Case Index

Title
Date
ABDUL GANI DINALLI MOMIN Vs. MOHAMED YUSUF MOHAMED ISAK
November 9, 1977
ABDULAHUSEN M RANGWALA Vs. A R SURVE
September 7, 1977
ABDULKADIR M FADRA Vs. AMIRBHAI B GRASIA
October 12, 1977
ABDULLA MOHAMMED PAGARKAR Vs. STATE
April 22, 1977
ABDULLA MOHAMMED PAGARKAR, AND ETC Vs. STATE
March 19, 1977
ABHYUDAYA COOPERATIVE BANK LTD Vs. DANPAL BALIRAJ SHAMA
October 5, 1977
ACHUTRAO S O DHONDIRAM Vs. STATE OF MAHARASHTRA
August 20, 1977
ADARSH TODDY KAMGAR SAHAKARI SANSTHA NAGPUR Vs. STATE OF MAHARASHTRA
March 3, 1977
AHAMADALLI MAHAMAD HANIF MAKANDAR Vs. RABIYA ALIAS BABIJAN HASAN SHAIKH
January 12, 1977
AJITSINH YESHWANT GHATGE Vs. STATE OF MAHARASHTRA
June 30, 1977
AKOLA ELECTRIC SUPPLY CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 5, 1977
AKOLA MUNICIPAL COUNCIL Vs. NILKANTH ANANT ATHALYE
September 13, 1977
AMALGAMATED ELECTRICITY COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
November 28, 1977
AMRITLAL MOTILAL PATHAK Vs. STATE OF MAHARASHTRA
November 30, 1977
ANANT SHIVRAM GURAV Vs. STATE OF MAHARASHTRA
June 15, 1977
ANNA SANTOSHRAO SUKE AND OTHERS Vs. STATE OF MAHARASHTRA AND OTHERS
July 22, 1977
ANTHONY MAIN ARMAGAM Vs. STATE OF MAHARASHTRA
August 26, 1977
ANTIFRICTION BEARINGS CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1977
APAR PRIVATE LIMITED Vs. STATE OF MAHARASHTRA
October 13, 1977
ARUN Vs. STATE OF MAHARASHTRA
March 1, 1977
AWADHOOT Vs. STATE OF MAHARASHTRA
April 28, 1977
B M DHUP GENERAL SECRETARY MAHARASHTRA MAZDOOR CONGRESS BOMBAY Vs. VEGETABLE VITAMIN FOODS CO P LTD
August 2, 1977
B S J BEDI Vs. STATE OF MAHARASHTRA
August 16, 1977
BABA SAHEB D PATIL Vs. SHRIPATRAO S BENDRE
January 11, 1977
BABASAHEB R SOLATHE Vs. STATE OF MAHARASHTRA
January 10, 1977
BABLU ALIAS JAGDISHSINGH Vs. LADHARAM M. MIRCHANDANI
November 14, 1977
BABULAL RAMKISANDAS PODDAR Vs. GANESH PRASAD BAJORIA
February 28, 1977
BABURAO PATEL DR Vs. BAL THAKARAY
March 4, 1977
BAI SAVITABAI MAGANLAL Vs. COMMISSIONER OF INCOME TAX
August 3, 1977
BAJRANG DAL MILLS Vs. JAICHANDLAL KISHORILAL
July 26, 1977
BALASAHEB ANANDRAO GHATGE Vs. JAIMALA SAHAJI RAJE ANGRE
April 25, 1977
BALSHIRAM RAMBHAU AWATE Vs. STATE OF MAHARASHTRA
March 23, 1977
BALWANT Vs. ANNASAHEB BAPUSAHEB PATIL
June 28, 1977
BALWANT RAJARAM PATIL Vs. STATE OF MAHARASHTRA
July 1, 1977
BALWANTRAO B KADAM Vs. DISTRICT DEPUTY REGISTRAR CO OP SOCIETIES
December 2, 1977
BANDU ALIAS ASHOK PANDURANG GORE Vs. STATE OF MAHARASHTRA
October 5, 1977
BAPU RAMJI PAWAR Vs. STATE OF MAHARASHTRA
July 4, 1977
BAPURAO BHIMAJI KULSANGE Vs. STATE OF MAHARASHTRA
August 29, 1977
BASWANTRAO APPAJI CHOUDHARI Vs. COMMISSIONER NAGPUR DIVISION NAGPUR
September 5, 1977
BEST WORKERS UNION BOMBAY Vs. P B KERKAR GENERAL MANAGER BEST
July 27, 1977
BHAGWAN S O PURA JADHAV Vs. STATE OF MAHARASHTRA
March 31, 1977
BHAIRAV DEO KARANJE Vs. JAGANNATH G
June 30, 1977
BHARAT BARREL AND DRUM MFG CO PRIVATE LIMITED Vs. F H LALU
April 26, 1977
BHATT M G Vs. COMMISSIONER OF INCOME TAX
November 9, 1977
BHIKU SOPANA VADALE Vs. BHAGWAN EKNATH ABDUL
November 21, 1977
BHIMA SAVALARAM SHINDE AND OTHERS Vs. BHAGUJI ANNAJI UNDE AND ANOTHER
December 3, 1977
BHOGILAL DEVCHAND AND SONS Vs. STATE OF MAHARASHTRA
November 14, 1977
BHULLAN Vs. SARVODAYA VITA KAVELU KUMBHAR KAM SAHAKARI AUDYOGIK UTPADAK SANSTHA
November 9, 1977
BHUPENDRA NANLAL SHAH Vs. STATE
August 24, 1977
BHUPENDRA NANLAL SHAH Vs. STATE
July 22, 1977
BINDRABAN KANHAIYALAL AGARWAL Vs. KASTURILAL NYHALCHAND SODI
April 26, 1977
BOCHHRAJ FACTORIES PRIVATE LIMITED Vs. DAMYANTI DAMODAR
January 28, 1977
BOWEN PRESS Vs. STATE OF MAHARASHTRA
February 16, 1977
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
June 12, 1977
CENTURY SPINNING AND MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1977
CHAMPALAL PRATAPMAL Vs. MUNICIPAL SCHOOL BOARD
June 28, 1977
CHANDRAKANT LAXMAN BARATE Vs. STATE OF MAHARASHTRA
March 30, 1977
CHANDRAKANT VISHWANATH JAKKAL Vs. STATE OF MAHARASHTRA
