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Case Index
Title
Date
A C AGGARWAL SUB DIVISIONAL MAGISTRATE DELHI Vs. RAM KALI
August 16, 1967
ABDUL GHAFOOR AND ORS. Vs. MOHAMMAD KASSAM AND ANR.
May 5, 1967
ABDUL HUSSAIN TAYABALI Vs. STATE OF GUJARAT
September 20, 1967
ABHINANDAN JHA ROOPCHAND LAL Vs. DINESH MISHRA:STATE OF BIHAR
April 17, 1967
ADDITIONAL TAHSILDAR RAIPUR Vs. GENDALAL
April 12, 1967
AHMEDABAD MANUFACTURING AND CALICO PRINTING CO LIMITED AHMEDABAD Vs. STATE OF GUJARAT
April 10, 1967
AHMEDABAD MILLS OWNERS ASSOCIATION Vs. I G THAKORE
January 20, 1967
AIIAND PRAKASH SAKSENA Vs. UNION OF INDIA
December 14, 1967
ALOK KUMAR ROY Vs. S N SARMA
October 19, 1967
ANANDJI HARIDAS AND CO PRIVATE LIMITED Vs. S P KASTURE ANIL
September 28, 1967
ANANDRAM JIVRAJ GOGLE Vs. PREMRAJ MUKUNDDAS
August 31, 1967
ANDHRA PRABHA LIMITED EXPRESS NEWSPAPERS LIMITED EMPLOYEES OF EXPRESS NEWSPAPERS PRIVATE LIMITED Vs. SECRETARY MADRAS UNION OF JOURNALISTS
May 4, 1967
ANDHRA SUGARS LIMITED Vs. STATE OF ANDHRA PRADESH
September 29, 1967
ASSOCIATED HOTELS OF INDIA LIMITED Vs. S B SARDAR RANJIT SINGH
December 7, 1967
AVTAR SINGH Vs. STATE OF JAMMU AND KASHMIR IN ALL THE PETITIONS
June 9, 1967
B D BHARUCHA Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
March 21, 1967
B M LALL DEAD R N DUTTA Vs. DUNLOP RUBBER CO INDIA LTD
July 18, 1967
B SHAMA RAO Vs. UNION TERRITORY OF PONDICHERRY
February 20, 1967
BABURAO PATEL Vs. ZAKIR HUSSAIN
November 7, 1967
BALVANTRAI RATILAL PATEL Vs. STATE OF MAHARASHTRA
December 12, 1967
BALWANT SINGH Vs. L C BHARUPAL INCOME TAX OFFICER NEW DELHI
November 27, 1967
BANARASI DASS AHLUWALIA Vs. CHIEF CONTROLLING REVENUE AUTHORITY DELHI
September 28, 1967
BANT SINGH GILL Vs. SHANTI DEVI
March 1, 1967
BAUL Vs. STATE OF UTTAR PRADESH
December 24, 1967
BENGAL TIMBER TRADING CO LIMITED CALCUTTA Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE IN ALL APPEALS
February 1, 1967
BHAGAT RAJA IN BOTH THE APPEALS Vs. UNION OF INDIA IN BOTH THE APPEALS
March 29, 1967
BHALCHANDRA WAMAN PATHE Vs. STATE OF MAHARASHTRA
November 20, 1967
BHANJI BHAGWANDAS Vs. COMMISSIONER OF INCOME TAX MADRAS
July 18, 1967
BHANWAR SINGH Vs. STATE OF RAJASTHAN
December 5, 1967
BHAWANI COTTON MILLS LIMITED Vs. STATE OF PUNJAB
April 10, 1967
BIJOYA LAKSHMI COTTON MILLS LIMITED Vs. WEST BENGAL
January 18, 1967
BINA DAS GUPTA Vs. SACHINDRA MOHAN DAS GUPTU
March 7, 1967
BISHWANATH Vs. THAKUR RADHA BALLABHJI
February 6, 1967
BISRA STONE LIME COMPANY, LIMITED Vs. INDUSTRIAL TRIBUNAL
September 22, 1967
BISWARANJAN Vs. COMMISSIONER OF INCOME TAX CALCUTTA
April 4, 1967
BOARD OF REVENUE FOR RAJASTHAN AJMER Vs. RAO BALDEV SINGH
December 14, 1967
BODDU VENKATAKRISHNA RAO Vs. BODDU SATYAVATHI
November 23, 1967
BOOL CHAND Vs. CHANCELLOR KURUKSHETRA UNIVERSITY
September 4, 1967
BRAITHWAITE AND CO INDIA LIMITED Vs. EMPLOYEES STATE INSURANCE CORPORATION
October 10, 1967
C A RAJENDRAN Vs. UNION OF INDIA
September 9, 1967
C P TIMBER WORKS Vs. COMMISSIONER OF SALES TAX MADHYA PRADESH
February 1, 1967
C T SENTHILNATHAN CHETTIAR Vs. STATE OF MADRAS
July 20, 1967
CALCUTTA CREDIT CORPORATION LIMITED Vs. HAPPY HOMES PRIVATE LIMITED
October 23, 1967
CALCUTTA INSURANCE LIMITED Vs. WORKMEN
February 6, 1967
CANNANORE SPINNING AND WEAVING MILLS, LIMITED Vs. CANNANORE SPINNING AND WEAVING MILLS WORKERS
September 19, 1967
CAPITAL MULTI PURPOSE CO OPERATIVE SOCIETIES BHOPAL IN C A NO 2201 OF 1966 NIRMAL MOTOR CAR CO INDORE Vs. STATE OF MADHYA PRADESH
March 30, 1967
CENTRAL BANK OF INDIA LIMITED Vs. KARUNAMOY BANERJEE
August 18, 1967
CENTURY SPINNING AND MANUFACTURING CO LIMITED Vs. DISTRICT MUNICIPALITY OF ULHASNAGAR
November 9, 1967
CHIEF MINING ENGINEER EAST INDIA COAL CO LIMITED BARAREE COLLIERY DHANBAD Vs. RAMESHWAR
August 8, 1967
COCHIN COMPANY Vs. COMMISSIONER OF INCOME TAX KERALA
March 14, 1967
COLLECTOR AKOLA Vs. RAMCHANDRA
August 30, 1967
COLLECTOR OF AURANGABAD Vs. CENTRAL BANK OF INDIA
May 2, 1967
COLLECTOR OF CUSTOMS AND EXCISE COCHIN Vs. A S BAVA
