Case Index

Title
Date
A B SHORAWAL Vs. L K ADVANI MINISTER FOR INFORMATION AND BROADCASTING
June 3, 1977
AAS MOHAMMAD Vs. STATE
November 25, 1977
ABDUL HAMEED Vs. THE DISTRICT JUDGE, SAHARANPUR AND OTHERS
July 29, 1977
ABDUL LATIF KHAN Vs. NORTH EASTERN RAILWAY
July 15, 1977
ABDUL RAHMAN Vs. RAMESHWAR PRASAD
April 7, 1977
ABDUL SAMI Vs. MOHAMMAD ASHFAQ
August 2, 1977
ABDUL SHAKOOR Vs. SETH CHAMPALAL
May 20, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. PREM KUMAR RASTOGI
August 5, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. JAI JAWAN RADIOS
March 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHANNOO LAL DAMODAR DASS
January 17, 1977
ADDL COMMISSIONER OF INCOME TAX Vs. LAXMI NIGAM
November 9, 1977
AFAQ RASOOL AND ANR. Vs. THE NAGAR MAHAPALIKA AND ORS.
September 8, 1977
AJAI MAN SINGH Vs. 1ST ADDITIONAL DISTRICT JUDGE RAMPUR AND OTHERS
November 2, 1977
AJODHIYA PRASAD Vs. UNION OF INDIA
January 10, 1977
AJODHYA Vs. THE STATE
April 13, 1977
AKBAR ALI Vs. STATE OF U P
October 5, 1977
ALI HASAN Vs. HAJI KALLOO
December 17, 1977
AMARNATH Vs. CHAMP
December 14, 1977
AMBA SHANKER UPADHYAYA Vs. STATE
November 30, 1977
AMIR SINGH Vs. OM PRAKASH
July 10, 1977
AMOL SINGH Vs. MOHAN LAL
December 5, 1977
ANAND SARAN ANUP SARAN Vs. COMMISSIONER OF SALES TAX
July 15, 1977
ANGOORI DEVI ALIAS KAPOORI DEVI Vs. STATE OF U.P.
March 10, 1977
ANIS MIYAN Vs. THE JUDGE SMALL CAUSE COURT BAREILLY AND OTHERS
November 24, 1977
ARSHAD ALI KHAN Vs. STATE OF U P
October 13, 1977
ARUN KUMAR Vs. CHANDRAWATI AGRAWAL
September 12, 1977
ASHA DEVI JAUHARI Vs. SHARDA DEVI
September 2, 1977
ASHARFI LAL Vs. STATE OF UTTAR PRADESH
November 21, 1977
ASHARFI LAL Vs. BOARD OF REVENUE
July 8, 1977
ASHOK RANJAN SAXENA Vs. VISHWA BHARTI
August 30, 1977
ASHOK STORES Vs. COMMISSIONER SALES TAX
April 22, 1977
ATAR SINGH Vs. UNION OF INDIA
April 11, 1977
ATAR SINGH Vs. STATE
April 11, 1977
ATMA RAM Vs. STATE
March 31, 1977
AVTAR SINGH Vs. STATE OF UTTAR PRADESH
December 16, 1977
AZHARUDDIN Vs. SYED ZAHID HUSAIN
May 30, 1977
B S SAXENA Vs. STATE
October 11, 1977
BABU Vs. STATE OF U P
November 29, 1977
BABU LAL Vs. STATE OF U P
July 12, 1977
BABU LAL Vs. STATE
March 25, 1977
BABU LAL Vs. STATE
March 3, 1977
BABU RAJNARAIN SINGH Vs. GANESH BIND
September 30, 1977
BABU RAM Vs. ARJUN LAL
August 26, 1977
BABULAL JIWANRAM AND CO Vs. COMMISSIONER OF WEALTH TAX
March 14, 1977
BACHCHA LAL Vs. STATE OF RAJASTHAN
March 11, 1977
BADSAH KHAN Vs. STATE
March 8, 1977
BAHORI Vs. DEPUTY DIRECTOR OF CONSOLIDATION, U.P., LUCKNOW AND OTHERS
January 31, 1977
BAIJ NATH Vs. BINDA
November 30, 1977
BAJENDRA Vs. STATE
January 17, 1977
BAL KISHAN Vs. STATE OF U.P.
January 7, 1977
BAL KRISHNA Vs. UNION OF INDIA
January 7, 1977
Baldeo Raj Nagpal Vs. D.N.Arora
December 7, 1977
BALDEO SAHAI ISHWAR CHAND Vs. COMMISSIONER OF SALES TAX U P
April 26, 1977
BALRAJ SURI Vs. CITY BOARD MUS
May 20, 1977
BALRAJ SURI Vs. STATE OF U P
December 2, 1977
BALWANT SINGH TALWAR Vs. PRESCRIBED AUTHORITY DEHRADUN AND ANR.
August 5, 1977
BANKEY BEHARI Vs. GOPAL DAS
November 4, 1977
BANKEY BEHARI Vs. GOPAL DAS
April 28, 1977
BANWARI LAL MADAN MOHAN Vs. COMMISSIONER OF INCOME TAX
December 20, 1977
BARKOO ALIAS SHITLA Vs. STATE OF U P
October 4, 1977
BASDEO Vs. SWAMI BHAGNANANA AND ANR.
January 17, 1977
BASHIR KHAN Vs. SMT. QAMURUNNISA AND ORS.
April 13, 1977
BASHIR UDDIN Vs. DISTRICT JUDGE BULANDSHAHAR AND
November 16, 1977
BEHARI LAL PALERIA Vs. STATE
October 24, 1977
BENI MADHO MISHRA Vs. BUDHA DEV BAZAZ
April 22, 1977
BENI PRASAD Vs. STATE OF UTTAR PRADESH
February 23, 1977
BEOPAR SAHAYAT P LTD Vs. VISHWANATH
September 12, 1977
BHAGWANA AND ANR. Vs. STATE OF U.P.
November 8, 1977
BHAGWAT SARAN RASTOGI Vs. TOWN AREA COMMITTE
August 1, 1977
BHAGWATI DIN TEWARI Vs. U P STATE
October 13, 1977
BHAGYAWATI MITTAL Vs. U P STATE ROAD TRANSPORT CORPORATION LUCKNOW
October 5, 1977
BHAIYA JI Vs. JAGESHWAR DAYAL BAJPAI
December 1, 1977
BHARAT ALIAS BHARAT SINGH Vs. STATE OF U.P.
March 4, 1977
BHARON PRASAD Vs. REGIONAL TRANSPORT AUTHORITY
August 26, 1977
BHAWANI DAS AND ANOTHER Vs. KAYESTHA PATHSHALA, ALLAHABAD
March 15, 1977
BHONDAL Vs. UNION OFINDIA
March 25, 1977
BHUNESHWAR PRASAD Vs. DEPUTY DIRECTOR OF EDUCATION
March 23, 1977
BHUWAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION PRATAPGARH
January 31, 1977
BIBHUTI Vs. KASHI RAM AND ANR.
