Case Index

Title
Date
A ARPUDASWAMI CHETTIAR Vs. DEPUTY COMMERCIAL TAX OFFICER NAGAPATTINAM
July 27, 1967
A B A AZEEZ KHAN SAHIB Vs. STATE OF MADRAS
March 29, 1967
A C VENUGOPAL NAIDU Vs. STATE OF MADRAS
October 16, 1967
A E M USOOF Vs. INCOME TAX OFFICER
March 10, 1967
A E THIRUMAL NAIDU Vs. RAJAMMAL
January 5, 1967
A M C MUTHUVAITHILINGAM CHETTIAR Vs. GOVERNMENT OF MADRAS
April 29, 1967
A PONNUSWAMY Vs. GOVERNMENT OF MADRAS
July 18, 1967
A S N M IDRIS AMBALAM Vs. M ABDUL HAKIM
August 3, 1967
A V MEIYAPPAN Vs. COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE
March 8, 1967
A. NARASINGA RAO AND ANR. Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO GOVERNMENT, HOME DEPARTMENT AND ORS.
July 7, 1967
A. PALANIANDI Vs. G.N. RAMASWAMI CHETTIAR AND ORS.
March 8, 1967
A. SANJEEVI NAIDU AND ORS. Vs. THE MADRAS STATE TRANSPORT UNDERTAKING BY ITS DIRECTOR
November 23, 1967
A. THIRUVENGADASWAMY NAIDU Vs. C.T. NACHIAPPAN, MINOR THROUGH HIS FATHER AND GUARDIAN V.P.C.T. CHIDAMBARAM CHETTIAR AND ANR.
February 9, 1967
A.S. KUPPUSWAMI Vs. THE DEPUTY REGISTRAR OF CO-OPERATIVE SOCIETIES AND ANR.
January 3, 1967
A.V. RAMACHANDRA NAIDU Vs. HASSINA BI AND ORS.
January 5, 1967
A.V.M. SUBBARAJU Vs. A. BALANARASIMHAIYA AND ORS.
July 26, 1967
ABDUL KADER Vs. STATE
November 28, 1967
ABDUL MALICK Vs. COLLECTOR OF DHARMAPURI
August 2, 1967
ACHAMMAL Vs. N KRISHNA NAIDU
September 1, 1967
ACHAMMAL AND ANR Vs. N KRISHNA NAIDU
June 23, 1967
AMARAVATHI AMMAL Vs. PERIYANAYAGAMMAL
August 24, 1967
AMARJOTHI PICTURES Vs. COMMISSIONER OF INCOME TAX
December 18, 1967
AMEENA BEE Vs. LIFE INSURANCE CORPORATION AND ANR.
December 5, 1967
AMIR JAN Vs. SHAIK SULAIMAN SAHIB AND ORS.
December 1, 1967
ANDHRA LAUNDRY PROPRIETOR R A MASILAMANI Vs. ADDITIONAL LABOUR COURT
November 13, 1967
ANDHRA PERFUMERY WORKS JOINT FAMILY CONCERNS Vs. KARUPAKULA SURYANARAYANIAH
August 23, 1967
ANDISERS AND ELECTROPLATERS Vs. GOVERNMENT OF MADRAS
March 27, 1967
ANNAMALAI CHETTIAR S N A S A Vs. COMMISSIONER OF INCOME TAX
April 27, 1967
ARUMUGHA UDAYAR Vs. VALLIAMMAL
June 20, 1967
ARUNACHALAM PILLAI Vs. M VELAMMA
March 2, 1967
ASHOK LEYLAND Vs. STATE OF MADRAS
July 20, 1967
AYYA NADAR AND ORS Vs. VAIDYANATHASWAMI KOIL DEVASTHANAM
August 24, 1967
B NAGALAKSHMI Vs. MANNARGUDI TRANSPORTS PVT LTD
September 22, 1967
B.R. VENKATACHALAPATHY Vs. N. MANICKAM AND ORS.
March 1, 1967
BABY AMMAL Vs. VARADARAJULU NAIDU
October 31, 1967
BADRABAHU NAINAR Vs. DEVENDRA NAINAR AND ORS.
February 16, 1967
BAPU AND COMPANY MADRAS 1 Vs. STATE OF MADRAS
July 10, 1967
BASHU SAHIB A K Vs. FIRST INCOME TAX OFFICER
January 5, 1967
BATA SHOE COMPANY PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION II MADRAS
October 18, 1967
BAYS MEDICALS Vs. STATE OF MADRAS
March 28, 1967
BEN GORM NILGIRI PLANTATIONS COMPANY COONOOR Vs. GOVERNMENT OF MADRAS
July 20, 1967
BHAGAVANDAS NARAYANDAS Vs. AGRICULTURAL INCOME TAX OFFICER
August 22, 1967
BHAGAVATHI MUDALIAR Vs. N SUBRAMANIAM
August 25, 1967
BHARANI ROADWAYS (P.) LTD. Vs. SAFE SERVICE LTD. AND ANR.
April 26, 1967
BOARD OF REVENUE MADRAS REFERRING AUTHORITY Vs. ANNAMALAI AND CO PVT LTD
April 27, 1967
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED MADRAS 1 Vs. STATE OF MADRAS
August 1, 1967
BURMAH SHELL OIL STORAGE AND DISTRIBUTING COMPANY OF INDIA LIMITED MADRAS 1 Vs. STATE OF MADRAS
August 2, 1967
C I KANNAN Vs. EMPLOYEES STATE INSURANCE CORPORATION
March 24, 1967
C K PATEL Vs. APPELLATE COLLECTOR OF CUSTOMS MADRAS
January 16, 1967
C KRISHNASWAMI RAO Vs. STATE OF MADRAS
September 15, 1967
C S PEERAN SAHIB Vs. STATE WAKF BOARD
December 19, 1967
C. ARUMUGHAM Vs. R. SIVARAMAN AND ANR.
March 1, 1967
C. MOTHALIYANDAN CHETTIAR Vs. K. RANGANATHAN AND OTHERS
November 24, 1967
C.D. DHANARAJ AND ANR. Vs. S. NAMI STELLA SAROJINI AND ORS.
September 27, 1967
C.P. NAGARAJAN Vs. ELECTION COMMISSIONER, (PRINCIPAL SUBORDINATE JUDGE) AND ORS.
February 10, 1967
C.V. GOVINDAN AND ANR. Vs. A. RAJAGOPAL NADAR
October 27, 1967
C.V. VENKATARAMANA IYENGAR DHARMASTHAPANAM BY MANAGING TRUSTEE, DR. C.A. VIJAYARAGHAVAN Vs. P.N. RANGASWAMI NAIDU
April 7, 1967
CHELLIAH ALIAS MAYALAGOR MOOPANAR Vs. NAGARATHINAM AMMAL
March 3, 1967
CHELPARK COMPANY Vs. COMMISSIONER OF POLICE MADRAS
November 3, 1967
CHEPPARAI TRANSPORTS (PRIVATE) LTD. Vs. MUBARAK TRANSPORT SERVICE AND TWO ORS.
March 10, 1967
CHIDAMBARAM CHETTY AND ANR. Vs. SAKKU BAI ALIAS LAKSHMI BAI AND ANR.
