Case Index

Title
Date
ABDUL GHAFFAR Vs. BIBI HAFIZA KHATOON
August 1, 1967
ABU BAKKAR Vs. BELAL SHEIKH
September 1, 1967
ADIT PRASAD Vs. CHHAGANLAL
May 10, 1967
AJAMERA BROTHERS Vs. SURAJ MAL NARESH KUMAR JAIN
January 6, 1967
AKSHAYA KUMAR MANDAL Vs. BINOD KUMAR SINHA
August 1, 1967
ARBIND KUMAR SINGH Vs. NAND KISHORE PRASAD
October 24, 1967
ASARFI MANDAL Vs. PARVATI DEVI
July 24, 1967
AWADH BIHARI SINHA Vs. UNIVERSITY OF BIHAR
May 10, 1967
AWADH NARAIN THAKUR Vs. BINDESHWARI THAKUR
January 2, 1967
AYODHYA PRASAD TEWARI Vs. HOPAL MANJHI
January 31, 1967
BABUI PANMATO KUER Vs. RAM AGYA SINGH
February 18, 1967
BACHCHA PANDEY Vs. DEO SUNDER DEVI
September 15, 1967
BACHU SINGH Vs. BILASO KUER
July 5, 1967
BADRI PRASAD SAH Vs. STATE OF BIHAR
August 22, 1967
BALI RAM SARRAF Vs. STATE OF BIHAR
August 30, 1967
BALKISHUN SINGH Vs. CHOUDHARY DEOSARAN SINGH
July 20, 1967
BANTA SINGH Vs. NATIONAL COAL DEVELOPMENT CORPORATION
September 26, 1967
BASANTLAL JALAN Vs. CHIRANJILAL SARAWGI
February 20, 1967
BENI RAM Vs. GANGA SAH
September 8, 1967
BHARTIYA HOTEL Vs. UNION OF INDIA
December 21, 1967
BHOLA KUMAR Vs. BHUBNESHWAR SINGH
October 31, 1967
BIBI BASHIRAN Vs. LAL MOHAMMAD
September 12, 1967
BIBI QORAISHA Vs. BANDHU MAHTON
December 13, 1967
BIHAR STATE BOARD OF RELIGIOUS Vs. RAJ RATAN GIR
July 24, 1967
BIJALI BALA DAS Vs. CHARU BALA ASH
May 3, 1967
BILAT SINGH Vs. HAFIZ SYED SHARFUDDIN AHMAD
April 1, 1967
BINDA PRASAD SINGH Vs. MUNDRIKA DEVI
April 27, 1967
BINDESHWARI PRASAD MANDAL Vs. KUNJI LAL MANDAL
March 8, 1967
BISHAN PRASAD Vs. STATE OF BIHAR
October 25, 1967
BOKARO AND RAMGUR LTD Vs. PRASUN KUMAR BANERJEE
August 25, 1967
BRIJ BIHARI PRASAD Vs. BIR BAHADUR RAI
May 12, 1967
CHAIT RAM Vs. SIKANDAR CHOUDHARY
November 16, 1967
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. STATE OF BIHAR
November 17, 1967
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. STATE OF BIHAR
November 20, 1967
COMMISSIONER OF INCOME TAX Vs. BANKIPUR CLUB LIMITED
February 22, 1967
COMMISSIONER OF THE SAMASTIPUR Vs. RANDHIR KUMAR SINGH
May 2, 1967
COMMISSIONER OF WEALTH TAX Vs. ROHTAS INDUSTRIES LIMITED
January 3, 1967
D C MEHTA Vs. LAKSHMIPAT SINGHANIA
September 6, 1967
DAMODAR VALLEY CORPORATION Vs. STATE OF BIHAR
October 23, 1967
DISTRICT BOARD Vs. RAMKISHUN SINGH
May 2, 1967
DUKHIA GANJU Vs. RAMCHANDRA PRASAD
June 28, 1967
DWARKA PRASAD Vs. CHANDRA SHEKHAR DUBEY
February 2, 1967
EXAMINER OF LOCAL ACCOUNTS Vs. SITARAM RUNGTA
December 19, 1967
FIRM BALMUKUND PURAN MALL Vs. FIRM FATEH CHAND DHARAMCHAND
February 28, 1967
FIRM MAHADEOLAL BHAGIRATHMAL Vs. UNION OF INDIA
