Case Index

Title
Date
ABANI KUMAR GOSWAMI Vs. RAMGOPAL PATWARI
January 6, 1967
ABDUL RAHIMAN Vs. SADASIV TRIPATHY
October 4, 1967
ABDUL SATAR Vs. STATE AND ANR.
July 31, 1967
AJAYA MOHANTY Vs. UNION OF INDIA (UOI) REPRESENTED BY THE COMPTROLLER AND AUDITOR-GENERAL OF INDIA AND ORS.
February 11, 1967
AKASAM CHINNA BABU Vs. AKASAM PARBATI
January 10, 1967
AMARA DEI Vs. ARJUNA DHAL
March 29, 1967
Amaresh Chandra Nandi Majumdar Vs. N.K.Chanda
September 19, 1967
AMULYA PATNAIK Vs. STATE OF ORISSA
January 10, 1967
ANANDA SETHI Vs. BAURI SAHU AND 4 ORS.
July 28, 1967
ARUNDHATI KEUTUNI Vs. STATE
August 18, 1967
Bachaspatimayum Thambou Sharma Vs. State of Manipur
March 18, 1967
BADRIDAS GOENKA Vs. GOPAL JEW THAKUR
January 2, 1967
BAISHNAB CHARAN MOHANTY Vs. MADAN SAHU
May 12, 1967
BANSHIDHAR BEHERA Vs. BHANI DEI
February 17, 1967
BANSHIDHAR PADHAN AND TWO ORS. Vs. THE STATE
May 12, 1967
BHAGAWANDAS KHANDELWAL Vs. STATE
June 19, 1967
BHAGIRAM SINGH Vs. SUPERINTENDENT OF POLICE CUM TAXING AUTHORITY
January 18, 1967
BHAGIRATHI DAS AND FIVE ORS. Vs. MANINDRA SAHU
July 4, 1967
BHARAT SWAIN Vs. STATE
July 4, 1967
BINAYAK BOXI Vs. HARIHAR MISRA AND 2 ORS.
September 5, 1967
BOLANI ORES Vs. STATE OF ORISSA
March 30, 1967
BRAHMA NAIK Vs. RAMKUMAR AGARWALLA
December 12, 1967
BRUNDABAN MOHARANA Vs. DINABANDHN MOHARANA AND ORS.
November 14, 1967
BUDHIRAM KHATUA Vs. ANIMA BOSE
August 22, 1967
BUPDEO SANTHOLIA Vs. CUTTACK MUNICIPALITY
June 27, 1967
C. APPALI Vs. STATE
August 1, 1967
CHANDRA SEKHAR RATH Vs. LINGARAJ MOHAPATRA AND ORS.
March 24, 1967
CHANDRAMANI NAIK Vs. BINAPANI DEI
July 4, 1967
CHANDRASEKHAR SINGH BHOI AND ORS. Vs. STATE OF ORISSA
January 30, 1967
DAITARI DALAI Vs. JAGANNATH SRICHANDAN RAI
January 29, 1967
DAYANIDHI RATH SHARMA Vs. STATE OF ORISSA
September 22, 1967
DEBRAJ HOTA Vs. THE STATE
November 16, 1967
DILIP KUMAR GANGULI Vs. UTKAL UNIVERSITY
December 13, 1967
DINABANDHU SAHU AND ORS. Vs. KARUNAKAR SATAPATHY
January 31, 1967
DONDAPANI SAMANTA RAI Vs. DURYODHAN PRADHAN
December 8, 1967
DURGA CHARAN RANA AND 4 ORS. Vs. ADWAITA BISWAL
June 27, 1967
ELAMANCHIND VENKAMMA AND ANR. Vs. PERLA ACHIAMMA AND ANR.
April 29, 1967
FOOD INSPECTOR PURI MUNICIPALITY Vs. RAMA GOPAL AGARWALLA
July 6, 1967
FULCHAND AGARWALLA Vs. DISTRICT MAGISTRATE
November 10, 1967
FULLAMONI DEI Vs. NETRANANDA SAHU
January 4, 1967
G GURUMURTY Vs. STATE
August 24, 1967
GOBARDHAN MALIK Vs. RASANANDA PATNAIK
January 12, 1967
GOLAK NAIK AND ANR. Vs. JAGANNATH PRADHAN AND 8 ORS.
June 29, 1967
GOUR CHANDRA GOUDA Vs. STATE
August 7, 1967
HARAPRASAD JENA Vs. THE STATE
June 27, 1967
HARI CHARAN TANTI Vs. STATE
July 4, 1967
HARUN TIRKEY Vs. STATE
December 22, 1967
JAGABANDHU BEHERA Vs. KSHETRABASI SAMAL
May 12, 1967
JAGANNATH MANDHATA AND ANR. Vs. STATE
July 11, 1967
JAGANNATH PATRA Vs. PURNAMASHI SARAF
July 12, 1967
JAIRAM OJHA Vs. STATE
October 28, 1967
JAYADEV PADHAN Vs. MANAGOBINDA SATHUA
March 21, 1967
Joy Sankar Bhattacharjee Vs. Sushil Kumar Gupta
January 9, 1967
JUDHISTIR NATIA Vs. MANI DEI
June 28, 1967
K N SARKAR Vs. STATE
July 13, 1967
KARAM SINGH Vs. STATE
July 25, 1967
KARTIK SANDH, Vs. THE STATE
July 6, 1967
KESHAB CHANDRA RANA Vs. STATE OF ORISSA
January 18, 1967
KHALI SAHU AND ORS. Vs. KASHINATH SUBUDHI AND ANR.