July 24, 1967
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. PIONEER SPINNERS PRIVATE LTD
April 21, 1967
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. SUDARSANAM PICTURE MADRAS
March 31, 1967
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS Vs. V RAMAKRISHNA SONS P LTD
April 3, 1967
CHIEF CONTROLLING REVENUE AUTHORITY MADRAS BOARD OF Vs. CANARA INDUSTRIAL AND BANKING SYNDICATE LTD
April 17, 1967
CHIEF CONTROLLING REVENUE AUTHORITY REFERRING OFFICER Vs. RUSTORN NUSSERWANJI PATEL
February 28, 1967
CHINNA PILLAI Vs. N GOVINDASWAMI NAIDU
March 31, 1967
CHINNAN AMBALAM Vs. RAMIAH MANIAM AND OTHERS
June 22, 1967
CHINNAPONNU ANIMAL Vs. T.N. MOOKA PILLAI AND ANR.
October 5, 1967
CHINNAPPAN H Vs. KALEESWARAR MILLS LTD
January 12, 1967
CHOCKALINGAM CHETTIAR S R Vs. COMMISSIONER OF GIFT TAX
April 24, 1967
CITY MOTOR SERVICE PRIVATE LIMITED Vs. STATE OF MADRAS
October 17, 1967
COIMBATORE DISTRICT TEXTILE MILLS STAFF UNION Vs. STATE OF MADRAS
March 10, 1967
COLLECTOR OF CENTRAL EXCISE MADRAS Vs. A P BASAVA PRABHU
December 11, 1967
COMMISSIONER OF AGRICULTURAL INCOME TAX Vs. L K G PRIVATE LIMITED
December 20, 1967
COMMISSIONER OF INCOME TAX Vs. COIMBATORE MOTOR TRANSPORT CO OP SOCIETY FOR EX SERVICEMAN
December 13, 1967
COMMISSIONER OF INCOME TAX Vs. RIKABDAS CHAGANRAJ
July 31, 1967
D H SHAH AND COMPANY Vs. STATE OF MADRAS
March 28, 1967
D SENTHIVELU Vs. SOUTHERN RAILWAY REPRESENTED BY THE GENERAL MANAGER
March 15, 1967
D SUBRAMANIA MUDALIAR Vs. SECRETARY, REGIONAL TRANSPORT AUTHORITY
September 5, 1967
DANIEL HAILEY WALCOTT Vs. STATE
August 2, 1967
DEPUTY COMMISSIONER OF COMMERCIAL TAXES COIMBATORE DIVISION COIMBATORE Vs. THIRUMAGAL MILLS LIMITED
April 6, 1967
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION Vs. R V RAMIAH CHETTY AND COMPANY
July 6, 1967
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS 7 Vs. O K AGENCIES
April 3, 1967
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADRAS DIVISION MADRAS 7 Vs. DAYANAND CORPORATION MADRAS 1
April 25, 1967
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. RAVI AUTO STORES
June 20, 1967
DEPUTY COMMISSIONER OF COMMERCIAL TAXES MADURAI DIVISION MADURAI Vs. A R S THIRUMENINATHA NADAR FIRM TUTICORIN
July 18, 1967
DHARMA UDAYAR Vs. RAMACHANDRA MUDALIAR
November 29, 1967
DR. P.S. NAIR AND ORS. Vs. THE STATE OF MADRAS BY THE COLLECTOR OF THE NILGIRIS AT OOTACAMUND
March 14, 1967
DURAISWAMI UDAYAR P Vs. STATE OF MADRAS
August 18, 1967
DURAIVELU Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT
April 20, 1967
EAST INDIA RUBBER WORKS PRIVATE LIMITED Vs. GOVERNMENT OF MADRAS
October 18, 1967
ENGINEERING CONSTRUCTION CORPORATION Vs. MADRAS PORT TRUST MADRAS
October 3, 1967
ERRACHI REDDIER Vs. VELLAYA REDDIER
March 30, 1967
EUSTACE H D V Vs. SOUTHERN RAILWAY
April 24, 1967
G. GABRIEL Vs. THE STATE HOUSING BOARD BY ITS CHAIRMAN AND ANR.
December 12, 1967
G. VASANTHA PAI Vs. SRI S. RAMACHANDRA IYER NOW HOLDING THE OFFICE OF THE HONOURABLE THE CHIEF JUSTICE OF MADRAS
March 20, 1967
G.M.A. BHAIMIA, MUTHAVALLI "WAKF ESTATE A.M. BHAIMIA" AND ORS. Vs. THE MADRAS STATE WAKF BOARD REPRESENTED BY ITS SECRETARY AND ANR.
July 27, 1967
GAMIER AND CO. Vs. THE STATE OF MADRAS REPRESENTED BY THE DISTRICT MAGISTRATE (J), SOUTH ARCOT, CUDDALORE
September 11, 1967
GANAPATHY AND ANR. Vs. AMBEKAI AND ORS.
November 10, 1967
GANESH BABU MINOR Vs. K S RADHAKRISHNAN
December 15, 1967
GENERAL ELECTRIC COMPANY OF INDIA PRIVATE LIMITED MOUNT ROAD MADRAS Vs. GOVERNMENT OF MADRAS
April 29, 1967
GLOBE THEATRES PRIVATE LTD Vs. LABOUR COURT
April 4, 1967
GOPALAKRISHNAN Vs. BALASUBRAMANIA CHETTIAR AND ORS.
April 28, 1967
GORDON WOODROFFE AND COMPANY MADRAS PRIVATE LIMITED Vs. STATE OF MADRAS
July 6, 1967
GOVERNMENT OF MADRAS Vs. MADURAI BRAIDED CORD AND TAPE PRODUCERS CO OPERATIVE INDUSTRIAL SOCIETY
July 5, 1967
GOVERNMENT OF MADRAS Vs. SUPERINTENDING ENGINEER P W D
October 3, 1967
GURUSWAMI NADAR Vs. EZHUMALAI PANCHAYAT BOARD
August 1, 1967
HAKIM SYED ABID HUSSAIN Vs. GOVERNMENT OF MADRAS
March 30, 1967
HANUMAN BANK LIMITED TANJORE IN LIQUIDATION IN RE AND S MUTHUSWAMI IYER Vs. P T MUNIA SERVAI
August 25, 1967
HARI MILLS LIMITED Vs. FIRST INCOME TAX OFFICER
January 16, 1967
IDRIS AMBALAM A S N M Vs. ABDUL HAKIM M
August 3, 1967
IN RE: ANDAL AMMAL Vs. STATE
November 4, 1967
IN RE: ANNAMALAI Vs. STATE
December 6, 1967
IN RE: B. SHARMA Vs. STATE
February 28, 1967
IN RE: GNANAMURTHI AND ORS. Vs. STATE
December 8, 1967
IN RE: KANDASWAMY Vs. STATE
September 8, 1967
IN RE: KARUTHIAH ALIAS ILAYAPERUMAL Vs. STATE
April 26, 1967
IN RE: P. VELAN Vs. STATE
October 23, 1967
IN RE: RANGASWAMY AND ANR. Vs. STATE
December 8, 1967
IN RE: SUDALAIMUTHU NADAR AND ANR. Vs. STATE
April 13, 1967
IN RE: VALAGURU ASARI Vs. STATE
September 9, 1967
INDIA MOTOR PARTS AND ACCESSORIES LTD., REPRESENTED BY ITS DIRECTOR T.S. SANTHANAM Vs. THE COLLECTOR OF CUSTOMS AND ORS.
April 5, 1967
INDIAN BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
January 18, 1967
INDIAN OVERSEAS BANK LIMITED Vs. COMMISSIONER OF INCOME TAX
March 1, 1967
INDRANI AMMAL Vs. A SAMBANDA APPAH
November 10, 1967
INNASI UDAYAR Vs. S CHINNASAMY RAJU
December 7, 1967
INTEGRAL COACH FACTORY EMPLOYEES CONSUMERS CO-OPERATIVE STORES, REPRESENTED BY ITS PRESIDENT MR. S.J. PARAVAS Vs. V. RAJAN ALWAR AND ORS.
