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Title
Date
ACHARYA SWAMI GANESH DASS JI MAHANT SADHU DELA ASHRA, PATIALA Vs. THE STATE OF PUNJAB AND OTHERS
November 21, 1967
ADARSH INDUSTRIAL CORPORATION KARNAL Vs. STATE OF HARYANA
October 13, 1967
AJAIB SINGH Vs. BUTA SINGH
December 1, 1967
AJAIB SINGH AND OTHERS Vs. MANN SINGH AND OTHERS
October 20, 1967
AJIT SINGH Vs. DHARA SINGH
September 27, 1967
AMAR NATH Vs. SUNDER LAL AND ORS.
July 12, 1967
AMAR NATH AND ORS. Vs. GRAM PANCHAYAT RANWAN AND ANR.
March 29, 1967
AMAR NATH VERMA Vs. STATE
August 22, 1967
AMAR SARJIT SINGH Vs. STATE OF PUNJAB
November 3, 1967
AMIN LAL AND ANOTHER Vs. BAJRANG DASS AND OTHERS
December 11, 1967
AMIN LAL AND ORS. Vs. A.L. FLETCHER AND ANR.
October 4, 1967
AMIR CHAND GUPTA Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 21, 1967
AMRITSAR RAYON AND SILK MILLS PRIVATE LTD Vs. AMRITSAR TEXTILE CLERKS ASSOCIATION
February 1, 1967
ARJAN LAL Vs. UNION OF INDIA AND OTHERS
November 23, 1967
ARJAN SINGH CHOPRA Vs. SEWA SADAN SOCIAL WELFARE CENTRE
January 13, 1967
ASSOCIATED CEMENT COMPANIES LTD Vs. INDUSTRIAL TRIBUNAL
March 3, 1967
ATMA RAM Vs. PUNJAB FINANCIAL CORPORATION AND OTHERS
November 16, 1967
ATMA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
May 19, 1967
B K BAJAJ Vs. STATE OF PUNJAB
November 15, 1967
BACHINT SINGH AND OTHERS Vs. THE ADDITIONAL DIRECTOR, CONSOLIDATION OF HOLDINGS PUNJAB, JULLUNDUR
September 26, 1967
BADAN BHAGTA Vs. FATEH
April 27, 1967
BADAN SINGH Vs. THE STATE AND ORS.
May 19, 1967
BADRI PARSAAD Vs. BACHAN SINGH
December 20, 1967
BAKSHISH SINGH Vs. THE COLLECTOR, JULLUNDUR AND OTHERS
October 4, 1967
BALBIR SINGH Vs. UNION OF INDIA AND OTHERS
December 6, 1967
BALJIT SINGH PATAWARI Vs. STATE OF PUNJAB AND ORS.
March 24, 1967
BALWANT KAUR Vs. CHIEF SETTLEMENT COMMISSIONER PUNJAB
May 10, 1967
BALWANT SINGH Vs. STATE OF PUNJAB
March 30, 1967
BALWANT SINGH Vs. THE STATE OF PUNJAB AND OTHERS
December 7, 1967
BALWANT SINGH Vs. PARTAP SINGH JAWALA SINGH
October 19, 1967
BALWANT SINGH AND ORS. Vs. MEHAR SINGH AND ORS.
July 28, 1967
BALWANT SINGH AND OTHERS Vs. KARNAIL SINGH
November 24, 1967
BANARSI DASS Vs. DEVI DAYAL AND ORS.
January 12, 1967
BANWARI LAL Vs. FINANCIAL COMMISSIONER
March 28, 1967
BARJINDER SINGH AND OTHERS Vs. STATE
July 21, 1967
BHAG SINGH Vs. DAN SINGH AND ORS.
May 9, 1967
BHAGAT PANJU RAM AND ORS. Vs. RAM LAL
October 23, 1967
BHAGWAN SINGH Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION PUNJAB FEROZEPORE AND
August 14, 1967
BHAGWAT PARSHAD Vs. INSPECTOR GENERAL OF POLICE PUNJAB
August 1, 1967
BHAJAN LAL Vs. M M KALIA
March 17, 1967
BHAJAN LAL Vs. STATE OF PUNJAB
March 29, 1967
BHAJAN LAL-SARAN SINGH AND COMPANY Vs. THE STATE OF PUNJAB AND ORS.
February 6, 1967
BHARAT TRADERS LTD Vs. S SADHU SINGH
October 11, 1967
BHIRU MAL ALIAS BHOJU MAL AND ANR. Vs. THE FINANCIAL COMMISSIONER, REVENUE AND ORS.
