Case Index

Title
Date
A M ABDUL KHADER Vs. BERNARD LOBO
April 20, 1977
A M PUTTASWAMY Vs. K A MARIKALEGOWDA
January 4, 1977
ABDUL WAHID HASIM SAHEB Vs. SODARA BAI ALIAS SUNDARA BAI
January 25, 1977
ACADEMY OF GENERAL EDUCATION MANIPAL Vs. S VENKATARAJ
March 30, 1977
ACHAR MNA Vs. D L RAJAGOPAL
January 17, 1977
AJJAPPA REDDI Vs. SELVARAJ
March 11, 1977
ANANDAPPA Vs. LAND TRIBUNAL SHIKARIPUR
June 7, 1977
ANANTAPPA Vs. STATE OF KARNATAKA
July 25, 1977
ANANTHAMATHI Vs. RATNAVATHI
April 19, 1977
ANDREW SACHIDANANDA Vs. DIVL SUPPT S RLY
May 31, 1977
ANJANA MATCH WORKS Vs. MATCH GOA PRIVATE LTD
April 15, 1977
ANNAPPA Vs. STATE OF KARNATAKA
September 5, 1977
ANNIGERI AGRL PRODUCE CO OP SOCIETY Vs. SHANTAPPA
January 6, 1977
APPAJAPPA Vs. LAKSHMIRAMA SINGH
February 3, 1977
ARUN KUMAR AGARWAL Vs. BANGALORE UNIVERSITY
April 21, 1977
ASHOK TIMBER INDUSTRIES Vs. MYSORE ARTS and WOODWORKS CO P LTD
December 16, 1977
ASWATHARAMIAH Vs. SPECIAL DEPUTY COMMISSIONER
February 9, 1977
B S TOOKAPPA Vs. STATE
March 14, 1977
BAKILANA CHINNAPPA Vs. LAND TRIBUNAL MERCARA
November 25, 1977
BALESHA RAMA KHOT Vs. LAND TRIBUNAL CHIKODI
December 20, 1977
BANK OF BARODA Vs. OFFICIAL RECEIVER
February 10, 1977
BASALJNGAPPA Vs. RAMAKANT MALLAPPA
July 26, 1977
BASAPPA Vs. LAND TRIBUNAL BAGALKOT
November 28, 1977
BASAPPA BASAVANTAPPA SUREBAN Vs. NINGANGOUDA DYAVANAGQUDA PATIL
July 11, 1977
BASAPPA DURGAPPA KURUBAR Vs. STATE OF KARNATAKA
April 18, 1977
BASAVAGOWDA Vs. LAND TRIBUNAL ATHANI
December 1, 1977
BASAVARAJAPPA Vs. STATE
June 30, 1977
BEERAPPA LAKKAPPA DEVAKATTI Vs. LAND TRIBUNAL BIJAPUR
February 13, 1977
BHARAMAPPA NEELAPPA HADIMANI Vs. TOWN PANCHAYAT COMMITTEE SOUNSHI
February 22, 1977
BHASKAR MANUEL UGARGOL Vs. HENRITA IMMANUEL PUJAR
April 20, 1977
BHEEMAPPA Vs. LAND TRIBUNAL JAMKHANDI
June 6, 1977
BOMMA Vs. STATE OF KARNATAKA
July 14, 1977
CEMENT MARKETING CO OF INDIA LTD Vs. COMMISSIONER OF COMMERCIAL TAXES
February 7, 1977
CHAIRMAN KURIGALA SANGOPANEYA MATTU UNNEYA UDYOGIKA SAHAKARI SANGHA Vs. STATE OF KARNATAKA
February 2, 1977
CHANDRA BAI Vs. TUKARAM
February 21, 1977
CHIKKAMUNIRAMIAH Vs. DEPUTY COMMR BANGALORE DIST
September 8, 1977
CHOWRANNA Vs. BASAPPA
November 11, 1977
CITY MUNICIPAL COUNCIL SHIMOGA Vs. LAXMINARAYANA TIWARI
April 7, 1977
COMMISSIONER OF WEALTH TAX Vs. MANGALAMMA
April 21, 1977
CONTROLLER OF ESTATE DUTY Vs. T M NANAIAH
January 6, 1977
