Case Index

Title
Date
A C LOUIS Vs. RTA KOTTAYAM
January 20, 1977
A M ANTONY Vs. FOREST RANGE OFFICER
May 27, 1977
A P BALAKRISHNAN NAIR Vs. STATE OF KERALA
June 22, 1977
A P VELAYUDHAN NAIR Vs. STATE OF KERALA
April 6, 1977
A V THOMAS AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 15, 1977
ABDUL MAJEED Vs. STATE OF KERALA
June 28, 1977
ABDUL RAHIMAN Vs. DAMODARAN
January 5, 1977
ABOOBACKER Vs. PRABHAKARAN
January 31, 1977
ACHUTHAN Vs. STATE OF KERALA
July 5, 1977
ADOOR PLANTATIONS Vs. DY COMMISSIONER
September 29, 1977
ALBUTHAMMAL Vs. TALUK LAND BOARD CHITTUR
March 14, 1977
ALIYAMUTTY HAJI Vs. MAMMI
June 16, 1977
AMBAT ECHUKUTTY MENON Vs. COMMISSIONER OF INCOME TAX
June 22, 1977
AMMINI AMMAL Vs. KRISHNAN
November 9, 1977
AMMINI PANDARATHY Vs. LEELAMMA
May 25, 1977
AMMU BRAHMANI Vs. GOPALAN
June 29, 1977
ANANTHASUBRAMONIAN Vs. STATE OF KERALA
August 31, 1977
ANITHA Vs. STATE OF KERALA
December 8, 1977
ASSAN HAJI Vs. SUB INSPECTOR OF POLICE
January 5, 1977
ASSISTANT COLLECTOR OF CENTRAL EXCISE TRIVANDRUM Vs. P I KURIAKOSE RANNY
July 6, 1977
ASSISTANT SALES TAX OFFICER Vs. B. C. KAME, PROP., KAME PHOTO STUDIO
August 10, 1977
ASST PERSONNEL OFFICER SOUTHERN RAILWAY Vs. K T ANTONY
September 26, 1977
ATEESEE AGRO-INDUSTRIAL TRADING CORPORATION Vs. STATE OF KERALA
August 10, 1977
ATTA KOYA Vs. KUNHI SEETHI KOYA
April 1, 1977
AVVU Vs. BAPPUTTY
June 28, 1977
AYISUMMA Vs. NABEESA UMMA
February 28, 1977
BAHULEYAN Vs. KARTHIYANI
December 7, 1977
BAKUL CASHEW COMPANY Vs. OFFICER OF CUSTOMS QUILON
June 17, 1977
BAKUL CASHEW COMPANY. Vs. ASST. COLLECTOR OF CUSTOMS
November 29, 1977
BALACHANDRA PANICKER Vs. IBRAYIL
October 28, 1977
BALAKRISHNAN NAMBIAR Vs. STATE OF KERALA
June 23, 1977
BANK OF COCHIN Vs. THE ALL KERALA BANK EMPLOYEES FEDERATION
July 6, 1977
BAVOO Vs. XAVIER
December 13, 1977
BHASKARAN Vs. DAMODARAN
November 17, 1977
BHASKARAN Vs. STATE
November 15, 1977
BHASKARAN Vs. AMBIKA
June 7, 1977
BHAVANI AMMA Vs. MADHAVAN
December 7, 1977
BRITISH MACHINERY SUPPLIES CO Vs. BHATTACHARYA
November 8, 1977
C B C WARRIER Vs. G P MANGALATHUMADOM
July 7, 1977
C C TRANSPORT CO LTD Vs. INDUSTRIAL TRIBUNAL
December 13, 1977
C C TRANSPORT COMPANY Vs. STATE OF KERALA
July 22, 1977
C C TRANSPORTS CO Vs. STATE OF KERALA
June 16, 1977
C MADHAVAN NAIR Vs. M VISWANATHAN
June 3, 1977
C P JOSEPH Vs. M V PAUL
January 31, 1977
CALICUT MORDUM SPG AND WEAVING MILLS LTD Vs. INDUSTRIAL TRIBUNAL CALICUT