February 21, 1967
ISHERDAS SAHNI AND BROTHERS BY PARTNER V.N. SAHNI Vs. RAJAH V. RAJESWARA RAO AND ORS.
December 22, 1967
J M BHANSALI Vs. STATE OF MADRAS
July 18, 1967
JAGANNADH Vs. PERUMAL NAIDU AND ORS.
April 18, 1967
JANARDHANAM S Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
September 26, 1967
K A RAMUDU CHETTIAR AND COMPANY Vs. STATE OF MADRAS
March 29, 1967
K C P LTD Vs. K C P EMPLOYEES ASSOCIATION
August 14, 1967
K GOPALAKRISHNAN MINOR Vs. SANKARA NARAYANAN
October 4, 1967
K GOVINDASWAMY Vs. KAMALAMMAL
February 23, 1967
K M JAMAL MYDEEN Vs. STATE OF MADRAS
March 2, 1967
K MAHESH Vs. COMMISSIONER OF INCOME-TAX MADRAS
September 27, 1967
K P ABDULLA AND BROS Vs. CHECK POST OFFICER KANDAIGOUNDANCHAVADI
December 21, 1967
K R KADER BATCHA Vs. STATE OF MADRAS
March 30, 1967
K R S R RAMANATHAN Vs. INCOME TAX OFFICER FOURTH
January 18, 1967
K R SESHAN Vs. DEPUTY INSPECTOR GENERAL OF POLICE SOUTHERN RANGE MADURAI
December 11, 1967
K RAGHAVAN Vs. K VENKTARAMA IYER
February 21, 1967
K S M GOPALASWAMY Vs. ASSISTANT COLLECTOR OF CENTRAL EXCISE SIVAKASI
September 13, 1967
K SENGODAN AND COMPANY Vs. STATE OF MADRAS
June 28, 1967
K SHANMUGASUNDARA NADAR Vs. V SADASIVAM
March 29, 1967
K T KOSALRAM Vs. STATE
January 5, 1967
K T KOSALRAM Vs. SANTHOSHAM
July 11, 1967
K. MUNIANDI Vs. SELVARAJAN AND ANR.
April 21, 1967
K. NALLANDRAM PILLAI Vs. M.S. NATESAN AND ANR.
March 20, 1967
K. VISWANATHAN AND ANR. Vs. K. GANAPATHI IYER
August 4, 1967
K.M. LAKSHMANAN Vs. THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF NORTH ARCOT DISTRICT (THE DISTRICT REVENUE OFFICER) AND ANR.
September 27, 1967
K.M. MOHAMMED GHOUSE AND CO. Vs. THE COLLECTOR OF CENTRAL EXCISE AND ANR.
December 20, 1967
K.M. RAJARAM Vs. CHINNATHURAJ AND ANR.
April 27, 1967
K.S. SANTHANAKRISHNA MUDALIAR AND ORS. Vs. THE BOARD OF REVENUE, MADRAS, REPRESENTED THROUGH THE COMMISSIONER, SETTLEMENT OF ESTATES AND ANR.
March 31, 1967
K.V. KRISHNA IYER Vs. THE STATE OF MADRAS REPRESENTED BY THE SECRETARY TO THE HOME DEPARTMENT AND ANR.
June 20, 1967
KALUVAROYA PILLAI Vs. GANESA PANDITHAN
December 1, 1967
KALYANASUNDARA NADAR AND ANOTHER Vs. MUTHURAMAN
April 13, 1967
KALYANASUNDARA NADAR AND ANR. Vs. MUTHURAMAN
April 1, 1967
KALYANI AMMAL Vs. EZHUMALAI NATTAR
February 2, 1967
KALYANI TRANSPORTS (P.) LTD. Vs. THE REGIONAL TRANSPORT AUTHORITY AND ORS.
September 18, 1967
KAMAKSHI AMMAL Vs. R. RANGANATHAN CHETTIAR AND ANOTHER
December 1, 1967
KANAGASABAPATHI PILLAI S Vs. COMMISSIONER OF INCOME TAX
January 9, 1967
KANAKARAJ Vs. B V SUNDARAJA IYER
March 1, 1967
KANDASWAMI WEAVING FACTORY AND COMPANY Vs. EMPLOYEES STATE INSURANCE CORPORATION
December 6, 1967
KANNI Vs. VISWANATHA CHETTIAR
August 18, 1967
KANNI Vs. VISWANATHA CHETTIAR AND ORS.
August 1, 1967
KANTHAMMAL Vs. D VENKATAKRISHNA REDDIAR
July 19, 1967
KARUPIAH PALUKKI Vs. PERIASAMI
February 2, 1967
KIMBERLY CLARK CORPORATION Vs. BAYS CHEMICALS
July 26, 1967
KISHINCHAND CHELLARAM Vs. JOINT COMMERCIAL TAX OFFICER CHINTADRIPET DIVISION MADRAS 2
August 25, 1967
KRISHNAMURTHY IYER Vs. TIRUPPANGUR SRI SIVALOGANATHASWAMI DEVASTHANAM BY EXECUTIVE OFFICER, S. MAHARAJAN
February 2, 1967
KRISHNASWAMI K R Vs. DIRECTOR OF TECHNICAL EDUCATION
August 29, 1967
KRISHNASWAMY Vs. RANGASWAMY GOUNDER AND ANR.
August 31, 1967
KULANDAISWAMI MADURAI Vs. MURUGAYYA MADURAR
August 4, 1967
KUMARAPPA CHETTIAR Vs. RAMANA GOUNDAR
August 1, 1967
KUNJU PILLAI AND ORS. (L.RS.) Vs. PERIASAMI
February 2, 1967
KUTTISAMY THEVAR AND ORS. Vs. STATE
January 18, 1967
LA SRI AJABANATESSARA PANDARA SANNADHI, HEREDITARY MADATHIPATHI AND ATHEENAKARTHAR OF VELAKURICHI MUTT AND HEREDITARY MANAGING TRUSTEE OF SRI AGNEESWARASWAMI DEVASTHANAM, TIRUPPUGALUR AND SRI RUDRAPATHEESWARA DEVASTHANAM Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS
