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Case Index
Title
Date
ABHIMANYU RATH Vs. VIRENDRA PANDEY
August 17, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VIDHYA SAGAR HASIJA
November 28, 1977
AGRAWAL TYRE STORES Vs. COMMISSIONER OF SALES TAX
March 4, 1977
AMRITLAL KANJI Vs. KESHRIPRASAD BILAIYA
November 10, 1977
Anandilal Vs. Shivdayal Pandey
May 7, 1977
ANUP PYARELAL Vs. BABOOLAL RAMBUX
August 17, 1977
Bahadur Singh Gupta Vs. Mohammad Ali
April 20, 1977
BAISAKHURAM JAISWAL Vs. STATE OF M.P.
June 27, 1977
BAL KRISHNA TIWARI Vs. REGISTRAR OF AWADHESH PRATAP SINGH UNIVERSITY REWA AND
December 16, 1977
BALBIRSINGH FOOD INSPECTOR Vs. RAMCHANDRA
February 14, 1977
Bapusingh Vs. Additional Collector, Indore
March 17, 1977
Basantilal Vs. District Magistrate, Mandsaur
January 21, 1977
BELIYA AND ORS. Vs. M.P.S.R.T. CORPORATION AND ANR.
April 16, 1977
BHAGWAN KUNWAR DEVI SINGH THAKUR Vs. NANHIDULAIYA NANHE RAJA
December 15, 1977
BHAGWAN SINGH Vs. KALLO MAULA SHAH
May 3, 1977
BHAGWANTRAO DEORAO PATIL Vs. MOHAMMAD KHAN ASGAR KHAN
January 6, 1977
BHARAT CO-OPERATIVE TRANSPORT SOCIETY LTD., BAIRAGARH Vs. PUNJAB NATIONAL BANK, BHOPAL AND OTHERS
August 4, 1977
BHOGIRAM BALDEO JATAV Vs. GOVERNMENT OF MADHYA PRADESH
September 5, 1977
BRIJ GOPAL DENGA Vs. STATE OF MADHYA PRADESH
November 9, 1977
CHANDRIKA PRASAD SHANKAR DUTT Vs. KANCHAN SHIVBHUJAN
August 8, 1977
Chhakoolal Bansal Vs. Nagar Palika Morena
January 5, 1977
CHHANNOOLAL KESARWANI Vs. STATE OF M.P.
January 14, 1977
CHHOTELAL MANNALAL NAGAR Vs. DISTRICT MAGISTRATE INDORE
October 11, 1977
CHHOTELAL PANNALAL NAGAR Vs. D M INDORE
October 7, 1977
COMMISSIONER OF INCOME TAX Vs. GANPATJI TUNIYABHAI
July 20, 1977
COMMISSIONER OF INCOME TAX Vs. PARMANAND BHAI PATEL
December 1, 1977
COMMISSIONER OF INCOME-TAX Vs. AGRAWAL BROTHERS
December 2, 1977
COMMISSIONER OF INCOME-TAX M P NAGPUR AND Vs. PARMANANDBHAI PATEL
December 1, 1977
COMMISSIONER OF SALES TAX Vs. MAHESHWARI TRADING CO
November 30, 1977
Dalchand Vs. State of M.P.
