Case Index

Title
Date
12 AND 16 I C BOSE ROAD TENANTS ASSOCIATION Vs. COLLECTOR OF HOWRAH
May 20, 1977
12 I C BOSE ROAD TENANTS ASSOCIATION Vs. COLLECTOR OF HOWRAH
August 23, 1977
A M GHOSH Vs. EMPLOYEES STATE INSURANCE CORPORATION
July 1, 1977
ABANI CHOWDHURY Vs. STATE
April 22, 1977
ABDUL RAHAMAN & ORS. Vs. J.D. MANCHANDA
November 30, 1977
ABDUL RAUF Vs. JANAB ABU MOHAMMAD
July 20, 1977
ABDUS SALAM Vs. STATE
February 15, 1977
ABU ROAD ELECTRICITY AND INDUSTRIES CO LTD Vs. INDUSTRIAL GASES LTD
August 22, 1977
ADDL COMMISSIONER OF INCOME TAX Vs. A MUKHERJEE AND CO P LTD
September 1, 1977
AJIT KUMAR DAS Vs. STATE OF WEST BENGAL AND OTHERS
October 6, 1977
AKINCHAN PAL Vs. SIBA PR. PAL & ORS.
June 2, 1977
AKSHAY KUMAR MUKHARJI Vs. UNION OF INDIA
December 23, 1977
ALGEMENE BANK NEDERLAND Vs. CENTRAL GOVERNMENT LABOUR COURT
August 5, 1977
ALGEMENE BANK NEDERLAND N V Vs. CENTRAL GOVERNMENT LABOUR COURT AT CALCUTTA
February 5, 1977
ALLIANCE JUTE MILLS CO LTD Vs. LALCHAND DHARAMCHAND
July 19, 1977
AMAL KUMAR ROY Vs. BISWANATH SEAL
August 25, 1977
ANANDRAM GAJADHAR Vs. COMMISSIONER OF INCOME TAX CENTRAL
October 4, 1977
ANATH BANDHU CHAKRABORTY Vs. ASHIM MUKHERJEE
July 11, 1977
ANCHAL BHUSAN BOSE Vs. DIRECTOR OF PUBLIC INSTRUCTIONS WEST BENGAL
August 3, 1977
ANIL KUMAR LAHIRI Vs. JAGAT BANDHU CHATTERJEE
December 16, 1977
ANIL KUMAR MONDAL Vs. AMULYA CHARAN MONDAL
May 27, 1977
ANIMA MUKHERJEE Vs. STATE OF WEST BENGAL
July 28, 1977
ANIMESH HALDER Vs. UNION OF INDIA
December 13, 1977
ANUSUA DHIRAJLAL KANAKIA Vs. PROMODE KUMAR BANERJEE
August 26, 1977
ARJUN RANJIT Vs. STATE OF WEST BENGAL
April 29, 1977
ARJUN TEWARI Vs. STATE,
September 6, 1977
ARUNA DE AND OTHERS Vs. SAROJINI NAIDU COLLEGE FOR WOMEN AND OTHERS
March 7, 1977
ARVIND KUMAR DHANUKA Vs. BOARD OF TRUSTEES
July 18, 1977
ASHOKE KUMAR PAUL Vs. STATE OF WEST BENGAL
December 6, 1977
ASHUTOSH BHUNIA & ORS. Vs. BIRENDRA NATH RAY
December 5, 1977
ASOKA MARKETING Vs. INCOME TAX OFFICER
April 7, 1977
ASOKE KUMAR CHAKRABORTY Vs. STATE
February 15, 1977
ASSISTANT COLLECTOR OF CENTRAL EXCISE & ORS. Vs. KHEMCHAND RAJKUMAR
January 17, 1977
ASWINI KUMAR CHATTERJEE Vs. SUKHENDU NATH GUIN
February 16, 1977
ATAL BEHARI GURAI Vs. STATE OF WEST BENGAL
August 24, 1977
AWDH BEHARI SINGH Vs. SAIFUDDIN KHAN AND ORS.
December 16, 1977
B K DHAR PVT LIMITED Vs. CALCUTTA METROPOLITAN DEVELOPMENT AUTHORITY
June 24, 1977
BABULAL SINGHANIA Vs. PIRUDAN OJHA
May 5, 1977
BADRUNNESSA KHATOON Vs. INCOME TAX OFFICER
June 22, 1977
BANSHIDHARI MANNA Vs. STATE OF WEST BENGAL
July 22, 1977
BAREILLY ELECTRICITY SUPPLY AND CO LTD Vs. STATE OF U P
May 16, 1977
BAREILLY ELECTRICITY SUPPLY CO LTD Vs. STATE OF UTTAR PRADESH
March 22, 1977
BASANTI COTTON MILLS LTD Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
July 4, 1977
BASDEO PRASAD KHEMKA Vs. UNION OF INDIA
July 5, 1977
BEBALA MUKHERJEE Vs. SUJIT ALIAS SURJIT SINGH
June 9, 1977
BECKER GRAY AND CO 1930 LTD Vs. INCOME TAX OFFICER
July 1, 1977
BEJOY K SWAIKA Vs. SHYAM SUNDER SWAIKA
April 25, 1977
BELAYEH HOSSAIN MULLA & ORS. Vs. ESTATES ACQUISITION COLLECTOR
July 23, 1977
BENGAL ASSAM STEAMSHIP CO LTD Vs. COMMISSIONER OF INCOME TAX
January 20, 1977
BENGAL NATIONAL CHAMBER OF COMMERCE AND INDUSTRY Vs. COMMISSIONER OF INCOME TAX
March 9, 1977
BENOY BHUSAN DASGUPTA Vs. SABITRI BANERJEE
January 17, 1977
BHABARANJAN MAZUMDER, PROP, OF M/S. B.M. PRESS Vs. STATE OF WEST BENGAL AND OTHERS
July 6, 1977
BHABATOSH BATTACHARYYA Vs. FIRST INDUSTRIAL TRIBUNAL
August 1, 1977
BHABATOSH PATI Vs. STATE OF WEST BENGAL
December 16, 1977
BHAGAT SINGH UBEROI Vs. SMT. PAN BAI
September 22, 1977
BHAGATRAM GOYAL Vs. GUPTA CABLES PVT LTD
July 7, 1977
BHAGWATI PRASAD KHAITAN Vs. SPECIAL DIRECTOR, ENFORCEMENT DIRECTORATE
July 11, 1977
BHARAT BARREL & DRUM MANUFACTURING COMPANY PRIVATE LTD. Vs. THE DEPUTY IRON & STEEL CONTROLLER & ORS.
