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Case Index
Title
Date
A P M MAYANKUTTY P V ANTONY Vs. SECRETARY:UNION OF INDIA
February 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT Vs. GURJARGRAVURES PRIVATE LIMITED
November 8, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. SWASTIK MINERAL CORPORATION GANDHIDHAM
July 29, 1977
ADDITIONAL COMMISSIONER OF INCOME TAX GUJARAT AHMEDABAD Vs. CHANDRAVILAS HOTEL
August 1, 1977
AGARWAL ENGINEERING CO Vs. TECHNOIMPEX HUNGARIAN MACHINE INDUSTRIES FOREIGN TRADE CO
July 18, 1977
ALL PARTY HILL LEADERS CONFERENCE SHILLONG Vs. CAPTAIN W A SANGMA
September 12, 1977
AMAR NATH Vs. STATE OF HARYANA
July 29, 1977
AMERICAN EXPRESS INTERNATIONAL BANKING CORPORATION Vs. S SUNDARAM
August 17, 1977
ANAKAPALLE COOPERATIVE AGRI CULTURAL AND INDUSTRIAL SOCIETY LIMITED Vs. UNION OF INDIA
May 4, 1977
ARIVANANDA Vs. SATYAPAL
October 14, 1977
ARVEE INDUSTRIES Vs. RATAN LAL SHARMA
September 13, 1977
ASGAR Vs. STATE OF UTTAR PRADESH
July 18, 1977
ASHOK KUMAR Vs. STATE DELHI ADMINISTRATION
March 7, 1977
ASHOK LAXMAN SOHONI Vs. STATE OF MAHARASHTRA
February 17, 1977
ASSESSING AUTHORITY PATIALA DISTRICT PATIALA Vs. PATIALA BISCUITS MANUFACTURERS PRIVATE LIMITED NOW DALMIA BISCUITS PRIVATE LIMITED
March 1, 1977
ATTUKARAN Vs. STATE OF TAMIL NADU
January 17, 1977
B SHAH Vs. PRESIDING OFFICER LABOUR COURT COIMBATORE
October 12, 1977
BADRI PRASAD BHOLA NATH Vs. GANESH PRASAD
February 21, 1977
BAI MANI Vs. MANILAL LALLLBHAI
February 7, 1977
BAIKUNTHI DEVI Vs. MAHENDRA NATH
March 18, 1977
BALAK RAM Vs. STATE OF UTTAR PRADESH
March 2, 1977
BALCHAND CHORARIA Vs. UNION OF INDIA
December 13, 1977
BALKRISHNA SOMNATH ANANT DATTATRAYA MALI BALKRISHNA SOMNATH Vs. SADU DEVRAM KOLI:CHINTAMANI GOVIND PATIL:SADU DEVRAM KOLI
January 20, 1977
BALWANT SINGH Vs. STATE OF BIHAR
October 4, 1977
BARJUREKAIKHOSROOMAARFATIA Vs. STATE OF MAHARASHTRA
December 16, 1977
BASAVVA KOM DYAMANGOUDA PATIL Vs. STATE OF MYSORE
April 19, 1977
BASHIR Vs. STATE OF HARYANA
October 3, 1977
BATA SHOE COMPANY LIMITED Vs. CITY OF JABALPUR CORPORATION
March 11, 1977
BELDE VENKATESHAM Vs. CHOKKARAPU LAKSHMI NARASIAH
March 15, 1977
BHABA NANDA SARMA Vs. STATE OF ASSAM
October 12, 1977
BHAGABANDAS AGARWALLA Vs. BHAGWANDAS KANU
February 25, 1977
BHAGWAN BUX SINGH Vs. STATE OF UTTAR PRADESH
September 27, 1977
BHAGWAN VISHWANATH PHADNIS Vs. BHASKER DIGAMBER CHOUDHARY
July 29, 1977
BHARWAD BHIKHA NATHA Vs. STATE OF GUJARAT
May 3, 1977
BHAVNAGAR MUNICIPALITY Vs. ALIBHAI KARIMBHAI
February 8, 1977
BHOLA Vs. MURTHI MANDIR SHRJ JAI NARAYANJI
November 16, 1977
BHOPAL SUGAR INDUSTRIES LIMITED Vs. STATE OF MADHYA PRADESH
January 25, 1977
BHOPAL SUGAR INDUSTRIES LIMITED Vs. SALES TAX OFFICER BHOPAL
April 14, 1977
BIHAR EASTERN GANGETIC FISHERMEN CO OPERATIVE SOCIETY LIMITED Vs. SIPAHI SINGH
September 1, 1977
BIR SINGH Vs. STATE OF UTTAR PRADESH
August 18, 1977
BIRPAL SINGH Vs. STATE OF UTTAR PRADESH
July 22, 1977
BOARD OF TRUSTEES OF THE PORT OF BOMBAY Vs. INDIAN GOODS SUPPLYING CO
March 21, 1977
BRAHMANAND Vs. KAUSHALYA DEVI
April 11, 1977
BUSCHING SCHMITZ PRIVATE LIMITED Vs. P T MENGHANI
March 17, 1977
CARBORANDUM AND COMPANY Vs. COMMISSIONER OF INCOME TAX MADRAS
April 11, 1977
CHAIRMAN BOARD OF MINING EXAMINATION AND CHIEF INSPECTOR OF MINES Vs. RAMJEE