August 19, 1977
BIJLI COTTON MILLS (PVT.) LTD. Vs. SECRETARY, NATIONAL TEXTILE CORPORATION
March 10, 1977
BILAL Vs. STATE
March 25, 1977
BISHAMBHAR DASS Vs. ANGURI
December 1, 1977
BISHAN DATT Vs. MOHAN CHANDRA
December 8, 1977
BRIJ KISHORE RAI Vs. LAKHAN TEWARI
August 25, 1977
BRIJ MOHAN CHATURVEDI Vs. XTH ADDL DIST JUDGE
September 1, 1977
BRIJ MOHAN DAS GOYAL Vs. NIDHI BAI
July 6, 1977
BRIJ NATH RAI Vs. STATE
November 17, 1977
BRIJENDRA BAHADUR Vs. COMMISSIONER OF INCOME TAX
April 22, 1977
BUDH SEN Vs. SHEEL CHANDRA AGARWAL
August 9, 1977
BUDHANI Vs. NYAYA PANCHAYAT CHANDAPUR
November 15, 1977
BUNDOO Vs. AKB
December 21, 1977
CAWNPORE TEXTILES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
December 13, 1977
CENTRAL FOOD STORAGE KANPUR Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 27, 1977
CHAND KHATTAR Vs. REGIONAL TRANSPORT AUTHORITY DEBRA DUN
February 14, 1977
CHANDRA BHAN HUKUM CHAND Vs. SALES TAX OFFICER MUZAFFARNAGAR
August 26, 1977
CHANDRA BHAN SINGH Vs. STATE
October 5, 1977
CHANDRA DEO PANDEY Vs. SHEO DAS PANDEY
March 15, 1977
CHANDRA DEO SINGH Vs. STATE OF UTTAR PRADESH
January 31, 1977
CHANDRA KANTA DEVI Vs. STATE OF U P
March 1, 1977
CHANDRAPAL SINGH Vs. STATE OF U P
January 25, 1977
CHEDDI SINGH Vs. STATE
February 4, 1977
CHETANYA RAJ SINGH Vs. SECOND ADDL CIVIL JUDGE ALIGARH AND
January 28, 1977
CHHEDANA Vs. MAST RAM SINGH
August 1, 1977
CHHEDI SINGH Vs. STATE
February 14, 1977
CHHEDILAL Vs. KAMLA
October 24, 1977
CHIMMAN LAL SHAH Vs. STATE OF U.P. AND ORS.
April 12, 1977
Chinia Devi and another Vs. Dayanath Gupta and others
May 16, 1977
CHIRAUNJI LAL PACHAURI Vs. STATE
August 1, 1977
CHOTTA Vs. OM PRAKASH
December 7, 1977
COMMANDMANT 508 ARMY BASE WORKSHOP Vs. P B REDDY AND A
March 9, 1977
COMMISSIONER OF INCOME TAX Vs. HAR SAHAI MAL GULZARI MAL
April 14, 1977
COMMISSIONER OF INCOME TAX Vs. RAM LAL KISHORI LAL
April 19, 1977
COMMISSIONER OF INCOME TAX Vs. RAJ NARAIN TEWARI
April 20, 1977
COMMISSIONER OF INCOME TAX Vs. LALLUMAL RAMESH CHAND
March 25, 1977
COMMISSIONER OF INCOME TAX Vs. KOHLI KHAN BHANDAR
March 25, 1977
COMMISSIONER OF INCOME TAX Vs. VINDESHWARI TRADING CORPORATION
December 1, 1977
COMMISSIONER OF INCOME TAX Vs. ORIENATAL EMPORIUM
October 13, 1977
COMMISSIONER OF INCOME TAX Vs. GUPTA M K
December 16, 1977
COMMISSIONER OF SALES TAX Vs. BANAWRAILAL SHRI KRISHNA
August 1, 1977
COMMISSIONER OF SALES TAX Vs. RADHEY SHYAM PRASHARI
March 24, 1977
COMMISSIONER OF SALES TAX Vs. SOHAN LAL B K KATHINAIYA
October 3, 1977
COMMISSIONER OF SALES TAX Vs. MUKUND LAL AND SONS
November 20, 1977
COMMISSIONER OF SALES TAX Vs. KEDAR NATH BEHARI LAL
December 15, 1977
COMMISSIONER OF SALES TAX Vs. KRISHNA PHOTO SERVICES
December 15, 1977
COMMISSIONER OF SALES TAX Vs. GURDAS MAL DAYA RAM
March 30, 1977
COMMISSIONER OF SALES TAX Vs. MAKHANLAI CHAINSUKH DAS
July 29, 1977
COMMISSIONER OF SALES TAX Vs. NAV PRABHAT SHOE FACTORY
July 27, 1977
COMMISSIONER OF SALES TAX Vs. JAIN TRUNK STORES
July 28, 1977
COMMISSIONER OF SALES TAX Vs. JIWAN SINGH RIKHI RAM
July 20, 1977
COMMISSIONER OF SALES TAX Vs. NANAK CHAND AND CO
July 25, 1977
COMMISSIONER OF SALES TAX U P Vs. BRIJ LAL MAHENDRA KUMAR PIPAL SHAH
December 16, 1977
COMMISSIONER OF WEALTH TAX Vs. RAJA JAI INDER BAHADUR SINGH
December 15, 1977
COMMISSIONER OF WEALTH TAX Vs. LAXMIPAT SINGHANIA
May 19, 1977
COMMISSIONER SALES TAX U P Vs. POPULAR PHOTO COMPANY
March 31, 1977
COMMISSIONER SALES TAX U P LUCKNOW Vs. GENERAL MANAGER NORRN RAILWAY GORAKHPUR
April 18, 1977
COMMITTEE OF MANAGEMENT Vs. DISTRICT INSPECTOR OF SCHOOLS MEERUT AND A
December 14, 1977
COMMITTEE OF MANAGEMENT, COLVIN TALUQDARS COLLEGE Vs. CHANDRA MOHAN ASTHANA
July 19, 1977
DAKHINI PRASAD SRIVASTAVA Vs. STATE OF UTTAR PRADESH
October 28, 1977
DAUD KHAN AND OTHERS Vs. THE DISTRICT JUDGE BULANDSHAHR AND OTHERS
November 17, 1977
DAUJI AGRAWAL Vs. UNION OFINDIA
January 11, 1977
DAULA Vs. ALEY NAIR
December 5, 1977
DAYAL KAUR Vs. BIN
December 2, 1977
DEBI PRASAD Vs. JIA LAL
July 21, 1977
DEEN DAYAL Vs. STATE
September 23, 1977
DEEP CHANDRA Vs. LALA RAGHURAJ SWARUP
March 24, 1977
DEEPCHAND VERMA Vs. THE DISTRICT JUDGE, DEHRADUN AND OTHERS
October 31, 1977
DEORLA KASLA DIET CO-OPERATIVE BANK LTD Vs. STATE OF UTTAR PRADESH
April 8, 1977
DEVA RAJ Vs. U P STATE ELECTRICITY BOARD LUCKNOW
April 13, 1977
DEVENDRA NATH Vs. IV ADDITIONAL DISTRICT JUDGE AND ORS.
