Case Index

Title
Date
ABDULLA KHAN Vs. NAVALA
May 9, 1957
AIDAN Vs. RAM KRISHNA KALLA
August 22, 1957
AMALGAMATED ELECTRICITY CO LTD Vs. STATE OF RAJASTHAN
December 17, 1957
AMBALAL JASRAJ Vs. AMBALAL BADARMAL
July 12, 1957
ARJUN SINGH Vs. STATE
November 15, 1957
ASU RAM Vs. CHAIRMAN CITY IMPROVEMENT COMMITTEE BIKANER
October 30, 1957
AUTOMOBILE TRANSPORT RAJ Vs. STATE OF RAJASTHAN JAIPUR
April 19, 1957
AZIM KHAN Vs. STATE
October 8, 1957
AZIZKHAN Vs. STATE
May 10, 1957
BADRI LAL Vs. STATE
December 5, 1957
BADRI PRATAP GUPTA Vs. STATE OF RAJASTHAN
October 9, 1957
BAHADUR SINGH Vs. BUDHA
December 9, 1957
BAHADUR SINGH Vs. H H THE RAJPRAMUKH OF RAJASTHAN
February 12, 1957
BALA Vs. RAO RAJA UDAI SINGH
September 9, 1957
BALU Vs. STATE
July 5, 1957
BANSHILAL Vs. STATE OF RAJASTHAN
October 14, 1957
BANSILAL ON BEHALF OF SHRI EKLING COTTON GINNING AND PRESSING Vs. COMMISSIONER OF INCOME-TAX
July 11, 1957
BASANTI BAI Vs. MOHANLAL
June 7, 1957
BHAIRONDAN TOLARAM Vs. STATE OF RAJASTHAN
August 9, 1957
BHANWARI MST Vs. BHONRIYA
January 21, 1957
BHANWRI SINGH Vs. DY C M E LOCO SHOPS W RLY AJMER
December 20, 1957
BHONRALAL Vs. GAINDABAI
September 5, 1957
BHONRILAL Vs. GOVERNMENT OF RAJASTHAN
March 19, 1957
BHOPALSINGH Vs. STATE OF RAJASTHAN
August 27, 1957
BHUPENDRA SINGH Vs. THAKUR GULAB SINGH
December 23, 1957
BHURAMAL Vs. STATE
March 19, 1957
BHURIA Vs. NARAIN
February 28, 1957
BIJAI LAXMI TRADING CO Vs. STATE
May 1, 1957
BIRAD DAN Vs. STATE
September 18, 1957
BIRBAL Vs. LAL SINGH
April 10, 1957
BIRDICHAND Vs. STATE OF RAJASTHAN
May 9, 1957
BIRMARAM Vs. STATE OF RAJASTHAN
October 28, 1957
BISHAMBHAR DAYAL Vs. CHIEF PANCHAYAT OFFICER RAJ
October 15, 1957
CAGETAN ROSARIA ALVERES Vs. HAKUL
March 4, 1957
CHANDA Vs. GANGADHAR
March 7, 1957
CHANDANBAI Vs. JAGJIWANLAL
November 8, 1957
CHANDANMAL Vs. SALERAJ
October 15, 1957
CHANDER Vs. PANNALAL
July 26, 1957
CHANDKANWAR Vs. RAMBHAJAN
May 17, 1957
CHHAGAN RAJ Vs. SUGAN MAL
November 13, 1957
CHIMANLAL Vs. STATE
August 5, 1957
CUSTODIAN EVACUEE PROPERTY RAJASTHAN Vs. MOHD SAEED
May 10, 1957
DALELSINGH Vs. TEHSILDAR OF CHHOTI SADRI
September 12, 1957
DARIYA Vs. SUBA
May 30, 1957
DEVA Vs. SHEOCHAND
April 26, 1957
DHULA Vs. STATE
February 22, 1957
DOONGARMAL Vs. ROOPSINGH
April 30, 1957
DUDUWALA AND CO Vs. INDUSTRIAL TRIBUNAL
July 29, 1957
DWARKACHAND Vs. STATE OF RAJASTHAN
August 2, 1957
FIRM MAKHULAL AYODHYA PRASAD BHARATPUR Vs. STATE OF RAJASTHAN
December 20, 1957
FIRM MURLIDHAR BRIJMOHAN OF JHUNJHUNU Vs. STATE OF RAJASTHAN