July 27, 1967
COLLECTOR VARANASI Vs. GAURI SHANKER MISRA
August 29, 1967
COMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. GOLD MOHORE INVESTMENT COMPANY LIMITED
July 18, 1967
COMMISSIONER OF COMMERCIAL TAXES BOARD OF REVENUE MADRAS Vs. RAMKISHAN SHRIKISHAN JHAVER
August 9, 1967
COMMISSIONER OF EXPENDITURE TAX GUJARAT IN BOTH APPEALS Vs. DARSHAN SURENDRA PAREKH IN BOTH THE APPEALS
December 12, 1967
COMMISSIONER OF INCOME TAX Vs. DEWAS CINE CORPORATION
November 1, 1967
COMMISSIONER OF INCOME TAX Vs. GREAVES COTTON AND COMPANY LIMITED
May 4, 1967
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. MOTORS AND GENERAL STORES PRIVATE LIMITED
May 2, 1967
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. K ADIUARAYANA MURTY
April 3, 1967
COMMISSIONER OF INCOME TAX ANDHRA PRADESH Vs. KRISHNA AND SONS
November 10, 1967
COMMISSIONER OF INCOME TAX ASSAM TRIPURA AND MANIPUR Vs. JWALAPRASAD AGARWALA
March 15, 1967
COMMISSIONER OF INCOME TAX BIHAR AND ORISSA Vs. MANAGER COURT OF WARDS ESTATE BETTIAH
February 24, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY 1 BOMBAY Vs. CIBA OF INDIA LIMITED
December 15, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY ARID SUBURBAN DISTRICT BOMBAY Vs. HUKNMCHAND MILLS LTD
July 21, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. NATIONAL STORAGE PRIVATE LIMITED BOMBAY IN ALL THE APPEALS
April 26, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY Vs. JUBILEE MILLS LTD
December 5, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. BOMBAY STATE CO OPERATIVE BANK LIMITED
November 23, 1967
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. KESHAVJI MORARJI
March 16, 1967
COMMISSIONER OF INCOME TAX BOMBAY IN BOTH APPEALS Vs. WALCHAND AND CO PRIVATE LTD
March 17, 1967
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. MOON MILLS LIMITED
March 17, 1967
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA Vs. HARDUTROY MOTILAL CHAMARIA
April 7, 1967
COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA IN BOTH THE APPEALS Vs. AMALGAMATED DEVELOPMENT LTA IN BOTH THE APPEALS
March 3, 1967
COMMISSIONER OF INCOME TAX DELHI AND RAJASTHAN Vs. WEBBING AND BELTING FACTORY LIMITED
March 28, 1967
COMMISSIONER OF INCOME TAX ERNAKULAM Vs. MANAGING TRUSTEE JALAKHABAI TRUST
March 23, 1967
COMMISSIONER OF INCOME TAX GUJARAT Vs. TEJAJI FARASRAM KHARAWALLA LIMITED
July 19, 1967
COMMISSIONER OF INCOME TAX GUJARAT Vs. JAYANTILAL AMRATLAL
May 5, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. JOSEPH JOHN
May 5, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. R R RAMAKRISHNA PILLAI
May 5, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. GEMINI CASHEW SALES CORPORATION QUILON
April 20, 1967
COMMISSIONER OF INCOME TAX KERALA Vs. THAYABALLI MULLA JEEVAJI KAPASI DEED
March 15, 1967
COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA Vs. DEWAS CINE CORPORATION
November 8, 1967
COMMISSIONER OF INCOME TAX MADRAS Vs. S NELLIAPPAN
May 5, 1967
COMMISSIONER OF INCOME TAX MADRAS Vs. MAHALAKSHMI TEXTILE MILLS LIMITED
August 5, 1967
COMMISSIONER OF INCOME TAX MYSORE Vs. BANGALORE TRANSPORT COMPANY LTD
April 3, 1967
COMMISSIONER OF INCOME TAX POONA Vs. H H RAJA OF BHOR
March 21, 1967
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH Vs. DAULAT RAM KHANNA
March 29, 1967
COMMISSIONER OF INCOME TAX PUNJAB JAMMU AND KASHMIR AND HIMACHAL PRADESH PATIALA Vs. ALPS THEATRE
March 16, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. ANIL KUMAR ROY CHOWDHURY
March 30, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. B K DHOTE
April 10, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. PREMJI BHIMJI
March 9, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL Vs. JALAN INVESTMENT PRIVATE LIMITED
May 4, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL AND ANOTER Vs. GEORGE HENDERSON AND COMPANY LIMITED
April 26, 1967
COMMISSIONER OF INCOME TAX WEST BENGAL II Vs. ANUSUYA DEVI
December 28, 1967
