Case Index

Title
Date
ABHIRAM JAGADEB Vs. STATE
March 2, 1977
ADHIKANDA BEHERA Vs. DHANESWAR SWAIN
March 30, 1977
AHSAN MAHAMMAD Vs. THE STATE OF ORISSA AND ORS.
September 27, 1977
AJIT KUMAR SUR Vs. COMMISSIONER OF INCOME TAX
May 10, 1977
ALEKH PRADHAN Vs. BHRAMAR PAL
November 22, 1977
AMRIT KUMAR BOSE Vs. STATE OF ORISSA
January 4, 1977
ANADI BEHERA Vs. KHATUN NISA BIBI
August 18, 1977
ANANDA CHARAN SWAIN Vs. STATE OF ORISSA AND ORS.
August 31, 1977
ANANTA PRASAD NAYAK Vs. UTKAL UNIVERSITY
July 29, 1977
ARCHANA NAYAK Vs. STATE OF ORISSA
October 11, 1977
ARJUN BEHERA Vs. STATE
January 20, 1977
ARJUNA PATRA AND JUGAL KISHORE AGARWAL Vs. STATE OF ORISSA AND ORS.
August 4, 1977
ASKA CO OPERATIVE SUGAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 30, 1977
B D JHUNJHUNWALLA Vs. STATE
February 25, 1977
BADHORAM MISTRI @ LOHARI Vs. DANDAPANI SAHU
February 15, 1977
BAIDYANATH MISHRA Vs. ADMINISTRATOR SHREE JAGANNATH TEMPLE AND ORS.
June 20, 1977
BAISHNAB PARIDA Vs. SUBAL BHOI
December 12, 1977
BANSIDHAR MAHARANA Vs. ORISSA STATE ROAD TRANSPORT CORPORATION
October 10, 1977
BARGARH CO-OPERATIVE LAND DEVELOPMENT BANK LTD Vs. KHETRAPAL NAIK
January 14, 1977
BARIKO PUJARI AND ANR. Vs. KORONO JENA AND ORS.
March 14, 1977
BASANTA KUMAR SAHU Vs. SHYAMSUNDER AGARWALLA AND ORS.
January 11, 1977
BASANTI KUMARI DEI Vs. RAMA NARAYAN
December 7, 1977
BERHAMPUR MUNICIPALITY THROUGH THE EXECUTIVE OFFICER Vs. ORUGANTI KONDAYA
May 10, 1977
BHAGIRATHI SRICHANDAN Vs. DAMODAR BARAL AND ANR.
July 1, 1977
BHASKAR TEXTILE MILLS LTD. Vs. JHARSUGUDA MUNICIPALITY AND ORS.
January 5, 1977
BHUBANESWAR MISRA Vs. SAKUNTALA DEVI
July 29, 1977
BICHITRANANDA NAYAK Vs. STATE OF ORISSA
December 19, 1977
BIJAYANANDA PATNAIK Vs. UNION OF INDIA
March 4, 1977
BILAS THAKUR Vs. TAHSILDAR-CUM-REVENUE OFFICER
March 23, 1977
BIMBADHAR BARIK Vs. TAHSILDAR-CUM-REVENUE OFFICER AND ORS.
October 11, 1977
BINAYAK MOHAPATRO AND ORS. Vs. JAGILAL NAYAK AND ORS.
September 14, 1977
BIPIN Vs. RUDRANARAYAN MISRA
September 20, 1977
BISHNU CHARAN SWAIN Vs. DISTRICT MAGISTRATE AND COLLECTOR AND ANR.
April 27, 1977
BISWANATH PANDA Vs. LOKANATH PANDA
March 15, 1977
BISWANATH PRADHAN Vs. STATE OF ORISSA AND ANR.
July 27, 1977
BISWESWAR PATTNAIK Vs. RAHAS BIHARI NAIK
January 19, 1977
BOARD OF TRUSTEES PARADEEP PORT TRUST Vs. BADIO FOUNDATION ENGINEERING LTD
November 3, 1977
BUDUMURU JAGANNADHAM Vs. STATE OF ORISSA
November 21, 1977
CHAITAN BHUYAN Vs. STATE OF ORISSA
November 23, 1977
CHAITANYA MAHAPATRA Vs. MEMBER, BOARD OF REVENUE AND ORS.