COUNCIL OF CHARTERED ACCOUNTANTS Vs. SHANTARAM RAO
February 18, 1977
COUNCIL OF INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. NARAYAN
April 14, 1977
D GARUDARAJ Vs. STATE OF KARNATAKA
July 1, 1977
D L RAMESH Vs. STATE OF KARNATAKA
September 1, 1977
D P CHIRANIA and CO Vs. COMMISSIONER OF INCOME TAX
June 16, 1977
D R PUNDALIK RAO Vs. ASST COMMR and LAO SHIMOGA
February 8, 1977
DATTATRAYA PANDIT Vs. LAND TRIBUNAL HUKKERI
August 8, 1977
E G THIMMAPPIAH Vs. GURUSIDDAPPA
February 21, 1977
ERANNA Vs. STATE OF KARNATAKA
February 23, 1977
G K LOKAMATHA Vs. DIRECTOR OF TECHNICAL EDUCATION
September 21, 1977
G S GUPTA Vs. BASHEER AHAMED
June 24, 1977
G S NIJAGUNIAH Vs. STATE OF KARNATAKA
August 2, 1977
GAJANAN KRISHNARAO Vs. SIDDANNAVAR
March 14, 1977
GANESH BISTO DESAI Vs. NAGESH BISTO DESAI
May 30, 1977
GANESH KAMATH Vs. STATE OF KARNATAKA
February 25, 1977
GANESHA NARAYANA HEGDE Vs. COMMERCIAL TAX OFFICER
February 10, 1977
GANGAMMA Vs. ALLAMMA
February 28, 1977
GHOUSE SAHEB Vs. SHARIF ABI
June 29, 1977
GIRIJA RUDRA Vs. HOUSE RENT and ACCOMMODATION CONLR
October 4, 1977
GIRIJAMMA Vs. TRIBUNAL MANGALORE
November 23, 1977
GOKULA EDUCATION FOUNDATION Vs. SIDDAGANGA EDUCATION SOCIETY
August 2, 1977
GOKULA EDUCATION FOUNDATION REGD Vs. STATE OF KARNATAKA
August 2, 1977
GOOTY THOTAPPA Vs. GOOTY GURUSIDDAPPA
February 1, 1977
GOVINDA Vs. STATE OF KARNATAKA
August 11, 1977
GOVINDA HARI KULKARNI Vs. LAND TRIBUNAL HUKKERI
March 8, 1977
GOVINDACHARI Vs. SHANTAKUMARI
February 17, 1977
GUNDAPPA MSR Vs. STATE OF KARNATAKA
January 12, 1977
GUNDU DATTATRAYA KALAGHATGI Vs. MANOHAR SOMANNA GODSE
March 1, 1977
GURAPPA HANAMANTHAPPA KATNALLI Vs. SHIVALINGAPPA DUNDAPPA TADKE
March 8, 1977
H B SHINGAPPA GOWDA Vs. LAND REFORMS TRIBL SRINGERI
August 18, 1977
H R RAMASINGH Vs. D NAGESHA RAO
September 9, 1977
HARIJANA SUBBIAH Vs. STATE OF KARNATAKA
February 8, 1977
HIRE MASUDI IMAM Vs. LAND TRIBUNAL SHIRGUPPA
February 22, 1977
HUBLI DHARWAR MUNICIPAL CORPORATION Vs. GANGAYYA VEERAYYA KASHIMATH
July 21, 1977
HUKAMICHAND DEVKISAN Vs. RATANLAL RUPCHAND
February 22, 1977
HUKUMCHAND INSURANCE CO LTD Vs. BANK OF BARODA
April 5, 1977
INDIAN BANK Vs. RAMASWAMY L
January 20, 1977
INDIAN HUME PIPE CO LTD Vs. MYSORE STATE ELECTRICITY BOARD
March 24, 1977
ISHWARAPPA Vs. M A MANIYAR and SONS
June 20, 1977
K B SATHYANARAYANA RAO Vs. STATE OF KARNATAKA
August 5, 1977
K G NARASIMHA SETTY Vs. STATE OF KARNATAKA
