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Case Index
Title
Date
A HASAN SASAMUSA Vs. COMMISSIONER OF INCOME TAX
March 27, 1957
ABDUL KHAIR Vs. SHEILLA MYRTLA JAMES
January 9, 1957
ABDUL MIAN Vs. BIDU MAHATA
March 22, 1957
ABDUL SAMAD AND SONS Vs. UNION OF INDIA
January 22, 1957
ADO RAI Vs. HURO RAI
November 15, 1957
ALAKHDEO SINGH Vs. GAYA DISTRICT BOARD
February 19, 1957
ALEY HASSAN Vs. TOORAB HUSSAIN
November 25, 1957
ALI ABBAS Vs. BABU MOGHAL SAH
July 30, 1957
AMBICA MISSIR Vs. SURPANCH OF GRAM PANCHAITY BIRAM PARSA
July 16, 1957
AMBIKA PRASAD SINGH Vs. STATE
August 5, 1957
BABU KAMESHWAR PRASAD SINGH Vs. SHAHAMAT MIAN
July 12, 1957
BABU LALL SETH Vs. GOPI LAL SETH
February 7, 1957
BABULAL SUKUL Vs. KAMALADUT SUKUL
November 21, 1957
BABURAM RAJESHWARI PRASAD OJHA Vs. DEO NARAIN SAO
June 6, 1957
BACHA PRASAD Vs. JANKI RAI
April 10, 1957
BAIDYANATH RAI Vs. SM JAY KUMARI
January 3, 1957
BAIJNATH POTEDAR Vs. RAMAUTAR CHOUDHARY
November 11, 1957
BAIJNATH PRASAD SINGH Vs. DASRATH PRASAD SINGH
July 1, 1957
BALDEO MAHTON Vs. SUTHARI
May 6, 1957
BASANT BHAGAT Vs. DASRATH MISHRA
December 12, 1957
BASAWAN SINGH Vs. ROHTAS INDUSTRIES LTD
February 28, 1957
BEFORE THE BOARD CONSTITUTED UNDER S 18 OF THE B L R ACT IN RE COURT FEE MATTER UNDER B L R ACT Vs. STATE OF BIHAR
February 15, 1957
BENI MADHAB CHATTERJI Vs. STATE OF BIHAR
August 22, 1957
BHAGWAT PRASAD Vs. BANSI MAHTON
November 13, 1957
BHARAT COLLIERIES LIMITED Vs. COMMISSIONER OF INCOME TAX
August 13, 1957
BHARAT SUGAR MILLS LTD Vs. STATE OF BIHAR
August 20, 1957
BHEDU TATMA Vs. HARI JHA
August 23, 1957
BHIMRAJ PANNA LAL Vs. COMMISSIONER OF INCOME TAX
April 24, 1957
BHIRGUNANDAN PRASAD Vs. ASSISTANT CUSTODIAN
December 4, 1957
BHOLA MIAN Vs. S M ISLAM
August 14, 1957
BHUNESHWAR PRASAD VERMA Vs. STATE OF BIHAR
January 29, 1957
BIBHUTI BHUSAN CHATTERJEE Vs. STATE OF BIHAR
September 25, 1957
BIBI MEHAR BAN BANO Vs. GOVT OF INDIA
March 27, 1957
BIHAR STATE CO Vs. COMMISSIONER OF INCOME
July 2, 1957
BINDHYACHAL AHIR Vs. STATE OF BIHAR
September 16, 1957
BISHWANATH RAUT Vs. BABU RAM RATAN SINGH
January 3, 1957
BODH NARAIN PRASAD Vs. DEO NARAIN SINGH
November 29, 1957
BUBAI MANJHI Vs. STATE
March 13, 1957
CANTONMENT AUTHORITY Vs. BIMALANAND GOSWAMI
August 30, 1957
CH RUP NARAIN SINGH Vs. KISHUNI SINGH
January 22, 1957
CHANDER SINGH Vs. JAMUNA PRASAD SINGH
September 25, 1957
