Home
Case Index
Title
Date
A C ROY AND CO PRIVATE LTD Vs. TASLIM
April 6, 1967
ABANI BHUSAN BISWAS Vs. HINDUSTHAN CABLES LTD
August 22, 1967
ABINASH PRAMANICK Vs. HAREKRISHNA DAS
September 13, 1967
ADELAIDE MANDE TOBIAS Vs. WILLIAM ALBERT TOBIAS
March 8, 1967
ADWAITYA KR MAITY Vs. PRESIDENT W B BOARD OR SECONDARY EDUCATION
February 16, 1967
ADWAITYA KR MAITY Vs. PRESIDENT W B BOARD OR SECONDARY EDUCATION
June 23, 1967
AJIT KUMAR BOSE Vs. SNEHALATA BISWAS
June 19, 1967
AJIT KUMAR BOSE Vs. SNEHALATA BISWAS
June 29, 1967
AMAL KUMAR SANYAL Vs. DIVISIONAL OPERATING SUPERINTENDENT
April 4, 1967
AMBIKA PROSAD SEXENA Vs. BHAGIRATHI DEBI AGARWALLA
June 7, 1967
AMITA BISWAS Vs. ALWIN ATINDRA BISWAS
June 2, 1967
ANANT KUMAR HAZRA Vs. CONTROLLER OF ESTATE DUTY
June 1, 1967
ANIL KUMAR DUTTA Vs. ADDITIONAL MEMBER BOARD OF REVENUE
May 29, 1967
ANNALIE PRASHAD Vs. ROMESH PROSHAD
March 2, 1967
ANSHUMAN LATH Vs. DY SUPDT OF CENTRAL EXCISE H Q CALCUTTA IV DIVISION
April 27, 1967
ARBN INDIAN MUTUAL GENERAL SOCIETY Vs. HARDEV SINGH
September 15, 1967
ARUN CHANDRA GHOSE Vs. UNION OF INDIA
February 2, 1967
ARYA KUMAR BAL Vs. ILA BAL
November 13, 1967
ASHIRUDDIN, SK. Vs. PITU MAJHI
July 12, 1967
ASHOKA VINIYOGA LTD Vs. COMMISSIONER OF INCOME TAX
June 1, 1967
ASHUTOSH GUPTA Vs. UNION OF INDIA (UOI)
May 26, 1967
ASIS KUMAR MUKHERJEE Vs. PRATUL CHANDRA GHOSH
December 13, 1967
ASKARAN KISSENLAL Vs. COMMISSIONER OF INCOME TAX
July 11, 1967
ASOKE CHOWDHURI Vs. UNION OF INDIA AND OTHERS
August 18, 1967
ASSISTANT COLLECTOR OP CENTRAL EXCISE Vs. GOBINDA GLASS WORKS LIMITED
February 23, 1967
AUTOMOBILE ASSOCIATION OF BENGAL Vs. COMMISSIONER OF INCOME TAX
November 15, 1967
AVERY CO OF INDIA PRIVATE LTD Vs. SECOND INDUSTRIAL TRIBUNAL
November 28, 1967
BABULAL CHURIWALA Vs. AUROBINDO AGENCY
July 5, 1967
BADRI PR KHEMKA Vs. CONTROLLER OF ESTATE DUTY
August 8, 1967
BAJRANGBALI ENGINEERING CO PVT LTD Vs. COMMISSIONER OF INCOME TAX
May 2, 1967
BASANT KUMAR ADITYA VIKRAM BIRLA Vs. COMMISSIONER OF INCOME TAX
July 24, 1967
BASANT KUMAR ADITYA VIKRAM BIRLA Vs. COMMISSIONER OF INCOME TAX, CALCUTTA.
