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Case Index
Title
Date
A C PAUL Vs. TAX RECOVERY OFFICER TIRUNELVELI
September 20, 1977
A E SHANMUGAM Vs. STATE OF TAMIL NADU
October 3, 1977
A GANGADHARAN Vs. GOVERNMENT OF INDIA
June 13, 1977
A K A S TRUST Vs. STATE OF TAMIL NADU
April 6, 1977
A LOGANATHAN Vs. UNION OF INDIA
June 23, 1977
A M KULANDAISWAMY Vs. S SHERFUDDIN
January 7, 1977
A M P ARUNACHALAM Vs. A R KRISHNAMURTHY
April 7, 1977
A VEDAVALLI AMMAL AND ORS Vs. RAJAMANICKAM PILLAI AND ORS
August 3, 1977
A. FLORANCE Vs. THE DIRECTOR OF SCHOOL EDUCATION AND ANR.
December 19, 1977
A. MALAICHAMEY AND ORS. Vs. P. MUTHANDI AND ORS.
January 22, 1977
A.P. VASUDEVAN Vs. STATE OF MADRAS REPRESENTED BY THE COMMISSIONER FOR LAND REVENUE FOOD PRODUCTION AND COMMERCIAL TAXES, BOARD OF REVENUE
November 18, 1977
ADDITIONAL COMMISSIONER OF GIFT TAX MADRAS II Vs. P KRISHNAMOORTHY
March 11, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KWALITY SPINNING MILLS PRIVATE LIMITED
March 14, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MURUGAN TIMBER DEPOT
March 23, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN STRUCTURALS LIMITED
April 6, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DINROSE ESTATE
April 5, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. SOUTHERN STRUCTURALS LIMITED
April 5, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BHOOPATHY E
January 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAJESWARI M B
January 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KRISHNA MENON M K DR
February 1, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CRAIGMORE LAND AND PRODUCE COMPANY LIMITED
February 2, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS CEMENTS LIMITED
February 2, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ISTHMIAN INDIA MARITIME PRIVATE LIMITED
February 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. VENKATARAMAN G
February 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MADRAS OIL AND SEEDS EXCHANGE
December 23, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. RAGHUPATHY M R
November 25, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHILLIES EXPORT HOUSE LIMITED
December 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LEELA GOVINDAN MRS
October 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LAKSHMI A K LATE
October 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. DALMIA MAGNESITE CORPORATION
November 2, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. LATE KUMARARAJA M A MUTHIAH CHETTLAR
November 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. CHETTINAD CORPORATION P LIMITED
November 11, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABHAI MALIGAI
November 11, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. MUTHIAH CHETTIAR M A RAJAH SIR
November 14, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. KUPPUSWAMY P S
June 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. BIMETAL BEARINGS LIMITED
June 16, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. ABDUL KAREEM AND CO
June 20, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX Vs. OBULISAMI CHETTIAR P K N
December 23, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. W A BEARDSELL AND COMPANY LIMITED MADRAS
October 13, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX MADRAS Vs. RAJAH SIR M A MUTHIAH CHETTIAR
November 14, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. MRS LEELA GOVINDAN
October 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. LATE A K LAKSHMI
October 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-I Vs. M B RAJESWARI
January 24, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-II Vs. M K KRISHNA MENON
February 1, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-II Vs. E BHOOPATHY
January 18, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX-II Vs. G VENKATARAMAN
February 24, 1977
ADDITIONAL COMMISSIONER OF INCOME-TAX Vs. MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED
November 16, 1977
ADHU Vs. V M PALANISWAMY GOUNDER
June 22, 1977
AKILANDAMMAL AND OTHERS Vs. S.C. SHAH
August 23, 1977
ALVEL SALES Vs. DUJADWALA INDUSTRIES
June 29, 1977
ASSISTANT COLLECTOR OF CUSTOMS MADRAS Vs. PREMRAJ AND GANAPATRAJ AND COMPANY P LIMITED
August 24, 1977
ASSISTANT COMMISSIONER OF URBAN LAND TAX II Vs. M C CHOCKALIANGAM
March 21, 1977
ASSOCIATED INDUSTRIES Vs. FIRST INCOME TAX OFFICER
April 14, 1977
B C MUNIRATHINAM NAIDU Vs. MEENA FINANCIERS MADRAS
April 26, 1977
B M HABEEBULLAH MARICAR Vs. PERIASWAMI
April 8, 1977
B. KHUSHALCHAND Vs. JT. SECRETARY TO THE GOVT. OF INDIA, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSUR. AND THE ASSISTANT COLLECTOR OF CUSTOMS
November 7, 1977
BABA INDUSTRIES Vs. MEHTA TRADERS
June 20, 1977
BADRUNNISA BEGUM Vs. H. PALANI AMBALAM AND ANR.
January 6, 1977
BALASUBRAMANIAM Vs. PURUSHOTHAMAN
March 18, 1977
BALASUBRAMANIAN Vs. CORPORATION OF MADRAS
December 21, 1977
BANDI CHALAPATHI RAO Vs. OFFICIAL ASSIGNEE
August 17, 1977
BEVERLEY ESTATES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 31, 1977
BINNY Vs. LAND ACQUISITION OFFICER MADRAS
November 29, 1977
BOORASWAMI Vs. RAJAKANNU AND ORS.
July 15, 1977
C A DURGACHALAM Vs. JANNET CHIT FUNDS PRIVATE LIMITED
July 7, 1977
C VASANTHA Vs. S C PANDIAN
July 26, 1977
C. GANGADHARAN Vs. ALANDUR MUNICIPALITY, REPRESENTED BY ITS COMMISSIONER
January 24, 1977
C.V. RAMASWAMI NAIDU AND ORS. Vs. C.S. SHYAMALA DEVI AND ORS.