CHANDI CHARAN BANDOPADHYAYA Vs. NABAGOPAL SARKHEL
February 13, 1957
CHOA MAHTON Vs. UNION OF INDIA IN COUNCIL
January 7, 1957
CHOTANAGPUR BANKING ASSOCIATION LTD Vs. GOVT OF INDIA
August 22, 1957
COMMISSIONER OF COMMERCIAL TAXES Vs. RAJ KUER RAGHUBANSMANI PRASAD NARAIN SINGH
August 6, 1957
COMMISSIONER OF INCOME TAX Vs. BIHARILAL KEJRIWAL AND COMPANY
August 27, 1957
COMMISSIONER OF INCOME TAX Vs. DARBHANGA SUGAR COMPANY LIMITED
April 11, 1957
DALMIA JAIN AND COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
April 23, 1957
DASRATH PASWAN Vs. STATE OF BIHAR
November 14, 1957
DEBU LAL GUDARMAL Vs. STATE OF BIHAR
March 28, 1957
DEOCHANDRA PRASAD SINGH Vs. AMALENDU MUKHERJI
September 20, 1957
DEONATH MISSIR Vs. CHANDRAMAN MISSIR
July 29, 1957
DHAGAMWAR NARSINGH Vs. CHIEF INSPECTOR OF MINES IN INDIA
March 27, 1957
DHANESHWAR THAKUR Vs. STATE
November 25, 1957
DHANWANTIA Vs. DEONANDAN MAHTO
January 10, 1957
DILJAN CHOUDHARY Vs. STATE OF BIHAR
March 12, 1957
DOMINION OF INDIA Vs. B L BUTT
February 1, 1957
DOMINION OF INDIA Vs. RAJ BAHADUR SETH BHIKHRAJ JAIPURIA
March 27, 1957
DOMINION OF INDIA Vs. PREETY KUMAR GHOSH
November 28, 1957
DULHIN MAHABATI KUER Vs. RAGHUNANDAN PRASAD SINGH
July 30, 1957
DURGA PRASAD CHOUDHARY Vs. UNION OF INDIA
April 2, 1957
DWARKA SINGH Vs. LAL BIHARI SINGH
December 13, 1957
FIRM KARI PODDAR RAMPHAL PODDAR Vs. HARISHANKAR MILLS
April 2, 1957
FIRM KEDAR NATH BABU LAL Vs. PRABHU NARAYAN SAHU
March 29, 1957
GAJANAND PERIWAL Vs. COLLECTOR OF CENTRAL EXCISE AND LAND CUSTOMS
February 12, 1957
GOLAP GADI GOALA Vs. RAMPARIKSHA REWANI
September 26, 1957
GUNWANTI DEVI Vs. STATE OF BIHAR
January 31, 1957
HARBANS SINGH Vs. SITA DEVI
July 17, 1957
HARIHAR SINGH Vs. NILKANTH SINGH
July 25, 1957
HARISCHANDRA JHA Vs. DINESH NARAIN JHA
January 31, 1957
HINDUSTAN BICYCLE MANUFACTURING AND INDUSTRIAL CORPORATION LTD Vs. NATH BANK LTD
January 4, 1957
HIRALAL KEZRIWAL Vs. STATE
May 9, 1957
HIRALAL REWANI Vs. BASTOCOLLA COLLIERY CO LTD
February 13, 1957
HIRENDRA NATH BOSE Vs. SHYAMSUNDAR MISSER
November 18, 1957
INDAR SINGH Vs. PARMESHWARDHARI SINGH
January 25, 1957
INDIAN TEXTILES COMPANY LTD Vs. KANHAIYA LAL AGARWALLA
December 2, 1957
INDRASAN PRASAD SINGH Vs. RAGHUBANS ROUT
March 8, 1957
ISAR NONIA Vs. KARINAM PANDEY
September 11, 1957
JADUBANS SAHAI Vs. BAHURIA PHULPATI KUER
April 1, 1957
JADUNANDAN YADAV Vs. R P SINGH
