Case Index

Title
Date
A VISHWANATH RAO Vs. STATE OF MYSORE
October 27, 1967
ABDUL AZEEM Vs. FAHIMUNNISA BEGUM
January 18, 1967
ABDUL SHAKUR UMAR SAHIGARA AND CO Vs. COMMERCIAL TAX OFFICER ADDITIONAL CIRCLE MANGALORE
October 31, 1967
ACHUTHA ACHAR Vs. SHARADA JEWELLERY MART
June 5, 1967
ADVEPPA IRAPPA MORABAD Vs. STATE OF MYSORE
September 27, 1967
AKIL PASHA Vs. STATE OF MYSORE
March 21, 1967
AKKANGAMMA Vs. R NAGESWARIAH
December 7, 1967
ALFRED J PERIES Vs. STATE OF MYSORE
April 14, 1967
ANANDA RAO S M Vs. COMMISSIONER OF INCOME TAX
March 14, 1967
ASST COMMR and LAO DAVANAGERE Vs. BHARAT OIL MILLS LTD
June 2, 1967
ASWATHIAH AND BROS B V Vs. COMMISSIONER OF INCOME TAX
January 11, 1967
B B DANGANAVAR Vs. INCOME TAX OFFICER
February 9, 1967
B H SHYAMU Vs. BHOOPALAM K RAJASHEKHAR
December 5, 1967
B N GOVINDIAH SETTY Vs. COMMISSIONER FOR TRANSPORT
March 23, 1967
B SUBHAS CHANDRA SHETTY Vs. STATE OF MYSORE
December 20, 1967
B V DEVEERACHAR Vs. D VISWESWARIAH
February 23, 1967
B.N. Govindiah Setty Vs. The Commissioner for Transport and another
March 23, 1967
B.V. Deveerachar and another Vs. D. Visweswariah and others
February 23, 1967
BAJAL BASAPPA Vs. KESHAVA
February 24, 1967
BALACHANDRA CHENGAPPA Vs. UNION OF INDIA
July 5, 1967
BANGALORE CENTRAL CO-OPERATIVE BANK LTD Vs. MYSORE REVENUE APPELLATE TRIBUNAL BANGALORE
June 2, 1967
BANWARILAL NEMANI Vs. STATE OF MYSORE
July 19, 1967
BASAPPA Vs. SHRISHAILAPPA SHIVAPPA
November 21, 1967
BELGAUM BOROUGH MUNICIPALITY Vs. SHRIDHAR SHANKAR KUNDRI
June 27, 1967
BHIMA RAMA JADHAV Vs. ABDUL RAHID
September 21, 1967
BIBI PLANTATIONS Vs. AGRICULTURAL INCOME TAX OFFICER
January 9, 1967
C VENKATA REDDY Vs. INCOME TAX OFFICER CENTRAL I
January 3, 1967
C. Venkata Reddy and another Vs. Income Tax Officer (Central) I, Banglore and others
January 3, 1967
CANARA MINERALS PRIVATE LTD Vs. DIRECTOR OF MINES AND GEOLOGY GOVERNMENT OF MYSORE
September 13, 1967
CHANDRA BHAVAN BOARDING AND LODGING BANGALORE Vs. STATE OF MYSORE
September 18, 1967
CHANDRABHAVA BOARDING AND LOADING Vs. STATE OF MYSORE
September 8, 1967
CHANNEGOWDA Vs. MALLINATH
March 14, 1967
COMMISSIONER OF INCOME TAX Vs. SAMPANGIRAMAIAH V
August 21, 1967
COTMAC PRIVATE LTD Vs. COMMERCIAL TAX OFFICER 1ST CIRCLE HUBLI
February 27, 1967
D B BHANDARI Vs. STATE OF MYSORE
February 15, 1967
DODDAIAH Vs. STATE OF MYSORE
June 16, 1967
DYAMAPPA BUTTI Vs. SOMAPPA
December 14, 1967
EASTERN ENGINEERING WORKS Vs. STATE OF MYSORE
July 17, 1967
G P SHIVAPRAKASH Vs. UNION OF INDIA
August 18, 1967
G S KALBURGI Vs. COMMISSIONER FOR TRANSPORT IN MYSORE
June 30, 1967
G SHADAKSHARAPPA Vs. STATE OF MYSORE
February 24, 1967
G VENKATA NAIDU Vs. BELLARY CENTRAL CO OPERATIVE STORES LTD
