHMED Vs. VISHWA MITTAR DHIR ETC.
February 10, 1977
KHARAK SINGH Vs. STATE OF PUNJAB
March 9, 1977
KIDAR NATH Vs. SWAMI PARSHAD
September 21, 1977
KIRAN SAINI Vs. SURINDER MOHAN
October 3, 1977
KIRPA SINGH Vs. MIRPUR JATTAN CO-OPERATIVE AGRICULTURAL SERVICE SOCIETY LTD
October 25, 1977
KISHAN KAUR Vs. MUKHTIAR SINGH
October 20, 1977
KRISHAN LAL Vs. SUDERSHAN KUMARI
December 21, 1977
KRISHNA DEVI W/O SH. OM PARKASH Vs. OM PARKASH S/O SHAMBU NATH
January 19, 1977
KULDIP KAUR Vs. CHAND KAUR
March 22, 1977
KULDIP RAI CHOPRA INCOME-TAX OFFICER "D" WARD Vs. SOHAN SINGH DHIMAN
January 12, 1977
KULWANT RAI Vs. RAJESH KUMAR
September 3, 1977
KULWANT RAI Vs. RAJESH KUMAR
September 2, 1977
KULWANT SINGH Vs. NAND KANR AND ORS.
May 27, 1977
KUNDAN SINGH PATANG AND ORS. Vs. RAGHBIR SINGH GILL AND ORS.
October 25, 1977
LABH SINGH Vs. PURAN SINGH
October 17, 1977
LABH SINGH Vs. HARDAYAL
April 19, 1977
LABH SINGH Vs. NARVEL SINGH
March 14, 1977
LACHHI Vs. GRAM PANCHAYAT
December 13, 1977
LACHHMAN DASS AGGARWAL Vs. PUNJAB NATIONAL BANK
July 26, 1977
LAKHMI DASS Vs. PUNJAB STATE
September 2, 1977
LAL CHAND Vs. PARMA NAND
May 5, 1977
LAL SINGH Vs. GRAM SABHA NEJA DALLA KALAN
March 3, 1977
LAXMI GINNING AND OIL MILLS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER APPEALS
September 14, 1977
LILU Vs. GOKAL CHAND
May 13, 1977
LITTLE SONS AND COMPANY Vs. SHRI AMAR NATH AND ORS.
April 29, 1977
LUDHIANA GOODS TRANSPORT COMPANIES ASSOCIATION Vs. STATE OF PUNJAB
May 10, 1977
M.M. PASRICHA Vs. THE STATE OF PUNJAB
August 10, 1977
M/S UNITED INDIA FIRE & GENERAL INS. COMPANY Vs. NEEL KANTH SHARMA AND OTHERS
September 9, 1977
M/S. HINDUSTAN TYRE COMPANY, LUDHIANA Vs. LABOUR COURT AND OTHERS
October 11, 1977
M/S. NORTHERN INDIA CATERERS PVT. LTD., CALCUTTA Vs. THE CHIEF COMMISSIONER, CHANDIGARH ADMINISTRATION AND ORS.
November 22, 1977
MADAN MOHAN GOEL Vs. STATE OF HARYANA
August 9, 1977
MAHANT BUDH DASS AND ANR. Vs. THE SHIROMANI GURDWARA PARBANDHAK COMMITTEE
June 3, 1977
MAHARAJ PARSHAD PAYARE LAL Vs. HINDUSTAN GENERAL INSURANCE SOCIETY LTD. AND ORS.