March 21, 1957
JAGDEO CHAUDHARY Vs. DEO CHAUDHARY
July 23, 1957
JAGDIP SINGH AND AFTER HIS DEATH RAM KISHUN SINGH Vs. KAUSAL KISHORE SINGH
April 23, 1957
JALESHAR PANDEY Vs. LAGAN PANDEY
August 14, 1957
JAMSHEDPUR ENGINEERING AND MACHINE MANUFACTURING COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
March 19, 1957
JAMUNA PRASAD BHAGAT Vs. RAMPRIT SAH
September 25, 1957
JANKI KUER Vs. CHHATHU PRASAD
July 23, 1957
JANKI SAO Vs. COMMISSIONER OF INCOME TAX
April 4, 1957
JAWAHIR SHAO Vs. STATE
January 16, 1957
JHAGRAKHAND COLLIERIES LTD Vs. CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL AT DHANBAD
April 3, 1957
JODHIRAM SAH Vs. HARIHAR MISSIR
November 12, 1957
JOSEPH LAZARUS Vs. ISHA KHAN
September 3, 1957
JULAM MISSIR Vs. PRADIP MISSIR
August 21, 1957
KALI PRASAD MAHTON Vs. SANTLAL MAHTON
January 17, 1957
KAMESHWAR SINGH Vs. CHHOTE LAL MODI
July 23, 1957
KAMLESHWAR SINGH Vs. DHARAMDEO SINGH
May 21, 1957
KANHAYA LAL RAM NARAYAN AND CO Vs. UNION OF INDIA REPRESENTING THE RAILWAY ADMINISTRATION
April 17, 1957
KAPILESHWAR JHA Vs. ANIRUDH JHA
January 4, 1957
KARTICK CHANDRA DUTTA Vs. DISTRICT TRAFFIC SUPDT PANDU REGION N E RLY
February 28, 1957
KATIHAR JUTE MILLS LTD Vs. CALCUTTA MATCH WORKS INDIA LTD
July 13, 1957
KAULESHWARI KUER Vs. SURAJNATH RAI
March 5, 1957
KAUSHALENDRA PRASAD NARAYAN SINGH Vs. R P SINGH
November 28, 1957
KEDARNATH LAL Vs. SHEONARAIN RAM
April 17, 1957
KEWAL SURIHAR Vs. BIKAN SURIHAR
January 23, 1957
KRISHNA NANDAN PRASAD VERMA Vs. STATE
November 1, 1957
KUNJ BEHARI YADAV Vs. BASDEO YADAV
September 9, 1957
LACHMINARAYAN CHAURASIA Vs. COMMR OF INCOME TAX
April 18, 1957
LADY ANIS IMAM Vs. CHAMPAMANI BIBI
January 31, 1957
LADY DOROTHY LORT WILLIAMS Vs. UDITANDU PRAKASH MULLICK
November 6, 1957
LAKHI PRASAD Vs. STATE OF BIHAR
March 5, 1957
LAKHMIR SINGH Vs. UNION OF INDIA
May 8, 1957
LIQUIDATORS PURSA LIMITED Vs. COMMISSIONER OF INCOME TAX
August 24, 1957
M A RAUF Vs. COMMISSIONER OF INCOME TAX
April 24, 1957
M ABDUL TOWHEED Vs. PATNA HIGH COURT BAR COUNCIL
January 15, 1957
MAHANT MAHABIR DAS Vs. RAM LAKHAN SINGH
August 1, 1957
MAHARAJADHIRAJ SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
April 24, 1957
MAHENDRA MAHTO Vs. SURAJ PRASAD OJHA
July 29, 1957
MAHESHWAR BHUMIJ Vs. BABI SARDARIN
November 14, 1957
MAKBOOL ALAM KHAN Vs. STATE OF BIHAR
February 18, 1957