August 18, 1977
DEVI CHAND MEHRA Vs. HAR SWARUP AND
November 18, 1977
DEVI SINGH KAMBOJ Vs. STATE OF U P
August 24, 1977
DHANI RAM Vs. DY DIRECTOR OF CONSOLIDATION
July 5, 1977
DHARAM PAL KUKRETY Vs. CHIEF OF ARMY STAFF
March 9, 1977
DHRUV KUMAR Vs. THE DISTRICT JUDGE, MATHURA AND OTHERS
October 25, 1977
DISTRICT JHANSI STATE Vs. JAIDEO KRISHNA AND
February 18, 1977
DIWAN CHAND Vs. HANS RAJ
December 21, 1977
DR. A.C. SAXENA AND OTHERS Vs. DR. PRAHLAD KUMAR AND OTHERS
January 11, 1977
DURGA DAS JOGENDRA KUMAR Vs. UP ARANYAPAL
December 14, 1977
DURGA SAHAI DIXIT Vs. RAMESH CHANDRA AND
January 25, 1977
ELGIN MILLS COMPANY LIMITED Vs. INCOME TAX OFFICER
May 17, 1977
FAIYAZUDDIN Vs. STATE
August 26, 1977
FAKHRA BEGAM Vs. STATE OF UTTAR PRADESH
April 11, 1977
FATEH SINGH Vs. STATE OF UTTAR PRADESH
August 29, 1977
FOOD INSPECTOR NAGAR PALIKA, GHAZIABAD Vs. BODEY AND OTHERS
October 24, 1977
GAJRAM SINGH Vs. STATE
November 25, 1977
GANGA PRASAD Vs. ZILA ABKARI ADHIKARI BANDA
August 11, 1977
GANGA PRASAD Vs. RAM SARAN
July 11, 1977
GANGA PRASAD Vs. MUNICIPAL BOARD
April 21, 1977
GANGA SARAN SHARMA Vs. CHANCELLOR MEERUT UNIVERSITY AND A
December 3, 1977
GANGA SUGAR CORPORATION LTD Vs. COMMISSIONER OF INCOME TAX
March 30, 1977
GANPAT SINGH Vs. SHER BAHADUR SINGH
September 19, 1977
GAYA PRASAD Vs. STATE
August 19, 1977
GEEP FLASHLIGHT INDUSTRIES LTD. Vs. UNION OF INDIA (UOI) AND ORS.
January 31, 1977
GHANA RAM Vs. STATE OF UTTAR PRADESH
May 19, 1977
GHASI RAM Vs. STATE OF U P
May 20, 1977
GHASITU SINGH Vs. DEVENDRA KUMAR AND OTHERS
August 30, 1977
GHASU Vs. NATTHA PASI
December 2, 1977
GIRDHAR PRASAD Vs. JOINT DIRECTOR OF CONSOLIDATION
September 12, 1977
GIRISH DUTT CHANDOLA Vs. DISTRICT MAGISTRATE MERRUT
August 1, 1977
GIRJA SHANKER AND ORS. Vs. PATI RAM AND ORS.
January 10, 1977
GOPAL KRISHNA Vs. LAL KISHAN
September 8, 1977
GOPI CHAND Vs. SMT. CHANDRA MUKHI DEVI
August 26, 1977
GOPI KRISHNA TEWARI Vs. STATE OF U P
March 10, 1977
GOPI NATH AND SONS Vs. UNION OFINDIA
October 14, 1977
GOPI NATH GOEL Vs. FIRST ADDITIONAL DISTRICT JUDGE AND ANR.
April 25, 1977
GOPINATH GOEL Vs. FIRST ADDL DIST JUDGE MEERUT
March 25, 1977
GOVIND SHARAN Vs. STATE OF UTTAR PRADESH
August 23, 1977
GULAB CHITRA MANDIR MAHABA Vs. MUNICIPAL BOARD MAHOBA
February 23, 1977
GUR BUX SINGH Vs. STATE
April 7, 1977
GYAN DEO SHARMA Vs. STATE OF U P
July 27, 1977
GYASI RAM Vs. RAM CHANDRA SINGH
July 6, 1977
H.J. AMIN AND ANR. Vs. STATE AND ORS.
January 10, 1977
HAFIZ ALI KHAN Vs. MOHD ISHAQ
May 12, 1977
HAJI ISLAM QURESHI Vs. DIRECTOR OF EDUCATION U P ALLAHADAD AND
December 17, 1977
HAJI NIZAMUDDIN Vs. STATE OF U P
September 13, 1977
HAMEED SHAH Vs. STATE
March 2, 1977
HAR PRASAD Vs. IIIRD ADDITIONAL DISTRICT JUNGE KANPUR AND OTHERS
October 25, 1977
HAR PRASAD SINGH AND ORS. Vs. RAM SWARUP AND ORS.
May 3, 1977
HAR SARAN KAKKAR Vs. ADDITIONAL DIRECTOR OF EDUCATION U P ALLAHABAD AND
December 3, 1977
HARBILAS AND ORS. Vs. STATE OF U.P. AND ANR.
May 13, 1977
HARI BANS TEWARI Vs. HARI S
February 10, 1977
HARI GOVIND PRASAD PANDEY Vs. JUDICIAL MAGISTRATE I BULANDSHAHAR
January 28, 1977
HARI SHANKAR Vs. DURGA DEVI
March 31, 1977
HARI SHANKER Vs. STATE
November 17, 1977
HARI SHANKER VERMA Vs. FOURTH ADDL DISTRICT JUDGE AGRA
August 12, 1977
HARI SINGH AND ANOTHER Vs. ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
October 28, 1977
HARIHAR PRASAD Vs. UDAIBIR SINGH
August 8, 1977
HAUSILA BUX SINGH Vs. STATE OF U P
July 20, 1977
HAVALDAR SINGH Vs. ADITYA SINGH
December 16, 1977
HIRDAY RAM Vs. HARBHAJAN SINGH KOCHAR
March 23, 1977
HOLA RAM Vs. GENERAL MANAGER NORTHERN RAILWAY
December 7, 1977
HOSHIARI DEVI Vs. TAJVIR SINGH
January 12, 1977
HUKAN CHAND GOYAL Vs. STATE OF U P
November 18, 1977
IDRIS KHAN Vs. ASGHAR ALI KHAN
October 5, 1977
INDRA NARAIN SAXENA Vs. IVTH ADDL. DIST. AND SESSIONS JUDGE,LUCKNOW AND OTHERS
January 5, 1977
IQBAL AHMED Vs. COMPETENT AUTHORITY AND
February 8, 1977
IQBAL BAHADUR VIDYARTHI Vs. DISTRICT JUDGE
January 17, 1977
IQBAL SINGH Vs. RAM NARAIN
April 6, 1977
IRFAN AHMAD Vs. I ADDL. DISTT. JUDGE
March 28, 1977
ISHWAR DEVI Vs. REOTI RAMAN
November 30, 1977
ISLAM KHAN Vs. MUNIR
November 25, 1977
IZHAR AHMAD Vs. STATE
August 30, 1977
J C MALIK Vs. UNION OF INDIA
December 9, 1977
J K COTTON SPINNING AND WEAVING MILLS CO LTD Vs. STATE OF U P AND ANR
February 23, 1977
J S CHAUHAN Vs. STATE OF UTTAR PRADESH
October 10, 1977
JADUNATH PRASAD Vs. STATE
December 7, 1977
JAGANNATH Vs. DISTRICT JUDGE MATHURA
May 20, 1977
JAGANNATH PRASAD Vs. SANT HARDASRAM SEVASHRAM
November 30, 1977
JAGDEO Vs. STATE AND ANOTHER
January 3, 1977
JAGDISH PRASAD GUPTA Vs. SANKTA PRASAD
July 21, 1977
JAGDISHWAR SAHAI Vs. SURJAN SINGH PAL
August 19, 1977
JAI NARAIN Vs. STATE OF U P
September 22, 1977
JAI RAM DUBEY Vs. SHRI PRAKASH SINGH
March 30, 1977
JAMAIT RAM PURASWANI Vs. H G SHUKLA
April 19, 1977
JAMSHED Vs. STATE OF U P
November 7, 1977
JAN DAOOD AND CO Vs. INCOME TAX OFFICER
February 18, 1977
JANGALI SINGH Vs. THE SUB-DIVISIONAL OFFICER AND ANR.