August 29, 1977
MAJOR SINGH Vs. PRITAM KAUR ETC
July 18, 1977
MALAK SINGH Vs. FINANCIAL COMMISSIONER (TAXATION) PUNJAB
November 29, 1977
MALWANT SINGH Vs. PUNJAB SCHOOL EDUCATION BOARD, CHANDIGARH
June 3, 1977
MANDIR JHOKE HARI HAR Vs. AJIT KAUR
May 19, 1977
MANGAL Vs. GRAM PANCHAYAT
March 1, 1977
MANGAL RAM Vs. UNION TERRITORY OF CHANDIGARH
April 4, 1977
MANGAL RAM Vs. UNION TERRITORY OF CHANDIGARH
May 25, 1977
MANJIT KAUR Vs. GURDIAL SINGH GANGAWALA
August 8, 1977
MANMOHAN SINGH GHAI Vs. MUNICIPAL COMMITTEE
May 9, 1977
MANPHOOL Vs. SURJA RAM
October 10, 1977
MARKET COMMITTEE JAITU AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 10, 1977
MATA KASTURBA SEWA SADAN STEEL ROLLING MILLS AND COLD STORAGE Vs. BAKSHI BALDEV NATH DATTA
February 10, 1977
MEGHA SINGH AND CO Vs. STATE OF PUNJAB
March 25, 1977
MEHAR SINGH Vs. STATE OF HARYANA
December 21, 1977
MITTAR SAIN AND OTHERS Vs. RAM DASS AND ANOTHER
December 9, 1977
MOHAMMAD MAHIBULLA Vs. SETH CHAMAN LAL
August 16, 1977
MOHAN LAL Vs. RAM DASS AND ORS.
March 25, 1977
MOHAN LAL AND OTHERS Vs. S. AMOLAK SINGH AND OTHERS
May 25, 1977
MOHINDER KAUR Vs. MOHINDER SINGH
February 18, 1977
MOHINDER KUMAR Vs. SUSHIL KUMARI
February 17, 1977
MOHINDER SINGH Vs. UNION OF INDIA AND ANOTHER
April 28, 1977
MOHINDER SINGH Vs. MUNICIPAL COMMITTEE, AMRITSAR
April 6, 1977
MOHINDER SINGH AND ANR. Vs. GURDIAL SINGH AND ANR.
August 2, 1977
MOHINDER SINGH ETC. Vs. STATE OF PUNJAB
March 7, 1977
MOOL CHAND BLOCK EDUCATION OFFICER AND OTHERS Vs. STATE OF HARYANA & OTHERS
April 28, 1977
MOOL CHAND CHUNI LAL Vs. MANMOHAN SINGH
May 6, 1977
MOTI LAL Vs. SECRETARY CENTRAL BOARD OF DIRECT TAXES
November 8, 1977
MOTOR AND GENERAL FINANCE CO LTD Vs. PRATAP SINGH
February 17, 1977
MRS. KAMLA HAZURIA Vs. MRS. BIMLA WATI AND ANR.
May 31, 1977
MST. NAND KAUR AND OTHERS Vs. GURDEV KAUR AND OTHERS
May 24, 1977
MUKHTIAR SINGH Vs. TEJ KAUR AND ORS.
December 12, 1977
MUKHTIARI Vs. GURDEV SINGH
May 3, 1977
MUNICIPAL COMMITTEE Vs. JAGATJIT COTTON TEXTILE MILLS LTD
January 21, 1977
MUNICIPAL COMMITTEE Vs. KARNAIL SINGH
October 3, 1977
MUNICIPAL COMMITTEE AMRITSAR Vs. KAMAL KISHORE AND ANR.
April 14, 1977
MUNICIPAL COMMITTEE JULLUNDUR Vs. JAGDISH KAUR
November 17, 1977
MUNICIPAL COMMITTEE, AMRITSAR Vs. S. GURDIAL SINGH
January 27, 1977
MURARI LAL Vs. STATE
February 18, 1977
MURARI LAL BHARGAVA Vs. STATE OF HARYANA
April 18, 1977
MURTI LAXMI NARAIN OF MANDIR LAXMI NARAIN Vs. PHUL SINGH
March 4, 1977
NACHBATAR KAAR AND ORS. Vs. STATE OF PUNJAB AND ANR.