April 10, 1967
BHUPINDERPAL KAUR Vs. THE FINANCIAL COMMISSIONER AND ORS.
November 24, 1967
BISBAN DEVI AND ORS. Vs. SIRBAKHSH SINGH AND ANR.
December 7, 1967
BRIJ LAL AND OTHERS Vs. GURDAS RAM AND OTHERS
October 13, 1967
BRIJ MOHAN SINGH Vs. FINANCIAL COMMISSIONER
May 18, 1967
BRITISH INDIA CORPORATION LIMITED Vs. STATE OF PUNJAB
January 5, 1967
BUDHA MAL Vs. THE STATE OF PUNJAB AND ORS.
August 31, 1967
CH. BALBIR SINGH Vs. BALJINDER SINGH AND OTHERS
October 31, 1967
CHAMAN LAL CHUNI LAL Vs. MOHINDER DEVI
November 14, 1967
CHANDGI RAM Vs. FINANCIAL COMMISSIONER
October 17, 1967
CHHOTA SINGH AND ORS. Vs. STATE OF PUNJAB AND ORS.
November 15, 1967
CHHOTTA SINGH Vs. PRITAM SINGH
March 22, 1967
CHIEF SETTLEMENT COMMISSIONER AND OTHERS Vs. LAKHA SINGH
July 20, 1967
CHIRANJI LAL Vs. CHHAJJU SINGH AND OTHERS
October 27, 1967
CHUNI LAL TILAK RAJ Vs. THE ESTATE OFFICER
November 15, 1967
COMMISSIONER OF INCOME TAX Vs. KISHORI LAL SUNDAR LAL
December 14, 1967
COMMISSIONER OF INCOME TAX Vs. BANKAMAL NARANJAN DAS KAITHAL
February 17, 1967
COMMISSIONER OF INCOME TAX Vs. PRABHU DAYAL
January 4, 1967
COMMISSIONER OF INCOME TAX Vs. MOTHU RAM PREM CHAND
July 12, 1967
DAL CHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
December 13, 1967
DALIP Vs. THE STATE AND ORS.
April 20, 1967
DALIP SINGH Vs. MST. KISHONO AND ORS.
November 29, 1967
DALIP SINGH Vs. THAKAR RAM
August 25, 1967
DALIP SINGH Vs. DARA SINGH ANOTHER
April 25, 1967
DALIP SINGH Vs. STATE
February 8, 1967
DALIP SINGH CHANDU RAM Vs. MANI RAM GUDARA
November 30, 1967
DALJIT SINGH AND ANOTHER Vs. NAND RAM AND OTHERS
July 26, 1967
DARSHAN SINGH Vs. ARJAN SINGH
November 23, 1967
DES RAJ Vs. DES RAJ AND ANOTHER
October 10, 1967
DES RAM Vs. CHANDER
April 6, 1967
DEVI CHAND Vs. STATE OF HARYANA AND ORS.
November 24, 1967
DEVKI NANDAN NAGPAL Vs. SILVER SCREEN ENTERPRISES
October 31, 1967
DHAN DEVI ESTATE OF SMT IN RE Vs. CONTROLLER OF ESTATE DUTY
December 31, 1967
DHAN SINGH AND OTHERS Vs. THE STATE OF PUNJAB AND OTHERS
November 14, 1967
DHILLON TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY AND OTHERS
October 11, 1967
DISTRICT BOARD HOSHIARPUR Vs. F HIRA SINGH JAGAT SINGH
February 7, 1967
DOGAR MAL Vs. GURANDITTA MAL MALHOTRA
October 30, 1967
DR. OM PARKASH AND OTHERS Vs. STATE OF HARYANA AND OTHERS
December 5, 1967
DUNI CAND Vs. PUNJAB STATE AND ORS.
September 29, 1967
DWARKA DAS Vs. SHRIMATI RAM LUBHAI
December 4, 1967
EMPLOYEES STATE INSURANCE CORPORATION Vs. SPANGLES AND GLUE MANUFACTURERS
February 2, 1967
EXCISE AND TAXATION COMMISSIONER Vs. RAM BHEJA MAL
September 12, 1967
FAZILKA DABWALI TRANSPORT CO PRIVATE Vs. MADAN LAL
November 9, 1967
GAJJAN SINGH AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
March 15, 1967
GAJJAN SINGH AND OTHERS Vs. ATMA ALIAS ATMA SINGH
November 10, 1967
GANESH COTTON COMPANY Vs. THE MARKET COMMITTEE AND ORS.