March 24, 1967
BASANTA KUMAR BISWAS Vs. MIHIRLAL BISWAS
August 9, 1967
BATA SHOE CO P LIMITED Vs. AYESHA BIBI MATWALI
November 16, 1967
BENGAL CENTRAL BUILDING SOCIETY LTD. Vs. AMULYA RATAN BASU
August 1, 1967
BENGAL TEACHESI FITTINGS MFG P LTD Vs. CORPORATION OF CALCUTTA
January 25, 1967
BHAKTI BH MONDAL Vs. KHAGENDRA K BANDOPADHYA
June 7, 1967
BHAMAR SINGH Vs. STATE
June 22, 1967
BHOLANATH CHATTERJEE AND EX PARTE RATNAKAR MISRA Vs. STATE
September 12, 1967
BIBHUTI BHUSAN DAS Vs. BRAJO BALA DUTTA
June 23, 1967
BIBHUTI RANJAN NANDY Vs. THE STATE
November 7, 1967
BIJOLI PROVA NANDY CHGWDHURY Vs. H C DUTTA
May 11, 1967
BIRI TRADING CO Vs. MEMBER BOARD OF REVENUE
August 22, 1967
BIRLA COTTON SPINNING AND WEAVING MILLS LTD Vs. COMMISSIONER OF INCOME TAX
March 3, 1967
BISHNUPADA MONDOL Vs. RANIBALA MONDOL
June 12, 1967
BISWANATH BANERJEE Vs. STATE OF WEST BENGAL
February 22, 1967
C I T CALCUTTA Vs. TURNER MORRISON AND CO PRIVATE LIMITED
August 7, 1967
C MC LENNAN Vs. STATE
January 30, 1967
CALCUTTA ELECTRIC SUPPLY CORPORATION LTD Vs. HABUL CHANDRA DAS
July 14, 1967
CALCUTTA LANDING AND SHIPPING CO LTD Vs. COMMISSIONER OF INCOME TAX
January 12, 1967
CALCUTTA TRAMAYS COMPANY LIMITED Vs. STATE OF WEST BENGAL
July 18, 1967
CAMPBELL AND ANOTHER Vs. INLAND REVENUE COMMISSIONERS.
February 13, 1967
CAPTAIN DSOUZA Vs. PASHUPATI NATH SARKAR
February 3, 1967
CHANDI CHARAN LALA Vs. TAX RECOVERY OFFICER 24 PARGANAS
July 18, 1967
CHANDRA SEKHAR GHOSH Vs. JOYNAB KHATUN
August 3, 1967
CHANDRA SEKHAR PROSAD Vs. KAMAL PROSAD BISWAS
January 20, 1967
CHARANDAS MALHOTRA Vs. ASSISTANT COLLECTOR OF CUSTOMS AND SUPERINTENDENT PREVENTIVE SERVICE
May 12, 1967
CHUNILAL DAS Vs. STATE ON THE COMPLAINT OF SM ASHALATA GHOSH
February 3, 1967
COAL BOARD Vs. BANWARILAL AGARWALLA
January 5, 1967
COAL MARKETING CO INDIA PRIVATE LTD Vs. STATE
March 21, 1967
COAL PRODUCTS LTD Vs. PRAFULLA CHANDRA MITRA
June 2, 1967
COLLECTOR OF CENTRAL EXCISE Vs. SHANKARLAL AGARWALLA AND DINANATH AGARWALLA
May 11, 1967
COMMISSIONER Vs. BASUMATI BAG
August 1, 1967
COMMISSIONER OF INCOME TAX Vs. ABHIJIT SEN
August 1, 1967
COMMISSIONER OF INCOME TAX Vs. BIMAN BEHARI SHAW SHEBAIT
July 19, 1967
COMMISSIONER OF INCOME TAX Vs. HINDUSTHAN MOTORS LTD
September 1, 1967
COMMISSIONER OF INCOME TAX Vs. CENTRAL INDIA INDUSTRIES MORAR
November 15, 1967
COMMISSIONER OF INCOME TAX Vs. MAHABIR COMMERCIAL CO LTD
November 15, 1967
COMMISSIONER OF INCOME TAX Vs. SARDAR BAHADUR SARDAR INDRA SINGH TRUST
November 7, 1967
COMMISSIONER OF INCOME TAX Vs. COAL SHIPMENTS P LTD
November 15, 1967
COMMISSIONER OF INCOME TAX Vs. HIND CONSTRUCTION LTD
November 15, 1967
COMMISSIONER OF INCOME TAX Vs. WEST BENGAL MINING CO
June 15, 1967
COMMISSIONER OF INCOME TAX Vs. K K ROY
June 6, 1967
COMMISSIONER OF INCOME TAX Vs. SUDHIR KUMAR SEN
July 6, 1967
COMMISSIONER OF INCOME TAX Vs. CALCUTTA TRAMWAYS CO LTD
July 14, 1967
COMMISSIONER OF INCOME TAX Vs. BOARD OF MUTWALLIS
June 19, 1967
COMMISSIONER OF INCOME TAX Vs. DALHOUSIE PROPERTIES LTD
July 3, 1967
COMMISSIONER OF INCOME TAX Vs. PIONEER TRADING COMPANY PVT LTD
June 29, 1967
COMMISSIONER OF INCOME TAX Vs. BRIJLAL LOHIA
April 27, 1967
COMMISSIONER OF INCOME TAX Vs. SUDHIR CHATTERJEE AND CO P LTD
February 20, 1967
COMMISSIONER OF INCOME TAX Vs. CALCUTTA TRAMWAYS CO. LTD.