May 13, 1977
NAIDAR Vs. STATE OF HARYANA
August 5, 1977
NANAK PARTAP SINGH Vs. STATE OF PUNJAB
February 14, 1977
NAND RAM Vs. KARNAIL SINGH
March 11, 1977
NANDA Vs. RISALA
September 5, 1977
NANDLAL SOHANLAL JULLUNDUR Vs. COMMISSIONER OF INCOME-TAX PATIALA
May 24, 1977
NARAIN DASS KHANNA Vs. UNION OF INDIA (UOI) AND ORS.
May 26, 1977
NARAIN SINGH Vs. N.S. CHEEMA
August 24, 1977
NARAIN SINGH Vs. BAL SINGH
March 4, 1977
NARENDER SINGH RAO Vs. STATE OF HARYANA
December 13, 1977
NARENDRA SINGH Vs. JOINT REGISTRAR
September 8, 1977
NASIRU Vs. STATE OF HARYANA
April 6, 1977
NATHA SINGH Vs. SHAM KAUR
May 2, 1977
NATHI RAM Vs. THE STATE OF HARYANA
October 7, 1977
NATHIA Vs. JAI LAL
March 3, 1977
NATHU Vs. BALBIR SINGH
May 10, 1977
NAUHAR CHAND Vs. THAKAR DASS
January 24, 1977
NAWAL KISHORE Vs. STATE OF HARYANA AND ORS.
August 18, 1977
NEK RAM SOOD Vs. GURDEV SINGH
December 12, 1977
NEW INDIA ASSURANCE CO LTD Vs. BANARSI DASS RAMJI DASS
January 22, 1977
NEW INDIA ASSURANCE CO. LTD. Vs. MOHINDER LAL AND ORS.
May 24, 1977
NEW INDIA ASSURANCE COMPANY LTD Vs. NORATI DEVI
July 29, 1977
NEW INDIA MOTORS PRIVATE LTD Vs. PADAM KUMAR JAIN
April 29, 1977
NIRANJAN SINGH Vs. RAMESHWAR SINGH
January 20, 1977
NIRANJAN SINGH Vs. STATE OF PUNJAB
March 10, 1977
NORANG SINGH Vs. HARDEV SINGH
March 9, 1977
NOVEX INDUSTRIES AND ANOTHER Vs. HARBHAJAN SINGH
December 7, 1977
OBEROI MOTORS Vs. UNION TERRITORY ADMINISTRATION CHANDIGARH
October 31, 1977
OFFICIAL LIQUIDATIOR PUNJAB FINANCE PVT LTD Vs. MOHAN LAL
September 27, 1977
OM PARKASH SHARMA Vs. UNION OF INDIA ETC
June 2, 1977
ONKAR CHAND Vs. STATE OF PUNJAB
August 11, 1977
ONKAR CHAND Vs. STATE OF PUNJAB
November 11, 1977
ORIENTAL FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. SURINDER KUMAR AND ORS.