November 14, 1977
CANNANORE SPINNING AND WEAVING MILLS LIMITED Vs. UNION OF INDIA
May 10, 1977
CGT ADDL Vs. KRISHNAMOORTHY P
March 11, 1977
CHANDRA RAO MUDALIAR AND ANOTHER Vs. HARISABAM THEERTHA EASWARAR TEMPLE, BIG KANCHEEPURAM BY ITS TRUSTEE, S.P.V. DURAISAWMY CHETTIAR
September 2, 1977
CHARLES ROBSON Vs. STATE OF TAMIL NADU
December 16, 1977
CHELLAMMAL Vs. VALLIAMMAL
August 22, 1977
CHELLAMMAL Vs. ANGAMUTHU
February 15, 1977
CHETTYAPPAN M Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 28, 1977
CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE Vs. V DANIEL
December 5, 1977
CHIKKARAJ Vs. K N VISWANATHAN
November 8, 1977
CHINNAIAH KOWNDER Vs. KATTAYYA KOWNDER
March 2, 1977
CHINNATHAYI Vs. NARAYANASWAMI KOUNDER
February 7, 1977
CHIRANJILAL DAGA Vs. COMMISSIONER OF INCOME TAX
December 2, 1977
CHOCKALINGA MUDALIAR Vs. MANIVANNA PILLAI
April 1, 1977
CHURCH OF SOUTH INDIA TRUST ASSOCIATION Vs. RAJA AMBROSE
October 13, 1977
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. PONNUSAMY GOUNDER K P
March 24, 1977
COMMISSIONER OF GIFT TAX Vs. SARMA R R
October 7, 1977
COMMISSIONER OF GIFT TAX Vs. PREMA SRINIVASAN
November 14, 1977
COMMISSIONER OF GIFT TAX Vs. VENU SRINIVASAN S
November 14, 1977
COMMISSIONER OF GIFT TAX Vs. N S S GANAPATHIA PILLAI
November 28, 1977
COMMISSIONER OF GIFT TAX Vs. N S S GANAPATHIA PILLAI AND ANR
November 28, 1977
COMMISSIONER OF INCOME TAX Vs. SARASWATHI AMMAL K
November 25, 1977
COMMISSIONER OF INCOME TAX Vs. PRABHAT BAKERY
October 10, 1977
COMMISSIONER OF INCOME TAX Vs. SHANMUGA SUNDARAM K N
October 18, 1977
COMMISSIONER OF INCOME TAX Vs. DHANDAYUTHAM R
July 1, 1977
COMMISSIONER OF INCOME TAX Vs. BLUE MOUNTAIN ENGINEERING CORPORATION
July 1, 1977
COMMISSIONER OF INCOME TAX Vs. I A E C PUMPS LIMITED
March 14, 1977
COMMISSIONER OF INCOME TAX Vs. COROMANDAL PRODORITE PRIVATE LIMITED
April 18, 1977
COMMISSIONER OF INCOME TAX Vs. SUBRAMANIA CHETTIAR J K A
February 9, 1977
COMMISSIONER OF INCOME TAX Vs. MUTHIAH M M
January 4, 1977
COMMISSIONER OF INCOME TAX Vs. ARUNA SUGARS LIMITED
January 31, 1977
COMMISSIONER OF INCOME TAX Vs. OPPILAL ACHI C T
January 24, 1977
COMMISSIONER OF INCOME TAX Vs. KANDASWAMI WEAVING FACTORY AND CO
January 25, 1977
COMMISSIONER OF INCOME TAX II Vs. M M MUTHIAH
January 4, 1977
COMMISSIONER OF INCOME TAX IV Vs. C T OPPILAL ACHI
January 24, 1977
COMMISSIONER OF INCOME TAX MADRAS Vs. R DHANDAYUTHAM
March 1, 1977
COMMISSIONER OF INCOME TAX MADRAS CENTRAL Vs. J H TARAPORE
November 25, 1977
COMMISSIONER OF INCOME TAX MADRAS II Vs. BLUE MOUNTAIN ENGINEERING CORPORATION
March 1, 1977
COMMISSIONER OF INCOME TAX-II Vs. K N SHANMUGA SUNDARAM
October 18, 1977
COMMISSIONER OF WEALTH TAX Vs. P C M SUNDARAPANDIAN
February 2, 1977
COMMISSIONER OF WEALTH TAX Vs. JAGANNATHDAS GOVINDAS
April 7, 1977
COMMISSIONER OF WEALTH TAX ADDL Vs. BABULAL K SHAH
April 6, 1977
CONTROLLER OF ESTATE DUTY Vs. SARASWATHI AMMAL R
January 3, 1977
CONTROLLER OF ESTATE DUTY Vs. CHANDRAVADANAM AMMAL ESTATE OF LATE
January 18, 1977
CONTROLLER OF ESTATE DUTY Vs. ABDUL KADER MOHAMEDALLY ESTATE OF LATE
October 7, 1977
CONTROLLER OF ESTATE DUTY Vs. BALAJI N
October 3, 1977
CONTROLLER OF ESTATE DUTY Vs. ESTATE OF LATE R KRISHNAMACHARI
October 5, 1977
CONTROLLER OF ESTATE-DUTY Vs. N BALAJI
October 3, 1977
CONTROLLER OF ESTATE-DUTY Vs. ESTATE OF LATE ABDUL KADER MOHAMEDALLY
October 7, 1977
CONTROLLER OF ESTATE-DUTY Vs. R SARASWATHI AMMAL
January 3, 1977
D THOMAS Vs. TARA
November 28, 1977
D. SAMIYAPPAN AND OTHERS Vs. VAIDYALINGASAMI
June 15, 1977
D.S. VASU AND ANR. Vs. ETHIRAJ (MINOR REPRESENTED BY KANNAMMAL, MOTHER AND NEXT FRIEND).