March 14, 1967
COMMISSIONER OF INCOME TAX Vs. TARRAPORE TEA COMPANY LTD.
December 18, 1967
COMMISSIONER OF INCOME TAX CENTRAL Vs. ASIATIC TEXTILES LTD
August 30, 1967
COMMISSIONER OF INCOME TAX W B II Vs. CHRESTIAN MINING CO LTD
December 21, 1967
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs. BIMAN BEHARI SHAW SHEBAIT.
March 19, 1967
COMMISSIONER OF INCOME TAX, WEST BENGAL Vs. SUDHIR KUMAR SEN. (DECEASED REPRESENTED BY HIS LEGAL HEIR).
March 6, 1967
COMMISSIONER OF INCOME-TAX CENTRAL CALCUTTA Vs. RAMPOORIA COTTON MILLS LTD
July 18, 1967
COMMISSIONER OF INCOME-TAX W B Vs. BANGODAYA COTTON MILLS LTD
August 14, 1967
COMMISSIONER OF INCOME-TAX WEST BENGAL Vs. BENGAL RIVER SERVICE CO LTD
May 3, 1967
COMMISSIONER OF WEALTH TAX Vs. BALLY JUTE CO LTD
April 5, 1967
COMMISSIONER OF WEALTH TAX Vs. BIRLA JUTE MANUFACTURING CO LTD
February 22, 1967
COMMISSIONER OF WEALTH TAX Vs. NARAYAN DASS SADANI
January 20, 1967
COMMISSIONER OF WEALTH TAX Vs. JHAGRAKHAND COLLIERIES P LTD
August 17, 1967
COMMISSIONER OF WEALTH TAX Vs. GOURI SHANKAR BHAR
July 26, 1967
COMMISSIONER OF WEALTH TAX Vs. ANGLO AMERICAN DIRECT TEA TRADING CO LTD
July 28, 1967
COMMISSIONER OF WEALTH TAX Vs. DOROTHY MARTIN
November 15, 1967
COMMISSIONER OF WEALTH TAX Vs. CALCUTTA TRAMWAYS CO LTD
November 15, 1967
COMMISSIONER OF WEALTH TAX W BENGAL Vs. CHAMPA KUMARI SINGHI
August 25, 1967
COMMISSIONER OF WEALTH-TAX, WEST BENGAL Vs. ANGLO-AMERICAN DIRECT TEA TRADING CO. LTD.
March 28, 1967
COMMISSIONER OF WEALTH-TAX, WEST BENGAL Vs. GOURI SHANKAR BHAR.
March 26, 1967
COMMISSIONERS FOR THE PORT OF CALCUTTA Vs. BALESWAR SINGH
June 12, 1967
CONTROLLER OF ESTATE DUTY Vs. RADHA DEVI JALAN
May 24, 1967
CONTROLLER OF ESTATE DUTY Vs. BISWANATH RUNGTA
August 18, 1967
CORPN OF CALCUTTA Vs. JATISH CHANDRA SAHA
August 30, 1967
CORPORATION OF CALCUTTA Vs. SANKAR TRADING CO.