May 23, 1977
OSAN Vs. THE STATE OF PUNJAB
September 23, 1977
P S BHATNAGAR Vs. STATE OF PUNJAB
February 10, 1977
PALA RAM Vs. BAL RAJ KAPUR
December 15, 1977
PANIPAT CO OPERATIVE SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
January 24, 1977
PARMESHWARI Vs. SANTOKHI
January 31, 1977
PARTAP SINGH Vs. NIRMAL SINGH
June 2, 1977
PAT RAM Vs. STATE OF PUNJAB
April 6, 1977
PEHLAD Vs. DALEL SINGH
November 18, 1977
PIARA SINGH Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
January 11, 1977
PIARA SINGH Vs. STATE OF PUNJAB
August 26, 1977
PIARE LAL Vs. GOBIND RAM
October 12, 1977
PORRITTS AND SPENCER ASIA LTD Vs. STATE OF HARYANA
May 11, 1977
PRAHLAD KUMAR Vs. AMAR KUMAR
June 3, 1977
PRITAM SINGH Vs. SMT. SENA DEVI
February 3, 1977
PRITHIPAL SINGH Vs. PUNJAB WAKF BOARD
February 10, 1977
PUNJAB STATE Vs. GRAM PANCHAYAT MALLAH
December 22, 1977
PURAN CHAND Vs. WALI RAM
October 24, 1977
PURAN SINGH Vs. GAMDUR SINGH
September 22, 1977
PURAN SINGH Vs. S D O
March 23, 1977
R S PERHAR Vs. UNION OF INDIA ETC
April 8, 1977
RADHA RAM BADRI NATH Vs. AMRITSAR SUGAR MILLS CO LTD
April 8, 1977
RAGHUBIR SINGH ETC Vs. BEAS CONSTRUCTION BOARD ETC
December 6, 1977
RAGHUNATH Vs. STATE OF RAJASTHAN
March 7, 1977
RAJ KUMAR Vs. MUNI LAL VIJ
March 15, 1977
RAJ KUMARI Vs. YASHODHA DEVI
July 20, 1977
RAJ KUMARI, W/O RAM SARAN DASS Vs. RAM SARAN DASS, S/O GOPI RAM
February 22, 1977
RAJ MAL Vs. GARIB DASS
April 26, 1977
RAJ PAL SOOD Vs. RAVINDER NATHA VOHRA
June 6, 1977
RAJA RAM Vs. SMT. SUNDARI DEVI
August 18, 1977
RAJENDAR PERSHAD BHARDWAJ Vs. SHANTI DEVI
May 2, 1977
RAJINDER SINGH Vs. ADDITIONAL DIRECTOR (CONSOLIDATION OF HOLDINGS) PUNJAB
March 24, 1977
RAJPAL SINGH Vs. STATE OF HARYANA
August 8, 1977
RAKHA RAM Vs. STATE OF PUNJAB
August 5, 1977
RAM CHAND Vs. MALLU
February 21, 1977
RAM KISHAN AMAR NATH Vs. STATE OF PUNJAB
December 8, 1977
RAM KUMAR Vs. STATE OF HARYANA
March 9, 1977
RAM KUMAR Vs. TARA CHAND
July 27, 1977
RAM KUMAR Vs. THE STATE OF HARYANA
September 29, 1977
RAM PARTAP Vs. COMMISSIONER FEROZEPUR DIVISION
August 11, 1977
RAM RATTAN Vs. HARI NARANJAN & OTHERS
October 24, 1977
RAM SARAN Vs. MEHAR SINGH
April 27, 1977
RAM SARAN DASS Vs. HAR KISHAN LAL
April 28, 1977
RAM SAROOP Vs. DIRECTOR OF PANCHAYATS, HARYANA, CHANDIGARH
February 1, 1977
RAM SINGH Vs. THE STATE OF HARYANA AND ORS.
May 4, 1977
RAM SINGH AND ORS. Vs. STATE OF HARYANA
December 16, 1977
RAMA KANTA Vs. ASHOK KUMAR
January 31, 1977
RAMA NAND CHAUDHARY Vs. BHONRI
July 18, 1977
RAMESH KUMARI Vs. CHAMAN LAL
February 18, 1977
RAMJI DAS AND MALIK ROSHAN LAL Vs. LAND ACQUISITION COLLECTOR
May 3, 1977
RAMJI LAL Vs. STATE OF HARYANA
April 8, 1977
RAMZAN Vs. JINDO
September 20, 1977
RANBIR SINGH Vs. STATE OF PUNJAB
September 2, 1977
RANJIT SINGH Vs. KRISHAN KUMAR
November 7, 1977
RATTAN SINGH Vs. S. JAGJIT SINGH MAN
October 7, 1977
RESHAM SINGH Vs. SMT. VERO
January 17, 1977
RISALDAR AMIR SINGH Vs. STATE OF HARYANA
November 7, 1977
ROMESH CHANDER Vs. SUMER SINGH ALIAS KEHAR SINGH
July 27, 1977
ROMESH KUMAR Vs. STATE OF HARYANA
July 21, 1977
ROOP NARAIN Vs. PADMA WATI
January 24, 1977
ROSHAN LAL AND SONS Vs. DEPUTY EXCISE AND TAXATION COMMISSIONER A
September 20, 1977
ROSHAN LAL GUPTA Vs. PUNJAB AND SIND BANK LTD
December 5, 1977
RUP CHAND Vs. SMT. MAN KAUR AND ORS.