January 18, 1977
BHARATI PVT LTD Vs. COMMISSIONER OF INCOME TAX
July 14, 1977
BHIKAMCHAND SETHIA Vs. INCOME TAX OFFICER C WARD
October 11, 1977
BHUDAR METE Vs. JUNIOR LAND RECORD OFFICERS
August 26, 1977
BHUDHAR META Vs. J L R O NANOOR
August 31, 1977
BHUPENDRA CHANDRA CHATTERJI Vs. INDIAN AIRLINES CORPORATION
July 13, 1977
BHURAMAL AGARWALLA Vs. SAMLA DALURBAND COAL CO P LTD
July 8, 1977
BHURAMAL CHORARIA Vs. CHIEF ENFORCEMENT OFFICER & ORS.
January 14, 1977
BIBHUTI BHUSAN CHAKRAVARTI Vs. TARUN GUPTA
December 8, 1977
BIDYA BHUSAN MAHAPATRA Vs. STATE OF WEST BENGAL
March 14, 1977
BIJAN BEHARI BHATTACHARJEE Vs. KRISHNA PRAKASH MITRA
December 9, 1977
BIJAY KRISHNA PARAMANYA Vs. KALI CHARAN MONDAL
January 4, 1977
BIMLA DEBI JALAN Vs. RAJA RAM SHAW
February 15, 1977
BIPIN BEHARI MUKHERJEE & ORS. Vs. STATE OF WEST BENGAL & ORS.
February 15, 1977
BIRENDRA NATH JANA Vs. STATE OF WEST BENGAL
September 15, 1977
BIVAS PRIVATE LTD Vs. WEST BENGAL KHADI AND VILLAGE INDUSTRIES BOARD
March 11, 1977
BOMBAY SAFE AND STEEL WORKS PVT LTD Vs. A K BANDOPADHYAY
June 1, 1977
BRINDA BALA DEBI Vs. GOUR MAHATO
August 26, 1977
BRINDA BALA DEBI Vs. GOUR MAHOTO
August 25, 1977
BUNGE AND CO Vs. ANGLO INDIA JUTE MILLS CO
July 1, 1977
BYOMKESH BHATTACHARYA Vs. LAKSHMI NARAYAN DATTA
September 27, 1977
C M AGARWALLA Vs. HALAR SALT AND CHEMICAL WORKS
July 18, 1977
CACHAR PLYWOOD LTD Vs. INCOME TAX OFFICER A WARD
April 29, 1977
CALCUTTA CHROMOTYPE (P) LTD. Vs. THE SEVENTH INDUSTRIAL TRIBUNAL, OF WEST BENGAL AND OTHERS
August 24, 1977
CALCUTTA ELECTRIC SUPPLY CORPORATION Vs. ARUN KUMAR DHAR
October 6, 1977
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. P C SEN
August 25, 1977
CALCUTTA PORT TRUST AND ORS. Vs. THE OWNERS AND PARTIES INTERESTED IN THE 5395.714 M.T. OF NITRATE BANZENE OFF LOADED FROM M.T. YVONNE
September 30, 1977
CENTRAL BANK OF INDIA Vs. B.C. NAWAN & BROS.(P) LTD, & ORS.
May 2, 1977
CHANDI CHARAN SARKAR Vs. COMMERCIAL TAX OFFICER
September 2, 1977
CHATURBHUJ MISRA Vs. STATE OF WEST BENGAL
January 31, 1977
CHHAGAN LALL DAGA Vs. TRIPTI DAS
May 13, 1977
CHIRANJILAL AGARWALLA Vs. JAI HIND INVESTMENTS AND INDUSTRIES PVT LTD
September 28, 1977
CHITTARANJAN SEN MAJUMDAR Vs. FIRST LAND ACQUISITION COLLECTOR
September 29, 1977
COAL INDIA LIMITED Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
July 21, 1977
COLLECTOR OF CUSTOMS Vs. JAYKRISHNA SAHA
April 4, 1977
COMMISSIONER OF INCOME TAX Vs. INDIAN OXYGEN LTD
April 22, 1977
COMMISSIONER OF INCOME TAX Vs. ARATI DEBI
May 24, 1977
COMMISSIONER OF INCOME TAX Vs. INDIA TEXTILE AGENCY LTD
January 14, 1977
COMMISSIONER OF INCOME TAX Vs. GESTETNER DUPLICATORS PVT LTD
February 8, 1977
COMMISSIONER OF INCOME TAX Vs. SIKSHA DEBI BHAGAT
September 15, 1977
COMMISSIONER OF INCOME TAX Vs. BANSHIDHAR DURGADUTT
September 6, 1977
COMMISSIONER OF INCOME TAX Vs. ALL INDIA TEA AND TRADING CO LTD
September 12, 1977
COMMISSIONER OF INCOME TAX Vs. I C I INDIA PVT LTD
August 16, 1977
COMMISSIONER OF INCOME TAX Vs. NATIONAL INSURANCE CO LTD
August 3, 1977
COMMISSIONER OF INCOME TAX Vs. PUNAM CHAND BANTHIA
July 6, 1977
COMMISSIONER OF INCOME TAX Vs. TURNER MORRISON AND CO LTD
July 8, 1977
COMMISSIONER OF INCOME TAX Vs. KAILASHO DEVI BURMAN
July 14, 1977
COMMISSIONER OF INCOME TAX Vs. ALL INDIA TEA AND TRADING CO LTD
September 29, 1977
COMMISSIONER OF INCOME TAX Vs. CENTRAL KURKHEND COAL CO LTD
October 4, 1977
COMMISSIONER OF INCOME TAX Vs. SHANTILAL C MEHTA ADMINISTRATOR OF THE ESTATE OF LATE MADAN SHUM SHER JUNG BAHADUR RANA OF NEPAL
October 3, 1977
COMMISSIONER OF INCOME TAX Vs. NEW INDIA INVESTMENT CORPORATION LTD
November 24, 1977
COMMISSIONER OF INCOME TAX Vs. BRAITHWAITE BURN AND JESSOP CONSTRUCTION CO LTD
November 24, 1977
COMMISSIONER OF INCOME TAX Vs. NATIONAL PROPERTIES LTD
November 29, 1977
COMMISSIONER OF INCOME TAX CENTRAL Vs. TURNER MORRISON AND CO LTD
December 7, 1977
COMMISSIONER OF INCOME TAX CENTRAL Vs. TURNER MORRISON AND CO LTD
November 23, 1977
COMMISSIONER OF INCOME TAX CENTRAL Vs. BURMAH SHELL OIL STORAGE AND DISTRIBUTION CO OF INDIA LTD
June 8, 1977
COMMISSIONER OF INCOME TAX CENTRAL Vs. W H HARTON AND CO LTD
May 25, 1977
COMMISSIONER OF WEALTH TAX Vs. BANSIDHAR PODDAR
April 20, 1977
COMMISSIONER, CORPORATION OF CALCUTTA Vs. SAILENDRA NATH BANERJEE & ORS.