January 24, 1967
KHALLI PANDA Vs. DHARAM GOUDA
January 9, 1967
KINA BEHERA Vs. THE STATE
August 30, 1967
KOLAKA NILAKANTHAN Vs. SRI ANANTA RAM MAJHI
December 12, 1967
LANKA KOTESWAR RAO AND ANR. Vs. STATE
July 27, 1967
LIMAI CHARAN PANIGRAHI Vs. M RAM CHANDRA RAO
January 17, 1967
Ludra Honsa Vs. State
October 30, 1967
M MALATI Vs. M DHARMA RAO
April 27, 1967
Maibam Birahari Singh Vs. Manipur Administration
January 27, 1967
MICHU BAGH Vs. K SADANGI
September 22, 1967
MITRABHANU BISWAL Vs. KAMAL LOCHAN PUJHARI
July 4, 1967
MOHAMMAD AKBAR Vs. LOKENATH MOHANTY AND ANR.
November 11, 1967
NANDKISHORE PANIGRAHI Vs. MAYADHAR NAYAK
August 8, 1967
NARASINGHA CHARAN RAI AND ANR. Vs. RADHAGOBIND DEV AND ORS.
February 15, 1967
NARAYAN DAS Vs. KASINATH PANI
December 12, 1967
NARAYAN DAS Vs. STATE
March 24, 1967
NARAYAN PATEL AND ANR. Vs. ANI RANA AND ORS.
April 28, 1967
NARAYAN SAHOO AND ANR. Vs. SRINIBAS SAHU
August 2, 1967
NATA PADHAN Vs. BANCHHA BARAL
April 10, 1967
Ngounipu Kabui Vs. Lungbujei Kabui
February 27, 1967
NIROJ KUMAR SEN Vs. INSPECTOR UNDER THE ORISSA SHOPS AND COMMERCIAL
June 27, 1967
OFFICIAL LIQUIDATOR PURI BANK Vs. RAMANIKLAL JOSHI
January 20, 1967
ORISSA CEMENT Vs. UNION OF INDIA
January 10, 1967
PITABAS PODHAN Vs. KRUSHNA PODHAN AND 3 ORS
June 30, 1967
PRAKASH CHANDRA MOHANTI Vs. STATE OF ORISSA
September 5, 1967
PURUSOTTAM CHAUDHURY AND 3 ORS. Vs. PURANDAR SINGH
August 31, 1967
R N SURI Vs. RAMESWAR DAS
May 3, 1967
RADHACHARAN DAS AND ANR. Vs. PADMA CHARAN PATNAIK AND ANR.
August 1, 1967
RAGHUNATH DAS AND 2 ORS. Vs. THE STATE
June 27, 1967
RAGHUNATH MISRA Vs. KULAMANI NAYAK
January 25, 1967
RAMKRUSHNA PATNAIK Vs. STATE
September 5, 1967
RAUTANI BEWA AND ORS. Vs. RUPEI BEWA AND GURUBARI BEWA AND ORS.
May 5, 1967
REGISTRAR OF COMPANIES Vs. ORISSA CHINA CLAY REFINERY COMPANY PRIVATE LTD
January 28, 1967
S.C. BOSE Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY AND ORS.
August 24, 1967
SAMBALPUR MUNICIPAL COUNCIL AND ANR. Vs. STATE OF ORISSA AND ORS.
January 17, 1967
SANKAR NARAYAN NAIK Vs. STATE OF ORISSA
March 21, 1967
SATRUGHNA BEHERA Vs. PURI MUNICIPALITY
July 17, 1967
SHAIK AMINUL ISLAM Vs. BIDYADHAR SAHU
March 29, 1967
SHAIK FARID Vs. STATE OF ORISSA
January 17, 1967
SITA DAKUANI AND ORS. Vs. RAMA CHANDRA NAHAK AND ORS.
April 28, 1967
SK. DILZAN AND ANR. Vs. STATE
June 22, 1967
SOMANATH MOHANTY Vs. STATE
November 28, 1967
STATE Vs. NABIN CHANDRA KHANDAPANI
October 28, 1967
STATE Vs. PARESWAR GHASI
August 24, 1967
STATE Vs. SIBA SINGH
September 4, 1967
STATE OF ORISSA Vs. AMARANDRA PRATAP SINGH
January 10, 1967
STATE OF ORISSA Vs. SANATAN SINGH AND ANR.
April 3, 1967
SUBAL SAHU Vs. STATE
August 8, 1967
SUDHANSHU SEKHAR MISRA Vs. P.C. DE AND NINE ORS.
March 6, 1967
SURYAMANI TARAI Vs. STATE OF ORISSA
March 29, 1967
SWARAN SINGH AND TWO ORS. Vs. THE STATE
November 21, 1967
Syed Meheboob Ali Vs. State
August 2, 1967
T. NARASU PATRO Vs. STATE
July 26, 1967
THE STATE Vs. DEBRAJ BHAKTA AND 6 ORS.
August 24, 1967
Thokchom Narahari Singh Vs. Moirangthem Kerani Singh
May 23, 1967
THUKUDA KHADIA Vs. STATE
August 2, 1967
TRINATH MAHARANA AND ANR. Vs. S.L.N. NARASINGH AND 3 ORS.
June 24, 1967
UDAYANATH SAHU Vs. RATNAKAR BEJ
January 2, 1967
UDAYANATH TRIPATHY Vs. STATE
August 21, 1967
UPENDRA NATH GIRI AND ORS. Vs. STATE
June 26, 1967