July 7, 1977
JAYATA PRASAD SINGH Vs. DY DIRECTOR OF CONSOLIDATION VARANASI
July 6, 1977
JHANDOO Vs. STATE OF UTTAR PRADESH
May 19, 1977
JHANDU SINGH Vs. DISTRICT JUDGE FATEHPUR AND
January 13, 1977
JHANSI SAHKARI KRAYA VIKRAYA SAMITI Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
July 27, 1977
JHAU LAL Vs. NAGAR MAHAPALIKA LUCKNOW
April 6, 1977
JILEY SINGH Vs. THE ADDITIONAL DISTRICT JUDGE, MEERUT
February 7, 1977
JOKHAN Vs. BRAHMA
February 7, 1977
JUGGILAL KAMLAPAT BANKERS Vs. WEALTH TAX OFFICER
October 4, 1977
K S BHATNAGAR Vs. DIVISIONAL SUPERINTENDANT
November 18, 1977
KAILASH BUX SINGH Vs. GAURI SHANKAR AND
August 9, 1977
KAILASH CHAND AND ANR. Vs. III ADDL. DISTT. JUDGE AND ORS.
February 2, 1977
KAILASH CHANDRA AND OTHERS Vs. STATE OF U.P. AND OTHERS
July 26, 1977
KAILASHWATI Vs. STATE OF U P
September 12, 1977
KALE CHEMICAL CORPORATION Vs. ADDITIONAL JUDGE REVISIONS SALES TAX KANPUR RANGE KANPUR
December 12, 1977
KALI SINGH Vs. STATE
November 3, 1977
KALPANATH SINGH SURESH SINGH Vs. COMMISSIONER OF SALES TAX
October 11, 1977
KALYANI CHAUDHARI Vs. STATE OF U P
December 27, 1977
KAMTA Vs. STATE
October 4, 1977
KAMTA Vs. STATE
August 23, 1977
KANHAIYA BUX AND OTHERS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ANOTHER
April 21, 1977
KANPUR SALT REFINERY Vs. STATE OF UTTAR PRADESH
February 22, 1977
KAPTAN SINGH Vs. KALYAN SINGH AND
April 21, 1977
KARAN SINGH Vs. STATE OF U P
May 18, 1977
KARTAR SINGH Vs. STATE
February 9, 1977
KASHI NATH TEWARI Vs. MANGROO LAL
December 17, 1977
KATRA EDUCATION SOCIETY Vs. INCOME TAX OFFICER
April 28, 1977
KAZI JALIL ABBASI Vs. STATE OF U P
November 15, 1977
KEDAR Vs. STATE
February 22, 1977
KEDAR Vs. STATE
August 29, 1977
KEDAR NATH GUPTA Vs. SINT. BASANTI DEVI AND OTHERS
September 20, 1977
KEDARNATH Vs. STATE
November 30, 1977
KESHO PRASAD Vs. STATE OF U.P.
August 22, 1977
KEWAL RAM Vs. STATE
August 24, 1977
KHADI GRAMODYOG TRUST GRAMODYOG MANDAL Vs. RAM CHANDRAJI
April 19, 1977
KHAZAN SINGH Vs. SUB DIVISIONAL OFFICER ALIGARH
November 14, 1977
KHER SURGLCAL AND ALLIED PRODUCTS (P) LTD Vs. COMMISSIONER OF INCOME TAX
October 6, 1977
KHUDDI Vs. DEPUTY DIRECTOR OF CONSOLIDATION AZAMGAR
November 25, 1977
KHUSI LAL Vs. STATE
March 3, 1977
KISHAN INTERMEDIATE COLLEGE, DIST, MATHURA Vs. DEEN DAYAL GAUTAM AND ANR.
December 19, 1977
KISHORE JOO Vs. GUMAN BEHARI JOO DEO
October 6, 1977
KRISHAN KUMAR AHLUWALIA Vs. DISTRICT JUDGE, UTTAR KHAND
March 31, 1977
KRISHI FARM NEHRU UCHHATAR MADHYAMIK VIDYALAYA Vs. STATE OF U.P.
March 2, 1977
KRISHNA DEVI Vs. STATE OF U.P.
July 23, 1977
KRISHNA KUMAR Vs. U.P. RAJYA SAHKARI BHOOMI VIKAS BANK LTD., LUCKNOW AND OTHER
August 17, 1977
KRISHNA KUMAR DIXIT AND ANR. Vs. DISTRICT JUDGE AND ORS.
April 13, 1977
KRISHNA MURARI LAL Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND OTHERS
August 23, 1977
KUNJ BEHARI RATHI Vs. JAGDISH PRASAD AND ANR.
February 3, 1977
KUNTI DEVI Vs. RADHEY SHYAM
September 9, 1977
L K NELSON Vs. DISTRICT JUDGE HARDOI
September 29, 1977
LAIK AHMED Vs. SURJO AND
December 15, 1977
LAKSHMI DEVI Vs. KALA DEVI
April 1, 1977
LAXMI Vs. STATE OF UTTAR PRADESH
October 31, 1977
LAXMI PRASAD Vs. DISTRICT JUDGE BANDA
May 13, 1977
Life Insurance Corporation of India, Kanpur Vs. State of Uttar Pradesh
March 25, 1977
LIQUIDATOR OF THE OILS AND ALLIED PRODUCTS LTD Vs. NAND LAL KHANNA
October 6, 1977
M R BISWAS Vs. P P TIGGA
December 2, 1977
M R BISWAS Vs. P P TIGGA
October 2, 1977
M/s. Gopi Nath and Sons Vs. The Union of India and others
October 14, 1977
Madari Lal Vs. State and others
February 22, 1977
MAHABIR Vs. DAYAWATI
May 7, 1977
Mahabir Singh Verma Vs. Managing Committee, Adarsh Inter College
May 4, 1977
MAHADEO PRASAD RAIS Vs. INCOME TAX OFFICER
December 21, 1977
MAHARAJA MAHIPAL SINGH Vs. FIRST TEMPORARY CIVIL JUDGE HAMIRPUR AND
September 27, 1977
MAHENDRA PAL SINGH Vs. STATE OF UTTAR PRADESH
May 18, 1977
MAHENDRA SINGH Vs. STATE OF U P
December 12, 1977
MAHESH KUMAR Vs. STATE
November 25, 1977
MAHESH PRASAD KANODIA Vs. RAM KUMAR MITTAL AND OTHERS
October 24, 1977
MAIKU Vs. STATE
May 31, 1977
MALTI SINGH Vs. STATE OF U P
August 18, 1977
MANGALI SINGH Vs. PRESCRIBED AUTHORITY AND
March 28, 1977
MANGI RAM Vs. JYOTI PRASAD
February 28, 1977
MANNI LAL KEDIA Vs. COMMISSIONER OF INCOME TAX ANR
March 23, 1977
MANZOOR Vs. STATE OF U.P.