August 19, 1977
CHANDRAKANT VISHWANATH SAWARKAR Vs. DISTRICT DEPUTY REGISTRAR, CO-OPERATIVE SOCIETIES, NAGPUR
December 9, 1977
CHATRAPATI SHIVAJI SAHAKARI SAKHAR KARKHANA LIMITED Vs. COMMISSIONER OF INCOME TAX
November 16, 1977
CHIEF OFFICER MUNICIPAL COUNCIL JALNA Vs. BANSILAL RAMHANDRA KARILA
September 3, 1977
CHINTAMAN ANANT KHASNIS Vs. KESHAV DNYANU MORE
August 12, 1977
COMMISSIONER OF GIFT TAX Vs. MATILDA FERREIRA
July 21, 1977
COMMISSIONER OF GIFT TAX Vs. JAGDISH MOHAN NAYAR
July 14, 1977
COMMISSIONER OF GIFT TAX Vs. JER MAVIS LUBIMOFF MRS
July 18, 1977
COMMISSIONER OF INCOME TAX Vs. PRUTHIVI TRUST
July 1, 1977
COMMISSIONER OF INCOME TAX Vs. KOPRAN CHEMICAL COMPANY LIMITED
July 5, 1977
COMMISSIONER OF INCOME TAX Vs. GEOFFREY MANNERS AND COMPANY LIMITED
July 5, 1977
COMMISSIONER OF INCOME TAX Vs. NARANDAS AND SONS
July 6, 1977
COMMISSIONER OF INCOME TAX Vs. MICHEL POSTEL
July 7, 1977
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL SOLVENTA AND CHEMICALS PVT LTD
July 8, 1977
COMMISSIONER OF INCOME TAX Vs. KHORSHED M MISTRY SMT
June 21, 1977
COMMISSIONER OF INCOME TAX Vs. HOME INDUSTRIES AND CO
February 25, 1977
COMMISSIONER OF INCOME TAX Vs. GANESH BUILDERS
March 5, 1977
COMMISSIONER OF INCOME TAX Vs. DAIMLER BENZ A G
March 9, 1977
COMMISSIONER OF INCOME TAX Vs. SHAMSUNDER JUTHALAL
August 1, 1977
COMMISSIONER OF INCOME TAX Vs. RAMNATH A PODAR
August 10, 1977
COMMISSIONER OF INCOME TAX Vs. JULIET M FATEH
August 11, 1977
COMMISSIONER OF INCOME TAX Vs. TRIBHUVANDAS G PATEL
September 8, 1977
COMMISSIONER OF INCOME TAX Vs. SHAH NANJI NAGSI
October 7, 1977
COMMISSIONER OF INCOME TAX Vs. TRIVEDI J A BROS
October 4, 1977
COMMISSIONER OF INCOME TAX Vs. GODAVARIDEVI SARAF SMT
September 27, 1977
COMMISSIONER OF INCOME TAX Vs. GENERAL MOTOR OWNERS ASSOCIATION PRIVATE LIMITED
September 27, 1977
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES MANGANESE ORE COMPANY LIMITED
September 28, 1977
COMMISSIONER OF INCOME TAX Vs. VIVIAN BOSE
September 29, 1977
COMMISSIONER OF INCOME TAX Vs. VASANT SCREENS
September 30, 1977
COMMISSIONER OF INCOME TAX Vs. NATWAR TRANSPORT CO PVT LIMITED
October 3, 1977
COMMISSIONER OF INCOME TAX Vs. KHIMJI TEJU KAYA
November 15, 1977
COMMISSIONER OF INCOME TAX Vs. I B M WORLD TRADE CORPORATION
November 15, 1977
COMMISSIONER OF INCOME TAX Vs. MAFATLAL FINE SPG AND MFG COMPANY LIMITED
October 31, 1977
COMMISSIONER OF INCOME TAX Vs. ELDEE WIRE ROPES LIMITED
October 31, 1977
COMMISSIONER OF INCOME TAX Vs. NATIONAL ORGANIC CHEMICAL INDUSTRIES LIMITED
October 31, 1977
COMMISSIONER OF INCOME TAX Vs. SCINDIA STEAM NAVIGATION COMPANY LIMITED
November 1, 1977
COMMISSIONER OF INCOME TAX Vs. T MANEKLAL MFG COMPANY LIMITED
November 2, 1977
COMMISSIONER OF INCOME TAX Vs. GLAXO LABORATORIES INDIA PRIVATE LIMITED
November 2, 1977
COMMISSIONER OF INCOME TAX Vs. OILSEEDS TRADING CO PVT LTD
November 3, 1977
COMMISSIONER OF INCOME TAX Vs. CHUNILAL BHAGWANDAS MEHTA
November 3, 1977
COMMISSIONER OF INCOME TAX Vs. EXECUTORS OF ESTATE OF LATE P L PARUCK
November 4, 1977
COMMISSIONER OF INCOME TAX Vs. CROWN LIFE INSURANCE CO
November 5, 1977
COMMISSIONER OF INCOME TAX Vs. HOECHST PHARMACEUTICALS LIMITED
November 21, 1977
COMMISSIONER OF INCOME TAX Vs. PATWA BROTHERS
November 23, 1977
COMMISSIONER OF INCOME TAX Vs. ADVANCE INSURANCE COMPANY LIMITED
November 23, 1977
COMMISSIONER OF INCOME TAX Vs. SANGHAVI C D
November 23, 1977
COMMISSIONER OF INCOME TAX Vs. TRAUB INDIA PRIVATE LIMITED
November 23, 1977
COMMISSIONER OF INCOME TAX Vs. NAGAPPA ABDULPURKAR
November 23, 1977
COMMISSIONER OF INCOME TAX Vs. CENTRAL PROVINCES RAILWAYS COMPANY LIMITED
November 24, 1977
COMMISSIONER OF INCOME TAX Vs. HIND RAJASTHAN CONSTRUCTION COMPANY
November 28, 1977
COMMISSIONER OF INCOME TAX Vs. TERITEX KNITTING INDUSTRIES PVT LIMITED
November 29, 1977
COMMISSIONER OF INCOME TAX Vs. RAMCHAND JETHMAL
November 29, 1977
COMMISSIONER OF INCOME TAX Vs. CALTEX OIL REFINING INDIA LIMITED