June 20, 1967
DABUR DR S K BURMAN PVT LTD Vs. COMMERCIAL TAX OFFICER
March 21, 1967
DAYAMOY CHATTERJI Vs. CORPORATION OF CALCUTTA
April 25, 1967
DEBABRATA MALLICK Vs. ANGUR BALA MALLICK
March 21, 1967
DEBENDRA NATH RAY Vs. STATE
March 20, 1967
DEBESH CHANDRA DAS Vs. UNION OF INDIA (UOI)
May 19, 1967
DEPUTY SUPERINTENDENT CUSTOMS PREVENTIVE WEST BENGAL Vs. SITARAM NAVSARIA
February 10, 1967
DEVELOPMENT OF INDUSTRIES INDIA PRIVATE LTD Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
July 18, 1967
DHANAL MANTOOLAL RAO Vs. AJIT KUMAR BANERJEE
November 21, 1967
DHIRENDRA NATH SEN Vs. SANTA SHILA DEVI
September 14, 1967
Digendra alias Dwijendra Nath Roy Vs. State
November 28, 1967
DIN MD GAZI Vs. STATE
September 12, 1967
DIRECTOR OF RATIONING Vs. BASUDEO GUPTA
April 6, 1967
DISTRICT MAGISTRATE OF MIDNAPORE Vs. DHANANJOY NAYAK
November 14, 1967
DURGA PRASAD SARAWGI Vs. FATEH CHAND KANOI
July 27, 1967
DURGA PROSAD MORE Vs. COMMISSIONER OF INCOME TAX
December 20, 1967
DURGAPADA MUKHERJEE Vs. LAND ACQUISITION COLLECTOR
February 17, 1967
DWIJENDRA MOHAN BANERJEE Vs. STATE OF WEST BENGAL
August 17, 1967
FRAFULLA KUMAR MUKHERJEE Vs. PROBHAT KUMAR BHATTACHARJEE
June 2, 1967
G. BHATTACHARJEE, DR. Vs. COUNCIL OF SCIENTIFIC AND INDUSTRIAL RESEARCH
December 19, 1967
GADADHAR GHOSE Vs. JANAKI NATH GHOSH
August 8, 1967
GADADHAR GHOSH Vs. JANKI NATH GHOSH
June 12, 1967
GADADHAR GHOSH Vs. JANAKI NATH GHOSH
July 25, 1967
GANESH CHANDRA MAHATA Vs. SUDARSHAN DEY
December 20, 1967
GANESHNARAYAN BRIJLAL (P.) LTD. Vs. BAKELAL SINGH
May 23, 1967
GHASIRAM AGARWALLA Vs. STATE
January 19, 1967
GIRIDHARILAL GHASIRAM Vs. COMMISSIONER OF INCOME TAX
December 5, 1967
GOBINDA CHANDRA SINGH ROY Vs. HARU CHANDRA SINGHA ROY
December 14, 1967
GOTHAM CONSTRUCTION CO Vs. AMULYA KRISHNA GHOSE
June 21, 1967
GOUR CHARAN MULLICK Vs. R P BLANCHETTEE
February 21, 1967
GOUR DEV MUKHERJEE Vs. PURNIMA DEVI
November 9, 1967
GOURI GUPTA CHAUDHURY Vs. TARANI GUPTA CHAUDHURY
September 5, 1967
GREAT INDIA TRADING COMPANY LTD. Vs. MOHD. TASLIM
June 8, 1967
GUIRAM GHOSE Vs. SUDHIR KUMAR MANDAL
March 21, 1967
GUNADHAR SANTRA Vs. DISTRICT MAGISTRATE
November 8, 1967
HIREN BOSE Vs. STATE
November 7, 1967
HOARE MILLER AND CO LTD Vs. UNION OF INDIA (UOI)
January 1, 1967
I.H. KHAN Vs. V.M. ARATHOON
January 25, 1967
IN RE : RIVERS STEAM NAVIGATION CO. LTD. Vs. STATE
May 3, 1967
INCOME TAX OFFICER A WARD COMPANIES DISTRICT I CALCUTTA Vs. STATE BANK OF INDIA
December 5, 1967
INDIAN IRON AND STEEL CO LTD Vs. COMMISSIONER OF INCOME TAX
June 27, 1967
INDIAN STEEL AND WIRE PRODUCTS LTD Vs. COMMISSIONER OF INCOME TAX
July 3, 1967
INDO BURMA WOOD PRODUCTS P LTD Vs. STATE
April 24, 1967
INDRAPURI STUDIO P LIMITED Vs. SHANTI DEBI
August 30, 1967
INLAND STEAM NAVIGATION WORKERS UNION Vs. RIVERS STEAM NAVIGATION COMPANY LTD
July 14, 1967
ISWAR JAGANNATH DE JIU Vs. ASIT KUMAR ROY
August 8, 1967
JASWANT LAL MONILAL SHAH Vs. THE STATE
February 23, 1967