October 13, 1977
MAQSOOD MOHAMMAD Vs. STATE OF UTTAR PRADESH
February 22, 1977
MASHKOOR HASAN KHAN AND ORS. Vs. ZILA PARISHAD
July 11, 1977
MATA PRASAD Vs. UNION OFINDIA
December 7, 1977
MEERA RANI Vs. STATE OF UTTAR PRADESH
November 29, 1977
MEGH RAJ AND OTHERS Vs. STATE OF U.P. AND ANOTHER
March 25, 1977
MEHROTRA ENTERPRISES Vs. STATE OF U P
August 25, 1977
MITTHAN LAL Vs. PARWATI
February 3, 1977
MOHAMMAD YUNUS Vs. THIRD ADDL DISTRICT JUDGE MIRZAPUR
August 31, 1977
MOHAN Vs. STATE OF U.P.
September 12, 1977
MOHAN BRERWEIES LTD Vs. STATE OF UTTAR PRADESH
January 31, 1977
MOHAN LAL Vs. JOINT DIRECTOR OF CONSOLIDATION AGRA
July 5, 1977
MOHD AJMAL Vs. FIRM INDIAN CHEMICAL CO
September 19, 1977
MOHD AKBAR HUSAIN Vs. DISTRICT JUDGE ALLAHABAD
July 18, 1977
MOHD HAFIZ Vs. STATE
May 31, 1977
MOHD MUSTAFA Vs. MANSOOR
January 18, 1977
MOHD YASIM KHAN Vs. UNION OF INDIA
September 26, 1977
MOHD YASIN KHAN Vs. STATE
September 26, 1977
MOHD. ZUBAIR AHMAD Vs. TOWN AREA COMMITTEE
January 11, 1977
MOHINDER PAL Vs. DISTRICT JUDGE, BIJNOR AND OTHERS
August 1, 1977
MOIN UDDIN Vs. DY DIRECTOR OF CONSOLIDATION
September 22, 1977
MOKHA SINGH Vs. STATE OF U.P. AND ORS.
July 21, 1977
MOTI LAL Vs. STATE
February 3, 1977
MUKTANAND CHATURVEDI Vs. STATE OF UTTAR PRADESH
September 30, 1977
MUMTAZ AHMAD Vs. DISTRICT JUDGE KANPUR AND ORS.
July 4, 1977
MUNICIPAL BOARD BINDKI AND OTHERS Vs. NARAIN VERMA AND ANOTHER
November 17, 1977
MUNICIPAL BOARD JAHANGIRABAD Vs. JAMSHED ALI KHAN
September 21, 1977
MUNICIPAL BOARD MAINPURI Vs. KRISHNA MURA
January 3, 1977
MUNNI DEVI Vs. STATE OF U P
April 19, 1977
MUNNI LAL Vs. THE IIND ADDITIONAL DISTRICT JUDGE, BANDA AND OTHERS
August 24, 1977
MUNNI LAL JINDAL Vs. LAXMI NARAIN
October 5, 1977
MUNNU LAL Vs. NAGAR MAHAPALIKA
May 19, 1977
MURARI LAL Vs. RAMAN LAL
September 23, 1977
MURARI LAL AND ORS Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS
July 13, 1977
MURLI DHAR Vs. SMT. RAM PIARI NIGAM
December 12, 1977
N D OJHA Vs. UNION OFINDIA
January 6, 1977
NAFIS AHMED Vs. STATE
March 24, 1977
NAGAR MAHAPALIKA Vs. MUSHIR AHMAD
October 3, 1977
NAGAR MAHAPALIKA LUCKNOW Vs. P GURNANI
July 13, 1977
NAGAR PALIKA RAE BARELI Vs. JANKI
March 30, 1977
NAGAR SWASTHYA ADHIKARI Vs. CHAKKHAN SINGH
September 19, 1977
NAGRATH PAINTS PRIVATE LIMITED Vs. UNION OF INDIA
December 5, 1977
NAKALI Vs. STATE
December 6, 1977
NANAK SARAN Vs. SANT LAL SETH
October 7, 1977
NANDAN IRON AND METAL INDUSTRIES Vs. UNION OF INDIA (UOI) AND ORS.
October 4, 1977
NANDJEE SAHU Vs. MANGAL BACHIA AND
February 7, 1977
NARENDRA PRAKASH TYAGI Vs. KAMLESH KUMARI
February 24, 1977
NARESH CHAND AGRAWAL Vs. OM PRAKASH AGRAWAL
March 4, 1977
NARESH CHANDRA AGARWAL Vs. STATE
August 11, 1977
NATIONAL OVERSEAS CORPORATION Vs. ADDL. JUDGE REVISIONS SALES TAX
October 10, 1977
NATTHI Vs. STATE
February 9, 1977
NEELIMA ARORA Vs. UNION OFINDIA
August 22, 1977
NEKSU Vs. STATE
April 12, 1977
NEW INDIA ASSURANCE CO. LTD. Vs. R. N. CHATURVEDI
December 20, 1977
NEWSPAPERS LTD Vs. RATNA SHANKAR PRASAD
April 4, 1977
NIFIKIR Vs. DEPUTY DIRECTOR OF CONSOLIDATION
August 28, 1977
NIRMAL KAPOOR Vs. FIRST ADDL DISTRICT JUDGE AGRA AND
December 21, 1977
NOOR KHAN Vs. BOARD OF REVENUE
May 20, 1977
O P BHANTI Vs. RAM NAGINA
May 11, 1977
OM PRAKASH Vs. STATE
August 25, 1977
OM PRAKASH Vs. VITH ADDITIONAL DISTRICT JUDGE, MEERUT AND ANOTHER
October 28, 1977
OM PRAKASH AGARWAL Vs. DISTRICT SUPPLY OFFICER
December 21, 1977
P MASSEY Vs. DIRECTOR BASIC EDUCATION STATE GOVERNMENT OF U P AND
January 12, 1977
P N GULATI Vs. PRESIDING OFFICER, LABOUR COURT, GORAKHPUR
April 18, 1977
P.K. GHOSH AND CO. AND ORS. Vs. STATE OF U.P.
February 1, 1977
P.N. TEWARI Vs. VIIITH ADDITIONAL DISTRICT JUDGE, ALLAHABAD AND ORS.
