Case Index

Title
Date
BABOO LEKHRAJ ROY Vs. KUNHYA SINGH
July 6, 1877
BARON FORESTER AND WIFE Vs. SECRETARY OF STATE FOR INDIA IN COUNCIL
April 18, 1877
BRIJ INDAR BAHADUR SINGH; LAL SHUNKUR BUX AND LAL SEETLA BUX Vs. RANEE JANKI KOER
November 20, 1877
DELHI AND LONDON BANK, LIMITED Vs. MELMOTH A. D. ORCHARD
May 14, 1877
GAJAPATHI NILAMANI PATTA MAHA DEVI GARU Vs. GAJAPATHI RADHAMANI PATTA MAHA DEVI GARU
July 3, 1877
JUGDEEP NARAIN SINGH Vs. DEENDYAL LAL
July 25, 1877
MAHARAJAH PERTAB NARAIN SINGH Vs. MAHARANEE SUBHAO KOOER
July 19, 1877
MOHAMMED EWAZ Vs. BIRJ LALL
June 13, 1877
NORENDER NARAIN SINGH Vs. DWARKA LAL MUNDUR
November 22, 1877
PARASRAM SINGH AND BHOLONATH AND ROODER NARAIN SINGH Vs. PREM NARAIN SINGH
March 24, 1877
PAULIEM VALLOO CHETTY Vs. PAULIEM SOORYAH CHETTY
February 16, 1877
PIRTHEE SINGH Vs. SHEO SOONDAEY
May 3, 1877
THAKOOR HARDEO BUX Vs. THAKOOR JAWAHIR SINGH
June 9, 1877
UNION BANK OF AUSTRALIA Vs. WILLIAM IRVINE
March 10, 1877
VASUDEV SADASHIV MODAK Vs. COLLECTOR OF RATNAGIRI
March 2, 1877