March 28, 1977
CANARA BANK Vs. APPELLATE AUTHORITY
July 13, 1977
CENTRAL GOVERNMENT PRODUCTION CENTRES EMPLOYEES ASSOCIATION Vs. INDUSTRIAL TRIBUNAL MADRAS
July 5, 1977
CHACKO KOCHU Vs. ABRAHAM
September 26, 1977
CHANDRA CONSTRUCTION CO. Vs. STATE OF KERALA
March 31, 1977
CHANDRAMOHAN Vs. STATE OF KERALA
September 19, 1977
CHANDUKUTTY Vs. GEORGE
July 13, 1977
CHEERU Vs. IBRAYI
July 22, 1977
CHELLAPPAN Vs. EXECUTIVE ENGINEER
December 21, 1977
CO-OP TEA SOCIETY LTD Vs. CANNANORE DT PLANTATION WORKERS UNION
February 1, 1977
COLLECTOR OF CUSTOMS AND CENTRAL EXCISE AND ORS. Vs. P.A. ABOOBACKER
December 20, 1977
COMMANDER WORKS ENGINEERS Vs. EAPEN VARGHESE
March 7, 1977
COMMISSIONER OF GIFT TAX Vs. JOHN P V
March 17, 1977
COMMISSIONER OF INCOME TAX Vs. INDIA SEA FOODS
March 9, 1977
COMMISSIONER OF INCOME TAX Vs. GEORGE THOMAS K
February 3, 1977
COMMISSIONER OF INCOME TAX Vs. OFFICIAL LIQUIDATOR NEW ERA MFG COMPANY LIMITED
June 14, 1977
COMMISSIONER OF INCOME TAX Vs. FAGOOMAL LAKSHMICHAND
June 27, 1977
COMMISSIONER OF INCOME TAX Vs. PRATAP CASHEW CO PRIVATE LIMITED
July 14, 1977
COMMISSIONER OF INCOME TAX Vs. COCHIN CHAMBER OF COMMERCE AND INDUSTRY
September 20, 1977
COMMISSIONER OF INCOME TAX Vs. MARIKAR MOTORS LIMITED
September 27, 1977
COMMISSIONER OF INCOME TAX Vs. NENMONY INVESTMENTS AND AGENCIES LIMITED
November 23, 1977
COMMISSIONER OF INCOMETAX Vs. OFFICIAL LIQUIDATOR NEW ERA MANUFACTURING CO
June 12, 1977
COMMISSIONER OF WEALTH TAX Vs. C RAVINDRAN
February 4, 1977
D. WILSON AND OTHERS Vs. V.M. KUNJUVARKEY AND OTHERS
September 12, 1977
DAMAYANTHI Vs. STATE
April 4, 1977
DAMODARAN Vs. VASUKUTTY
October 13, 1977
DANIEL Vs. MATHEW
September 14, 1977
DEPUTY COMMISSIONER OF AGRL INCOME TAX AND SALES TAX Vs. TRAVANCORE RAYONS LTD
June 8, 1977
DEPUTY COMMISSIONER OF SALES TAX Vs. KARIM
July 11, 1977
DEVAKI Vs. SHRI M V KUMARAN
January 21, 1977
DEVAKI AMMA Vs. KOCHUNARAYANAN
August 3, 1977
DEVASSY Vs. ASSISTANT LABOUR OFFICER
July 14, 1977
DEVI Vs. STATE OF KERALA
June 17, 1977
DISTRICT COLLECTOR KOZHIKODE Vs. MAKKOTTATHIL KUNHI AYISIA UMMA
September 20, 1977
DISTRICT COLLECTOR KOZHIKODE Vs. KUNHI AYISIA UMMA
September 28, 1977
DISTRICT MANAGER FOOD CORPORATION OF INDIA CALICUT Vs. MARDESTINE COMPANIA NAVIERA
January 31, 1977
E S I C Vs. FRANCIS DE COSTA
November 25, 1977
EACHARA VARIER Vs. HOME SECRETARY
June 13, 1977
EMPLOYEES STATE INSURANCE CORPORATION Vs. KRISHNASWAMY GOWDER AND ANR.