May 19, 1977
CORPORATION OF CALCUTTA Vs. PULIN CHANDRA DAW
August 19, 1977
CORPORATION OF CALCUTTA Vs. BALKRISHNA RAJGHORIA
January 1, 1977
CORPORATION OF CALCUTTA Vs. ALGU SHOW
July 29, 1977
DAGA AUTO SERVICE PVT LTD Vs. LAND ACQUISITION COLLECTOR SPECIAL RAILWAY CELL
July 29, 1977
DAGA FILMS Vs. LOTUS PRODUCTION
July 4, 1977
DARJEELING CONSOLIDATED TEA CO. LTD. Vs. EIGHTH INDUSTRIAL TRIBUNAL & ORS.
June 1, 1977
DAYANAND Vs. UNION OF INDIA AND OTHERS
June 3, 1977
DEBALA MUKHERJEE Vs. SUJIT SINGH
June 9, 1977
DEBI CHARAN BASU Vs. SUDHINDRA NATH DUTTA
April 18, 1977
DEBI PROSAD SINGHA ROY Vs. STATE OF WEST BENGAL
January 18, 1977
DEOKARAN NEVATIA Vs. RENUKA SARKAR
December 20, 1977
DHANE ALIA MIA Vs. SOBHAN ALI
October 11, 1977
DHANRAJMAL GOVINDRAM AND CO Vs. SRI DURGA COTTON SPINNING AND WEAVING MILLS LTD
June 16, 1977
DHARMADAS CHATTERJEE Vs. SAMBHUKALI BHATTACHARJEE
September 1, 1977
DIBAKAR NASKAR Vs. ROTARY VILLAGE CO OPERATIVE MULTIPURPOSE SOCIETY LTD
September 9, 1977
DILIP KUMAR GHOSH Vs. SM. LILABATI MALLICK
July 15, 1977
DILIP PIPARA Vs. STATE OF WEST BENGAL
February 21, 1977
DINANATH MONDAL Vs. STATE OF WEST BENGAL AND OTHERS
May 12, 1977
DIRECTOR ENFORCEMENT DIRECTORATE CABINET SECRETARIAT DEPTT PERSONNEL AND A R GOVERNMENT OF INDIA Vs. SAROJ KUMAR BHOTIKA
October 5, 1977
DIRECTOR OF ENTRY TAX GOVERNMENT OF WEST BENGAL Vs. M P AGARWALLA AND CO
August 1, 1977
DISTRICT MANAGER (SOUTH), FOOD CORPN. OF INDIA Vs. KANAILAL SIKDAR & ORS.
May 9, 1977
DOMAN MIA Vs. KANAI LAL GOSWAMI
July 28, 1977
DR. HARAPROSAD BISWAS Vs. BAMDEB ROY
June 3, 1977
DR. MAHENDRA YASHWANT BAL AND OTHERS Vs. SM. JUTHIKA MULLICK AND ANOTHER
December 20, 1977
DR. SUNITI KUMAR CHATTERJEE, NATIONAL PROFESSOR & ORS. Vs. UNIVERSITY OF CALCUTTA & ORS.
February 10, 1977
DR. TARUN K. BANERJEE Vs. STATE OF WEST BENGAL AND OTHERS
June 13, 1977
DULAL CHANDRA DOLUI Vs. ADMINISTRATION, BALLY MUNICIPALITY & ORS.
August 16, 1977
DURGA RANI DEBI Vs. SHIB CHANDRA DAS
August 5, 1977
DURGAMATA OIL MILL Vs. CORPORATION OF CALCUTTA
June 24, 1977
DWARKA PROSAD BAJAJ Vs. BISHESWAR DAYAL SANTI SWARUP
June 7, 1977
DWIJENDRA LAL BRAHMACHARI Vs. NEW CENTRAL JUTE MILLS CO LTD
July 28, 1977
EAST INDIA TRANSPORT AGENCY Vs. ATLAS ASSURANCE COMPANY LIMITED & ORS.
August 18, 1977
EAST JAMURIA CO P LTD Vs. COLLECTOR OF CUSTOMS
September 27, 1977
EAST JAMURIA COMPANY PVT LTD Vs. COLLECTOR OF CUSTOMS
September 29, 1977
EKBALJAN PESWARI Vs. TARABAI BAIJI
April 26, 1977
EMPLOYEES STATE INSURANCE COPORATION Vs. BENGL POTTERIES LTD
October 11, 1977
FOUNDATION OVERSEAS LTD Vs. PUNJAB NATIONAL BANK LTD
April 22, 1977
FREE INDIA DRY ACCUMULATORS Vs. UNION OF INDIA
May 17, 1977
GENERAL ELECTRIC COMPANY OF INDIA LTD. Vs. 3RD INDUSTRIAL TRIBUNAL & ORS.
September 3, 1977
GENERAL ENTERPRISES Vs. JARDINE HANDERSON LTD
August 17, 1977
GENERAL FIBRE DEALERS LTD Vs. INCOME TAX OFFICER
December 19, 1977
GENERAL MANAGER EASTERN RAILWAY Vs. SUKUMAR INDU
July 5, 1977
GHULAM MOHIUDDIN Vs. OFFICIAL ASSIGNEE CALCUTTA
July 18, 1977
GOBINDA CHANDRA BHOWMICK Vs. STATE OF WEST BENGAL
March 30, 1977
GOBINDA CHANDRA BHOWMICK ALIAS BABLA BHOWMICK Vs. STATE OF WEST BENGAL
May 30, 1977
GOBINDA LAL DAGA Vs. STATE OF WEST BENGAL
January 7, 1977
GOLOKESH CHANDRA GHOSH AND OTHERS Vs. MESSRS. KOLEY PROPERTIES (P) LTD. AND OTHERS
September 7, 1977
GOUR CHANDRA MUKHERJEE Vs. ANDREW YULES CO OPERATIVE CREDIT SOCIETY LTD
February 18, 1977
GOUR GOPAL ROY Vs. SIPRA ROY
October 5, 1977
GOUR MOHAN SAHOO Vs. STATE OF WEST BENGAL AND OTHERS
December 13, 1977
GOURI SANKAR MUKHERJEE Vs. STATE OF WEST BENGAL
January 17, 1977
GOURI SHANKAR JUTE MILLS P LTD Vs. INCOME TAX OFFICER D WARD
August 10, 1977
GREAVES FOSECO LIMITED Vs. CHIEF INSPECTOR OF FACTORIES
June 17, 1977
GRINDLAYS BANK LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
April 21, 1977
GRINDLAYS BANK LTD Vs. CENTRAL GOVT INDUSTRIAL TRIBUNAL
December 6, 1977
GUEST KEEN WILLIAMS LTD Vs. STATE OF WEST BENGAL
February 28, 1977
GULAB KANWAR Vs. DIRECTOR ENFORCEMENT
July 4, 1977
H TANEJA ALIAS HARIS TANEJA Vs. STATE
August 26, 1977
HAFIJAN BIBI Vs. S K ABDUL JABBAR
December 12, 1977
HANUMAN BUX CHOWDHURY Vs. ASSAM OIL CO LTD
August 12, 1977
HASSAN ALI SHAH & ORS. Vs. COMMISSIONER OF WAKF, WEST BENGAL & ORS.