January 4, 1967
GANGA SINGH Vs. THE STATE OF PUNJAB AND OTHERS
October 11, 1967
GARGI DEVI AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
October 9, 1967
GAURI SHANKAR Vs. SHAKUNTLA DEVI
October 26, 1967
GHANSHAM DASS AND ORS. Vs. MUNICIPAL COMMITTEE AND ORS.
September 26, 1967
GIAN SINGH Vs. STATE
January 13, 1967
GITA RAM Vs. SADHU SINGH
March 8, 1967
GITA RAM AND OTHERS Vs. BALSARAN SINGH AND OTHERS
November 16, 1967
GOPAL SINGH Vs. MEHNGA SINGH
September 26, 1967
GULAB SINGH AND ANOTHER Vs. ADDITIONAL DIRECTOR AND ANOTHER
April 10, 1967
GURBACHAN SINGH Vs. PUNJAB STATE
May 19, 1967
GURBACHAN SINGH Vs. UNION OF INDIA
May 22, 1967
GURBACHAN SINGH AND ANR. Vs. FINANCIAL COMMISSIONER AND ORS.
May 18, 1967
GURBACHAN SINGH AND OTHERS Vs. BHAGAT SINGH AND OTHERS
May 26, 1967
GURBAKHSH SINGH Vs. THE DEPUTY COMMISSIONER
March 28, 1967
GURCHARAN SINGH Vs. STATE OF PUNJAB
May 12, 1967
GURDEV SINGH Vs. THE DEPUTY COMMISSIONER AND ORS.
November 30, 1967
GURDIAL KAUR AND ORS. Vs. MIHAN SINGH AND ORS.
May 9, 1967
GURDIAL SINGH Vs. THE REGISTRAR, CO-OPERATIVE SOCIETIES AND ORS.
April 5, 1967
GURDIAL SINGH Vs. STATE OF PUNJAB THROUGH REGISTRAR, CO
February 21, 1967
HAMIR KAUR Vs. JAGJIT SINGH NIRANJAN SINGH
February 21, 1967
HANS RAJ CHOUDHRI Vs. J S RAJYANA EXCISE AND TAXATION OFFICER ENFORCEMENT
February 28, 1967
HARBANS LAL Vs. STATE OF PUNJAB AND OTHERS
March 16, 1967
HARI CHAND AND OTHERS Vs. CHIEF SETTLEMENT COMMISSIONER, JULLUNDUR AND OTHERS
January 13, 1967
HARKISHAN SINGH Vs. STATE OF PUNJAB AND OTHERS
March 30, 1967
HARMAL KAUR Vs. KARTAR KAUR
August 21, 1967
HAZARA SINGH Vs. CHIEF ENGINEER
November 13, 1967
HAZARA SINGH Vs. COLLECTOR FEROZEPORE
July 18, 1967
HIRA AND ORS. Vs. BIR SINGH AND ORS.
November 11, 1967
HIRA AND OTHERS Vs. BIR SINGH AND OTHERS
November 10, 1967
HIS HIGHNESS NAWAB IFTIKHAR ALI KHAN Vs. UNION OF INDIA AND ANOTHER
December 7, 1967
HIS HIGHNESS RAJA HARINDER SINGH BRAR BANS BAHADUR Vs. STATE OF PUNJAB AND OTHERS
March 20, 1967
HUKUM SINGH NADIR SINGH Vs. HAKUMAT RAI NIHAL CHAND
May 23, 1967
INDAR SINGH Vs. NIHAL KAUR
November 8, 1967
INDERJIT Vs. FINANCIAL COMMISSIONER
July 27, 1967
ISHAR DASS Vs. UNION OF INDIA AND OTHERS
May 17, 1967
J L MAIR Vs. STATE OF PUNJAB
January 30, 1967
J N SHARMA AND SONS Vs. ASSESSING AUTHORITY EXCISE AND TAXATION OFFICER
April 7, 1967
J.C. GUPTA ALIAS JAGDISH LAL GUPTA AND ORS. Vs. WAZIR CHAND VIR BHAN
May 5, 1967
JAGAN NATH Vs. SOHAN SINGH BASI AND ANR.
August 3, 1967
JAGAT SINGH Vs. JAI DEV
December 6, 1967
JAGDEV SINGH AND OTHERS Vs. SMT. CHAND KAUR AND OTHERS
November 28, 1967
JAGDISH CHANDER GUPTA Vs. LACHHMAN DASS
April 3, 1967
JAGJIT SINGH Vs. PUNJAB STATE
May 12, 1967
JAGJIT SINGH GREWAL Vs. SHRIMATI GURDIAL KAUR
April 14, 1967
JAI GOPAL AND COMPANY Vs. ASSESSING AUTHORITY
April 3, 1967
JAI LAL Vs. GAUSHALA ASSOCIATION BHIWANI
August 12, 1967
JAI SINGH Vs. MUGHLA AND ORS.