November 11, 1977
ENOS JEEVAKUMAR Vs. STATE OF KERALA
June 2, 1977
ERAVELI CO-OP CONSUMERS STORES LTD Vs. DY LABOUR COMMISSIONER
March 11, 1977
ESI CORPORATION Vs. KRISHNASWAMY GOWDER
October 11, 1977
FOOD CORPORATION OF INDIA Vs. MARDESTINE COMPANIA NAVIERA
March 31, 1977
FOOD INSPECTOR Vs. S RAMAN
April 4, 1977
FOOD INSPECTOR Vs. S RAMAN
January 4, 1977
FOOD INSPECTOR MUNICIPAL COUNCIL Vs. SECRETARY KSHEERAVYAVASAYA CO-OPERATIVE SOCIETY
February 16, 1977
FOOD INSPECTOR PALGHAT MUNICIPALITY Vs. VENKITACHALAM CHETTIAR AND SONS
June 13, 1977
G K KRISHNAN Vs. MEENAKSHIKUTTY AMMA
March 23, 1977
GABRIAL THANKAYYAM Vs. NARAYANAN NADAR PERUMAL NADAR
March 25, 1977
GEORGE Vs. CHAKKUNNI
September 9, 1977
GEORGE Vs. KORUTHU
August 17, 1977
GEORGE OOMMEN Vs. STATE OF KERALA
September 20, 1977
GOPALA KURUP Vs. KRISHNAN NAMBIAR
February 1, 1977
GOPALAN Vs. LEKSHMI AMMA
September 7, 1977
GOPALAN Vs. STATE OF KERALA
July 13, 1977
GOPINATHAN NAIR Vs. REGISTRAR OF CO OPERATIVE SOCIETIES
November 9, 1977
GOVINDA PILLAI Vs. TALUK LAND BOARD PARUR
February 8, 1977
GOVINDAN NADAR SREEDHARAN Vs. RETNA BAI PUSHPA BAI
December 8, 1977
GWALIOR RAYONS Vs. LABOUR COURT
October 25, 1977
HARIDAS Vs. SUB COLLECTOR
December 5, 1977
HEALTH INSPECTOR ALWAYE Vs. SIVASANKARAN
June 30, 1977
HYDROSE HAJI Vs. K M BAVA
March 16, 1977
INSPECTOR OF CENTRAL EXCISE, M.O.R. Vs. GOODS SHEPHERED RUBBER CO.
August 18, 1977
INSPECTOR OF POST OFFICE ALLEPPEY NATH Vs. V RANGANATHAN PRABHU
December 23, 1977
JANAKI Vs. ASST EDUCATIONAL OFFICER
July 29, 1977
JANAMMA BHAGAVATHY Vs. RAMAN NADAR
January 25, 1977
JANARDHANAN Vs. AMMUKUTTY
October 13, 1977
JAYASREE CHIT FUNDS AND SERVICE PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
July 5, 1977
JOHN Vs. SUKUMARAN
July 27, 1977
JOHN Vs. STATE OF KERALA
May 30, 1977
JOHNSON Vs. KPSC
July 21, 1977
JOSEPH ABRAHAM Vs. OUSEPH EAPEN
August 31, 1977
JOSEPH ALEXANDER Vs. OFFICIAL LIQUIDATOR
February 17, 1977
K C M MATHER Vs. VIJAYA MOVIES AND 4 ORS
November 28, 1977
K K KRISHNAN Vs. M K VIJAYARAGHAVAN
March 7, 1977
K K MOHAMAD KOYA Vs. P M SAYEED
July 14, 1977
K R SARASWATHI AMMA Vs. S THANKAPPAN PILLAY
July 15, 1977
K RAMACHANDRAN Vs. STATE OF KERALA
May 27, 1977
K S E BOARD Vs. INDUSTRIAL TRIBUNAL
November 23, 1977
K T THOMAS Vs. REGISTRAR OF COMPANIES
July 15, 1977
K V ABOO Vs. COMMISSIONER FOR WORKMENS COMPENSATION AND
February 24, 1977
K. DASAN Vs. S.M. SYED ABOOBACKER SAHIB
November 14, 1977
K. MOHAMMAD Vs. DIRECTOR OF AGRICULTURE AND OTHERS
April 5, 1977
KADAMKOTHU VALAPPIL SREEDHARAN Vs. KEEREERAKATH MUHAMMED KUNHI
November 14, 1977
KALLYANI PILLAI Vs. JOSEPH
July 4, 1977
KAMALAKSHI Vs. DIRECTOR OF S 1 RECORDS
August 2, 1977
KAMALAKSHI AMMA Vs. OUSEPH
October 25, 1977
KARTHYAYINI Vs. JANAKI
May 24, 1977
KARUNAGAPPILLY TALUK CASHEWNUT WORKERS UNION Vs. MINERVA CASHEW CO P LTD
August 8, 1977
KATHREENA Vs. R T O KOTTAYAM
November 23, 1977
KATHREENA THOMAS Vs. REGIONAL TRANSPORT OFFICER AND ORS.