MANOHAR LAL SEAL Vs. BENGAL POTTERIES LTD
August 29, 1957
MANORANJAN GHOSE Vs. STATE OF BIHAR
April 23, 1957
MANU PANDE Vs. SUKHLALIA
September 26, 1957
MEGHRAJ SAH Vs. RAJBANSI LAL
February 13, 1957
MIRZAMUL PRABHU DAYAL Vs. STATE OF BIHAR
January 30, 1957
MOHAMMAD WASIUL HAQUE Vs. JAGARNATH CHAUDHURY
April 3, 1957
MOTILAL SINGH Vs. FULIA
July 23, 1957
MOTIPUR ZAMINDARI COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
May 6, 1957
MUHAMMAD HANIF Vs. CUSTODIAN OF EVACUEE PROPERTY
January 7, 1957
MUKHLAL RAI Vs. RAMDHARI NONIA
December 12, 1957
N BAKSI Vs. ACCOUNTANT GENERAL
March 11, 1957
N BAKSI Vs. O K GHOSH
April 25, 1957
NAGENDRA KUMAR Vs. ETWARI SAHU
April 22, 1957
NARSINGH PRASAD Vs. CHAIRMAN GAYA MUNICIPALITY
May 9, 1957
NATABAR CHAUDHARY Vs. SHANKER MAHTON
January 3, 1957
NATHANIEL URAON Vs. MAHADEO URAON
January 3, 1957
NATHUNI SINGH Vs. NAIPAL SINGH
September 2, 1957
NOOR ZAMAN KHAN Vs. MAIMUNNISSA BIBI
February 21, 1957
P C GOYLE Vs. DIVISIONAL MANAGER LIFE INSURANCE CORPORATION OF INDIA
September 27, 1957
PANDEI Vs. BABULAL SAH
April 26, 1957
PARMESHWAR MAHASETH Vs. STATE OF BIHAR
May 10, 1957
PARMESHWARI DEVI Vs. KHUSALI MANDAL
April 3, 1957
PARVATI DEVI Vs. DHODHI LAL MAHTO
March 29, 1957
PARWATIJI MILLS Vs. STATE OF BIHAR
May 8, 1957
PATNA ELECTRIC SUPPLY WORKERS UNION Vs. A HASSAN
August 22, 1957
PRAHLAD PRASAD MAHROTRA Vs. CHANDRA BHUSAN
April 26, 1957
PRAYAG PASI Vs. STATE
November 15, 1957
PUNIT LALL SAHA Vs. STATE OF BIHAR
April 2, 1957
QASIM LARI FACTORY MANAGER SASAMUSA SUGAR WORKS LTD Vs. SHAMSUDDIN
March 20, 1957
RADHA KISHAN NATHANI Vs. UNION OF INDIA
January 18, 1957
RAI SITAL SAHAI Vs. SHAMPATI KUER
March 11, 1957
RAJ BEHARI SINGH Vs. CHANDRIKA SINGH
August 22, 1957
RAJ KISHORE PRASAD JAISWAL Vs. SUBAK NARAIN SINGH
July 13, 1957
RAJ MOHNI DEBI Vs. HARIHAR MAHTON
September 29, 1957
RAJ NANDAN SINGH Vs. RAM KISHUN LOHAR
August 5, 1957
RAJENDRA PRASAD Vs. JAI PRAKASH PANDEY
March 5, 1957
RAM JANAM SINGH Vs. STATE OF BIHAR
April 2, 1957
RAM KIRPAL CHOUDHARY Vs. MUNABATI KUMRI
January 24, 1957
RAM KRISHNA JHAJHARIA Vs. TETRI SAHUN
November 13, 1957
RAM NANDAN NONIA Vs. RAJ KUMAR SINGH
January 22, 1957
RAM NARAYAN LAL SHAW Vs. DINAPORE CANTONMENT BOARD
September 3, 1957
RAM PRASAD MISSER Vs. NAND LALL SINGH
December 5, 1957
RAM PRATAP MANDAL Vs. TRILOKNATH
February 20, 1957
RAM PRAVESH SINGH Vs. MANESHWARI PRASAD NARAIN DEO
