Case Index

Title
Date
A L MEHRA Vs. STATE
June 25, 1957
AJMERO Vs. GURDEVI
December 6, 1957
AJUDHIA NATH HANDA Vs. STATE OF PUNJAB
August 8, 1957
AMAR NATH ISSAR Vs. UNION OF INDIA
November 27, 1957
AMAR SINGH Vs. STATE
October 11, 1957
ARJAN SINGH Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI AND
February 25, 1957
ARUR SINGH FATEH SINGH Vs. STATE
January 10, 1957
ASSOCIATED CLOTHIERS Vs. UNION OF INDIA
February 1, 1957
ASSOCIATED HOTELS OF INDIA LTD Vs. R B JODHA MAL KOTHALIA
January 22, 1957
B GUHA AND CO Vs. COMMISSIONER OF INCOME TAX DELHI
February 6, 1957
B N DHEER AND SONS Vs. COMMISSIONER OF INCOME-TAX DELHI
January 31, 1957
BABU LAL Vs. NARAINA SUGAR AND GENERAL MILLS LTD. AND ANOTHER
August 20, 1957
BAKHSHISH SINGH Vs. HAZARA SINGH
February 19, 1957
BALBHADAR MAL KUTHIALA Vs. COMMISSIONER OF INCOME TAX PUNJAB SAPRA HIMACHAL
February 6, 1957
BALMUKAND L HIRA NAND Vs. PINDI DASS
October 14, 1957
BANARSI DASS Vs. OM PARKASH
May 14, 1957
BASANTI G S Vs. KHALSA NIRBHAI TRANSPORT COMPANY LIMITED
November 21, 1957
BEHARI LAL BENI PARSHAD Vs. COMMISSIONER OF INCOME TAX
December 26, 1957
BHAGWAT DAYAL MATTU MAL Vs. UNION OF INDIA
December 18, 1957
BHARAT STARCH AND CHEMICALS LTD Vs. INDUSTRIAL TRIBUNAL
December 3, 1957
BHARAWAN BAI Vs. LILA RAM SANWARA RAM
January 18, 1957
BHOLABHAI BHOGILAL Vs. RATTAN CHAND
October 15, 1957
BIPAN LAL MUTHIALA Vs. COMMISSIONER OF INCOME TAX
January 21, 1957
BISHAN DASS TELU RAM Vs. STATE
January 9, 1957
BRAHAM DUTT Vs. EAST PUNJAB PROVINCE
September 16, 1957
BRITISH INDIA CORPORATION LTD Vs. INDUSTRIAL TRIBUNAL
November 4, 1957
CAPTAIN SODHI HARNAM SINGH Vs. KANSHI RAM
November 15, 1957
CENTRAL BANK OF INDIA Vs. FIRM RUR CHAND KURRA MAL
December 19, 1957
CHANAN RAM Vs. KAHAN SINGH
February 7, 1957
CHANAN SINGH Vs. BISHAN SINGH
May 13, 1957
CHANAN SINGH Vs. MAGHAR SINGH
September 27, 1957
CHANDER GIANI Vs. STATE
July 1, 1957
CHINTO Vs. NARINJAN SINGH
May 1, 1957
CHUHAR SINGH Vs. RAM CHAND
March 8, 1957
CHUNI LAL DWARKA NATH Vs. HARTFORD FIRE INSURANCE CO LTD
November 14, 1957
COMMISSIONER OF INCOME TAX Vs. MOTOR AND GENERAL FINANCE LIMITED
December 24, 1957
COMMISSIONER OF INCOME-TAX Vs. CHUNI LAL MONGA RAM
January 23, 1957
COMMISSIONER OF INCOME-TAX DELHI AJMER RAJASTHAN AND MADHYA BHARAT DELHI Vs. DELHI STOCK EXCHANGE ASSOCIATION LTD
January 22, 1957
COMMISSIONER OF INCOME-TAX PUNJAB HIMACHAL PRADESH AND Vs. SHREE JAGAN NATH MAHESHWARY AMRITSAR
February 18, 1957
DAULAT RAM Vs. RAM KISHAN
December 6, 1957
DAULAT RAM RALA RAM Vs. STATE OF PUNJAB
May 15, 1957
DES RAJ DHANPAT MAL Vs. STATE
October 18, 1957
DHANI RAM Vs. JAGE RAM
March 11, 1957
DHARAM DUTT DHAWAN Vs. RAM LAL SURI ETC
March 1, 1957
DHARAM VIR Vs. NAVIN DEVELOPMENT AND HOUSE BUILDING SOCIETY LTD
December 23, 1957
DHEER B N AND SONS Vs. COMMISSIONER OF INCOME TAX
January 31, 1957
DIVISIONAL SUPERINTENDENT NORTHERN RAILWAY DELHI DIVISION Vs. MUKAND LAL
January 18, 1957
DIWAN SINGH Vs. MINERVA FILMS LTD.
