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Case Index
Title
Date
ABDULGAFOOR S/O RAMJAN Vs. STATE OF M P
January 23, 1967
Akabar Ali Vs. Government of M.P.
September 20, 1967
AKBARALL ARIF Vs. GOVERNMENT OF MADHYA PRADESH
September 20, 1967
ALAMCHAND BIRUMAL Vs. MOTILAL BALCHAND
August 16, 1967
AMOLAKCHAND SETH Vs. PRALHADSINGH
March 27, 1967
Audhrajsingh Vs. State of M.P.
July 6, 1967
AYYUB KHAN JABARKHAN Vs. PUNDILAL BAXILAL
July 31, 1967
BABOOLAL AND BALGOVIND CO Vs. STATE OF MADHYA PRADESH
October 31, 1967
Babu alias Bulbul Vs. State of M.P.
January 31, 1967
BABU ALIAS BULBUL PEERAKHAN OF INDORE Vs. STATE OF MADHYA PRADESH
December 26, 1967
BABULAL BHIKARILAL Vs. GHASIRAM
December 13, 1967
Babulal Hirji Gajjar Vs. Sarjubai
January 9, 1967
BAIJNATH PRASAD GUPTA Vs. STATE OF MADHYA PRADESH
January 10, 1967
BALCHAND CHAMPALAL BHANDARI Vs. INDIA PICTURES
January 3, 1967
BALLABHDAS Vs. FIRM BRINDABAN PURWAR
November 20, 1967
BANSILAL Vs. DULICHAND
July 27, 1967
BHAGCHAND Vs. STATE OF MP
February 7, 1967
BHAGWAT PRASAD CHOUBE Vs. STATE OF MADHYA PRADESH
December 22, 1967
BHAGWAT PRASAD SUKHAINRAM CHOUBE Vs. STATE OF MADHYA PRADESH
December 12, 1967
BHAGWATI DHAR BAJPAI Vs. JABALPUR UNIVERSITY
April 18, 1967
BHERUSINGH Vs. RAMGOPAL
April 4, 1967
BHOPAL SUGAR INDUSTRIES LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1967
BHULIBAI Vs. AMBARAM
February 3, 1967
BHUWAN RAMSINGH Vs. STATE OF MADHYA PRADESH
January 27, 1967
BLSHAL ALIAS GUDAWALA Vs. GOURLSHANKAR
December 20, 1967
BRIJLAL Vs. DISTRICT MAGISTRATE DAMOH
September 13, 1967
C S ANGRE Vs. COMMISSIONER OF WEALTH TAX
November 27, 1967
CHAMPALAL GAJANAND Vs. PADAM CHAND SHEOLAL JAIN
November 14, 1967
CHAMPALAL GAJANAND Vs. PADAM CHAND SHEOLAL JAIN
September 14, 1967
CHANDRA SHEKHAR KHAMPARIA Vs. L P TIWARI ADMINISTRATOR MUNICIPAL CORPORATION
December 21, 1967
CHHOTABHAI JETHABHAI PATEL AND CO Vs. STATE OF MADHYA PRADESH
October 31, 1967
COMMISSIONER OF INCOME TAX Vs. SHIVNARAYAN HARIGOPAL
October 4, 1967
COMMISSIONER OF INCOME TAX Vs. FIDA HUSSAIN G ABBASI
December 7, 1967
COMMISSIONER OF INCOME TAX Vs. HUKUMCHAND MOHANLAL
January 31, 1967
COMMISSIONER OF INCOME-TAX Vs. HUKUMCHAND MOHANLAL PROPRIETOR HIRA LAXMI
January 31, 1967
COMMISSIONER OF INCOME-TAX Vs. PUNJABHAI SHAH
August 11, 1967
COMMISSIONER OF INCOME-TAX, M.P. Vs. AGHA ABDUL JABBAR KHAN
November 15, 1967
COMMISSIONER OF SALES TAX Vs. CALTEX INDIA LTD
September 22, 1967
COMMISSIONER OF SALES TAX Vs. SAMAJ PAPER MART
October 25, 1967
COMMISSIONER OF SALES TAX Vs. LOK CHETNA PRAKASHAN
October 30, 1967
COMMISSIONER OF SALES TAX Vs. SUBHASH STORES
October 30, 1967
COMMISSIONER OF SALES TAX Vs. NATHANI BROTHERS
July 18, 1967
COMMISSIONER OF SALES TAX Vs. KANTILAL MOHANLAL AND BROTHERS
February 6, 1967
COMMISSIONER OF SALES TAX Vs. ANIL IRON WORKS
April 3, 1967
DATTATRAYA Vs. ANNUSAYABAI
November 23, 1967
DATTATRAYA Vs. RANGNATH