October 3, 1977
DADHA PHARMA PRIVATE LIMITED Vs. SECRETARY TO GOVERNMENT OF INDIA
October 14, 1977
DEPUTY COMMISSIONER C T Vs. SOUTH INDIA VISCOSE LIMITED
February 10, 1977
DEPUTY COMMISSIONER C T COIMBATORE Vs. SOUTH INDIA TEXTILE RESEARCH ASSOCIATION
January 19, 1977
DEPUTY COMMISSIONER C T COIMBATORE Vs. SIVASAKTHI SPINNING MILLS
March 31, 1977
DEPUTY COMMISSIONER C T COIMBATORE Vs. SALEM MAGNESITE PRIVATE LIMITED
September 26, 1977
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. P SUBRAMANIA CHETTIAR
January 19, 1977
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. L G BALAKRISHNAN
January 19, 1977
DEPUTY COMMISSIONER C T COIMBATORE DIVISION COIMBATORE Vs. L G BALAKRISHNA
February 10, 1977
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. K SOWRIRAJAN
January 19, 1977
DEPUTY COMMISSIONER OF COMMERCIAL TAXES TIRUCHIRAPALLI Vs. S GNANAPATHAM
October 3, 1977
DEV TRADERS BY PARTNER P.V. MAKWANA AND OTHERS Vs. S. DEENADAYALU, SOLE PROPRIETOR OF SRI GOPINATH TEXTILES AND ANOTHER
August 18, 1977
DORAISWAMI Vs. RATHNAMMAL
September 28, 1977
DUNLOP INDIA LIMITED Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS
February 8, 1977
DY COMMISSIONER C T Vs. VIJAYALAKSHMI MILLS LIMITED
April 21, 1977
E I D PARRY LIMITED Vs. UNION OF INDIA
March 11, 1977
E M KARUPPANNAN Vs. UNION OF INDIA
July 20, 1977
EAST INDIA CORPORATION Vs. STATE OF TAMIL NADU
December 31, 1977
ENI AMMAL Vs. SOOSAI MICHAEL MUDALIAR
March 17, 1977
ETHIRAJAMMAL Vs. G. LAKSHMI DEVI
December 23, 1977
FAIRMACS TRADING COMPANY Vs. STATE OF TAMIL NADU
June 16, 1977
FIRM OF SHAMLAL AND CO Vs. V R C RAJAGOPALA CHETTIAR
March 16, 1977
FIRST INCOME TAX OFFICER Vs. M R DHANALAKSHMI AMMAL
June 17, 1977
G BALAKRISHNAN Vs. STATE OF TAMIL NADU
June 23, 1977
G SHANMUGHAM CHETTI Vs. CHINNAMMAL
October 6, 1977
G SUBRAMANIA MUDALIAR Vs. IDEAL FINANCE CORPORATION PARTNERSHIP FIRM
February 2, 1977
G V GOPALACHARYA POWER OF ATTORNEY AGENT UTTARADHI MUTT Vs. STATE OF TAMIL NADU
December 23, 1977
G V RAMASWAMI IYER Vs. KRISHNAVENI AMMAL
March 22, 1977
G. DURAIKANNU Vs. A. NATESA PILLAI AND ORS.
October 7, 1977
G. RENGANATHAN AND ANOTHER Vs. THE STATE REPRESENTED BY THE JOINT COMMERCIAL TAX OFFICER, PARK TOWN, MADRAS
October 31, 1977
G. THYAGESA MUDALIAR AND ANOTHER Vs. JAYALAKSHMI AND OTHERS
October 8, 1977
GANESA VANNIAR Vs. K. VENGUSAMY AND OTHERS
August 22, 1977
GANESAN Vs. K. MADURAI ACHARI AND ANR.
September 23, 1977
GANESHMAL MAGGAJI BY HIS POWER AGENT ROOPCHAND MAGGAJI Vs. THE CENTRAL BOARD OF EXCISE AND CUSTOMS AND ORS.
August 11, 1977
GOPALAKRISHNA PILLAI AND ANR. Vs. CHINNAPILLAI PADAYACHI AND ORS.
February 25, 1977
GOPILAL J NICHANI Vs. TRAC INDUSTRIES AND COMPONENTS LTD
August 1, 1977
HAJI S P E S MOHAMED ABOOBACKER Vs. TAMIL NADU WAKF BOARD MADRAS
April 12, 1977
HIGHWAYS GROUP OF ESTATES Vs. INDUSTRIAL TRIBUNAL
June 30, 1977
HIS HOLINESS SILASRI KASIVASI MUTHUKUMARASWAMI THAMBIRAN Vs. AGRICULTURAL INCOME TAX OFFICER KUMBAKONAM
November 22, 1977
IMPERIAL MATCH WORKS Vs. STATE OF TAMIL NADU
February 10, 1977
IN RE: RAVI AND OTHERS Vs. STATE
April 20, 1977
IN RE: T.S. RAMAKRISHNAN AND ANOTHER Vs. STATE
August 5, 1977
IN RE: V.N.S. VISWANATHAN Vs. STATE
May 3, 1977
IN RE: VAJRAM Vs. STATE
October 27, 1977
INCOME TAX OFFICER Vs. GOVINDASWAMY K A
June 17, 1977
INDIA AUTOMOBILES AND CO. AND ORS. Vs. LIFE INSURANCE CORPORATION OF INDIA
June 17, 1977
INDIRA CHEMICAL AGENCY Vs. COMMISSIONER OF INCOME TAX
March 15, 1977
INDO FRENCH PHARMACEUTICAL COMPANY MADRAS Vs. UNION OF INDIA
July 20, 1977
J.N. GULAMALI AND ORS. Vs. HOWRAH CASTING COMPANY AND ANR.
August 26, 1977
JAINALABUDDIN Vs. K.S.A. ABDUL KADAR AND OTHERS
November 28, 1977
JANAKIRAM MILLS LIMITED Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION AND ORS.