April 15, 1977
Dayaram Vs. Jamuna Prasad
July 6, 1977
DEEPCHAND Vs. S.R. MITTAL, FOOD INSPECTOR
January 28, 1977
DEOCHAND HAZARILAL JAIN Vs. RAGHURAJSINGH DAULATSINGH AND OTHERS
January 21, 1977
DEOSINGH KUNJLAL Vs. STATE OF MADHYA PRADESH
October 11, 1977
Devchand Vs. Raghurajsingh
January 21, 1977
DEVISINGH Vs. STATE OF MADHYA PRADESH
November 19, 1977
DUKRU Vs. MUNICIPAL COUNCIL, BALAGHAT AND ANOTHER
January 10, 1977
Dulichand Vs. Krishak Seva Sahakari Samiti Maryadit, Chorai
June 28, 1977
DWARKA DHISH BHARGAVA Vs. STATE OF MADHYA PRADESH
December 14, 1977
FIDA HUSAIN Vs. ABDUL GAFFOR
November 28, 1977
FIRM DHARAMCHAND RAMESH CHAND Vs. BABULAL CHUNNILAL MOGHIYA
January 5, 1977
FIRM LADHURAM RAMESHWARDAYAL Vs. KRISHI UPAJ MANDI SAMITI SHIVPURI
May 7, 1977
FRENY KAIKKOSHROO COOPER Vs. S K CHOUKSEY
December 16, 1977
GHANSHYAM SINGH Vs. VEERA DEVI AND OTHERS
January 15, 1977
GHEWARCHAND KEWALCHAND Vs. COMMISSIONER OF INCOME TAX
March 11, 1977
Girdharilal Vs. Profession Tax Assessing Authority
April 20, 1977
Gopinath Vs. Girdhardas
January 6, 1977
Gurudayal Vs. Faquirchand, Member Board of Revenue
August 3, 1977
Gyansingh Vs. Factory Manager, Jiyaji Rao Cotton Mills Ltd.
August 5, 1977
GYARSU BARIK PAWAR Vs. DEOKI MUNNALAL
January 6, 1977
HARBHAJANSINGH Vs. STATE OF MADHYA PRADESH
December 2, 1977
HARCHARANLAL GUPTA Vs. REGIONAL TRANSPORT AUTHORITY GWALIOR
July 20, 1977
HARI CHUNNILAL Vs. STATE OF MADHYA PRADESH
January 13, 1977
INCOME TAX APPELLATE TRIBUNAL Vs. SARDAR VIRENDRASINGH
August 1, 1977
Jairam Vs. State of M. P.
April 3, 1977
JAIRAM BHAOSINGH Vs. STATE OF M.P.
April 8, 1977
JAIRAM GAYA PRASAD MISHRA Vs. STATE TRANSPORT APPELLATE TRIBUNAL M P GWALIOR AND
July 18, 1977
JAYENDRA SINGH KUSHWAHA Vs. MADHYA PRADESH ELECTRICITY BOARD GWALIOR
July 22, 1977
KAILASH NARAYAN Vs. BUNDI BAI
October 14, 1977
KANHAN VALLEY COAL COMPANY PVT Vs. JANAPADA PANCHAYAT CHHINDWARA
November 18, 1977
KARAMCHAND Vs. STATE OF M.P.
August 26, 1977
KEDAR NATH JAIN Vs. STATE OF M.P.
July 19, 1977
Ladhuram Rameshwardayal Vs. Krishi Upaj Mandi Samiti Shivpuri
February 14, 1977
Laxminarayan Sharma Vs. Property Tax Officer, Shajapur
November 3, 1977
LAXMIPRASAD SUDHARAM Vs. MADANMOHAN DASHRATHPRASAD
January 27, 1977
M P S R T C Vs. RAMCHANDRA
March 9, 1977
MADHYA PRADESH HOUSING BOARD BHOPAL Vs. KARODI SHAH KOHLI
February 1, 1977
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY JABALPUR
October 8, 1977
Madhya Pradesh State Road Transport Corporation Bhopal Vs. Shivmurthy Pathak
April 26, 1977
Madhya Pradesh State Road Transport Corporation, Bhopal Vs. Shivmurti Pathak
April 26, 1977
MAHESH KUMAR VERMA Vs. STATE OF MADHYA PRADESH
October 28, 1977
MAJIN THOMAS GEORGE Vs. STATE OF M P
November 1, 1977
MANKUNWAR BAI Vs. SUNDERLAL JAIN
November 19, 1977
MANOHARLAL AWAL Vs. STATE OF MADHYA PRADESH
December 15, 1977
MANOJ KUMAR MUNDI Vs. HARI GOPAL RAO DEVASTHALE
January 21, 1977
MANOJKUMAR KESHAVRAO MUNDI AND OTHERS Vs. HARI GOPALRAO DEVSTHALE AND OTHERS
January 17, 1977
MATHEW ELENJICAL Vs. NAGPUR ROMAN CATHOLIC DIOCESAN CORPN P LTD
October 5, 1977
MEHR TAJ NAWAB SULTAN Vs. STATE OF M P
March 22, 1977
MTUTOHAR SINGH Vs. CANARA MOTOR GENERAL INSURANCE COMPANY AND ORS.