February 3, 1977
CHANDER BHAN HARBHAJAN LAL MESSRS HARBHAGWAN HARBHAJAN LAL Vs. STATE OF PUNJAB:STATE OF HARYANA
February 22, 1977
CHANDER KALI BAI Vs. JAGDISH SINGH THAKUR
October 6, 1977
CHANDU NAIK Vs. SITARAM B NAIK
December 6, 1977
CHARAN DASS Vs. DISTRICT JUDGE DEHRADUN
January 19, 1977
CHET SINGH Vs. STATE OF PUNJAB
March 24, 1977
CHHAGAN LAL Vs. MUNICIPAL CORPORATION INDORE
January 28, 1977
CHILAMAKUR NAGIREDDY Vs. STATE OF ANDHRA PRADESH
July 22, 1977
CHINTAPALLI AGENCY TALUK ARRACK SALES COOPERATIVE SOCIETY LIMITED Vs. SECRETARY FOOD AND AGRICULTURE GOVERNMENT OF ANDHRA PRADESH
September 28, 1977
COMMISSIONER OF INCOME TAX GUJARAT III AHMEDABAD Vs. KURJI JINABHAI KOTECHA
February 18, 1977
COMMISSIONER OF INCOME TAX KERALA Vs. DHARMODAYAM AND CO KERALA
August 22, 1977
COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA Vs. TOLLYGUNGE CLUB LTD
March 15, 1977
COMMISSIONER OF INCOME TAX WEST BENGAL I NOW WEST BENGAL II CALCUTTA Vs. INDIAN ALUMINIUM GO LIMITED
January 25, 1977
COMMISSIONER OF WEALTH TAX Vs. J K JUTE MILLS COMPANY LIMITED
January 7, 1977
COMMISSIONER OF WEALTH TAX ANDHRA PRADESH HYDERABAD Vs. TRUSTEES OF H E H NIZAMS FAMILY REMAINDER WEALTH TRUST HYDERABAD
May 3, 1977
COMMISSIONER OF WEALTH TAX NEW DELHI Vs. P N SIKAND
April 1, 1977
CONTROLLER OF ESTATE DUTY MADRAS Vs. ALLADI KUPPUSWAMY
May 3, 1977
COSMOSTEELS PRIVATE LIMITED Vs. JAIRAM DAS GUPTA
December 16, 1977
COX AND KINGS AGENTS LIMITED Vs. THEIR WORKMEN
March 18, 1977
CYRIL E FERNANDES Vs. SR MARIA LYDIA
September 8, 1977
D NAGARAJ Vs. STATE OF KARNATAKA
January 18, 1977
DADU YOGENDRA NATH SINGH Vs. COLLECTOR SEONI
January 25, 1977
DAGDU STATE OF MAHARASHTRA Vs. STATE OF MAHARASHTRA:RUKHMINI
April 19, 1977
DATTATRAYA GOVIND MAHAJAN STATE OF UTTAR PRADESH STATE OF PUNJAB NAGAORAO MAROTRAO INGOLE Vs. STATE OF MAHARASHTRA:RAJESH PACHAURI:SUCHA SINGHS:STATE OF MAHARASHTRA
January 27, 1977
DELHI CLOTH AND GENERAL MILLS COMPANY LIMITED Vs. SHAMBHU NATH MUKHERJI
October 3, 1977
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. H R SRI RAMULU
January 11, 1977
DHARMENDRA KUMAR Vs. USHA KUMAR
August 19, 1977
DINESH CHANDRA SANGMA Vs. STATE OF ASSAM
October 5, 1977
EKNATH SHANKARRAO MUKKAWAR Vs. STATE OF MAHARASHTRA
April 12, 1977
EMPLOYEES STATE INSURANCE CORPORATION BHOPAL Vs. CENTRAL PRESS
February 21, 1977
EVEREST COAL COMPANY PRIVATE LIMITED Vs. STATE OF BIHAR
September 29, 1977
FATEHCHAND HIMMATLAL MAHADEO Vs. STATE OF MAHARASHTRA
January 28, 1977
FAZILKA DABWALI TRANSPORT CO PRIVATE LIMITED Vs. MADAN LAL
January 17, 1977
FIRM PANJUMAL DAULATRAM Vs. SAKHI GOPAL
May 3, 1977
FORBES FORBES CAMPBELL AND COMPANY LIMITED Vs. ENGINEERING MAZDOOR SABHA
March 1, 1977
FUEL INJECTION LIMITED Vs. KAMGER SABHA
November 15, 1977
GOVERNMENT OF ANDHRA PRADESH Vs. ANNE VENKATESWARE
February 17, 1977
GOVIND PRASAD CHATURVEDI Vs. HARI DUTT SHASTRI
January 28, 1977
GUDIKANTT NARASIMHULU Vs. PUBLIC PROSECUTOR HIGH COURT OF ANDHRA PRADESH
December 6, 1977
GULAB AJWANI Vs. SARASWATI BAI
January 14, 1977
GULLAPALLI KRISHNA DAS Vs. VISHNUMOLAKAYYA VENKAYYA
November 15, 1977
GURCHARAN SINGH RAJ KUMAR SHARMA Vs. STATE DELHI ADMINISTRATION :STATE DELHI ADMINISTRATION
December 6, 1977