January 24, 1967
JAI SINGH BALAN SINGH Vs. NASIB KAUR WIFE OF JAI SINGH
May 18, 1967
JASWANT RAI Vs. PRITAM SINGH AND OTHERS
October 10, 1967
JASWANT SINGH VIRK Vs. REGISTRAR, PUNJAB UNIVERSITY AND ANR.
August 29, 1967
JIWNA Vs. FINANCIAL COMMISSIONER
September 8, 1967
JODH SINGH CHOWDHARY Vs. HARDEV KAUR
September 4, 1967
JOGINDER PAL Vs. THE STATE OF PUNJAB AND ORS.
October 9, 1967
JOGINDER SINGH INDER SINGH Vs. STATE OF PUNJAB
November 3, 1967
JOHRI MAL AUAS JOHRI Vs. SUKHAN LAL AND ORS.
April 3, 1967
JUGAL KISHORE S/O LAL CHAND Vs. DOCTOR BALDEV PARKASH
September 1, 1967
K C GUPTA Vs. UNION OF INDIA
May 9, 1967
KANHAYA LAL Vs. AMRITSAR IMPROVEMENT TRUST
April 28, 1967
KANSHI RAM DRIVER Vs. STATE OF PUNJAB
March 6, 1967
KAPUR SINGH Vs. DEVINDER SINGH GARCHA AND ANR.
July 31, 1967
KARTAR SINGH BAJA SINGH Vs. RANDHIR MAI RAM
August 9, 1967
KAWAL NAIN SINGH Vs. THE PANJAB UNIVERSITY
March 14, 1967
KEHAR SINGH Vs. FINANCIAL COMMISSIONER
March 23, 1967
KESHO RAM Vs. HARBHAGWAN SINGH AND ANR.
August 10, 1967
KESO AND ORS. Vs. GOPAL SINGH
March 24, 1967
KEWAL KRISHAN BANSAL Vs. PUNJAB UNIVERSITY
February 15, 1967
KHARAITI LAL Vs. STATE
April 27, 1967
KHERU RAM SON OF HARNAMA MAL Vs. HANS RAJ SON OF NATHU RAM
October 10, 1967
KIRPAL SINGH Vs. VICE-CHANCELLOR, PUNJAB UNIVERSITY, CHANDIGARH
May 9, 1967
KRISHAN KUMAR MALHOTRA Vs. PUNJAB UNIVERSITY
August 24, 1967
LABHOO RAM Vs. SEETAL
December 22, 1967
LACHHMAN AND ORS. Vs. THE EXECUTIVE ENGINEER AND ORS.
April 27, 1967
LACHHMAN SINGH Vs. STATE OF PUNJAB AND ANR.
November 29, 1967
LAKHI RAM Vs. THE GRAM PANCHAYAT GUDAH
July 10, 1967
LAKSHMI SUGAR MILLS CO PRIVATE LTD Vs. NATIONAL INDUSTRIAL CORPORATION LTD
November 28, 1967
LAL SINGH AND ANR. Vs. MST. CHHOTTO
January 3, 1967
LALCHAND MOHAN LAL FAZILKA Vs. COMMISSIONER OF INCOME TAX
March 22, 1967
M L CHOPRA Vs. UNION OF INDIA
January 27, 1967
MAGHAR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 14, 1967
MAGHAR SINGH Vs. THE PUNJAB STATE AND ORS.
August 25, 1967
MAHARAJ KUMAR GAJBIR SINGH Vs. MAHARAJA SATBIR SINGH
May 16, 1967
MAHLA RAM Vs. NANAK SINGH
May 1, 1967
MAJOR MICHAL A.R. SKINNER AND ORS. Vs. MUNICIPAL COMMITTEE
May 15, 1967
MANAGING COMMITTEE OF NATIONAL COLLEGE Vs. PANJAB UNIVERSITY
November 20, 1967
MANGAL SINGH S/O SHIV DAYAL SINGH Vs. PUNJAB STATE NOW HARYANA STATE CHANDIGARH
November 9, 1967
MANGAT RAM HAZARI MAL Vs. COMMISSIONER OF INCOME TAX
September 14, 1967
MANGE NANAK Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB ROHTAK
November 20, 1967
MANGE S/O NANAK Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS PUNJAB AND
August 8, 1967
MANGO RAM AND ORS. Vs. THE STATE OF HARYANA AND ORS.