COMMISSIONER OF SALES TAX MADHYA PRADESH INDORE Vs. JASWANT SINGH CHARAN SINGH
February 23, 1967
COMMISSIONER OF SALES TAX U P Vs. G G INDUSTRIES AGRA
April 25, 1967
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. MADAN LAL DAYAL CHAND
April 24, 1967
COMMISSIONER OF SALES TAX U P LUCKNOW Vs. HARBILAS RAI AND SONS
May 3, 1967
COMMISSIONER OT INCOME TAX GUJARAT Vs. A RAMAN AND CO
July 18, 1967
CONTROLLER OF ESTATE DUTY GUJARAT Vs. H H IQBAL MOHOMED KHAN NAWAB OF PALANPUR
April 19, 1967
CUSTODIAN EVACUEE PROPERTY PUNJAB Vs. JAFRAN BEGUM
January 20, 1967
CUSTODIAN OF EVACUEE PROPERTY PUNJAB AND ORS. Vs. JAFRAN BEGUM
April 20, 1967
D R NIM Vs. UNION OF INDIA
January 5, 1967
D SANJEEVAYYA Vs. ELECTION TRIBUNAL ANDHRA PRADESH
January 1, 1967
DABUR DR S K BURMAN PRIVATE LIMITED DEOGHAR BIHAR Vs. WORKMEN
July 26, 1967
DALHOUSIE INVESTMENT TRUST CO LIMITED Vs. COMMISSIONER OF INCOME TAX CENTRAL CALCUTTA
November 22, 1967
DEPUTY COMMERCIAL TAX OFFICER PARK TOWN DIVISION MADRAS Vs. SHA SUKRAJ PEERAJEE
April 17, 1967
DEPUTY COMMERCIAL TAX OFFICER SAIDAPET MADRAS Vs. ENFIELD INDIA LTD
November 23, 1967
DEPUTY COMMISSIONER AND COLLEC TOR KAMRUP Vs. DURGANATH SARMA
September 15, 1967
DEPUTY COMMISSIONER OF AGRICULTURAL INCOME-TAX AND SALES TAX QUILON Vs. TRAVANCORE RUBBER AND TEA CO
April 10, 1967
DEVI DAS GOPAL KRISHNAN Vs. STATE OF PUNJAB
April 10, 1967
DHANWATEY M D Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA
October 26, 1967
DHARA SINGH Vs. DISTRICT JUDGE MEERUT
August 18, 1967
DIRECTOR OF SUPPLIES AND DISPOSALS CALCUTTA Vs. MEMBER BOARD OF REVENUE WEST BENGAL CALCUTTA
April 20, 1967
DIVISIONAL FOREST OFFICER SARAHAN FOREST DIVISION OF SIMLA FOREST CIRCLE HIMACHAL PRADESH Vs. DAUT
October 30, 1967
DWARAMPUDI NAGARATNAMBA Vs. KUNUKU RAMAYYA
July 19, 1967
EAST INDIA INDUSTRIES MADRAS PRIVATE LIMITED MADRAS Vs. COMMISSIONER OF INCOME TAX MADRAS
April 3, 1967
ELECTRICAL MANUFACTURING COMPANY LIMITED Vs. D D BHARGAVA
August 30, 1967
EMPLOYERS OF AZAM JAHI MILLS LIMITED Vs. WORKMEN
January 30, 1967
EMPLOYERS OF FIRESTONE TYRE AND RUBBER CO PRIVATE LIMITED Vs. WORKMEN
August 22, 1967
ESSEN PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
March 16, 1967
ESTHURI ASWATHIAH Vs. COMMISSIONER OF INCOME TAX MYSORE
April 18, 1967
EXCISE AND TAXATION OFFICER PUNJAB Vs. VISHESHER NATH KASHMIRI LAL
November 30, 1967
G EKAMBARAPPA Vs. EXCESS PROFITS TAX OFFICER BELLARY
June 1, 1967
G J FERNANDEZ Vs. STATE OF MYSORE
April 14, 1967
GANGA BISHNU SWAIKA Vs. CALCUTTA PINJRAPOLE SOCIETY
October 30, 1967
GHATGE AND PATIL CONCERNS EMPLOYEES UNION Vs. GHATGE AND PATIL TRANSPORTS PRIVATE LIMITED
August 22, 1967
GIRIWAR PRASAD NARAIN SINGH Vs. DUKHU LAL DAS DEAD
April 20, 1967
GOPI KANTA SEN Vs. ABDUL GAFFUR
August 11, 1967
GOVERNMENT OF MADRAS Vs. SIMPSON AND COMPANY LIMITED
May 4, 1967
GUMMANNA SHETTY Vs. NAGAVENIAMMA
May 4, 1967
GURCHARAN PRASAD DIED Vs. P KRISHNANAND GIRI
December 13, 1967
GURDIT SINGH Vs. ANGREZ KAUR
April 25, 1967
H H SETU PARVATI BAYI Vs. COMMISSIONER OF WEALTH TAX KERALA
December 1, 1967
HAJI ESMAIL NOOR MOHAMMAD AND CO HAJI ESMAIL NOOR MOHAMMAD AND CO HAJI ESMAIL NOOR MOHAMMAD AND CO Vs. COMPETENT OFFICER LUCKNOW:COMPETENT OFFICER LUCKNOW
March 8, 1967
HAJI SULEMAN HAJI AYUB BHIWANDIWALA Vs. NARAYAN SADASHIV OGALE
May 3, 1967
HANS RAJ Vs. RATTAN CHAND
April 3, 1967
HANS RAJ Vs. RATTAN CHAND
April 8, 1967
HARBANS Vs. STATE OF UTTAR PRADESH
November 30, 1967
HARJINDER SINGH Vs. DELHI ADMINISTRATION
November 14, 1967
HAROOM HAJI ABDULLA Vs. STATE OF MAHARASHTRA
December 14, 1967
HINDUSTAN BROWN BOVERI, LIMITED Vs. THEIR WORKMEN
July 31, 1967
HIRALAL VALLABHRAM Vs. SHETH KASTURBHAI LALBHAI
March 31, 1967
HUKUMCHAND Vs. BANSILAL
April 19, 1967
HULAS RAI BAIJ NATH Vs. FIRM K B BASS AND CO
May 3, 1967
I N SAKSENA Vs. STATE OF MADHYA PRADESH
January 30, 1967
I T M KANNIYAN FRENCH INDIA IMPORTING CORPORATION PONDICHERRY BALWANT SINGH HIMAL LAL J TALSANIA Vs. INCOME TAX OFFICER PONDICHERRY
October 30, 1967