June 20, 1967
DELHI CLOTH AND GENERAL MILLS CO LTD Vs. COMMISSIONER OF SALES TAX
July 10, 1967
DOLUMAL SUNDERDAS Vs. STATE OF MADHYA PRADESH
July 13, 1967
Employees State Insurance Corporation, Jabalpur Vs. Harcharan Singh
October 4, 1967
FATTIYA KALJI Vs. STATE
January 11, 1967
FRONTIER BOOT HOUSE Vs. COMMISSIONER OF SALES TAX
May 2, 1967
GANGDHAR RAO KHER Vs. GANESH PRASAD
December 12, 1967
GANPAT PANNALAL Vs. COMMISSIONER OF SALES TAX
January 17, 1967
GHANSHYAMDAS BINNANI Vs. M P ELECTRICITY BOARD RAMPUR
December 6, 1967
GHANSHYAMDAS SRIVASTAVA Vs. STATE OF MADHYA PRADESH
November 15, 1967
GHULAM MOHAMMAD Vs. POONAM CHAND
November 16, 1967
GLRDHARILAL Vs. PRAFULLCHANDRA
March 31, 1967
GOKULDAS PAGARIA Vs. PARMANAND CHAURASIA
May 4, 1967
GOPALKISHAN Vs. SALES TAX OFFICER
September 25, 1967
GOURISHANKER Vs. MUNICIPAL COUNCIL
February 6, 1967
GURUSHARANSINGH BRIJBHUSANSINGH Vs. MANAGER REWA TRANSPORT SERVICES
April 5, 1967
GUTTI Vs. MOHANLAL
January 23, 1967
HARIPRASAD Vs. BENI BAI
November 28, 1967
HARVILAS GAJADHAR PRASAD Vs. KANHAIYALAL PANNALAL
August 4, 1967
HIRABAI CHAUHAN Vs. BHAGIRATHIBAI
September 25, 1967
INDR KUMAR Vs. SHEO BAGAS
December 22, 1967
J C RISHI Vs. UNION OF INDIA
May 4, 1967
J M PENDSE ADVOCATE Vs. CHANDRA GOPAL PYARALAL MAHAJAN
November 23, 1967
JAGADISH KAPOOR Vs. NEW EDUCATION SOCIETY
August 26, 1967
JAGANNATH PRASAD Vs. STATE OF MADHYA PRADESH
December 4, 1967
JAGRANI Vs. JORAWAL
April 18, 1967
JAMUL CEMENT WORKS Vs. STATE INDUSTRIAL COURT
November 10, 1967
JEEVANLAL KALABHAI Vs. ANANT GOVIND
September 1, 1967
JUGAL KISHORE Vs. TAHSILDAR
January 24, 1967
KADORILAL Vs. SUKHLAL SAJAN SINGH
February 21, 1967
KAMTA PRASAD Vs. REGISTRAR CO-OPERATIVE SOCIETIES
January 19, 1967
KANHAIYA Vs. LLLABAI
August 2, 1967
KANTILAL Vs. ALIHUSSAIN
January 30, 1967
KARAM CHAND THAPAR AND BROS PRIVATE LTD Vs. WORKMEN OF NORTH CHIRIMIRI COLLIERY
November 9, 1967
KESHRI PARMAI LODHI Vs. HARPRASAD
December 18, 1967
KHUSHILAL Vs. BOARD OF REVENUE MADHYA PRADESH
February 3, 1967
KLRANCHANDRA PAL Vs. BHONDU
December 4, 1967
KRISHNABAI Vs. PUNAMCHAND
January 12, 1967
KUMARI MEENA CHITLE Vs. BOARD OF SECONDARY EDUCATION
February 6, 1967
LAL AUDHRAJ SINGH Vs. STATE OF MADHYA PRADESH
May 6, 1967
LAL RAGHO SHAH Vs. STATE OF MADHYA PRADESH
January 6, 1967
LALJI PRASAD SAHU Vs. VICE CHANCELLOR JABALPUR UNIVERSITY
April 11, 1967
LAXMI PRASAD Vs. GAJADHAR PRASAD
February 3, 1967
M P SHARMA Vs. INDUSTRIAL COURT
January 4, 1967
MADHYA PRADESH ELECTRICITY BOARD Vs. COMMISSIONER OF SALES TAX
November 16, 1967
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. REGIONAL TRANSPORT AUTHORITY
September 20, 1967
MADHYA PRADESH STATE ROAD TRANSPORT CORPORATION Vs. SUDHAKAR
January 10, 1967
MAHADEO PRASAD Vs. STATE OF MADHYA PRADESH
December 14, 1967
MANJULA DEVI BHUTT Vs. MANJUSRI RAHA
August 30, 1967
Meena Chitale [Kumari] Vs. Board of Secondary Education M.P.