May 4, 1977
HASTINGS MILLS LTD Vs. HIRA SINGH
September 27, 1977
HIMANGSU CHAKRABORTY Vs. IFE INSURANCE CORPORATION OF INDIA
January 13, 1977
HIMANGSU CHAKRABORTY Vs. LIFE INSURANCE CORPORATION OF INDIA
January 15, 1977
HIND GALVANISING AND ENGINEERING CO PVT LTD Vs. STATE OF WEST BENGAL
March 4, 1977
HINDUSTAN PILKINGTON GLASS WORKS LIMITED Vs. SUPERINTENDENT CENTRAL EXCISE ASANSOLE
September 27, 1977
HINDUSTHAN CABLES LTD Vs. GREAT EASTERN SHIPPING CO LTD
August 29, 1977
HINDUSTHAN CONSTRUCTION COMPANY LTD Vs. LABOUR ENFORCEMENT OFFICER (CENTRAL)
September 12, 1977
HINDUSTHAN PILKINGTON GLASS WORKS LTD Vs. SUPERINTENDENT CENTRAL EXCISE ASANSOL
September 27, 1977
HIRALAL PANNALALL Vs. DALHOUSIE JUTE CO LTD
April 19, 1977
I C BOSE ROAD TENANTS ASSOCIATION Vs. COLLECTOR OF HOWRAH
September 7, 1977
I T C LIMITED Vs. M M P LINES PVT LTD
December 15, 1977
IMPERIAL CHEMICAL INDUSTRIES LTD Vs. CONTROLLER GENERAL OF PATENTS DESIGNS AND TRADE MARK
July 4, 1977
IMPERIAL TOBACCO CO OF INDIA LTD Vs. REGISTRAR OF TRADE MARKS
June 14, 1977
IN RE : ABDUL GANI Vs. DR. A.K. MAJAHIRUDDIN AHMED & ANR.
June 1, 1977
INCOME TAX OFFICER "I" WARD Vs. MAHADEO LAL TULSYAN
May 25, 1977
INCOME TAX OFFICER C WARD Vs. HONGKONG AND SHANGHAI BANKING CORPORATION
March 10, 1977
INCOME TAX OFFICER D WARD Vs. CHANDMULL BATIA
July 6, 1977
INDERLAL AGARWALLA Vs. M B MEDHORA
May 11, 1977
INDIAN CABLE CO LTD Vs. LODNA COLLIERY CO 1920 LTD
July 25, 1977
INDIAN CITY PROPERTIES LTD Vs. COMMISSIONER OF INCOME TAX
March 18, 1977
INDIAN IRON AND STEEL CO LTD Vs. UNION OF INDIA
December 6, 1977
INDIAN STEAMSHIP CO Vs. ADDL COLLECTOR OF CUSTOMS
January 11, 1977
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
March 9, 1977
INDO BURMA PETROLEUM CO LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL
August 19, 1977
INDUMATI BANERJEE AND OTHERS Vs. UNITED BANK OF INDIA AND OTHERS
December 20, 1977
INSTITUTION OF ENGINEERS INDIA Vs. BISHNUPADA BAG
December 20, 1977
ISHAN CHANDRA GHATAK Vs. SASADHAR MAITY
March 9, 1977
ISWAR DASHABHUJA THAKURANI Vs. KANCHANBALA DUTTA
September 12, 1977
J K SETH Vs. NARENDRA NATH BANERJEE
May 31, 1977
J MC GAFFIN Vs. LIFE INSURANCE CORPORATION OF INDIA
March 8, 1977
J.C. CHAKRAVARTI Vs. UNION OF INDIA (UOI)
November 24, 1977
JADABENDRA PANDA Vs. STATE OF WEST BENGAL & ORS.
August 4, 1977
JAGADAMBA BAI & BEHARILAL KHANDELWAL Vs. BISWANATH JHUNJHUNWALA
July 14, 1977
JAGAT BANDHU SHAW Vs. RAM NAGINA PANDEY
April 7, 1977
JAY ENGG. WORKS LTD. Vs. IV INDUSTRIAL TRIBUNAL
April 25, 1977
JAY KRISHNA SAHA Vs. D N LAL
January 20, 1977
JESSOP & CO LTD Vs. A N BASU
March 14, 1977
JIWNANI ENGINEERING WORKS PVT LTD Vs. UNION OF INDIA
March 17, 1977
JNANANANDA INDUSTRIES Vs. SUB DIVISIONAL LAND REFORMS OFFICER
May 10, 1977
JNANENDRA NATH PRAMANICK Vs. DISTRICT MAGISTRATE NADIA
January 28, 1977
JOGESH CHANDRA CHAKRAVARTY Vs. UNION OF INDIA
November 24, 1977
JOGESH CHANDRA SEN Vs. KIRON BALA SAHA
January 14, 1977
JOGINDRA LAL MALAKAR Vs. REGIONL LABOUR OMMISSIONER CENTRAL
January 17, 1977
JUGAL KISHORE RADHAKISHAN Vs. ADDITIONAL MEMBER BOARD OF REVENUE
August 7, 1977
JYOTI PRAKASH MITTER Vs. UNION OF INDIA
June 8, 1977
K D GHOSH Vs. COMMISSIONER OF INCOME TAX
July 15, 1977
KALABATI DEVI Vs. K K KUTTY
July 13, 1977
KALI CHARAN RAM CHANDER Vs. COMMISSIONER OF INCOME TAX
July 15, 1977
KALI SANKAR CHATTERJEE Vs. SARAT CHANDRA DEY
April 28, 1977
KALICHARAN BANERJEE Vs. UNION OF INDIA
August 2, 1977
KALIDASI NATH Vs. OBEDULLA SHEIKH
June 16, 1977
KAMAL KUMAR BOSE Vs. ASHALATA DEY
January 31, 1977
KAMAL SRIMAL Vs. PADAM CHAND SINDHAR
June 28, 1977
KAMRUDDIN SHEIKH Vs. STATE
July 28, 1977
KAMRUDDIN SHEIKH Vs. STATE OF WEST BENGAL
July 27, 1977
KANAI LAL MITRA & ANR. Vs. NITYA NANDA ROY & ANR.