November 9, 1967
MEHAR SINGH Vs. STATE OF PUNJAB AND ANOTHER
February 21, 1967
MESSRS SOUTH INDIA TRADING COMPANY, BHATINDA Vs. COMMISSIONER OF INCOME-TAX
February 14, 1967
MOHAN Vs. STATE OF HARYANA
November 29, 1967
MOHAN BROTHERS SCIENTIFIC GOODS MANUFACTURERS Vs. STATE OF PUNJAB
May 19, 1967
MOHAN LAL AND ANR. Vs. KUMARI BABBI
February 6, 1967
MOHINDER SINGH Vs. STATE OF PUNJAB
November 14, 1967
MOHINDER SINGH Vs. DEPUTY COMMISSIONER AND OTHERS
January 25, 1967
MOTI RAM KISHORE CHAND Vs. DISTRICT EXCISE AND TAXATION OFFICER ASSESSING AUTHORITY
April 20, 1967
MOTI RAM S/O ATMA RAM Vs. BAKHWANT SINGH
September 29, 1967
MUKHTIAR SINGH Vs. PUNJAB STATE
January 2, 1967
MUKHTIARA Vs. SARDARNI VIRPAL KAUR
March 17, 1967
MUNICIPAL COMMITTEE Vs. DR. DES RAJ AND ORS.
February 10, 1967
MUNICIPAL COMMITTEE DHANAULA Vs. DISTRICT MAGISTRATE SANGRUR
October 16, 1967
MUNICIPAL COMMITTEE KOT KAPURA Vs. STATE OF PUNJAB AND OTHERS
October 27, 1967
MUNSHI RAM Vs. FINANCIAL COMMISSIONER HARYANA
August 30, 1967
MURTI DEVI Vs. PUNJAB UNIVERSITY
April 14, 1967
NACHHITTAR SINGH Vs. FINANCIAL COMMISSIONER
September 27, 1967
NAND LAL Vs. STATE OF PUNJAB
March 22, 1967
NAND LAL AND ANOTHER Vs. BALLU AND OTHERS
March 27, 1967
NARANJAN SINGH Vs. KISHAN SINGH ALIAS KISHNA AND OTHERS
January 23, 1967
NATHU Vs. ADDITIONAL DIRECTOR OF CONSOLIDATION OF HOLDINGS
October 20, 1967
NATHU RAM Vs. FINANCIAL COMMISSIONER AND ORS.
May 18, 1967
NIKKA SINGH Vs. STATE OF PUNJAB
March 28, 1967
NIRANJAN DASS SEHGAL Vs. STATE OF PUNJAB
September 27, 1967
NIRANJAN SINGH Vs. STATE OF PUNJAB
December 21, 1967
NORTHERN INDIA TRANSPORTERS INSURANCE CO LTD Vs. SHRIMATI GURBACHAN KAUR AND OTHERS
April 24, 1967
OM PARKASH GOEL Vs. STATE OF HARYANA
November 7, 1967
ORIENTAL CARPET MANUFACTURERS INDIA PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX
March 28, 1967
ORIENTAL FIRE AND GENERAL INSURANCE CO. LTD. Vs. GURDEV KAUR AND ORS.
June 24, 1967
P C JAIN, MOTOR COMPANY PUNJAB PRIVATE LTD , JULLUNDUR Vs. COMMISSIONER OF INCOME TAX PUNJAB, PATIALA
May 3, 1967
P.C. BAHL DEPUTY SECRETARY, DEFENCE SERVICES WELFARE, GOVERNMENT, PUNJAB, CHANDIGARH Vs. UNION OF INDIA AND ORS.
October 20, 1967
PANNA LAL Vs. THE SECRETARY TO GOVERNMENT HARYANA LOCAL GOVERNMENT, DEPARTMENT AND ANOTHER
August 10, 1967
PARS RAM Vs. SH SHIV CHAND
October 24, 1967
PARSANO Vs. HAZARA SINGH
December 4, 1967
PARTAPA Vs. FINANCIAL COMMISSIONER
April 7, 1967
PATIALA BISCUIT MANUFACTURERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
March 17, 1967
PATIALA BUS SERVICE, PVT. LTD. Vs. THE REGIONAL TARNSPORT AUTHORITY, PATIALA AND OTHERS
November 29, 1967
PEPSU TRANSPORT CO PRIVATE Vs. STATE OF PUNJAB
May 17, 1967
PHUL BUS SERVICE Vs. FINANCIAL COMMISSIONER, TAXATION AND ORS.