March 31, 1967
LAKSHMIAMMAL Vs. SAMIAPPA GOUNDAR
September 18, 1967
LARSEN AND TOUBRA Vs. JOINT COMMERCIAL TAX OFFICER MADRAS
April 7, 1967
LIFE INSURANCE CORPORATION OF INDIA Vs. JANAKI AMMAL
March 20, 1967
LINGAPPA GOUNDER Vs. PALANISWAMI GOUNDER
December 19, 1967
LOGANATHAN MINOR Vs. PONNUSWAMI NAICKER
January 23, 1967
LOYAL TEXTILE MILLS LIMITED Vs. STATE OF MADRAS
July 26, 1967
LOYAL TEXTILE MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
August 1, 1967
M CT MUTHURAMAN Vs. SECOND INCOME TAX OFFICER CITY CIRCLE II
April 29, 1967
M K MOHAMED HUSSAIN Vs. CENTRAL BOARD OF EXCISE AND CUSTOMS
April 26, 1967
M M VALLIAMMAI ACHI Vs. KN PL V RAMANATHAN CHETTIAR
November 30, 1967
M P K KANDASAMI CHETTIAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
April 26, 1967
M PONNUSWAMY UDAYAR Vs. GOVERNMENT OF MADRAS
October 16, 1967
M RAJANGAM AYYAR Vs. NATESA CHETTIAR
June 26, 1967
M RAMASWAMY PILLAI Vs. STATE OF MADRAS
June 26, 1967
M ROYAPPA GOUNDAR Vs. COMMERCIAL TAX OFFICER ERODE
April 3, 1967
M V CHACKO Vs. STATE OF MADRAS
June 26, 1967
M V P C RAMASWAMI NAICKER Vs. STATE OF MADRAS
July 6, 1967
M V PAVADAI CHETTIAR SONS Vs. STATE OF MADRAS
April 24, 1967
M V S KATHIRVELU NADAR Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
September 6, 1967
M. ANANDAN, PROPRIETOR, VEGA MOTORS Vs. M.M. PALANISWAMI NADAR AND SONS (FIRM), CHANDRA TRANSPORTS AND ANR.
October 30, 1967
M. ARJUNAN Vs. E. KANAN, EXTENSION OFFICER, NEMILI PANCHAYAT UNION AND ELECTION OFFICER AND ANR.
June 29, 1967
M. JAYARAM Vs. SRI RAMA VILAS SERVICE LTD. AND ANR.
November 24, 1967
M. PITCHAIAH REDDIAR AND ORS. Vs. THE MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONERS
August 25, 1967
M. SHAHUL HAMEED Vs. KANDA IYER AND ANR.
February 24, 1967
M. SRINIVASAN Vs. S. SADASIVAM AND ORS.
March 3, 1967
M. VENKATARAMAN ALIAS MUTHU VENKATARAMAN Vs. STATE OF MADRAS, REPRESENTED BY SUB-INSPECTOR (D.S.I.) AND ORS.
July 6, 1967
M.C. PERUMAL CHETTIAR AND ORS. Vs. THE ESTATES ABOLITION TRIBUNAL (DISTRICT JUDGE) AND ORS.
April 20, 1967
M.J. IRANI Vs. THE STATE OF MADRAS REPRESENTED BY THE SPECIAL DEPUTY COLLECTOR, LAND ACQUISITION, CORPORATION SCHEME
January 13, 1967
M.N. GOWRISHANKAR Vs. THE COLLECTOR OF MADURAI (COMPETENT AUTHORITY) AND ANR.
January 25, 1967
M.O. JUGARAJ AND OTHERS Vs. MESSRS CARBORANDUM UNIVERSAL LTD., REPRESENTED BY THEIR MANAGING DIRECTOR, M.V. ARUNACHALAM AND ANOTHER
December 8, 1967
M.O. MUTHUKRISHNAN, MANAGING TRUSTEE OF SRI PACHIAMMAN TEMPLE Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.
October 6, 1967
M.V.P.C. RAMASWANI NAICKER Vs. STATE OF MADRAS
March 6, 1967
MADRAS BAKERY ASSOCIATION Vs. DEPUTY COMMERCIAL TAX OFFICER AYANAVARAM DIVISION MADRAS 10
April 4, 1967
MADRAS BOLTS AND NUTS PRIVATE LTD Vs. LABOUR COURT
December 19, 1967
MADRAS CINE SERVICE BY SOLE PROPRIETOR T.S. LAKSHMI Vs. SHYAMALA PICTURES PRIVATE LTD. BY MANAGING DIRECTOR AR.M.AN. ANNAMALAI CHETTIAR
September 19, 1967
MADRAS STATE WAKF BOARD Vs. TAJMUL HUSSAIN
September 27, 1967
MADRAS STATE WAKF BOARD Vs. TAJMUL HUSSAIN
September 26, 1967
MADRASAI NUSRATHUL ISLAM TRUST, BY MANAGING TRUSTEE M.A. MD. ISMAIL Vs. THE STATE OF MADRAS, REPRESENTED BY THE ACCOMMODATION CONTROLLER
September 26, 1967
MADURA SOUTH INDIA CORPORATION PRIVATE LIMITED Vs. JOINT COMMERCIAL TAX OFFICER HARBOUR DIVISION III MADRAS
July 3, 1967
MADURA SUGARS STAFF UNION Vs. STATE OF MADRAS
August 29, 1967
MADURAI DISTRICT CO-OPERATIVE SUPPLY AND MARKETING Vs. KUMARAVELU PILLAL
December 20, 1967
MADURAI GENERAL WORKERS UNION Vs. BRINDA TEXTILES HANDLOOM FACTORY
March 24, 1967
MADURAI NAYAGAMMA AND ORS. Vs. PLANTIAN MERCHANTS ASSOCIATION, REPRESENTED BY ITS SECRETARY
August 29, 1967
MAHENDRA KUMAR ISHWARLAL AND CO Vs. STATE OF MADRAS
April 20, 1967
MAHENDRAKUMAR ISWARLAL AND CO TIRUPATTUR Vs. COMMERCIAL TAX OFFICER NORTH ARCOT
March 7, 1967
MAKESH K Vs. COMMISSIONER OF INCOME TAX
September 27, 1967
MANAGEMENT OF PRESIDENCY TALKIES Vs. N S NATARAJAN
November 28, 1967
MANAGEMENT OF PRESIDENCY TALKIES PRO PARAGON TALKIES Vs. MOHAMMED SHERIFF
March 7, 1967
MANAGEMENT OF SAFIRE THEATRE Vs. ADDITIONAL COMMISSIONER FOR WORKMENS COMPENSATION
December 14, 1967
MANAGEMENT OF SOLAR WORKS MADRAS Vs. WORKMEN EMPLOYED IN THE SOLAR WORKS MADRAS
March 8, 1967
MANGALAMBIGA LODGE Vs. KUTTI KRISHNAN
January 10, 1967
MANICKA GOUNDER Vs. MUNIAMMAL
March 2, 1967
MANICKA REDDY Vs. STATE
March 30, 1967
MANNAMMAL Vs. SESHA MUDALIAR AND ORS.
April 13, 1967
MARIAPPA GOUNDER P Vs. COMMISSIONER OF INCOME TAX
July 31, 1967
MARISAMI BROTHERS BY ITS MANAGING PARTNER M. MARISAMI Vs. BLUEMOUNT SWITCHGEARS ASSOCIATES (PTE.) LTD., REPRESENTED BY ITS MANAGING DIRECTOR S. PALANISWAMI AND ORS.
November 29, 1967
MARY STELLA Vs. ANANTHA SAKAYANATHAN
April 3, 1967
MAYAVA MUDALIAR Vs. VARADARAJA MUDALIAR AND ANOTHER
March 2, 1967
MAYILSWAMI CHETTIAR Vs. KALIAMMAL AND ORS
August 23, 1967
MCKENZIES LIMITED MADRAS Vs. BOARD OF REVENUE COMMERCIAL TAXES MADRAS
April 5, 1967
MEENAKSHI MILLS LIMITED Vs. COMMISSIONER OF WEALTH TAX
August 1, 1967
MEHABOOB AND COMPANY Vs. GOVERNMENT OF MADRAS
July 10, 1967
MOHAMED ABDUL KADER T M S Vs. COMMISSIONER OF GIFT TAX
April 12, 1967
MOHAMED EBRAHIM AND CO. (P.) LTD. Vs. SRIDHAR AND CO.
July 19, 1967
MOHAMEDALY SARAFALY AND CO Vs. INCOME TAX OFFICER
August 10, 1967
MOHAMEDALY SAREFALY AND CO Vs. INCOME TAX OFFICER
December 18, 1967
MULTANMUL AND COMPANY Vs. UNION OF INDIA
February 13, 1967
MUNISWAMI M Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY SYSTEM
August 30, 1967
MURUGESA MUDALIAR AND ORS. Vs. K.M. RAMACHANDRAN AND ORS.