May 6, 1977
KANAILAL DAS Vs. JIBAN KANAI DAS
February 15, 1977
KANAILAL DHOLEY Vs. KALICHARAN CHATTERJEE
April 7, 1977
KANAILAL JANA & ORS. Vs. MRITYUNJOY PATRA & ORS.
May 30, 1977
KARNANI FINANCE ENTERPRISE LTD. Vs. STATE OF WEST BENGAL & ORS.
April 29, 1977
KARTICK CHANDRA DAS Vs. STATE
December 16, 1977
KARTICK CHANDRA SHAW Vs. RANJITA PAL
May 19, 1977
KARTICK CHANDRA SINGHA Vs. SAMBHU PADA SINGHA
January 21, 1977
KATIHAR JUTE MILLS P LTD Vs. COMMISSIONER OF INCOME TAX CENTRAL A
November 29, 1977
KEDARNATH PURUSAT TAMDAS Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT WEST BENGAL
May 2, 1977
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. UNION OF INDIA
February 21, 1977
KESORAM INDUSTRIES AND COTTON MILLS LTD Vs. MANINDRA NATH SARKAR
June 21, 1977
KHARDAH CO LTD Vs. EIGHTH INDUSTRIAL TRIBUNAL, WEST BENGAL
March 10, 1977
KHIMJI KESHAVJI TRUST ESTATE Vs. COMMISSIONER OF INCOME TAX
November 30, 1977
KSHETRA MOHAN ROY Vs. INCOME TAX OFFICER A WARD
April 22, 1977
KSHITINDRA NARAYAN ROY CHOWDHURY Vs. WEST BENGAL BOARD OF SECONDARY EDUCATION
May 5, 1977
KUSUM AGARWALLA Vs. BISWABHUSAN BOSE & ANR.
March 4, 1977
LAKHI PROSAD JAJODIA Vs. COMMISSIONER, CORPORATION OF CALCUTTA
May 19, 1977
LALIT MOHAN MITRA Vs. SAMIRENDRA KUMAR GHOSH
January 13, 1977
LANCELOT MELVILS DCRUZ Vs. UNION OF INDIA
August 17, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. GADADHAR DE
July 15, 1977
LOHIA TRADING CO Vs. CENTRAL BANK OF INDIA
September 15, 1977
LOKEN BOSE Vs. ASHIMA DEY
June 16, 1977
M GULAMALI ABDUL HUSSAIN AND CO Vs. BINANI PROPERTIES P LTD
July 6, 1977
M P AGARWALLA AND CO Vs. DIRECTOR OF ENTRY TAX
August 10, 1977
M/S. BHUBAN MOHAN SHAW ESTATE (P) LTD. Vs. SM. ASHA GUPTA AND OTHERS
September 28, 1977
M/S. G.S. BROTHERS Vs. COMMERCIAL TAX OFFICER, BHOWARTIPUR CHARGE & ORS.
August 4, 1977
MADHU SUDAN DHIBAR Vs. MUNICIPAL COMMISSIONERS OF SURI MUNICIPALITY & ORS.
May 12, 1977
MADHUSUDAN MISTRI Vs. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
September 22, 1977
MADHUSUDAN PODDAR Vs. ARABINDA PODDAR
August 5, 1977
MAHASUKHRAI RAMRICHPAL Vs. TAX RECOVERY OFFICER
August 24, 1977
MAHASUKRAI RAMRICHPAL Vs. KISHORI CHARAN LAW
January 18, 1977
MALOY KUMAR BERA Vs. RABINDRA NATH BERA
September 7, 1977
MANIK MAHATO Vs. GANGAPADA MAHATO
February 2, 1977
MANINDRA NARAYAN BOSE Vs. DISTRICT MAGISTRATE 24 PARGANAS ALIPORE
June 21, 1977
MANNALAL BARI Vs. INSPECTING ASSISTANT COMMISSIONER OF INCOME TAX ACQUISITION RANGE I
August 17, 1977
MANOJ KUMAR SAHA Vs. NABADWIP CHANDRA PODDAR
May 19, 1977
MARZINA BIBI Vs. MUSST ANJUMAN BIBI
June 23, 1977
MD AHMED AMOLIA Vs. NIRMAL CHANDRA ROY
September 30, 1977
MD ASHIRUDDIN Vs. STATEN
August 4, 1977
MD KHALIL RAHAMAN Vs. BHAGABATI CHARAN ROY
July 22, 1977
MD. ALTAF KARIM & ORS. Vs. STATE OF WEST BENGAL & ORS.
August 9, 1977
MD. NAZRUL ISLAM Vs. UNION OF INDIA & ORS.
May 4, 1977
MESSRS G.S. PICTURES (P) LTD. Vs. THE STATE OF WEST BENGAL & ORS.
May 20, 1977
MESSRS. HIND WIRE INDUSTRIES LTD. Vs. UTTARPRADESH STATE ELECTRICITY BOARD & ANR.
August 19, 1977
METAL ALLOY COMPANY PVT LTD Vs. COMMERCIAL TAX OFFICER
March 14, 1977
MIRA RANI DEY Vs. NAMITA GOSWAMI
July 21, 1977
MIRA SEN Vs. DIPAK KUMAR GHOSH
December 9, 1977
MOHAMMAD AKBAR ALI SARDAR Vs. FIROZE KHATUN BIBI
September 2, 1977
MOHANLAL GANGULLY Vs. STATE OF WEST BENGAL
August 31, 1977
MOHINDRA MOHAN SIRKAR Vs. INCOME TAX OFFICER
June 2, 1977
MONINDRA MOHAN SARKAR Vs. INCOME TAX OFFICER PROJECT CIRCLE NORTH BENGAL SILIGURI AND ANOTHER
June 2, 1977
MONORANJAN DAS & ORS. Vs. LAL MAHAMMAD KHAN
February 17, 1977
MUKUNDA RAM BHATTACHARJEE SHEBAITS Vs. STATE
February 2, 1977
MULCHAND DOSHI Vs. DALAM CHAND BENGANI
September 21, 1977
MUNICIPAL COMMISSIONER OF GARULIA Vs. KAMALA KANTA DASS
July 20, 1977
MUNICIPAL COMMISSIONERS OF THE HOOGHLY CHINSURAH MUNICIPALITY Vs. SPENCE LTD
July 18, 1977
MUNICIPAL CORPORATION OF THE CITY OF PUNE Vs. DINANATH DATTATRAYA BORKAR
October 13, 1977
MURALIDHAR BASU Vs. UNION OF INDIA & ORS.