November 1, 1977
RUP CHAND BANSAL AND OTHRES Vs. DHALA RAM AND ANOTHER
March 15, 1977
RUR SINGH Vs. RAM MURTI
February 7, 1977
S TEJA SINGH Vs. RAM LAL
May 3, 1977
S. NARINDER SINGH S/O SURJIT SINGH Vs. SMT. KHUSHPAL KAUR W/O NARINDER SINGH
February 7, 1977
SADA NAND Vs. SAROJ DEVI
December 15, 1977
SADHU SINGH Vs. STATE OF PUNJAB
February 28, 1977
SAGARMAL Vs. GULAB CHAND
October 19, 1977
SANT LAL Vs. NORIA MAL
August 10, 1977
SANT LAL ETC. Vs. THE STATE OF HARYANA ETC.
October 10, 1977
SANT RAM Vs. PARMANAND
July 21, 1977
SANT RAM PANNA LAL Vs. STATE OF PUNJAB
November 29, 1977
SANT SINGH Vs. STATE OF HARYANA
September 13, 1977
SANTA SINGH Vs. THE STATE OF PUNJAB
January 28, 1977
SANTOKH SINGH Vs. FINANCIAL COMMISSIONER
March 10, 1977
SARDAR SINGH Vs. JAGAT SINGH
March 11, 1977
SARITA MEHTA Vs. CAPTAIN ARVIND KUMAR MEHTA
November 7, 1977
SAT PAL SINGH Vs. DILBAGH RAI
July 28, 1977
SATISH BINDRA Vs. SURJIT SINGH BINDRA
March 11, 1977
SATNAM KAUR Vs. RAMGARHIA EDUCATIONAL COUNCIL
November 21, 1977
SH. PANNA LAL Vs. SMT. HARBANS KAUR
November 14, 1977
SHAKUNTALA Vs. AMAR NATH
March 11, 1977
SHAM DASS Vs. KRISHAN LAL
December 2, 1977
SHAM LAL Vs. THE UNION TERRITORY ETC.
April 29, 1977
SHANTI DEVI Vs. MANGAT RAI
May 26, 1977
SHANTI GIR AND OTHER Vs. CONSOLIDATION OF HOLDINGS AND OTHERS
January 9, 1977
SHARI SHAM DASS Vs. SHRI SUNDER SINGH AND ANR.
December 2, 1977
SHASHI PRABHA Vs. MAHABIR PARSHAD
August 4, 1977
SHEKHUPURA TRANSPORT COMPANY PRIVATE LIMITED Vs. AMRIK SINGH BABBAR AND ANOTHER
October 28, 1977
SHER SINGH Vs. STATE OF PUNJAB
August 29, 1977
SHILA WANTI Vs. R B KISHORE CHAND AND SONS
June 3, 1977
SHIV CHAND Vs. UJAGAR SINGH
October 12, 1977
SHIV CHARAN SINGH Vs. GRAM PANCHAYAT NARIKE
September 20, 1977
SHIV DAYAL SINGH Vs. SUSHIL KAUR
January 31, 1977
SHIV PARKASH JANAKRAJ AND CO P LTD Vs. COMMISSIONER OF INCOME-TAX
September 27, 1977
SHIWALIK TRANSPORT CO LTD Vs. THAKUR AJIT SINGH
April 22, 1977
SHRI ANUP CHAND AND ORS. Vs. SHRI TARLOK SINGH
March 9, 1977
SHRI BANARSI DASS AHLUWALIA Vs. SHRI ATTA MOHAMMAD KHAN AND OTHERS
October 3, 1977
SHRI D.P. BHASKAR Vs. T.R. MANAKTALA
November 24, 1977
SHRI DES RAJ Vs. SMT. KAUSHALYA DEVI
January 11, 1977
SHRI DEVINDER SINGH Vs. SMT. RAJ RANI AND ORS.
