Case Index

Title
Date
A R MAHADEVIA Vs. COMMISSIONER OF INCOME TAX BOMBAY
March 7, 1967
ABDUL KARDAR HAJI HIROLI Vs. JUDAH JACOB COHEN
July 18, 1967
ABDUL SULTAN HUSSAINBHAI VELJI Vs. COLLECTOR OF AHMEDNAGAR
October 10, 1967
ABDULKADAR EBRAHIM SURA Vs. KASHINATH MORESHWAR CHANDANI
February 6, 1967
ALLIED PUBLISHERS PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 15, 1967
AMBIKA TOBACCO COMPANY GONDIA Vs. LABOUR COURT NAGPUR
March 17, 1967
AMINUDDIN SHEIKH HAFIZUDDIN Vs. BHAOJI HIRAMANSA
December 21, 1967
ANANDRAO SITARAM NAGMOTE AND ANOTHER Vs. S.P. MOHONI, COLLECTOR, AMRAVATI AND OTHERS
February 14, 1967
ANANT SADASHIV NETRAVALI Vs. CHITALE AGRICULTURAL PRODUCTS LTD
September 12, 1967
ANNA RACEK Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 17, 1967
ARVIND N MAFATLAL Vs. T A BALAKRISHNAN DY CED
January 27, 1967
ARVIND N MAFATLAL Vs. T A BALAKRISHNAN DEPUTY CONTROLLER OF ESTATE DUTY BOMBAY
January 30, 1967
ASIA PUBLISHING HOUSE Vs. JOHN WILEY AND SONS, INC.
August 18, 1967
B C KHATRI Vs. PESHURAM CHANDURAM
February 1, 1967
BABU RAGHUNATH NAIK Vs. TEREZINHA PACHECO FARIA
February 9, 1967
BABURAO LAXMAN MULEY Vs. SHIONATH MAHADEO
February 8, 1967
BANK OF POONA NOW MERGED INTO SANGLI BANK LTD Vs. NAVRAJASTHAN CO OPERATIVE HOUSING SOCIETY LTD
January 31, 1967
BASAWWA Vs. LIMBAWWA
July 13, 1967
BENGAL COAL SUPPLYING FIRM Vs. UNION OF INDIA
November 15, 1967
BHIMA TIMA DHOTRE Vs. PIONEER CHEMICAL CO.
June 23, 1967
BHIMJI NANJI Vs. STATE
October 25, 1967
BIBI BATOOL Vs. PRINCIPAL JUDGE CITY CIVIL COURT BOMBAY
August 23, 1967
BURMAH SHELL REFINERIES LTD Vs. G B CHAND INCOME TAX OFFICER CO CIR II1 BOMBAY
February 3, 1967
CENTRAL BANK EXECUTOR Vs. HORMUSJI NUSSERWANJI MADRASWALLA
October 25, 1967
CENTRAL INDIA AGENCIES CALCUTTA Vs. LAXMINATH BRIJKISHORE
January 12, 1967
CHAMPALAL LAKHICHAND Vs. RUPCHAND SUPADU PATIL
July 27, 1967
CHARITABLE AND RELIGIOUS TRUST Vs. COMMISSIONER OF INCOME TAX
September 29, 1967
CHATUSSHAKHIYA BRAHMAVRINDA GAYARAN TRUST Vs. UNION OF INDIA
October 23, 1967
CHHOTABHAI JETHABHAI PATEL Vs. INDUSTRIAL COURT NAGPUR
April 12, 1967
CHIMANLAL CHUNILAL and CO Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 8, 1967
CHUDAMAN NARAYAN PATIL Vs. STATE OF MAHARASHTRA
September 22, 1967
COLABA LAND AND MILLS CO LTD Vs. V S KONDASKAR
September 28, 1967
COMMISSIONER OF INCOME TAX Vs. ZAVERI A J
September 27, 1967
COMMISSIONER OF INCOME TAX Vs. ASSOCIATED CEMENT COMPANY LIMITED
October 5, 1967
COMMISSIONER OF INCOME TAX Vs. NEW INDIA ASSURANCE COMPANY LIMITED
October 24, 1967
COMMISSIONER OF INCOME TAX Vs. SULEMAN AND COMPANY LIMITED
September 14, 1967
COMMISSIONER OF INCOME TAX Vs. COTTON TEXTILES EXPORT PROMOTION COUNCIL
September 21, 1967
COMMISSIONER OF INCOME TAX Vs. LONDON HOTEL
September 6, 1967
COMMISSIONER OF INCOME TAX Vs. INDUSTRIAL INVESTMENT TRUST COMPANY LIMITED
September 11, 1967