JAY ENGINEERING WORKS LIMITED; INDIAN OXYGEN LIMITED; BENGAL ENAMEL WORKS Vs. STATE OF WEST BENGAL
December 4, 1967
JAYANTA KUMAR GHOSE Vs. SOVANA RANI DEB
May 19, 1967
JEEWANLAL 1929 LTD Vs. COMMERCIAL TAX OFFICER LYONS RANGE CHARGE
February 28, 1967
JEEWANRAM GANGARAM Vs. COMMISSIONER OF INCOME TAX
January 2, 1967
JITENDRA SINGH NAHAR Vs. RAKHAHARI CHATTERJEE
November 28, 1967
JITENDRANATH DE Vs. ST OF WEST BENGAL
February 7, 1967
JOGESH CHANDRA DUTTA Vs. MONORAMA GUPTA
April 3, 1967
JOGESH CHANDRA ROY Vs. STATE OF WEST BENGAL
July 17, 1967
JUGAL KISHORE MORE Vs. CHIEF PRESIDENCY MAGISTRATE CALCUTTA
April 20, 1967
JYOTI PRAKASH MITTER Vs. UNION OF INDIA
August 8, 1967
JYOTIRINDRA NATH CHOWDHURY Vs. PRATIMA RANI DEBI
February 27, 1967
K K RAY PRIVATE LTD Vs. STATE
March 15, 1967
K M MUKHERJEE Vs. SECRETARY AND TREASURER S B I
February 8, 1967
K.N. SINGH Vs. STATE OF WEST BENGAL
May 31, 1967
KABIRAJ SRINARAYAN SARMA Vs. BAIJNATH BHARTIA
February 22, 1967
KALI GOFAL CHATTEBJEE Vs. T BANERJEE
April 5, 1967
KALI GOPAL CHATTERJEE Vs. T BANERJEE
April 6, 1967
KAMAL BEHARI LAL SINGHA Vs. COMMISSIONER OF INCOME-TAX WEST BENGAL
August 30, 1967
KAMAL KRISHNA DEB Vs. BIRJU KUMVAKAR
January 3, 1967
KAMALA BALA DASI Vs. PADMA RANI DEB
April 10, 1967
KANAI BETAL Vs. STATE OF WEST BENGAL
July 7, 1967
KANAILAL BHATTACHARJEE Vs. NIKHIL DAS
September 13, 1967
KANAN DEVAN HILLS PRODUCE CO LTD Vs. COMMISSIONER OF WEALTH TAX CALCUTTA
July 24, 1967
KARAM CHAND THAPAR AND BROS PVT LTD Vs. COMMISSIONER OF INCOME TAX
August 9, 1967
KHAS BUSRA COAL CONCERN P LTD Vs. RAM NAGINA SINGH
December 8, 1967
KHEMCHAND PEMCHAND Vs. DALHOUSIE JUTE COMPANY LTD.
August 17, 1967
KILBT TRN AND CO LTD Vs. PURE SEAESOLE COLLIERIES B
May 24, 1967
KIRAN BALA SAHA Vs. BANKIM CHANDRA SAHA
February 10, 1967
KISHEN PEESHAD Vs. CHIEF CONSERVATOR OF FORESTS ANDAMAN AND NICOBER ISLANDS
May 17, 1967
KRISNALAL BASAK Vs. CORPORATION OF CALCUTTA
April 10, 1967
LAB SINGH Vs. STATE OF WEST BENGAL
September 1, 1967
LACHMINARAIN JUTE MANUFACTURING CO LTD Vs. BANGUR BROTHERS LTD
June 28, 1967
LATIKA GHOSH Vs. NIRMAL KUMAR GHOSH
July 12, 1967
LODNA COLLIERY CO 1920 LTD Vs. N B ROY
August 25, 1967
LOKENATH GUPTA Vs. CREDITS PRIVATE LTD
August 18, 1967
M A ISPAHANI Vs. COMMISSIONER OF INCOME TAX
July 4, 1967
M M ISPAHANI LTD Vs. COMMISSIONER OF INCOME TAX
June 22, 1967
M. A. ISPAHANI Vs. COMMISSIONER OF INCOME TAX (CENTRAL), CALCUTTA.
March 4, 1967
M.A. ISPAHANI Vs. COMMISSIONER OF INCOME TAX
July 14, 1967
MAJOR GENERAL MAHABIR SHUM SHER JUNG BAHADUR RANA Vs. LLOYDS BANK LTD
May 29, 1967
MAMCHAND AND CO Vs. COMMISSIONER OF INCOME-TAX W B -II
November 9, 1967
MANGILAL JAIN Vs. S N BANERJEE, ASSISTANT COLLR OF CUS , CALCUTTA
May 5, 1967
MANICK LAL SINGH Vs. GOURI SANKAR SHAH
May 23, 1967
MANICKCHAND DURGAPROSAD AND BROS Vs. BALUKIDAS BAHETI
March 17, 1967
MARIE BAKER Vs. MELVILLE BAKER
September 27, 1967
MASON (INSPECTOR OF TAXES) Vs. INNES.