March 12, 1957
G K TANDON Vs. JUDICIAL COMMISSIONER STATE OF AJMER
January 4, 1957
G K TANDON Vs. CHIEF COMMISSIONER STATE OF AJMER
September 4, 1957
GANGA DUTT Vs. BHAGWANDAS TAPARIA
December 9, 1957
GANI Vs. DHAPURI
January 29, 1957
GANPAT Vs. NARSINGH DASS
August 22, 1957
GAURI SHANKER Vs. MUNICIPAL BOARD JHUNJHUNU
December 16, 1957
GENA Vs. BIRDHICHAND
December 9, 1957
GHANSA SINGH Vs. STATE
July 31, 1957
GHISYA Vs. GYARSA
June 4, 1957
GIRWAR Vs. SUKHLA
May 4, 1957
GOPAL Vs. STATE
October 29, 1957
GOPIBAI Vs. MANGILAL
April 17, 1957
GOVIND SAHAI Vs. FATTA
July 2, 1957
GOVIND SINGH Vs. DEORAJ
August 27, 1957
HANSIA Vs. BAKHTAWARMAL
October 8, 1957
HANUMAN DUTT Vs. HAZARIMAL
November 12, 1957
HANUMAN PRASAD Vs. STATE OF RAJASTHAN
December 12, 1957
HARGOVIND Vs. NARAINDAS
February 5, 1957
HARLAL Vs. STATE
September 13, 1957
HARNAND Vs. STATE
March 13, 1957
HEERSINGH Vs. VEERKA
December 9, 1957
HIRALAL Vs. CHEIF PANCHAYAT OFFICER RAJASTHAN JAIPUR
August 7, 1957
HIRO MINOR Vs. MAHANT JAMNADAS
July 25, 1957
HUKAM CHAND Vs. LAXMI NARAIN
August 30, 1957
HUSSAIN MOHD Vs. STATE OF RAJASTHAN
September 17, 1957
ILAICHI MST Vs. SHIVRAM
January 29, 1957
ISHRA Vs. OKHA
March 13, 1957
ISHWAR DUTTA Vs. BASDEO SAHAI
August 6, 1957
ISMAIL Vs. RAJASTHAN STATE
November 25, 1957
JAGANNATH Vs. CHIRANJILAL
March 6, 1957
JAGANNATH Vs. KUNDAN MAL
May 10, 1957
JAGOO Vs. MISRILAL
December 16, 1957
JAI HIND CO OPERATIVE TRANSPORT SOCIETY LTD Vs. A A TRANSPORT OF THE STATE TRANSPORT AUTHORITY RAJ JAIPUR
September 10, 1957
JAIDAYAL Vs. UMRAO HARCHAND AHIR
December 2, 1957
JAIKISHAN Vs. STATE OF RAJASTHAN
September 19, 1957
JAILA Vs. MOJIYA
November 2, 1957
JAIPUR BENCH SHIVKUMAR Vs. BALLABHDASS
May 29, 1957
JAIPUR METALS AND ELECTRICALS LIMITED Vs. STATE OF RAJASTHAN
March 18, 1957
JAIRAMDAS Vs. REGIONAL TRANSPORT
April 30, 1957
JAMAN SINGH Vs. GORDHAN SINGH
February 6, 1957
JAMWANT SINGH Vs. STATE OF RAJASTHAN
April 11, 1957
JASWANTSINGH Vs. ASSISTANT JUDGE MAHSANA
November 5, 1957
JEO RAJ Vs. STATE OF RAJASTHAN
October 14, 1957
JETHMAL Vs. HEERALAL
May 24, 1957
JHUMARLAL Vs. STATE
February 15, 1957
JHUNTIYA Vs. BALA
January 18, 1957
JOGARAM CHELA KISHNARAM Vs. VIRDHA RAM
May 3, 1957
JORA Vs. PRABHU NARAIN
May 6, 1957
K K WADHWANI Vs. STATE OF RAJASTHAN
April 24, 1957
KALYANLAL Vs. SHAMSUDDIN
May 1, 1957
KANHAIYALAL Vs. STATE OF RAJASTHAN
April 16, 1957
KANHAIYALAL Vs. STATE OF RAJASTHA
December 16, 1957
KANWAR RAGHUNATH SINGH Vs. STATE OF RAJASTHAN