December 26, 1957
DURGA DAS NAYYAR Vs. OFFICIAL LIQUIDATOR BOMBAY THREAD MILLS CO LTD
January 15, 1957
DWARKA DAS Vs. NEW BANK OF INDIA LTD
November 13, 1957
FAQIR CHAND SULTANI RAM Vs. BHANA RAM MANSA RAM
June 19, 1957
FATAH GUGAN Vs. SARDARA
July 4, 1957
FAUJA SINGH RAM SINGH Vs. DIRECTOR CONSOLIDATION OF HOLDINGS JULLUNDUR
December 6, 1957
FIRM GANGA RAM KISHORE CHAND Vs. FIRM JAI RAM BHAGAT RAM
April 3, 1957
FIRM GULAB SINGH JOHRI MAL Vs. UNION OF INDIA
September 26, 1957
FIRM H SHAM SUNDER AND SONS Vs. RAM CHAND SPINNING AND WEAVING MILLS
January 10, 1957
FIRM SUNDER LAL BRIJ LAL Vs. UNION OF INDIA
October 15, 1957
FIRST NATIONAL BANK LTD Vs. MANDI (STATE) INDUSTRIES LTD
August 22, 1957
GANDA SINGH Vs. RAM NARAIN SINGH
May 24, 1957
GANPAT RAM KHOLSA Vs. KISHEN LAL
November 18, 1957
GENERAL SHIVDEV SINGH Vs. BADAN SINGH
April 24, 1957
GIRDHARI LAL Vs. PANNA LAL
May 16, 1957
GOPAL DAS VERMA Vs. S K BHARDWAJ
April 2, 1957
GOVERDHANDAS Vs. SECOND PUNJAB INDUSTRIAL TRIBUNAL
May 22, 1957
GUJAR SINGH MANGAL SINGH Vs. STATE
March 29, 1957
GURDIAL KAUR Vs. JANG SINGH
October 23, 1957
HAJI NADIR ALI KHAN Vs. UNION OF INDIA
October 14, 1957
HAKIM RAI Vs. STATE
January 4, 1957
HAKIM RAI Vs. STATE
January 23, 1957
HARDEVI Vs. HARMINDER SINGH
September 12, 1957
HARI CHAND L SHARNA MAL Vs. GORDHAN DAS FAQIR CHAND VAISH
March 1, 1957
HARI KRISHAN KHOSLA Vs. STATE OF PEPSU
November 20, 1957
HARI RAM Vs. MANGOO RAM
January 10, 1957
HARINDAR SINGH Vs. STATE OF PUNJAB
March 26, 1957
HARMINDAR SINGH Vs. BALBIR SINGH
January 16, 1957
HARNAM SINGH Vs. GURDEV KAUR
September 3, 1957
HAZARA SINGH Vs. STATE
June 24, 1957
HIND IRAN BANK LTD. Vs. MALAK SINGH SUJAN SINGH ANAND
March 26, 1957
INDER CHAND JAIN Vs. POORAN CHAND BANSI DHAR
September 16, 1957
INDER DEV Vs. PUNJAB STATE
May 22, 1957
ISHAR SINGH Vs. MARKET COMMITTEE, TARN TARAN
September 19, 1957
ISHER SINGH Vs. BHAN KAUR
October 18, 1957
ITHAD MOTOR TRANSPORT LTD Vs. KARNAL CO-OPERATIVE TRANSPORT SOCIETY
August 28, 1957
JAGIR SINGH Vs. STATE
December 6, 1957
JAI BHARAT WOOLLEN AND SILK MILLS Vs. INDUSTRIAL TRIBUNAL
April 24, 1957
JAWAHAR SINGH SOBHA SINGH Vs. UNION OF INDIA
August 14, 1957
JIT SINGH Vs. STATE
January 9, 1957
JOTI PARSHAD Vs. SUPERINTENDENT OF POLICE
August 8, 1957
JOWALA SINGH PREM SINGH Vs. MALKAN NASIRPUR
November 25, 1957
K R SHARMA Vs. STATE OF PUNJAB
September 18, 1957
KAKU SINGH Vs. GOBIND SINGH
November 5, 1957
KALI CHARAN Vs. RAVI DATT