March 23, 1977
CHAITANYA MOHAPATRA Vs. STATE OF ORISSA
July 4, 1977
CHAKRADHAR JUED Vs. TANKADHAR BHOI AND ORS.
October 15, 1977
CHANDRABHANU GOUNTIA Vs. DURBADAL NAIK
May 26, 1977
CHINTAMANI ACHARYA Vs. STATE OF ORISSA
August 18, 1977
CHOWDHURY AND CO Vs. GOVERNMENT OF ORISSA
December 2, 1977
COLLECTOR Vs. BINODBIHARI PANDA AND ORS.
December 5, 1977
COLLECTOR Vs. PARAMESWAR NAIK
July 11, 1977
COLLECTOR Vs. HAREKRUSHNA PANDA
June 6, 1977
COLLECTOR Vs. ANANGA UDAYA SINGH DEO
July 13, 1977
COLLECTOR, KORAPUT Vs. BADAR PUJARI AND ORS.
May 19, 1977
COMMISSIONER OF INCOME TAX Vs. K C BEHERA
August 11, 1977
COMMISSIONER OF INCOME TAX Vs. PANDA AND COMPANY
August 12, 1977
COMMISSIONER OF INCOME TAX Vs. MIDDLE EAST CONSTRUCTION EQUIPMENTS
August 22, 1977
COMMISSIONER OF INCOME TAX Vs. GOVINDA CHOUDHURY AND SONS
August 29, 1977
COMMISSIONER OF WEALTH TAX Vs. BUTCHI KRISHNA I
August 18, 1977
D JAIRAJ Vs. JEYPORE SUGAR CO LTD
August 10, 1977
D N JOSHI Vs. STATE OF ORISSA
October 5, 1977
DANDA HATI Vs. RAJ KISHORE SAHU
November 22, 1977
DAYANIDHI SARANGI AND ORS. Vs. STATE OF ORISSA
August 12, 1977
DEVAMANI ATHA Vs. COMMISSIONER OF INCOME TAX
August 11, 1977
DHANMATI DEI Vs. KESHABA MAHATANTA
October 6, 1977
DHOBAI SAHU Vs. KESHAB BAG
March 30, 1977
DINDAYAL AGARWALA Vs. NANDAKISHORE PATWARI AND ORS.
July 8, 1977
DR. GANESHLAL MISHRA Vs. STATE OF ORISSA
April 12, 1977
DUKHI DIBYA Vs. LANDI DIBYA
December 20, 1977
DURGA SAW MILL Vs. STATE OF ORISSA
July 7, 1977
DURJYODHAN PALEI Vs. PADANA CHARAN DAS
May 18, 1977
ENGINEERS CORPORATION Vs. STATE OF ORISSA
August 11, 1977
EXECUTIVE ENGINEER, R.E. DIVISION Vs. GANGARAM CHHAPOLIA
August 30, 1977
FAKIR SENAPATI Vs. TAHSILDAR SADAR CUTTACK
September 12, 1977
GANESWAR NAYAK AND ANR. Vs. THE UNITED BANK OF INDIA AND ORS.
August 4, 1977
GANGADHAR SAHU AND ORS. Vs. RAMJILAL MAJHI AND ORS.
March 31, 1977
GANGARAM SINGH ALIAS BELDAR Vs. MAYADHAR MUND AND ANR.
August 29, 1977
GAVA DEI Vs. GANGADHAR MALIK
November 29, 1977
GHANASHYAM DAS Vs. CUTTACK MUNICIPALITY
December 19, 1977
GOLAK CHANDRA DAS Vs. KOUSALYA NAYAK
September 30, 1977
GOPINATH JEW Vs. RAHAS MOHANTY
February 23, 1977
GOURANGA CHARAN BHUYAN Vs. FAKIR CHARAN NAYAK
July 26, 1977
GOURENDRA PRATAP SINGH DEO Vs. STATE OF ORISSA
July 13, 1977
GOURISHANKAR MISHRA Vs. SUGRIBAR KHATI (DEAD) AND AFTER HIM ASWINI KHATI AND ORS.
