Case Index

Title
Date
BABU RAM Vs. GIGU
March 19, 1957
JINDU Vs. STATE
March 20, 1957
LILA DHAR Vs. STATE OF HIMACHAL PRADESH
February 16, 1957
M/S. Sirmur Chemical and General Industries Ltd., Nahan Vs. The Union of India
December 31, 1957
MANDI TRANSPORT CO. LTD. Vs. HIMACHAL PRADESH ADMINISTRATION
May 29, 1957
NOKHI Vs. TEHRU
May 11, 1957
NOKHU Vs. GOKAL
May 9, 1957
RAM CHANDAR Vs. JAGAN NATH
March 16, 1957
RAM DASS Vs. DHARAM DAS
January 7, 1957
SAVITRI DEVI Vs. NAUKHI RAM
August 21, 1957
SIRMUR CHEMICAL AND GENERAL Vs. UNION OF INDIA
December 31, 1957
STATE Vs. DEBNU
March 7, 1957
STATE OF HIMACHAL PRADESH Vs. KALA
February 8, 1957
UNION OF INDIA Vs. FELIX VON GOLDSTEIN
July 31, 1957
UNION OF INDIA Vs. JIT RAM
July 30, 1957