May 13, 1977
PANDEY K D Vs. COMMISSIONER OF WEALTH TAX
April 8, 1977
PANNA LAL SHARMA Vs. FIRST ADDL DISTRICT AND SESSIONS JUDGE BULANDSHAHR AND
March 1, 1977
PARAS NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION BASTI
December 7, 1977
PARASURAM Vs. D D C
January 28, 1977
PARI BAI Vs. BHAGAT RAM
August 19, 1977
PARMESHWARI Vs. STATE
October 24, 1977
PARSU RAM SINGH Vs. STATE OF UTTAR PRADESH
January 18, 1977
PARSURAM Vs. RADHEY SHYAM
July 11, 1977
PEAREY LAL Vs. SUB DIVISIONAL OFFICER BUDHANA
December 21, 1977
PHOOL CHAND Vs. STATE OF UTTAR PRADESH
December 21, 1977
PITMO Vs. SHYAM SINGH
December 21, 1977
PIYAREY LAL Vs. STATE
January 4, 1977
POORAN Vs. STATE
February 1, 1977
POSAKI Vs. STATE
March 22, 1977
POYSHA INDUSTRIAL CO LTD Vs. COMMISSIONER OF SALES TAX
July 19, 1977
PRABANDHAK SHRI AGARSEN KANYA UCHYATAR MADHYAMIK VIDYALAYA AZAMGARH Vs. BARAN RAM AND
December 7, 1977
PRABHOO Vs. DOODH NATH
December 2, 1977
PRABHU NARAIN SINGH Vs. DEPUTY DIRECTOR OF EDUCATION VARANASI AND A
April 14, 1977
PRAMOD KUMAR TIWARI Vs. BADRI NARAIN PANDEY
July 7, 1977
Prem Chand Vs. Pushpawati Devi and others
May 4, 1977
PREM DEVI Vs. SALES TAX OFFICER SHRI R N UPADHYAYA SECTOR-7 KANPUR
August 11, 1977
PREM PRAKASH GUPTA Vs. UNION OFINDIA
July 6, 1977
PREMIER INSURANCE CO LTD Vs. VIDYAWATI
December 5, 1977
PREMWATI Vs. SHANTI DEVI
February 10, 1977
PUTAN SINGH AND ANR. Vs. STATE OF U.P. AND ORS.
March 26, 1977
QAISER JAHAN BEGUM Vs. RIZWAN ULLAH KHAN AND A
September 8, 1977
R B LACHHMANDAS SUGAR AND GENERAL MILLS P LTD Vs. STATE OF U P
September 26, 1977
R K GUPTA Vs. STATE OF UTTAR PRADESH
March 22, 1977
R M GUPTA Vs. II ADDITIONAL DISTRICT JUDGE LUCKNOW
May 20, 1977
RADHA KRISHNA Vs. U P STATE
November 14, 1977
RADHEY SHIAM Vs. GUR PRASAD SERMA
August 25, 1977
RADHEY SHYAM Vs. STATE OF U.P.
February 28, 1977
RADHEY SHYAM CHAUBE Vs. DISTRICT INSPECTOR OF SCHOOLS JAUNPUR AND
November 30, 1977
RAGHUBAR Vs. STATE
February 7, 1977
RAGHUBAR DATT JOSHI Vs. STATE OF UTTAR PRADESH
September 8, 1977
RAGHUBAR DAYAL AND ORS. Vs. THE DISTT. JUDGE, KANPUR AND ORS.
February 3, 1977
RAGHUBIR Vs. STATE OF U P
November 30, 1977
RAGHUBIR SAHAI BHATNAGAR Vs. BHAKT SAJJAN
October 28, 1977
RAGHUNANDAN RAM RAM ADHAR ANOTHER Vs. INCOME TAX SETTLEMENT COMMISSION OTHERS
October 12, 1977
RAGHUNATH SINGH Vs. THE PRESCRIBED AUTHORITY, GHAZIABAD, MEERUT AND ANR.
May 6, 1977
RAGHURAJ SINGH Vs. STATE OF U.P.
January 12, 1977
RAJ BAHADUR SINGH Vs. GAURA ALIAS RAM PIARI
February 14, 1977
RAJ KISHORE Vs. STATE
February 9, 1977
RAJ RANI Vs. YAD RAM AND
April 20, 1977
RAJA RAM Vs. STATE OF UTTAR PRADESH
September 29, 1977
RAJENDRA PAL Vs. STATE OF UTTAR PRADESH
July 5, 1977
RAJENDRA SINGH Vs. RADHEY SHYAM AND
September 30, 1977
RAJPAT Vs. JAGANNATH MISRA
March 8, 1977
RAM AJOR PANDEY Vs. MAHAJAN UCHHATAR MADHYAMIK VIDAYALAYA AND
December 16, 1977
RAM ASREY Vs. STATE
February 10, 1977
RAM ASREY AND HORI LAL Vs. STATE
November 12, 1977
RAM AUTARS Vs. STATE OF U P
February 21, 1977
RAM BABU Vs. THE STATE
July 20, 1977
RAM BAHADUR Vs. STATE
July 15, 1977
RAM BAHADUR KHARE Vs. MADHURI KHARE
August 1, 1977
RAM BILAS TEWARI Vs. SHIV RANI
May 20, 1977
RAM CHANDER DUBEY Vs. DEPUTY DIRECTOR OF CONSOLIDATION DEORIA
September 30, 1977
RAM CHANDRA Vs. STATE OF UTTAR PRADESH
July 25, 1977
RAM CHANDRA Vs. STATE
August 26, 1977
RAM CHANDRA SINGH Vs. RAM SARAN
December 7, 1977
RAM CHARAN Vs. BOARD OF REVENUE
April 18, 1977
RAM DAS RAM PRAKASH Vs. NAGAR MAHAPALIKA
September 22, 1977
RAM DAYAL Vs. STATE OF U P
September 26, 1977
RAM DEO SINGH Vs. EXECUTIVE ENGINEER P W D
May 19, 1977
RAM DIN Vs. STATE OF UTTAR PRADESH
November 23, 1977
RAM GOPAL Vs. MAYA DEVI
November 3, 1977
RAM JIWAN SINGH Vs. KAMLESH KUMAR
March 2, 1977
Ram Kishan Vs. Distt.Judge, Kanpur and others
May 7, 1977
RAM KRISHNA Vs. YUNUS
May 18, 1977
RAM KRISHNA GUPTA Vs. COMMISSIONER OF INCOME TAX
October 11, 1977
RAM LAL Vs. UNION OF INDIA
November 24, 1977
RAM LOCHAN Vs. STATE
December 8, 1977
RAM LUBHAYA VOHRA Vs. STATE
March 8, 1977
RAM NATH Vs. DISTRICT JUDGE, VARANASI AND ORS.
August 3, 1977
RAM NATH MOURYA Vs. RAM ROOP TEWARI AND OTHERS
September 30, 1977
RAM NIWAS Vs. ZAFAR ABBAS
October 10, 1977
RAM PAL SINGH Vs. DY DIRECTOR OF CONSOLIDATION MEERUT
November 17, 1977
RAM PEARY Vs. GAURI
April 20, 1977
RAM PEARY Vs. GAURI
March 28, 1977
RAM PIYARI Vs. BUDH SEN
May 19, 1977
RAM PRAKASH Vs. MOOLCHAND GUPTA
March 2, 1977
RAM PRAKASH AND SONS Vs. SALES TAX OFFICER
January 28, 1977
RAM PRASAD PANDEY Vs. JAGMOHAN LAL SHUKLA
March 25, 1977
Ram Pratap Narain Singh Vs. Munsif Magistrate and others
February 28, 1977
RAM RAJ AND ORS. Vs. STATE AND ORS.
February 24, 1977
RAM SINGH AND SONS ENGINEERING WORKS Vs. STATE OF UTTAR PRADESH
January 4, 1977
RAM SURAT Vs. SHITLA PRASAD
November 1, 1977
RAM SWARUP Vs. STATE
February 14, 1977
RAM SWARUP Vs. STATE OF U.P.