January 7, 1967
MUTHARASU THEVAR Vs. MAYANDI THEVAR
February 22, 1967
MUTHIAH NATTAR Vs. N.S. IBRAHIM ROWTHER ALIAS N.S. MOHAMMED IBRAHIM AND ANR.
January 20, 1967
MUTHU GOUNDER Vs. THE GOVERNMENT OF MADRAS, REPRESENTED BY ITS SECRETARY, HOME DEPARTMENT AND ANR.
March 27, 1967
MUTHUKUMARAN Vs. THE INSPECTOR OF PANCHAYATS AND ORS.
April 11, 1967
MUTHUKUMARASWAMI PILLAI Vs. SRIMUSHNAM VEDAPATASALAI, REPRESENTED BY ITS TRUSTEE GOVINDARAJAN
July 27, 1967
N C R RAJAGOPALA CHETTIAR Vs. INCOME TAX OFFICER FOURTH
January 5, 1967
N K R K AMIRTHARAJ Vs. M P S N RAMIAH NADAR
August 18, 1967
N S SUBRAMANIAM Vs. STATE
April 29, 1967
N SATHIANATHAN N S MOTOR SERVICE Vs. SECRETARY REGIONAL TRANSPORT AUTHORITY SALEM
April 7, 1967
N. ARUNACHALAM Vs. LT. COLONEL V. SRINIVASAN
June 23, 1967
N. BHAKTAVATSALU CHETTY AND ORS. Vs. M. NATESA ACHARI (DECD.) AND ORS.
September 8, 1967
NADAR PRESS LIMITED Vs. N P S N RAMIAH NADAR
August 18, 1967
NAGAYASAMI NAIDU AND ORS. Vs. KOCHADAI NAIDU AND ORS.
April 24, 1967
NARAYANA CHETTIAR Vs. RANGASWAMY NAIDU AND ORS.
July 7, 1967
NATARAJAN M Vs. MADRAS STATE ELECTRICITY BOARD
January 4, 1967
NATESAN Vs. STATE
November 15, 1967
NELLAI COTTON MILLS Vs. FIRST INCOME TAX OFFICER
December 5, 1967
O A P ANDIAPPAN Vs. COMMISSIONER OF INCOME TAX
January 19, 1967
O.A.O.A.M. MUTHIAH CHETTIAR (DIED) AND ORS. Vs. THE REVENUE DIVISIONAL OFFICER (LAND ACQUISITION OFFICER)
August 8, 1967
OFFICIAL LIQUIDATOR MANASUBA AND COMPANY PRIVATE LIMITED Vs. COMMISSIONER OF POLICE MADRAS
November 10, 1967
OFFICIAL RECEIVER OF RAMANATHAPURAM AT MADURAI Vs. AR RM SUBRAMANIAM CHETTIAR
April 29, 1967
P JAGAJOTHI MUDALIAR Vs. GOPALASWAMI GOUNDER
August 23, 1967
P K MUTHURAMA REDDIAR Vs. STATE OF MADRAS
October 16, 1967
P L M FIRM Vs. COMMISSIONER OF INCOME TAX
January 24, 1967
P M VENKATACHALAM PILLAI Vs. STATE OF MADRAS
August 10, 1967
P MARIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
July 31, 1967
P N RANGASWAMY Vs. COMMISSIONER OF COIMBATORE MUNICIPALITY
March 6, 1967
P SUBBIAH PILLAI AND COMPANY MADURAI Vs. STATE OF MADRAS
June 21, 1967
P THIRUMURTHI CHETTIAR Vs. STATE OF MADRAS
March 10, 1967
P. ARUNACHALAM Vs. THE DEPUTY COMMISSIONER, H.R. & C.E. (ADMINISTRATION) DEPARTMENT AND ORS.
July 4, 1967
P. MARIAPPA GOUNDER Vs. COMMISSIONER OF INCOME TAX MADRAS
March 31, 1967
P.K. RAMASWAMY Vs. MUNICIPALITY OF COIMBATORE, REPRESENTED BY ITS COMMISSIONER
September 28, 1967
P.M. CHINNAYYA KURUMBA GOUNDAR AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF SOUTH ARCOT AND ORS.
July 7, 1967
P.M.S. AND CO. Vs. THE STATE OF MADRAS REPRESENTED BY THE COMMISSIONER OF COMMERCIAL TAXES, BOARD OF REVENUE
July 7, 1967
P.N. GANESAN Vs. THE STATE OF MADRAS REPRESENTED BY THE SPECIAL TAHSILDAR, HARIJAN WELFARE
August 31, 1967
P.P. LAKSHMINARAYANA UPADHYAYA Vs. THE PREMIER BANK OF INDIA LTD., (IN VOLUNTARY LIQUIDATION) BY ITS VOLUNTARY LIQUIDATOR AND ANR.
March 13, 1967
P.S. SURULICHAMY Vs. S. HARI JEGGIAPPAN AND ORS.
July 17, 1967
P.V. SRINIVASAN Vs. THE PRESCRIBED JUDICIAL AUTHORITY (DISTRICT JUDGE) AND ANR.
March 21, 1967
PALANI K Vs. SUPERINTENDING ENGINEER VELLORE ELECTRICITY SYSTEM
March 21, 1967
PALANISWAMI NAICKER Vs. CHINNASWAMI NAICKER
January 12, 1967
PALANISWAMY GURUKKAL BY POWER-OF-ATTORNEY AGENT SIVAPRAKASA KRISHNASWAMY GURUKKAL Vs. KANDAPPA GOUNDER
March 9, 1967
PAPPUCHETTI RAGHAVAYYA CHETTIS CHARITIES Vs. COMMISSIONER OF LABOUR
March 31, 1967
PARAMASAMI PILLAI Vs. SORNATHAMMAL
July 18, 1967
PARAMASIVAM CHETTIAR Vs. STATE
July 6, 1967
PARAMASIVAM PILLAI Vs. THE STATE OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT AT VELLORE AND OTHERS
February 22, 1967
PARAMOUNT AUTOMOBILES MADRAS Vs. JOINT COMMERCIAL TAX OFFICER MOUNT ROAD II DIVISION MADRAS
February 10, 1967
PEER MOHAMED AND CO Vs. MOHAMED HUSSAIN
August 8, 1967
PENCIL ALIAS BODI REDDI Vs. VAJJIRAM CHETTI AND OTHERS
February 8, 1967
PERUMAL NAICKER Vs. T. RAMAS WAMI KONE AND ANR.
September 19, 1967
PERUMAL NAICKER Vs. T RAMASWAMI KONE
September 26, 1967
PHARM PRODUCTS Vs. DISTRICT REVENUE OFFICER THANJAVUR
January 24, 1967
PONNUMUTHU Vs. KRISHNAN NADAR AND ORS.
December 7, 1967
PREMIER ELECTRO MECHANICAL FABRICATORS MADRAS 2 Vs. STATE OF MADRAS
October 17, 1967
PRESIDENCY TALKIES BY PROPRIETOR PARAGON TALKIES Vs. NATARAJAN N S
November 28, 1967
PRESIDENCY TALKIES PVT Vs. PRESIDING OFFICER LABOUR COURT MADRAS
December 4, 1967
PROJCET ENGINEERS PRIVATE LIMITED Vs. REGISTRAR OF COMPANIES
March 10, 1967
PUBLIC PROSECUTOR Vs. MEENAKSHI ACHI
December 15, 1967
PUBLIC PROSECUTOR Vs. P C RAJU
August 30, 1967
PUBLIC PROSECUTOR Vs. ABDUL WAHAB
August 9, 1967
PUBLIC PROSECUTOR Vs. M. SETHUVEL CHETTIAR AND ORS.