February 6, 1967
MINERAL MINING CO PRIVATE Vs. STATE OF MADHYA PRADESH NATURAL RESOURCES DEPT
April 28, 1967
MITHAILAL GUPTA Vs. INLAND AUTO FINANCE
August 10, 1967
Mohanlal Vs. State Transport Authority
October 3, 1967
MOHANLAL RIJUMAL Vs. STATE TRANSPORT AUTHORITY
October 5, 1967
NAGESHWAR Vs. STATE OF MADHYA PRADESH
July 3, 1967
NARAYANRAO Vs. SHIVRAM
March 17, 1967
Nathuram Srinandanlal Vs. Commissioner of Wealth Tax
November 24, 1967
NIMAR COTTON PRESS FACTORY Vs. COMMISSIONER OF SALES TAX
August 9, 1967
Paitram Vs. Board of Revenue
January 20, 1967
PANNALAL Vs. CHHEDILAL
December 8, 1967
PARASRAM BEGAMAL Vs. DAMADILAL RAMDAYAL
November 6, 1967
PEMA BHAVSINGH Vs. DHANYA SALAM
April 25, 1967
POONAMCHAND Vs. RAMPRASAD
April 10, 1967
PREMCHAND SURANA Vs. LAXMICHAND PARAKH
October 21, 1967
PREMCHANDRA DHALPURIA Vs. THE STATE THROUGH THE I G POLICE BHOPAL
April 26, 1967
RADHA DEVI SHARMA Vs. UNION OF INDIA
October 26, 1967
RAGHUVANS PRASAD Vs. MAHENDRA SINGH
September 18, 1967
RAI DEBI PRASAD Vs. DEO PARASNATH JI
November 27, 1967
RAJKUMARSINGHJI Vs. COMMISSIONER OF EXPENDITURE TAX
August 17, 1967
RAJU NARAYAN Vs. CHOGALAL BHAGIRATH
April 24, 1967
RAMAKANT Vs. DEVILAL SHARMA
November 17, 1967
RAMASHANKER PARMANAND Vs. JUGALKISHORE RAMASAHAYA BAJAJ
July 26, 1967
RAMCHANDRA GAJRAJ Vs. ANANTRAM UDAIRAM
November 14, 1967
RAMCHANDRA KOTASTHANE Vs. STATE OF MADHYA PRADESH
July 4, 1967
RAMDHARA Vs. MST PHULWATIBAI
February 23, 1967
RAMESHWAR Vs. DWARKA PRASAD
December 11, 1967
RAMKUMAR Vs. NARAYANDAS DAGA
December 6, 1967
RAMNARAYAN Vs. PURANSINGH
November 22, 1967
RAMPIYARI Vs. SHRI RAMAUTAR
October 18, 1967
RANCHOD Vs. DASHRATH
July 24, 1967
SAGAR BAI Vs. BHAI RATILAL
December 6, 1967
SETH NARSINGHDAS KANHAIYALAL Vs. COMMISSIONER OF WEALTH TAX
August 8, 1967
SETH RISHABH KUMAR Vs. STATE OF MADHYA PRADESH
July 21, 1967
SHANKER DAYAL CHOURISHI Vs. ADMINISTRATOR MUNICIPAL COUNCIL
April 25, 1967
SHANTIBHAI Vs. MAHADEO GOVIND JOSHI
October 31, 1967
SHARANGDHAR SHARMA PATHAK Vs. STATE OF MADHYA PRADESH
September 29, 1967
SHITALDAS PARTNER DAMODARDAS SHITALDAS Vs. STATE TRANSPORT APPELLATE AUTHORITY
March 24, 1967
SHYAMA CHARAN SHUKLA Vs. STATE OF MADHYA PRADESH
September 12, 1967
SIBBU MUNNILAL Vs. STATE OF MADHYA PRADESH
August 29, 1967
SINGHAI NATHURAM Vs. COMMISSIONER OF WEALTH TAX M P
November 24, 1967
SINGHAI NATHURAM SHRINANDANLAL Vs. COMMISSIONER OF WEALTH TAX
November 29, 1967
SLBBU ALIAS RAMGOPAL ALIAS SHAMBHU Vs. STATE OF MADHYA PRADESH
October 24, 1967
State of M. P. Vs. State of M. P.
March 2, 1967
State of M. P. Vs. Saudan Singh
September 1, 1967
State of M.P. Vs. Poonamchand
August 25, 1967
State of M.P. Vs. Atmaram
November 24, 1967
STATE OF MADHYA PRADESH Vs. LAXMAN
December 1, 1967
STATE OF MADHYA PRADESH Vs. ATMARAM
November 4, 1967
STATE OF MADHYA PRADESH Vs. BEHRA
October 4, 1967
STATE OF MADHYA PRADESH Vs. POONAM CHAND SHIV RATTAN MAHESHWARI
August 25, 1967
STATE OF MADHYA PRADESH Vs. FAZAL HUSAIN RAJABALI BOHRA
August 16, 1967
STATE OF MADHYA PRADESH Vs. FANNALAL CHUNNILAL
March 2, 1967
STATE OF MADHYA PRADESH Vs. SAUDANSINGH ROOPSINGH
February 8, 1967
STATE OF MADHYA PRADESH Vs. RAO SOBHASINGH
April 5, 1967
SUDESH KUMAR ARORA Vs. VICE CHANCELLOR RAVI SHANKAR UNIVER
May 3, 1967
UJJAIN GENERAL TRADING SOCIETY PRVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
August 25, 1967
UNION OF INDIA Vs. S V KRISHNA RAO
September 6, 1967
UNION OF INDIA Vs. FIRM MUNNALAL PASARI AND SONS
December 21, 1967
UPENDRALAL Vs. NARAINEE DEVI JHA
September 14, 1967
VASUDEO PRASAD Vs. MADHYA PRADESH HOUSING BOARD BHOPAL
August 1, 1967