July 14, 1967
G.S. Kalburgi Vs. The Commissioner for Transport in Mysore and another
June 30, 1967
GANGAWWA Vs. STATE OF MYSORE
February 17, 1967
GANJAM NAGAPPA AND SONS Vs. STATE OF MYSORE
August 10, 1967
GHOUSE MOHIUDDIN Vs. NAGOJI ACCUSED 1 TO 3
December 7, 1967
GIRIDHARLAL PARASMAL Vs. STATE OF MYSORE
February 24, 1967
GIRIJA BAI Vs. A THAKUR DAS
June 9, 1967
GOKHALE B G Vs. STATE OF MYSORE
March 2, 1967
GOPAL SRINIVASA SHENOY Vs. STATE OF MYSORE
July 19, 1967
GOVINDA Vs. CHIMABAI
December 20, 1967
GUNDATHUR THIMMAPPA AND SONS Vs. COMMISSIONER OF INCOME TAX
February 9, 1967
H R ANNAMALAI MUDALIAR Vs. DEVARAJA URS
August 1, 1967
HAJEE ABDUL SATTAR SAIT Vs. CONTROLLER OF ESTATE DUTY
February 3, 1967
HANUMANTHAPPA R AND SON Vs. COMMISSIONER OF INCOME TAX
January 4, 1967
IN RE, GAVISIDDAPPA Vs. STATE
November 16, 1967
In Re: Basawarajaswami Vs.
February 10, 1967
In Re: Rajesa Husensa Kannolli and others Vs.
March 3, 1967
J K APPACHA Vs. STATE OF MYSORE
September 18, 1967
J VAMANA PRABHU Vs. STATE OF MYSORE
February 24, 1967
JAVAREGOWDA Vs. MULLEGOWDA
April 7, 1967
JAYARAMA REDDY G R Vs. COMMISSIONER OF INCOME TAX
March 7, 1967
K ANANTHARAJAIAH Vs. SHIVARAMAIAH
July 14, 1967
K N KRISHNASWAMY Vs. COMMERCIAL TAX OFFICER CHIKMAGALUR
February 23, 1967
K S RAJASEKHARIAH Vs. STATE OF MYSORE
November 8, 1967
K V NARASAPPA Vs. KAMALAMM
December 7, 1967
KANTILAL MANILAL AND CO Vs. BELGAUM MUNICIPAL BOROUGH
March 28, 1967
KAPPA PUTTANNA NINGAIAH Vs. M S SREEMAN
August 2, 1967
KATTIMANI CHANDAPPA JAMPANNA Vs. LAXMAN SIDDAPPA NAIK
July 24, 1967
KESARBAI Vs. COMMISSIONER OF COMMERCIAL TAXES BANGALORE
February 15, 1967
KHAJE KHANAVAR KHADSKHAN HUSHENKHAN Vs. SIDDAVANHALLI NIJALINGAPPA
August 8, 1967
KITTI ALIAS KITTARAJU Vs. THAMMAIAH SETTY
June 30, 1967
KRISHNA VENKATESH PAI Vs. DEVAPPA AYYU NAIK
January 24, 1967
KRISHNARAJENDRA MILLS WORKERS UNION Vs. ASSISTANT LABOUR COMMISSIONER
April 6, 1967
LAXMI Vs. KRISHNA BHATTA
April 17, 1967
LAXMIBAI NARAYANA RAO NERLEKAR Vs. COMMISSIONER OF GIFT TAX
January 12, 1967
LILLY STELLA RODRIGUES Vs. GIRIJA BAI
December 20, 1967
M D KRISHNA Vs. M C PADMA
July 20, 1967
M DAMODAR BHAT Vs. THIRD INCOME TAX OFFICER MANGALORE
February 1, 1967
M G GURUBASAPPA Vs. RUDRIAH
November 23, 1967
M V GOVINDARAJU CHETTY Vs. COMMERCIAL TAX OFFICER HASSAN CIRCLE HASSAN
February 6, 1967
MALATIBAI Vs. DIVISIONAL CONTROLLER BELGAUM
November 28, 1967
MALLHARRAO KRISTRAO GADGOLI Vs. STATE OF MYSORE
June 2, 1967
MANAGEMENT OF THE BANGALORE WOOLLEN COTTON AND SILK MILLS CO LTD Vs. WORKMEN OF THE BANGALORE WOOLLEN COTTON AND SILK MILLS CO LTD
March 17, 1967
MANIYAR R S Vs. STATE OF MYSORE
July 20, 1967
MANJAPPA MOOLYA Vs. RAMA BHANDARY