July 18, 1977
JANNET CHIT FUNDS PRIVATE LIMITED IN RE AND S MUTHUSWAMY OFFICIAL LIQUIDATOR Vs. JANNET CHIT FUNDS PRIVATE LIMITED E LAKSHMIPATHY
August 4, 1977
JAYARAMACHANDRA IYER Vs. THULASI AMMAL
July 26, 1977
JEEVANLAL 1929 LIMITED Vs. STATE OF TAMIL NADU
December 7, 1977
K A NATARAJAN Vs. M NAINA MOHAMED
October 3, 1977
K ARUNACHALAM MUDALIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 9, 1977
K K JACOB Vs. MADURAI UNIVERSITY
July 29, 1977
K MOHIDEEN IBRAHIM Vs. M MUHAMMED ABDULLAH
July 21, 1977
K R RAMAN Vs. SPECIAL DEPUTY TEHSILDAR TENANCY RECORDS TIRUPATTUR
March 10, 1977
K RAMANUJAM CHETTIAR Vs. ARUNACHALESWARAR DEVASTANAM
August 16, 1977
K S RAMASWAMY ANDM R DASS Vs. UNION OF INDIA UOI
January 12, 1977
K SHANMUGASUNDARA PATTER Vs. STATE INSPECTOR RAILWAY POLICE
April 6, 1977
K T M S ABDUL CADER Vs. UNION OF INDIA
March 23, 1977
K. KANAGASABAPATHY Vs. CITY SUPPLY OFFICER, CIVIL SUPPLIES DEPARTMENT AND ORS.
February 23, 1977
K. PALANICHAMY Vs. CANARA BANK, REPRESENTED BY ITS CUSTODIAN AND ANR.
April 20, 1977
K. PARAMASIVAM Vs. THE DISTRICT REVENUE OFFICER AND ORS.
April 7, 1977
K. THIAGARAJA PILLAI Vs. THE TAHSILDAR
April 23, 1977
K.B. GHANI (DIED) AND OTHERS Vs. M/S. DENA BANK, BOMBAY AND OTHERS
August 3, 1977
K.P. PERIYANNAN (FIT PERSON) SRI VENUGOPALAKRISHNASWAMY TEMPLE Vs. DEITY VENUGOPALAKRISHNASWAMY REPRESENTED BY POOJARI NALLAPPAN AND ANR.
January 18, 1977
K.P.V. SHAIK MOHAMMED ROWTHER AND COMPANY PRIVATE LIMITED Vs. THE TRUSTEES OF THE PORT OF MADRAS, REPRESENTED BY THE CHAIRMAN, MADRAS PORT TRUST AND ANR.
August 31, 1977
K.S. SOMASUNDARAM AND OTHERS Vs. SECRETARY, RAILWAY BOARD AND OTHERS
August 2, 1977
K.V.K. RAJENDRA PRABHU Vs. NARAYANA DOSS AND ORS.
October 13, 1977
KAMUDAVALLI Vs. P N PURUSHOTHAM
August 16, 1977
KANDASWAMY KOUNDAR Vs. THIRUMURTHY GOUNDAR AND ANR.
December 6, 1977
KANMAL Vs. STATE OF TAMIL NADU
November 15, 1977
KANNIAMMAL Vs. PERIYA THANNASI
November 15, 1977
KARUPPANNA GOUNDER Vs. CHENNIMALAI GOUNDER
February 4, 1977
KASIVASI MUTHUKUMARASWAMI THAMBIRAN H H SILASRI Vs. AGRICULTURAL INCOME TAX OFFICER
November 22, 1977
KAUSALYA SANTHANAM Vs. AGRICULTURAL INCOME TAX OFFICER
June 16, 1977
KHADER SHERIFF SAHEB N Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
June 16, 1977
KHIARAM KHUSHIRAM Vs. KAMADHENU DRINKS
June 15, 1977
KOCHUMAN MATHEW Vs. T N K ESTATES
April 20, 1977
KOTTAYAN ASARI AND ANR. Vs. GOPALAN ALIAS ANDI ASARI AND ANR.
January 28, 1977
KRISHNA TEXTILES Vs. J R EXPORTS INDIA
April 21, 1977
KRISHNAN Vs. V S JAMAL
April 26, 1977
KUMARASWAMI GOUNDER Vs. SUBBA GOUNDER
February 7, 1977
KUMARASWAMI GOUNDER Vs. D R NANJAPPA GOUNDER DEAD
October 28, 1977
LAXMI VISHNU MILLS LTD Vs. M R BALAKRISHNAN
June 17, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. GOVERNMENT OF TAMIL NADU REPRESENTED BY THE SECRETARY, HOME DEPARTMENT
April 27, 1977
LINGA GOUNDER Vs. RAMAN
February 22, 1977
LUCAS T V S LIMITED MADRAS Vs. UNION OF INDIA
March 21, 1977
M C MANICKAM Vs. V SM SIVALINGAM CHETTIAR
August 10, 1977
M KARUNANIDHI Vs. UNION OF INDIA
May 10, 1977
M R S VAS Vs. COMMISSIONER OF LAND REVENUE MADRAS
November 8, 1977
M VARADARAJULU NAIDU Vs. COMMISSIONER OF INCOME TAX
February 23, 1977
M. ABDUL AZIZ Vs. YASODAMMAL AND ANR.
August 12, 1977
M. KRISHNARAJU CHETTY Vs. THE COMMISSIONER OF HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS BOARD
April 5, 1977
M.A.B. MOHD. SULTAN MOHIDEEN AND ORS. Vs. OFFICIAL TRUSTEE AND ANR.
June 21, 1977
M.M. JAFFAR KERMANI Vs. M.M. HASSAN KIRMANI
June 17, 1977
M.M. SHAFFIULLA Vs. P.A. MAHABOOB SAHIB AND OTHERS
July 29, 1977
M.S. DHARMA RAJA AND ORS. Vs. M.K. RAMA AMMAL AND ANR.
September 21, 1977
M.S. GOVINDARAJAN Vs. THE GENERAL MANAGER, HEAVY VEHICLES FACTORY AND ORS.
March 18, 1977
M/S. SOUTHERN ROADWAYS LIMITED, SUCCESSORS-IN-INTEREST TO M/S. SOUTHERN ROADWAYS (PRIVATE), LTD., MADURAI Vs. THE ASSISTANT COMMISSIONER, URBAN LAND TAX, TIRUCHIRAPALLI SOUTH, TIRUCHIRAPALLI
June 28, 1977
MADRAS INDUSTRIAL LININGS LIMITED Vs. INCOME TAX OFFICER
July 5, 1977
MADRAS MOTOR AND GENERAL INSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
November 9, 1977
MAHAVEER PRASAD PRASAN KUMAR JAIN Vs. TAHSILDAR PONDICHERRY
March 24, 1977
MANAGEMENT OF THE INDIAN BANK Vs. INDUSTRIAL TRIBUNAL CENTRAL GOVERNMENT
February 18, 1977
MARIAMMAL AND ANOTHER Vs. NALLATHANGAL AMMAL (DIED) AND ORS.