December 27, 1957
KEDARNATH Vs. BRAHMANAND
December 4, 1957
KESARLAL Vs. BHANWARLAL
February 22, 1957
KESHAWANAND GUPTA Vs. AFROZA BEGUM
November 13, 1957
KESRA Vs. BEGA
June 12, 1957
KHEMCHAND TEJWANI Vs. STATE OF RAJASTHAN
September 11, 1957
KISHAN DAYAL Vs. STATE
September 27, 1957
KISHANLAL Vs. COLLECTOR BHARATPUR
November 20, 1957
KISHANLAL Vs. JAGDISH SAHAI
March 28, 1957
L N SHARMA Vs. M J MARDIA
December 6, 1957
LABHURAM Vs. KUBERDAN
September 3, 1957
LADHU SINGH Vs. MADHO SINGH
July 10, 1957
LADHURAM Vs. SURAJ BUX
August 9, 1957
LOKASHAH JAIN UDOYOG MANDIR LTD Vs. KALOORAM
August 25, 1957
MADAN GOPAL Vs. THAKUR SAMANDAR SINGH
March 28, 1957
MADAN LAL Vs. GOVT OF RAJASTHAN
August 12, 1957
MADANLAL Vs. DURGADUTT
April 30, 1957
MAHA SINGH Vs. SURJYA
May 4, 1957
MAHABIR PRASAD Vs. SAWAI CHAND
March 22, 1957
MAHALAXMI MILLS COMPANY LIMITED BEAWAR Vs. CHIEF COMMISSIONER STATE OF AJMER AJMER
October 16, 1957
MAHARAJA KISHANGARH MILLS LTD Vs. MUNICIPAL BOARD KISHANGARH
November 22, 1957
MAHARAJA SHRI UMAID MILLS Vs. TEXTILE LABOUR UNION RED FLAG PALI
September 16, 1957
MAHARAJA SHRI UMAID MILLS LTD Vs. MUNICIPAL BOARD PALI
September 27, 1957
MAHAVEERCHAND Vs. SHRI BHANWARLAL
November 4, 1957
MALURAM Vs. STATE OF RAJASTHAN
April 23, 1957
MAN KANWAR Vs. SALEHRAJ
October 29, 1957
MANA Vs. MOOLHAS
August 9, 1957
MANG1YA Vs. GULAB SINGH
May 3, 1957
MANGILAL Vs. SITARAM
May 9, 1957
MANGILAL Vs. COLLECTOR OF BHILWARA
October 11, 1957
MANGLA Vs. TEHSILDAR KISHANGARH
July 3, 1957
MANGTI Vs. CHETU
January 2, 1957
MANGU Vs. STATE
December 20, 1957
MANGYA Vs. SHEO PRASAD
May 1, 1957
MANOHAR SINGH Vs. JAGAN NATH
December 31, 1957
MATOLIRAM Vs. LALA NANUMAL
December 11, 1957
MD SHAFIUDDIN Vs. CHATUR BHUJ
December 16, 1957
MILAKHRAJ Vs. JAGDISH CHANDRA
March 19, 1957
MISHRI MAL Vs. DHANNA
April 20, 1957
MOHAN Vs. STATE
January 2, 1957
MOHANLAL Vs. MOHAN BAI
July 3, 1957
MOHANLAL KOTHARI Vs. MAHBOOB
October 9, 1957
MOKH RAM Vs. GOVERNMENT OF RAJASTHAN
June 20, 1957
MOOLCHAND Vs. STATE
April 2, 1957
MOOLSINGH Vs. STATE
December 9, 1957
MOOLYA Vs. ASU SINGH
August 21, 1957
MOTILAL GORI LAL Vs. RAM PAL JAGANNATH
January 18, 1957
MUNSHI SHEIKHZADA SYED SHER MOHAMMED Vs. CUSTODIAN OF EVACUEE PROPERTY AJMER
November 4, 1957
NANCHI Vs. DAULAT RAM
April 22, 1957
NARAIN Vs. STATE
June 4, 1957
NARAIN SINGH Vs. BAJRANG SINGH
March 20, 1957
NARSINGH DASS Vs. MOOL RAJ
September 11, 1957
NATHU Vs. CHUMA
September 9, 1957
NEEMBA Vs. BHANARAM
October 8, 1957
NOOR MOHAMMAD Vs. PIRU BHAI