November 30, 1977
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. MERCK SHARP AND DOHME OF INDIA LIMITED
August 11, 1977
COMMISSIONER OF SALES TAX Vs. HIND MATCHES SALES DEPOT
November 16, 1977
COMMISSIONER OF SALES TAX Vs. PAPER AND PULP CONVERSION LIMITED
November 17, 1977
COMMISSIONER OF SALES TAX Vs. G M APTE AND SONS
November 17, 1977
COMMISSIONER OF SALES TAX Vs. BOMBAY FILM LABORATORIES PRIVATE LIMITED
November 15, 1977
COMMISSIONER OF SALES TAX Vs. HANSRAJ VISHRAM RAVANI
March 17, 1977
COMMISSIONER OF SALES TAX Vs. P AMBALAL AND CO
March 18, 1977
COMMISSIONER OF SALES TAX Vs. ROWE AND ROWE
March 23, 1977
COMMISSIONER OF SALES TAX Vs. POLYCHEM LTD
January 24, 1977
COMMISSIONER OF SALES TAX Vs. POONA MUNICIPAL CORPORATION
January 25, 1977
COMMISSIONER OF SALES TAX Vs. GODREJ AND BOYCE MFG CO PVT LTD
January 10, 1977
COMMISSIONER OF SALES TAX Vs. MOVIE PRODUCTIONS
January 10, 1977
COMMISSIONER OF SALES TAX Vs. VOLTAS LTD
January 12, 1977
COMMISSIONER OF SALES TAX Vs. NATIONAL CHIKKI MART
January 12, 1977
COMMISSIONER OF SALES TAX Vs. SULTAN SHEV CO
January 18, 1977
COMMISSIONER OF SALES TAX Vs. MULLA AKBARALLY TAYABALLY
January 18, 1977
COMMISSIONER OF SALES TAX Vs. DEVIDAYAL METAL INDUSTRIES PVT LTD
January 21, 1977
COMMISSIONER OF SALES TAX Vs. EXPRESS BLOCK AND ENGRAVING STUDIOS PVT LTD
November 28, 1977
COMMISSIONER OF SALES TAX Vs. INDIAN METAL TRADERS
November 29, 1977
COMMISSIONER OF SALES TAX Vs. BURMAH SHELL REFINERIES LIMITED
November 24, 1977
COMMISSIONER OF SALES TAX Vs. HALWARD ENGINEERS
November 18, 1977
COMMISSIONER OF SALES TAX Vs. DHARAMPUR LEATHER CLOTH COMPANY PRIVATE LIMITED
December 3, 1977
COMMISSIONER OF SALES TAX Vs. SHANTILAL KALIDAS AND BROS
December 8, 1977
COMMISSIONER OF SALES TAX Vs. BOMBAY COMMERCIAL TRADERS
December 9, 1977
COMMISSIONER OF SALES TAX Vs. RAVINDRA HERAEUS LTD
December 13, 1977
COMMISSIONER OF WEALTH TAX Vs. ASARWA MILLS LIMITED
December 1, 1977
COMMISSIONER OF WEALTH TAX Vs. ANDHRA VALLEY POWER SUPPLY COMPANY LIMITED
December 1, 1977
COMMISSIONER OF WEALTH TAX Vs. VARMA S K
December 1, 1977
COMMISSIONER OF WEALTH TAX Vs. RAI C
July 20, 1977
COMMISSIONER OF WEALTH TAX Vs. BHOGILAL H PATEL
July 11, 1977
COMMISSIONER OF WEALTH TAX Vs. MAHAVIRPRASAD BUBNA
July 12, 1977
COMMISSIONER OF WEALTH TAX Vs. VISHNU COTTON MILLS LIMITED
July 13, 1977
CONTROLLER OF ESTATE DUTY Vs. KANTILAL NEMCHAND
July 22, 1977
CONTROLLER OF ESTATE DUTY Vs. SULTAN ALAM KHAN
December 9, 1977
CONTROLLER OF ESTATE DUTY Vs. GOVINDJI JETHABHAI VIRJI
December 12, 1977
D S PRAYAG Vs. MAI LELE
December 6, 1977
D.S. PARADKAR, LIQUIDATOR Vs. REGISTRAR OF COMPANIES, BOMBAY
October 17, 1977
DAMODAR PANDURANG THAKORE Vs. TRUSTEES OF THE PORT OF BOMBAY
October 6, 1977
DATTARAM SHRIPAT KHURASE Vs. LAXMAN BHAGWANJI GHASWALLA
September 19, 1977
DATTATRAY V BHIDE Vs. VITHAL R KARANDIKAR
July 15, 1977
DATTATRAYA RAMCHANDRA SAPKAL Vs. GULABRAO TUKARAM BHOSALE
October 15, 1977
DATTATRYA LIMBAJI TARU Vs. STATE OF MAHARASHTRA
July 29, 1977
DEORAO PANDURANG MANGRULKAR Vs. COLLECTOR CHANDRAPUR
August 1, 1977
DHARAMSI MORARJI CHEMICAL CO. LTD. Vs. AMBERNATH NAGARPALIKA PARISHAD, AMBERNATH
June 15, 1977
DHAUSUBI MOHAMED PASHA SAHEB Vs. SHAHJAHAN MUSTAQE DHOLE
February 4, 1977
DHONDO BHIMRAO DESHCHOUGULE Vs. POPATBHAI CHATURBHAI GUJAR
November 23, 1977
DHONDOPANT MADHAVRAO INDE Vs. ASHOK HARIBHAU PATIL
December 5, 1977
DIGAMBAR MARUTI GATE, VIMLABAI DIGAMBAR GATE Vs. VISHWANATH NARHARI MALWADKAR
August 28, 1977
DIGAMBAR PRALHAD JOT Vs. SATYANARAYAN BIHARILAL ZUNZUNWALA
November 30, 1977
DILIP H MEHTA Vs. SAILESHCHANDRA PRABHUDAS
August 17, 1977
DOSHI H J Vs. COMMISSIONER OF WEALTH TAX
July 14, 1977
DUNDYAPPA SIVAPPA PATIL Vs. SURENDRA BHIMA RAJMANE
December 5, 1977
ELECTRIC CONSTRUCTION AND EQUIPMENT CO LTD Vs. STATE OF MAHARASHTRA
March 24, 1977
EMPIRE DYEING AND MANUFACTURING CO LTD Vs. STATE OF MAHARASHTRA
March 28, 1977