February 25, 1977
GOVIND CHANDRA ROUT Vs. STATE GOVERNMENT OF ORISSA
September 6, 1977
GOVINDA CHOUDHURY AND SONS Vs. COMMISSIONER OF INCOME TAX
March 1, 1977
GOVINDARAM JHUNJHUNWALLA Vs. STATE OF ORISSA AND ANR.
August 5, 1977
HARABATI Vs. JASODHARA DEBI
February 14, 1977
HAREKRISHNA SAMANTARAY Vs. TARA DIBYA AND ANR.
August 17, 1977
HAREKRUSHNA MOHAPTRO Vs. PADMA CHARAN BISWAL
December 13, 1977
HAREKRUSHNA PATNAIK Vs. DAMODAR BISWAL
February 18, 1977
HARIPADA DAS Vs. UTKAL UNIVERSITY
September 20, 1977
HARIRAM AGARWALA Vs. STATE OF ORISSA
November 24, 1977
HIMANSU SEKHAR SWAIN Vs. STATE
May 5, 1977
INDRAMANI TRIPATHY Vs. PRAVAKAR PANDA
January 13, 1977
JADABANDRA PATTNAIK Vs. STATE OF ORISSA
August 26, 1977
JAGABANDHU NAIK AND ANR. Vs. MANAGING DIRECTOR, ORISSA STATE ROAD TRANSPORT CORPORATION
September 23, 1977
JAGANNATH NAYAK Vs. LAXMINARAYAN THAKUR
August 2, 1977
JAGANNATH SINHA AND ORS. Vs. KHIRODINI AND ORS.
February 18, 1977
JAMUNA BEHARANI Vs. PATARLA POLAYYA DESIBEHERA
January 12, 1977
JANI DONDOSENA AND ORS. Vs. SIGNO BODAMUNDI AND ORS.
August 8, 1977
JHATA MALLIK Vs. TINKADI CHAND MANDAL
August 30, 1977
JIBAN SANKHALI MOHPATRA Vs. ORISSA UNIVERSITY OF AGRICULTURE TECHNOLOGY
December 20, 1977
JOYANARAYAN KEDARNATH Vs. COMMISSIONER OF INCOME TAX
August 18, 1977
JUGAL KISHORE MANGARAJ Vs. STATE OF ORISSA
May 16, 1977
K C MOHTA Vs. ASSISTANT COMMISSIONER OF SALES TAX
August 2, 1977
KALIPRASAD DAS Vs. GADADHAR SAHU
May 3, 1977
KAMAL RAY Vs. BHAGABAT SINGH
April 5, 1977
KAMALA MUNDANI Vs. GANDARAM MUNDA
May 3, 1977
KAMDEV MOHANTY Vs. STATE OF ORISSA AND ANR.
March 15, 1977
KANDHA BEHERA Vs. MULIA MOHANTY
November 7, 1977
KARUNAKAR PRADHAN ALIAS KARUNAKAR BEHERA PRADHAN Vs. TAHASILDAR AND ORS.
February 24, 1977
KELU ROUT Vs. JAYANANDA ROUT
May 11, 1977
KESO SAHU Vs. SALIGRAM SHAH
March 23, 1977
KHETRA MAJHI Vs. THE STATE
December 21, 1977
KHIROD CHANDRA DAS Vs. STATE OF ORISSA
April 7, 1977
KHIROD CHANDRA MOHANTY Vs. BANSHIDHAR KHATUA
November 15, 1977
KRISHNA STORES Vs. COMMISSIONER OF SALES TAX ORISSA
April 28, 1977
KSHETRAMOHAN MOHANTY Vs. STATE OF ORISSA AND ORS.