August 9, 1977
MARIMUTHU Vs. AMBUJAM AMMAL AND ANR.
March 8, 1977
MARIMUTHU Vs. AMBUJAM AMMAL
March 6, 1977
MARIMUTHU MUTHIRIAR Vs. AYYATHURAI
September 9, 1977
MARIYAM BIVI Vs. NATHARSA ROWTHER TRUST
October 26, 1977
MARUDAMBAL AMMAL AND ORS. Vs. MARUDANAYAGAM PILLAI AND ANR.
December 20, 1977
MAVUKKARAI N ESTATE TEA FACTORY Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 8, 1977
MD SALIH SAHIB Vs. T C ADAM SAHIB
January 7, 1977
MD SULTAN MOIDEEN Vs. OFFICIAL TRUSTEE MADRAS
June 21, 1977
MEENAMBAL Vs. CHOCKALINGA CHETTIAR
February 10, 1977
METTUR CHEMICAL AND INDUSTRIAL CORPORATION LIMITED Vs. COMMISSIONER OF INCOME TAX
December 23, 1977
MOHAMED SAHUBDHEEN Vs. MAVULA MOHAIDEEN AND ORS.
February 16, 1977
MOOKKA VELAR Vs. BALUCHAMI AND ORS.
April 23, 1977
MRS. ALPHENSA Vs. PAUL SANKER AND OTHERS
January 22, 1977
MUNIA REDDIAR Vs. THE BOARD OF REVENUE, REPRESENTED BY COMMISSIONER OF LAND REVENUE AND LAND REFORMS AND ANR.
February 25, 1977
MUNIAMMAL Vs. RAJA
March 4, 1977
N K PARAMASIVAM Vs. UNION OF INDIA
October 28, 1977
N. RAMASWAMY NAICKER AND ORS. Vs. V.G. RAMASWAMY NAICKER AND ORS.
January 12, 1977
N. SOUNDARAPANDIAN Vs. VALLIOOR PANCHAYAT UNION COUNCIL REPRESENTED BY THE COMMISSIONER AND ANR.
March 9, 1977
NACHIMUTHU GOUNDER Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 27, 1977
NAGAMALAI THEVAR Vs. PANDARAM
February 10, 1977
NAGARAJAN Vs. EXECUTIVE OFFICER SRI SWAMINATHASWAMY
April 20, 1977
NARASIMHA AGENCIES Vs. STATE OF TAMILNADU
April 12, 1977
NATARAJAN K Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 15, 1977
NESTLES PRODUCTS INDIA Vs. P THANKARAJA
April 29, 1977
NILGIRI DAIRY FARM AND ORS. Vs. MANOHARAN
April 19, 1977
NON-FERROUS ROLLING MILLS (P) Vs. REGIONAL DIRECTOR ESIC
February 15, 1977
OPERATIVE MARKETING SOCIETY LIMITED Vs. TIRUCHENGODE CO THE STATE OF TAMIL NADU
March 31, 1977
P C GOVINDASAMY Vs. BALAKRISHNA REDDIAR AND ANR
January 7, 1977
P ETHIRAJAMMAL Vs. N HASSAN KANNO
August 10, 1977
P SARASWATHI AMMAL Vs. LAKSHMI AMMAL ALIAS LAKSHMI KANTAM
March 4, 1977
P. RAMAMIRTHAM Vs. THE STATE OF TAMIL NADU, REP. BY ITS SECRETARY, REVENUE DEPT., MADRAS AND OTHERS
July 22, 1977
P.E. MATHEW AND OTHERS Vs. SPECIAL DEPUTY COLLECTOR OR (L.A.) STATE HOUSING BOARD SCHEMES MADRAS AND ANOTHER
September 28, 1977
P.K. RADHAKRISHNAN Vs. RAJESWARI
October 25, 1977
P.M. SUBRAMANIA GURUKKAL AND ORS. Vs. THE IDOL OF SRI MATHYARJUNESWARASWAMI, BY ITS EXECUTIVE OFFICER
September 30, 1977
P.M.M.R. SUBBIAH NADAR & ORS. Vs. THE PULIANGUDI MUNICIPALITY BY ITS COMMISSIONER AT PULIANGUDI, SANKARANKOIL
October 5, 1977
PANKAJAMMAL AND OTHERS Vs. THE OFFICIAL TRUSTEE OF MADRAS
September 27, 1977
PARTHASARATHY R Vs. CONTROLLER OF ESTATE DUTY
March 30, 1977
PAUL A C Vs. TAX RECOVERY OFFICER
September 20, 1977
PISTIS COMPANIES NAVIERS, S.A., REPRESENTED BY ITS AGENT PEGASSUS OCEAN SERVICE LTD. Vs. THE UNION OF INDIA (UOI) BY THE REGIONAL DIRECTOR (FOOD)
August 5, 1977
PONNUTHAYEE AMMAL Vs. KAMAKSHI AMMAL
March 22, 1977
PRATAP M R Vs. MUTHUKRISHNAN V M ITO
February 4, 1977
PREMA METAL WORKS Vs. THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE (DEPARTMENT OF REVENUE AND INSURANCE) AND ANR.