March 27, 1967
MOHAMMAD ALI Vs. STATE OF MYSORE
October 31, 1967
MOHAMMED RAHAMATHULLA Vs. STATE OF MYSORE
September 21, 1967
MULTANMAL HARAKMAL Vs. STATE OF MYSORE
March 20, 1967
MUNSHI ABDUL RAHIMAN AND BROS Vs. COMMERCIAL TAX OFFICER I CIRCLE HUBLI
February 14, 1967
MYSORE MACHINERY MANUFACTURERS LTD Vs. STATE OF MYSORE
June 6, 1967
MYTHILI Vs. STATE OF MYOSRE
November 23, 1967
NARASIMHAMURTHI M C Vs. DIRECTOR OF COLLEGIATE EDUCATION
February 8, 1967
NARAYAN HOSABHAYYA NAIK Vs. STATE OF MYSORE
March 8, 1967
NARAYAN LAXMAN MULERKHI Vs. POSTMASTER GENERAL BANGALORE
February 10, 1967
NARAYAN SESHAYYA NAIK Vs. STATE OF MYSORE
March 6, 1967
NARAYANA B Vs. B DAMODARA PRABHU AND CO
April 17, 1967
OFFICIAL LIQUIDATOR HIGH COURT OF MYSORE BANGALORE Vs. T MUNISWAMY ACHARY
March 17, 1967
P F PINTO Vs. COMMISSIONER OF WEALTH TAX
January 18, 1967
P GOVINDAPPA Vs. DODDATHAYAPPA
August 16, 1967
P JANAKIRAM CHETTY Vs. PUNJAB NATIONAL BANK LTD
June 23, 1967
P V MUNAVALLI Vs. STATE OF MYSORE
March 3, 1967
PANDURANGA K Vs. STATE OF MYSORE
October 18, 1967
PARAPPA PAYAPPA DESAI Vs. STATE OF MYSORE
December 14, 1967
PATHIKONDA BALASUBBA SETTY Vs. COMMISSIONER OF INCOME TAX
January 11, 1967
PILLAPPA T Vs. STATE OF MYSORE
June 6, 1967
PRESIDENT AND DIRECTORS OF THE AGRICULTURAL PRODUCE CO OPERATIVE MARKETING SOCIETY Vs. M K MOHAMED ALI
June 15, 1967
PUJARI S R Vs. STATE OF MYSORE
August 14, 1967
PUTTAMADAMMA Vs. PUTTAPPA
March 29, 1967
PUTTANNA SETTY M Vs. STATE OF MYSORE
March 6, 1967
R N ABDUL WAHAB AND CO Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES INTELLIGENCE BANGALORE
January 3, 1967
R NARAYANA SWAMY Vs. STATE OF MYSORE
June 14, 1967
R P MUNISWAMAPPA Vs. ERAMMA
June 14, 1967
R.N. Abdul Wahab and Co. Vs. Assistant Commissioner of Commercial Taxes (Intelligence), Bangalore
January 3, 1967
RACHAPPA MAHARUDRAPPA KALAGI Vs. IRAPPA
November 13, 1967
RAJA BAI NIKKAM Vs. COMMISSIONER OF INCOME TAX
March 21, 1967
RAJA PID NAIK Vs. AGRICULTURAL INCOME TAX OFFICER
September 15, 1967
RAJAGOPALA PRASAD Vs. STATE OF MYSORE
February 3, 1967
RAJASEKHARAPPA N Vs. GOVERNMENT OF MYSORE
September 28, 1967
RAMACHANDRA SHIDDOJIRAO PARVATRAO Vs. SADASHIVA RAO SHIDDOJIRAO
July 21, 1967
RAMACHANDRAPPA T Vs. STATE OF MYSORE
July 20, 1967
RAMAKRISHNAYYA Vs. STATE OF MYSORE
January 31, 1967
RAMAPPA RAMALINGAPPA PADEPPANAVAR Vs. TAYAVVA
March 20, 1967
RATNAMALA Vs. STATE OF MYSORE
August 2, 1967
RUDRAPPA CHANNAMALLAPPA PATIL Vs. KADEPPA DAREPPA PATIL
February 13, 1967
SAJJAD M G Vs. STATE OF MYSORE
July 18, 1967
SANJEEVAPPA Vs. AJJAPPA
February 17, 1967
SATAPPA GULLYAPPA PARASHATTI Vs. BASAPPA SANGAPPA KARIKATTI
April 13, 1967
SETH CHUNILAL PARSRAM Vs. COMMISSIONER OF INCOME TAX