December 7, 1977
K P BABULAL Vs. SUB DIVISIONAL MAGISTRATE CHIKBALLAPUR
March 31, 1977
K R LAKSHMANA RAO Vs. GOVERNOR OF KARNATAKA
September 2, 1977
K RAMALINGAM Vs. M V RAMANATHAN
August 26, 1977
KADAPPA Vs. STATE OF KARNATAKA
March 10, 1977
KALLANGOUDA SOMANGOUDA Vs. RUDRAGOUDA
November 4, 1977
KANGALE AND COMPANY Vs. COMMERCIAL TAX OFFICER INT II NORTHERN ZONE BELGAUM
October 10, 1977
KANVIHALLI CHINNAPPA Vs. TIGARI SHIVAPPA
March 11, 1977
KARNATAKA BANK LTD Vs. THRIYAMBAK VENKATESH HEBSUR
February 8, 1977
KASHAPPA SHIVALINGAPPA KARAMBALLI Vs. AHMADSAHEB ABDUL RAHAMAN SAHEB DONI
February 18, 1977
KENZIES Vs. STATE OF MYSORE
September 23, 1977
KONANDUR LINGAPPA Vs. STATE OF KARNATAKA
November 2, 1977
KORAGAMMA PARVATHI Vs. COONDAPUR TLK LAND TRIBUNAL
October 26, 1977
KRISHANI BHIMARAO Vs. GHULAPPA BELAPPA
March 23, 1977
KRISHNA GOWDA Vs. SHEIK SULEMAN SAB
April 21, 1977
KRISHNA RAO Vs. LAND REFORMS TRIBUNAL BHALKI
August 26, 1977
L B SHIRAGUPPI Vs. DEPUTY SUPDT OF POLICE MERCARA
April 20, 1977
L NARASIMHIAH Vs. STATE OF KARNATAKA
August 12, 1977
LAXMI SHEDTHI Vs. UDUPI TALUK LAND TRIBUNAL
November 8, 1977
LINGAYYA SHETTY Vs. COONDAPUR TALUK LAND TRIBUNAL
July 1, 1977
M B CHANNABASAPPA Vs. PALLAGATTI SHIVAYOGAPPA
January 11, 1977
M B NANJUNDA SETTY Vs. LAND TRIBUNAL SOMARPET
November 7, 1977
M GURUSHANTHAPPA Vs. DIRECTOR OF AGRICULTURE
October 14, 1977
M K SOMIAH Vs. STATE OF KARNATAKA
November 3, 1977
M M YARAGATTI Vs. VASANT SIDDOJI JADHAV
June 28, 1977
M MADIAH Vs. STATE OF KARANATAKA
July 29, 1977
M MALLAPPA GOWDA Vs. STATE OF KARNATAKA
June 8, 1977
M NAGARAJ Vs. CONTROLLER OF CUSTOMS and CEN EXCISE
December 13, 1977
M P JAYARAJ Vs. STATE OF KARNATAKA
March 15, 1977
M P KENCHACHARY Vs. LAND TRIBUNAL MUDIGERE
November 24, 1977
M P PONNAMMA Vs. STATE OF KARNATAKA
August 11, 1977
M POOSWAMY Vs. UNION OF INDIA
December 27, 1977
M R NANJUNDA SETTY Vs. LAND TRIBUNAL SOMWARPET TALUK
November 7, 1977
M RAMAPPA Vs. CITY MUNICIPAL COUNCIL BELLARY
January 24, 1977
MADHAV RAO Vs. MOHD ABDUL MATEEN
July 21, 1977
MAHADEVAPPA SANGAPPA Vs. STATE OF KARNATAKA
December 5, 1977
MAHALINGAPPA SHIVALINGAPPA MOTI Vs. SANGANABASAPPA SANGAPPA PARADDI
January 25, 1977
MAHALINGASW AMIGALU Vs. STATE OF KARNATAKA
April 13, 1977
MAHAPURSHA DURGA JOGLEKAR Vs. STATE OF KARNATAKA
September 22, 1977
MALLAPPA Vs. VEERABASAPPA
August 10, 1977
MALLIAH Vs. STATE OF KARNATAKA
January 31, 1977