October 17, 1967
PHUMAN SINGH Vs. LAL SINGH
July 11, 1967
PIARA LAL Vs. STATE
February 13, 1967
PIARA SINGH Vs. THE STATE
August 25, 1967
PIONEER SPORTS WORKS PRIVATE LTD Vs. STATE OF PUNJAB
March 27, 1967
PRAKASH SINGH Vs. HARCHARAN SINGH AND ORS.
July 21, 1967
PREM BUS SERVICE PRIVATE LTD Vs. REGIONAL TRANSPORT AUTHORITY PATIALA
October 13, 1967
PREM CHAND AND ORS. Vs. BISHAN SINGH AND ORS.
February 22, 1967
PREM SINGH Vs. STATE OF PUNJAB
October 13, 1967
PRITAM SINGH BRAR Vs. STATE OF PUNJAB
May 26, 1967
PRITHVI CHAND Vs. STATE OF PUNJAB
April 4, 1967
PUNJAB STATE Vs. KABUL SINGH
July 10, 1967
PUNJAB STATE Vs. LEKH RAJ BOWRY
August 2, 1967
PUNJAB UNIVERSITY Vs. ARYA PRATINIDHI SABHA, PUNJAB AND OTHERS
October 23, 1967
PUNJAB WOOLLEN TEXTILE MILLS Vs. INDUSTRIAL TRIBUNAL
July 14, 1967
R D RAWAL Vs. STATE OF PUNJAB
March 17, 1967
RAGHBIR SINGH Vs. STATE OF HARYANA
November 24, 1967
RAGHUNATH RAI Vs. P SAHAI
February 21, 1967
RAI BAHADUR LALA JODHA MAL KUTHIALA KASHMIR LIMITED Vs. COMMISSIONER OF INCOME TAX
November 8, 1967
RAM CHANDER Vs. STATE OF PUNJAB
November 13, 1967
RAM CHANDER AND ORS. Vs. STATE OF HARYANA AND ANR.
May 15, 1967
RAM DATT Vs. STATE OF PUNJAB
December 22, 1967
RAM PARKASH Vs. SHAMKARI
September 15, 1967
RAM PHAL Vs. THE STATE OF PUNJAB AND OTHERS
October 21, 1967
RAM RATTAN BAKSHI Vs. STATE OF PUNJAB
December 7, 1967
RAM SAHAI Vs. GENERAL MANAGER NORTHERN RAILWAY
January 20, 1967
RAM SINGH PRITAM SINGH Vs. CHIEF COMMISSIONER CHIEF ADMINISTRATOR UNION TERRITORY
October 30, 1967
RAMA VANTI Vs. BAL KAUR
August 1, 1967
RAMA VANTI Vs. BAL KAUR
September 18, 1967
RAMESHWARA NAND SHRI KRISHNA NAND Vs. MADHO RAM BUDH RAM
October 16, 1967
RAMJAS Vs. GRAM PANCHAYAT M MAMAR KHERA
May 5, 1967
RANJIT SINGH Vs. GARJA SINGH
May 15, 1967
RATTAN CLOTH HOUSE Vs. COMMISSIONER OF INCOME TAX
March 30, 1967
RESHAM SINGH CLERK GOVT, HIGHER SECONDARY SCHOOL Vs. STATE OF PUNJAB AND ORS.
October 4, 1967
ROMESH PAUL Vs. STATE
January 2, 1967
ROOP LAL MEHTA Vs. DHAN SINGH
May 17, 1967
RULUA RAM AND ANOTHER Vs. PUNJAB STATE AND OTHERS
February 21, 1967
RUP RAM Vs. FINANCIAL COMMISSIONER AND NEMI CHAND
February 17, 1967
S GURDIAL SINGH Vs. STATE OF PUNJAB
May 25, 1967
S KASHMIRA SINGH AND ANOTHER Vs. JULLUNDUR CENTRAL COOPERATIVE BANK AND OTHERS
March 29, 1967
S MOHINDER SINGH Vs. HARCHARAN SINGH AND OTHERS
September 1, 1967
S SHER SINGH S/O S HUKAM SINGH Vs. RAGHU PATI KAPUR
April 3, 1967
S UJJAL SINGH Vs. EXCISE AND TAXATION OFFICER
March 29, 1967
S UMRAO SINGH Vs. DARBARA SINGH
September 19, 1967
S. MANGAL SINGH Vs. THE PUNJAB STATE AND OTHERS
October 11, 1967
SADHA SINGH LAMBARDAR AND ORS. Vs. THE STATE OF PUNJAB AND ORS.