I. C. GOLAKNATH & ORS. / N KRISHNA BHATTA GODAVARI SUGAR MILLS MAHARASHTRA PRAGAT SHETKARI SANGH RAJGOPAL RAMDAYAL DOOT P RAMAKRISHNA MALLY SRINIVAS RAMDAYAL DOOT Vs. STATE OF PUNJAB:STATE OF MYSORE :STATE OF MYSORE :STATE OF MYSORE
February 27, 1967
IBRAHIM Vs. STATE OF WEST BENGAL
November 21, 1967
INCOME TAX OFFICER AGRA Vs. RADHA KRISHANAN
April 27, 1967
INCOME TAX OFFICER MADRAS Vs. BUDHA PICTURES MADRAS
April 5, 1967
INCOME TAX OFFICER TUTICORIN Vs. T S DEVINATHA NADAR
October 25, 1967
INDER SINGH Vs. STATE OF PUNJAB
April 10, 1967
INDIAN BANK, LIMITED Vs. RAMANATHAN S. M
March 1, 1967
INDIAN STEEL AND WIRE PRODUCTS LIMITED Vs. STATE OF MADRAS
September 11, 1967
ISHWARLAL GIRDHARLAL JOSHI Vs. STATE OF GUJARAT IN ALL THE APPEALS
November 16, 1967
J KRISHAN KUMAR NARULA SURINDER KUMAR Vs. STATE OF JAMMU AND KASHMIR
March 1, 1967
J M AJWANI Vs. UNION OF INDIA
February 6, 1967
JAGDEV SINGH SARDAR SINGH Vs. STATE OF JAMMU AND KASHMIR IN BOTH THE PETITIONS
August 14, 1967
JAGDISH PANDEY Vs. CHANCELLOR UNIVERSITY OF BIHAR
August 17, 1967
JAGIR SINGH Vs. STATE OF PUNJAB
March 21, 1967
JAI CHARAN LAL ANAL Vs. STATE OF UTTAR PRADESH
May 5, 1967
JAMATRAJ KEWALJI GOVANI Vs. STATE OF MAHARASHTRA
April 4, 1967
JOHRI MAL Vs. DIRECTOR OF CONSOLIDATION OF HOLDINGS PUNJAB
March 28, 1967
K GOPAUL IN BOTH THE APPEALS Vs. UNION OF INDIA
April 12, 1967
K L GUPTE PADAMAKAR BALKRISHNA SAMANT INDIA FARMERS PRIVATE LIMITED BOMBAY LAXMISINGH UDITSINGH Vs. MUNICIPAL CORPORATION OF GREATER BOMBAY
August 21, 1967
KALAWATI Vs. BISHESHWAR
August 17, 1967
KALAWATI DEVI HARLALKA Vs. COMMISSIONER OF INCOME TAX WEST BENGAL DURGA DEVI
June 1, 1967
KALIDINDI VENKATA SUBBARAJU Vs. CHINTALAPATI SUBBARAJU
November 21, 1967
KAMANI METALS AND ALLOYS LIMITED Vs. WORKMEN
January 24, 1967
KAMLA PRASAD SINGH Vs. HARI NATH SINGH IN ALL THE APPEALS
April 27, 1967
KANAKA BAI Vs. UNION OF INDIA
March 31, 1967
KANTILAL BABULAL AND BROS Vs. H C PATEL THE NEW SHORROCK SPG AND MFG COMPANY LIMITED
August 29, 1967
KEHAR SINGH Vs. CHANAN SINGH
December 14, 1967
KHAMBHALIA MUNICIPALITY Vs. STATE OF GUJARAT
February 16, 1967
KHAN BAHADUR AHMED ALLADIN AND SONS Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH IN ALL THE APPEALS
November 24, 1967
KILLICK NIXON AND CO Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I BOMBAY
May 5, 1967
KONCHADA RAMAMURTY SUBUDHI DEAD Vs. GOPINATH NAIK
December 7, 1967
KOSHAN LAL TANDON KUNJ BEHARI Vs. UNION OF INDIA
August 14, 1967
KRISHNA CHETTIAR Vs. STATE OF MADRAS
September 5, 1967
KUPPUSWAMI CHETTIAR Vs. A S P A ARUMUGAM CHETTIAR ANOTHER
September 6, 1967
L M CHHABDA SONS Vs. COMMISSIONER OF INCOME TAX GUJARAT *
March 21, 1967
LAKSHMI NARAIN AGARWAL Vs. STATE TRANSPORT AUTHORITY U P
September 26, 1967
LAKSHMIRATAN ENGINEERING WORKS LIMITED Vs. ASST COMMISSIONER JUDICIAL I SALES TAX KANPUR RANGE KANPUR
September 12, 1967
LALA SHANTI SWARUP Vs. MUNSHI SINGH
January 3, 1967
LALLI YESHWANT SINGH DEAD Vs. RAO JAGDISH SINGH
November 9, 1967
LAXMIPAT CHORARIA Vs. STATE OF MAHARASHTRA
December 14, 1967
LIFE INSURANCE CORPORATION OF INDIA Vs. BIBI PADMAWATI
January 31, 1967
LT COMMANDER PASCAL FERNANDES Vs. STATE OF MAHARASHTRA
September 28, 1967
M A JABBAR Vs. COMMISSIONER OF INCOME TAX ANDHRA PRADESH
November 28, 1967
M GOPALKRISHNA NAIDU Vs. STATE OF MADHYA PRADESH
August 24, 1967
M J KANAKABAI UNION OF INDIA Vs. UNION OF INDIA :A P NARASINGA SHENOY
March 31, 1967
M M LPOH M CHETTIPPAN Vs. COMMISSIONER OF INCOMETAX MADRAS IN ALL APPEALS :INCOME TAX OFFICER KARAIKUDI IN ALL APPEALS
July 26, 1967
MADAN LAL Vs. STATE OF PUNJAB
April 5, 1967
MADAN LAL DEAD Vs. SUNDER LAL
March 9, 1967
MADHYA PRADESH INDUSTRIES LIMITED Vs. STATE OF MAHARASHTRA
September 28, 1967
MADRAS CO OPERATIVE CENTRAL LAND MORTGAGE BANK LIMITED Vs. COMMISSIONER OF INCOME TAX MADRAS
July 19, 1967
MAHANT HARNAM SINGH Vs. GURDIAL SINGH
February 24, 1967
MAHENDRA PRATAP SINGH Vs. SARJU SINGH
November 20, 1967
MALWA CO-OPERATIVE MILK UNION LTD. INDORE AND ORS. Vs. BIHARILAL AND ANR.