MANJAPPA Vs. LAND TRIBUNAL SHIMOGA
January 28, 1977
MANJU RAMAKRISHNA NAIK Vs. UMESH SHRIDAR
April 15, 1977
MATADA RUDWAH Vs. STATE OF KARNATAKA
October 10, 1977
MEGHRAJ Vs. SESHAGIRI RAO
February 28, 1977
MININ KAMAL ALFANSO Vs. RAMAKANT VINAYAK GAONKAR
February 8, 1977
MIR EAKEUDDIN SHERIFF Vs. LAND TRI KANAKAPURA
November 11, 1977
MOHAMED KHAJA SAHEB Vs. ABDUL SHUKUR
April 6, 1977
MOHAMMAD Vs. STATE OF KARNATAKA
July 4, 1977
MOHAMMAD KHAN HANEEF KHAN Vs. MEHRUNNISA
February 2, 1977
MOHAMMED HASHIM Vs. SARABI
February 21, 1977
MOHAMMED KUNHI B Vs. DIVISIONAL FOREST OFFICER and TREE OFFICER CHIKMAGALUR
October 5, 1977
MONNAPPA Vs. CHIEF SECRETARY GOVT OF KARNATAKA
March 30, 1977
MUDAKAPPA VEERUPAXAPPA KORI Vs. CHANNABASAPPA RUDRAPPA KORI
March 1, 1977
MUDDABASAPPA Vs. ASST REGISTRAR OF CO OP SOCIETIES
February 2, 1977
MUDLAIAH T.G. Vs. ARJUNAIAH T.H.
March 1, 1977
MUNIYALLAPPA Vs. B M KRISHNAMURTHY
April 4, 1977
MYSORE MANUFACTURERS and TRADERS Vs. KARNATAKA STATE ELECTRICITY BOARD
June 1, 1977
MYSORE MANUFACTURERS TRADERS Vs. RAY CHOUDHRY
November 3, 1977
N MARULAPPA Vs. STATE OF KARNATAKA
October 24, 1977
N VENKATARAMANAPPA Vs. D K NAIKAR
November 7, 1977
NAGAPPA DEVANNA Vs. VENKATARAMANA THIMMANNA
November 23, 1977
NANJUNDAIAH Vs. RANGAIAH
August 1, 1977
NARASINGAPPA Vs. STATE OF KARNATAKA
July 5, 1977
NARAYANA GANGASA BHURE Vs. RAMACHANDRA AMBASA KALBURGI
March 16, 1977
NAVALGUND TALUKA AGRI PRODUCE CO OP MARKETING SOCIETY LTD Vs. STATE OF KARNATAKA
December 19, 1977
NEW INDIA ASSURANCE CO LTD Vs. PARVATHAMMA
March 4, 1977
NGEF EMPLOYEES ASSN Vs. RPF COMMR
September 21, 1977
NINGAMMA Vs. LAND TRIBUNAL MADDUR TALUK
November 18, 1977
P C KONANAHALLI Vs. STATE OF KARNATAKA
March 22, 1977
P M RAJU Vs. STATE OF KARNATAKA
February 18, 1977
P NARASIMHAIAH Vs. P V SUBBA RAO
April 21, 1977
PALLUCHAMY Vs. SHERIFABI
May 31, 1977
PALTHUR RAJA SAHEB Vs. NOOR MOHAMED
December 20, 1977
PANDITHA MURTHYACHARYA Vs. LAND TRIBUNAL TUMKUR
April 22, 1977
PARVATHAMMA Vs. SHIVAMMA
February 1, 1977
PATEL GARUDAPPA GOWDA Vs. LAND TRI THIRTHAHALLI
October 28, 1977
PATEL GIRIYAPPA Vs. DEPUTY TRANSPORT COMMR
December 9, 1977
PATIL CHANNABASAVANA GOUDA Vs. KARNATAKA APPELLATE TRIBUNAL
March 10, 1977
PATRE S RUDRA MURTHY Vs. KARNATAKA BOARD OF WAKFS
March 2, 1977
PREMSAGAR Vs. STATE OF KARNATAKA
July 21, 1977
PUPPEGOWDA Vs. GOWRAMMA
January 21, 1977
PURNA INVESTMENTS LTD Vs. SOUTHERN STEELMET and ALLOYS LTD