August 16, 1967
SADHU RAM AND ORS. Vs. CHIEF SETTLEMENT COMMISSIONER AND ORS.
July 18, 1967
SADHU SINGH Vs. PUNJAB ROADWAYS AMBALA CITY
September 27, 1967
SAHELA RAM SON OF CH DHAN SINGH Vs. STATE OF PUNJAB
May 26, 1967
SAHI RAM Vs. FINANCIAL COMMISSIONER
April 23, 1967
SAHIB SINGH Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND OTHERS
May 19, 1967
SAIN DASS Vs. CH. NEBHA RAM AND OTHERS
November 24, 1967
SAJJAN SINGH Vs. COMMISSIONER
November 3, 1967
SAMBHU NATH AND SONS LTD. AMRITSAR Vs. STATE OF PUNJAB THROUGH SECRETARY LABOUR DEPT. AND OTHERS
September 14, 1967
SAMPURAN SINGH Vs. THE STATE OF PUNJAB AND OTHERS
January 4, 1967
SANTOKH SINGH AND ANOTHER Vs. STATE OF PUNJAB AND OTHERS
December 7, 1967
SANTOKH SINGH BHONDI, EX-CLERK, DEPUTY COMMISSIONERS OFFICE JULUNDUR Vs. STATE OF PUNJAB
March 7, 1967
SARDARA SINGH AND OTHERS Vs. STATE OF PUNJAB AND OTHERS
August 4, 1967
SARLA DERI AND ORS. Vs. SHARFI DEVI AGGARWAL AND ORS.
October 17, 1967
SARLA DEVI Vs. UNION OF INDIA (UOI) AND ORS.
March 21, 1967
SAT PAL L RAMESHWAR DIAL Vs. BUDHA LALJI
February 1, 1967
SATINDER MOHAN MEHTA Vs. PUNJAB UNIVERSITY
January 6, 1967
SAVTANTAR KUMAR MALHOTRA Vs. THE VICE-CHANCELLOR, UNIVERSITY AND ORS.
January 31, 1967
SAWARN SINGH Vs. STATE OF PUNJAB
September 14, 1967
SEWA SING Vs. STATE OF PUNJAB
November 6, 1967
SEWAJI AND ANR. Vs. GURDIAL KAUR
January 12, 1967
SHAMSHUDDIN Vs. MANSHA SINGH GANGA SINGH
May 11, 1967
SHANKAR LAL AND OTHERS Vs. LAKHBIR SINGH AND OTHERS
November 13, 1967
SHANKAR SINGH Vs. CHANAN SINGH
December 15, 1967
SHIAM SINGH Vs. THE STATE OF PUNJAB AND ORS.
October 28, 1967
SHIV CHARAN DASS AND ORS. Vs. THE AMRITSAR IMPROVEMENT TRUST AND ANR.
March 13, 1967
SHRI INDER SINGH Vs. STATE OF PUNJAB AND HARYANA
October 4, 1967
SITA RAM Vs. SUB DIVISIONAL MAGISTRATE AND OTHERS
October 10, 1967
SMT. GURDEV KAUR Vs. STATE
October 24, 1967
SMT. LABH KAUR Vs. UNION OF INDIA AND OTHERS
April 15, 1967
SMT. MOHINDER KAUR AND ANOTHER Vs. JATINDER SINGH AND ANOTHER
November 8, 1967
SMT. SODHAN DEVI AND OTHERS Vs. DEPUTY CHIEF SETTLEMENT COMMISSIONER AND OTHERS
December 1, 1967
SODAGAR SINGH Vs. SHAM KAUR
October 10, 1967
SODAGAR SINGH Vs. SHAM KAUR
October 4, 1967
SOHAN SINGH Vs. UDHO RAM AND ORS.
January 23, 1967
SOHAN SINGH BAWA Vs. STATE OF HARYANA AND ANOTHER
September 27, 1967
STATE Vs. SHRIMATI KARTAR DEVI AND ANOTHER
October 19, 1967
STATE Vs. DARSHAN SINGH GOBIND SINGH
April 6, 1967
STATE Vs. CHUNI LAL VOHARA
October 27, 1967
STATE Vs. JAGRUP SINGH AND ANR.