ENGINEERING MAZDOOR SABHA Vs. REGISTRAR OF TRADE UNIONS
July 26, 1977
FELICIDADE DMELLO Vs. EUSTAQUIO ALFONSO DSOUZA
September 30, 1977
GAIANAN Vs. PRAVINCHANDRA
November 14, 1977
GAJANAN ANANDRAO DAKE Vs. VISHWANATH AHILAJI THEMBEKAR
June 21, 1977
GALAPAN Vs. PRAVINCHANDRA
November 14, 1977
GANESH GOVINDRAO KHULEY Vs. NARAYAN WASUDEO BAND AND OTHERS
September 20, 1977
GANESH NARAYAN DANGRE Vs. EKNATH HARI JHAMPE
December 7, 1977
GANGADHAR RAO MOHANRAO Vs. STATE OF MAHARASHTRA
August 22, 1977
GARRISON ENGINEER (PROJECTS) OFFICER Vs. GUTTAMMA HANMATDAS
August 12, 1977
GHAFFOR BHAI NABU BHAI TAWAR Vs. MOTIRAM KESHAORAO BONGIRWAR
April 18, 1977
GHUDANSAHEB MAHIBUBSAHEB PIRJADE Vs. ALLAVALI ABUTRAO KAZI
December 22, 1977
GINNERS AND PRESSERS PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 8, 1977
GLEITLEGER (INDIA) PRIVATE LIMITED Vs. SPECIAL LAND ACQUISITION OFFICER
August 3, 1977
GODAVARIBAI TRIMBAK APPA Vs. STATE OF MAHARASHTRA
November 30, 1977
GOPALDAS T AGARWAL Vs. COMMISSIONER OF INCOME TAX
August 1, 1977
GOPINATH BUDHAJIBHOIR Vs. STATE OF MAHARASHTRA
March 18, 1977
GOVIND BHASKAR PATIL Vs. PANDURANG JANARDAN PATIL
November 28, 1977
GOVINDRAO VISHWANATH DABKE Vs. BHIMRAO NARAYANRAO DESHPANDE
November 17, 1977
GRAHAM TRADING CO INDIA LIMITED Vs. COMMISSIONER OF INCOME TAX
June 17, 1977
GULAM RASOOL HAJI YACOOB KILLEDAR Vs. STATE OF MAHARASHTRA
July 21, 1977
H T JADHAV Vs. GANGAPPA DHONDIAPPA PANGULWALE
March 9, 1977
H T JADHAV Vs. RAMNIKLAL S O THAKERSEE
March 29, 1977
HANIFABI Vs. KAMAL
July 1, 1977
HARENDRA POPATLAL GANDHI Vs. CONTROLLER OF ESTATE DUTY
June 30, 1977
HASTIMAL JOHURMAL AURBAVAT Vs. NARAYAN N MAHGUNDE
October 17, 1977
HEMLATA RAJARAM KULKARNI NOW V V THAKURDAS Vs. GENBA BABURAO GABHANE
October 20, 1977
HIRACHAND BIRDICHAND KOTHARI Vs. VIJAY COTTON COMPANY
August 23, 1977
HUKAMCHAND MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
November 23, 1977
IMAM SAMSHER HAKIM Vs. STATE OF MAHARASHTRA
April 21, 1977
INDIAN EXPRESS NEWS PAPERS LTD Vs. K. KARUNAKARAN
November 21, 1977
INDIAN ORGANIC CHEMICALS LTD Vs. CHEMTEX FIBRES INC
April 4, 1977
INDO-PHARMA PHARMACEUTICAL WORKS PRIVATE LIMITED Vs. PHARMACEUTICAL COMPANY OF INDIA
August 22, 1977
INDRASEN UTTAMRAO DESHMUKH Vs. SADASHIVRAO SAMBHAJORAO ARWADE
August 25, 1977
ITALINDIA COTTON COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 10, 1977
J M JAIN ASSISTANT COLLECTOR OF CUSTOMS PREVENTIVE DEPARTMENT Vs. GHAMANDIRAM KEWALJI GOWANI
February 7, 1977
J.M. JAIN Vs. GHAMANDIRAM K. GOWANI
February 4, 1977
JAIKUMAR CHHAGANLAL PATNI Vs. MARY JEROME DSOUZA
September 21, 1977
JAMARATHBEE Vs. PRALHAD DATTATRAYA DADPE
July 12, 1977
JAMUNABAI MOTILAL Vs. STATE OF MAHARASHTRA
September 22, 1977
JANAKIBAI RAMCHANDRA SALVI Vs. VASANT LAXMAN SALVI
December 6, 1977
JANRAO BALAJI TANJE Vs. STATE OF MAHARASHTRA
August 23, 1977
JANU CHANDRA WAGHMARE Vs. STATE OF MAHARASHTRA
July 14, 1977
JAYANT PURSHOTTAM SONI Vs. K G LAHIRI
August 25, 1977
JEEVAN SINGH GURUBAX SINGH RAJMESTRY Vs. STATE OF MAHARASHTRA
April 11, 1977
JETHABHAI HIRJI AND JETHABHAI RAMDAS Vs. COMMISSIONER OF INCOME TAX
November 18, 1977
JETHMAL DHANJI Vs. STATE OF MAHARASHTRA
June 17, 1977
JIVRAJ VIRCHAND Vs. BHIMRAO GURAPA
March 22, 1977
KACHRULAL HIRALAL DHOOT Vs. GURUDWARA BOARD NANDED
September 7, 1977
KAMALABAI KACHRUNIKAM Vs. KACHRU SHANKER NIKAM
January 11, 1977
KANHYALAL Vs. LAXMAN
September 7, 1977
KAUSALYABAI JAGDEORAO Vs. DEVKABAI JAIWANTRAO DESHMUKH
July 20, 1977
KAUSLYABAI BHAOORAO BADHE Vs. BABU NENA BANDHE
March 17, 1977
KESHAVJI MORARJI Vs. COMMISSIONER OF INCOME TAX
June 16, 1977
KISHANBHAI JINUBHAI GAVIT Vs. STATE OF MAHARASHTRA
June 30, 1977
KISHINCHAND CHELLARAM Vs. COMMISSIONER OF INCOME TAX
June 29, 1977
KODUBE S O BHAGJI JADHAV Vs. STATE OF MAHARASHTRA
October 4, 1977
KOLHAPUR SUGAR MILLS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 3, 1977
KRISHNA SANTU WAKAREKAR Vs. SADASHIV GANESH HAROLIKAR
September 13, 1977