August 16, 1977
MURARKA PAINTS AND VARNISH WORKS LTD Vs. INCOME TAX OFFICER
March 21, 1977
N C MOITRA Vs. BHUPENDRA KUMAR CHATTERJEE
September 20, 1977
N K SENGUPTA Vs. COMMISSIONER OF INCOME TAX
May 12, 1977
N.K. MUKHERJEE Vs. DR. BRAJOGOPAL HALDER & ORS.
May 12, 1977
NALINI KUMAR PAL Vs. KHUKURANI PAL
January 17, 1977
NARANDAS M KAPADIA Vs. UNION OF INDIA
March 2, 1977
NARAYAN CHANDRA LAHA Vs. SUNIL KUMAR AUDDY
August 24, 1977
NATIONAL INSURANCE CO LTD Vs. CALCUTTA DOCK LABOUR BOARD
June 7, 1977
NAV BHARAT VANIJYA LTD Vs. COMMISSIONER OF INCOME TAX
January 6, 1977
NEPAL CHANDRA BANERJI Vs. COMMERCIAL TAX OFFICER
March 4, 1977
NEW INDIA CONSTRUCTION CO Vs. COMMISSIONER OF INCOME TAX
August 26, 1977
NIHARBALA ROY & ORS. Vs. DHATRI CHARAN CHAKRAVARTY & ORS.
June 9, 1977
NIRMAL KUMAR DAS & ANR. Vs. ON THE DEATH OF O.P. NO. 1 HIS HEIRS SYED OBEIDUR RAHAMAN & ORS.
April 20, 1977
NISHA NATH DE Vs. STATE OF WEST BENGAL
August 2, 1977
OFFICER COMMANDING ENGINEER STORES DEPARTMENT KANKINARA Vs. AUTHORITY UNDER THE PAYMENT OF WAGES ACT WEST BENGAL
March 11, 1977
OIL INDIA LTD Vs. G N BORAH PRESIDING OFFICER CENTRAL INDUSTRIAL TRIBUNAL DIBRUGARH ASSAM
June 23, 1977
ORIENT PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX
August 30, 1977
ORIENTAL MACHINERY AND CIVIL CONSTRUCTION (P ) LTD Vs. SECOND INDUSTRIAL TRIBUNAL OF WEST BENGAL
March 10, 1977
P. N. SANYAL Vs. HARA PRASAD SARKAR & ORS.
June 29, 1977
PADMA RANI GHOSAL Vs. PANCHKARI GHOSAL
March 17, 1977
PANCHANAN BHANDARI Vs. KALIPRASAD BARMAN
May 3, 1977
PANNALAL BISWAS Vs. DILIP KUMAR MONDAL
June 6, 1977
PANNALAL GUPTA Vs. COMMISSIONER OF POLICE
June 21, 1977
PASHUPATI NATH DE Vs. MURARI MOHAN DE
May 3, 1977
PIJUSH DEB Vs. STATE
September 12, 1977
PRABIR KUMAR PATTANAYAK Vs. STATE OF WEST BENGAL
January 28, 1977
PRAMODE KUMAR MITTAL Vs. BHURAMAL CHIRANJILAL MITTAL
March 24, 1977
PRAN KUMAR DEY Vs. PARITOSH SANYAL
March 22, 1977
PRANENDA MOHAN DAS Vs. CENTRAL BANK OF INDIA
September 15, 1977
PRASANNA KUMAR GIRI Vs. GANGADHAR RAUT
March 8, 1977
PRAVAT KUMAR SAHA AND ANOTHER Vs. THE STATE
December 20, 1977
PROBODH CHANDRA ROY Vs. LIFE INSURANCE CORPORATION OF INDIA
February 18, 1977
PROMODE RANJAN DATTA & ORS. Vs. UNION OF INDIA & ORS.
April 5, 1977
PRONATI MITRA Vs. SACHINDRA NATH CHATTERJEE
September 7, 1977
PROVASH CHANDRA CHATTERJEE Vs. CHAND MOHAN BASAK
May 13, 1977
PROVASH CHANDRA MONDAL Vs. STATE OF WEST BENGAL
July 28, 1977
PURBAN PVT LTD Vs. DEB KUMAR SHAW
May 25, 1977
PURBAN PVT LTD Vs. DEB KUMAR SHAW
May 23, 1977
PUSPABALA RAY Vs. LIFE INSURANCE CORPORATION OF INDIA
September 6, 1977
QUADER NOWAZ Vs. COMMISSIONER OF WAKFS
August 12, 1977
R CHATTERJEE Vs. CHIEF PERSONNEL OFFICER, SOUTH EASTERN RAILWAY
August 4, 1977
R D ANKLESARIA Vs. KAMALA ROY
April 1, 1977
R P RADIO PVT LTD Vs. UNION OF INDIA
May 17, 1977
RAICH ALI KHAN Vs. HAZI SADEK ALI SK
June 8, 1977
RAJENDRA PROSAD AGARWALLA Vs. OFFICIAL LIQUIDATOR HIGH COURT
August 12, 1977
RAJKUMAR CHOWDHURY Vs. UNION OF INDIA
June 13, 1977
RAKHAL CHANDRA PANDIT Vs. PULIN BEHARI MANDAL
August 5, 1977
RAM CHARAN SIKDAR Vs. JOGAMAYA BASU
August 17, 1977
RAM GOPAL KEDIA Vs. STATE
March 8, 1977
RAM NAGINA DUBEY Vs. COMMISSIONER OF POLICE CALCUTTA
July 6, 1977
RAM NARAYAN AGARWALLA Vs. BHOLANATH DAS
February 4, 1977
RAM NATH AGARWALLA & ANR. Vs. UNION OF INDIA & ORS.
June 24, 1977
RAM NATH JADAR Vs. STATE
December 20, 1977
RAMANI MOHAN BARMAN Vs. GOURI RANI BARMAN
January 14, 1977
RAMAPADA PARICHA Vs. JYOTI @ JATINDRA NAYAK
January 27, 1977
RAMMOHAN CHOTTOPADHAYA Vs. STATE OF WEST BENGAL & ORS.