August 29, 1977
LAHARI RAM Vs. MAHENDRA SINGH
November 22, 1977
LAND REFORMS COMMISSIONER Vs. REVENUE OFFICER AND ORS.
November 26, 1977
LAND REFORMS COMMISSIONER Vs. ADDITIONAL DISTRICT MAGISTRATE AND ORS.
December 5, 1977
LAXMINARAYAN @ LAXMIDHAR BEHERA AND ORS. Vs. TAHETUL MASJID REPRESENTED BY SK. AHMADULLAH AND ORS.
December 8, 1977
LOKANATH MAHARANA Vs. A B MOHANTY
February 3, 1977
M S JAGGI Vs. SUBASCHANDRA MOHAPATRA
April 27, 1977
MADAN @ UNDU BARIK Vs. THE STATE
January 4, 1977
MADAN MOHAN KHATUA Vs. STATE OF ORISSA AND ORS.
August 26, 1977
MADHABA SAHU Vs. RAGHUNATH CHHOTARA AND ORS.
March 9, 1977
MAGU SAHU Vs. BHRAMARBARA BEHERA AND ORS.
March 1, 1977
MAHADEBA DEBATA Vs. DEENABANDHU DEBATA
January 18, 1977
MAHATAB H K Vs. INCOME TAX OFFICER
May 17, 1977
MAHESWAR DAS Vs. SAKHI DEI
October 31, 1977
MAHJIDDEN KHATUAN Vs. JALLALUDDIN MIAN
November 22, 1977
MAHURILAL AGARWALLA Vs. DUSASAN SAHU AND ORS.
May 10, 1977
MANDARI BEWA Vs. MAHANI BHOI
November 8, 1977
MANGAL PRASAD PATEL AND ANR. Vs. DRAUPADI PATEL
September 24, 1977
MANGOBINDA SWAIN Vs. STATE OF ORISSA
April 12, 1977
MANHU MALLIK Vs. GEDI DEI
September 6, 1977
MAYADHAR PAIK Vs. STATE
December 5, 1977
N R MURTY Vs. INDUSTRIAL DEVELOPMENT
January 7, 1977
NABA KISHORE GADAPALLA Vs. UTKAL UNIVERSITY
July 22, 1977
NABAKISHORE DASH AND Vs. REPUBLIC OF INDIA
September 22, 1977
NANDA KISHORE MOHARANA Vs. MAHABIR PRASAD LATH
August 17, 1977
NARAYAN PANDA Vs. STATE OF ORISSA
March 4, 1977
NARAYAN PRASAD SINGH SAMANTA Vs. REVENUE OFFICER KHANDAPARA
May 3, 1977
NARES CHANDRA TRIPATHY Vs. REVENUE OFFICER-CUM-ADDITIONAL TAHASILDAR, AND ORS.
May 2, 1977
NATIONAL INSURANCE COMPANY LTD. Vs. HARERRUSHNA SAHU AND ORS.
September 22, 1977
NILAMANI GHOSH AND PARTNERS Vs. INCOME TAX OFFICER
May 10, 1977
NIRMAL CHANDRA MOHANTY Vs. STATE OF ORISSA AND ORS.
August 6, 1977
NIRMALA BEN PATEL Vs. INDERSINGH BAGI
March 30, 1977
ORISSA CO-OPERATIVE INSURANCE COMPANY (NOW) NEW INDIA ASSURANCE COMPANY LTD. Vs. SUBASHINI PRADHAN AND ORS.
January 27, 1977
ORISSA MINING CORPORATION LTD Vs. JOINT SECRETARY REVISION APPLICATION MINISTRY OF FINANCE
May 20, 1977
P VASUDEVA RAO Vs. STATE OF ORISSA
September 13, 1977
P. RAGHUNATH PATRO Vs. THE STATE
April 26, 1977
PADAN MALLIK Vs. SAKHIA BEWA AND ANR.
August 18, 1977
PADAN MALLIK Vs. SAKHIA BEWA
August 13, 1977
PADMA LOCHAN DASH Vs. STATE OF ORISSA AND ORS.
