Case Index

Title
Date
A SURYANARAYAN MURTHY Vs. P KRISHNA MURTY
March 21, 1957
ADI BHUMIANI Vs. STATE
February 7, 1957
AJOY KUMAR JAGADEV MOHAPATRA Vs. SAILA BEHARI CHOWDHURY
March 12, 1957
ANEM PEDDA SIVAPARVATAMMA Vs. EXECUTIVE OFFICER BERHAMPUR
April 18, 1957
ARTA ROUT Vs. BHAGABAT BARAL
January 29, 1957
BAHADUR THAKUR Vs. BATA SAHU
October 25, 1957
BANAMBAR SAHU AND 5 ORS. Vs. THE STATE
December 12, 1957
BANCHHANIDHI NAIK Vs. COLLECTOR OF BALASORE
April 22, 1957
BASU DOMB Vs. STATE
December 4, 1957
BASU DOMB Vs. STATE
February 15, 1957
BHAJAN JENA Vs. PANCHU JENA
October 29, 1957
BHALUKA BEHERA Vs. STATE
February 28, 1957
BHASKAR CHANDRA SAHU AND ANR. Vs. HONNU SAHU AND ANR.
November 22, 1957
BHIKARY RAM Vs. S HEDAIT MOHAMMAD SAHAJI
November 26, 1957
Bihari Mandal Vs. State
April 24, 1957
BIMAL CHARAN MITRA Vs. STATE OF ORISSA
March 22, 1957
BISWAMBHAR SINGH Vs. STATE OF ORISSA
April 25, 1957
BRUNDABAN SWAIN Vs. STATE
February 12, 1957
BUDHI JENA Vs. DHOBAI NAIK
September 3, 1957
BULA MOHANTYAND ANR. Vs. STATE
December 10, 1957
CHANCHAL SINGH Vs. STATE
October 15, 1957
CHINTAMONI PRATIHARI Vs. STATE OF ORISSA
April 22, 1957
COMMISSIONER OF HINDU RELIGIOUS Vs. KANAK DURGA THAKURANI
November 12, 1957
DASARATHI CHOWDHURI Vs. NILAMBORO SUBUDHI ORS.
February 4, 1957
DASARATHI MOHAPATRA Vs. STATE OF ORISSA
July 16, 1957
DHIRENDRANATH DAS Vs. STATE OF ORISSA
November 21, 1957
DIGAMBAR ARUK Vs. NANDA ARUK
July 29, 1957
EPARI CHINNAKRISHNA MURTY Vs. SALES TAX OFFICER GANJAM CIRCLE I
September 3, 1957
FAKIR CHARAN DAS Vs. STATE
February 8, 1957
FAKIR MOHAN DAS Vs. STATE
November 27, 1957
FATECHAND AND SONS Vs. COMMISSIONER OF INCOME TAX
October 14, 1957
GOBINDA DAS AND ANR. Vs. DINABANDHU PATRA AND ORS.
April 5, 1957
GOPINATH NAIK Vs. STATE
February 15, 1957
GOUR CHANDRA SAHU Vs. GARIB KAR
April 8, 1957
GUDLA VENKATARATNAMMA Vs. SINDHIRI SATYANARAYANA
February 1, 1957
GURRALA JAGGARAO Vs. GOPISETTI BHAASKARA RAMCHANDRA
September 20, 1957
HARA BEWA Vs. BANCHANIDHI BARIK
April 26, 1957
HARAMANI DEVI Vs. BALARAM PANDA
January 31, 1957
HARIBANDHU MOHANTY Vs. HAREKRISHNA BEHERA
April 22, 1957
HARIHAR OJHA Vs. LAXMI JENA
November 20, 1957
HARIKRISHAN AGARWALLA Vs. BAIJNATH MAHAJAN
December 4, 1957
HEMANTA KUMAR BOSE Vs. STATE OF ORISSA
November 12, 1957
HIRA MEHER Vs. BIRBAL PRASAD AGARWALA
April 23, 1957
HRUSHIKESH Vs. KRUSHNA CHANDRA GHADEI
November 26, 1957
JAGANNATH BISWAL AND NINE ORS. Vs. THE STATE
December 18, 1957
JAGANNATH PRATIHARI AND ORS. Vs. LOKONATH PATNAIK AND ORS.
August 14, 1957
JALADHAR BEHERA AND ORS. Vs. BHUBANESWAR PADHAN
February 1, 1957
JAMBESWAR BEHERA Vs. KASI NAIK
October 25, 1957
JEYPORE SUGAR COMPANY LTD Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
July 25, 1957
JOGESWAR SAHU Vs. BISHNU MAJHI
September 25, 1957
K RAJAGOPAL RAO Vs. STATE OF ORISSA
November 26, 1957
K.C. SAHOO AND ANR. Vs. REPUBLIC OF INDIA
April 29, 1957
KANDURI CHARAN NAIK Vs. GOBINDA CHANDRA JENA AND ORS.