GURPUR GUNI VENKATARAYA NARASHIMA PRABHU Vs. B G ACHIA ASSISTANT COMMISSIONER HINDU RELIGIOUS AND CHARITABLE ENDOWMENT MANGALORE
April 15, 1977
H D VASHISHTA Vs. GLAXO LABORATORIES 1 PRIVATE LIMITED
November 8, 1977
HANSA Vs. STATE OF PUNJAB
July 22, 1977
HANUMAN Vs. STATE OF HARYANA
March 17, 1977
HARGOVIND DAYAL SRIVASTAVA Vs. G N VERMA
January 12, 1977
HEAVY ENGINEERING CORPN LIMITED RANCHI Vs. K SINGH AND CO RANCHI
January 19, 1977
HECKETT ENGINEERING CO Vs. THEIR WORKMEN
October 11, 1977
HEM CHAND THE INTERNATIONAL CENTRE FOR KATHA KALI GURDYAL SINGH CHAGGAR RAM BABU GUPTA Vs. DELHI CLOTH AND GENERAL MILLS CO LTD:H K MALIK:KULBUSHAN KUMAR:ANANDI DEVI
August 2, 1977
HINDUSTAN LEVER LIMITED BOMBAY Vs. MONOPOLIES AND RESTRICTIVE TRADE PRACTICES COMMISSION NEW DELHI
April 7, 1977
HIRALAL MALLICK Vs. STATE OF BIHAR
August 16, 1977
HUKAM SINGH Vs. STATE OF RAJASTHAN
February 7, 1977
HYDERABAD ASBESTOS CEMENT PRODUCTS LIMITED UNION CARBIDE INDIA LIMITED FOODS FATS AND FERTILISERS LIMITED Vs. EMPLOYEES INSURANCE COURT:THE EMPLOYEES STATE INSURANCE CORPORATION:THE REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
December 2, 1977
I L HONNEGOUDA Vs. STATE OF KARNATAKA
January 18, 1977
INDIA PIPE FITTING CO Vs. FAKRUDDJN M A BAKER
November 4, 1977
INDIAN PERFORMING RIGHT SOCIETY LIMITED Vs. EASTERN INDIAN MOTION PICTURES ASSOCIATION
March 14, 1977
INDIAN STATISTICAL INSTITUTE Vs. ASSOCIATED BUILDERS
December 2, 1977
J C ROADWAYS Vs. PANDIYAN ROADWAYS CORPN LIMITED
February 2, 1977
JAGMAL SINGH YADAV Vs. M RAMAYYA
January 6, 1977
JAHAR ROY DEAD Vs. PREMJI BHIMJI MANSATA
November 3, 1977
JANTA METAL S UPPLY Vs. COMMISSIONER OF INCOME TAX U P
July 27, 1977
JASRAJ INDER SJNGH Vs. HEMRAJ MULTANCHAND
February 14, 1977
JIMMY HOMI BHARUCHA Vs. STATE OF MAHARASHTRA
February 9, 1977
JIVRAM RANCHHODDAS THAKKAR Vs. TULSHIRAM RATANCHAND MANTRI
March 17, 1977
JIYALAL Vs. STATE OF MADHYA PRADESH
January 17, 1977
JOHRI LAL SONI Vs. BHANWARI BAI
August 1, 1977
JOSEPH PETER Vs. STATE OF GOA DAMAN AND DIV
May 4, 1977
JUGGILAL KAMLAPAT Vs. PRATAPMAL RAMESHWAR
November 24, 1977
K K SHRIVASTAVA Vs. BHUPENDRA KUMAR JAIN
March 15, 1977
K KARUNAKARAN Vs. T V EACHARA WARRTER
November 16, 1977
K VENKAMMA Vs. GOVERNMENT OF ANDHRA PRADESH
April 14, 1977
KALUMIYA KARIMMIYA Vs. STATE OF GUJARAT
January 14, 1977
KANTA GOEL Vs. B P PATHAK
April 1, 1977
KARNAL DISTILLERY COMPANY LIMITED KARNAL DISTILLERY COMPANY LIMITED Vs. UNION OF INDIA
January 12, 1977
KARNATAKA ELECTRICITY BOARD Vs. GULAM MOHIUDDIN
April 12, 1977
KASHMIRA SINGH Vs. STATE OF PUNJAB
September 2, 1977
KERAM ALI Vs. STATE OF UTTAR PRADESH
October 24, 1977
KESHEORAO Vs. NARNARAYAN
February 17, 1977
KHADI GRAM UDYOG TRUST Vs. RAM CHANDRAJI VIRAJMAN MANDIR SARASIYA GHAT KANPUR
November 28, 1977
KISHORE SINGH Vs. STATE OF MADHYA PRADESH
October 10, 1977
KORIN ALIAS ETWARI DEVI Vs. INDIA CABLE COMPANY LIMITED
November 18, 1977
KRISHAN MURARI LAL SEHGAL Vs. STATE OF PUNJAB
February 9, 1977
KRISHNA KUMAR MEDIRATTA Vs. PHULCHAND AGARWALA
January 21, 1977
KUNWAR NRIPENDRA BAHADUR SINGH Vs. JAI RAM VERMA
July 28, 1977
KURUKSHETRA UNIVERSITY Vs. STATE OF HARYANA
March 22, 1977
LAKSHMI CHAND KHAJURIA Vs. ISHROO DEVI
March 31, 1977
LIFE INSURANCE CORPORATION OF INDIA Vs. KOTA RAMABRAHMAM
April 22, 1977