September 14, 1977
SHRI HUKAM RAI Vs. CHHAIL BIHARI LAL AND ANR.
April 7, 1977
SHRI JOGINDER SINGH Vs. SMT. HARDEEP KAUR
July 21, 1977
SHRI K.L. PASRIJA Vs. SHRI C.L. VASESSI
December 13, 1977
SHRI NARINDER NATH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 13, 1977
SHRI PRITAM SINGH Vs. HARBANS LAL AND ORS.
September 20, 1977
SHRI R. S. SEHGAL Vs. SHRI TOSH KASLIWAL
March 9, 1977
SHRI RATTAN CHAND JAIN Vs. SHRI CHARAN SINGH
November 18, 1977
SHRI S.N. SHARMA Vs. SHRI KAMAL SONI
August 19, 1977
SHRI SURINDER SINGH Vs. THE INDIAN STANDARDS INSTITUTE, CHANDIGARH
January 31, 1977
SHRIMATI GURMEJ KAUR Vs. SHRIMATI TEJ KAUR ALIAS TEJI
March 31, 1977
SHRIMATI HARBANS KAUR Vs. BALBIR SINGH ALIAS VALBIR SINGH
January 25, 1977
SHRIMATI KIRPAL KAUR Vs. KISHAN DAS
October 25, 1977
SHRIMATI MANJIT KAUR Vs. RAJINDER SINGH
October 6, 1977
SHRIMATI SANDEEP KAUR Vs. MAJOR CHARANJIT SINGH
January 19, 1977
SHRIPAL AND ROSHAN LAL Vs. FINANCIAL COMMISSIONER
January 19, 1977
SMT. DARSHNA DEVI Vs. KRISHAN LAL BANSAL
February 2, 1977
SMT. GAYATRI DEVI JAIN Vs. SHRI DIP CHAND, S/O KHARAITI RAM JAIN
February 18, 1977
SMT. GURCHARAN KAUR Vs. PRITHIPAL SINGH
March 3, 1977
SMT. IND KAUR Vs. TARA SINGH AND OTHERS
October 28, 1977
SMT. JAGIR KAUR Vs. BUTA SINGH
February 7, 1977
SMT. KAMLESH DEVI Vs. SH. KADAM SINGH
January 28, 1977
SMT. KHUSHPAL KAUR Vs. NARINDER SINGH SON OF SURJIT SINGH
February 7, 1977
SMT. MALAN DEVI Vs. PIARA LAL
December 13, 1977
SMT. MANJEET KAUR Vs. SH. GURDIAL SINGH GANGAWALA
February 21, 1977
SMT. PUSHPA RANI AND ANOTHER Vs. SHRI SATISH KUMAR
August 29, 1977
SMT. RAJINDER KAUR Vs. GHANISHAM DASS
February 1, 1977
SMT. RANJIT KAUR Vs. GURBAX SINGH
January 25, 1977
SMT. SHARDA DEVI Vs. MURARI LAL VAID
August 22, 1977
SMT. SUNDER RANI AND ANR. Vs. KHADI ASHAM, PANIPAT
March 9, 1977
SMT. SURINDER KAUR Vs. MOHINDER SINGH AND OTHERS
October 25, 1977
SMT. SURJIT KAUR Vs. HARMOHINDER SINGH
July 26, 1977
SMT. USHA WIFE OF SUDHIR KUMAR SONEJA Vs. SUDHIR KUMAR SONEJA
February 21, 1977
SODAGAR SINGH Vs. SMT. HARBHAJAN KAUR AND OTHERS
March 11, 1977
SOHAN LAL Vs. NASIB CHAND
October 11, 1977
SOHAN LAL ETC. Vs. UNION OF INDIA (UOI) AND ORS.