December 23, 1977
KEERAMPALLI SIVASANKARAN Vs. CONTROLLER OF ESTATE DUTY ASST
September 6, 1977
KERALA COMMERCIAL CORPORATION Vs. ADDITIONAL COLLECTOR OF CUSTOMS
July 19, 1977
KERALEEYA AYURVEDA SAMAJAM HOSPITAL AND NURSING Vs. WORKMEN
August 10, 1977
KILKOTAGIRI TEA AND COFFEE ESTATE LIMITED Vs. COMMISSIONER OF INCOME TAX
November 1, 1977
KOCHAPPAN Vs. OFFICIAL LIQUIDATOR PALMLAND CORPN P LTD
March 31, 1977
KOCHU MOHAMMED Vs. STATE OF KERALA
April 15, 1977
KOCHU NARAYANAN Vs. KUNJI MOIDU
November 7, 1977
KOCHUMMINI CHETTIAR AND RAMAKRISHNAN CHETTIAR Vs. STATE OF KERALA
February 8, 1977
KODIYATHUR PANCHAYAT Vs. DISTRICT PANCHAYAT OFFICER
March 10, 1977
KORAN Vs. KAMALA SHETTY
March 30, 1977
KOTI POOJARY Vs. POOVAPPA POOJARY
November 30, 1977
KPSC Vs. KESAVANKUTTY NAIR
August 1, 1977
KRISHNAN Vs. NAVOORKANIKA RAWTHER
September 5, 1977
KRISHNAN EMBRANTHIRI Vs. THE CRANGANORE TOWN CO-OPERATIVE BANK LTD.
January 5, 1977
KRISHNAN NAIR Vs. DIVAKARAN
October 18, 1977
KRISHNANKUTTY Vs. BALAKRISHNA GUPTAN
November 7, 1977
KSFC Vs. SIVASANKARA PANICKER
June 1, 1977
KULATHU IYER Vs. MANAKKADU DEVASWOM
September 3, 1977
KUNHAMBU NAIR Vs. STATE OF KERALA
February 16, 1977
KUNHAMMAD Vs. ABDUL KADER
July 14, 1977
KUNHANUNNI Vs. KUNHANUNNI MOOPIL NAYAR
November 18, 1977
KUNHANUNNI NAIR Vs. KUNHANUNNI MOOPPIL NAIR
November 8, 1977
KUNHI MOIDEENKUTTY MUSALIAR Vs. KERALA WAKF BOARD
August 1, 1977
KUNHIMOIDEENKUTTY Vs. ABDULKHADER
February 3, 1977
KUNHIRAMAN Vs. CHANDRAN
August 19, 1977
KUNJURAMAN NAIR Vs. SECRETARY TO LABOUR DEPARTMENT
December 22, 1977
KURIACHAN Vs. KSEB
October 13, 1977
KURIACHEN Vs. KERALA STATE ELECTRICITY BOARD
October 4, 1977
KURIKILAL BHAGAWATHI DEVASWOM Vs. STATE OF KERALA
June 30, 1977
KUTTAPPA KURUP Vs. SREEDHARAN UNNI
December 9, 1977
KUTTIKKADAN ENGINEERING COMPANY Vs. HINDUSTAN STEEL LTD
May 25, 1977
LAKSHMANA KUNJHAN Vs. C R SULOCHANA
September 23, 1977
LAKSHMI Vs. KUNHIPPERACHAN
November 25, 1977
LAKSHMI AMMAL Vs. MADHAVAN PILLAI
December 15, 1977
LAKSHMI PILLA SUBHADRA AMMA Vs. EASWARA PILLAI VELAYUDHAN PILLAI
April 6, 1977
LALITHA Vs. BHASKARAN
January 5, 1977
LALITHAMBA Vs. THE MANAGER, ARAVUKAD HIGH SCHOOL AND ORS.