KRISHNABAI Vs. BABURAO
September 20, 1977
KRISHNANATH NANASAHEB DESHMUKH Vs. S B KULKARNI
August 9, 1977
KUM. SUNANDA MANIKLAL MUTHA Vs. THE STATE OF MAHARASHTRA
September 8, 1977
KUNJILAL HANUMANLALA JAISWAL Vs. B C DEO
July 18, 1977
KUNJILAL HANUMANLALA JAISWAL Vs. B.C. DEO
July 15, 1977
L C RANDHIR Vs. GIRDHARILAL
February 24, 1977
LAKHANI SAHAKARI SHETKI KHAREDI VIKRI SANSTHA LTD Vs. MORESHWAR BAPU
July 22, 1977
LALCHAND MANAKCHAND MEHTA Vs. STATE OF MAHARASHTRA
June 30, 1977
LAXMAN NAMDEO GABALE Vs. STATE OF MAHARASHTRA
August 20, 1977
LAXMAN RAOJI BAIKAR Vs. JANARDHAN GANU SAPTE
September 14, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
November 8, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. COMMISSIONER OF INCOME TAX
November 4, 1977
LIMBA Vs. MANIKRAO
March 25, 1977
M FRAMROSE AND COMPANY Vs. STATE OF MAHARASHTRA
February 25, 1977
M. PUSHPANATHEN MARIMUTHU Vs. STATE OF MAHARASHTRA
February 28, 1977
MADHAV KESHAV MIRASHI Vs. STATE OF MAHARASHTRA
April 15, 1977
MADHAV MOTOR STORES Vs. COMMISSIONER OF INCOME TAX
November 16, 1977
MADHUKAR SADASHIVE MINGNIVE Vs. STATE OF MAHARASHTRA
April 18, 1977
MADHUSUDAN A MAHALE Vs. P M GIDH
September 20, 1977
MAHALAKSHMI GLASS WORKS P LTD Vs. COMMISSIONER OF SALES TAX
March 23, 1977
MAHARASHTRA STATE ROAD TRANSPORT CORPORATION Vs. RAJRANI RAMRANG MANOCHA
November 5, 1977
MAHMAD USAF ABASBHAI BIDIWALE Vs. HURBANU MANSUR ATAR
April 12, 1977
MALKARJUNAPPA SHIVMURTHIAPPA Vs. STATE OF MAHARASHTRA
April 28, 1977
MANGILAL JAWANMAL Vs. SPECIAL LAND ACQUISITION OFFICER I THANA
August 29, 1977
MANIAR AND SONS Vs. STATE OF MAHARASHTRA
January 28, 1977
MANIAR AND SONS Vs. STATE OF MAHARASHTRA
January 29, 1977
MANIK DHAVALE Vs. SONABAI
February 18, 1977
MANIKLAL MADANLAL LAHOTI Vs. TUKARAM GANPAT TEHORE
November 30, 1977
MANOHARDAJI PAWAR Vs. STATE OF MAHARASHTRA
August 9, 1977
MANUEL FERNANDES Vs. STATE
August 22, 1977
MARATHWADA WAKF BOARD Vs. SHAZADI BI HASEEM
December 2, 1977
MAROTI BHAGWAN LANDGE Vs. SHRI SHRUNGARSHI SANSTHAN, ANSING BY TRUSTEE KISANLAL CHUNNIAL SARDA
July 18, 1977
MARUTI PANDURANG KAMBLE Vs. POPATLAL KESHARCHANDJI TATIYA AND STATE OF MAHARASHTRA
June 15, 1977
MARUTI SAKHARAM AHER Vs. STATE OF MAHARASHTRA
September 1, 1977
MARUTRAO GANPATRAO TAMHANE Vs. GANPATRAO TATYASAHEB DESHMUKH
August 9, 1977
MARUTRAO PANDURANG ZENDE Vs. EKNATH SHIVRAM JAGTAP
November 2, 1977
MAYA BHAGWANDAS ADVANI Vs. BHAGWANDAS TARACHAND ADVANI
July 20, 1977
MENABEN Vs. CED
December 8, 1977
MISRILAL MISRA Vs. IKRAM HUSEIN
December 9, 1977
MISTRY LALLU BHOI AND COMPANY Vs. ENGINEERING AND METAL WORKERS UNION
August 1, 1977
MODELLA WOOLLENS LIMITED Vs. COMMISSIONER OF INCOME TAX
August 2, 1977
MOHAMAD HUSSEIN ALI AKBAR Vs. LAXMAN DATTATRAYA BHAVE
November 17, 1977
MOHAMMAD SABIR Vs. STATE OF MAHARASHTRA
March 1, 1977
MOHANLAL GOKULCHANDJI Vs. KHIMRAJ BHAGAJI
November 7, 1977
MOHANLAL JAMANLAL KHANDELWAL Vs. STATE OF MAHARASHTRA
March 22, 1977
MOHIT GAJADHAR AHIR Vs. INDERBALI RANGAI AHIR
January 24, 1977
MORESHWAR HARI MAHATME Vs. STATE
April 22, 1977
MUKUND PANDURANG MUTAGIKAR Vs. STATE OF MAHARASHTRA
September 22, 1977
MUMTAZ BEGUM Vs. ASSISTANT COMMISSIONER OF POLICE VIGILANCE BRANCH C B C I D BOMBAY
March 29, 1977
MUNICIPAL CORPORATION FOR BOMBAY Vs. SULOCHNABAI SADASHIV JOIL
March 21, 1977
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. BHAGWANDAS DWARKADAS
September 9, 1977
MUNICIPAL COUNCIL MORSHI Vs. TULSIRAM
March 10, 1977
MUNICIPAL COUNCIL, WASHIM Vs. MANGUJI ZENDUJI DHAMANE
July 1, 1977
MURLIDHAR DULLABHDAS WANI Vs. STATE OF MAHARASHTRA
April 12, 1977
NAGARMAL BAIJNATH Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
November 5, 1977
NAGORAO VISHWANATH INGE Vs. STATE OF MAHARASHTRA
September 21, 1977
NAMDEO BALIRAM KATHOLE Vs. STATE OF MAHARASHTRA
July 25, 1977
NAMDEO LAXMAN MULEY Vs. STATE OF MAHARASHTRA
March 28, 1977
NAMDEV RAMCHANDRA NAGVENKAR Vs. MISS CARMINA JOSE GLORIA THELMA MATTAS AND ORS.