March 22, 1977
PREMRAJ AND GANPATRAJ AND CO P Vs. ASSISTANT COLLECTOR OF CUSTOMS MADRAS
March 14, 1977
PTHUTOTAM ESTATES LTD Vs. STATE OF TAMIL NADU
June 17, 1977
PUTHUTHOTAM ESTATES 1943 LIMITED Vs. STATE OF TAMIL NADU
June 17, 1977
R A RAMAN CHETTIAR Vs. STATE OF TAMIL NADU
June 21, 1977
R M SUNDARAM Vs. BOARD OF REVENUE MADRAS
June 30, 1977
R PARTHASARATHY Vs. CONTROLLER OF ESTATE-DUTY
March 30, 1977
R SIVAGNANAM Vs. P K SADANANDA MUDALIAR
April 5, 1977
R. ALAMELU Vs. VISALAKSHI
December 21, 1977
R. SINGARAVELU Vs. GOVINDASAMI CHETTIAR
October 6, 1977
R. SRINIVASAN Vs. S.P. KRISHNAMOORTHY SARMA AND ORS.
February 7, 1977
R.M.AR.AR.RM.AR. RAMANATHAN CHETTIAR Vs. THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, MADRAS AND OTHERS
February 3, 1977
R.P. GANESAN AND ORS. Vs. THE COLLECTOR OF MADRAS
February 2, 1977
R.R. DALAVAI Vs. THE GOVERNMENT OF TAMIL NADU BY THE SECRETARY TO GOVERNMENT R.D. AND L.A. DEPARTMENT AND ANR.
October 27, 1977
RAGHAVAVEERA SONS Vs. PADMAVATHI
September 5, 1977
RAHAMAN SAIT M O A Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
January 25, 1977
RAJANARAYANAPERUMAL TEMPLE, BY ITS EXECUTIVE OFFICER Vs. RETHINAM PILLAI
October 14, 1977
RAMAKRISHNA REDDIAR AND ANOTHER Vs. STATE
September 30, 1977
RAMAN NADAR ALIAS CHELLAKANNU NADAR Vs. KANAKAMMAL NADACHI AND ORS.
October 25, 1977
RAMASWAMI AND ANR Vs. STATE
October 26, 1977
RAMASWAMI GOUNDER Vs. KUPPUSWAMI GOUNDER AND ORS.
December 21, 1977
RAMASWAMI NAIDU Vs. GOPALAKRISHNA NAIDU
February 24, 1977
RAMASWAMI PILLAI, IN RE: Vs. STATE
August 19, 1977
RANGA IYENGAR Vs. SIVASWAMI PANDARAM
January 27, 1977
RASIKLAL KAMDAR Vs. COMMISSIONER OF INCOME TAX
February 1, 1977
RENGARAJ NAIDU AND ORS. Vs. BAKTHAVATSALAM
February 7, 1977
REVENUE DIVISIONAL OFFICER CHIDAMBARAM Vs. A N DAMODARA MUDALIAR
October 10, 1977
S CHOCKALINGAN POOSARI Vs. S V RAMASWAMI POOSARI
February 5, 1977
S PALANIVELU Vs. K VERADAMMAL
February 15, 1977
S R AHAMED Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE NAGAPATTINAM
October 3, 1977
S R AND COMPANY Vs. STATE OF TAMIL NADU
December 14, 1977
S R SUBRAMANIAM Vs. DRIVERS AND CONDUCTORS BUS SERVICE PRIVATE LIMITED
November 17, 1977
S RAJAGOPALA NAICKER Vs. GOVERNMENT OF PONDICHERRY
February 2, 1977
S RAMASWAMI Vs. COMMISSIONER CORPORATION OF MADRAS
July 22, 1977
S S KHADER MOHAMMED ROWTHER AND CO Vs. G S SUNDARAM
April 29, 1977
S VENKATARAMAN Vs. M V KRISHNASWAMY
March 25, 1977
S. CHARLES SAMUEL (DIED) AND ORS. Vs. BOARD OF TRUSTEES DEVASWOM BOARD OFFICE
November 29, 1977
S. GATIKACHALA MUDALIAR AND ORS. Vs. THE STATE OF TAMIL NADU, BY ITS SPECIAL SECRETARY PROHIBITION AND EXCISE DEPARTMENT AND ANR.
January 4, 1977
S. JABAPERUMAL Vs. CENTRAL BANK OF INDIA, A BODY CORPORATE WHOLLY OWNED BY THE GOVERNMENT OF INDIA INCORPORATED UNDER BANKING COMPANIES (ACQUISITION AND TRANSFER OF UNDERTAKINGS) ACT AND ORS.
December 13, 1977
S. MISIRILAL Vs. THE ACCOMMODATION CONTROLLER
March 31, 1977
S. SUBRAMANIAN Vs. V. VELLAIKAANU AND ORS.
December 23, 1977
S.G. DESAI Vs. THE DIRECTOR OF EDUCATION, GOVERNMENT OF PONDICHERRY
December 9, 1977
S.G. MOHAMMED ALI SAHIB Vs. SYED ALI KHADAR SAHIB
March 4, 1977
S.K. SUBBIAH PILLAI Vs. RADHAKRISHNAN, SPECIAL OFFICER FOR SALAIMANGALAM CO-OPERATIVE STORES LIMITED AND ANR.
March 17, 1977
S.P.S. SELVARAJ AND ORS. Vs. EDWARD NADAR AND ORS.
April 28, 1977
S.Y. VENKATESWARALU Vs. THE DIRECTOR GENERAL OF ORDNANCE FACTORIES AND ANR.