May 2, 1967
MATHURA PROSAD RAJGHARIA Vs. KANAILAL MULLICK
June 22, 1967
METAL PRESS WORKS LIMITED Vs. RAM PRATAP KAYAN
September 29, 1967
MISHRI DEBI AGARWAL Vs. ASSTT COLLECTOR OF CENTRAL EXCISE
March 3, 1967
MOHAMMED SIDICK JAMALL Vs. AHMED SIDICK JAMALL
September 1, 1967
MONI MOHAN GHOSAL Vs. DULLI CHAND BARMAN
June 23, 1967
MONOHARLAL MEHTA Vs. RAJ MOHAN PANDEY
December 5, 1967
MOOLESH JAIN Vs. IMUMUDDIN ANSARI
August 22, 1967
MUNSHI MOHAMMAD ISAHAQ Vs. KAZI MOHAMMAD MOIN
July 22, 1967
MURLIDHAR JHUNJHUNWALLA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL II
September 1, 1967
MURRAY Vs. IMPERIAL CHEMICAL INDUSTRIES LTD.
April 10, 1967
N G ROY Vs. UNION OF INDIA
December 7, 1967
NALINI KANTA GUMTIA Vs. MANMATHA NATH MANNA
May 10, 1967
NANDALAL PAL Vs. THE STATE
March 15, 1967
NARAYAN PRASAD GHOSE Vs. CORPORATION OF CALCUTTA
July 14, 1967
NARENDRA NATH GHOSH Vs. KRISHNAPADA MUKHOTI
March 21, 1967
NATIONAL CO LTD Vs. ASIA MARINER M S THE OWNERS AND PARTIES INTERESTED IN
April 20, 1967
NATIONAL CO LTD Vs. BENGAL BOATING CO
June 21, 1967
NATIONAL SUGAR MILLS LTD Vs. STATE OF WEST BENGAL
January 17, 1967
NAZRUL ISLAM Vs. MANNA SINGH
April 4, 1967
NEMAI CHAND JAIN Vs. LILA JAIN
July 18, 1967
NETAI CHANDRA KOLEY Vs. STATE OF WEST BENGAL
March 20, 1967
NETAI DAS GHOSE Vs. HARIDAS DAS
March 21, 1967
NISHIT KUMAR BISWAS Vs. ANJALI BISWAS
May 5, 1967
NITYANANDA DUTTA Vs. CALEDONIAN INSURANCE CO
July 19, 1967
NORTHERN BENGAL JUTE TRADING CO LTD Vs. COMMISSIONER OF INCOME TAX
January 25, 1967
NURSING TIMBER WORKS Vs. AMALA BALA DASSI
June 27, 1967
OIL AND NATURAL GAS COMMISSION Vs. SOHAN LAL SHARMA
September 15, 1967
P E DAVIS AND CO Vs. KESTO ROUTH
February 3, 1967
PANCHANAN PAL Vs. COMMRS OF CHAMPDANY MUNICIPALITY
May 10, 1967
PANCHU GOPAL DAS Vs. STATE
May 17, 1967
PANKAJ KUMAR PAKHIRA Vs. NANI BALA PAKHIRA
September 21, 1967
PARAMESWARI DEVI Vs. NANDLAL SARAF
February 20, 1967
PEARY DEBI Vs. DAKHINESWAR SAMANTA
May 24, 1967
PHELPS AND CO PRIVATE LTD Vs. MEMBER BOARD OF REVENUE
July 31, 1967
POOK (INSPECTOR OF TAXES) Vs. OWEN.