COMMISSIONER OF INCOME TAX Vs. TATA LOCOMOTIVE AND ENGINEERING COMPANY LIMITED
February 14, 1967
COMMISSIONER OF INCOME TAX Vs. TRUSTEES OF SIR KIKABHAI PREMCHAND TRUST
February 6, 1967
COMMISSIONER OF INCOME TAX Vs. MODERN FLATS PRIVATE LIMITED
February 24, 1967
COMMISSIONER OF INCOME TAX Vs. RATANBAI MATHURADAS LADY
March 2, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. FRAMJI H COMMISSARIAT
March 3, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. DHURMAL BAJAJ and CO
February 28, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. CHUNILAL V MEHTA and SONS PRIVATE LTD
March 1, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. PANNALAL NAROTTAMDAS and CO
September 21, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. BAI RATANBAI GORDHANDAS
September 18, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. DADABHOY G BROACH
October 4, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. A J ZAVERI
September 27, 1967
COMMISSIONER OF INCOME TAX BOMBAY Vs. ABDUL HUSSEIN ESSAJI ARSIWALLA
December 21, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. ASSOCIATED CEMENT CO LTD
October 5, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. INDUSTRIAL INVESTMENT TRUST CO LTD
September 11, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. COOPER ENGINEERING LTD
September 1, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. LADY RATANBAI MATHURADAS
March 2, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. DEVIDAS VITHALDAS
February 25, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY Vs. TATA LOCOMOTIVE and ENGINEERING CO LTD
February 15, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY I Vs. MAHARASHTRA SUGAR MILLS LTD
September 22, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. LONDON HOTEL
September 8, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II BOMBAY Vs. NEW INDIA ASSURANCE CO LTD
November 6, 1967
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. DEVIDAYAL METAL INDUSTRIES PVT LTD
September 26, 1967
COMMISSIONER OF INCOME TAX CENTRAL BOMBAY Vs. DEVIDAYAL AND SONS
September 25, 1967
D M DAHANUKAR Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 22, 1967
DAGDU VITHOBA PATIL Vs. STATE OF MAHARASHTRA
June 23, 1967
DAHANUKAR D M Vs. COMMISSIONER OF INCOME TAX
February 22, 1967
DAHANUKAR M L AND CO PVT LIMITED Vs. COMMISSIONER OF INCOME TAX
September 12, 1967
DAMADAR GULABRAI BELANI Vs. METHARAM C KHAHTWANI
July 27, 1967
DATTU APPARAO MACHALE Vs. DIGAMBAR GOVINDRAO SHENDGA
July 19, 1967
DAYABAI AND CO Vs. BAPALAL AND CO
July 27, 1967
DEOCHAND DURLABHJI JOGI Vs. MADANLAL GOPIKISAN SHARMA
October 4, 1967
DEVIPRASAD KHANDELWAL Vs. UNION OF INDIA
October 14, 1967
DOMINGOS CARDOZO Vs. RAMRAIA DATTARAMA NAIQUE
December 11, 1967
DOSHI P C Vs. 7TH ITO
January 31, 1967
ERIC GEORGE DAY Vs. CONSTANCE MURIEL DAY
July 10, 1967