LINKS ADVERTISERS AND BUSINESS PROMOTERS Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
April 21, 1977
M CHINNASWAMY Vs. DHANDAYUTHANPANI ROADWAYS PRIVATE LIMITED
January 13, 1977
M L MANGHANDA Vs. UNION TERRITORY OF CHANDIGARH
March 17, 1977
M V KURIAKOSE Vs. STATE OF KERALA
March 25, 1977
MADAN LAL LOHIA Vs. ASSISTANT COLLECTOR
April 11, 1977
MADHU LIMAYE Vs. STATE OF MAHARASHTRA
October 31, 1977
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. ZENABHAI
January 17, 1977
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION BAIRAGARH BHOPAL Vs. SUDHAKAR
April 15, 1977
MADRAS REFINERIES LIMITED Vs. CHIEF CONTROLLING REVENUE AUTHORITY BOARD OF REVENUE MADRAS
January 5, 1977
MAGAN BIHARI LAL Vs. STATE OF PUNJAB
February 15, 1977
MAHABIR BEOPAR MANDAL LIMITED CHAMBER OF COMMERCE BULLION AND AGRICULTURAL PRODUCE EXCHANGE LIMITED Vs. FORWARD MARKETS COMMISSION:FORWARD MARKETS COMMISSION:FORWARD MARKETS COMMISSION
January 13, 1977
MAHADEO GANPAT BADAVANE Vs. STATE OF MAHARASHTRA
April 22, 1977
MAHANT BIKRAM DASS CHELA Vs. FINANCIAL COMMISSIONER REVENUE PUNJAB CHANDIGARH
August 3, 1977
MANGAL ORAM S DEVI Vs. STATE OF ORISSA
January 20, 1977
MANJUSHRI RAHA B L GUPTA Vs. B L GUPTA:MANJUSHRI RAHA
February 9, 1977
MANORANJAN DEY Vs. BINOY KRISHNA PAL AND BROS
March 11, 1977
MATHURA PRASAD AGARWALA Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
March 10, 1977
MEMBER BOARD OF REVENUE WEST BENGAL Vs. SWAIKA OIL MILLS
August 4, 1977
MINU B MEHTA Vs. BALKRISHNA RAMCHANDRA NAYAN
January 28, 1977
MIRAN DEVI Vs. BIRBAL DASS
July 27, 1977
MISRILAL JAIN B PATNAIK MINES PRIVATE LIMITED A P AND COMPANY FOREST CALCUTTA NANDARAM HUNATRAM MOHAMMAD SERAJUDDIN Vs. STATE OF ORISSA
May 2, 1977
MISTRY PREMJIBHAI VITHALDAS Vs. GANESHBHAI KESHAVJI
April 14, 1977
MOHAMMAD GIASUDDIN Vs. STATE OF ANDHRA PRADESH
May 6, 1977
MOHAMMAD GULAM ABBAS Vs. MOHAMMAD IBRAHIM
December 16, 1977
MOHAMMAD SALAMATULLAH Vs. GOVERNMENT OF ANDHRA PRADESH
January 19, 1977
MOHAN SINGH Vs. STATE OF PUNJAB
March 31, 1977
MOHINDER SINGH Vs. STATE OF PUNJAB
July 26, 1977
MOHINDER SINGH GILL Vs. CHIEF ELECTION COMMISSIONER NEW DELHI
December 2, 1977
MOHINI Vs. VIRENDER KUMAR
March 1, 1977
MOTI NATWARLAL Vs. RAGHAVAYYA NAGINDAS AND CO
March 21, 1977
MUNICIPAL BOARD MAUNATH BHANJAN Vs. SWADESHI COTTON MILLS COMPANY LIMITED
January 28, 1977
MUNSHI Vs. RTCHPAL
February 17, 1977
MUNSHI DASS Vs. MAL SINGH AND MAL DASS
August 8, 1977
MUNSHI MUQBOOL RAZA Vs. HASAN RAZA
March 21, 1977
MURARKA PROPERTIES PRIVATE LIMITED Vs. BEHARILAL MURARKA
November 30, 1977
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. BABAJAN CONDUCTOR
February 8, 1977
N M SIDDIQUE Vs. UNION OF INDIA
December 8, 1977
N S MEHTA Vs. UNION OF INDIA
April 20, 1977
NADELLA VENKATAKRISHNA RAO Vs. STATE OF ANDHRA PRADESH
December 15, 1977
NAI BAHU Vs. LALA RAMNARAYAN
October 14, 1977
NAIB SUBEDAR LACHHMAN DASS Vs. UNION OF INDIA
March 28, 1977
NALANDA CERAMIC AND INDUSTRIES LIMITED Vs. N S CHOUDHURY AND CO PRIVATE LIMITED
August 3, 1977
NAMER ALI CHOUDHURY Vs. CENTRAL INLAND WATER TRANSPORT CORPORATION LIMITED
November 16, 1977
NANDLAL Vs. MOTI LAL
August 1, 1977
NARAYANA PRABHU VENKATESWARA PRABHU Vs. NARAYANA PRABHU KRISHNA PRABHU
January 19, 1977
NARAYANAN SATHEESAN ALIAS BABOO Vs. STATE OF KERALA
September 29, 1977