July 28, 1977
NARAYAN HOSIERY PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
August 9, 1977
NARSINGRAO GANGARAM PIMPALE Vs. STATE OF MAHARASHTA
March 30, 1977
NATIONAL AND GRINDLAYS BANK LIMITED Vs. COMMISSIONER OF WEALTH TAX
July 12, 1977
NOOR MOHAMMAD SULTAN MOHAMMED Vs. DEVILAL CHUNILAL
December 2, 1977
OBIN SAMUEL WHEELER Vs. STATE OF MAHARASHTRA
March 25, 1977
ONKAR WAMAN KOLI Vs. STATE OF MAHARASHTRA
April 22, 1977
ORIENTAL PRODUCTS Vs. STATE OF MAHARASHTRA
March 28, 1977
P K PATIL Vs. J G KANGA
November 3, 1977
PAHLAJ C CHHAPROO Vs. JYOTI P CHHAPROO
April 25, 1977
PANDITRAO DAJI KULKARNI Vs. STATE OF MAHARASHTRA
October 5, 1977
PANDURANG RAMJI DOIPHODE Vs. DHONDIRAM RAMJI DOIPHODE
November 9, 1977
PAPER PRODUCTS LIMITED Vs. UNION OF INDIA
December 6, 1977
PARAMANAND JOSHI PROPRIETOR G P KNITTED INDUSTRIES Vs. T M SINGH
August 4, 1977
PARAMHANSA RAMKRISHNA MAUNIBABA Vs. TRIMBAK RAJARAM DESHMUKH
April 4, 1977
PHALTAN SUGAR WORKS LTD Vs. MANSINGRAO DHONDIRAM KADAM
September 1, 1977
PHIROZE H KUDIANAVALA Vs. COMMISSIONER OF INCOME TAX
November 15, 1977
PHOENIX MILLS LIMITED Vs. STATE OF MAHARASHTRA
December 2, 1977
POPATLAL MOTICHAND SHAH Vs. STATE OF MAHARASHTRA
August 12, 1977
PRABHAKAR RAMCHANDRA BHAVE Vs. STATE OF MAHARASHTRA AND OTHERS
February 16, 1977
PRABHAT THEATRES P LIMITED Vs. COMMISSIONER OF INCOME TAX
August 11, 1977
PRADEEP GINNING AND DEOKUMAR OIL MILLS Vs. MUNICIPAL COUNCIL
November 1, 1977
PRAGJI MULJI AND CO Vs. STATE OF MAHARASHTRA
March 24, 1977
PRALHAD NARAYAN NAFDE Vs. STATE OF MAHARASHTRA
June 29, 1977
PRAVIN R GEGLANI Vs. BEHARILAL BENIPRASAD PVT LTD
August 1, 1977
PROMOD YESHWANT CHAWAN Vs. SUNITA PROMOD CHAWAN
April 18, 1977
PUNAMCHAND SOBAJI OSWAL Vs. DATTATRAYA BHARAT DANDEKAR
July 19, 1977
PUNJAB BUSINESS AND SUPPLY CO PVT LTD Vs. STATE OF MAHARASHTRA
March 5, 1977
PUTLA RUSTOMJI MASMAN Vs. GUL MANI
January 21, 1977
R D PARANJPE Vs. RAM JETHMALANI
November 1, 1977
RAFIQ ABDUL REHMAN Vs. STATE OF MAHARASHTRA
September 20, 1977
RAJARAM BRINDAVAN UPADHYAYA Vs. RAMRAJ RAGHUNATH UPADHYAYA
July 1, 1977
RAJNIKANT RATILAL SHAH Vs. DECCAN FARMS & DISTILLERIES LTD. (IN LIQUIDATION) AND ANR.
September 1, 1977
RAJU MALLAN Vs. STATE OF MAHARASHTRA
September 14, 1977
RAM LAL GANPAT RAI Vs. COMMISSIONER OF INCOME TAX
June 24, 1977
RAMA HANRNANTU Vs. STATE OF MAHARASHTRA
July 28, 1977
RAMCHAND MANJUNATH PRABHU Vs. ATMARAM GOPAL GAIKWAD
July 14, 1977
RAMCHANDRA OIL MILLS Vs. COMMISSIONER OF SALES TAX BOMBAY
January 24, 1977
RAMCHANDRA VISHWANATH KARVE Vs. SAVITRIBAI
September 9, 1977
RAMDEO JAGDEO BHARADWAJ Vs. STATE OF MAHARASHTRA
August 30, 1977
RAMNATH AND CO Vs. UNION OF INDIA
July 19, 1977
RAMPRASAD CHHAGANLAL AAGRAWAL Vs. STATE OF MAHARASHTRA
August 23, 1977
RASHID HASSANMIYA KHANDESHI Vs. COMPETENT AUTHORITY
January 12, 1977
RATAN Vs. BISAN RAMCHANDRA PARDESHI
July 29, 1977
RATANLAL MANIKCHAND SHAH Vs. CHANBASAPPA SANGANBASAPPA CHINCHOLI
April 4, 1977
ROBERT THURSEB Vs. UNION OF INDIA
July 20, 1977
ROHA ASHTAMI CO OPERATIVE URBAN BANK LIMITED Vs. JUDGE CO OPERATIVE COURT ALIBAG
July 11, 1977
RUKHMINIBAI AMARSINGH THAKUR Vs. BHAIYAJI RAWJI BAPU WANKHEDE
July 27, 1977
RUKMINIBAI GURU RAJDHARBUWA MAHANUBHAVA SUKENKAR Vs. NANABUWA GURU UMABAI MAHANUBHAVA SUKENKAR
July 7, 1977
RUPCHAND DAGDURAM Vs. UNION OF INDIA
July 25, 1977
S B SANGLIKAR Vs. HARJIT SINGH BEDI
February 16, 1977
S K MANEKIA Vs. COMMISSIONER OF SALES TAX
February 18, 1977
S.V. LACHWANI Vs. KANCHANLAL C. PARIKH AND OTHERS
November 7, 1977
SADASHIO SAMBASHIO MUNGANTIWAR Vs. STATE OF MAHARASHTRA AND ANOTHER
July 12, 1977