September 11, 1957
RAM SARAN SHARMA Vs. STATE OF BIHAR
August 30, 1957
RAMAUTAR TIWARI Vs. JAGDISH SINGH
April 25, 1957
RAMBARAN MAHTON Vs. STATE
October 31, 1957
RAMBILASH SAH Vs. RADHAKRISHNA PRASAD SAH
March 27, 1957
RAMCHANDAR SINGH Vs. B GOPI KRISHNA DASS
February 22, 1957
RAMDAYAL MISSIR Vs. STATE OF BIHAR
March 5, 1957
RAMDHARI LAL Vs. UDAY NARAYAN
January 30, 1957
RAMESHWAR DAS Vs. TILDHARI DAS
August 20, 1957
RAMESHWAR LAL MARWARI Vs. PANDIT RAMDEO JHA
January 3, 1957
RAMESHWAR PRASAD Vs. STATE OF BIHAR
February 15, 1957
RAMESHWAR PRATAP NARAIN SINGH Vs. COLLECTOR OF CHAMPARAN
August 6, 1957
RAMGOBIND SINGH Vs. RAMRANBIJAI SINGH
September 3, 1957
RAMJAG SINGH Vs. STATE OF BIHAR
March 14, 1957
RAMJANAM AHIR Vs. BEYAS SINGH
December 11, 1957
RAMKESHWAR PRASAD Vs. BABU GIRJA PRASAD
February 22, 1957
RAMLAGAN JAMADAR Vs. AKLESHWAR PRASAD
November 25, 1957
RAMNANDAN PANDEY Vs. JAGARNATH RAI
February 22, 1957
RAMNATH KHEMKA Vs. STATE
August 20, 1957
RAMNATH SINGH Vs. DEORAJ SINGH
January 24, 1957
RAMNIHORA THAKUR Vs. STATE OF BIHAR
September 3, 1957
RAMSARAN DAS KASHYAP Vs. KAVIRAJ BASUDEVANAND
February 8, 1957
RAMSARAN SAH Vs. DEONANDAN SINGH
February 28, 1957
RAMSUNDER CHOUDHARY Vs. STATE
December 13, 1957
RAMYAD SINGH Vs. PAN KUER
April 3, 1957
RANA RAMNARAIN SINGH Vs. MAHATHA NIRANJAN LAL
August 6, 1957
RANGNATH MISRA Vs. CHAIRMAN DISTRICT BOARD
April 1, 1957
RASIK TATMA Vs. BHAGWAT TANTI
October 16, 1957
S M A SAMAD Vs. SHAHID HUSSAIN
September 5, 1957
S M KHALIL Vs. AKHAURI SITARAM
August 12, 1957
S S SAHAI Vs. BHAGALPUR MUNICIPALITY
April 30, 1957
SACHITANAND DASS Vs. BUDHIARIWATI
September 12, 1957
SACHITANANDAN PRASAD Vs. JANAK PRASAD GOSAIN
September 27, 1957
SAHAI BROTHERS Vs. COMMISSIONER OF INCOME TAX
April 26, 1957
SANJHA Vs. JAYA
September 10, 1957
SANTI SAHU Vs. SHEOGULAM SAHU
July 12, 1957
SARDAR LAKHMIR SINGH Vs. COMMISSIONER OF INCOME TAX
May 7, 1957
SARJUG PRASAD Vs. STATE
December 13, 1957
SATYANARAIN SAH Vs. BISHWANATH SAH
May 6, 1957
SATYAWAN PRASAD Vs. KUNJ BEHARI LAL
May 8, 1957
SHAMBURAM AGARWALA Vs. UNION OF INDIA REPRESENTING THE RAILWAY ADMINISTRATION
April 25, 1957
SHEIKH HABIBULLA Vs. JAMUNA SINGH
September 17, 1957
SHEO KUMAR PANDEY Vs. LADLI SARAN
February 13, 1957
SHEO NARAYAN CHAUDHURY Vs. STATE OF BIHAR
January 4, 1957
SHIVJI KHETAI THACKER Vs. COMMR OF DHANBAD MUNICIPALITY