August 14, 1967
MANAGEMENT OF THE BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LIMITED Vs. WORKMEN
September 18, 1967
MANAGEMENT OF THE INDIAN OVERSEAS BANK LIMITED Vs. WORKMEN
August 16, 1967
MANAGEMENT OF THE NORTHERN RAILWAY CO OPERATIVE CREDIT SOCIETY LIMITED JODHPUR Vs. INDUSTRIAL TRIBUNAL RAJASTHAN JAIPUR
January 27, 1967
MANEKLAL CHBOTALAL Vs. M G MAKWANA
March 2, 1967
MANEKLAL JINABHAI KOT Vs. STATE OF GUJARAT
January 30, 1967
MANGAL SINGH Vs. RATTNO DEAD
April 4, 1967
MANGAL SINGH Vs. RATTNO
April 6, 1967
MANGRU MAHTO RAMANANDAN LAL Vs. THAKUR TARAKNATHJI TARKEAHWAR MATH
March 8, 1967
MANGULAL CHUNILAL Vs. MANILAL MAGANLAL
November 23, 1967
MODI CO Vs. UNION OF INDIA
December 7, 1967
MOHAMMAD YAQUB Vs. STATE OF JAMMU AND KASHMIR
November 10, 1967
MOHAMMED Vs. THEIR WORKMEN
July 27, 1967
MOHANLAL MAGANLAL THAKKAR Vs. STATE OF GUJARAT
December 15, 1967
MOHD. AKHTAR Vs. STATE OF U.P.
August 14, 1967
MOON MILLS LIMITED Vs. M R MEHER PRESIDENT INDUSTRIAL COURT BOMBAY
February 28, 1967
MOTICHAND HIRACHAND Vs. BOMBAY MUNICIPAL CORPORATION
September 15, 1967
MULRAJ Vs. MURTI RAGHUNATHLL MAHARAJ
August 2, 1967
MULRAJ Vs. MURTI RAGHONATHJI MAHARAJ
March 2, 1967
MUNICIPAL CORPORATION INDORE Vs. RAI BAHADUR SETH HIRALAL
October 31, 1967
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. ROYAL WESTERN INDIA TURF CLUB LIMITED
September 13, 1967
MUNICIPAL COUNCIL RAICHUR IN ALL APPEALS Vs. BOHAR AMARCHAND PRASANNA
August 1, 1967
MUNICIPALITY OF TALODA Vs. CHARITY COMMISSIONER BOMBAY
September 28, 1967
MUNNI LAL DEAD Vs. BISHWANATH PRASAD
September 15, 1967
MUNSHI RAM Vs. DELHI ADMINISTRATION
December 27, 1967
MYSORE STATE ROAD TRANSPORT CORPORATION Vs. GOPINATH GUNDACHAR CHAR
October 6, 1967
N C MUKHERJEE AND CO Vs. UNION OF INDIA
January 18, 1967
N KT SIVALINGAM CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
March 27, 1967
N R SRINIVASAN IYER Vs. VANGUARD FIRE AND GENL INS COMPANY LIMITED
October 31, 1967
N S GUJRAL Vs. CUSTODIAN OF EVACUEE PROPERTY
September 12, 1967
NAGENDRA PRASAD Vs. KEMPANANJAMMA
August 7, 1967
NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED EMPLOYEES OF NAGPUR ELECTRIC LIGHT AND POWER CO LIMITED Vs. REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION CORPORATION:NAGPUR ELECTRIC LIGHT AND POWER CO LTD
March 2, 1967
NAIHATI JUTE MILLS LIMITED Vs. KHYALIRAM JAGANNATH
October 19, 1967
NARAIN DAS SURAJ BHAN Vs. COMMISSIONER SALES TAX U P LUCKNOW
April 18, 1967
NARAIN LAL Vs. SETH SUNDERLAL THOLIA JORHI DEAD
May 4, 1967
NARAYAN SWAMI Vs. STATE OF MAHARASHTRA
October 26, 1967
NATIONAL CONDUITS PRIVATE LIMITED Vs. S S ARORA
September 1, 1967
NATIONAL ENGINEERING INDUSTRIES LIMITED Vs. ITS WORKMEN AND VICE VERSA
October 16, 1967
NATIONAL ENGINEERING INDUSTRIES LIMITED JAIPUR Vs. HANUMAN
October 25, 1967
NATIONAL IRON AND STEEL CO LIMITED Vs. STATE OF WEST BENGAL
January 1, 1967
NEW ERA AGENCIES PRIVATE LIMITED Vs. COMMISSIONER OF INCOMETAX BOMBAY CITY I BOMBAY
November 28, 1967
NEW MANEK CHOWK SPG AND WVG MILLS COMPANY LIMITED Vs. MUNICIPAL CORPORATION OF THE CITY OF AHMEDABADIN ALL THE PETITIONS
February 21, 1967
NIRANJAN SHANKAR GOLIKARI Vs. CENTURY SPINNING AND MANUFACTURING CO LIMITED
January 17, 1967
NORTHERN INDIA CATERERS PRIVATE LIMITED Vs. STATE OF PUNJAB
April 4, 1967
ORIENT PAPER MILLS LIMITED Vs. UNION OF INDIA
March 3, 1967
P L LAKHANPAL Vs. UNION OF INDIA
March 7, 1967
P S N S AMBALAVANA CHETTIAR AND CO LIMITED Vs. EXPRESS NEWSPAPERS LTD
November 10, 1967
PABBOJAN TEA CO LIMITED Vs. DEPUTY COMMISSIONER LALCHIMPUR
August 18, 1967
PANNA LAL Vs. MURARI LAL DEAD
February 17, 1967
PANNALAL Vs. MURARILAL
February 27, 1967
PHOOLCHAND Vs. COPAL LAL
March 10, 1967
PRAGDAS UMAR VAISHYA Vs. UNION OF INDIA
August 17, 1967
PREM DULARI Vs. RAJ KUMARI