December 1, 1977
LALITHAMMA Vs. MANAGER ARAVUKAD HIGH SCHOOL
October 1, 1977
LAXMI STARCH LTD Vs. P C ALEXANDER
June 8, 1977
LEELA Vs. RADHAKRISHNAN
March 30, 1977
LELITHA Vs. AYISSUMMA
April 6, 1977
LILLY FRANKLIN Vs. WILSON
October 5, 1977
M A HASSAN Vs. KUNJULAKSHMI AMMA
March 28, 1977
M A KOCHUDEVASSY Vs. STATE OF KERALA
January 25, 1977
M G KOLLANKULAM Vs. COMMISSIONER OF INCOME TAX
October 3, 1977
M GEORGE Vs. RAJU M MATHEW
February 2, 1977
M JAMES THOMAS Vs. HONBLE THE CHIEF JUSTICE
June 17, 1977
M K THOMAS Vs. STATE OF KERALA
June 23, 1977
M KAMALAM Vs. V A SYED MUHAMMED
July 6, 1977
M O JOHN Vs. STATE OF KERALA
May 23, 1977
M. M. MOHAMED Vs. O. K. MOHANAN
March 4, 1977
MADHAVA PANICKER Vs. SANTHAMMA
September 26, 1977
MADHAVAN NAIR Vs. STATE OF KERALA
August 18, 1977
MADHAVAN PILLAI Vs. BHARGAVI AMMA
June 16, 1977
MADURA COATS LTD Vs. STATE OF KERALA
November 15, 1977
MALAN Vs. TALUK LAND BOARD
April 4, 1977
MANAGER L P S KOOVALLOOR Vs. MATHEW
November 11, 1977
MANAGER PULPALLY DEVASWOM Vs. STATE OF KERALA
June 28, 1977
MANDAL GOPALAN Vs. ROHINI
March 7, 1977
MANOHARAN PILLAI Vs. STATE OF KERALA
March 28, 1977
MANUEL Vs. THOMAS
July 5, 1977
MATHAI JOHN Vs. STATE OF KERALA
November 16, 1977
MATHUNNY PANICKER Vs. MARIAMMA KUNJAMMA
October 7, 1977
MERCY Vs. KURIEN
January 4, 1977
MESSIAH DAS Vs. STATE OF KERALA
June 8, 1977
MOHAMMED Vs. MUSTHAFFA
September 8, 1977
MOHAMMED Vs. PATHUMMA
August 9, 1977
MOHAMMED JAFFERKHAN Vs. T H MUSTHAFFA
June 28, 1977
MOMAMMED ALI P Vs. CONTROLLER OF ESTATE DUTY ASST
June 23, 1977
MOOSA Vs. STATE OF KERALA
June 30, 1977
MUHAMADUNNI Vs. MUNDIKUTTY
September 12, 1977
MUHAMMAD Vs. SINNAMALU AMMA
September 2, 1977
MURALEEKRISHNA DAS Vs. INSPECTOR GENERAL OF POLICE
November 28, 1977
MUTHUKUTTY Vs. ARU
November 29, 1977
N M VELAYUDHAN Vs. P SUKUMARI
December 21, 1977
N MOHAMMED KUTTY Vs. HIGH COURT OF KERALA
August 31, 1977
NANAPPAN PILLAI Vs. STATE OF KERALA
February 25, 1977
NARAYANA IYER KULATHU IYER Vs. MANAKKADU DEVASWOM
September 23, 1977
NARAYANA MENON Vs. STATE OF KERALA
June 29, 1977
NARAYANA PANICKER Vs. KUNJU PENNU
December 5, 1977
NARAYANAN Vs. STATE OF KERALA
December 19, 1977
NARAYANAN Vs. SUDARSAN TRADING CO LTD
July 20, 1977
NARAYANAN Vs. RAJALEKSHMI
September 28, 1977
NARAYANAN VASU Vs. AYYAPPAN SREEDHARAN
July 7, 1977
NARAYANARU Vs. STATE OF KERALA
December 8, 1977
NEDUNGADI BANK LTD Vs. TAHSILDAR OTTAPALAM
September 2, 1977
NEELAKANTA KARTHA Vs. REGISTRAR KERALA AGRL UNIVERSITY
September 22, 1977
NEELAKANTA PILLAI Vs. AYYAPPAN PILLAI
August 8, 1977
NEELAKANTANACHARI VELAYUDHANACHARI Vs. KERALA STATE ROAD TRANSPORT CORPORATION
August 11, 1977
NEW STREET OIL MILLS Vs. STATE OF KERALA
August 31, 1977
OFFICIAL LIQUIDATOR Vs. INCOME TAX OFFICER
March 4, 1977
OUSEPH Vs. AUGUSTHY
June 1, 1977
OUSEPH Vs. DY COMMR OF AGRL INCOMETAX
September 29, 1977
OUSEPH Vs. THE OFFICIAL RECEIVER
February 17, 1977
OUSEPH Vs. PORINCHU AND ORS.