December 4, 1957
SINGESAR MAHTO Vs. MUNARI
August 1, 1957
SIR KAMESHWAR SINGH Vs. COMMR OF INCOME TAX
April 24, 1957
SIR SYED WASIF ALI MIRZA KHAN BAHADUR MAHABAT JUNG NAWAB BAHADUR OF MOORSHIDABAD Vs. STATE OF BIHAR
February 28, 1957
SITAL SINGH Vs. RAM PRASAD SINGH
April 26, 1957
SITAPORE SUGAR WORKS LTD Vs. STATE OF BIHAR
September 10, 1957
SITARAM SINGH Vs. STATE
January 23, 1957
SM BANARSI DEVI Vs. SM JANKI DEVI
November 28, 1957
SM GAURI KUMARI DEVI Vs. KRISHNA PRASAD
January 8, 1957
SOBHARAM MAHATO Vs. RAJA MAHTON
January 30, 1957
SOMAN MUKHIA Vs. AJODHYA MUKHIA
September 25, 1957
SONEYLAL THAKUR Vs. LACHHMINARAIN THAKUR
April 15, 1957
SREE BEHARIJI MILLS LTD Vs. STATE OF BIHAR
April 18, 1957
SRI JANARDAN KISHORE LAL SINGH DEO Vs. GIRDHARI LAL SUNDA
March 8, 1957
SRIKANT CHAND Vs. RAM MOHINI
November 25, 1957
SRIMATHI PANDEI Vs. BAHULAL SAH
April 26, 1957
STATE OF BIHAR Vs. RANEN NATH
March 22, 1957
STATE OF BIHAR Vs. DEODAR JHA
March 22, 1957
STATE OF BIHAR Vs. RADHA KRISHNA KAMALA PRASAD
April 16, 1957
STATE OF BIHAR Vs. TULSHI RAM
April 30, 1957
STATE OF BIHAR Vs. RANGLAL SHARMA
July 22, 1957
SUGAULI SUGAR WORKS PRIVATE LTD Vs. CANE COMMISSIONER
January 15, 1957
SUKHDEO SINGH Vs. LEKHA SINGH
February 11, 1957
SUKRA ORAON Vs. JAGAT MOHAN SINGH
January 29, 1957
SUNDARI DEVI Vs. KAMKHYA PRASAD
November 26, 1957
SUNDER AHIR Vs. PHULJHARIA
January 21, 1957
SURAJDEO NARAIN SINGHA Vs. CUSTODIAN EVACUEE PROPERTY
March 1, 1957
SURAJMULL GHATTANI Vs. COMMISSIONER OF INCOME TAX
September 5, 1957
SURESH MOHAN THAKUR Vs. SHAMAL MALL BUBNA
January 28, 1957
SURESH NARAIN SINHA Vs. AKHAURI BALBHADRA PRASAD
January 25, 1957
SYED MOHAMMAD MEHDI Vs. SYED ZAINUDDIN HASSAN MIRZA
April 18, 1957
TEWARI SINGH Vs. GAYA PRASAD SAH
January 17, 1957
THAKURAI BHUP NARAIN SINGH Vs. NAWAB SINGH
August 14, 1957
TRILOK SINGH Vs. DWARKA PRASAD GUPTA
December 17, 1957
TRISUL MAHTO Vs. DOMAN MOHTO
January 11, 1957
UMA SHANKAR CHOWBEY Vs. DHANESHWARI
March 14, 1957
UNION OF INDIA Vs. NATH BIHARI SHARMA
January 10, 1957
UNION OF INDIA Vs. BHAGWAN SAH
January 29, 1957
UNION OF INDIA Vs. FIRM BALWANT RAI BANSIDHAR
March 13, 1957
UNION OF INDIA Vs. SHAMSUDDIN WAIZUDDIN
September 6, 1957
WALIMA KHATOON Vs. KABIRUDDIN
September 16, 1957
YUGAL KISHORE SINHA Vs. B N RAHTOGI
November 5, 1957
ZAINUDDIN HUSSAIN MIRZA Vs. SOHAN LAL PACHISIA
December 17, 1957