EXECUTORS OF THE ESTATE OF LATE J J KAPADIA Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
October 19, 1967
GAJADHAR RAMCHANDRA AGARWAL Vs. ABDUL MUNAF MAHEMUDMIYA
June 14, 1967
GANADHESH V KHANDEPARKAR Vs. STATE
December 22, 1967
GENERAL RADIO AND APPLIANCES LTD Vs. ITS WORKMEN
January 9, 1967
GOLAPPA AVANA NAIK AND OTHERS Vs. STATE OF MAHARASHTRA
December 23, 1967
GRAM PANCHAYAT SAWARGAON Vs. JAMNAPRASAD RAGHUNATH PRASAD
April 4, 1967
H R GOKHALE Vs. BHARUCHA NOSHIR C
September 1, 1967
HARILAL B DRESSWALA Vs. DAYASINGH JOGINDARSINGH
June 25, 1967
HARISINGH ISHARSINGH Vs. CHANDANSINGH PRATAPSINGH
November 14, 1967
HARIVANSH LAL M. MEHRA Vs. STATE
April 17, 1967
HASSAN ABDUL Vs. NANDGAURI BHOGILAL
July 4, 1967
HINDUSTAN EMBROIDERY MILLS PVT LTD Vs. K RAVINDRA AND CO
October 11, 1967
INDIAN EXPRESS NEWSPAPERS BOMBAY LTD Vs. BASUMATI PRIVATE LTD
December 7, 1967
INDO PHARMA PHARMACEUTICAL WORKS PVT LTD Vs. STATE OF MAHARASHTRA
September 12, 1967
INDRADEO A DESHMUKH Vs. MANOHAR N Y
March 15, 1967
JAFFERALI ALIBHAI Vs. S R DOSSA
September 28, 1967
JAGANNATH PANDURANG Vs. BOMBAY GAS COMPANY LTD
February 6, 1967
JAGU ANYABA ADHAV Vs. BAJRANG AUBA JADHAV
October 3, 1967
JEOOMAL BHAGCHAND Vs. S P CAMP MESS SOCIETY C A D CAMP PULGAON
July 21, 1967
JIVATLAL PURTAPSHI Vs. COMMISSIONER OF INCOME TAX
February 15, 1967
JOAO SANTANA GOMES Vs. UNION GOVERNMENT OF INDIA
April 27, 1967
JOSEPHY SANTA VINCENT Vs. AMBICO INDUSTRIES
October 13, 1967
KAPADIA EXECUTORS OF THE ESTATE OF LATE J J KAPADIA Vs. COMMISSIONER OF INCOME TAX
October 18, 1967
KASTURCHAND KISANLAL CHANDAK Vs. DISTRICT JUDGE NAGPUR
November 14, 1967
KEVALCHAND NEMCHAND MEHTA Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
March 7, 1967
KEVALCHAND NEMCHAND MEHTA Vs. COMMISSIONER OF INCOME TAX
March 6, 1967
KEVALDAS RANCHHODDDAS Vs. COMMISSIONER OF INCOME TAX
September 19, 1967
KOLHAPUR SUGAR MILLS LTD Vs. SYED TAKI BILGRAMI
December 19, 1967
KRISHNA RAJARAM WANI Vs. M V KORANNE AND THE STATE OF MAHARASHTRA
March 28, 1967
LAKHAMSHI HIRALAL Vs. DAMJI KHIMJI
December 7, 1967
LALCHAND MENGRAJ Vs. SHREE RAM MILLS LTD
August 24, 1967
LAXMI INVESTMENT CO PVT LTD Vs. TARACHAND HARBILAS
April 20, 1967
M L DAHANUKAR and CO PVT LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I
September 12, 1967
M/S. HINDUSTAN VEHICLES LTD. Vs. GIRILAL AND CO.
October 19, 1967
MADHAV UPENDRA TALAULICAR Vs. YASHWANT SITARAM DESSAI
November 22, 1967
MAFALDINA FERNANDES Vs. STATE
November 22, 1967
MAHADEO GOPAL MONE Vs. RAMESHWAR SADASHIV MONE
June 28, 1967
MAHADEVIA A R Vs. COMMISSIONER OF INCOME TAX
March 7, 1967
MAHARASHTRA STATE ELECTRICITY BOARD ENGINEERS ASSOCIATION NAGPUR Vs. MAHARASHTRA STATE ELECTRICITY BOARD
April 19, 1967
MANDA Vs. PANDURANG
September 26, 1967
MANNA RAMJI and CO Vs. COMMISSIONER OF INCOME TAX POONA
February 11, 1967
MANNA RAMJI AND CO Vs. COMMISSIONER OF INCOME TAX
February 10, 1967