February 18, 1957
KALI SARAN NANAK CHAND Vs. HARI RAM
March 11, 1957
KAPOOR CHAND Vs. SHANKAR LAL
August 22, 1957
KARAM CHAND Vs. SANT RAM TARA CHAND
December 24, 1957
KARNAL DISTILLERY CO LTD Vs. LADLI PARSHAD JAISWAL
October 18, 1957
KARTARA ALIAS KARTAR SINGH Vs. STATE
August 6, 1957
KASTURI RAO Vs. MEHAR SINGH
September 26, 1957
KEHAR SINGH HARPHUL Vs. RAGHBIR SINGH
December 11, 1957
KESAR DEVI Vs. NANAK SINGH
October 29, 1957
KESRO Vs. PARBATI
August 29, 1957
KIDAR NATH DATT Vs. KISHAN DAS BAIRAGI
January 10, 1957
KIRPAL SHAH SANT SINGH Vs. HARKISHAN DAS NARSINGH DAS
April 5, 1957
KISHORI LAL Vs. STATE
April 16, 1957
KRISHNA ROLLER FLOUR MILLS Vs. STATE OF PUNJAB
November 27, 1957
KULDIP SINGH Vs. AMAR SINGH
October 31, 1957
KULDIP SINGH Vs. MAQBUL KAUR
September 6, 1957
LAKHA SINGH HAMIR SINGH Vs. HARBHAJAN SINGH SUNDER SINGH
September 26, 1957
LALA GIAN CHAND Vs. PUNJAB STATE
May 14, 1957
LEKH RAJ Vs. CANTONMENT BOARD JULLUNDUR CANTONMENT
November 12, 1957
M G DUA Vs. BALLI MAL NAWAL KISHORE
December 11, 1957
MAHARAJ WEAVING MILLS AMRITSAR Vs. STATE OF PUNJAB
December 30, 1957
MANGAL DASS Vs. UNION OF INDIA
December 10, 1957
MANSHA RAM Vs. TEJ BHAN
February 10, 1957
MANSHA RAM Vs. TEJ BHAN
February 18, 1957
MAQBOOL AHMAD ALLAH RAKHA Vs. CUSTODIAN OF EVACUEE PROPERTY
January 14, 1957
MELA RAM Vs. DHARAM CHAND AMRIT LAL
October 16, 1957
MOHAN SINGH CHAUDHARI Vs. DIVISIONAL PERSONNEL OFFICER NORTHERN RAILWAY
May 17, 1957
MOHD UN NISA BEGUM Vs. FAYAZ ALI HASHMI
October 9, 1957
MOHD-UN-NISA Vs. FAYAZ ALI HASHMI
November 1, 1957
MOHINDER SINGH Vs. UNION OF INDIA
November 25, 1957
MOHINDER SINGH Vs. UNION OF INDIA
December 11, 1957
MOTOR AND GENERAL FINANCE LTD Vs. COMMISSIONER OF INCOME TAX
December 24, 1957
MUBARAK HUSSAIN Vs. CUSTODIAN GENERAL OF EVACUEE PROPERTY NEW DELHI
January 28, 1957
MUKAND SINGH Vs. KARTAR KAUR
October 23, 1957
N H THADANI Vs. CHIEF SETTLEMENT COMMISSIONER
September 2, 1957
NAND SINGH Vs. SEWA SINGH
October 18, 1957
NARAIN SINGH Vs. S HARDAYAL SINGH HARIKA EXECUTIVE OFFICER MUNICIPAL
October 25, 1957
NATHA SINGH FAUJA SINGH Vs. TEJINDER SINGH
November 15, 1957
NATIONAL PLANNERS LTD Vs. CONTRIBUTORIES ETC
November 20, 1957
NEW HINDUSTAN BANK Vs. AMRITSAR PATHANKOT TRANSPORT LTD
November 28, 1957
PAKHAR SINGH Vs. STATE
August 12, 1957
PALACE CINEMA Vs. RAMESHWAR DAYAL
August 6, 1957
PARDUMAN SINGH Vs. STATE OF PUNJAB
April 22, 1957
PARKASH VATI AND ORS. Vs. THE DELHI DAYAL BAGH DAIRY LTD.