August 23, 1977
PANKAJ BEHARI PANIGRAHI Vs. RIVENUE OFFICER AND ORS.
August 6, 1977
PANU Vs. STATE
September 23, 1977
PARAMANANDA MOHANTY Vs. BIRA BEHERA
September 6, 1977
PARBATI SHAM ACHARY Vs. MANASI DEVI
February 25, 1977
PRABHAT KUMAR BEHERA Vs. TAHARA KHATUN
July 25, 1977
PRAFULLA CHANDRA DEO Vs. KASINATH MISRA
June 28, 1977
PRAFULLA KUMAR PANDA Vs. THE STATE
August 12, 1977
PRAFULLA KUMAR SAMAL Vs. CHAIRMAN, STATE TRANSPORT AUTHORITY AND ORS.
May 11, 1977
PRANA KRUSHNA SWAIN Vs. RAGHUNATH SINGH
November 14, 1977
PRANABANDHU PRADHAN Vs. COLLECTOR AND ANR.
January 19, 1977
PRAVAT CHANDRA RATH Vs. STATE OF ORISSA AND OTHERS
March 1, 1977
PRAVAT KUMAR MISRA Vs. PRAFULLA CHANDRA MISRA
February 2, 1977
PREM BAHADUR Vs. STATE OF ORISSA
November 17, 1977
PREM RATAN MALL Vs. COLLECTOR
November 17, 1977
PURNAMASI KAR Vs. PURANDAR KAR
December 14, 1977
RADHA BINOD MOHANTY Vs. ORISSA STATE ELECTRICITY BOARD AND ANR.
July 11, 1977
RADHANATH RATH AND ANR. Vs. SUB-DIVISIONAL JUDICIAL MAGISTRATE AND ANR.
February 8, 1977
RADHESHYAM AGARWALLA Vs. COMMISSIONER OF INCOME TAX
February 23, 1977
RAGHU DALEI AND ANR. Vs. STATE
May 16, 1977
RAHMAN M A Vs. COMMISSIONER OF INCOME TAX
July 12, 1977
RAJ KUMAR NANDA Vs. SECRETARY, GOVERNMENT OF ORISSA, COMMERCE AND TRANSPORT DEPT, BHUBANESWAR
January 17, 1977
RAJESHWAR RAO Vs. REGIONAL PROVIDENT FUND OMMISSIONER
November 15, 1977
RAM KRUSHNA PANDA Vs. SUB-DIVISIONAL OFFICER
April 26, 1977
RAMAKRISHNAIAH I AND SONS Vs. COMMISSIONER OF INCOME TAX
August 25, 1977
RAMCHANDRA NANDA Vs. STATE OF ORISSA
December 7, 1977
RAMESH BURMA Vs. RADHAMADHAB SAHU
May 10, 1977
RAMESH CHANDRA PATTANAYAK Vs. STATE OF ORISSA AND OTHERS
February 1, 1977
RAMKALI BIBI ALIAS SURJBALA Vs. GAURISHANKAR MISHRA AND ORS.
August 22, 1977
RANANANDA CHOUDHURY Vs. STATE OF ORISSA
November 23, 1977
RANJIT KUMAR SAMANTRAY Vs. STATE OF ORISSA
November 29, 1977
RANJIT SAHU Vs. NILAMBAR SAHU
November 8, 1977
S APPA RAO Vs. UMAKANTA TRIPATHY
April 26, 1977
S. SURYANARAYANA AND ORS. Vs. N. ADINARAYANA
September 27, 1977
SAILENDRA KISHORE PATNAIK Vs. HAREKRUSHNA SATPATHY
September 6, 1977
SAMBARU JAL AND ANR. Vs. NILADRI JAL
May 19, 1977
SANATAN MOHAPATRA Vs. HAKIM MOHAMMAD KAZIM MOHMMAD
June 20, 1977
SASHIDHAR NAIK Vs. GADADHAR PATEL
July 29, 1977
SATYANARAYAN AGARWALLA Vs. STATE
November 30, 1977
SEVAK NAYAK Vs. RAMKRUSHNA MOLLANA
August 9, 1977
SHANTI Vs. STATE
May 4, 1977
SHANTILAL KALIDAS Vs. STATE OF ORISSA
March 28, 1977
SHARMA B N Vs. COMMISSIONER OF INCOME TAX
August 23, 1977
SHEIK KHALILUR RAHEMAN Vs. ESTATE OFFICER
April 12, 1977
SOGRA KHATUN Vs. BHAGABAN DAS KHANDELWAL
February 7, 1977
SOMANATH MISRA Vs. NARAHARI DAS AND ORS.