November 8, 1967
PRAFULLA KUMAR MUKHERJEE Vs. PROBHAT KUMAR MUKHERJEE
June 2, 1967
PRAFULLA RANJAN SARKAR Vs. MANINDRA CH NEOGI
May 5, 1967
PRAHLAD CHANDRA DE Vs. FATICK CHAND SEAL
February 28, 1967
PRAHLADRAI KHAITAN ASSIGNEE DECREE-HOLDER Vs. ATLAS WORKS LTD
February 17, 1967
PRAN KRISHNA DAS Vs. CONTROLLER OF ESTATE DUTY WEST BENGAL CALCUTTA
August 14, 1967
PRANESH CHANDRA GUPTA Vs. PANCHANANI DEVI
March 10, 1967
PUNAMCHAND DAGA Vs. SUBHKARAN DOSANI
May 30, 1967
RABINDRA KUMAR MITRA Vs. STATE OF WEST BENGAL
September 7, 1967
RADHA DEVI SARAOGI Vs. CONTROLLER OF ESTATE DUTY
August 1, 1967
RADHASHYAM DE Vs. STATE
March 7, 1967
RAGHUNATH PRASAD JHUNJHUNWALA Vs. HIND OVERSEAS PRIVATE LTD
June 16, 1967
RAGHUNATH PRASAD JHUNJHUNWALA Vs. HIND OVERSEAS PRIVATE LIMITED
July 6, 1967
RAJENDRA NATH RUIA Vs. ST OF WEST BENGAL
September 27, 1967
RAJNANDINI BURDHAW ROY Vs. STATE OF WEST BENGAL
May 17, 1967
RAM GOPAL NEOTIA Vs. STATE OF WEST BENGAL
April 28, 1967
RAMA KANTA BANIK Vs. DISTRICT SCHOOL BOARD OF MALDA
September 6, 1967
RAMA KRISHNA IYER VAIDYANATHAN Vs. FIFTH INDUSTRIAL TRIBUNAL OF WEST BENGAL
June 27, 1967
RAMA PROSAD ROY CHOWDHURY Vs. BAIDYANATH BANDOPADHYA
September 26, 1967
RAMENDRA NATH GHOSH Vs. COMMISSIONER OF INCOME TAX
March 16, 1967
RAMJI GOKUL Vs. HARI LAL JETHA
February 17, 1967
RAMPADA MAJHI Vs. NAGENDRANATH CHAKRAVARTY
March 21, 1967
RAMRIC LAL SAHA Vs. SACHINDRA NARAYAN ROY
March 14, 1967
RANI LUXMI DEVI Vs. THE INCOME TAX OFFICER
August 31, 1967
RANK FILM DISTRIBUTORS OF INDIA LTD Vs. REGISTRAR OF COMPANIES WEST BENGAL
September 21, 1967
RASHBEHARI DUTTA Vs. PANCHANAN DE
May 30, 1967
RUTTONJEE AND CO LTD Vs. STATE
July 25, 1967
S C MITTER Vs. MESSRS AUTO SERVICE
July 12, 1967
S C SEN GUPTA Vs. DURGABATI DASI
July 12, 1967
S K ROY CHOWDHURY Vs. AFROJ JAIAN BEGUM
April 3, 1967
S.N. PRASAD Vs. STATE OF WEST BENGAL
August 11, 1967
S.N. SUR Vs. DIVISIONAL SUPERINTENDENT, EASTERN RAILWAY AND OTHERS
September 18, 1967
SAHASRANGSHU KANTI ACHARYYA Vs. STATE
August 4, 1967
SAMARENDRA NATH ROY Vs. STATE OF WEST BENGAL
April 19, 1967
SANKAR PROSAD BHATTAGHARJEA Vs. DR. D.R. MARWAHA
September 12, 1967
SANTILATA MITTER Vs. KARTICK KUMAR DHUR
April 27, 1967
SARDAR AJAIB SINGH CALCUTTA Vs. COMMISSIONER OF WEALTH TAX W B
August 2, 1967
SARDAR BHAGAT SINGH AKALI Vs. LACHMAN SINGH AKALI
December 20, 1967
SAROJ KUMAR KAR Vs. STATE OF WEST BENGAL
March 20, 1967
SASHI BHUSAN RAY Vs. PRAMATHNATH BANERJEE
July 19, 1967
SATISH CHANDRA SADHUKHAN Vs. BALARAM BANERJEE
December 15, 1967
SATYENDRA NATH CHATTOPADHYAYA Vs. NARENDRA NATH GHOSE
May 16, 1967
SETABGANJ SUGAR MILLS LTD Vs. COMMISSIONER OF INCOME TAX
January 5, 1967
SHAIKH MD YACOOB Vs. KHAN BAHADUR S M JAN
November 13, 1967
SHANKARLAL BAJORIA Vs. UNION OF INDIA (UOI)
February 10, 1967
SHRI SHIV LAL Vs. INCOME TAX OFFICER
May 8, 1967
SIDHYA GOPAL MISRA Vs. STATE OF WEST BENGAL
January 19, 1967
SITANATH MUKHERJEE Vs. CONTROLLER OF ESTATE DUTY
July 7, 1967
SITARAM SAWHNEY Vs. KUNDANLAL SAHNI
June 13, 1967
SITARAM SAWHNEY Vs. KUNDAN LAL SAHNI
June 14, 1967
SK SALAMAT Vs. EQUITABLE COAL CO LTD
December 18, 1967
SK SANWAR ALI Vs. STATE OF WEST BENGAL
December 21, 1967
SONE VALLEY PORTLAND CEMENT CO LTD Vs. GENERAL MINING SYNDICATE P LID
April 17, 1967
SOURENDRA MOHAN BANERJEE Vs. MANICK LAL BANERJEE
April 6, 1967
SOURENDRA MOHAN BANERJEE Vs. MANICK LAL BANERJEE
April 5, 1967
SRI SITANATH MUKHERJEE Vs. CONTROLLER OF ESTATE DUTY, WEST BENGAL.