November 25, 1977
OZHUKAL OUSEPH Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX DEPUTY
September 29, 1977
P A MATHEW Vs. FOOD INSPECTOR PALAI MUNICIPALITY
July 21, 1977
P J ANTONY Vs. K M MANI
December 21, 1977
P J JACOB Vs. T J JACOB
February 23, 1977
P J JOSEPH Vs. STATE TRANSPORT APPELLATE TRIBUNAL ERNAKULAM
April 7, 1977
P M SETHU MADHAVAN NAIR Vs. COMMISSIONER FOR GOVERNMENT EXAMINATIONS AND
June 20, 1977
P PUSHPAKARAN Vs. COIR BOARD
December 19, 1977
P S VELAYUDHAN Vs. DIRECTOR OF PUBLIC INSTRUCTION
June 22, 1977
P V JOSEPH Vs. STATE
September 14, 1977
PACKWELL PACKING CASES Vs. STATE OF KERALA
March 1, 1977
PADMANABHAN Vs. KUNHALIKUTTY
December 22, 1977
PADMANABHAN Vs. STATE OF KERALA
August 18, 1977
PADMINI DEVI Vs. TALUK LAND BOARD KUNNATHOOR
February 3, 1977
PAREEKUTTY Vs. AYISSAKUTTY
November 16, 1977
PARLI SERVICE CO OPERATIVE BANK LTD Vs. STATE OF KERALA
September 30, 1977
PARUKUTIY Vs. APPUKUTTAN
December 19, 1977
PAUL JOHN Vs. ITTOOP
January 20, 1977
PAUL LAZAR Vs. STATE OF KERALA
August 2, 1977
PAZHEKOTTAL NABEESSU Vs. PAZHEKOTTAL KUNHAMINA
December 13, 1977
PHILIP Vs. RTO
January 31, 1977
PONNANI P C C MARKETING SOCIETY LTD Vs. KUNHIKALI
April 4, 1977
PREMIER TYRES LTD Vs. V A ABRAHAM
August 4, 1977
PRESIDENT ERAVELI COOPERATIVE CONSUMERS STORES LTD Vs. DEPUTY LABOUR COMMISSIONER
March 11, 1977
PRIKKACHI Vs. KANNAN
February 23, 1977
PUNNOSE Vs. MANAGER P AND T MOTOR SERVICE
February 2, 1977
PYLIKUNJU Vs. STATE OF KERALA
February 25, 1977
RAGHAVAN Vs. EXECUTIVE OFFICER TRIPUNITHURA
July 27, 1977
RAGHAVAN Vs. BHARGAVAN
June 27, 1977
RAGHAVAN PILLAI Vs. SAINABA BEEVI
March 18, 1977
RAGHAVAN PILLAI Vs. KUNJURAMAN NAIR
March 9, 1977
RAGHAVAN PILLAI Vs. DAMODARAN PILLAI
January 4, 1977
RAJAGOPALAN Vs. STATE OF KERALA
January 5, 1977
RAJARAJESWARI WEAVING MILLS Vs. INCOME TAX OFFICER
October 19, 1977
RAMACHANDRAN Vs. RTA CANNANORE
January 20, 1977
RAMACHANDRAN AND ANOTHER Vs. STATE OF KERALA AND ANOTHER
January 20, 1977
RAMAKRISHNA CHETTIAR Vs. STATE OF KERALA
February 8, 1977
RAMAKRISHNA MENON Vs. VELUNNI
January 4, 1977
RAMAKRISHNA NAIR Vs. GOPINATHAN NAIR
June 27, 1977
RAMAKRISHNA PILLAI Vs. GOPINATHAN NAIR AND ORS.
June 27, 1977
RAMAN KANNAN Vs. STATE OF KERALA
July 26, 1977
RAVEENDRAN Vs. FOOD INSPECTOR PINARAYI PANCHAYAT
February 4, 1977
RAVINDRAN Vs. RUGMINI AMMA
August 19, 1977
RETNAMMA Vs. KPSC
January 13, 1977
S P V CHIT FUNDS AND EXECUTORSHIP CO LTD Vs. MOHAMED MOIDEEN
November 29, 1977
SADANANDAN Vs. PRABHAKARAN
January 11, 1977
SAFFIA KHATHOON Vs. KUNHAMBU
March 7, 1977
SAINUDDIN Vs. POKKUNHI
March 1, 1977
SALAY MOHAMMED SAIT Vs. THE CORPORATION OF THE CITY OF COCHIN
July 14, 1977
SALES TAX OFFICER NEDUMANGAD Vs. C E GEORGE
June 29, 1977
SALES TAX OFFICER SPECIAL CIRCLE 2 KOZHIKODE Vs. C C TRANSPORT CO
August 17, 1977
SANKARA NARAYANAN Vs. SEETHARAMAN