July 25, 1967
GAJANAND AGARWALA Vs. BHAGWATI DEVI
February 8, 1967
GANESH NARAIN SINGH Vs. JADUNANDAN SINGH
February 23, 1967
GANGARAM MUNDA Vs. B B SHRIVASTAVA
December 18, 1967
GAURI KUMARI DEVI Vs. BABU KRISHNA PRASAD
September 29, 1967
GAYA COTTON AND JUTE MILLSLTD Vs. BIHAR STATE ELECTRICITY BOARD
July 6, 1967
GAYA SINGH Vs. STATE
February 13, 1967
GENERAL MANAGER CHAMPARAN SUGAR Vs. PRESIDING OFFICER INDUSTRIAL
July 5, 1967
GOKHUL SINGH Vs. RAMSEWAK SINGH
June 27, 1967
GOPAL KRISHNA CHOUDHARY Vs. COMMISSIONER OF INCOME TAX
January 17, 1967
GORAKH SINGH Vs. TATA IRON AND STEEL CO LTD
December 8, 1967
HARAKH BHAGAT Vs. ASSISTANT REGISTRAR CO OPERATIVE SOCIETIES
July 21, 1967
HARAKH NARAIN SINGH Vs. SHAM BEHARI SINGH
August 31, 1967
HARI NARAIN CHOUDHARY Vs. RAMNEHI KUER
August 11, 1967
HARNANDAN SINGH Vs. MAHARANI KUER
March 21, 1967
HEAVY ENGINEERING MAZDOOR UNION Vs. STATE OF BIHAR
September 5, 1967
HIRALAL Vs. STATE OF BIHAR
April 26, 1967
HRIDAYA NARAIN SINGH Vs. SHARIF
November 16, 1967
INDRAMANI DEVI Vs. RADHESHYAM KEJRIWAL
June 26, 1967
J DUBEY Vs. STATE OF BIHAR
November 14, 1967
JAGATBANDHU SAHNI Vs. STATE OF BIHAR
August 17, 1967
JAGDHAR PRASAD SINGH Vs. DHAR PRASAD SINGH
May 5, 1967
JAMUNA PRASAD Vs. STATE OF BIHAR
December 13, 1967
JHARKHAND MINES AND INDUSTRIES LTD Vs. NAND KISHORE PRASAD
July 14, 1967
JICHHU RAM Vs. PEAREY PASI
February 8, 1967
JOGENDRA MISSIR Vs. RAMNANDAN SINGH
July 18, 1967
JOGENDRA SINGH Vs. STATE OF BIHAR
August 21, 1967
KALIPADA ASH Vs. TAGAR BALA DASI
September 25, 1967
KAMLA PRASAD MISSIR Vs. CHANCHAL TEWARI
January 19, 1967
KEDAR LAL MARWARI Vs. STATE
November 9, 1967
KESHARMULL AGARWALA Vs. RAJENDRA PRASAD
May 2, 1967
KISTO CHANDRA MANDAL Vs. ANILA BALA DASI
October 31, 1967
KRISHNA BALLABH SAHAY Vs. COMMISSION OF INQUIRY
November 4, 1967
L.N. KESHARI AND OTHERS Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY AND OTHERS
December 14, 1967
LACHMESHWAR PRASAD LALL Vs. KRISHNA PRASAD
September 18, 1967
LAKHIA SINGH PATRA Vs. JOTILAL ADITYA DEO
August 8, 1967
LAKSHMAN NAIK Vs. SUSHILA SWAIN
August 9, 1967
LAKSHMI NARAIN Vs. STATE
September 14, 1967
LALA THAKUR Vs. HAZARI THAKUR
July 26, 1967
M KBANERJI Vs. BAIJU LAL
April 13, 1967
MADAN BARI Vs. STATE OF BIHAR
December 19, 1967
MAHABIR SINGH Vs. COMMISSIONER OF ARRAH
July 18, 1967
MAKESHWAR MISRA Vs. LALITESHWAR PRASAD SINGH
February 17, 1967
MANAGEMENT OF BARAREE COKE PLANT Vs. THEIR WORKMEN
July 11, 1967
MANAGEMENT OF DESHBANDHU CINEMA Vs. PRESIDING OFFICER INDUSTRIAL TRIBUNAL AND APPELLATE AUTHORITY
April 11, 1967