April 6, 1977
SOLVEX OILS AND FERTILIZERS Vs. BHANDARI CROS-FIELDS P LTD
December 20, 1977
SOM NATH Vs. GIAN CHAND AND ORS.
July 25, 1977
SOWARAN SINGH AND ANR. Vs. INDERJIT AND ANR.
April 21, 1977
STATE Vs. ANGREZ SINGH ETC.
May 4, 1977
STATE OF HARYANA Vs. MAN SINGH
May 2, 1977
STATE OF HARYANA Vs. BHARAT TIMBER STORE
March 21, 1977
STATE OF HARYANA Vs. IQBAL SINGH
January 12, 1977
STATE OF HARYANA Vs. ROSHAN LAL TRIKHA
August 8, 1977
STATE OF PUNJAB Vs. HAMIR SINGH LAMBARDAR
August 3, 1977
STATE OF PUNJAB Vs. KEHAR SINGH
August 2, 1977
STATE OF PUNJAB Vs. AMRIT BANASPATI CO LTD
January 25, 1977
STATE OF PUNJAB Vs. HAKAM SINGH
February 14, 1977
STATE OF PUNJAB Vs. RAM PARKASH
May 17, 1977
STATE OF PUNJAB Vs. DHARAM SINGH
March 17, 1977
STATE OF PUNJAB AND ANR. Vs. DR. RAM KISHAN CHOPRA
August 2, 1977
SUCHA RAM Vs. THE STATE OF PUNJAB
October 7, 1977
SUDARSHAN KAUR Vs. MANMOHAN SINGH DHATT
July 22, 1977
SUGAN CHAND BHURAMAL AND SONS Vs. STATE OF PUNJAB
October 20, 1977
SUKHDEV KHANNA, ADVOCATE Vs. BALBIR SINGH
March 8, 1977
SUMESH CHAND ETC. Vs. STATE OF HARYANA
August 23, 1977
SUMITRA RANI ALIAS SUMITRA DEVI Vs. DAYA WANTI AND OTHERS
October 6, 1977
SUNDAR DASS Vs. GURPARTAP DASS
August 8, 1977
SUNDER Vs. GRAM PANCHAYAT ADHOYA
March 2, 1977
SUNDER LAL Vs. OM SINGH AND ORS.
August 11, 1977
SUNIL KANT Vs. KURUKSHETRA UNIVERSITY
January 13, 1977
SUNIL KUMAR Vs. MALIK HARI CHAND
October 17, 1977
SURAJ BHAN Vs. RAJWANTI
February 24, 1977
SURAJ PARKASH AND OTHERS Vs. SHRI FAQIR CHAND AND ANOTHER
November 17, 1977
SURESH KUMAR GUPTA Vs. OM PARKASH ALIPURIA
March 1, 1977
SURESH SETH Vs. COMMISSIONER OF WEALTH-TAX
January 28, 1977
SURINDER KUMAR Vs. STATE OF PUNJAB
May 18, 1977
SURINDER KUMAR ARORA Vs. BENGAL NATIONAL TEXTILE MILLS LTD
July 26, 1977
SURINDERA STEEL ROLLING MILLS Vs. THE STATE OF PUNJAB, ETC.
April 14, 1977
SURJIT KAUR Vs. GARMAIL SINGH AND ANR.