NARENDRA MADIVALAPA KHENI Vs. MANIKRAO PATIL
July 28, 1977
NARSINBHAI PRAJAPATI Vs. CHHATRASINGH KANJI
February 10, 1977
NATHUNI PRASAD SINGH Vs. BISHWANATH SINGH SHARMA
March 24, 1977
NATIONAL CO LIMITED CALCUTTA Vs. DEPUTY DIRECTOR OF TAX CREDIT EXPORTS CALCUTTA
March 3, 1977
NATIONAL TEXTILE CORPORATION Vs. STATE OF MAHARASHTRA
April 12, 1977
NATTHU SINGH Vs. STATE OF UTTAR PRADESH
August 11, 1977
NEW DELHI MUNICIPAL COMMITTEE NEW DELHI MUNICIPAL COMMITTEE Vs. LIFE INSURANCE CORPORATION OF INDIA:OM PRAKASH
August 9, 1977
NIHAL CHAND Vs. KALYAN CHAND JAIN
November 15, 1977
NIRMAL SINGH Vs. STATE OF PUNJAB
June 10, 1977
NIRPAL SINGH Vs. STATE OF HARYANA
February 1, 1977
NITYA SEN Vs. STATE OF WEST BENGAL
December 14, 1977
NRISINGHA MURARI CHAKRABORTY Vs. STATE OF WEST BENGAL
April 12, 1977
OFFICIAL LIQUIDATOR Vs. DHARTI DHAN PRIVATE LIMITED
February 10, 1977
ONKAR NATH Vs. DELHI ADMINISTRATION
February 15, 1977
ORISSA MINING CORPORATION LIMITED Vs. PRANNATH VISHWANATH RAWLLEY
August 12, 1977
P CHITHARANJA MENON Vs. A BALAKRISHNAN
April 25, 1977
PADAM NABH SINGH Vs. STATE OF PUNJAB
August 8, 1977
PALANIAPPA GOUNDER Vs. STATE OF TAMIL NADU
March 4, 1977
PARKASH LYAGI AND ORS. Vs. CHINTA MANI AND ORS.
July 20, 1977
PIARA SINGH Vs. STATE OF PUNJAB
October 4, 1977
PIAREY LAL Vs. HORI LAL
February 7, 1977
PRABHAT KIRAN MAITHANI Vs. UNION OF INDIA
February 3, 1977
PRATAP MISRA Vs. STATE OF ORISSA
February 23, 1977
PRECISION BEARINGS INDIA LIMITED Vs. BARODA MAZDOOR SABHA
December 16, 1977
PRITHVI RAJ TANEJA Vs. STATE OF MADHYA PRADESH
January 18, 1977
PRITHVIRAJ TANEJA Vs. STATE OF M.P. AND ANR.
January 6, 1977
PUSHPA DEVI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
August 30, 1977
PUSHPABAI PURSHOTTAM UDESHI Vs. RANJIT GINNING AND PRESSING CO PRIVATE LIMITED
March 25, 1977
PYARE LAL Vs. STATE OF MADHYA PRADESH
January 17, 1977
R DALMIA Vs. COMMISSIONER OF INCOME TAX NEW DELHI
January 19, 1977
R K MALHOTRA ITO GROUP CIRCLE 11 1 AHMEDABAD Vs. KASTURBHAI LALBHAI HUF
August 11, 1977
R P DAVID AND CO Vs. S RAMACHANDRAN
January 14, 1977
R S JOSHI SALES TAX OFFICER GUJARAT J S JOSHI SALES TAX OFFICER GUJARAT Vs. AJIT MILLS LTD:IDAR TALUKA SAHAKARI
August 31, 1977
R S KALLOLIMATH Vs. STATE OF MYSORE
May 6, 1977
RADHA KISHAN SAO Vs. GOPAL MODI
February 14, 1977
RADHAKRISHNA AGARWAL Vs. STATE OF BIHAR
March 17, 1977
RAGHUNATH GOPAL MANJIRE Vs. COMPETENT AUTHORITY
November 16, 1977
RAILWAY BOARD Vs. P R SUBRAMANIYAM
November 29, 1977
RAJ KUMARI VIJH Vs. DEV RAJ VIJH
February 15, 1977
RAJ RANI Vs. KAILASH CHAND
February 17, 1977
RAJENDRA PRASAD Vs. STATE OF BIHAR
February 25, 1977
RAM KRISHAN Vs. STATE OF UTTAR PRADESH
July 22, 1977
RAM LAKHAN SINGH Vs. STATE OF UTTAR PRADESH
May 6, 1977
RAMCHANDAR SHIVANARAYAN Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 4, 1977
RAMDAS Vs. STATE OF MAHARASHTRA
February 14, 1977
RAMESH PRASAD SINGH Vs. STATE OF BIHAR
November 4, 1977
RAMIAH ASARI Vs. STATE OF TAMIL NADU
July 20, 1977
RANA SHEO AMBAR SINGH Vs. ALLAHABAD BANK LIMITED
February 18, 1977
RANCHHODDAS CHHAGANLAL Vs. DEVAJI SUPDU DORIK
January 17, 1977
RANDHIR SINGH Vs. STATE OF HARYANA
August 30, 1977
RANGASWAMI THE TEXTILE COM MISSIONER THE TEXTILE COMMISSIONER OF THE GOVERNMENT OF INDIA Vs. SAGAR TEXTILE MILLS P LTD:SHRI JAGDISH PROCESS PRIVATE LIMITED