August 31, 1977
SANKARAMBAL Vs. LALITHA GANESAN
October 14, 1977
SANKARAMBAL Vs. LALITHA GANESAN
October 6, 1977
SANKARAN Vs. KUMARAN
January 13, 1977
SANKARAN NAIR Vs. R T A KOTTAYAM
September 22, 1977
SANKARANARAYAN BHATTA Vs. GANAPATHI BHATTA
June 29, 1977
SARADA Vs. KUMARAN
September 28, 1977
SARASWATHI PILLAI Vs. PARAMESWARA KURUP
May 24, 1977
SATHI BAI KAMATH Vs. SUB COLLECTOR TELLICHERRY
June 6, 1977
SECRETARY MALABAR MOTOR TRANSPORT EMPLOYEES Vs. STATE OF KERALA
January 12, 1977
SHAMBHAVI RAI Vs. KRISHNA NAIK
May 25, 1977
SHAREEF RAWTHER Vs. STATE OF KERALA
May 23, 1977
SHAREEF RAWTHER Vs. STATE OF KERALA
March 23, 1977
SIMON Vs. STATE OF KERALA
December 5, 1977
SIVADAS Vs. STATE OF KERALA
July 12, 1977
SIVADASA MENON Vs. SUNNA SAHIB
July 12, 1977
SOUTH INDIAN BANK LTD Vs. JOSEPH MICHAEL
August 19, 1977
SOUTHERN FISHERIES CORPN Vs. CORPN OF THE CITY OF COCHIN
April 5, 1977
SREEDEVI NETTIYAR Vs. DEVAKI AMMA
March 10, 1977
SREEDHARAN Vs. STATE OF KERALA
January 14, 1977
SREEDHARAN Vs. MOHAMMED KUNHI
November 11, 1977
SREEDHARAN Vs. PUSHPA BAI ALIAS LEELA
December 8, 1977
SREEDHARAN PILLAI Vs. ABDUL SAMAD AND ORS.
June 29, 1977
SREEDHARAN PILLAI Vs. HYMAVATHEESWARI AMMA
April 5, 1977
SREEDHARAN PILLAI Vs. ABDUL HAMEED
June 28, 1977
SREEDHARAN PILLAI Vs. STATE OF KERALA
July 8, 1977
SRI PRASAD INDUSTRIALS Vs. SAVANI TRANSPORTS P LTD
November 30, 1977
ST JOSEPH UNION TILE WORKS Vs. RAPPAI
October 15, 1977
ST. JOSEPHS UNION TILE WORKS Vs. RAPPAI AND ANR.
October 25, 1977
STATE OF KERALA Vs. RAVEENDRAN
November 2, 1977
STATE OF KERALA Vs. VELAYUDHAN
August 18, 1977
STATE OF KERALA Vs. V. K. RAMUNNI
January 4, 1977
STATE OF KERALA Vs. ELAPPARA PANCHAYAT
October 31, 1977
STATE OF KERALA Vs. ITHAPPIRI
November 2, 1977
STATE OF KERALA Vs. KRISHNAN NAMBOODIRI
August 12, 1977
STATE OF KERALA Vs. HARIDASAN
November 30, 1977
STATE OF KERALA Vs. SUBRAMONIAN
December 2, 1977
STATE OF KERALA Vs. C M SEBASTIAN
December 16, 1977
STATE OF KERALA Vs. RAVI
November 2, 1977
STATE OF KERALA Vs. K CHERU BABU
November 2, 1977
STATE OF KERALA Vs. NARAYANAN
June 23, 1977
STATE OF KERALA Vs. RAJAPPAN NAIR
July 18, 1977
STATE OF KERALA Vs. JOHN
August 11, 1977
STATE OF KERALA Vs. KRISHNAN
August 9, 1977
STATE OF KERALA Vs. P ACHUTHAN NAIR
June 28, 1977
STATE OF KERALA Vs. VARGHESE
June 22, 1977
STATE OF KERALA Vs. K ULAHANNAN
June 17, 1977
STATE OF KERALA Vs. VIJAYAN
June 3, 1977
STATE OF KERALA Vs. RAMUNNI PANICKER V K
January 4, 1977
STATE OF KERALA Vs. NOVEEN CHANDRAN M SONI PARTNER SONI HIRALAL AND
February 4, 1977
STATE OF KERALA Vs. CHACKO
March 14, 1977
STATE OF KERALA Vs. ANTONY
March 18, 1977
STATE OF KERALA AND ANOTHER Vs. N. CHANDRA BOSE AND OTHERS
June 28, 1977
SUBRAMANYA BHATTA Vs. KRISHNA BHATTA
February 8, 1977
SUBRAMONIAM Vs. SUBRAMONIAM
January 4, 1977