October 19, 1967
PUBLIC PROSECUTOR Vs. RAJU CHETTIAR AND ORS.
March 7, 1967
R BALUSWAMI CHETTIAR Vs. DEPUTY COMMERCIAL TAX OFFICER TIRUPPUR RURAL TIRUPPUR
December 8, 1967
R SIVASANKARA MEHTA Vs. ELECTION COMMISSION OF INDIA
April 21, 1967
R. CHELLAMMAL AND ORS. Vs. ACCOMMODATION CONTROLLER
February 7, 1967
R. MANKI BAI AMMAL Vs. THE STATE OF MADRAS BY AUTHORISED OFFICER, LAND CEILINGS
October 23, 1967
R. SELVARAJ Vs. JAGANNATHAN AND ANR.
September 1, 1967
R. VENKATA SUBBU AND ORS. Vs. THE DIRECTOR OF ENFORCEMENT AND ANR.
February 2, 1967
RAI BAHADUR SHREERAM DURGA PRASAD PRIVATE LTD. AND ORS. Vs. THE UNION OF INDIA (UOI) REPRESENTED BY THE SECRETARY TO THE GOVERNMENT OF INDIA, MINISTRY OF FINANCE AND ORS.
September 20, 1967
RAJAGOPAL PILLAI AND ORS. Vs. PAKKIAM AMMAL AND ANR.
April 12, 1967
RAJAM T S Vs. CONTROLLER OF ESTATE DUTY
September 29, 1967
RAJASTHAN INVESTMENT CORPORATION Vs. DEPUTY COMMERCIAL TAX OFFICER T NAGAR DIVISION MADRAS
January 11, 1967
RAJKUMAR BHAGWATSARAN Vs. COMMISSIONER OF POLICE
September 22, 1967
RAKA CORPORATION PRIVATE LIMITED IN LIQUIDATION AND OFFICIAL LIQUIDATOR Vs. RAKA CHEMICALS AND FOOD PRODUCTS LIMITED
September 15, 1967
RAMALAKSHMANA AND COMPANY Vs. STATE OF MADRAS
July 17, 1967
RAMALAKSHMANA AND COMPANY AND ANR. Vs. THE STATE OF MADRAS BY THE DEPUTY COMMERCIAL TAX OFFICER AND ANR.
July 7, 1967
RAMAN NAIR Vs. STATE BY THE COMMISSIONER KARAIKUDI MUNICIPALITY
November 8, 1967
RAMANUJAM G Vs. LIFE INSURANCE CORPORATION OF INDIA
August 25, 1967
RAMASWAMI GOUNDAR Vs. THE BOARD OF REVENUE, MADRAS BY THE COMMISSIONER OF CIVIL SUPPLIES, SETTLEMENTS AND LAND REFORMS AND ORS.
September 13, 1967
RAMASWAMI PANDARAM AND ANOTHER Vs. VASUDEVA REDDIAR
July 14, 1967
RAMASWAMY GOUNDER, CHINNASAMI GOUNDER ALIAS CHINNA GOUNDER Vs. ANANTAPADMANABHA IYER
December 21, 1967
RANGASWAMI Vs. T R C KRISHNAN
July 12, 1967
RANI AMMAL Vs. RATHNASABAPATHI MUDALIAR
January 10, 1967
RATAN CHAND CHORDIA Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER COLLECTION SALEM
January 12, 1967
REJENDRA INDUSTRIES PRIVATE LIMITED Vs. STATE
April 7, 1967
RM. ARUNACHALAM CHETTIAR Vs. THE AREA COMMITTEE, H.R. & C.E., MADURAI
August 17, 1967
RUKMONY AMMAL AND ANR. Vs. GANESA MUDALIAR
February 7, 1967
S A K CHINNATHAMBI CHETTIAR Vs. G S MURUGAN
September 14, 1967
S CHATTANATHA KARAYALAR Vs. VAIKUNTARAMA KARAYALAR
February 17, 1967
S G JAYARAJ NADAR Vs. STATE OF MADRAS
July 4, 1967
S K POTHILINGAM PILLAI Vs. NAGOOR MEERAN ROWTHER
November 10, 1967
S KANAGASABAPATHI PILLAI Vs. COMMISSIONER OF INCOME-TAX MADRAS
January 9, 1967
S KANNAPPA MUDALIAR Vs. STATE OF MADRAS
July 21, 1967
S KRISHNASWAMY Vs. SOUTH INDIA FILM CHAMBER OF COMMERCE
July 3, 1967
S KUMARASWAMY Vs. COMMISSIONER OF INCOME TAX
August 13, 1967
S MOHAMED IBRAHIM HADHEE Vs. STATE OF MADRAS
July 11, 1967
S N A S A ANNAMALAI CHETTIAR Vs. COMMISSIONER OF INCOME-TAX MADRAS
April 27, 1967
S R CHOCKALINGAM CHETTIAR Vs. COMMISSIONER OF GIFT TAX MADRAS
April 24, 1967
S R VARADARAJULU NAIDU Vs. PAPANASAM LABOUR UNION AMBASAMUDRAM
September 8, 1967
S S RAJAKUMAR Vs. PERFECT CASTINGS PRIVATE LIMITED
August 11, 1967
S THANGAVELU PILLAI Vs. E M MANI DECD
November 20, 1967
S V P N SITHAMBARA NADAR Vs. COMMISSIONER OF INCOME TAX
January 18, 1967
S. ATTENDROOLOO GHETTYS CHARITIES BY ITS PRESIDENT AND TRUSTEES, S. VENKATARANGAM AND ORS. Vs. SADHANA AUSHADALAYA BY ITS PROPRIETOR NARESH CHANDRA GHOSE
February 27, 1967
S. KRISHNA REDDIAR AND ORS. Vs. THE STATE OF MADRAS REPRESENTED BY THE SPECIAL TAHSILDAR, LAND ACQUISITION (HARIJAN WELFARE)
August 18, 1967
S. KUMARASWAMY (DECEASED) AND OTHERS Vs. COMMISSIONER OF INCOME TAX MADRAS, AND ANOTHER
August 31, 1967
S. KUPPUSWAMI CHETTIAR, PROPRIETOR, KRISHNANANDA RICE MILL Vs. SMT. KAMALAMMAL AND ANR.
March 30, 1967
S. SESHACHARI Vs. THE SRIRANGAM CO-OPERATIVE BUILDING SOCIETY
September 27, 1967
S. VELLAYA GOUNDER Vs. R. VENKATESA CHETTIAR AND ANR.
July 17, 1967
S.P. KAILASA BHATTAR Vs. SECRETARY TO GOVERNMENT, REVENUE DEPARTMENT AND ANR.
April 26, 1967
S.P. SUBBIAH Vs. PR. PR. SP. PERIAKARUPPAN CHETTIAR AND ORS.
January 20, 1967
SAHIB TRANSPORT SERVICE SANKARANKOIL Vs. K BALASUBRAMANIAM
March 23, 1967
SALEHA BI AND ORS. Vs. A. HAJEE ABDUL RAHIM SAHEB AND CO. AND ORS.
September 4, 1967
SAMBA NATARAJA DIKSHITAR Vs. KALYANASABESA DIKSHITAR, THE PRESENT SECRETARY TO THE PODU DIKSHITARS OF SRI SABHANAYAGAR DEVASTHANAM
March 29, 1967
SAMBAMURTHY GURUKKAL Vs. THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, (REVENUE DEPARTMENT) AND ORS.