February 4, 1977
MUKESH TRADING CO Vs. COMMISSIONER SALES TAX
August 3, 1977
MUKUTDHARI SHARMA Vs. STATE OF MADHYA PRADESH
July 21, 1977
MUNNALAL Vs. B S BASWAN
July 22, 1977
MUNNALAL Vs. B S BASWAN ADDL PROPERTY TAX COMMISSIONER
July 25, 1977
MUSTAFA KHAN Vs. HAYAT BI
September 22, 1977
NAGAR PALIKA NIGAM GWALIOR Vs. MOTILAL MUNNALAL
March 31, 1977
Nagar Palika Parishad, Sablgarh Vs. Damoderdayal
August 9, 1977
NALINI Vs. C H ISSAC
July 27, 1977
NANDKUMAR SINGH Vs. STATE INDUSTRIAL COURT INDORE
April 30, 1977
NARAIN NATHURAM Vs. PREMSINGH JAIRAM SINGH
March 9, 1977
NATIONAL NEWSPRINT AND PAPER MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
April 28, 1977
Nihalkaran Vs. State of M.P.
April 19, 1977
OMPRAKASH Vs. STATE OF MADHYA PRADESH
November 23, 1977
OMPRAKASH Vs. RAMCHARAN
May 7, 1977
POORANMAL Vs. SUSHILA DEVI
October 17, 1977
Prabhudayal Vs. Krishi Upaj Mandi Samiti, Kelaras
January 12, 1977
PRAGNARAIN Vs. STATE OF M.P. AND MUNICIPALITY, BHIND
July 25, 1977
PRAYAGDUTT TIWARI Vs. GAJADHAR PRASAD TIWARI
February 19, 1977
PURANCHAND Vs. ANANDI BAI
May 5, 1977
R.K. Nair Vs. General Manager, Bhilai Steel plant, Bhilai
January 11, 1977
RADHESHYAM GUPTA Vs. LAXMI BAI
January 14, 1977
Radheylal Vs. Ratansingh
January 4, 1977
RADHYESHYAM Vs. STATE OF M.P. AND ANOTHER
September 5, 1977
RAJ MAN SINGH Vs. RAMVISHAL
February 10, 1977
RAJIVLOCHAN CHHALO MISHRA Vs. GANGARAM LAKHISINGH
December 8, 1977
RAM MANOHARLAL SHRIVASTAVA Vs. CHIEF CONSERVATOR OF FORESTS M P
December 9, 1977
RAM NARAIN JAGANNATH KURMI Vs. MADAN MOHAN ZIRA
May 5, 1977
RAMARAO MAROTIRAO Vs. SHANTIBAI MADHORAO
November 24, 1977
RAMBATI VEDRAM Vs. BUNDKUWAR MOHAR SAV
January 4, 1977
RAMDAYAL UMRAOMAL PARTNERSHIP FIRM RAIPUR Vs. PANNALAL JAGANNATHJI PARTNERSHIP FIRM MANDSAUR
August 25, 1977
RAMESHCHANDRA BABULAL Vs. PREMLATA BAI RAMESHCHANDRA
April 23, 1977
RAMESHWAR DAYAL Vs. B N TRIPATHI
September 8, 1977
Rameshwardas Vs. Jagannath
April 22, 1977
RAMKHILAWAN Vs. STATE OF M.P.