May 9, 1977
RANI PRAVABATI ROY Vs. SAILESHNATH ROY
January 14, 1977
RATI KANTA MOSAT Vs. STATE OF WEST BENGAL
May 17, 1977
REGENT ESTATES LIMITED Vs. SECOND LABOUR COURT
March 21, 1977
REMEMBRANCER OF LEGAL AFFAIRS Vs. KEDAR NATH MAITY
January 19, 1977
REPUBLIC STORES Vs. JAGAJIT INDUSTRIES LTD
January 16, 1977
ROHINI KANTA DEY Vs. STATE OF WEST BENGAL
July 19, 1977
ROLLS PRINT AND COMPANY PVT LTD Vs. B M SINGH AND SON
May 13, 1977
RUKMINI DEBI Vs. MIHIR BALA SARKAR
January 5, 1977
S K JWALA Vs. LAMA HELEM IAN HAONG LEE
December 16, 1977
S N GUHA ROY Vs. PRATIMA RANI KUNDU
September 12, 1977
S N SINGH Vs. P B VENKATASUBRAMANIAM
May 5, 1977
S.G. NANDI Vs. MANAGER, UNITED COMMERCIAL BANK
May 24, 1977
S.R. SINGH Vs. THE STATE
April 7, 1977
SACHINDRA NATH SEAL Vs. SUDAM CHANDRA PAL
May 5, 1977
SADHAN DUTTA ROY Vs. STATE
January 12, 1977
SAIDUN NESSA HOQUE Vs. CALCUTTA VYAPAR PRATISTHAN LTD
December 23, 1977
SAMARENDRA NATH SADHU & ORS. Vs. ANANTA KUMAR MONDAL & ORS.
March 29, 1977
SANJIT KUMAR SARKAR Vs. DIVISIONAL MECHANICAL INEER N E F RAILWAY
February 21, 1977
SARADINDU MUKHERJEE Vs. AMIYA KUMAR BASU
February 9, 1977
SARADINDU SAHA Vs. NRIPENDRA KUMAR ROY CHOWDHURY
July 27, 1977
SARBAT ALI Vs. THE STATE
August 18, 1977
SAROJ KUMAR DEY Vs. SUNIL KUMAR DEY
May 31, 1977
SASTIDAS MULLICK Vs. JUNIOR LAND REFORMS OFFICER BARRACKPORE CIRCLE
April 7, 1977
SATIKANTA GUHA Vs. STATE OF WEST BENGAL
July 25, 1977
SATIKANTA GUHA Vs. STATE
March 3, 1977
SATISH CHANDRA KUILA Vs. KALIPADA MAITY
October 3, 1977
SATISH CHANDRA NASKAR & ORS. Vs. UPENDRA NATH BISWAS & ORS.
August 17, 1977
SATYA CHARONE ROQUITTEE Vs. A FIRPO LTD
March 4, 1977
SATYESH CHANDRA BANERJEE Vs. RANI BANERJEE
June 28, 1977
SCINDIA STEAM NAVIGATION CO LTD Vs. COLLECTOR OF CUSTOMS
August 5, 1977
SEIKH SAIFUDDIN MONDAL Vs. STATE
April 6, 1977
SENIOR STATION SUPERINTENDENT TN CHARGE OF PURULIA ELECTRIC SUPPLY Vs. RADHA DEBI SARAOGI
February 15, 1977
SHAH PRABHUDAS GULABCHAND Vs. EURASIAN EQUIPMENTS AND CHEMICALS LTD
June 2, 1977
SHAM ROJ Vs. ADDL SUPERINTENDENT OF POLICE
June 8, 1977
SHAMLAL MAZUMDAR Vs. M L DALMIA
February 22, 1977
SHARASHIBALA ROY CHOWDHURY Vs. M/S. JEWAN RAM SHEODUTTARAJ & ORS.
December 8, 1977
SHIBAPADA TRIPATHY Vs. STATE OF WEST BENGAL
May 6, 1977
SHIBDAS GOPALJI PATEL Vs. RAM CHANDRA MOOKERJEE
April 28, 1977
SHIBDAS GOPALJI PATEL Vs. RAM CHANDRA MOOKERJEE
April 29, 1977
SHRI AGHORE BANDHU ROY Vs. STATE OF WEST BENGAL AND OTHERS
January 14, 1977
SHRI SHRI ISWAR RAJ RAJESWARI JEW THAKUR Vs. STATE OF WEST BENGAL & ORS.
June 27, 1977
SHYAM SUNDAR BERIWALA Vs. STATE
January 13, 1977
SHYAMA SANKAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
March 9, 1977
SIDDHESWAR PRASAD SINGH Vs. BHABA SUNDARI PRAMANICK SHA
July 21, 1977
SIMA RANI MOHANTI Vs. PUSPA RANI PAL
May 13, 1977
SM. KAMALINI ROY Vs. STATE OF WEST BENGAL & ORS.
September 22, 1977
SM. SNEHALATA SUR Vs. STATE OF WEST BENGAL AND OTHERS
April 20, 1977
SM. SUBHASINI DEBI Vs. STATE OF WEST BENGAL & ORS.
September 23, 1977
SNEHALATA MUKHERJEE Vs. AJIT BEHARI MUKHERJEE
May 31, 1977
SOORAJMULL NAGARMULL Vs. BANK OF TOKYO LTD
May 18, 1977
SOVA SARKAR Vs. INCOME TAX OFFICER
June 2, 1977
SPENCER AND CO. LTD. Vs. THE THIRD INDUSTRIAL TRIBUNAL OF WEST BENGAL AND OTHERS
July 8, 1977
SRI BAMA PADA MALLIK Vs. STATE OF WEST BENGAL & ORS.
May 13, 1977
SRI RAM SAKAL RAIDAS Vs. COMMISSIONERS FOR THE CALCUTTA PORT TRUST
June 3, 1977
SRI SRI ISWAR SRIDHAR JEW, A HINDU DEITY Vs. MOHAN LAL KAR
March 21, 1977
STAR TEXTILE ENGINEERING WORKS LTD Vs. JAMES MACKIE HOLDINGS LTD
June 6, 1977
STATE Vs. MOTILAL GANGULY
August 1, 1977
STATE BANK OF INDIA Vs. S WAZIR SINGH
February 24, 1977
STATE OF WEST BENGAL Vs. JYOTSNA BHOWMIK
February 8, 1977
STATE OF WEST BENGAL Vs. BACHU MONDAL
January 13, 1977
STATE OF WEST BENGAL Vs. NARENDRA NARAYAN DAS
January 19, 1977
STATE OF WEST BENGAL Vs. MADAN MOHAN BAG
April 7, 1977
STATE OF WEST BENGAL Vs. MIR FAKIR MOHAMMAD
April 4, 1977
STATE OF WEST BENGAL Vs. DHANESH BIJOY SAHANA
March 18, 1977
STATE OF WEST BENGAL Vs. HINDUSTHAN CONSTRUCTION CO LTD
June 29, 1977
STATE OF WEST BENGAL Vs. RAMKALI BHATTACHARJEE
September 28, 1977
STATE OF WEST BENGAL Vs. PURNENDU SEN
September 6, 1977
STATE OF WEST BENGAL Vs. MESSRS. SKABCO(P) LTD.