February 1, 1967
SHIVAGE GOWDA Vs. T NARAYANA
March 30, 1967
SHIVANGOUDA MALLIANGOUDA Vs. STATE OF MYSORE
February 23, 1967
SHIVASHARAN REDDY Vs. STATE OF MYSORE
October 6, 1967
SIDDAGANGIAH Vs. LAKSHAMMA
February 14, 1967
SIVHAMURTHY SWAMY Vs. AGODI SONGANNO
September 15, 1967
SPECIAL LAND ACQUISITION OFFICER S V H E P SAGAR DIST SHIMOGA Vs. B CHANNAVEERAPPA
February 2, 1967
STATE Vs. ABDUL RASHEED
March 2, 1967
STATE OF MYSORE Vs. R J SHAH AND CO LTD
February 24, 1967
STATE OF MYSORE Vs. ANTHONY BENEDICT
February 1, 1967
STATE OF MYSORE Vs. UNION OF INDIA
September 5, 1967
STATE OF MYSORE Vs. A K KHOJA
August 7, 1967
STATE OF MYSORE Vs. NAGAPPA
June 13, 1967
STATE OF MYSORE Vs. NARSAPPA
June 13, 1967
STATE OF MYSORE Vs. B RAMACHANDRA RAO
November 17, 1967
STATE OF MYSORE Vs. A G RAMASWAMY
December 19, 1967
STATE OF MYSORE Vs. RAMIAH
December 22, 1967
STATE OF MYSORE Vs. S S YALAMALI
December 22, 1967
SUBBANNA N R Vs. STATE OF MYSORE
February 3, 1967
SUNDARA RAO B Vs. REGIONAL PROVIDENT FUND COMMISSIONER BANGALORE
August 25, 1967
SUPDT , C EX HQRS PREV , BANGALORE Vs. V N MALAVIYA
February 24, 1967
SUPERINTENDENT OF CENTRAL EXCISE Vs. A ARMUGAM PILLAI
March 27, 1967
SURATHKAL CO-OPERATIVE TOWN BANK LTD Vs. PADMANABHAYYA E
October 6, 1967
T G M ASIDE AND SONS Vs. COFFEE BOARD
January 6, 1967
T MAHALAXMIAMMA Vs. N S RADHAKRISHNA RAO
June 28, 1967
T VENKATASUBBIAH SETTY Vs. COMMISSIONER CORPORATION OF THE CITY OF BANGALORE
August 25, 1967
T. Venkatasubbiah Setty Vs. Commissioner, Corporation of the City of Bangalore and others
August 25, 1967
THIMMARAYAPPA V C Vs. STATE OF MYSORE
November 21, 1967
THIMMAYYA AJIRI Vs. MARUDEVI
February 24, 1967
TOWN MUNICIPAL COUNCIL Vs. PRESIDING OFFICER LABOUR COURT HUBLI
August 25, 1967
TOWN MUNICIPAL COUNCIL ATHANI Vs. LABOUR COURT HUBLI
August 25, 1967
TOWN MUNICIPAL COUNCIL GOKAK Vs. MIRZABHAI A R
August 25, 1967
Town Municipal Council, Athani Vs. Labour Court, Hubli and others
August 25, 1967
V C THIMMARAYAPOPA Vs. STATE OF MYSORE
January 21, 1967
V K UCHAL Vs. COMMISSIONER OF COMMERCIAL TAXES MYSORE
February 23, 1967
V NAGAPPA THIMMAPPA Vs. IRON ORE MINES CESS COMMISSIONER FOR MYSORE BANGALORE
February 21, 1967
V SEETHARAMAN Vs. STATE OF MYSORE
December 20, 1967
V. Seetharaman Vs. The State of Mysore and others
December 20, 1967
VASUDEVA SETTY P Vs. COMMISSIONER OF INCOME TAX
February 2, 1967
VENKATA REDDY C Vs. INCOME TAX OFFICER
January 3, 1967
VENUGOPALASWAMY AND CO Vs. STATE OF MYSORE
August 16, 1967
VIJAY RAO Vs. LAXMAN RAO
January 25, 1967
VITTAL LAXMAN KALGUTKAR Vs. STATE OF MYSORE
January 10, 1967
WORKMEN OF INDIAN TELEPHONE INDUSTRIES LIMITED Vs. INDIAN TELEPHONE INDUSTRIES LIMITED
July 14, 1967