April 12, 1967
STATE BANK OF INDIA Vs. CONTROLLER OF ESTATE DUTY
November 28, 1967
STATE OF PUNJAB Vs. GIANI BIR SINGH
March 13, 1967
STATE OF PUNJAB Vs. S BHAGWAN SINGH GREWAL
March 16, 1967
STATE OF PUNJAB Vs. ANAND SARUP SINGH
May 8, 1967
STATE OF PUNJAB Vs. ASSOCIATED HOTELS OF INDIA LTD
May 8, 1967
STATE OF PUNJAB Vs. NIRANJAN SINGH
November 20, 1967
STATE OF PUNJAB Vs. SEWAK HOTEL
October 19, 1967
SUBEDAR SAMANDAR SINGH Vs. STATE OF PUNJAB
March 28, 1967
SUHAG WANTI Vs. SODHAN
February 20, 1967
SUJAN SINGH MATU RAM Vs. STATE OF HARYANA
February 8, 1967
SUKHNANDAN SINGH AND OTHERS Vs. JAMIAT SINGH AND OTHERS
October 17, 1967
SURAIN SINGH Vs. SHRIMATI BALWANT KAUR
July 31, 1967
SURAIN SINGH Vs. DR. BHAGAT SINGH AND ORS.
July 17, 1967
SURAJ MAL Vs. CHAHAT
March 17, 1967
SURINDER KAUR Vs. MOHINDER SINGH
July 13, 1967
SURJA DEVI Vs. FINANCIAL COMMISSIONER
February 14, 1967
SURJAN SINGH Vs. SUB DIVISIONAL MAGISTRATE ZIRA AND OTHERS
July 21, 1967
SURJAN SINGH Vs. HARCHARAN SINGH
February 8, 1967
SURJIT INDER SINGH SIBIA Vs. SPECIAL COLLECTOR
March 28, 1967
TARA SINGH Vs. SMT. CHARAN KAUR AND OTHERS
November 7, 1967
TEK CHAND Vs. STATE OF HARYANA AND ORS.
October 26, 1967
TEK CHAND CHOPRA Vs. STATE OF PUNJAB
April 20, 1967
TEK CHAND PREEMPTOR Vs. SAIN DASS AND OTHERS
August 2, 1967
THAMBU DEVI RAM Vs. ADDITIONAL DIRECTOR CONSOLIDATION OF HOLDINGS HISSAR
September 13, 1967
THE FAZILKA ELECTRIC SUPPLY COMPANY LTD. Vs. THE PUNJAB STATE AND ANOTHER
December 19, 1967
THE GRAM PANCHAYAT KAMALPUR Vs. THE DEPUTY COMMISSIONER, DISTRICT JIND AND OTHERS
December 15, 1967
THE MANSA ROADWAYS (PRIVATE) LIMITED Vs. THE STATE OF HARYANA AND ORS.
December 8, 1967
THE PANCHAYAT SAMITI, MAJITHA BLOCK Vs. STATE OF PUNJAB AND ANR.
July 28, 1967
THE PUNJAB STATE Vs. JHANDU LAL AND ORS.
January 13, 1967
THE STATE OF HARYANA Vs. SHAMSHER JANG SHUKLA
December 14, 1967
THE UNION OF INDIA (UOI) Vs. SHEELA DEVI AND ANR.
March 14, 1967
TIRLOCHAN SINGH Vs. KARNAIL SINGH
November 14, 1967
TIRLOCHAN SINGH Vs. KARNAIL SINGH
December 12, 1967
TRILOKI NATH Vs. FIRM HINDU JOINT FAMILY TARA CHAND, AVADH BEHARI AND ORS.
March 24, 1967
UJAGAR SINGH Vs. HARBANS SINGH AND OTHERS
August 31, 1967
UJJAGAR SINGH Vs. STATE OF PUNJAB AND OTHERS
August 10, 1967
UNION OF INDIA Vs. OM PARKASH GUPTA
April 26, 1967
UNION OF INDIA Vs. HARI RAM MURARI MAL
September 29, 1967
UNION OF INDIA Vs. HINDU UNDIVIDED FAMILY BUSINESS RAM LAL MANSUKH RAI AND ANOTHER
July 25, 1967
UNION OF INDIA Vs. PANIPAT WOOLLEN AND GENERAL MILLS CO LTD
February 21, 1967
UNION OF INDIA Vs. KARTAR SINGH
February 23, 1967
UNION OF INDIA AND OTHERS Vs. SANTOKH SINGH AND ANOTHER
April 11, 1967
UNIQUE MOTOR AND GENERAL INSURANCE CO LTD Vs. KRISHNA KISHORI
October 20, 1967
VEENA KUMARI KOHLI Vs. PUNJAB ROADWAYS AND ORS.
May 8, 1967
WALI MOHD Vs. STATE
November 21, 1967
WARYAM SINGH Vs. STATE OF PUNJAB
July 21, 1967