November 5, 1957
KASHINATH PATRO AND ANR. Vs. STATE
September 10, 1957
KASINATH PODDAR Vs. STATE
January 9, 1957
KELUNI DEI Vs. JAGABANDHU NAIK
September 25, 1957
KESHAB ACHARYA Vs. SOMEHATH BEHERA
November 22, 1957
KHETRABASI PADHAN Vs. BISIKESHAN PADHAN
April 10, 1957
KHETRO NAHAKO Vs. SUKURU PANDA
July 12, 1957
KORA RANA Vs. SAIBO BEHERA
December 4, 1957
LAKSHMI SETTI Vs. STATE
January 10, 1957
LAMBODAR PANDA Vs. RAMESH CHANDRA PANDA
November 12, 1957
LINGAM NARAYAN DAS Vs. PUNIA DAS
November 1, 1957
LOKANATH DAS AND ORS. Vs. THE STATE
August 5, 1957
LOKENATH SAHU Vs. DONDAPANI SAHU
December 16, 1957
LOKI PRASAD RAM Vs. STATE OF ORISSA
July 19, 1957
MADAN LAL JOJODIA Vs. STATE
August 30, 1957
MADAN MALLIK AND ANR. Vs. SUDARSAN DALABEHERA
December 12, 1957
MAHABIR PRASAD AGARWALA Vs. STATE
August 20, 1957
MAHESWARI PRASAD DEO Vs. STATE OF ORISSA
July 18, 1957
MAHESWARI PRASAD DEO Vs. STATE OF ORISSA AND TWO ORS
July 18, 1957
MANGULU SAHU Vs. STATE
December 16, 1957
MATRUMAL Vs. MADANLAL GOURISHANKAR
March 29, 1957
MOHAMMAD ASGAR ALI Vs. NARAYAN MOHAPATRA
December 4, 1957
NAKAFODI ALIAS JADUMANI PARIKHA Vs. STATE
November 29, 1957
NAMDEO SINDHI Vs. STATE
May 3, 1957
NANAGARAM ALIAS NANAKRAM AGARWALA Vs. NIRMAL PRASAD HALWAI AND ANR.
February 1, 1957
NARAHARI Vs. MURALIDHAR ROUT
March 5, 1957
NARASINGHA CHANDRA PANDA AND ANR. Vs. MAHESWAR PANDA AND ANR.
November 1, 1957
NEW ORISSA TRANSPORT COMPANY Vs. REGIONAL TRANSPORT AUTHORITY
January 31, 1957
NITAI NAIK Vs. STATE
March 22, 1957
NITYANANDA MOHANTA AND 3 ORS. Vs. STATE
August 29, 1957
ORIENT PAPER MILLS LTD Vs. SITARAM AGARWALA
April 23, 1957
ORIENT PAPER MILLS LTD Vs. STATE OF ORISSA
February 4, 1957
PAGLA BABA Vs. STATE
January 2, 1957
PAIKA PADHANO Vs. PINDIKO PATRO
August 14, 1957
PANCHANAN DALAI Vs. LAKSHMIDHAR DALAI
September 13, 1957
PATAR MUNDA Vs. STATE
September 13, 1957
RAGHU PATRO APPARAO PATNAIK Vs. STATE OF ORISSA
December 2, 1957
RAGHUNATH LENKA Vs. KARUNAKAR ROUT
July 19, 1957
RAGHUNATH PARAMANIK Vs. STATE
December 5, 1957
RAGHUNATH PRUSTI Vs. SAUDDIN KHAN
October 28, 1957
RAMACHANDRA PODDAR Vs. STATE
January 9, 1957
RAMAKRUSHNA MOHAPATRA Vs. GANGADHAR MOHAPATRA
September 2, 1957
RAMANARAYAN DAS Vs. STATE OF ORISSA
December 4, 1957
S R AGARWALLA AND BROTHERS Vs. COLLECTOR OF SALES TAX ORISSA
November 21, 1957
SADASIV DAS Vs. STATE
September 20, 1957
SALIL KUMAR GHOSE Vs. STATE OF ORISSA
January 3, 1957
SANSIR PATELIN Vs. SATYABATI NAIKANI
November 19, 1957
SARADA CHARAN PARIJA Vs. THE STATE AND ANR.
October 14, 1957
SARAT KUMAR DE Vs. DEBENDRA NARAYAN DUTTA AND ORS.
February 8, 1957
SHARIF BEG Vs. GOLAM MAHAMMED
August 27, 1957
SHYAMSUNDAR DWIVEDY Vs. DIVISIONAL FOREST OFFICER
December 11, 1957
SOMANATH DIXIT Vs. THE STATE OF ORISSA AND ORS.
July 18, 1957
SRIDHAR SAHU Vs. THE MEMBER-IN-CHARGE, COMMERCIAL TAXES, BOARD OF REVENUE
August 29, 1957
SRINIVAS RAMANUJ DAS Vs. COMMISSIONER HINDU RELIGIOUS
March 5, 1957
STATE Vs. BANCHHANIDHI MEHAR
April 4, 1957
STATE Vs. CHIRANJILAL AGARWALLA
October 14, 1957
STATE Vs. JUGAL KISHORE NANDA
August 13, 1957
STATE Vs. BASUDEB SENAPATI AND 13 ORS.
September 13, 1957
STATE Vs. ANADI BETANKAR
December 13, 1957
SYAM SUNDAR MISRA Vs. STATE OF ORISSA
July 11, 1957
URBASI DHARUANI Vs. CHANDRA DHARUA
February 8, 1957
V SOMANATH RAJU Vs. KONCHADA RAMAMURTY SUBUDHI
January 4, 1957
ZAIBUN NISA BEGUM Vs. STATE OF ORISSA
February 11, 1957