February 9, 1977
SURJIT KAUR Vs. ZAIL SINGH AND OTHERS
September 9, 1977
SURJIT KAUR Vs. TIRATH SINGH
August 19, 1977
SURJIT KAUR Vs. TARSEM SINGH
September 15, 1977
SURJIT KAUR Vs. GURMAIL SINGH AND ANOTHER
February 19, 1977
SURJIT SINGH Vs. MOHINDER SINGH
November 29, 1977
SURJIT SINGH Vs. SMT. PUSHPINDER KAUR
August 12, 1977
SURJIT SINGH Vs. STATE OF PUNJAB
April 5, 1977
SURMUKH SINGH ETC., Vs. THE STATE OF PUNJAB
May 13, 1977
SUSHILA DEVI Vs. ROMESH KUMAR
September 9, 1977
SWARAN SINGH Vs. FINANCIAL COMMISSIONER
August 8, 1977
TARA CHAND Vs. RATTAN
May 4, 1977
TARA SINGH Vs. MANGAL SINGH AND ORS.
September 9, 1977
TARLOK NATH Vs. STATE OF PUNJAB
March 4, 1977
TEJ KAUR Vs. RATTAN SINGH AND OTHERS
August 11, 1977
TEJ RAM Vs. CHANAN DEVI
March 10, 1977
TEJINDER KAUR Vs. BALBIR SINGH
October 6, 1977
TEJPAL GOEL Vs. FINANCIAL COMMISSIONER, HARYANA AND ORS.
May 24, 1977
TELU RAM JAIN SIRSA AIRFIELD Vs. COMMISSIONER OF INCOME-TAX
April 25, 1977
THAKAR SINGH Vs. KARNAIL SINGH
January 27, 1977
THAN SINGH Vs. NANDU KIRPA JAT
September 9, 1977
THE MANAGING COMMITTEE/GOVERNING BODY OF R.K. ARYA COLLEGE NAWANSHAR, DISTRICT JULLUNDUR Vs. SH. B.S. GOGNA AND OTHERS
April 6, 1977
THE SHEKHUPRA TRANSPORT COMPANY PRIVATE LTD. Vs. AMRIK SINGH BABBAR AND ANR.
January 28, 1977
THE STATE Vs. NANOO AND OTHERS
September 12, 1977
THE STATE OF PUNJAB Vs. SARI MADHO RAM GUPTA
August 23, 1977
THE VANGUARD INSURANCE COMPANY LTD. MADRAS AND ANOTHER Vs. SMT. NARESH KANTA AND OTHERS
March 25, 1977
TIRATH RAM Vs. SUBHASH CHANDER
April 26, 1977
TIRATH RAM CHADDA Vs. TARA SINGH
March 3, 1977
TULSAN DEVI Vs. KRISHNI DEVI
July 21, 1977
UGAR SAIN Vs. STATE OF PUNJAB
November 8, 1977
UMRAO Vs. SARDAR
December 16, 1977
UNION OF INDIA Vs. UNION OF INDIA
March 15, 1977
UNION OF INDIA Vs. SHRIMATI HAR KAUR
November 2, 1977
V RATNAM Vs. S S ARUNACHALAM CHETTIAR
March 25, 1977
VED PARKASH Vs. PURAN SINGH AND OTHERS
November 8, 1977
VED PARKASH Vs. PRITAM SINGH
March 2, 1977
VIJAY KUMAR AND ANOTHER Vs. STATE OF PUNJAB
March 25, 1977
VIJAY KUMAR GARG Vs. SANATAN DHARAM MAHABIR DAL
February 18, 1977
VIJAY KUMAR JAIN Vs. SIMPLEX HOSIERY FACTORY
December 21, 1977
VINOD TRADING CO Vs. TOLA RAM
November 22, 1977
VIR SINGH Vs. THE STATE OF HARYANA
November 4, 1977
VISHANUDAS PANJWANI AND OTHERS Vs. KAMLA WATI AND OTHERS
August 2, 1977
WARYAM SINGH Vs. STATE OF PUNJAB
September 8, 1977
YOD RAJ ANAND Vs. COLLECTOR OF CUSTOMS AND CENTRAL EXCISE
December 5, 1977