January 3, 1977
RAMKRISHNA MANIRAM LENDE Vs. VITHALRAO ALIAS BABOO
March 15, 1977
RAMKUNWAR BAI Vs. CONTROLLER OF ESTATE DUTY
August 3, 1977
RATNIBAI UDAL Vs. MANKUWAR SAMELAL
March 18, 1977
RAVISHANKER Vs. SHARDA VISHWAKARMA
September 21, 1977
Rewaram Vs. State of M.P.
April 14, 1977
RIKHIRAM PYARELAL Vs. GHASIRAM DUKALU
March 14, 1977
S S HARISHCHANDRA JAIN Vs. CAPTAIN INDERSINGH BEDI
February 17, 1977
S.R. KESHARWANI Vs. STATE OF MADHYA PRADESH
September 1, 1977
Sarveshwar Prasad Vs. State of M.P.
April 13, 1977
SHAMBUDAYAL SARJU PRASAD TIWARI Vs. REGIONAL P F COMMISSIONER
January 5, 1977
SHANKARDEO SHARMA Vs. HIRA LAL
January 15, 1977
SHANKARLAL DEBIPRASAD RATHORE Vs. STATE OF M P
August 10, 1977
SHANTILAL SOGANMAL Vs. TOWN IMPROVEMENT TRUST RATLAM
August 25, 1977
SHAZADI BEGUM Vs. VINOD KUMAR
February 4, 1977
SHILADEVI Vs. BHAROSILAL
January 7, 1977
Shyamlal Vs. Kedar Nath Gupta
March 14, 1977
SK HAMID KHAN Vs. JUMMI BI
August 3, 1977
SOHANLAL G SANGHI Vs. COMMISSIONER OF INCOME TAX
September 7, 1977
STATE OF M.P. Vs. RAMESHWAR
October 24, 1977
State of M.P. Vs. Salikram
January 17, 1977
STATE OF M.P. Vs. SARVESHWAR PRASAD
April 13, 1977
STATE OF MADHYA PRADESH Vs. BASHUDEO SHIVRAJ
October 31, 1977
STATE OF MADHYA PRADESH Vs. SITARAM GAJRAJ SINGH RAJPUT
September 27, 1977
STATE OF MADHYA PRADESH Vs. RAMSWARUP
February 22, 1977
SUDH1R KUMAR MISHRA Vs. MUNICIPAL CORPORATION JABALPUR
November 15, 1977
SUDHIR KUMAR MISHRA Vs. MUNICIPAL CORPORATION JABALPUR
October 25, 1977
SUKH LAL TIWARI Vs. PREM LAL PANDA
February 19, 1977
SUKHU RAM TAMRAKAR Vs. STATE OF MADHYA PRADESH
December 3, 1977
SUNDERLAL BIHARILAL PAWAR Vs. MEENA MAHENGYA
August 4, 1977
Suneeta Laboratories Private Ltd. Vs. State of M.P.
January 21, 1977
SURESH CHAND GUPTA Vs. STATE OF MADHYA PRADESH
January 4, 1977
Swami Shivanand Vs. Municipal Council, Satna
July 1, 1977
TIKARAM WINDWAR Vs. REGISTRAR COOPERATIVE SOCIETIES M P
October 27, 1977
TILAK Vs. STATE OF MADHYA PRADESH
July 29, 1977
TOWN IMPROVEMENT TRUST, GWALIOR Vs. SAHAJIRAO ANGRE
August 10, 1977
U P MADHYA PRADESH TRANSPORT CO Vs. MUKESH TRADING CO LASHKAR
January 5, 1977
UNION OF INDIA Vs. GANGARAM BHAGWANDAS
January 6, 1977
UNIVERSAL CABLES LTD Vs. UNION OF INDIA AND OTHERS
January 4, 1977
USHA DEVI Vs. KAILASH NARAIN DIXIT
January 21, 1977
VIJAYSINGH Vs. COMPETENT AUTHORITY SUB-DIVISIONAL OFFICER TARANA
January 25, 1977
YUVRANI TANK RAJESHWARI DEVI Vs. HARILAL
November 15, 1977