November 15, 1957
PARMESHRI Vs. ATTI
February 8, 1957
PATIALA STARCH AND CHEMICAL WORKS Vs. STATE OF TAMIL NADU
August 9, 1957
PIARA SINGH Vs. STATE
November 29, 1957
PIARA SINGH Vs. STATE
November 11, 1957
PIRTHI RAJ Vs. STATE
April 2, 1957
PREM NATH Vs. UNION OF INDIA
January 16, 1957
PREM NATH Vs. KAUDOOMAL RIKHIRAM
November 1, 1957
PREM SINGH DEVI DITTA MAL Vs. SAT RAM DAS
March 14, 1957
PRITAM KAUR Vs. STATE OF PEPSU
September 27, 1957
PRITO Vs. GURDAS
October 28, 1957
PT RAM PARKASH Vs. SAVITRI DEVI
May 23, 1957
PT. RAM ROOP SHARMA Vs. C.R.E. WOOD & CO. (PRIVATE) LTD. AND OTHERS.
March 25, 1957
PUNJAB AND SIND BANK LTD Vs. RAMESHWAR DAYAL
August 20, 1957
PUNJAB NATIONAL BANK LTD Vs. PUNJAB PROPERTY DEVELOPMENT CO
February 21, 1957
PUNJAB NATIONAL BANK LTD Vs. RAM KANWAR
January 4, 1957
PUNJAB NATIONAL BANK LTD Vs. VINOD KUMAR
January 25, 1957
PUNJAB STATE Vs. MOJI RAM
April 11, 1957
PUNJAB STATE CLUB SIMLA Vs. MUNICIPAL COMMITTEE SIMLA
September 5, 1957
R L KHANNA Vs. SIMLA BANKING & INDUSTRIAL CO LTD
November 20, 1957
R L KHANNA Vs. SIMLA BANKING AND INDUSTRIAL CO LTD
November 29, 1957
RAGHBIR SARAN Vs. UNION OF INDIA
December 12, 1957
RAM CHAND SAUDAGAR RAM Vs. JIWAN BAI
November 19, 1957
RAM CHANDRA SHUKLA Vs. ELECTION COMMISSION
January 22, 1957
RAM KRISHNA DALMIA Vs. STATE
August 27, 1957
RAM LAL GURAMAL TEXTILE MILLS Vs. STATE OF PUNJAB
December 30, 1957
RAM LUBHAYA BHATIA Vs. DIVISIONAL SUPDT NORTHERN RAILWAY NEW DELHI
November 20, 1957
RAM UDHAR Vs. HARI CHAND
October 11, 1957
RAMLAL Vs. CHETU ALIAS CHET RAM
May 13, 1957
RAMNI BEGUM Vs. SHRI HARBANS LAL
December 18, 1957
RAO HARNARAIN SINGH SHEOJI SINGH Vs. STATE
August 12, 1957
RATTAN SINGH Vs. MUKAND LAL
August 6, 1957
REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION NEW DELHI Vs. DYER MEAKIN BREWERIES LTD
October 11, 1957
REGISTRAR OF JOINT STOCK COMPANIES, PUNJAB Vs. PATIALA STARCH & CHEMICAL WORKS LTD , RAJPURA
April 26, 1957
RISAL SINGH Vs. UNION OF INDIA
December 23, 1957
ROBINDRA TEXTILE MILLS Vs. SECRETARY MINISTRY OF LABOUR GOVT OF INDIA NEW DELHI AND
May 22, 1957
ROSHAN LAL Vs. BARKAT RAM BHALLA
September 4, 1957
ROSHAN LAL L MALIK RAM Vs. STATE OF PUNJAB
May 9, 1957
RULDU RAM Vs. DIVISIONAL SUPERINTENDENT NORTHERN RLY FEROZEPORE CANTT
November 22, 1957
RUP LAL Vs. GANESH NARAIN HATA DIN
December 3, 1957
S ANUP SINGH Vs. SARDARNI HARBANS KAUR
September 25, 1957
S KABUL SINGH Vs. NIRANJAN SINGH
February 19, 1957
S MOHINDER SINGH Vs. KANWAL SHARAN KALIA
January 18, 1957
S RAGHBIR SINGH SANDHAWALIA Vs. COMMISSIONER OF INCOME TAX
September 24, 1957
S RIPUDAMAN Vs. SURINDER KUMAR ETC
November 22, 1957
SANSAR CHAND MELA RAM Vs. SHAM LAL DHANPAT RAI
May 1, 1957