June 22, 1977
R G HIREMATH Vs. T KRISHNAPPA
March 25, 1977
RADHAKRISHNA SETTY Vs. LAND TRIBUNAL SOMWARPET
August 22, 1977
RADIO and ELECTRICALS MFG CO LTD Vs. INDUSTRIAL TRIBUNAL
December 20, 1977
RAGHAVENDRA Vs. MARATHA CO OP CREDIT BANK LTD
March 23, 1977
RAGHAVENDRA PRASANNA COFFEE CLUE Vs. VENKATA RAO
December 8, 1977
RAHAMTULLA Vs. STATE
September 20, 1977
RAMACHANDRA SETTY Vs. RAJALAKSHMI
November 30, 1977
RAMAKARADI NAIK Vs. ADAWI MANJA NAIK
November 4, 1977
RAMAKRISHNA GOVINDA HANMASHET Vs. BELGAUM BIDI BEPARI SANGH
February 23, 1977
RAMANNA Vs. BANGALORE UNIVERSITY
April 4, 1977
RAMAPPA BHIMAPPA KULGOD Vs. UNION OF INDIA NEW DELHI
January 28, 1977
RAMAYYA ACHARYA Vs. CYRIL LESRADO
February 21, 1977
RAMEGOWDA Vs. SUB DIVL MAGISTRATE RAMANAGARA
October 13, 1977
RANGE FOREST OFFICER SIRSI Vs. ANANT VENKATARAM
November 25, 1977
RAVISHANKAR NAIK Vs. STATE OF KARNATAKA
December 9, 1977
REVANNA SIDDAPPA HADRI Vs. ASST COMMISSIONER INDI
April 22, 1977
S DASAPPA and CO Vs. COMMERCIAL TAX OFFICER MYSORE
February 2, 1977
S M BASAPPA Vs. B ANANDA RAO
August 19, 1977
S N SESHADRI Vs. LIC OF INDIA
April 22, 1977
S R RAMANUJAM Vs. KARNATAKA MINING CO P LTD
February 25, 1977
SAMUEL THYAGARAJA KUMAR Vs. K SITARAMA ACHAR
April 12, 1977
SANGAPPA Vs. LAND TRIBUNAL BIDAR
November 21, 1977
SANJIVA POOJARY Vs. SULOCHANA N NAYAK
December 28, 1977
SANKARASETTY POMPANNA Vs. STATE OF KARNATAKA
September 2, 1977
SARASWATHIBAI Vs. MALATI
July 14, 1977
SATYANARAYAN NARASIMHA HEBBAR Vs. LAND TRIBUNAL KUMTA
October 28, 1977
SAYYAD MOHAMMAD VALLAD Vs. SHALAMBI AND ANOTHER
February 4, 1977
SHA CHANDANAMALL HIRACHAND and CO Vs. J F CASTELINO
June 8, 1977
SHAMA RAO Vs. PREMILAMMA
June 27, 1977
SHANKARAMMA Vs. MADAPPA
June 23, 1977
SHEVADE CAMERA WORKS LTD Vs. RAMACHANDRA KHEMAJIRAO GODSE
March 16, 1977
SHIDDAPPA KARIYAPPA Vs. LAND TRIRANEBENNUR
November 30, 1977
SHIVAPUTRAPPA GURSHANTAPPA ANGADI Vs. STATE OF KARNATAKA
February 21, 1977
SHIVARAMAIAH Vs. MALLIKARJUNIAH
November 8, 1977
SHIVASHARANAPPA VEERABHADRAPPA Vs. ASSISTANT COMMISSIONER AND RETURNING OFFICER BIDAR
November 18, 1977
SIDDALINGAPPA Vs. M C MOBEN
March 31, 1977
SOWCAR T THIMMAPPA Vs. S L PRASAD
July 14, 1977
SOWCAR T THIMMAPPA and SONS Vs. STATE OF KARNATAKA
September 23, 1977
SRIKANTAPPA Vs. SELECTION COMMITTEE FOB ADMISSION TO MEDICAL COLLEGES
November 8, 1977
SRIKANTE GOWDA Vs. LAND REFORMS TRIBUNAL THIRTHAHALLI
