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Case Index
Title
Date
ABDUL HAMID AND ORS. Vs. THE STATE OF TRIPURA
February 11, 1957
ABDUL JALIL CHOUDHURY Vs. RATHINDRA NATH SEN
December 18, 1957
AMJAD ALI Vs. B.C. BARUA AND ORS.
November 11, 1957
BANK OF THE EAST (1927) LTD. Vs. STATE OF ASSAM AND ANR.
December 2, 1957
BASANTA KUMAR PAL AND ORS. Vs. KAMINI MOHAN PAL
June 7, 1957
BENI LAL SAHA AND ORS. Vs. PRANAB KUMAR SEN, INSPECTOR, CENTRAL EXCISE PREVENTIVE
August 8, 1957
BHANURAM PEGU Vs. THE COMMISSIONER OF HILLS DIVISION AND ANR.
July 31, 1957
BHIRNAN SINGH CHETRI AND ORS. Vs. STATE OF ASSAM AND ORS.
May 20, 1957
BIRENDRA CHANDRA DE Vs. STATE
June 14, 1957
BOROJI MUNIPURINI Vs. THE STATE OF ASSAM AND ORS.
November 27, 1957
DASURAM MIRZAMALL Vs. BALCHAND SURANA
June 4, 1957
DEBENDRA KUMAR DAS Vs. SATISH CHANDRA DAS
February 26, 1957
DHANRAJ AGARWALLA Vs. UNION OF INDIA (UOI) AND ANR.
July 2, 1957
GHANASHYAM DAS MOUR AGARWALLA Vs. FATIK CHANDRA DAS
February 15, 1957
GIRISH CHANDRA NAMASUDRA Vs. MANILAL HAZAM
January 28, 1957
GOLOK CHANDRA KHATANIAR Vs. GARGANARAYAN BARMAN AND ANR
January 24, 1957
H.G. HENSON AND ORS. Vs. M. SULTAN, DEPUTY COMMISSIONER AND ANR.
August 20, 1957
HARENDRA KUMAR MAZUMDAR Vs. DIVISIONAL FOREST OFFICER, LAKHIMPUR DIVISION AND ORS.
November 26, 1957
HEIKRUJAM IBOBI SINGH AND ANR. Vs. MANIPUR ADMINISTRATION (PROSECUTOR)
September 3, 1957
INDRAMONI NATH Vs. LOKENATH BARBHUIYA AND ORS.
January 11, 1957
JNANENDRA CHANDRA NAHA AND ORS Vs. ATAN SENAJIT RAJKUMAR AND ANR
March 8, 1957
JOY SING RAJPUT Vs. BACHHERAJ DUGAR
June 20, 1957
KA DELLISIBON SYNTENG NONGDHAR Vs. THE DURBAR OF THE LYNGDOH OF MAWPHLANG LYNGDOSHIP AND ANR.
November 12, 1957
KIRON CHANDRA DAS Vs. GENERAL MANAGER, NORTH EASTERN RAILWAY AND ANR.
January 28, 1957
KRISHNAPADA COOMAR AND CO. LTD. Vs. STATE OF ASSAM AND ORS.
May 22, 1957
MAHENDRA SINGH AND ORS. Vs. THE STATE
December 23, 1957
MANI BHUSAN CHOWDHURY AND ANOTHER Vs. ON THE DEATH OF ANIL KUMAR ROY, HIS HEIR AND LEGAL REPRESENTATIVES SUNIL KUMAR ROY AND OTHERS
March 27, 1957
MILAPCHAND HIRALAL FIRM Vs. THE UNION OF INDIA (UOI)
January 16, 1957
MIR SAMSUL HUSSAIN Vs. UNION OF INDIA (UOI) AND ORS.
April 8, 1957
MOHANLAL JOGANI RICE AND ATTA MILLS AND ORS. Vs. RAMLAL ONKARMAL FIRM AND ORS.
May 21, 1957
MOHON RICE MILL Vs. HAZARIKA AND ORS.
March 26, 1957
MRS. SUKRITI BALA DUTTA Vs. HEMANTA KUMAR NAG CHOUDHURY AND ANR.
May 8, 1957
PARAMESWARLAL AGARWALLA AND ANR. Vs. ON THE DEATH OF JAY NARAYAN JALAN, HIS HEIRS DALU RAM JALAN AND ANR.
August 7, 1957
PARESH CHANDRA PAUL Vs. THE COMMISSIONER OF TAXES
February 8, 1957
PRAFULLA CH. CHAKRAVARTY AND ORS. Vs. MANAGER, DEWAN TEA ESTATE
November 18, 1957
PREM CHAND ROY Vs. STATE
May 17, 1957
RAJA BHAIRABENDRA NARAYAN BHUP Vs. SUPERINTENDENT OF TAXES DHUBRI
July 24, 1957
RAKESH CHANDRA DAS Vs. S.K. DUTTA AND ORS.
March 26, 1957
RAMESWARALAL BHURAMAL Vs. DWARAKA PRASAD ORS.
April 22, 1957
RIVERS STEAM NAVIGATION CO LTD AND ANR Vs. RADHANATH HAZARIKA AND ORS
July 18, 1957
RIVERS STEAM NAVIGATION CO. LTD. AND ANR. Vs. JALIM MULLA AND ANR.
June 18, 1957
ROHINI KUMAR BHATTACHARJEE Vs. THE STATE OF ASSAM AND ORS.
January 17, 1957
RUKMANAND AJITSARIA Vs. AIRWAYS LTD AND ANR
August 2, 1957
SAFIULLA Vs. THE STATE OF TRIPURA
March 8, 1957
SAGOLSEM BABU SINGH Vs. THIYAM MANI SINGH AND ORS.
July 19, 1957
SARJU KAIRI AND ORS. Vs. PANCHANANDA SARMA AND ANR.
December 10, 1957
SNEHOMOY MITRA AND ANR Vs. RAMPROSAD HIMMATSINGKA AND ORS
March 4, 1957
SONAPUR TEA CO. LTD. Vs. AGRICULTURAL INCOME TAX OFFICER AND ORS.
May 10, 1957
SRI NARSING BIGRAHA AND ANR. Vs. PRAMATHA CHANDRA DAS
December 12, 1957
SRI PRADIP CHOUDHURY Vs. STATE AND ANR.
July 12, 1957
STATE OF MANIPUR Vs. CHUNILAL SARAOGI
September 3, 1957
SUDHIR CH. NAG FOR AND ON BEHALF OF HIS MINOR BROTHER, SUKRIT CH. NAG Vs. STATE OF ASSAM
December 4, 1957
THE STATE Vs. U PIUS LYNGDOH RINA AND ORS.
September 5, 1957
THOUNAOJAM NINGOL INDRANI DEVI Vs. GURUMAYUM NINGOL MAINU DEVI
December 28, 1957
UNION TERRITORY OF TRIPURA Vs. MARFAT ALI
August 9, 1957
WAREPPAM BABU SINGH Vs. MANIPUR ADMINISTRATION
July 19, 1957