Case Index

Title
Date
ABDUL HALIM Vs. STATE OF ASSAM
January 6, 1967
AMAR BAHADUR THAPA Vs. ABDUL HAI AND ANR.
August 23, 1967
AMARESH CHANDRA NANDI MAJUMDAR Vs. N.K. CHANDA
September 19, 1967
ARIBAM CHHATRADHWAJA SHARMA Vs. NAMBAM LUHINDRA AND ANR.
January 19, 1967
BACHASPATIMAYUM THAMBOU SHARMA AND ORS. Vs. STATE OF MANIPUR
March 18, 1967
BALIJAN SOUTH TEA ESTATE Vs. LABOUR COURT
January 27, 1967
BARADA KANTA BISHYA AND ANR. Vs. ASSAM BOARD OF REVENUE AND ORS.
January 5, 1967
BHABENDRA CHANDRA BARMAN Vs. POSTMASTER GENERAL, ASSAM CIRCLE AND ORS.
June 8, 1967
BIR KUMAR DEB BARMA Vs. STATE,
March 29, 1967
CHANDRA KANTA SHARMAH Vs. THE DEPUTY COMMISSIONER AND COLLECTOR
September 15, 1967
GAURANGA CHANDRA DEB Vs. THE COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
February 13, 1967
GHASIRAM AGARWALLA Vs. COMMISSIONER OF GIFT TAX
January 4, 1967
HARENDRA NATH DAS Vs. STATE OF ASSAM
March 18, 1967
HARESWAR DAS AND ORS. Vs. NARESWARI DASYA
March 29, 1967
HARILAL TELI Vs. CHATURI TELI
January 28, 1967
HEIKRUJAM TOMBI SINGH Vs. GOVERNMENT OF MANIPUR
January 27, 1967
HIS HIGHNESS MAHARAJA KIRIT BIKRAM KISHORE DEV BARMA MANIKYA BAHADUR Vs. MAHARAJ KUMAR GIRIDHARI KISHORE DEV BARMA BAHADUR AND OTHERS
April 10, 1967
INDIAN TEA EMPLOYEES UNION Vs. LABOUR COURT AND ORS.
February 10, 1967
JOREHAUT TEA CO. LTD. Vs. THE CHAIRMAN, TOWN COMMITTEE, NAHAKATIA
March 28, 1967
JOY SANKAR BHATTACHARJEE Vs. SUSHIL KUMAR GUPTA
January 9, 1967
KAMINI KUMAR RUDRA PAUL AND OTHERS Vs. MONORANJAN KAR AND OTHERS
September 21, 1967
KHUPKHANPAU Vs. NIANKHOJAM
January 25, 1967
KHURAIJAM JUGESWAR SINGH Vs. CHANABAM ONGBI TOMU DEVI
May 31, 1967
KISHAN SARMA Vs. STATE OF ASSAM
May 4, 1967
KRISHNA RAM MEDHI Vs. DEPUTY COMMISSIONER AND ORS.
May 29, 1967
KUTUB ALI Vs. STATE
April 20, 1967
LEITANTHEM BIDHU SINGH Vs. KHANGJRAKPAM IBOBI SINGH
September 8, 1967
MADHU SUDAN PAL Vs. NARAYAN CHANDRA DUTTA
September 28, 1967
MAFIZUL ISLAM MIA Vs. K.P. SINHA
November 9, 1967
MAHADEO JALAN Vs. COMMISSIONER OF WEALTH TAX
December 12, 1967
MAIBAM BIRAHARI SINGH Vs. MANIPUR ADMINISTRATION
January 27, 1967
MASHA ANGAMI Vs. GOVERNMENT OF MANIPUR
January 12, 1967
MASKANDAR ALI AND ORS. Vs. KALA RAJA CHOUDHURY AND ORS.
January 31, 1967
MD. RAHAMAD MIA Vs. GOVERNMENT OF MANIPUR
December 8, 1967
MON KOCH Vs. GUNESWARI BORA AND ORS.
May 31, 1967
MT. FATEMA KHATUN AND ORS. Vs. MD. JAINUDDIN, HIS HEIR GOLAPJAN BEWA AND ORS.
May 5, 1967
NABIN CHANDRA BAROOAH Vs. THE STATE AND ANR.
May 3, 1967
NGANGOM IBOTON SINGH Vs. UNION TERRITORY OF MANIPUR
April 1, 1967
NGOUNIPU KABUI Vs. LUNGBUJEI KABUI
February 27, 1967
NIRODE CHANDRA ROY Vs. GENERAL MANAGER, N.F. RAILWAY, PANDU AND ORS.
February 4, 1967
NONGMAITHEM MODHU SINGH Vs. WAHENGBAM NODIACHAND SINGH AND ANR.
September 16, 1967
NONGMAITHEM MODHU SINGH Vs. WAHENGBAM NODIACHAND SINGH
March 22, 1967
P. AMUMACHA SARMA Vs. P. MANIMACHA SARMA AND ORS.
April 28, 1967
PAOKHOHEN KUKI Vs. TONGKHOHEN KUKI
October 6, 1967
PHANI BHUSHAN GUPTA Vs. STATE
December 25, 1967
SAHODARI SONAR Vs. KAILASH RAM TELI
February 28, 1967
SAIB ALI Vs. BARINDRA PAUL AND ORS.
February 3, 1967
SASHI NATH SARMA AND ORS. Vs. STATE OF ASSAM
April 24, 1967
SISHIR KUMAR DEB. Vs. SACHINDRA CH. DEB.
February 9, 1967
SOHANRAJ SINGVI Vs. COMMISSIONER OF TAXES
June 14, 1967
STATE Vs. NONGMAITHEM TOMCHOU SINGH
May 22, 1967
STATE GOVERNMENT OF MANIPUR Vs. KAKCHINGTABAM GOURACHANDRA SARMA, ASCUSED
October 10, 1967
STATE OF MYSORE Vs. H VENKATARAMA KOTAIYAH
August 25, 1967
SUDHIR KUMAR DAS AND ANR. Vs. GENERAL MANAGER, N.F. RAILWAY AND ORS.
June 5, 1967
SURESH CHANDRA NOMODAS AND ORS. Vs. DURLAV CHANDRA HAZARIKA AND ORS.
February 24, 1967
THANGBUL AND ORS. Vs. GOVERNMENT OF MANIPUR
January 17, 1967
THOKCHOM NARAHARI SINGH AND ORS. Vs. MOIRANGTHEM KERANI SINGH AND ORS.
May 23, 1967
TOIJAM GOKUL SINGH Vs. MD. IBRAHIM MIA
November 29, 1967
UNION TERRITORY OF TRIPURA Vs. TARANI DAS
May 8, 1967
UNION TERRITORY OF TRIPURA AND ANOTHER Vs. ABINASH CHANDRA GAUTAM
September 20, 1967
WAHENGBAM KOKNGANG SINGH Vs. THE MANIPUR ADMINISTRATION
April 28, 1967
WAHENGBAM NIMAI SINGH Vs. MANIPUR ADMINISTRATION
November 28, 1967