March 7, 1967
SRIPATI LAL ADDYA Vs. KANAILAL HALDER
August 3, 1967
SRIPATI RANJAN BISWAS Vs. UNION OF INDIA (UOI)
August 29, 1967
STANDARD LITERATURE CO PRIVATE LTD Vs. UNION OF INDIA
April 6, 1967
STATE OF PUNJAB Vs. A K RAHA ENGINEERS LTD
August 10, 1967
STATE OF WEST BENGAL Vs. GOPESWAR SATIAR
May 19, 1967
STATE OF WEST BENGAL Vs. PUSPARANI BAKSI
December 13, 1967
STATE TRADING COLORATION OF INDIA LTD. Vs. GENERAL NAVIGATION LTD.
March 10, 1967
SUDHIR CHANDRA GHOSH Vs. BALAI SANTRA
September 6, 1967
SUDHIR CHANDRA MANNA Vs. SRISH CHANDRA DHARA
June 2, 1967
SUKUMAR GUHA Vs. NARESH CHANDRA GHOSH
February 28, 1967
SUNIL KUMAR DEBNATH Vs. MINING and ALLIED MACHINERY CORPORATION LTD
May 30, 1967
SUNIL KUMAR GHOSH Vs. AJIT KUMAR DAS
September 22, 1967
SUNIL KUMAR MUKHOPADHAYA Vs. PROVASH CHANDRA MAJUMDAR
May 19, 1967
SUNIL MAJHI Vs. STATE
January 24, 1967
SUNILAKHYA CHOWDHURY Vs. H M JADWET
September 27, 1967
SURENDRA OVERSEAS LTD Vs. OWNERS AND PARTIES INTERESTED IN THE STEAMSHIP OR VESSEL S S RAY MAYA BUNDER
April 3, 1967
TARAPRASANNA CHOUDHRY Vs. AGRICULTURAL INCOME TAX OFFICER
January 25, 1967
TEXTILE MACHINERY CORPORATION LTD Vs. COMMISSIONER OF WEALTH TAX
May 17, 1967
TIRTHARAJ PANDEY Vs. AMAR CREDIT CORPN
September 28, 1967
TUSTU CHARAN SAHA Vs. COLLECTOR, DISTRICT HOOGHLY
August 23, 1967
UNION COAL CO LTD Vs. COMMISSIONER OF INCOME TAX
November 16, 1967
UNION OF INDIA Vs. PROMODE KUMAR AGARWALLA
September 28, 1967
UNION OF INDIA Vs. M S GREWAL AND CO
July 7, 1967
UNION OF INDIA Vs. JATINDRA NARAYAN MAJUMDAR
January 3, 1967
UNION OF INDIA Vs. MAKHANLAL DEY
June 23, 1967
UPENDRA KR SANYAL DETENU Vs. DISTRICT MAGISTRATE MALDA
December 14, 1967
WAZI AHMED Vs. STATE OF WEST BENGAL
May 8, 1967
WESTERN ENGINEERING CO. Vs. PAUL ENGINEERING CO.
March 10, 1967
WISEMAN Vs. BORNEMAN
November 1, 1967