MARGARIDA GOMES Vs. MACKINNOR MACKENZIE AND CO PVT LTD
August 8, 1967
MEGHJI KANJI PATEL Vs. KUNDANMAN CHAMANLAL MEHTANI
November 14, 1967
MERCHANT N E Vs. BOMBAY MUNICIPAL CORPORATION
July 31, 1967
MOTSINGH Vs. BHAIYYALAL
July 25, 1967
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. STATE OF MAHARASHTRA
March 2, 1967
N E MERCHANT Vs. STATE OF MAHARASHTRA
July 31, 1967
N M NAYAK Vs. CHHOTALAL HARI RAM
February 1, 1967
NAGPUR ELECTRIC LIGHT AND POWER COMPANY LTD. Vs. MAHARASHTRA STATE ELECTRICITY BOARD
April 26, 1967
NARAYAN GOPAL MHATRE Vs. SHANKAR SITARAM SONTAKKE
March 2, 1967
NARAYAN GOVIND GAVATE Vs. STATE OF MAHARASHTRA
June 16, 1967
NARAYAN HARI KUMBHARE Vs. P K PORWAL
December 13, 1967
NARAYAN TANBAJI AND OTHERS Vs. KAMGAR CO
November 24, 1967
NARAYANDAS S KANUGA Vs. SARASVATIBAI D JOSHI
March 7, 1967
NARAYANRAO MADHAORAO DATARAO Vs. STATE OF MAHARASHTRA
December 12, 1967
NARAYANSINGH SAMPATSINGH WEAKEY Vs. DINA VITHOBA NARNAVARE AND ANOTHER
May 8, 1967
NATIONAL UMBRELLA FACTORY Vs. SHARVA SHARMIK SANGH
January 24, 1967
NATIONAL UNION OF COMMERCIAL EMPLOYEES Vs. INDUSTRIAL TRIBUNAL
February 10, 1967
NAWAB SARDAR MEER SULTAN SAHEB ALIM KHAN SAHEB Vs. R.R. GIBSON
July 27, 1967
NEW STAR INDUSTRIES PVT LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY
September 29, 1967
NIHALCHAND DALICHAND Vs. MUMTAZ SHAIKH
April 28, 1967
OFFICIAL LIQUIDATOR Vs. V M DESHPANDE
September 28, 1967
P C DOSHI Vs. 7TH INCOME TAX OFFICER C I WARD BOMBAY
February 1, 1967
P JOSEPH VARGHESE Vs. H J CHINOY
July 11, 1967
P.V. MASAND Vs. STATE OF MAHARASHTRA
November 20, 1967
PANDHARINATH SONE SHINDE Vs. RAMJAN AIMAT MUSALMAN
January 31, 1967
PARVATIBAI Vs. SHANKAR MAHADU VARKHADE
January 28, 1967
PARWATI Vs. JANABAI
November 17, 1967
PAYGONDA SURVGONDA PATIL Vs. JINGONDA SURGONDA PATIL
February 2, 1967
PRESIDENCY INDUSTRIAL BANK LTD Vs. HINDUSTAN LEATHER INDUSTRIES LTD
December 18, 1967
PUBLIC PROSECUTOR FOR AND ON BEHALF OF STATE Vs. JOAO VITO COLACO OF COLACOVADO
June 21, 1967
PUKHRAJ PANNALAL SHAH Vs. K K GANGULY
November 9, 1967
RAI SAHEB REKCHAND MOHOTA SPG AND WVG MILLS P LTD Vs. LABOUR COURT THE STATE OF MAHARASHTRA AT NAGPUR
March 7, 1967
RAMCHANDRA SHANKAR KAD Vs. SHANKAR GENU KAD
December 11, 1967
RAMCHANDRA SHESHGIRI KAMATH Vs. JANARDAN VISHWANATH HEGDE
November 15, 1967
RAMKRISHNA RAMNATH (FIRM) AND OTHERS Vs. COMMISSIONER OF SALES TAX, INDORE, M.P. AND ANOTHER
October 24, 1967
RAMKRISHNA SURYABHAN GAVAI AND ANOTHER Vs. KRISHNARAO GULABRAO DESHMUKH AND ANOTHER
August 4, 1967
REV MONS SEBASTLAO FRANCISCO XAVIER DOS REMEDIOS MONTEIRO OF CANDOLIM Vs. STATE
August 8, 1967
RUPCHAND HEMANDSAR PANJWANI Vs. HEERA JAWAHARLAL MIRCHANDANI
February 16, 1967
S C CAMBATTA AND CO PVT LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
September 14, 1967
SABASTIAO FRANCISCO XAVIER DOS REMEDIOS MENTEIRO BARDEZ-GOA Vs. STATE