February 9, 1977
RAMA NAND Vs. STATE
October 26, 1977
RAMCHAND AND SONS SUGAR MILLS Vs. STATE OF U P
December 5, 1977
Ramesh Pal Singh Vs. Parininiksha Adhukari, Mainpuri Distt.Co-Operative Bank Ltd.and Another
November 3, 1977
RAMESHWAR DAYAL VAISH Vs. MANI LAL TRIPATHI
April 19, 1977
RAMESHWAR SINGH Vs. STATE OF UTTAR PRADESH
July 20, 1977
RAMJI LAL Vs. RAM SANEHI LAL PANDEY
August 9, 1977
RAMJI LAL Vs. SH. G.K. VERMA, ADDITIONAL DISTRICT
April 4, 1977
RAMJI MAL GOVIND RAM Vs. COMMISSIONER SALES TAX
April 6, 1977
RAMJIDAS Vs. STATE OF U P
October 12, 1977
RAMU Vs. STATE
August 23, 1977
RATAN UDYOG Vs. INCOME TAX OFFICER
March 24, 1977
RAZA TEXTILES LTD Vs. ADDL. JUDGE REVISIONS SALES TAX
June 21, 1977
REGISTRAR OF COMPANIES Vs. KT. FINANCIERS PRIVATE LTD.
February 8, 1977
RIZWAN AHMAD AND ANOTHER Vs. NARENDRA KUMAR GUPTA AND OTHERS
October 4, 1977
ROOP KISHORE SETH Vs. STATE OF U P
July 29, 1977
ROSHAN LAL Vs. STATE
August 26, 1977
S B INDUSTRIES FREEGUNJ Vs. UNITED BANK OF INDIA
August 30, 1977
S D SAIGAL Vs. VIDYA VIJAN
August 2, 1977
S N MISRA Vs. B L RASTOGI
September 22, 1977
S P JAIN Vs. STATE OF U P
January 31, 1977
S S CHAUDHARY Vs. STATE OF UTTAR PRADESH
November 1, 1977
S. HALEEMUDDIN RAHAT MALSEY Vs. U.P. STATE
February 9, 1977
SAFDAR HUSAIN Vs. UNION OFINDIA
August 20, 1977
SAGHIR AHMAD Vs. STATE OF U.P. AND ORS.
January 21, 1977
SAMIULLAH Vs. MOHAMMAD ZAMIL KHAN
August 8, 1977
SANGAM LAL Vs. COMMISSIONER OF INCOME TAX
December 21, 1977
SANT LAL Vs. STATE OF UTTAR PRADESH
March 1, 1977
SANUAL WILLIAM Vs. BIPIN BEHARI LAL
July 11, 1977
SARDAR BALBIR SINGH Vs. ATMA RAM SRIVASTAVA
January 27, 1977
SARDAR TRILOK SINGH Vs. SATYA DEO TRIPATHI
February 21, 1977
SARVADAMAN RAI Vs. DALGANJAN RAI
July 15, 1977
SATYA NARAIN Vs. STATE
April 7, 1977
SATYA VIR SINGH Vs. KEWAL RAM
September 12, 1977
SAYEED AHMED Vs. STATE
December 14, 1977
SETH BANARSI DAS GUPTA Vs. INCOME TAX OFFICER
April 29, 1977
SHAHJAHAN Vs. STATE
November 18, 1977
SHAKUNTALA DEVI Vs. BANWARI LAL
August 12, 1977
SHAMBHU DAYAL Vs. DISTRICT JUDGE RAE BARELI
January 4, 1977
SHAMSHUDDIN Vs. STATE OF U P
December 15, 1977
SHANKER Vs. DEPUTY DIRECTOR OF CONSOLIDATION AND ORS.
August 1, 1977
SHANTI DEVI Vs. PT AMAH NATH SHASTARI
August 17, 1977
SHANTI DEVI Vs. DR. ATMA DEV AND OTHERS
August 28, 1977
SHARAD CHAND AND ANOTHER Vs. MUNICIPAL BOARD AND ANOTHER
January 3, 1977
SHASHI KANT RAI Vs. REGIONAL TRANSPORT AUTHORITY VARANASI REGION
November 30, 1977
SHEO PRASAD AND ORS. Vs. STATE AND ANR.
February 3, 1977
SHEO SHANKAR Vs. RATAN CHAND JAIN AND A
December 20, 1977
SHEORAJI Vs. GRAM SABHA PAKRI NAGAUPUR
September 14, 1977
SHER SINGH Vs. STATE
October 6, 1977
SHIV BEHARI SHARMA Vs. ADDL DISTRICT JUDGE KANPUR AND
October 26, 1977
SHIV NARAIN CHAUDHARI Vs. COMMISSIONER OF WEALTH TAX
April 11, 1977
SHIV PRATAP SINGH Vs. PREM NARAIN JAISWAL
August 10, 1977
SHIV SHIV TEWARI Vs. GANESH PRASAD MISRA
August 19, 1977
SHRI RAM SHAH Vs. MASTAN SINGH
August 10, 1977
SHUSHMA GIRI Vs. NINTH ADDL DIST JUDGE ALLAHABAD
February 17, 1977
SHYAM KUMARI Vs. EJAZ AHMAD ANSARI
April 27, 1977
SHYAM LAL Vs. STATE
April 8, 1977
Shyam Lal Gupta Vs. Deputy Director of Education, Meerut and others
November 1, 1977
SHYAM MANOHAR LAL Vs. FOURTH ADDL DIST AND SESSIONS JUDGE
August 19, 1977
SHYAM NARAIN AHIR Vs. GANESH RAI
December 3, 1977
SHYAM SINGH NEGI Vs. DISTRICT JUDGE
April 27, 1977
SIDH NATH SHUKLA Vs. ROOP RANI
January 18, 1977
SIMILESH KUMAR Vs. GAON SABHA USKAR GHAZIAPUR
April 5, 1977
SIMPLEX CONCRETE PILES INDIA PVT LTD Vs. S AHMAD
August 22, 1977
SIR SHADI LAL DISTILLERY AND CHEMICAL WORKS MUZAFFARNAGAR Vs. STATE OF U P
April 11, 1977
SITAL PRASAD Vs. AFSARI BEGUM
April 29, 1977
Smt. Deepika Alizabeth Couto Vs. Gabriel Anthony Couto
October 3, 1977
SMT. DEVKI DEVI TIWARI AND ORS. Vs. RAGHUNATH SAHAI CHATROTH AND ORS.
August 29, 1977
SMT. ISRARAN BEGUM Vs. IST ADDITIONAL DISTRICT JUDGE, SHAHJAHANPUR AND OTHERS
October 28, 1977
SMT. KRISHNAWATI AND OTHERS Vs. DISTRICT JUDGE MAINPURI AND OTHERS
November 24, 1977
SMT. MARIAM AND OTHERS Vs. AKBAR KHAN AND OTHERS
November 30, 1977
SMT. MAYA SRIVASTAVA Vs. DISTRICT JUDGE AND ORS.
February 10, 1977
SMT. SHANSI DEVI Vs. LALTA PRASAD SHUKLA AND OTHERS
October 5, 1977
SMT. SHANTI DEVI Vs. DR. ATMA DEV SHARMA AND ORS.