February 15, 1977
SRADHAKAR NAIK Vs. STATE OF ORISSA AND ANR.
April 30, 1977
SRI. HARIHAR ROUT Vs. STATE OF ORISSA
January 22, 1977
SRIDHAR CHAND Vs. STATE OF ORISSA AND ORS.
May 13, 1977
SRIMATI URBASI DEI Vs. AKSHAYA KUMAR MOHAPATRA AND ANR.
March 18, 1977
STATE Vs. BABAJI SAHOO
May 16, 1977
STATE Vs. GOURANGA SAHU
May 20, 1977
STATE OF ORISSA Vs. GHENU HARIJAN
July 5, 1977
STATE OF ORISSA Vs. DUNDA ORAM
August 10, 1977
STATE OF ORISSA Vs. RAGHUNATH JENA
September 22, 1977
STATE OF ORISSA Vs. MURALIDHAR SINGH
May 6, 1977
STATE OF ORISSA Vs. R.S. DAS
July 22, 1977
STATE OF ORISSA Vs. GANGARAM CHHAPOLIA
October 3, 1977
STATE OF ORISSA Vs. RAHASA NAIK AND 3 ORS.
November 8, 1977
STRAW PRODUCTS LIMITED Vs. STATE OF ORISSA
May 3, 1977
SUDARSAN BARIK AND Vs. STATE
November 22, 1977
SUKA BEWA Vs. PARABATI BEWA
November 1, 1977
SUNA MAJHI Vs. BHAIRAB PRASAD BEHERA
July 19, 1977
SUNDAR PAPER BOX CO. AND ANR. Vs. STATE OF ORISSA AND ORS.
January 28, 1977
SURENDRA KUMAR LATH Vs. STATE
April 25, 1977
SUSILA SA Vs. DURJU
March 10, 1977
T BHAGIRAO Vs. K PANDURANGA SUBUDHI
March 8, 1977
T VENKAT SITARAM RAO Vs. T KAMAKSHIAMMA
December 20, 1977
THE BENGAL BUILDERS AND TRADERS PRIVATE LIMITED Vs. ORISSA TEXTILE MILLS LIMITED
September 9, 1977
THE MANAGING COMMITTEE OF BHAGABATI MIDDLE ENGLISH SCHOOL Vs. BAIKUNTHANATH MOHAPATRA AND ORS.
February 15, 1977
THE MUNICIPAL COUNCIL Vs. RAJANI KANTA PADHI
August 4, 1977
THE STATE Vs. BIREN NAIK
May 16, 1977
TOWN BIDI FACTORY Vs. STATE OF ORISSA
August 3, 1977
TRAILOKYANATH MOHANTY Vs. COMMISSIONER OF INCOME TAX
August 11, 1977
TRIPTY DRINKS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
September 2, 1977
UCHHABA JENA Vs. KUNJABEHARI RAUTARY
July 5, 1977
UDAY NARAYAN PANDA Vs. STATE
November 7, 1977
UNION OF INDIA (UOI) REPRESENTING THE SOUTH EASTERN RAILWAY Vs. CENTRAL COAL FIELDS LIMITED AND ORS.
October 31, 1977
USHAMANI DEI AND ORS. Vs. GANDHARBA BARIK AND ANR.
March 10, 1977
WESTERN COAL FIELDS LTD Vs. SALES TAX OFFICER SAMBALPUR III CIRCLE
April 11, 1977