June 10, 1977
SRINIVASA MURTHY Vs. STATE OF KARNATAKA
July 12, 1977
STATE OF KARNATAKA Vs. RAVINDRANATHAN NAIR
June 29, 1977
STATE OF KARNATAKA Vs. T K RAMACHANDRACHAR
April 1, 1977
STATE OF KARNATAKA Vs. HULKOTI
February 25, 1977
STATE OF KARNATAKA Vs. INDIAN UNION
February 22, 1977
STATE OF KARNATAKA Vs. M G CHOWDE GOWDA
January 27, 1977
STATE OF KARNATAKA Vs. MUNIVENKATAPPA
November 11, 1977
STATE OF KARNATAKA Vs. B G SHIVANANDA
November 4, 1977
STATE OF KARNATAKA Vs. KAMALAKSHA
September 21, 1977
STATE OF KARNATAKA Vs. RAYAPPA
August 11, 1977
STATE OF KARNATAKA Vs. SHAKTHI VELU
November 25, 1977
STATE OF KARNATAKA Vs. VEDAVATI
November 25, 1977
SUBHAS MOTICHAND SHETH Vs. STATE OF KARNATAKA
July 29, 1977
SYED RASOOL Vs. MOHAMMAD MOULANA
February 3, 1977
SYED SHAH MOHD HUSSAINI Vs. SHAIKH KHUTBUDDIN
April 4, 1977
T KRISHNA MURTHY Vs. K SHYAMA RAO
July 21, 1977
T N MANJULA DEVI Vs. STATE OF KARNATAKA
June 14, 1977
T P THOMAS Vs. UNION OF INDIA
January 31, 1977
T R SEETHARAMAIAH Vs. B V SHIVAPPA
February 25, 1977
T SHARADA Vs. PRINCIPAL VISWESWARIAH COLLEGE OF ENGG
December 28, 1977
TOWN MUNICIPAL COUNCIL COONDAPUR Vs. STATE OF KARNATAKA
March 7, 1977
U T SAYYAWE Vs. C H ABOOBAKAR
March 8, 1977
ULAVAPPA Vs. SUB DIVISIONAL MAGISTRATE DHARWAR
October 14, 1977
UNION OF INDIA Vs. C R PRABHANNA
February 14, 1977
UNITED BREWERIES LIMITED Vs. ADDITIONAL COMMISSIONER OF INCOME TAX
February 24, 1977
V K KULKARNI Vs. ACCOUNTANT GENERAL
September 28, 1977
V KRISHNA BHAT Vs. RAVISHANKAR
December 20, 1977
V LAKSHMIAH Vs. STATE
February 24, 1977
VARADHA RAO Vs. STATE OF KARNATAKA
February 23, 1977
VASUNDARA TRADERS Vs. STATE OF KARNATAKA
February 14, 1977
VAZAYIL MOHAMMED Vs. SRIDHAR PURANIKA
February 17, 1977
VEERA GOWDA Vs. SUSHEELAMMA
March 22, 1977
VEERABHADRAPPA Vs. STATE OF KARNATAKA
March 10, 1977
VEERAPPA SHIVAPPA HORADI Vs. KRISHNA TRIYAMBAK DESHPANDE
February 3, 1977
VENKATAPPA Vs. L N DATTATRI
December 6, 1977
VENKATARAMANA SUBRAYA BHAT Vs. THIMMAPPA VENKATARAMAN HEGDE
March 23, 1977
VENKATESH M MARIYAPPA GOWDA Vs. LAND REFORMS TRIBUNAL SRINGERI
September 27, 1977
VINCENT SHARES Vs. STATE OF KARNATAKA
February 24, 1977
VISHNU NARAYAN Vs. PAPLAL BALDEV
December 15, 1977
VISVESWARAYA IRON and STEEL LTD Vs. MEHRA FERRO ALLOYS
March 9, 1977
Y CHANDRASHEKARA HEGDE Vs. OMAYYA SHETTY
March 24, 1977
Y KICHAPPA SETTY Vs. SOMANNA NAIKA
June 24, 1977