Case Index

Title
Date
A C METAL WORKS Vs. COMMISSIONER OF INCOME TAX
April 10, 1967
ALAMSHERKHAN Vs. SUNDERLAL
June 11, 1967
AMAN KHAN Vs. SHEO ONKAR
August 22, 1967
AMANULLA Vs. KISTOOR CHAND
February 6, 1967
AMAR SINGH Vs. STATE OF RAJASTHAN
January 5, 1967
ANOP SINGH Vs. STATE OF RAJASTHAN
November 18, 1967
BABULAL RUKMANAND Vs. OFFICIAL LIQUIDATOR BHARATPUR OIL MILLS PRIVATE LTD
December 8, 1967
BADDUNISA BEGUM Vs. STATE OF RAJASTHAN
January 11, 1967
BADRI PRASAD Vs. STATE OF RAJASTHAN
March 20, 1967
BAGRAVAT Vs. STATE OF RAJASTHAN
August 8, 1967
BAHORI Vs. STATE
July 6, 1967
BALBIR Vs. MUKHRAM
January 11, 1967
BANKIDAS MOOLRAJ AND CO Vs. STATE OF RAJASTHAN
July 11, 1967
BANSHI Vs. STATE
December 20, 1967
BANSHIDHAR AND CO RAIPUR Vs. STATE OF RAJASTHAN
February 3, 1967
BHAG SINGH Vs. STATE OF RAJASTHAN
December 21, 1967
BHAIR GIR Vs. HANUMAN PRASAD
December 21, 1967
BHANWAR LAL Vs. STATE OF RAJASTHAN
November 17, 1967
BHANWAR LAL Vs. KANHAIYA LAL
November 21, 1967
BHANWARLAL Vs. INSAF ALI
November 21, 1967
BHANWARLAL Vs. MST PARBATI
February 9, 1967
BHERA Vs. RAMESHWAR LAL
September 25, 1967
BHERUN LAL Vs. NARBADA
January 27, 1967
BHOGILAL PANDYA Vs. MAHARAWAL LAXMAN SINGH
September 8, 1967
BHONRILAL Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
January 17, 1967
BHURI BAI Vs. CHAMPI BAI
August 16, 1967
BOARD OF MUSLIM WAKF RAJAS THAN Vs. MOHAMMAD AYUB
February 14, 1967
BUDBRAM Vs. STATE
November 22, 1967
CHANDA Vs. NANDA
March 20, 1967
CHETRAM Vs. STATE
July 13, 1967
CHHUTANLAL Vs. STATE
May 10, 1967
CHIMAN CHAND Vs. STATE OF RAJASTHAN
January 12, 1967
CHIRANJILAL Vs. STATE OF RAJASTHAN AND ANOTHER,
August 31, 1967
CHIRANJILAL Vs. STATE OF RAJASTHAN
December 1, 1967
COMMISSIONER OF WEALTH TAX Vs. GAYATRI DEVI OF JAIPUR HER HIGHNESS MAHARANI
January 1, 1967
COMMISSIONER OF WEALTH TAX DELHI AND RAJASTHAN Vs. HER HIGHNESS MAHARANI GAYATRI DEVI OF JAIPUR
January 3, 1967
D R SHAH Vs. STATE OF RAJASTHAN
April 28, 1967
DAMODAR PRASAD Vs. CIVIL JUDGE SAMBHAR
April 7, 1967
DEVA Vs. PURA
January 4, 1967
DEVJEET Vs. GRAM PANCHAYAT PINGORA
September 8, 1967
DHARAM DAS Vs. HUSSAIN KHAN
September 25, 1967
DURGA PRASAD Vs. BISHAN SWARUP
April 12, 1967
FATEH RAJ Vs. SURAJ ROOP
January 20, 1967
GAJANAND Vs. RAMESWARLAL
January 27, 1967
GANESHA RAM Vs. COLLECTOR JALORE
January 31, 1967
GANESHILAL GAINDILAL Vs. STATE OF RAJASTHAN
January 23, 1967
GANGANAGAR TRANSPORT COOPERATIVE SOCIETY Vs. ASSISTANT REGIONAL TRANSPORT OFFICER
April 14, 1967
GENERAL MANAGER RAJASTHAN STATE ROAD TRANSPORT CORP JAIPUR Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
December 5, 1967
GREEN BUS RAJASTHAN PRIVATE Vs. STATE OF RAJASTHAN
April 28, 1967
GURU NANAK TRANSPORT CO-OPERATIVE SOCIETY Vs. REGIONAL TRANSPORT AUTHORITY BIKANER
December 21, 1967
H H AMBIKA PRATAP SINGH BAHADUR PRATAPGARH Vs. STATE