May 23, 1967
PREM NATH Vs. STATE OF RAJASTHAN
March 15, 1967
PYARE LAL Vs. NEW DELHI MUNICIPAL COMMITTEE
April 20, 1967
R B BANSILAL ABIRCHAND FIRM Vs. COMMISSIONER OF INCOME TAX M P
November 22, 1967
R B SETH CHAMPALAL RAM SWARUP Vs. COMMISSIONER OF INCOME TAX EAST PUNJAB AJMER AND DELHI
March 20, 1967
R S SETH GOPIKISAN AGARWAL Vs. R N SEN ASSISTANT COLLECTOR OF CUST AND CENTRAL EXCISE RAIPUR
January 5, 1967
R SANTHANAKUMAR NADAR Vs. INDIAN BANK LTD
February 6, 1967
RAGHUBANS DUBEY Vs. STATE OF BIHAR
January 19, 1967
RAI BAHADUR CHOUDHARY RAGHURAJ SINGH Vs. MURARI LAL
March 16, 1967
RAI BAHADUR SETH JESSA RAM FATEHCHAND Vs. OM NARAIN TANKHA
January 19, 1967
RAJA MOHAN RAJA BAHADUR Vs. COMMISSIONER OF INCOME TAX U P
April 6, 1967
RAJA SHARDA NARAIN SINGH Vs. COMMISSIONER OF INCOME TAX U P
April 17, 1967
RAJASTHAN STATE ELECTRICITY BOARD JAIPUR Vs. MOHAN LAL
April 3, 1967
RAJENDRA PRASAD JAIN Vs. SHEEL BHADRA YAJEE ANA
February 28, 1967
RAM ADHAR SINGH PETITIONER Vs. RAMROOP SINGH
December 26, 1967
RAM BACHAN LAL Vs. STATE OF BIHAR
February 28, 1967
RAM CHANDRA ARYA Vs. MAN SINGH
December 8, 1967
RAM LAXMAN SUGAR MILLS Vs. COMISSIONER OF INCOME TAX U P
March 17, 1967
RAM VILAS SERVICE LIMITED KUMBAKONAM Vs. RAMAN AND RAMAN PRIVATE LIMITED
October 20, 1967
RAMEKBAL TIWARY Vs. MADAN MOHAN TIWARY
January 17, 1967
RAMESHWAR LAL PATWARI Vs. STATE OF BIHAR
December 1, 1967
RAMPYARI DEVI SARAOGI Vs. COMMISSIONER OF INCOME TAX WEST BENGAL
May 1, 1967
RAMSWARUP GURU CHHOTE BALAKDAS Vs. MOTIRAM KHANDU PATIL
September 26, 1967
RANJIT SINGH RAO(MAJOR) Vs. RAJA BAI SAHEBA
July 18, 1967
RATILAL BHANJI MITHANI Vs. ASSTT COLLECTOR OF CUSTOMS BOMBAY
April 5, 1967
RAVINDRA NATH Vs. RAGHBIR SINGH
January 8, 1967
RAVINDRA NATH Vs. RAGHBIR SINGH AND ANR.
August 4, 1967
REGIONAL ASSISTANT COMMISSIONER OF SALES TAX INDORE Vs. MALWA VANASPATI AND CHEMICAL COMPANY LIMITED
November 24, 1967
REMINGTON RAND OF INDIA LIMITED Vs. WORKMEN
August 11, 1967
RENTALA LACHALAH Vs. CHIMMAPUDI SUBRAHMANYAM
April 19, 1967
ROSHAN DI HATTI Vs. COMMISSIONER OF INCOME TAX NEW DELHI
March 29, 1967
S AZEEZ BASHA MOHAMMAD YASEEN NURI ZULFIQUARULLA DR M TAJUDDIN QURASHI MOHD IDRIS Vs. UNION OF INDIA
October 20, 1967
S C JAISINGHANI C K TIKKU MOHAN CHANDRA JOSHI Vs. UNION OF INDIA
February 22, 1967
S GOVINDA MENON Vs. UNION OF INDIA
August 2, 1967
S K DUTTA INCOME TAX OFFICER SALARYCURN S I B CIRCLE ASSAM Vs. LAWRENCE SINGH INGTY
November 7, 1967
S PRITAM SINGH CHAHIL Vs. STATE OF PUNJAB
February 1, 1967
S RM CT PL PALANIAPPA CHETTIAR Vs. COMMISSIONER OF INCOME TAX MADRAS
October 26, 1967
S SANKAPPA Vs. INCOME TAX OFFICER CENTRAL CIRCLE II BANGALORE
December 14, 1967
S SANYAL Vs. GIAN CHAND
September 14, 1967
SALES TAX OFFICER PONKUNNAM Vs. K I ABRAHAM
April 7, 1967
SANT RAM SHARMA Vs. STATE OF RAJASTHAN
July 7, 1967
SARDAR CHANDROJIRAO ANGRE Vs. STATE OF MADHYA PRADESH
April 10, 1967
SARPANCH LONAND GRAMPANCHAYAT Vs. RAMGIRI GOSAVI
April 20, 1967
SATWANT SINGH SAWHNEY ASSISTANT OM PRAKASH KAPUR Vs. D RAMARATHNAM PASSPORT OFFICER NEW DELHI:CHIEF PASSPORT OFFICER NEW DELHI
April 10, 1967
SAWAN RAM Vs. KALAWANTI
April 19, 1967
SECRETARY HOME ENDOWMENTS DEPARTMENT GOVERNMENT OF ANDHRA PRADESH Vs. DIGYADARSAN RAJENDRA RAM DASJEE VARU
May 3, 1967
SECRETARY MADRAS GYMKHANA CLUB EMPLOYEES UNION Vs. MANAGEMENT OF GYMKHANA CLUB
October 3, 1967
SETH MOHAN LAL IN BOTH THE APPEALS Vs. GRAIN CHAMBERS LTD
November 15, 1967
SETH PUSHALAL MANSINGHKA PRIVATE LIMITED Vs. COMMISSIONER OF INCOME TAX DELHI RAJASTHAN AND MADHYA PRADESH
May 5, 1967
SETH SHEO PRASAD DECD Vs. STATE OF UTTAR PRADESH
December 5, 1967
SEVANTILAL MANEKLAL SHETH Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
November 12, 1967
SHAH & CO., BOMBAY Vs. THE STATE OF MAHARASHTRA AND ANR.