May 6, 1977
STATE OF WEST BENGAL Vs. BHUPATI CHARAN MAJHI
August 11, 1977
STATE OF WEST BENGAL Vs. MANINDRA NATH ROY
December 12, 1977
STRESSCON ENGINEERING CO Vs. N K ROY CHOWDHURY AND SONS
December 6, 1977
STYA PAUL Vs. COMMISSIONER OF INCOME TAX CENTRAL
September 30, 1977
SUBHASINI DEBI Vs. STATE OF WEST BENGAL
September 25, 1977
SUDHANGSU KUMAR MUKHERJEE Vs. UNION OF INDIA
January 21, 1977
SUDHIR KUMAR BANERJEE Vs. TUKVAR COMPANY LTD
October 7, 1977
SUDHIR KUMAR GHOSH Vs. STATE
January 14, 1977
SUDHIR KUMAR SARKAR Vs. P C GUPTA
December 16, 1977
SUNAHARI DEVI ARYA AND OTHERS Vs. LIFE INSURANCE CORPORATION OF INDIA
September 2, 1977
SUNDARI DASI Vs. BASUDEO LAL GURALIAR
February 10, 1977
SUNIL KUMAR MUKHERJEE Vs. STATE OF WEST BENGAL & ORS.
August 5, 1977
SUNIL MUKHERJEE Vs. UNION OF INDIA
June 16, 1977
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. G MAZUMDAR I G BORDER SECURITY
August 10, 1977
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS WEST BENGAL Vs. PRAFULLA MAJHI
January 18, 1977
SUPERINTENDENT AND REMERABRANCEI OF LEGAL AFFAIRS Vs. TARAPADA SINHA
July 20, 1977
SURAJMULL CHOTEYLAL Vs. COMMISSIONER OF INCOME TAX
January 21, 1977
SURENDRA KUMAR RAY CHOUDHURY Vs. COLLECTOR OF CALCUTTA
January 31, 1977
SURJA MOHAN CHAKRABORTY Vs. STATE OF WEST BENGAL
February 9, 1977
SUSANTA KUMAR SARKAR Vs. STATE OF WEST BENGAL
February 16, 1977
SUSHIL KRISHNA ROY Vs. NARAYAN CH MUKHERJI
November 28, 1977
SUSHIL KUMAR GHOSH & ANR. Vs. STATE OF WEST BENGAL & ORS.
May 23, 1977
SYED ALI KAISER Vs. MSTT AYESHA BEGUM
February 23, 1977
T.P. CHAURASIA Vs. INCOME
August 5, 1977
T.R. PANDEY Vs. THE CHIEF COMMISSIONER, ANDAMAN AND NICOBAR ISLANDS AND OTHERS
September 20, 1977
TAHERBHOY FEEDA ALLY Vs. STATE OF WEST BENGAL
July 8, 1977
TARAB ALI KHAN Vs. STATE OF WEST BENGAL
March 2, 1977
TARAKPADA KIRTI Vs. RUPLEKHA CHATTERJEE
September 28, 1977
TARAPADA BISWAS Vs. PRAFULLA KUMAR DAS
June 29, 1977
THE CHIEF PERSONNEL OFFICER, EASTERN RAILWAY AND OTHERS Vs. PRANAB KUMAR ROY CHOWDHURY
June 17, 1977
THE SAHA INSTITUTE OF NUCLEAR PHYSICS CO Vs. THE CORPORATION OF CALCUTTA AND ORS.
August 4, 1977
TINKORI GHOSE Vs. KAMAL KANTI GHOSE & ORS.
August 24, 1977
TRUSTEES BENGAL NATIONAL CHAMBER OF COMMERCE & INDUSTRY BUILDING Vs. COMMISSIONER OF INCOME TAX, WEST BENGAL
March 9, 1977
TUSHAR KANTI BANERJEE Vs. STATE OF WEST BENGAL
May 4, 1977
UMA RAJESWARRAO PATRA Vs. UNION OF INDIA & ORS.
August 3, 1977
UNION CO LTD Vs. COMMISSIONER OF INCOME TAX
February 4, 1977
UNION COMPANY LIMITED Vs. COMMISSIONER OF INCOME-TAX
February 7, 1977
UNION OF INDIA Vs. AD HOC CLAIMS COMMISSIONER
February 25, 1977
UNION OF INDIA Vs. PIRU KISKU
February 22, 1977
UNION OF INDIA Vs. TULSIDAS BHIMJI
March 22, 1977
UNION OF INDIA Vs. SHALIMAR WORKS LTD
April 5, 1977
UNION OF INDIA Vs. INDER NATH
April 7, 1977
UNION OF INDIA Vs. BHOLANATH KARMAKAR
June 7, 1977
UNION OF INDIA Vs. KUPPUSWAMY NAICKER
September 27, 1977
UNION OF INDIA Vs. UNION BUILDERS
September 23, 1977
UNION OF INDIA (UOI) Vs. HIREN MAITY
February 22, 1977
UNION OF INDIA (UOI) Vs. NARENDRA NATH BOSE
September 1, 1977
UNION OF INDIA AND OTHERS Vs. DEB KISHORE CHATTERJEE AND OTHERS
August 2, 1977
UNITED BANK OF INDIA LTD Vs. A T ALI HUSSAIN AND CO A FIRM
December 20, 1977
UNITED COMMERCIAL BANK Vs. V J VYAS
February 2, 1977
UNITED COMMERCIAL BANK Vs. DIRECTOR ENFORCEMENT DIRECTORATE.
February 18, 1977
USHA RICE MILL CO LTD Vs. UNITED BANK OF INDIA
September 13, 1977
VISHNUPUR ELECTRIC SUPPLY AND INDUSTRIAL DEVELOPMENT CO LTD Vs. STATE OF WEST BENGAL
August 18, 1977
WALPORD TRANSPORT LIMITED Vs. STATE OF WEST BENGAL
May 17, 1977
WEST BENGAL FINANCIAL CORPORATION Vs. REGIONAL EMPLOYEES PROVIDENT FUND COMMISSIONER W B
December 8, 1977
WO BROS Vs. COMMISSIONER, CORPORATION OF CALCUTTA
May 19, 1977
ZOHRA KHATOON Vs. MD JANE ALAM
September 15, 1977
ZOHRA KHATOON Vs. JANAB MOHAMMAD JANE ALAM
September 28, 1977