January 2, 1967
HARI RAM Vs. STATE OF RAJASTHAN
January 25, 1967
HARI SHANKAR Vs. RAM SWAROOP
February 13, 1967
HARI SINGH Vs. BHAWANI RAM
January 19, 1967
HEMA Vs. STATE OF RAJASTHAN
January 27, 1967
HIMMAT SINGH Vs. SHANKERLAL
December 22, 1967
HIRALAL CHHAGANLAL Vs. STATE OF RAJASTHAN
November 20, 1967
HIRALAL TAK Vs. STATE OF RAJASTHAN
February 9, 1967
JABAR SINGH Vs. PRABHUDAN
September 18, 1967
JAGGANNATH PRASHAD Vs. BHANWARLAL
October 30, 1967
JAI KISHAN Vs. REGIONAL TRANSPORT AUTHORITY JODHPUR
December 7, 1967
JAI MAHA LAXMI COTTON GINNING AND PRESSING FACTORY PVT LTD Vs. STATE OF RAJASTHAN
May 24, 1967
JAITDAN Vs. PURABDAN
January 19, 1967
JANTA GRAM LAHCHODA GADI PATTI Vs. REVTI
February 7, 1967
JASWANT SINGH Vs. DHANNA
December 8, 1967
JEEYAKANWAR Vs. STATE OF RAJASTHAN
January 25, 1967
JHALAWAR TRANSPORT SERVICE LTD Vs. TRANSPORT APPELLATE TRIBUNAL
March 29, 1967
JOGINDER SINGH Vs. STATE
May 12, 1967
KAMLA BENIWAL Vs. DHIR SINGH
September 18, 1967
KANHAILAL Vs. KANTILAL
July 25, 1967
KESHAR SINGH Vs. DEU
August 28, 1967
KHETMAL Vs. CHHAGANRAJ
March 29, 1967
KISHANLAL Vs. NANDLAL
May 4, 1967
KISHNARAM Vs. STATE OF RAJASTHAN
January 9, 1967
KISTOORA Vs. KISTOOR CHAND
July 11, 1967
KULDEEP CHAND KANHIYA LAL Vs. REGIONAL TRANSPORT AUTHORITY BIKANER
November 30, 1967
KUMARI CHANDRA KALA Vs. LALOORAM
December 12, 1967
LADU RAM Vs. RAMESHWAR
April 25, 1967
LAKHA KHAN Vs. SHRI KISHAN
February 15, 1967
LALIT KISHORE Vs. LAXMINARAYAN
October 20, 1967
LEKHRAM SAINI Vs. UNION OF INDIA UOI
October 27, 1967
MADANLAL Vs. NANDLAL
October 10, 1967
MADANLAL Vs. MANAKCHAND
August 25, 1967
MAGANBHAI Vs. CHETANLAL
May 10, 1967
MAHESHWAR PRASAD Vs. STATE OF RAJASTHAN
December 16, 1967
MAJI MOHAN KANWAR Vs. STATE OF RAJASTHAN
March 31, 1967
MANAK CHAND Vs. STATE
December 8, 1967
MANGILAL Vs. DURGA DEVI
December 16, 1967
MEGHRAJ Vs. KHETARAM
January 17, 1967
MEWAR SUGAR MILLS LTD Vs. STATE OF RAJASTHAN
May 27, 1967
MISRI LAL Vs. NARPAT SINGH
January 27, 1967
MITHAN LAL Vs. STATE
April 12, 1967
MOHAN RAJ Vs. SURENDRA KUMAR TAPARIA
October 10, 1967
MOOLA RAM Vs. REGIONAL TRANSPORT AUTHORITY BIKANER
March 1, 1967
MOORTI SHRI VENKATESHJI MAHARAJ Vs. STATE OF RAJASTHAN
February 2, 1967
MUNICIPAL COUNCIL JAIPUR Vs. PRABHU NARAIN
February 13, 1967
MUNICIPAL COUNCIL JAIPUR Vs. RAMESHWARLAL
September 6, 1967
NAGAUR SAHAR KENDRIYA SAHAKARI KAR VIKRAYA SANGH Vs. STATE OF RAJASTHAN
February 9, 1967
NARAIN SINGH Vs. STATE OF RAJASTHAN
January 19, 1967
NARAINLAL Vs. CHAMPA
November 29, 1967
NARAYAN SINGH Vs. STATE
February 23, 1967
NARAYANI Vs. DURGALAL
April 28, 1967
NARBADA Vs. RAM DAYAL
February 22, 1967
NARSINGH DAS Vs. AMAR KANWAR
August 22, 1967
NATHULAL FATEHPURIA Vs. STATE OF RAJASTHAN
August 22, 1967
NEW COTTON AND WOOL PRESSING FACTORY Vs. COMMISSIONER OF INCOME TAX