January 27, 1977
RASESH C CHOKST Vs. STATE OF GUJARAT
November 4, 1977
RAU CHIMA CHOUGULE Vs. STATE OF MAHARASHTRA
September 28, 1977
REHMAN JEO WANGNOO Vs. RAM CHANU
December 7, 1977
REMO PAUL ALTOE Vs. UNION OF INDIA
October 13, 1977
RETTI DEENABANDHU Vs. STATE OF ANDHRA PRADESH
January 11, 1977
REV STAINISLAUS REV STAINISLAUS STATE OF ORISSA Vs. STATE OF MADHYA PRADESH:YULITHA HYDE
January 17, 1977
REVAPPA DEOGONDA BAGLE Vs. STATE OF MAHARASHTRA
January 17, 1977
ROSHAN DI HATTI Vs. COMMISSIONER OF INCOME TAX DELHI
March 8, 1977
S B PATWARDHAN K V RAMKRISHNA Vs. STATE OF MAHARASHTRA:STATE OF GUJARAT
May 4, 1977
S P DESHMUKH Vs. SHAH NIHAL CHAND WAGHAJIBAI GUJARATI
July 27, 1977
S P S JAYAM AND CO Vs. NEHRUSADAN
April 1, 1977
S.O. ARJUNAN CHETTIAR Vs. THE ENFORCEMENT OFFICER
February 18, 1977
SAKSENA BROTHERS PRIVATE LIMITED Vs. BHUDHAR CHANDRA BANERJEE
January 10, 1977
SALES TAX OFFICER XI ENFORCEMENT BRANCH GREATER BOMBAY Vs. POONNAMAL
February 9, 1977
SALIM ZIA Vs. STATE OF UTTAR PRADESH
November 24, 1977
SANAT KUMAR AUDDY Vs. PRODYOT KUMAR AUDDY
January 10, 1977
SANTHANAM KACHAPALAYA GURUKKAL Vs. V SUBRAMANYA GURUKKAL
March 17, 1977
SANTURAM KHUDAI Vs. KIMATRAI PRINTERS AND PROCESSORS PRIVATE LIMITED
December 9, 1977
SARDAR IQBAL SINGH Vs. STATE DELHI ADMINISTRATION
November 9, 1977
SARVESHWAR PRASAD SHARMA Vs. STATE OF MADHYA PRADESH
September 26, 1977
SASHI PRASAD BAROOAH Vs. AGRICULTURAL INCOME TAX OFFICER
January 19, 1977
SATBIR SINGH AJIT SINGH HARBHAJAN SINGH Vs. STATE OF PUNJAB
March 14, 1977
SELLAMMAL Vs. NALLAMMAL
March 17, 1977
SETH R DALMIA Vs. COMMISSIONER OF INCOME TAX DELHI NEW DELHI
September 21, 1977
SHAFIQUDDIN Vs. PYARELAL
March 23, 1977
SHAHZADA NAND Vs. COMMISSIONER OF INCOME TAX PATIALA
April 12, 1977
SHAIKH ABDUL AZEES Vs. STATE OF KARNATAKA
March 28, 1977
SHARIF AHMAD Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
October 31, 1977
SHIV MOHAN SINGH Vs. STATE DELHI ADMINISTRATION
March 10, 1977
SHRIKRISHNADAS TIKARA Vs. STATE GOVERNMENT OF MADHYA PRADESH
March 22, 1977
SHUKLA MANSETA INDUSTRIES PRIVATE LIMITED Vs. WORKMEN EMPLOYED UNDER IT
August 2, 1977
SHYAM CHARAN Vs. SHEOJI BHAI
October 12, 1977
SIAL SOAP STONE FACTORY Vs. STATE OF MADHYA PRADESH
January 18, 1977
SIDDU VENKAPPA DEVADIGA Vs. RANGU S DEVADIGA
January 6, 1977
SITA RAM BHAU PATIL Vs. RAMCHANDRA NAGO PATIL
January 20, 1977
SITARAMLAKSHMANJI Vs. DIPNARAIN MANDAL
March 30, 1977
SRIRANGAN Vs. STATE OF TAMIL NADU
November 30, 1977
STATE OF BIHAR Vs. RAMESH SINGH
August 2, 1977
STATE OF GUJARAT Vs. VORA SALEBHAJ GULAMALI:VORA AKBARALI IBRAHIM
March 30, 1977
STATE OF GUJARAT Vs. RAMESH CHANDRA MASHRUWALA
January 21, 1977
STATE OF GUJARAT Vs. SANKALCHAND KHODIDAS PATEL
November 9, 1977
STATE OF HARYANA Vs. RATTAN SINGH
March 22, 1977
STATE OF HARYANA Vs. N C TANDON
April 14, 1977
STATE OF HARYANA Vs. JAGBIR SINGH
October 7, 1977
STATE OF HIMACHAL PRADESH Vs. WAZIR CHAND
November 16, 1977
STATE OF KARNATAKA Vs. UNION OF INDIA
November 8, 1977
STATE OF KARNATAKA Vs. RANGANATHA REDDY
October 11, 1977
STATE OF KARNATAKA Vs. L MUNISWAMY
March 3, 1977
STATE OF KERALA Vs. K T SHADULI GROCERY DEALER
March 15, 1977
STATE OF M.P. AND ORS. Vs. GALLA TILHAN VYAPARI SANGH AND ORS.