MANAGEMENT OF SRI RURDUTTROY JUTE MILLS PRIVATE LTD Vs. WORKMEN
January 23, 1967
MANDRESHWAR PRASAD SINGH Vs. MOTILAL RAMESHWAR PRASAD
August 23, 1967
MANGAL SINGH Vs. STATE OF BIHAR
July 28, 1967
MANMOHAN BHATTACHARYA Vs. KRISHNA GOPAL CHOUDHARY
February 6, 1967
MASA SINGH Vs. TATA IRON AND STEEL CO LTD
February 20, 1967
MATHURA PRASAD Vs. UNION OF INDIA
April 27, 1967
MATHURA PRASAD GUPTA Vs. MOSAMMAT MANOHRI KUER
August 18, 1967
MINIMAX LTD Vs. ITS WORKMEN (REPRESENTED BY THE
November 9, 1967
MOHAMMAD HASAN Vs. MOHAMMAD ANWAR AHMAD
January 28, 1967
MT. RAMPATI KUER AND OTHERS Vs. JADUNANDAN THAKUR AND OTHERS
March 23, 1967
MUNDRIKA KUER Vs. PRESIDENT BIHAR STATE BOARD
October 26, 1967
NAND RAI GAJANAND Vs. UNION OF INDIA
February 16, 1967
NARAIN SINGH Vs. SAPURNA KUER
October 25, 1967
NAWABZADI KANIZ FATMA Vs. MOHAMMAD YASIN
July 27, 1967
NEMA MISSIR Vs. CHANDRIKA MISTRI
October 23, 1967
PANNALAL KEDIA Vs. NEBI SINGH
September 15, 1967
PASUPATI NATH SINGH Vs. N K SINGH
February 3, 1967
PATNA ELECTRIC SUPPLY MAZDOOR UNION Vs. H SAHAI
September 14, 1967
PRABHAT KUMAR LALA Vs. JAGDISH CHANDRA NARANG
September 29, 1967
PRABHU HALWAI Vs. FULCHAND KHANDELWAL
September 7, 1967
PRASAD MAHTO Vs. STATE OF BIHAR
September 15, 1967
PROPRIETOR PURE DHANSAR COAL CO Vs. DEBENDRA NATH BHATTACHARJI
January 24, 1967
RADHANATH PATHAK Vs. BIHAR STATE BOARD OF RELIGIOUS TRUSTS
April 10, 1967
RAGHUBAR DAYAL Vs. MD YASIN
March 17, 1967
RAJA RAM SINGH Vs. KISHORI SARAN SINGH
September 1, 1967
RAJKISHORE SINGH Vs. BHUBNESHWARI SINGH
April 20, 1967
RAM AUTAR LAL JAIN Vs. SARDAR SOHAN SINGH
March 24, 1967
RAM PARIKHA RAI Vs. SHEO PUJAN RAI
July 17, 1967
RAMACHANDRA PD SINGH Vs. RAMPUNIT SINGH
April 17, 1967
RAMANAND SINGH Vs. STATE OF BIHAR
May 10, 1967
RAMASHREY ROY Vs. PASHUPATI KUMAR PATHAK
February 17, 1967
RAMAYAN BHAGAT Vs. STATE
January 3, 1967
RAMAYAN DUBEY Vs. CHITRADEO RAI
April 11, 1967
RAMCHANDER MISTRY Vs. STATE
May 12, 1967
RAMCHANDRA SOREN Vs. MAHABIR SINGH
May 2, 1967
RAMDEO RAI Vs. MAHABIR RAI
October 31, 1967
RAMESHWAR LAL AGARWALA Vs. KUTI MIAN
May 12, 1967
RAMSARAN JHA Vs. JOKHAN JHA
May 2, 1967
RANCHORE PRASAD NARAIN SINGH Vs. BIBI TAHZIBUNISA
July 7, 1967
RATANLAL SULTANIA Vs. STATE OF BIHAR
October 19, 1967
RAY LIME STONE AND CO Vs. SUBDIVISIONAL OFFICER
May 5, 1967
RELIANCE FIREBRICK AND POTTERY CO., LTD., CHANCH Vs. PRESIDING OFFICER, LABOUR COURT, CHOTANAGPUR DIVISION, RANCHI AND OTHERS
February 17, 1967
ROHTAS INDUSTRIES Vs. EMPLOYEES STATE INSURANCE CORPORATION AND OTHERS
June 27, 1967
ROHTAS INDUSTRIES LTD Vs. UNION OF INDIA
March 31, 1967