June 13, 1977
SAKTHI PIPES LTD Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
July 8, 1977
SAMPATH FINANCIAL CHIT FUND P Vs. N P M ABDUL RAHMAN
March 9, 1977
SANTHAKULA SOWMIYANARAYANA KAVARAYA COMMUNITY ENDOWMENTS Vs. VELLAYAPPA PILLAI
October 26, 1977
SECRETARY TO GOVERNMENT HOME DEPARTMENT Vs. T V HARI RAO
November 8, 1977
SETH KHIARAM KUSHIRAM Vs. L. BALAJI SINGH
August 1, 1977
SHA BHOORMULL BUBOOTHMULL JAIN Vs. JOINT COMMERCIAL TAX OFFICER SOWCARPET DIVISION I MADRAS 1
October 28, 1977
SHADIRAM Vs. SOUTHERN AVIATION PRIVATE LIMITED
June 15, 1977
SHAH SUKRAJ Vs. OFFICIAL ASSIGNEE MADRAS
December 20, 1977
SHANTILAL PARAMSHANKAR JOSHI, SOLE PROP., ESPEE AND CO. Vs. THEMIS DISTRIBUTORS (P.) LIMITED AND ANR. AND
August 2, 1977
SHENBAGAVALLI Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE, CUSTOMS DIVISION, NAGAPATTINAM
October 12, 1977
SIMPSON AND COMPANY LIMITED MADRAS Vs. JOINT COMMISSIONER OF LABOUR MADRAS
January 7, 1977
SOUTH INDIA FLOUR MILLS P LTD Vs. REGIONAL P F COMMISSIONER
October 21, 1977
SOUTH INDIA VISCOSE LIMITED Vs. STATE OF TAMIL NADU
October 20, 1977
SPHEROIDEL CASTINGS LIMITED Vs. STATE OF TAMIL NADU
April 21, 1977
SRI SAI BABA AND ORS. Vs. M.L. HANUMANTHA RAO
July 20, 1977
SRINIVASA AND COMPANY Vs. BOARD OF REVENUE TAMIL NADU CHEPAUK MADRAS 5
December 31, 1977
SRINIVASAN Vs. STATE
January 7, 1977
STATE OF TAMIL NADU Vs. KANNAGI ENGINEERING WORKS
January 19, 1977
STATE OF TAMIL NADU Vs. SRI LAKSHMI SARASWATHI TEXTILES ARNI PRIVATE LIMITED
January 19, 1977
STATE OF TAMIL NADU Vs. S SYAM STEEL ROLLING MILLS PRIVATE LIMITED
February 3, 1977
STATE OF TAMIL NADU Vs. TVL JAKTHI VELIYEETAKAM
February 4, 1977
STATE OF TAMIL NADU Vs. BOMBAY METAL DEPOT
April 19, 1977
STATE OF TAMIL NADU Vs. BALL BEARING CENTRE
April 11, 1977
STATE OF TAMIL NADU Vs. THIRUVALARGAL SHANTHI STAINLESS STEEL COMPANY
April 12, 1977
STATE OF TAMIL NADU Vs. VENKATESWARA AND COMPANY
April 14, 1977
STATE OF TAMIL NADU Vs. CHELLARAM GARMENTS PRIVATE LIMITED
April 6, 1977
STATE OF TAMIL NADU Vs. MODERN RADIO COMPANY
March 17, 1977
STATE OF TAMIL NADU Vs. N MUTHALAGIRISAMI
March 24, 1977
STATE OF TAMIL NADU Vs. SHAW WALLACE AND COMPANY
October 7, 1977
STATE OF TAMIL NADU Vs. NATIONAL TRADING COMPANY
November 7, 1977
STATE OF TAMIL NADU Vs. ESTATE OF V U PANNEER NADAR
December 15, 1977
STATE OF TAMIL NADU Vs. NAVINCHANDRA AND COMPANY
December 7, 1977
STATE OF TAMIL NADU Vs. MAHALAKSHMI TEXTILE MILLS LIMITED
June 27, 1977
STATE OF TAMIL NADU Vs. A SADHANANDAM
June 27, 1977
STATE OF TAMIL NADU Vs. INDIAN METAL AND METALLURGICAL CORPORATION
June 23, 1977
STATE OF TAMIL NADU Vs. R R RAMACHARI
June 21, 1977
STATE OF TAMIL NADU Vs. A L FRANCIS
June 21, 1977
STATE OF TAMIL NADU Vs. MADRAS REFINERIES LIMITED
June 22, 1977
STATE OF TAMIL NADU Vs. CHILLIES EXPORT HOUSE LIMITED
September 27, 1977
STATE OF TAMIL NADU Vs. S K M AYYA NADAR AND COMPANY
October 3, 1977
STATE OF TAMIL NADU Vs. S M BABA SAHIB
October 3, 1977
STATE OF TAMIL NADU Vs. MADRAS MOTOR PARTS DEALERS ASSOCIATION
October 6, 1977
STATE OF TAMIL NADU Vs. THIRUVALAMGAL AGARWAL MUDUKUNDJ
December 31, 1977
STATE OF TAMIL NADU Vs. METTUR BEARDSELL LIMITED
December 31, 1977
STATE TRADING CORPORATION OF INDIA Vs. K V VAIDYALINGAM
December 16, 1977
STATE TRADING CORPORATION OF INDIA Vs. K P V SHAIK MOHAMMED ROWTHER AND CO
April 25, 1977
SUDARSANAM ALIAS RAMAKRISHNA NAIDU Vs. THE TIRUVANNAMALAI MUNICIPAL COUNCIL REPRESENTED BY ITS COMMISSIONER
March 29, 1977
SULOCHANA Vs. STATE REGISTRAR OF CHITS INVESTIGATION AND
April 15, 1977
SWAMIJEE MILLS LIMITED, BY ITS MANAGING DIRECTOR, P.K.S.A.A. Vs. THE STATE OF TAMIL NADU, REPRESENTED BY THE SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ORS.