January 6, 1977
STATE OF MADHYA PRADESH Vs. BABU LAL
January 21, 1977
STATE OF MADHYA PRADESH Vs. STATE OF MAHARASHTRA
January 5, 1977
STATE OF MADHYA PRADESH Vs. GALLA TILHAN VYAPARI SANGH
January 17, 1977
STATE OF MAHARASHTRA Vs. VINAYAK
January 6, 1977
STATE OF MAHARASHTRA Vs. BHALGHANDRA KHANDERAO JOSHI
January 27, 1977
STATE OF MAHARASHTRA Vs. HANSRAJ DEPAR PARLE OIL CENTRE
February 25, 1977
STATE OF MAHARASHTRA Vs. KALIAR KOTL SUBRAMANIAM RAMASWAMY
August 8, 1977
STATE OF MAHARASHTRA Vs. SHANTILAL KALIDAS GUJARATHI
March 22, 1977
STATE OF MAHARASHTRA Vs. MAHIPATI KRISHNA INGAVALE
April 12, 1977
STATE OF MYSORE Vs. HUTCHAPPA
January 25, 1977
STATE OF ORISSA Vs. N N SWAMY
January 27, 1977
STATE OF ORISSA Vs. ARAKHITA BISOI
April 14, 1977
STATE OF PUNJAB Vs. PREM SUKHDAS:RIKHAB DAS
April 1, 1977
STATE OF PUNJAB Vs. PRITAM SINGH
August 4, 1977
STATE OF PUNJAB Vs. DALMIA BISCUIT PRIVATE LIMITED
July 25, 1977
STATE OF PUNJAB Vs. BALBIR SINGH
January 31, 1977
STATE OF PUNJAB Vs. MULKH RAJ AND CO: TARSEM LAL BACHAN LAL
January 28, 1977
STATE OF PUNJAB Vs. RAMJI DAS
March 3, 1977
STATE OF PUNJAB Vs. GEETA IRON AND BRASS WORKS LIMITED
October 14, 1977
STATE OF RAJASTHAN Vs. RAMDEEN
March 4, 1977
STATE OF RAJASTHAN JAIPUR Vs. BALCHAND ALIAS BALIAY
September 20, 1977
STATE OF RAJASTHAN STATE OF MADHYA PRADESH STATE OF PUNJAB Vs. UNION OF INDIA
May 6, 1977
STATE OF U.P. Vs. RAJESH PACHAURI
January 27, 1977
STATE OF UTTAR PRADESH Vs. NAWAB HUSSAIN
April 4, 1977
STATE OF UTTAR PRADESH Vs. CHANDRA MOHAN NIGAM:CHANDRA MOHAN NIGAM
September 19, 1977
STATE OF UTTAR PRADESH Vs. SARJOO DEVI
July 27, 1977
STATE OF UTTAR PRADESH Vs. MOHAMMAD MUSHEER KHAN
July 29, 1977
STATE OF UTTAR PRADESH Vs. INDIAN HUME PIPE COMPANY LIMITED
March 3, 1977
STATE OF UTTAR PRADESH Vs. MODI INDUSTRIES LIMITED
January 4, 1977
STATE OF UTTAR PRADESH Vs. LALLA SINGH
November 28, 1977
STATE OF UTTAR PRADESH Vs. SUGHAR SINGH
December 8, 1977
STATE OF WEST BENGAL Vs. BEJOY KUMAR BOSE
December 7, 1977
STATE OF WEST BENGAL Vs. WASHI AHMED
March 7, 1977
STATE OF WEST BENGAL P K SESHAN K D MAZUMDAR Vs. MANMAL BHUTORIA:STATE OF ASSAM:THE STATE
May 3, 1977
STRAW BOARD MANUFACTURING COMPANY LIMITED Vs. ITS WORKMEN
March 1, 1977
SUKHDEV SINGH Vs. GRAM SABHA BARI KHAD
January 28, 1977
SUNDER DASS Vs. RAM PRAKASH
February 24, 1977
SUPERINTENDENT OF POST OFFICES SUPERINTENDENT OF POST OFFICES SUPERINTENDENT OF POST OFFICES POSTMASTER GENERAL ANDHRA CIRCLE HYDERABAD 1 UNION OF INDIA UNION OF IND Vs. P K RAJAMMA:A SURYA RAO:P NARAYANA RAO:M KISHAIAH:M TUMBESWARARAO:K T KUNJAPPAN:GOKULANANDA DAS
April 22, 1977
SURENDRA NATH JENA Vs. STATE OF ORISSA
April 1, 1977
SURENDRANATH SUD Vs. STANDARD VACUUM OIL CO
March 9, 1977
T ARIVANDANDAM Vs. T V SATYAPAL
October 14, 1977
TAKKASEELA PEDDA SUBBA REDDI Vs. PUJARI PADMAVATHAMMA
April 28, 1977
TALATI KANTILAL BHUMABAI Vs. LALITABEN
July 26, 1977
TARLOK SINGH Vs. STATE OF PUNJAB