S M AFTAB AHMAD Vs. BIBI BENTUL FATMA
April 20, 1967
S M NAQAVI Vs. STATE OF BIHAR
December 5, 1967
SANTA DEBI Vs. LAKHANLAL SINGH
September 26, 1967
SARJU RAI Vs. STATE OF BIHAR
September 22, 1967
SARJUG SARAN SINGH Vs. RAMCHARITAR SINGH
February 16, 1967
SAVITRI DEVI Vs. BENI DEVI
August 24, 1967
SHANTI DEVI Vs. RAMESH CHANDRA ROUKAR
September 15, 1967
SHANTI RANJAN BORAL Vs. LABOUR COURT
January 10, 1967
SHEO SARAN THAKUR Vs. BISHWA NATH THAKUR
September 19, 1967
SHEORATAN KURMI AND AFTER HIS DEATH AKHJI DEVI Vs. KALICHARAN RAM
July 3, 1967
SHITAL MAHATO Vs. STATE OF BIHAR
August 19, 1967
SHYAM KISHORE PRASAD SINGH Vs. HARIKANT PRASAD SINGH
July 21, 1967
SHYAM NARAIN SINGH Vs. KHUBLAL MAHTO
August 29, 1967
SITA RAM AGARWALLA Vs. JAMUNADAS AGARWALLA
February 6, 1967
SITARAM LOHAR Vs. PASUPAT LOHAR
July 20, 1967
SITARAM SAHU Vs. STATE
July 19, 1967
SKH BASHIR AHMAD Vs. SKH ABDUL JABBAR
January 25, 1967
STATE Vs. LINKERS PRIVATE LTD
May 11, 1967
STATE Vs. B L OHRI
May 12, 1967
STATE Vs. MUHAMMAD MOINUDDIN
March 8, 1967
STATE OF BIHAR Vs. MOHAMMAD KHURSHEED
January 12, 1967
STATE OF BIHAR Vs. INDERCHAND JAIN
July 25, 1967
STATE OF BIHAR Vs. AJODHYA JHA
August 21, 1967
STATE OF BIHAR Vs. DAULAT KUMARI
August 3, 1967
STATE OF BIHAR Vs. THAKUR KAMTA PRASAD SINGH
September 28, 1967
STATE OF BIHAR Vs. SHREE KRISHNA GYANODAY SUGAR LIMITED
December 21, 1967
STATE OF BIHAR Vs. KRISHNA GYANODAY SUGARLTD
December 21, 1967
SUBAI SHIA MAJLISE AUQAF Vs. SAVITRI DEVI
July 11, 1967
SUBHAGI DEVI Vs. MURLI PRADHAN
August 17, 1967
SUNDER MANDAL Vs. DHANUKHI YADAV
May 1, 1967
SYAM LAL SAH Vs. RAMBALLABH JALAN
October 24, 1967
SYED SHAH SAFIUL ALAM Vs. SYED SHAH MOHAMMAD AMINUL ALAM
September 8, 1967
T K SINGH Vs. STATE OF BIHAR
August 30, 1967
TARANAND SINHA Vs. THAKUR CHANDRA BHUSAN PD SINGH
May 3, 1967
TATA IRON STEEL CO LTD Vs. SULTAN KHAN KABULI
November 22, 1967
TETAR GOPE Vs. GANAURI GOPE
September 12, 1967
THAKUR PAPER MILLSLTD Vs. STATE
October 31, 1967
TILESHWARI DEVI Vs. BAIDYANATH PRASAD SAH
July 20, 1967
TRIVEDI BROTHERS AND CO Vs. STATE OF BIHAR
September 5, 1967
UGNI Vs. CHOWA MAHTO
November 13, 1967
UMESH CHANDRA SINHA Vs. V N SINGH
April 10, 1967
UNION OF INDIA Vs. HARI NAGAR SUGAR MILLSLTD
July 5, 1967
UNION OF INDIA Vs. GAURI SHANKER BADRI NARAIN
July 12, 1967
UNION OF INDIA Vs. RAMDAS OIL MILLS
November 27, 1967
WORKMAN OF JAMADOBA COLLIERY Vs. EMPLOYERS IN RELATION TO JAMADOBA
September 4, 1967
WORKMEN OF JAMADOBA COLLIERY OF TATA AND STEEL COMPANY LIMITED Vs. JAMADOBA COLLIERY OF TATA IRON AND STEEL COMPANY LIMITED
September 14, 1967