SARASWATI CO-OPERATIVE TRANSPORT SOCIETY LTD Vs. CHIEF COMMISSIONER DELHI STATE
January 23, 1957
SARDAR KAPUR SINGH Vs. UNION OF INDIA
January 4, 1957
SARDUL SINGH Vs. NAND KAUR
August 30, 1957
SAT PARKASH L TARA CHAND Vs. BODH RAJ L BHAGWAN DAS KHATRI
September 19, 1957
SATISH CHANDER Vs. DELHI IMPROVEMENT TRUST
September 5, 1957
SETH RADHE LAL Vs. LADLI PARSHAD
January 17, 1957
SHAMA MAGAZINE NEW DELHI Vs. STATE OF DELHI
September 3, 1957
SHAMBU NATH AND SONS LTD Vs. ADDITIONAL INDUSTRIAL TRIBUNAL
February 11, 1957
SHIAM SUNDER Vs. STATE OF PUNJAB
August 28, 1957
SHIV PARSHAD Vs. BHAGWAN DAS
April 15, 1957
SHIV SINGH RAKHA DAS Vs. JIWAN DASS
September 4, 1957
SIKRI BROTHERS Vs. STATE OF PUNJAB
January 30, 1957
SIMLA BANKING AND INDUSTRIAL CO Vs. FIRM LUDDAR MAL KHUSHI RAM
September 27, 1957
SITA RAM GURDAS MAL Vs. COLLECTOR OF CENTRAL EXCISE NEW DELHI
May 7, 1957
SRI RAM Vs. STATE
June 27, 1957
STATE Vs. N B HANKINS
April 3, 1957
STATE Vs. MURLI DHAR
April 22, 1957
STATE Vs. ABDUL HAMID
January 9, 1957
STATE Vs. DINA NATH
December 23, 1957
STATE OF PATIALA AND E P STATE UNION PATIALA Vs. MOHINDER SINGH NATHA SINGH
August 12, 1957
STATE OF PUNJAB Vs. S SUKHBANS SINGH
February 12, 1957
STATE OF PUNJAB Vs. PREM PARKASH
February 15, 1957
STATE OF PUNJAB Vs. WENGERS AND CO
December 23, 1957
STATE OF PUNJAB Vs. KIRPAL SINGH
August 6, 1957
STATE OF PUNJAB Vs. S KEHAR SINGH
October 31, 1957
SUNDER LAL VASUDEVA Vs. STATE OF PUNJAB
February 1, 1957
SUNNI MAJLIS E WAQF OF DELHI Vs. CUSTODIAN OF EVACUEE PROPERTY
December 5, 1957
SURAJ MAL KALU RAM Vs. VISHAN GOPAL
November 1, 1957
SURJAN SINGH Vs. EAST PUNJAB GOVERNMENT
January 31, 1957
SURRENDRA NATH Vs. CHIEF CONSERVATOR OF FORESTS PUNJAB SIMLA
April 11, 1957
TARA CHAND Vs. SHRIMATI DARSHAN KAUR
December 3, 1957
TEJ RAM JAG RAM Vs. UNION OF INDIA
August 26, 1957
TEXTILE WORKERS UNION AMRITSAR Vs. STATE OF PUNJAB
May 3, 1957
TIRATH RAM LAL CHAND Vs. MEHAR CHAND JAGAN NATH
December 16, 1957
UMRAO SINGH Vs. MUNNI
January 21, 1957
UNION OF INDIA Vs. AMERICAN STORES
February 12, 1957
UNION OF INDIA Vs. NARAYAN COLD STORAGE LTD
April 2, 1957
UNION OF INDIA Vs. HARBANS SINGH
September 14, 1957
UNION OF INDIA Vs. MOTI RAM BEHARI LAL
December 16, 1957
UNION OF INDIA Vs. KULU VALLEY TRANSPORT LTD. AND OTHERS
February 8, 1957
UNION OF INDIA Vs. BAKHSHI RAM
February 7, 1957
UNION OF INDIA Vs. AMAR NATH
December 9, 1957
UNION OF INDIA Vs. RAM SUKH DAS
November 18, 1957
UNION OF INDIA Vs. SHREE RAM KANWAR
November 21, 1957
UNION OF INDIA Vs. DHARAMPAL CHOPRA
April 29, 1957
UTTAM SINGH Vs. DISTRICT FOOD & SUPPLIES CONTROLLER, AMRITSAR
October 23, 1957
VIJAY SHANKER Vs. UNION OF INDIA
December 23, 1957
WARYAM SINGH FATEH SINGH Vs. STATE OF PUNJAB
December 13, 1957