August 25, 1977
SMT. URMILA RANI TELANG Vs. THE III ADDITIONAL DISTRICT JUDGE ETAH AND ANOTHER
September 27, 1977
SOHAN LAL KAPAI Vs. DR. RAKESH CHAND LOHIA AND OTHERS
December 19, 1977
SOHANLAL BURMAN Vs. STATE OF U P
March 14, 1977
SOLA MAL JALIM SINGH Vs. COMMISSIONER OF SALES TAX
March 27, 1977
SRI NIWAS SHUKLA Vs. DINESH BAL DUBEY
July 25, 1977
SRI RAM KRISHNA MISSION Vs. PARAMANAND
February 10, 1977
SRI S A JAWWAD Vs. MAQSOOD JAHAN BEGUM
November 8, 1977
STATE Vs. RADHEY
November 17, 1977
STATE Vs. RAKHA
December 12, 1977
STATE Vs. ABDUL MALIK
December 2, 1977
STATE Vs. RAM SWARUP
December 5, 1977
STATE Vs. SHABBIR
September 12, 1977
STATE Vs. BALJEET
December 20, 1977
STATE ELECTRICITY BOARD U P BANDA Vs. PRAKASH TALKIES
March 22, 1977
STATE OF U P Vs. BHOLA RAM AND A
February 10, 1977
STATE OF U P Vs. RAJ BAHADUR
February 24, 1977
STATE OF U P Vs. SWAMI DAYAL
August 9, 1977
STATE OF U P Vs. KUNWAR TRIVIKRAM NARAIN SINGH
July 8, 1977
STATE OF U P Vs. KARAN SINGH
September 22, 1977
STATE OF U.P. Vs. RAJ BAHADUR AND ORS.
July 24, 1977
STATE OF U.P. Vs. UTTAM CHAND
January 31, 1977
STATE OF U.P. AND ORS. Vs. L.J. JHONSON AND ORS.
December 25, 1977
STATE OF UTTAR PRADESH Vs. SWAMI DAYAL
June 9, 1977
STEEL ENTERPRISES PVT.LTD. Vs. UNION OF INDIA (UOI) AND ORS.
September 2, 1977
SUBHASH CHANDRA JAIN Vs. VIDYUT JAIN
August 19, 1977
SUDAMA PRASAD GUPTA Vs. STATE
April 26, 1977
SUGGI DEVI Vs. ADDL DISTRICT AND SESSIONS JUDGE MIRZAPUR AND
December 13, 1977
SUKHA Vs. UNION OF INDIA
August 11, 1977
SUNIL KUMAR MUKHERJI Vs. KABIRAJ BINDU MADHO BHATTACHARYA AND
November 18, 1977
SURAJ KUMAR PANDEY Vs. COMMISSIONER OF SALES TAX U P LUCKNOW
November 30, 1977
SURAJ PAL Vs. ZILA PARISHAD BANDA
November 26, 1977
SURESH CHANDRA Vs. STATE OF U P
August 8, 1977
SURYA MANI TEWARI Vs. STATE OF U P
January 10, 1977
SUSHIL CHANDRA Vs. BHOOP KUNWAR
April 18, 1977
SUSHIL KUMAR AGARWAL Vs. A. PRASAD AND ANOTHER
November 18, 1977
SWAMI DIN Vs. STATE OF UTTAR PRADESH
July 26, 1977
SWAMI NATH Vs. DEPUTY DIRECTOR OF CONSOLIDATION GORAKHPUR
February 7, 1977
SWARAN KUMAR Vs. PARME
March 1, 1977
SYED HALEEMUDDIN BAHAT MAULAEY Vs. STATE OF UTTAR PRADESH
February 9, 1977
SYED MOHD IDRIS Vs. FIRST ADDITIONAL DISTRICT JUDGE
January 6, 1977
TAHSILDAR Vs. SHYAM LAL
February 25, 1977
TARA CHAND Vs. STATE
August 23, 1977
TEJ NARAIN Vs. STATE
November 23, 1977
THE SUPERINTENDENT OF POLICE AND ORS. Vs. PADAM SINGH AND ORS.
August 24, 1977
TILAK SINGH Vs. STATE
January 21, 1977
TOWN AREA COMMITTEE Vs. RAJENDRA KUMAR
October 31, 1977
TRIBHUWAN SINGH Vs. STATE
March 23, 1977
TRILOK SINGH Vs. JAMUNA DEVI
November 1, 1977
TULSHI RAM Vs. STATE
July 27, 1977
TUNGAL RAM Vs. LEELAWATI
September 13, 1977
U P STATE ELECTRICITY BOARD Vs. MAHMOOD HASAN KHAN
August 20, 1977
U P STATE ELECTRICITY BOARD Vs. LAKSHMI DEVI SEHGAL
May 2, 1977
U P STATE ROAD CORPORATION Vs. STATE OF U P
July 20, 1977
U P STATE ROAD TRANSPORT CORPORATION MEERUT Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
May 18, 1977
U.P. STATE Vs. RAM NATH JAIDKA AND ORS.
July 26, 1977
UDAI BIR SINGH Vs. DISTRICT ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES ETAH
April 29, 1977
UDAI PRATAP Vs. U P STATE FINANCIAL CORPORATION VARANASI BRANCH AND
November 23, 1977
UMA SHANKAR DIXIT Vs. STATE OF U P
August 24, 1977
UNION OF INDIA Vs. SAHAB SINGH
February 9, 1977
UNION OF INDIA Vs. RATAN
December 14, 1977
UNION OF INDIA AND ORS. Vs. RAJENDRA PRASAD SRIVASTAVA
March 4, 1977
UTTAR PRADESH CINEMA EXHIBITORS FEDERATION Vs. STATE OF UTTAR PRADESH
March 23, 1977
UTTAR PRADESH STATE ELECTRICITY BOARD Vs. GOEL ELECTRIC STORES, CHANDIGARH
May 12, 1977
UTTAR PRADESH STATE ROAD TRANSPORT CORPORATION Vs. STATE OF UTTAR PRADESH
December 20, 1977
VED PARKASH Vs. THE IIIRD ADDITIONAL DISTRICT JUDGE, MAINPURI AND OTHERS
May 19, 1977
VIBHUTI SINGH Vs. DAMARI LAL
December 14, 1977
VIDYA RAM Vs. STATE
February 15, 1977
VIDYA SAGAR SHARMA Vs. DEPUTY DIRECTOR OF EDUCATION MEERUT AND A
December 17, 1977
VIMAL KISHORE KHANNA Vs. GANESH BEHARI AND ORS.
September 6, 1977
VINEET KUMAR Vs. BHAGWANDEI
April 5, 1977
VINEET KUMAR Vs. BHAGWAN DEI
September 2, 1977
VIRENDRA PAL SINGH Vs. STATE OF U.P. AND ORS.
September 13, 1977
VISHWA BANDHU GUPTA Vs. STATE OF UTTAR PRADESH
December 8, 1977
VISHWA NATH Vs. MAHARAJI
March 23, 1977
WAQAR AHMAD Vs. STATE OF U P
December 6, 1977
YADAV RAM Vs. LAMAN SINGH BISHT
November 1, 1977
YASPAL OBEROI Vs. DISTRICT JUDGE, KAMAON, NAINITAL
January 11, 1977
ZAKIR Vs. MOHAMMAD HUSSAIN KHAN
May 17, 1977
ZAKIR Vs. MOHAMMAD HUSSAIN KHAN
May 11, 1977
ZILA PARISHAD Vs. K C SAXENA
September 6, 1977
ZILA PARISHAD, KANPUR AND ANOTHER Vs. RAM BHAROSEY AWASTHI
May 2, 1977