SUBRAMONIAN Vs. OFFICER COMMANDING ARMOURED STATIC WORKSHOP
January 17, 1977
SUDHAKARAN Vs. STATE OF KERALA
June 8, 1977
SUKUMARAN Vs. SANKARAN
June 22, 1977
SYED MOHAMMED Vs. ABDUL SATHAR SAIT
July 5, 1977
SYNDICATE BANK Vs. AFRICANA CO PRIVATE LTD
February 15, 1977
T K S M A MUTHUKOYA THANGAL Vs. C H MUHAMMED KOYA
December 19, 1977
T P VISWANATHAN NAIR Vs. STATE OF KERALA
September 29, 1977
T V EACHARA VARIER Vs. SECRETARY TO THE MINISTARY OF HOME AFFAIRS
April 13, 1977
T.V. KANNAN Vs. KARTHYAYANI
August 18, 1977
TATA OIL MILLS CO LTD Vs. E S I C
September 26, 1977
THANKAM Vs. GOPALAKRISHNAN THAMPI
May 25, 1977
THANKAYYAN Vs. PERUMAL NADAR
March 27, 1977
THARAMEL KRISHNAN Vs. GURUVAYOOR DEVASWOM MANAGING COMMITTEE
November 15, 1977
THARUR PANCHAYAT Vs. KUNCHAYI
July 6, 1977
THE ASST. EDUCATIONAL OFFICER, KAYA Vs. K. DROUPADIKUTTI AMMA, AND ANOTHER
June 20, 1977
THE BOARD OF REVENUE Vs. CHACKO
September 28, 1977
THE INSPECTOR GENERAL OF POLICE, TRIVANDRUM AND OTHERS Vs. M. PAREED
September 5, 1977
THE KERALA STATE ELECTRICITY BOARD Vs. SAHASRANAMAM
August 19, 1977
THILAKAN Vs. MANKAI COIR VYAVASAYA CO OPERATIVE SOCIETY LTD
December 21, 1977
THOMACHAN Vs. STATE OF KERALA
July 13, 1977
THOMAS Vs. REGISTRAR OF COMPANIES AND ANR.
July 5, 1977
THOMAS AND ANR. Vs. KRISHNA SHENOI
July 28, 1977
THOMAS PAUL Vs. INDUSTRIAL TRIBUNAL, KOZHIKODE
August 31, 1977
TRAVANCORE RAYONS LIMITED Vs. INCOME TAX OFFICER
April 5, 1977
UKKRU KUTTY Vs. CANARA BANK TRICHUR
June 21, 1977
ULAHANNAN CHACKO Vs. PAREED MARAKKAR
November 21, 1977
UMADEVI Vs. SUNDARAM
August 18, 1977
UNIVERSAL MARINE AGENCIES Vs. STATE OF KERALA
June 30, 1977
V S THIRU VENKITA REDDIAR Vs. S NOORDEEN
June 24, 1977
V.P. GOPALAKRISHNAN Vs. STATE OF KERALA AND OTHERS
July 11, 1977
VALLABHADAS KANJI (P) LTD. Vs. ESMAIL KOYA
October 4, 1977
VALSAMMA Vs. STATE OF KERALA
December 5, 1977
VANDOOR JUPITOR CHITS P LTD Vs. PATHUMMAKUTTY
January 24, 1977
VARKEY Vs. KURIAKO
June 22, 1977
VARKEY Vs. TALUK LAND BOARD QUILANDY
April 15, 1977
VASU Vs. STATE OF KERALA
July 26, 1977
VASUDEVA KALLURAO Vs. RAMACHANDRA RAO
May 24, 1977
VASUDEVAN Vs. MADHAVAN NAIR
December 19, 1977
VASUDEVAN EMBRAUDIRI Vs. CHERPU SERVICE CO-OPERATIVE BANK LTD
April 6, 1977
VAZHAMBALAKKAL THOMACHAN Vs. STATE OF KERALA
June 15, 1977
VELAPPA KUMAR Vs. KOSAMATTOM CHIT FUND
November 17, 1977
VELAYUDHAN NAIR Vs. STATE
January 11, 1977
VELLAPPALLY PLANTATIONS PRIVATE LIMITED Vs. STATE OF KERALA
February 28, 1977
VENUGOPALAN Vs. UNNIKUTTY PANICKER
July 11, 1977
VIJAYALAKSHMI KUNJAMMA Vs. STATE OF KERALA
October 27, 1977
VIJAYAMMA Vs. STATE OF KERALA
July 20, 1977
VIJAYAN Vs. GRAMODHARANA SANGHOM
December 15, 1977
WORKMEN OF J AND P COATS INDIA PVT LTD Vs. STATE OF KERALA
June 13, 1977
YOHANNAN Vs. THOMAS
August 18, 1977
YUSUFF Vs. FOOD CORPORATION OF INDIA
November 1, 1977