October 31, 1957
OFFICIAL LIQUIDATOR KARACHI MUTUAL ASSURANCE CO LTD Vs. L B SUJAN
November 27, 1957
PANCHIA Vs. HARNATH
December 20, 1957
PANCHOO SINGH Vs. BALA SAHAI
May 28, 1957
PANNA Vs. BOARD OF REVENUE FOR RAJASTHAN
September 20, 1957
PARTA Vs. BHURA SINGHJI
February 5, 1957
PRABHU DAYAL Vs. MILAP CHAND
August 20, 1957
PRAHLAD Vs. SECRETARY MUNICIPAL BOARD JODHPUR
July 23, 1957
PRATAP SINGH Vs. STATU
November 6, 1957
PRATHVI SINGH Vs. URJIYA
June 6, 1957
PRATINGA Vs. STATE
July 24, 1957
PT KALICHARAN SHARMA Vs. CHIEF PANCHAYAT OFFICER JAIPUR
October 14, 1957
PUKHRAJ Vs. MOHAMMED ALI
April 5, 1957
PUNIA Vs. KALU
February 7, 1957
PUNJAB NATIONAL BANK Vs. JETHMAL DANMAL
October 31, 1957
PUNJAB NATIONAL BANK LTD Vs. AMERICAN INSURANCE CO LTD
October 28, 1957
PURANMAL Vs. RAMJILAL
August 12, 1957
PURSHOTAMLAL Vs. MUNICIPAL BOARD BANSWARA
June 19, 1957
QASIM Vs. BANSILAL
March 20, 1957
RADHA KISHAN Vs. LAXMINARAIN
August 20, 1957
RAGHUNATH RAI Vs. STATE OF RAJASTHAN
July 30, 1957
RAGHUVAR DAYAL Vs. HARGOVIND
September 26, 1957
RAJA KALYAN SINGH Vs. STATE OF RAJASTHAN
March 14, 1957
RAJA RAM SINGH Vs. PUROHIT UDAI NARAIN
February 2, 1957
RAJENDRA Vs. STATE OF RAJASTHAN
October 27, 1957
RAJHUMAL Vs. STATE OF RAJASTHAN
March 19, 1957
RAM CHARAN Vs. RESIDENTS OF SHAHABAD WARD BARAN
March 13, 1957
RAM SINGH Vs. THAKURIA
July 11, 1957
RAM SINGH Vs. MADHO SINGH
May 15, 1957
RAMANAND Vs. UNION OF INDIA
February 4, 1957
RAMDEO Vs. GANGARAM
March 12, 1957
RAMDEO Vs. GULABCHAND
December 5, 1957
RAMESHWAR Vs. TARA SINGH
October 8, 1957
RAMESHWAR Vs. RAMDHAN
January 22, 1957
RAMKISHEN RAMNARAIN AGARWAL Vs. VALLABH DASS CHUNNILAL
December 9, 1957
RAMLAL Vs. GANGAJAL
January 19, 1957
RAMNATH Vs. SURAJMAL
August 6, 1957
RAMSWARUP Vs. KESAR
November 18, 1957
RAMZANI Vs. RANI KUMAR
March 27, 1957
RANULAL Vs. DAUDAS
February 28, 1957
RAO SANGRAMSINGH Vs. STATE OF RAJASTHAN
March 18, 1957
RAO UDAI SINGH STATE Vs. RAJASTHAN
October 25, 1957
RATIRAM Vs. STATE OF RAJASTHAN
August 7, 1957
RAWAT Vs. STATE OF RAJASTHAN
April 30, 1957
REOTI PRASAD Vs. UMRAO
June 3, 1957
REWAD Vs. BAKHTAWAR
May 4, 1957
ROOPA Vs. MANNALAL
September 10, 1957
RUPA Vs. CHHOGALAL
July 16, 1957
SABBIRALI Vs. STATE
August 14, 1957
SAMDUKHAN Vs. MADANLAL
September 6, 1957
SANWAL RAM Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY JAIPUR AND
September 9, 1957
SARDARA Vs. SUKHRAM
June 7, 1957
SARWAN Vs. LALA BADRI PRASAD
August 14, 1957
SAYARMAL Vs. STATE
April 30, 1957