April 6, 1967
SHAH AND CO BOMBAY Vs. STATE OF MAHARASHTRA
March 6, 1967
SHAHDARA DELHI SAHARANPUR LIGHT RIY CO LIMITED Vs. MUNICIPAL BOARD SAHARANPUR
March 21, 1967
SHAMSHER SINGH AND ANOTHER Vs. STATE OF UTTAR PRADESH
December 15, 1967
SHER BAHADUR Vs. STATE OF BIHAR
October 6, 1967
SHER SINGH Vs. STATE OF UTTAR PRADESH
February 23, 1967
SHIBSANKAR NANDY Vs. PRABARTAK SINGH
February 1, 1967
SHRIMANT SARDAR CHANDROJIRAO ANGRE Vs. STATE OF MADHYA PRADESH
October 4, 1967
SINDHI LOBHANA CHOITHRAM PARASRAM Vs. STATE OF GUJARAT
March 31, 1967
SINDHU RESETTLEMENT CORPORATION LIMITED Vs. INDUSTRIAL TRIBUNAL OF GUJARAT
September 9, 1967
SITA RAM Vs. RADHA BAI
October 16, 1967
SITAL PARSHAD Vs. KISHORI LAL
March 6, 1967
SOLASA RAMACHANDRA RAO Vs. MADDI KUTUMBA RAO
April 19, 1967
SONAWATI Vs. RAM
September 21, 1967
SOWDAGAR AHMED KHAN Vs. INCOME TAX OFFICER NELLORE
November 21, 1967
STATE BANK OF BIKANER Vs. KHANDELWAL
September 6, 1967
STATE BANK OF BIKANER Vs. GOPAL SAHAI PAREEK
September 6, 1967
STATE BANK OF BIKANER Vs. VERMA
September 6, 1967
STATE OF ANDHRA PRADESH Vs. K SATYNARAYANA
November 23, 1967
STATE OF ANDHRA PRADESH Vs. MADIGA BOOSENNA
May 2, 1967
STATE OF ANDHRA PRADESH Vs. NALLA RAJA REDDY
February 28, 1967
STATE OF ASSAM Vs. GAUHATI MUNICIPAL BOARD GAUHATI
February 24, 1967
STATE OF ASSAM Vs. LABANVA PROBHA DEVI
March 11, 1967
STATE OF ASSAM Vs. BHARAT KALA BHANDAR LTD
April 7, 1967
STATE OF BIHAR DALMIA JAIN AND COMPANY LIMITED Vs. SUBODH GOPAL BOSE
August 22, 1967
STATE OF GUJARAT Vs. MEMON MAHOMED HAJI HASAM DEAD
August 8, 1967
STATE OF GUJARAT Vs. ACHARYA SHRI DEVENDRAPRASADJI PABDE
February 20, 1967
STATE OF GUJARAT Vs. MANILAL JOITARAM AND CO
November 8, 1967
STATE OF GUJARAT Vs. JASWANTLAL NATHALAL
December 28, 1967
STATE OF KERALA Vs. CO CHIN COAL CO LIMITED
August 31, 1967
STATE OF M.P. AND ANR. Vs. BHARAT SINGH
January 23, 1967
STATE OF MADHYA PRADESH Vs. RAM PRASAD
December 4, 1967
STATE OF MADHYA PRADESH Vs. THAKUR BHARAT SINGH
January 23, 1967
STATE OF MADRAS Vs. P M BATCHA AND CO
March 12, 1967
STATE OF MADRAS Vs. T NARAYANASWAMI NAIDU IN C A NO 633 OF 1966 2 ANNUR BHARATHA JOTHI MILL LTD
April 12, 1967
STATE OF MADRAS Vs. R NANDLAL AND CO
April 14, 1967
STATE OF MADRAS Vs. A M SAFIULLA AND COMPANY
April 12, 1967
STATE OF MADRAS Vs. A HABIBUR REHMAN AND SONS
August 8, 1967
STATE OF MADRAS Vs. V P S A NARAYANA NADAR AND CO
May 4, 1967
STATE OF MADRAS Vs. RICHARDSON AND CRUDDAS LIMITED
May 5, 1967
STATE OF MAHARASHTRA Vs. JAMNABAI PURSHOTTAM ASAR
April 25, 1967
STATE OF MAHARASHTRA Vs. R B CHOWDHARI
April 19, 1967
STATE OF MAHARASHTRA Vs. M N KAUL DEAD
March 28, 1967
STATE OF MAHARASHTRA Vs. BABULAL KRIPARAM TAKKAMORE
February 2, 1967
STATE OF MYSORE Vs. G N PUROHIT
January 25, 1967
STATE OF MYSORE Vs. H SANJEEVIAH
January 16, 1967
STATE OF MYSORE Vs. SYED IBRAHIM
February 21, 1967
STATE OF MYSORE Vs. S R JAYARAM
August 23, 1967
STATE OF MYSORE Vs. P NARASINGA RAO
August 31, 1967
STATE OF ORISSA Vs. BINAPAIRI DEI
February 7, 1967
STATE OF ORISSA Vs. SUDHANSU SEKHAR MISRA
November 7, 1967
STATE OF PUNJAB Vs. BAJAJ ELECTRICALS LIMITED
December 5, 1967
STATE OF PUNJAB Vs. TARA CHAND LAJPAT RAI
February 28, 1967
STATE OF PUNJAB Vs. SURJIT SINGH ADVOCATES GENERAL FOR THE STATES OF KERALA GUJARAT U P ASSAM MADRAS AND WEST BENGAL
January 6, 1967
STATE OF PUNJAB Vs. MURLIDHAR MAHABIR PARSHAD
April 4, 1967
STATE OF PUNJAB Vs. SANSARI MAL PURAN CHAND
August 22, 1967
STATE OF UTTAR PRADESH Vs. RAMKRISHAN BURMAN DEAD