November 17, 1967
SANTELINE FERNANDES Vs. MACKINNON MACKENZIE AND CO
August 8, 1967
SASSOON E D AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
October 13, 1967
SEKSARIA COTTON MILLS LTD Vs. STATE OF MAHARASTRA
October 31, 1967
SEVERINO SANTOS DSOUZA Vs. STATE
November 22, 1967
SHARANAPPA ALIAS SHARANABASAPPA TIPAMA Vs. VEERAPPA R. MARANBASSARI
July 18, 1967
SHASHIKALABAI Vs. RETURNING OFFICER GRAM PANCHAYAT ELECTION UMRI
October 25, 1967
SHEVARAM THADHARAM JAISINGHANI Vs. INDIAN OIL CORPORATION LTD
November 14, 1967
SHRINATH BROTHERS Vs. CENTURY SPG AND MFG CO LTD
November 21, 1967
SHRIRAM HARIBHAU MANKAR Vs. MADHUSUDAN ATMARAM VAIRALE
July 21, 1967
SINDHU-HOCHTIEF INDIA PRIVATE LTD Vs. PRATAP DIALDAS
October 25, 1967
SK. HUSSAIN GULAB Vs. MAHARASHTRA REVENUE TRIBUNAL
November 9, 1967
STATE Vs. RAMAKANT YESHWANT NAGVENCAR
December 4, 1967
STATE OF MAHARASHTRA Vs. MAHAMED HUSSAIN KAKRODDIN MANIYAR
December 13, 1967
STATE OF MAHARASHTRA Vs. BHIMSHANKAR SIDDANNAPPPA THOBDE
August 2, 1967
STATE OF MAHARASHTRA Vs. MUNAFKHA LUKMANKHA MUSALAMAN
September 20, 1967
STATE OF MAHARASHTRA Vs. BHANUPRASAD SHYAMLAL JOSHI
January 28, 1967
STATE OF MAHARASHTRA Vs. MUNAFKHA LUKMANKHA PATHAN
February 1, 1967
SULOCHANA DADAJI Vs. COMMISSIONER NAGPUR DIVISION NAGPUR
January 25, 1967
SYED MAHABOOB RAJU Vs. HABIBSHA GARIBSHA
November 14, 1967
TAJDIN JAVERBHAI MAVANY Vs. UNION TERRITORY OF GOA, DAMAN AND DIU
April 29, 1967
TRANSPORT MANAGER, POONA MUNICIPAL TRANSPORT AND UNDERTAKING Vs. MAHARASHTRA STATE ROAD TRANSPORT CORPORATION
July 10, 1967
TRUSTEES OF PUTLIBAI R F MULLA TRUST Vs. COMMISSIONER OF WEALTH TAX
February 7, 1967
UDHAV SHANKAR GANGAWANE Vs. TARABAI
August 3, 1967
UNION OF INDIA Vs. HAIM AGHAJAN JER MANOR
September 6, 1967
UNION OF INDIA Vs. BABULAL UTTAMCHAND BHANDARI
July 12, 1967
UNION OF INDIA Vs. SUGRABAI
December 4, 1967
V D ANGAL Vs. STATE OF MAHARASHTRA
February 13, 1967
VALENTINO ESPERDIO DE SOUZA Vs. STATE
February 2, 1967
VASANJI GHELA AND CO Vs. STATE OF MAHARASHTRA
February 8, 1967
VASUDEO GANU VARTAK Vs. RETURNING OFFICER
July 4, 1967
VELJI DEORAJ AND CO Vs. COMMISSIONER OF INCOME TAX
September 13, 1967
VIRJI DEVSHI Vs. COMMISSIONER OF INCOME TAX
February 20, 1967
VITHOL POROBO DESSAI Vs. PREMAVATI PORBINA DESSAI
November 10, 1967
VOLKART BROTHERS Vs. INCOME TAX OFFICER COMPANIES CIRCLE IV4 BOMBAY
February 6, 1967
VOLKART BROTHERS Vs. INCOME TAX OFFICER
February 3, 1967
WAMAN SAMBHAJI DUKA Vs. NARHARI SAMBHAJIRAO PHATALE
March 14, 1967
WAMANRAO MOTIRAMJI MASODKAR Vs. AMRUTLAL GULABCHAND
October 18, 1967
WEST COAST PAPER MILLS LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY
October 9, 1967
YADNESHAWAR MADHAV BHAWE Vs. MANGO RAOJI PATIL
December 5, 1967
YESHWANT BAPUJI MOKASHI Vs. STATE OF MAHARASHTRA
July 26, 1967
ZAINAB BAI WIFE OF HUSSAINBHAI EBRAHIM Vs. NAVAYUG CHITRAPAT CO LTD
December 16, 1967