November 11, 1977
SYED AZIMUDIN Vs. SYED MAZHARUDDIN
June 16, 1977
T B VENKATACHALAM Vs. TAMIL NADU ELECTRICITY BOARD
January 20, 1977
T C PETER Vs. UNION PUBLIC SERVICE COMMISSION
August 10, 1977
T I CYCLES OF INDIA AMBATTUR Vs. UNION OF INDIA
February 4, 1977
T R RAJAKUMARI Vs. TAX RECOVERY OFFICER
December 23, 1977
T S RADHAKRISHNAN Vs. STATE BANK OF INDIA MADRAS
October 11, 1977
T. APPADURAI PILLAI Vs. THE REVENUE DIVISIONAL OFFICER AND ORS.
April 20, 1977
T. RAMACHANDRAN Vs. THE PRESIDENT, THE TUDAIYALUR CO-OPERATIVE AGRICULTURAL SERVICES LTD. AND ORS.
April 26, 1977
TAMIL NADU ELECTRICITY BOARD Vs. LARSEN AND TOUBRO LIMITED
July 11, 1977
TEXTOOL COMPANY LIMITED Vs. STATE OF TAMIL NADU
September 30, 1977
THANNERKUNNAM SUGARCANE ESTATES LIMITED Vs. STATE OF TAMIL NADU
March 31, 1977
THE AUDILAKSHMI VENKATESWARA IRON TRADERS, BY PARTNERS & ANOTHER Vs. MAYAVANTHI JHAMANDAS, SOLE PROPR., SETH JHAMANDAS CO., BY POWER OF ATTORNEY AGENT AND OTHERS
April 28, 1977
THE CHIEF CONTROLLING REVENUE AUTHORITY, MADRAS Vs. P.A. MUTHUKUMAR
December 5, 1977
THE DEPUTY COMMISSIONER (T.) Vs. THIRU K.S.T. RAJU CHETTIAR
April 14, 1977
THE GENERAL MANAGER, SOUTHERN RAILWAY, MADRAS ANOTHER Vs. Y. SUBRAMANIAM, SENIOR PAY CLERK, CHIEF CASHIERS UNIT, SOUTHERN RAILWAY, MADRAS
August 3, 1977
THE MADRAS ALUMINIUM CO. LTD. Vs. THE JOINT SECRETARY, MINISTRY OF FINANCE, DEPARTMENT OF REVENUE AND INSURANCE
July 8, 1977
THE MADRAS STATE WAKF BOARD BY ITS SECRETARY Vs. VELLAYAN CHETTIAR AND ORS.
October 27, 1977
THE OFFICIAL LIQUIDATOR, HIGH COURT, MADRAS THE OFFICIAL LIQUIDATOR OF JANNET CHIT FUNDS (P) LTD., (IN LIQUIDATION) Vs. E. LAKSHIMIPATHI AND TWO OTHERS
August 4, 1977
THE SAVAMALAI ESTATES LIMITED Vs. P.M. KANNAYAN
December 15, 1977
THE TIRUCHENGODE CO-OPERATIVE MARKETING SOCIETY LIMITED Vs. THE STATE OF TAMIL NADU
March 31, 1977
THIAGARAJAR CHARITIES Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
December 23, 1977
THIRUMATHI KALPAGAM Vs. THE SUPERINTENDENT, CENTRAL PRISON, MADRAS
December 23, 1977
UNION OF INDIA Vs. AMEENA BI
February 16, 1977
UNION OF INDIA (UOI), REPRESENTED BY COLLECTOR OF CUSTOMS AND ANR. Vs. MARCEL NEVENS AND ORS.
September 27, 1977
UNITED INDIA FIRE AND GENERAL INSURANCE COMPANY LTD. Vs. V. SRINIVSAN AND ORS.
September 11, 1977
V BAPU KALINGARAYAR Vs. RAJAM
February 9, 1977
V K ABRAHAM Vs. N K ABRAHAM
October 4, 1977
V K SOMASUNDARA PANDARASANNADHI Vs. STATE OF TAMIL NADU
January 20, 1977
V RAMASWAMI NAIDU Vs. SYNDICATE BANK
January 11, 1977
V SEETHA Vs. EMPLOYEES STATE INSURANCE CORPORATION
November 7, 1977
V THIAGARAJAN Vs. MOHAMMED UMAR SAIT
April 28, 1977
V USMAN KOYA Vs. R MUTHUKRISHNAN
April 15, 1977
V V S NATARAJAN Vs. COMMISSIONER OF INCOME TAX
April 4, 1977
V. KAMALANATHAN Vs. E.I.D. PARRY LIMITED
April 23, 1977
V. RATNAM AND OTHERS Vs. S.S. ARUNACHALAM CHETTIAR AND OTHERS
March 25, 1977
V. SRIDHAR, PRESIDENT, SRI RAO BAHADUR VEMUR RANGANATHAN CHETTY CHARITIES Vs. THE STATE OF TAMIL NADU, REPRESENTED BY SECRETARY, COMMERCIAL TAXES AND RELIGIOUS ENDOWMENTS DEPARTMENT
March 21, 1977
V.K. MARGACHARI AND ANR. Vs. M.R. KRISHNASWAMI MUDALIAR AND ANR.
June 13, 1977
VAIDYASUBRAMANIAM V Vs. COMMISSIONER OF WEALTH TAX
January 27, 1977
VALLIAMMAL (DIED) AND ORS. Vs. PALANISWAMY AND ORS.
October 13, 1977
VASUDEVAN R M S UNION Vs. LOTUS MILLS LTD
January 11, 1977
VELLORE ELECTRICITY CORPORATION LTD. Vs. LABOUR COURT AND ORS.
February 18, 1977
VELU PANDAR AND ORS. Vs. PRAKASAM ALIAS PADMINI
January 28, 1977
VENKATAVARADAN Vs. K. JANARDANAN
March 7, 1977
VIJAYARAGHAVAN R Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
March 16, 1977
VINCENT ANTONY JABAMALAI FERNANDO Vs. S A THOMAS FERNANDO
August 4, 1977
VINY PAP SALES DEPOT Vs. STATE OF TAMIL NADU
March 24, 1977
VISWANATHAN Vs. MUTHUSWAMY GOUNDER
July 6, 1977
VOC INDUSTRIAL WORKERS CO-OPERATIVE HOUSING SOCIETY AND Vs. M KARUPPUSWAMI
August 2, 1977
W S INSULATORS OF INDIA LIMITED Vs. SECRETARY MINISTRY OF FINANCE GOVERNMENT OF INDIA
July 14, 1977
W.S. INSULATORS OF INDIA LTD. Vs. THE PRESIDING OFFICER, INDUSTRIAL TRIBUNAL AND ORS.
February 9, 1977
WORKMEN OF RAMAJAYAM TRANSPORTS Vs. MANAGEMENT RAMAJAYAM TRANSPORTS
October 26, 1977
Y.V. SESHACHALAM & CO., BY PARTNER Y.V. SESHACHALAM AND ANOTHER Vs. THE SECRETARY TO GOVERNMENT OF TAMIL NADU, DEPARTMENT OF HEALTH, MADRAS AND ANOTHER
November 17, 1977