September 26, 1967
STATE OF UTTAR PRADESH Vs. C S SHARMA
May 1, 1967
STATE OF UTTAR PRADESH Vs. MADAN MOHAN NAGAR
January 5, 1967
STRAW PRODUCTS LIMITED Vs. INCOME TAX OFFICER A WARD BHOPAL
October 20, 1967
SUKH RAM Vs. GAURI SHANKAR
September 11, 1967
SULEMAN RAHIMAN MULANI Vs. STATE OF MAHARASHTRA
December 1, 1967
SUNDARAM CO PRIVATE LIMITED MADURAI Vs. COMMISSIONER OF INCOME TAX MADRAS
April 25, 1967
SUNDER LAL AND SON Vs. BHARAT HANDICRAFTS PRIVATE LIMITED
September 20, 1967
SUNDERLAL Vs. PARAMSUKHDAS
August 25, 1967
SWASTIK OIL MILLS LIMITED Vs. H B MUNSHI DEPUTY COMMISSIONER OF SALES TAX BOMBAY
November 29, 1967
SYED KHAWAJA MOINUDDIN Vs. GOVERNMENT OF INDIA
January 18, 1967
SYED YOUSUF YAR KHAN Vs. SYED MOHAMMAD YAR KHAN
January 4, 1967
SYNDICATE BANK LIMITED Vs. K RAMANATH V BHAT
August 22, 1967
T N K GOVINDARAJU CHETTY Vs. COMMISSIONER OF INCOME TAX MADRAS
April 17, 1967
TATA ENGINEERING AND LOCOMOTIVE COMPANY LIMITED Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES
February 14, 1967
TATA ENGINEERING AND LOCOMOTIVE COMPANY LTD. Vs. ASSISTANT COMMISSIONER OF COMMERCIAL TAXES AND ANR.
February 24, 1967
THAKUR JUGAL KISHORE SINHA Vs. SITAMARHI CENTRAL CO OPERATIVE BANK LIMITED
March 18, 1967
TIRUMALA VENKATESWARA TIM BER AND BAMBOO FIRM Vs. COMMERCIAL TAX OFFICER RAJAHMUNDRY RESPON DENT
December 28, 1967
TRAVANCORE COCHIN CHEMICALS PRIVATE LIMITED Vs. COMMISSIONER OF WEALTH TAX KERALA
April 6, 1967
TREOGI NATH Vs. INDIAN IRON AND STEEL COMPANY LIMITED
August 3, 1967
TRIBHOVANDAS PURSHOTTAMDAS THAKKAR Vs. RATILAL MOTILAL PATEL
September 5, 1967
UDHAVDAS KEWALRAM Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I
April 14, 1967
UNIKAT SANKUNNI MENON Vs. STATE OF RAJASTHAN
April 5, 1967
UNION CO OPERATIVE INSURANCE SOCIETY IN BOTH THE APPEALS Vs. COMMISSIONER OF INCOME TAX BOMBAY IN BOTH THE APPEALS
March 23, 1967
UNION OF INDIA Vs. INDIAN SUGAR MILLS ASSOCIATION
March 21, 1967
UNION OF INDIA Vs. JUBBI
September 5, 1967
UNION OF INDIA Vs. KAMALABAI HARJIVANDAS PAREKH
September 7, 1967
UNION OF INDIA Vs. ANGLO AF GHAN AGENCIES CIVIL APPEALS NOS 973 TO 975 OF 1967 THE UNION OF INDIA IN ALL THE APPEALS APPELLANT V OM PRAKASH
December 7, 1967
UNION OF INDIA Vs. P K ROY
November 9, 1967
UNION OF INDIA (UOI) Vs. J.A. MUNAFF
December 6, 1967
V D DHANWATEY IN BOTH THE APPEALS Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH NAGPUR AND BHANDARA IN BOTH APPEALS
October 26, 1967
VALLIAMMAI ACHI Vs. NAGAPPA CHETTIAR
January 23, 1967
VIDYA VATI Vs. STATE OF PUNJAB
September 26, 1967
VILLAGE PANCHAYAT OF KANHAN PIPRI Vs. STANDING COMMITTEE ZILA PARISHAD NAGPUR
August 17, 1967
VISHNU PRATAP SUGAR WORKS PRIVATE LIMITED Vs. CHIEF INSPECTOR OF STAMPS U P
May 4, 1967
VITH INCOME TAX OFFICER CITY CIR CLE II BANGALORE Vs. K Y PILLAIAH AND SONS
July 18, 1967
VITHAL VASUDEO KULKARNI Vs. MARUTI RAMA NAGANE
September 14, 1967
VLSHWANATH MAHARSHI RAJGURU Vs. BOARD OF REVENUE M P
April 20, 1967
WORKMEN OF BRAHMPUTRA TEA ESTATES Vs. INCOMING MANAGEMENT OF BRAHMPUTRA TEA ESTATES
September 25, 1967
WORKMEN OF HINDUSTAN MOTORS LIMITED Vs. HINDUSTAN MOTORS LIMITED
November 21, 1967
WORKMEN OF KANKANEE COLLIERY AND AMLABAD COLLIERY Vs. THEIR EMPLOYERS
January 25, 1967
WORKMEN OF SHRI RANGA VILAS MOTORS PRIVATE LIMITED Vs. RANGAVILAS MOTORSP LIMITED
February 1, 1967
YUSUFALLI ESMAIL NAGREE Vs. STATE OF MAHARASHTRA
April 19, 1967
ZILA PARISHAD MORADABAD Vs. KUNDAN SUGAR MILLS AMROHA
July 18, 1967