March 31, 1967
NORTHERN RAILWAY EMPLOYEES CO-OPERATIVE CREDIT Vs. LABOUR COURT
April 11, 1967
OMA Vs. BANSHILAL
August 2, 1967
ORIENTAL ENGINEERING CO JAIPUR Vs. STATE OF RAJASTHAN
January 17, 1967
PANDIT CHANDRA KANT RAO Vs. STATE OF RAJASTHAN
January 4, 1967
PHOOL CHAND Vs. DEVI LAL
January 27, 1967
PIAREMOHAN Vs. THANCHAND
April 6, 1967
PUNAM CHAND Vs. COLLECTOR AJMER
May 24, 1967
RADHEY SHYAM Vs. OFFICIAL LIQUIDATOR
October 21, 1967
RAFIQ MOHAMMAD Vs. MANGILAL
January 19, 1967
RAJA PRATAP SINGH Vs. UNTIED SINGH
May 23, 1967
RAJIA Vs. STATE OF RAJASTHAN
January 9, 1967
RAM NATH Vs. SHANKER LAL
August 4, 1967
RAMHETLAL Vs. COLLECTOR SAWAI MADHOPUR
December 15, 1967
RAMLAL Vs. VISHVESHWAR NATH
August 1, 1967
RAMPAL Vs. RAMPAL
August 1, 1967
RATAN SINGH Vs. STATE
August 1, 1967
RATTA Vs. STATE
January 11, 1967
RIKHAB CHAND Vs. SANKAL CHAND
September 6, 1967
SAKEENA Vs. STATE OF RAJASTHAN
July 27, 1967
SAMPAT RAJ Vs. LADU RAM
August 18, 1967
SARDAR SADHU SINGH Vs. MOHAN SINGH
January 23, 1967
SHANKAR BUS SERVICE Vs. THE TRANSPORT APPELLATE TRIBUNAL AND ORS.
July 19, 1967
SHATRUGHAN Vs. BALIA
January 24, 1967
SHIV KISHAN Vs. RADHA KISHAN
March 16, 1967
STATE Vs. MISHRA AND SONS BEAWAR
January 9, 1967
STATE Vs. MOHAN
July 5, 1967
STATE Vs. VISHNU ELECTRIC WORKS AJMER
April 28, 1967
STATE Vs. GANESHA
April 17, 1967
STATE Vs. LADURAM
December 12, 1967
STATE OF RAJASTHAN Vs. NARAIN
December 13, 1967
STATE OF RAJASTHAN Vs. VIJAIRAM
April 17, 1967
STATE OF RAJASTHAN Vs. HON MR JUSTICE B P BERI
May 5, 1967
STATE OF RAJASTHAN Vs. ANANDI LAL
May 9, 1967
STATE OF RAJASTHAN Vs. BALTEJ SINGH
July 21, 1967
STATE OF RAJASTHAN Vs. RANA
September 13, 1967
STATE OF RAJASTHAN Vs. ALLAH BUX
September 14, 1967
STATE OF RAJASTHAN Vs. JODHPUR COFFEE HOUSE JODHPUR
November 9, 1967
STATE OF RAJASTHAN Vs. BIRENDRA SINGH
January 9, 1967
STATE OF RAJASTHAN Vs. KAPOOR CHAND
January 24, 1967
STATE OF RAJASTHAN Vs. JAIPUR GOTA WORKS JAIPUR
January 17, 1967
STATE OF RAJASTHAN Vs. ASSOCIATED STONE INDUSTRIES
January 23, 1967
STATE OF RAJASTHAN Vs. RATANLAL
March 28, 1967
STATE OF RAJASTHAN Vs. RAMSINGH PANWALA JAIPUR
February 2, 1967
STATE OF RAJASTHAN Vs. MALJI CHOGALAL
February 2, 1967
STATE OF RAJASTHAN Vs. LAXMAN SINGH
January 27, 1967
SUGNI BAI Vs. ADDITIONAL COLLECTOR BIKANER
March 15, 1967
SUKANRAJ Vs. STATE OF RAJASTHAN
January 12, 1967
SURAJKARAN Vs. MUNICIPAL COUNCIL JAIPUR
November 29, 1967
SURENDRA KUMAR SHARMA Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR REGION
December 20, 1967
TARACHAND Vs. KRISHNA GOPAL
October 9, 1967
UNION OF INDIA Vs. FIRM J P SHARMA AND SONS
May 12, 1967
UNION OF INDIA Vs. PRATAP RAI
March 7, 1967
UNION OF INDIAREPRESENTING Vs. J P SHARMA SONS
May 12, 1967
WAZIRSINGH Vs. UNION OF INDIA
October 5, 1967
ZINSI Vs. STATE OF RAJASTHAN
September 26, 1967