SETHI MARBLE STONE INDUSTRIES Vs. STATE OF RAJASTHAN
November 22, 1957
SEU Vs. CHUNILAL
July 27, 1957
SHAH ALIM UDDIN Vs. SATISH CHANDRA AGARWAL
December 12, 1957
SHAITANA Vs. RAJASTHAN BOARD OF REVENUE
October 17, 1957
SHAMBHU SINGH Vs. STATE OF RAJASTHAN
July 23, 1957
SHANKERDEO BHARTI Vs. STATE OF RAJASTHAN
July 22, 1957
SHANKERLAL Vs. CHATURBHUJ
August 13, 1957
SHANTILAL Vs. STATE
March 21, 1957
SHEEL CHAND Vs. KALU
May 1, 1957
SHEOBUX Vs. BHURIYA
March 6, 1957
SHEOKARAN Vs. DULLA
October 15, 1957
SHEONATH Vs. HAZARI
May 9, 1957
SHIV SHANKER Vs. STATE OF RAJASTHAN
October 9, 1957
SHIV SINGH Vs. HARJI RAM
September 4, 1957
SHRIMATI TARA DEVI Vs. SHRINATH
January 25, 1957
SHYAM BEHARILAL Vs. THAKUR BHOM SINGH
January 23, 1957
SHYAMLAL Vs. STATE OF RAJASTHAN
December 13, 1957
SINDHI NATHURAM ATMARAM Vs. STATE
September 6, 1957
SITARAM Vs. KANA
April 9, 1957
SOBHAG SINGH Vs. RUKAM KUNWAR THAKURANI
January 23, 1957
SRIYA Vs. BIHARILAL
July 1, 1957
STATE Vs. BIRDA
March 7, 1957
STATE Vs. ADRA
September 6, 1957
STATE Vs. REHMAN
September 20, 1957
STATE Vs. RAM PRASAD
September 25, 1957
STATE Vs. DALLELA
October 4, 1957
STATE Vs. RAMZIA
September 26, 1957
STATE Vs. JUJARSINGH
December 18, 1957
STATE Vs. SOHANLAL
December 9, 1957
STATE OF RAJASTHAN Vs. ABDUL AZIZ
November 20, 1957
STATE OF RAJASTHAN Vs. PANNALAL
September 19, 1957
STATE OF RAJASTHAN Vs. BHANWARLAL
March 21, 1957
STATE OF RAJASTHAN Vs. TARACHAND
July 17, 1957
SUKHDAN Vs. STATE
March 26, 1957
SUKHDEO Vs. THAKUR JUNJAR KARAN
September 19, 1957
SUNDERLAL Vs. STATE OF RAJASTHAN
April 29, 1957
SURAJ PRASAD Vs. MOOLCHAND
November 22, 1957
SURAJMAL Vs. HIRALAL
April 15, 1957
SURENDRA KUMAR JAIN Vs. CENTRAL BOARD OF SECONDARY EDUCATION AJMER
February 1, 1957
TEJ SINGH Vs. STATE
October 10, 1957
TEJUMAL Vs. STATE
March 20, 1957
THAKUR AMAR SINGH Vs. STATE
August 24, 1957
THAKUR DALEEP SINGH Vs. THAKUR HANUMAN SINGH
April 11, 1957
THAKUR JAIKRIT SINGH Vs. SOHAN RAJ
May 23, 1957
THAKUR RANBIR SINGH Vs. STATE OF RAJASTHAN
December 20, 1957
UDAILAL Vs. STATE OF RAJASTHAN
July 23, 1957
UDARAM Vs. NAIB TEHSILDAR RAMGARH
October 25, 1957
UNION OF INDIA Vs. ASKARAN
April 19, 1957
USHA RANI SHALLEY OF AJMER Vs. M L BHATTACHARYA
August 21, 1957
UTTAM SINGH Vs. KISHAN
June 4, 1957
VIDYAWATI Vs. LOKUMAL
March 22, 1957
VIJAI SINGH Vs. REGIONAL TRANSPORT AUTHORITY JAIPUR
March 12, 1957
VIJAY TRANSPORT CO Vs. APPELLATE TRIBUNAL OF STATE TRANSPORT AUTHORITY JAIPUR AND
August 1, 1957
VISHWANATH Vs. PT JHAMANLAL
August 23, 1957