SAKAL PAPERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1977
SAMPAT CHIMAJI DIGE Vs. STATE OF MAHARASHTRA
March 22, 1977
SARASWATIBAI DATTATRAYA MANNUR Vs. DATTATRAYA BHIMRAO MANNUR
August 29, 1977
SARDAR AJITSINGH MATHARU Vs. SAIBABA CO OP HOUSING SOCIETY
August 12, 1977
SATIABAI ABDUL HUSAIN Vs. ALAUDDIN QURESHI
July 6, 1977
SENTINEL ROLLING SHUTTERS AND ENGINEERING CO PVT LTD Vs. COMMISSIONER OF SALES TAX
February 24, 1977
SHAH AMRUTLAL SHANTILAL SHAH FIRM Vs. MADHYAVARTI SAHAKARI HATAMAG VINKAR SINGH LTD
March 15, 1977
SHAIKH AYUB ISMAIL Vs. STATE OF MAHARASHTRA
August 20, 1977
SHAKUNTALABAI VASANTRAO KHATAVKAR Vs. EKNATH VISHNU AUNDHKAR
March 8, 1977
SHALIGRAM GANGARAM KHANDELWAL Vs. STATE OF MAHARASHTRA
January 11, 1977
SHAMRAO HARI GHORPADE Vs. SHAMRAO GUNDA BHATMARE
April 7, 1977
SHANKAR Vs. CHIEF CONSERVATOR OF FOREST, GOVT OF MAHARASHTRA, PUNE
January 12, 1977
SHANKAR DHONDIBA HAMBHEER Vs. JANABAI
January 10, 1977
SHANKAR SAMBHAJI TALEKAR Vs. STATE OF MAHARASHTRA
January 10, 1977
SHANKAR SANTIRAM VARUTE Vs. NANA SAKHARAM VARUTE
July 8, 1977
SHANTILAL AMBALAL MEHTA Vs. M.A. RANGASWAMY
April 22, 1977
SHANTILAL AMBALAL MEHTA Vs. M A RANGASWAMY
April 25, 1977
SHARAD Vs. VISHNU
April 4, 1977
SHARADCHANDRA CHANDRASHEKHAR SATBHAI Vs. INDUBAI SHARAD SATBHAI
August 25, 1977
SHEIKH MOHAMMAD SHAH MOHAMMAD Vs. DAULAT PUNJAJI MARATHE AND ANOTHER
July 25, 1977
SHESHRAO TOPAJI SHEP Vs. STATE OF MAHARASHTRA
September 9, 1977
SHIVAGONDA RAVAJI SANKPAL Vs. CHANDRAKANT DNYANU SUTAR
August 3, 1977
SHIVAJI RAMJI PATIL Vs. JALGAON FAL WA BHAJIPALA VIKRI KARNARI SAHAKARI MANDALI MARYADIT
November 23, 1977
SHIVMANIK DATTATRAYA SHIVANGIKAR Vs. LATUR MUNICIPAL COUNCIL
December 2, 1977
SHOLAPUR BAKAR KHATIK ASSOCIATION Vs. SHOLAPUR AGRICULTURAL PRODUCE MARKETING COMMITTEE
July 19, 1977
SHRIPATI PANDU KAMBALE Vs. BAHU GANPATI KAMBALE
October 14, 1977
SHRIPATRAO DAJISAHEB GHATGE Vs. STATE OF MAHARASHTRA
April 22, 1977
SHRIRAM Vs. THAKURDAS
April 21, 1977
SIDDHESHWAR DEOSTHAN COMMITEE Vs. MUNICIPAL CORPOATION OF CITY OF SOLAPUR
November 24, 1977
STATE OF MAHARASHTRA Vs. JETHALAL DEVSHI
November 24, 1977
STATE OF MAHARASHTRA Vs. MANSA MASNAILRAMA DEOKATE
December 2, 1977
STATE OF MAHARASHTRA Vs. JAYANTILAL KALIDAS MEHTA
December 2, 1977
STATE OF MAHARASHTRA Vs. MORARJI HIRJI MARU
April 6, 1977
STATE OF MAHARASHTRA Vs. VJSHWANATH NAMDEO KOLGE
June 14, 1977
STATE OF MAHARASHTRA Vs. SHANTI PRASAD JAIN
September 29, 1977
STATE OF MAHARASHTRA Vs. HORMUSJI DINSHAW DAVIERWALA
June 14, 1977
STATE OF MAHARASHTRA Vs. CZECHOSLOVAK AIRLINES
September 23, 1977
STATE OF MAHARASHTRA Vs. SUBHASH RAMKRISHNA UDDAPPI
November 14, 1977
STATE OF MAHARASHTRA Vs. ZUMBERLAL MOHANLAL KARWA AND ANOTHER
June 14, 1977
STATE OF MAHARASHTRA Vs. TRIKAMJI GOVINDJI JANI
June 24, 1977
STATE OF MAHARASHTRA Vs. DEORAO RAMARAO SHANBBAG
August 22, 1977
STATE OF MAHARASHTRA Vs. RAMKRUSHNA TANIRAM BHAVSAR
October 14, 1977
STATE OF MAHARASHTRA Vs. ATMARAM KRISHNARAO YADAV AND THREE OTHERS
July 29, 1977
STATE OF MAHARASHTRA Vs. INDIA ELECTRIC CORPORATION
December 5, 1977
STATE OF MAHARASHTRA Vs. REGISTRAR OF COMPANIES BOMBAY AND ANOTHER
October 17, 1977
STATE OF MAHARASHTRA Vs. LAXMI NARSIMHAM
August 3, 1977
STATE OF MAHARASHTRA Vs. LILABAI W/O GULABRAO DESHMUKH
October 15, 1977
STATE OF MAHARASHTRA Vs. HIRALAL SHANKARLAL GUJAR
June 15, 1977
STATE OF MAHARASHTRA Vs. RATANSINGH @ RATANLAL MANI SINGH AND OTHERS
August 5, 1977
STATE OF MAHARASHTRA Vs. RAM MURAT DUBE
April 15, 1977
STATE OF MAHARASHTRA Vs. BODYA RAMJI PATIL
April 12, 1977
STATE OF MAHARASHTRA Vs. UDAYRAM RUPRAM OZA
April 15, 1977
STATE OF MAHARASHTRA Vs. MUNSHIKUMAR ARORA