August 9, 1967
SAROJA MILLS LTD., THROUGH ITS DIRECTOR, PROPRIETOR, THIAGARAYAN MILLS Vs. UCHAPATTI PANCHAYAT BOARD BY ITS PRESIDENT
November 17, 1967
SCINDIA STEAM NAVIGATION CO Vs. UNION OF INDIA
July 25, 1967
SELLAPPA GOUNDER Vs. STATE OF MADRAS
August 1, 1967
SENATHI N.V. VASUDEVA IYER Vs. THE BOARD OF REVENUE AUTHORITY AND ORS.
February 2, 1967
SHANSSHIA OIL MILLS Vs. STATE OF MADRAS
July 10, 1967
SIMPSON AND COMPANY LIMITED Vs. STATE OF MADRAS
August 30, 1967
SIMPSON AND COMPANY LIMITED Vs. STATE OF MADRAS NO 2
October 17, 1967
SINNARAJ PILLAI Vs. RAMAYEE AMMAL
August 24, 1967
SIVAPRAKASA KRISHNASWAMI GURUKKAL Vs. KANDAPPA GOUNDAR
March 9, 1967
SIVAPRAKASA MUDALIAR Vs. THE STATE OF MADRAS, REPRESENTED BY THE SPECIAL DEPUTY COLLECTOR FOR LAND ACQUISITION, STATE HOUSING BOARD SCHEME AND ANR.
September 20, 1967
SIVARAMAN Vs. P M SHANMUGHASUNDARA MUDALIAR
August 30, 1967
SIVASANKARA MEHTA Vs. BAGWANDAS ARJUNLAL BANKERS
November 28, 1967
SIVASUBRAHMANYAM T S Vs. STATE OF MADRAS
June 22, 1967
SOLOMON DEVASAHAYAM SELVARAJ Vs. CHANDIRAH MARY
September 21, 1967
SOUTHERN AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX
December 20, 1967
SOUTHERN INDIA TANNERY Vs. INDUSTRIAL TRIBUNAL
September 28, 1967
SPENCER AND CO Vs. COMMISSIONER OF WEALTH TAX MADRAS
December 13, 1967
SPENCER AND COMPANY LIMITED Vs. COMMISSIONER OF WEALTH TAX
December 13, 1967
SRI HARI MILLS Vs. FIRST INCOME-TAX OFFICER COIMBATORE
January 16, 1967
SRI HINDU BALA PATASALA BY ITS MANAGER AND CORRESPONDENT SRI T. RAMANUJACHARIAR Vs. DIRECTOR OF PUBLIC INSTRUCTION AND ORS.
January 27, 1967
SRI NAGAMA NAICKER AND ANR Vs. PONNUCHINNAYYAN, ALLEGED ADOPTED SON OF CHITRASENAN NAICKER
December 1, 1967
SRI TRIVIKRAMA RAMANANDA BHARATISWAMI, SRI SIDDHESWARI PEETADHIPATI AND ORS. Vs. THE TALUK SUPPLY OFFICER AND ORS.
August 7, 1967
ST K VR VEERAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX
December 15, 1967
STANDARD MOTOR PRODUCTS OF INDIA LTD. Vs. THE PRESIDENT, PANCHAYAT AND ORS.
October 4, 1967
STATE OF MADRAS Vs. MOULVIE ESTATE, NAGALUR
March 27, 1967
STATE OF MADRAS Vs. INDIAN OXYGEN LIMITED
October 16, 1967
STATE OF MADRAS Vs. K NANDAGOPAL CHETTY
August 31, 1967
STATE OF MADRAS Vs. V VENKATACHALAM
August 24, 1967
STATE OF MADRAS Vs. VELAYUTHAM THAMPY V
August 24, 1967
STATE OF MADRAS Vs. MOULVIE ESTATE NAGALUR
July 27, 1967
STATE OF MADRAS Vs. M S K SHAHUL HAMEED
January 30, 1967
STATE OF MADRAS Vs. M RANGARAJAN
March 28, 1967
STATE OF MADRAS Vs. LATHEEF HAMEED AND COMPANY MADRAS 3
July 3, 1967
STATE OF MADRAS Vs. P SUBBIAH PILLAI
June 22, 1967
STATE OF MADRAS Vs. ITALY BAKERY
June 22, 1967
STATE OF MADRAS Vs. DUNLOP RUBBER COMPANY INDIA LIMITED
July 5, 1967
STATE OF MADRAS Vs. S P VADIVEL NADAR
July 18, 1967
STATE OF MADRAS Vs. M ANGAPPA CHETTIAR
April 25, 1967
STATE OF MADRAS Vs. T T GOPALIER
April 19, 1967
STATE OF MADRAS BY COLLECTOR OF THANJAVUR Vs. RAMANATHA RAO AND ANR
April 27, 1967
SUBRAMANIAN AND ANR. Vs. KALIAMMAL AND ORS.
November 30, 1967
SUNDARAM IYENGAR T V AND SONS P LIMITED Vs. COMMISSIONER OF WEALTH TAX
August 9, 1967
SYED AZADULLA Vs. SYED ROSHAN SAHIB
February 23, 1967
SYED MUSTAFA PEERAN SAHIB Vs. STATE WAKF BOARD
January 6, 1967
T P SOKKALAL RAMSAIT FACTORY PRIVATE LIMITED Vs. DEPUTY COMMERCIAL TAX OFFICER AMBASAMUDRAM
March 8, 1967
T S RAJAM Vs. CONTROLLER OF ESTATE-DUTY
September 29, 1967
T V GNANAVELU Vs. D P KANNAYYA
December 21, 1967
T V SOMASUNDARAM PILLAI Vs. OFFICIAL LIQUIDATOR MADRAS MARCH 3 1967
March 3, 1967
T V SUNDARAM IYENGAR Vs. STATE OF MADRAS
September 29, 1967
T V SUNDARAM IYENGAR Vs. COMMISSIONER OF WEALTH TAX
August 9, 1967
T. RAJAGOPALAN Vs. S. NAGARAJAN, EXECUTIVE OFFICER, SRI RANGANATHASWAMY DEVASTHANAM, SRIRANGAM AND ORS.
March 7, 1967
T.K. SARAVANA PERUMAL Vs. SHISHIKANA PERUMAL
December 19, 1967
T.R. VENKATARAMA IYER Vs. THE GOVERNMENT OF MADRAS, REVENUE DEPARTMENT, BY ITS JOINT SECRETARY AND ANR.
March 31, 1967
T.V. SIVARAJ ALIAS T.V. SIVARAJ RAHIMAN BAKISH PAKKIRI SAHIB AND ANR. Vs. M. SADASIVA IDANGAPIRANDER ALIAS M. SADASIVAM PILLAI
July 13, 1967
TAMLINAD TRANSPORTS PRIVATE LTD Vs. MARIAPPAN M
December 11, 1967
TEXTOOL COMPANY LIMITED Vs. STATE OF MADRAS
October 4, 1967
THAILAMMAL AND ORS. Vs. ANGAMMAL
November 4, 1967
THANGAYYA VANNIAR Vs. RAMASWAMY (MINOR) REPRESENTED BY HIS MOTHER PAPATHI AMMAL AND ANR.
November 23, 1967
THATHA GURUNATHAM CHETTI Vs. SMT. THATHA NAVANEETHAMMA (DIED) AND ANOTHER
September 30, 1967
THE ALL INDIA SAI SAMAJ (REGISTERED) BY ITS PRESIDENT D. BHIMA RAO Vs. THE DEPUTY COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS (ADMINISTRATION) DEPARTMENT AND ORS.
June 23, 1967
THE CHAIRMAN, MADRAS STATE ELECTRICITY BOARD Vs. GOBICHETTIPALAYAM MUNICIPALITY BY ITS COMMISSIONER AND ANR.