April 28, 1977
TARULATA SHYAM Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
April 28, 1977
TATA ENGINEERING AND LOCOMOTIVE CO LIMITED BOMBAY Vs. REGISTRAR OF RESTRICTIVE TRADE AGREEMENT NEW DELHI
January 21, 1977
TECHNICIANS STUDIO PRIVATE LIMITED Vs. LILA GHOSH
September 19, 1977
TEG SINGH Vs. CHARAN SINGH
March 23, 1977
TEXTILE MACHINERY CORPORATION LIMITED CALCUTTA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL CALCUTTA
January 25, 1977
THAKUR DAS Vs. STATE OF MADHYA PRADESH
October 14, 1977
THANGIAH Vs. STATE OF TAMIL NADU
February 25, 1977
THAROO MAL Vs. PURAN CHAND PANDEY
November 29, 1977
THIRU JOHN V SUBRAHMANYAM Vs. RETURNING OFFICER:RETURNING OFFICER
April 12, 1977
TOWN MUNICIPAL COUNCIL KALGHATGI Vs. URMILLA KOTHARI
January 20, 1977
TRAVANCORE COCHIN CHEMICALS LIMITED Vs. COMMISSIONER OF INCOME TAX KERALA
January 21, 1977
TRIMBAK GANGADHAR TELANG Vs. RAMCHANDRA GANESH BHIDE
January 19, 1977
TRUSTEES FOR IMPROVEMENT OF CALCUTTA Vs. CHANDRA SEKHAR MALLICK
May 6, 1977
TULA RAM Vs. KISHORE SINGH
October 5, 1977
UDAYAN CHINUBHAI Vs. R C BALI
September 22, 1977
UHAIYAN Vs. STATE OF MADHYA PRADESH
October 14, 1977
UMEDBHAI JADAVBHAT Vs. STATE OF GUJARAT
December 16, 1977
UNION OF INDIA Vs. B N PRASAD
December 9, 1977
UNION OF INDIA Vs. SANKALGHAND HIMATLAL SHETH
September 19, 1977
UNION OF INDIA Vs. ORIENT ENGG AND COMMERCIAL COMPANY LIMITED
October 7, 1977
UNION OF INDIA Vs. CENTRAL INDIA MACHINERY MANUFACTURING COMPANY LIMITED
April 6, 1977
UNION OF INDIA Vs. GUJARAT WOOLLEN FELT MILLS
April 7, 1977
UNION OF INDIA Vs. VIJAY CHAND JAIN
February 2, 1977
UNION OF INDIA Vs. A GOPALAKRISHNA NAYAK
January 17, 1977
UNION OF INDIA C T A PILLAI STATE OF KARNATAKA UNION OF INDIA STATE OF MAHARASHTRA STATE OF KARNATAKA D J SHIRARAM THE STATE OF KARNATAKA UNION OF INDIA Vs. BHANUDAS KRISHNA GAWDE:RAMESH RAMLAL NARANG:SHRI GURUNATH KULKARNI:TEJRAJ GHAMANDIRAM GOWANI:P T SANGHVI:SARASWATAMMA:THE COMMR OF POLICE BANGALORE:C R SATISH AND OTH
January 25, 1977
V TULASAMMA Vs. SESHA REDDY
March 17, 1977
VANGUARD ROLLING SHUTTERS AND STEEL WORKS Vs. COMMISSIONER OF SALES TAX
March 8, 1977
VASANTRAO ALIAS BABURAO Vs. SHYAMRAO
July 28, 1977
VASUDEO KULKARNI Vs. SURYA KANT BHATT
May 2, 1977
VASUDEO KULKARNI Vs. SURYA KANT BHATT
March 2, 1977
VELJI LAKHAMSI AND CO Vs. BENETT COLEMAN AND CO
April 14, 1977
VICE CHANCELLOR JAMMU UNIVERSITY Vs. DUSHIANT KUMAR RAMPAL
February 23, 1977
VIDYA SAGAR Vs. STATE OF UTTAR PRADESH
February 22, 1977
VIJAY SINGH Vs. TULSI RAM
February 25, 1977
VISHNU AGENCIES PRIVATE LIMITED DHANYALAKSHMI RICE MILLS CONTRACTORS GUTHA SUBBA RAO Vs. COMMERCIAL TAX OFFICER:COMMERCIAL TAX OFFICER
December 16, 1977
WESTERN INDIA MATCH COMPANY LIMITED Vs. THIRD INDUSTRIAL TRIBUNAL WEST BENGAL
November 16, 1977
WORKMEN OF NEW ALLENBERRY WORKS Vs. DEEPAK INDUSTRIES TD
April 15, 1977
YASH PAL MITTAL Vs. STATE OF PUNJAB
November 3, 1977