June 27, 1977
STATE OF MAHARASHTRA Vs. VISHWANANTH NAMDEO KOLGE
June 14, 1977
STATE OF MAHARASHTRA Vs. SHAMUSDDIN BANGADIWALA
June 14, 1977
STATE OF MAHARASHTRA Vs. GUNDA MONAPPA SHETTY
April 27, 1977
STATE OF MAHARASHTRA Vs. MANIK NARAYAN KENDRE
May 3, 1977
STATE OF MAHARASHTRA Vs. VILAS BHARAMU GAIKWAD
June 5, 1977
STATE OF MAHARASHTRA Vs. SHANKARLAL NATHMAL CHANDAK
July 11, 1977
STATE OF MAHARASHTRA Vs. JAGANNATH DEORAI
July 6, 1977
STATE OF MAHARASHTRA Vs. AHERBHAI ABDEALLY KHINKHADWALA
March 28, 1977
STATE OF MAHARASHTRA Vs. KEDARNATH ZUMBANLAL MALPANI
March 17, 1977
STATE OF MAHARASHTRA Vs. TILAKRAJ RAMSARAN THAPER
March 21, 1977
STATE OF MAHARASHTRA Vs. ASARAM MAHADU DWANGE
January 12, 1977
STATE OF MAHARASHTRA Vs. GOPAL CHUNIMAL PODAR
September 9, 1977
STATE OF MAHARASHTRA Vs. RAMPRAKASH
September 20, 1977
STATE OF MAHARASHTRA Vs. JANARDAN RAMCHANDRA NRAWANKAR
October 19, 1977
STATE OF MAHARASHTRA Vs. BRAMHADOTTA RAMDAS SHARMA
October 13, 1977
STATE OF MAHARASHTRA Vs. SHANKAR NAVASU
October 6, 1977
STATE OF MAHARASHTRA Vs. SEVANTILAL JASANGLAL SHAH
October 6, 1977
STATE OF MAHARASHTRA Vs. C U PADIA
October 7, 1977
STATE OF MAHARASHTRA Vs. KALABAI
October 20, 1977
STATE OF MAHARASHTRA Vs. BABURAO TUKARAM SANGAONKAR
October 29, 1977
STATE OF MAHARASHTRA Vs. GHANSHAMDAS PAPALAL LADDA
October 20, 1977
STATE OF MAHARASHTRA Vs. A MAMOO MOHIDDIN MALBARI
November 17, 1977
STATE OF MAHARASHTRA Vs. ABID HUSEN SAHIB HUSEN
August 22, 1977
STATE OF MAHARASHTRA Vs. RAGHUNATH RAJARAM PATIL
August 19, 1977
STATE OF MAHARASHTRA Vs. MOHANLAL HANUMANDAS VAISHNAWA
August 11, 1977
STATE OF MAHARASHTRA Vs. KESHAV BHAURAO MULIK
September 1, 1977
STATE OF MAHARASHTRA Vs. LAXMICHAND VARHOMAL CHUGANI
August 31, 1977
STATE OF MAHARASHTRA Vs. DHARAMVIR BHAGWANDAS KUNDRA
August 31, 1977
STATE OF MAHARASHTRA Vs. JESSU DOSA
August 29, 1977
STATE OF MAHARASHTRA Vs. MOHANLALHANUMADAS VAISHNAWA
August 1, 1977
STATE OF MAHARASHTRA Vs. TRILOKCHAND BHIVRAJ JAIN
August 4, 1977
STATEOF MAHARASHTRA Vs. HASHMUKHRAI RULCHAND
August 31, 1977
SUNITA PURSHOTTAM TARKAR Vs. VINCENT PAUL SUARES
July 29, 1977
SURYAJI RAMCHANDRA DESAI Vs. STATE OF MAHARASHTRA
July 12, 1977
T B MENON Vs. D K KHODE
January 12, 1977
TRIMBAK BHIKAJI PATIL Vs. PUNDLIK KRISHNAJI
August 10, 1977
UNION SALES CORPORATION Vs. STATE OF MAHARASHTRA
March 22, 1977
UNITED WESTERN BANK LTD Vs. STATE OF MAHARASTRA
September 9, 1977
UTTAM RAJARAM BHIL Vs. STATE OF MAHARASHTRA
February 7, 1977
V N BANDEKAR Vs. JANARDAN G THALY AND CO
June 21, 1977
VASANTIBAI SHANTARAM PATIL Vs. SHANTARAM DEVU PATIL
August 11, 1977
VASSANJI SONS AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1977
VENKATESHWAR WASTE COTTON SPINNNING MILL Vs. SHOLAPUR MUNICIPAL CORPORATION
January 20, 1977
VIKRAM YESHWANTA Vs. EKNATH TRIMBAK GADEKAR
March 23, 1977
VIMLABAI DIGAMBAR GARE Vs. VISHWANATH NARHARI MALWADKAR
August 28, 1977
VINAYAK Vs. SYED GULAM HUSSAIN
October 18, 1977
VISHNUPANT ALIA DHONDUPANT Vs. KESHAVRAO WAMANRAO
November 24, 1977
VISTARI NARAYAN SHEBE Vs. STATE OF MAHARASHTRA
September 7, 1977
VITHAL BABAJI PAUL Vs. BHOLANATH S. NAVALKAR SINCE DECEASED BY HIS HEIRS SHRINATH S. NAVALKAR AND OTHERS
November 30, 1977
VITHAL RAO MADHAORAO WALKE Vs. GULABRAO BALIRAMJI BARAI AND ANOTHER
August 25, 1977
VITHAL RUKHMINI SANSTHAN AMRAVATI Vs. CHAKKILAL BHAGWANDAS
October 19, 1977
VITHALDAS JAYAWANT Vs. COMMISSIONER OF INCOME TAX
October 5, 1977
YADUNATHSING GENDASINGH RATHOR Vs. TIRORA MUNICIPAL COUNCIL AND OTHERS
April 1, 1977
YEOTMAL DISTRICT CENTRAL CO-OPERATIVE BANK LTD , YEOTMAL Vs. RAMCHANDRA WAMANRAO DESHPANDE
April 7, 1977