October 27, 1967
THE CORPORATION OF MADRAS Vs. SEETHALAKSHMI AMMAL AND ANR.
April 28, 1967
THE COUNCIL OF THE INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA Vs. K. RAMANATHAN
February 7, 1967
THE MANAGEMENT OF ANDHRA LAUNDRY (PROPRIETOR R.A. MASILLAMANI) Vs. THE PRESIDING OFFICER, ADDITIONAL LABOUR COURT AND ORS.
November 30, 1967
THE MANAGEMENT OF GLOBE THEATRES, (P.) LTD. Vs. THE PRESIDING OFFICER, LABOUR COURT AND ANR.
April 4, 1967
THE MODERN THEATRES LTD. Vs. THE DEPUTY SUPERINTENDENT OF CENTRAL EXCISE AND ANR.
January 11, 1967
THE MUNICIPAL COUNCIL, REPRESENTED BY ITS COMMISSIONER Vs. PASUPATHI MUTHURAJA
March 24, 1967
THE OFFICIAL ASSIGNEE OF MADRAS Vs. D. SAHADEVA MUDALIAR
July 26, 1967
THE SALEM FIARLANDS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD. BY ITS SECRETARY Vs. R. SUGUNALEELAVATHI AMMAL AND ORS.
October 31, 1967
THE SENIOR SUPERINTENDENT OF POST OFFICES Vs. K.R.M.S. CHOCKALINGAM CHETTIAR
March 24, 1967
THE STATE OF MADRAS Vs. JOSEPH STANLEY MAYERS AND OTHERS
September 1, 1967
THE STATE OF MADRAS REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT OF MADRAS Vs. THE ROHTAS INDUSTRIES LIMITED
September 19, 1967
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF CHINGLEPUT DISTRICT Vs. W.V.A. GOVINDARAJA CHETTIAR
December 5, 1967
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF RAMANATHAPURAM Vs. SRI SATHYA BODHA SWAMY, UTHARATHI MUTT, TRUSTEE OF BRIDHAVANAM AGRAHARAM-MANAMADURAI, THROUGH HIS AUTHORISED AGENT, SRI G.V. GOPALACHAR
January 5, 1967
THE STATE OF MADRAS, REPRESENTED BY THE COLLECTOR OF TIRUNELVELI AND ORS. Vs. SRI VANAMAMALAI MUTT, NANGUNERI, REPRESENTED BY HIS HOLINESS SRI VANAMAMALAI RAMANUJA JEER AND ORS.
October 23, 1967
THE UNION OF INDIA (UOI) REPRESENTED BY THE REGIONAL DIRECTOR (FOOD) SOUTHERN REGION Vs. RALLI BROTHERS LTD., REPRESENTED BY AGENTS, BEST AND COMPANY (P.) LTD. AND ORS.
June 30, 1967
THIRUVENKATASWAMI K Vs. COIMBATORE MUNICIPALITY
March 7, 1967
TIRUKOILUR OIL MILLS Vs. STATE OF MADRAS
June 22, 1967
TIRUMALAISAMI NAICKER Vs. VILLAGERS OF KADAMBUR ATHUR TALUK
August 1, 1967
TRUSTEES OF THE PORT OF MADRAS Vs. HOME INSURANCE CO LTD
September 20, 1967
TRUSTEES OF THE PORT OF MADRAS Vs. DUNLOP RUBBER CO (INDIA) LTD
October 16, 1967
U MUTHUKRISHNAN Vs. PALANI
September 6, 1967
UNION OF INDIA Vs. UMMER SAIT
December 22, 1967
UNITED MOTOR WORKS MADRAS Vs. STATE OF MADRAS
November 29, 1967
UNNAMALAI ACHI Vs. UMAYAL ACHI
August 24, 1967
UTHANDARAMA PILLAI Vs. M ARUMUGHAM PILLAI
July 24, 1967
V MOHAMED HANEEF AND CO Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION
November 3, 1967
V O C ARUMUGHAM PILLAI Vs. A ILANGO
July 28, 1967
V RAJAGOPAL NAIDU Vs. MUTHULAKSHMI AMMAL
October 20, 1967
V RANGASWAMI ACHARI Vs. MANDHAI VISWA BRAHMANA SARVAJANA SAHAYA NIDHI LIMITED
August 18, 1967
V S ARULANANDAM Vs. COMMISSIONER OF INCOME TAX
July 17, 1967
V S CHELLIAH Vs. COMMISSIONER OF INCOME TAX MADRAS
July 17, 1967
V S RAJU NAIDU Vs. COMMISSIONER OF CIVIL SUPPLIES, BOARD OF REVENUE (C S )
December 20, 1967
V SELVARAJ Vs. MYLAPORE HINDU PERMANENT FUND LTD
July 21, 1967
V. NATESA NAICKER Vs. P. ARUMUGHA NAICKER
September 22, 1967
V. PERUMAL Vs. STATE OF MADRAS, REPRESENTED BY THE SECRETARY TO GOVERNMENT, RURAL DEVELOPMENT AND LOCAL ADMINISTRATION DEPARTMENT AND ANR.
March 9, 1967
V. S. ARULANANDAM Vs. COMMISSIONER OF INCOME TAX, MADRAS.
March 17, 1967
V. SOLAMALAYAN POOJARI (DECEASED) AND ORS. Vs. THE COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ORS.
June 29, 1967
V.A.K. KRISHNA NADAR, REPRESENTED BY PARTNER V.A.K. MANICKAVACHAKA NADAR Vs. THE JOINT CHIEF CONTROLLER OF IMPORTS AND EXPORTS, AND ANR.
March 28, 1967
V.E.R.S. RAMASWAMY CHETTIAR Vs. ASSISTANT ENGINEER AND ORS.
July 28, 1967
VAIKUNTAM ESTATE Vs. ARBITRATOR [RAMASWAMI T S ]
April 19, 1967
VALAGURU ASARI Vs. STATE OF TAMIL NADU
September 19, 1967
VANAMAMALAI THEVAR Vs. NARAYANA PILLAI
April 29, 1967
VARADARAJULU NAYUDU S R Vs. PAPANASAM LABOUR UNION
September 8, 1967
VARGHESE AND COMPANY Vs. JOINT COMMERCIAL TAX OFFICER COIMBATORE
January 24, 1967
VEERA GOUNDER AND ORS. Vs. V. RAMASWAMY GOUNDER AND ANR.
August 3, 1967
VEERAMALAI VANNIAR Vs. THADIKARA VANNIAR
July 7, 1967
VEERASWAMI MANDIRI Vs. K MANICKA MUDALIAR
November 3, 1967
VELAPPAN PILLAI Vs. PARAPPAN PANICKAR
December 21, 1967
VENKATACHALAM K Vs. ASHOK LEYLAND LTD
December 22, 1967
VIJAYARANGAM T N Vs. SOUTHERN RAILWAY
February 3, 1967
VR S RM RAMASWAMI CHETTIAR Vs. K J MAHADEVAN
November 13, 1967
W A BEARDSELL AND COMPANY PRIVATE LIMITED Vs. STATE
September 22, 1967
WEAVERS MILLS Vs. BALKIS AMMAL
September 1, 1967
WORKMEN OF UNITED BLEACHERS PRIVATE LTD Vs. UNITED BLEACHERS PRIVATE LTD
June 27, 1967
YAKHOB Vs. THE STATE OF MADRAS
November 20, 1967
YASODAMMAL Vs. JANAKI AMMAL
January 16, 1967
ZENITH LAMPS AND ELECTRICALS LTD. Vs. THE REGISTRAR, HIGH COURT AND ORS.
March 31, 1967