Case Index

Title
Date
ABDUL RAHMAN Vs. HAMID ALI SHAH
September 30, 1957
ABDUL REHMAN Vs. STATE
November 28, 1957
ABID MOHAMMAD KHAN Vs. STATE
October 1, 1957
AHMAD ALI ABDUL RAZAK Vs. MOHAMMAD HANIF IBRAHIM
December 4, 1957
Ajudhiya Prasad Shyamlal Vs. Bhaskarrao Harishchandrarao
December 28, 1957
AMBARAM KALURAM KULMI Vs. GUMANSINGH RAMJI
January 7, 1957
ANANDIBAI Vs. SHANKAR
May 24, 1957
Anantlal Hiralal Maheshwari Vs. State of M.P.
September 30, 1957
ANTULAL KUDHERA RAM Vs. KUNWAR PAL SINGH KHUB CHAND SINGH
April 20, 1957
ARYA PRATINIDHI SABHA Vs. STATE OF MADHYA PRADESH
April 16, 1957
BABULAL Vs. STATE
June 4, 1957
BABULAL Vs. BRIJNARAIN
January 22, 1957
BABULAL GUPTA Vs. STATE
October 11, 1957
BABULAL SHUKLA Vs. SHIVPRATAPSINGH
January 5, 1957
BACHHULAL Vs. GHISIBAI
January 29, 1957
BADRIPRASAD Vs. STATE
February 16, 1957
BADRUL SHAMA Vs. CUSTODIAN OF EVACUEE PROPERTY
January 12, 1957
BAHARIA S.R. Vs. MUN. COM. JABALPUR
July 19, 1957
BALRAM Vs. SUNDARMATI
December 31, 1957
BANKEYLAL Vs. GHISULAL
February 22, 1957
BANMALI S/O BHAGWANOO Vs. PITROO
February 8, 1957
BANSGOPAL Vs. DALCHAND
January 31, 1957
BANSHILAL Vs. STATE
August 14, 1957
BANSILAL AGARWAL Vs. COMMISSIONER OF SALES TAX
January 19, 1957
BANTASINGH Vs. STATE OF MADHYA PRADESH
March 29, 1957
Bapurao Vs. Board of Revenue
December 18, 1957
BASANTILAL BHERUJI PARMAR Vs. NIRWACHAN PADADHIKARI
November 20, 1957
BASANTISINGH Vs. STATE
November 28, 1957
BENGAL NAGPUR COTTON MILLS CLUB Vs. SALES TAX OFFICER
April 11, 1957
BENIMADHAV Vs. STATE
February 28, 1957
BENIPRASAD AGARWAL Vs. HINDUSTAN LEVER LTD
March 14, 1957
BENIPRASAD TANDON Vs. STATE OF M.P.
December 31, 1957
BHAGIRATH PRASAD Vs. BADRIPRASAD
February 19, 1957
BHAGIRATH S/O PARAM Vs. STATE OF MADHYA PRADESH
August 24, 1957
BHAGOBAI Vs. BHAIYALAL
January 10, 1957
Bhaiyalal Pannalal Vs. Municipal Committee, Murwara
August 27, 1957
BHANSARLAL PARAMSUKH Vs. NAVALKISHOR MUNGALAL
September 12, 1957
BHANWARLAL Vs. GITABAI
February 14, 1957
BHANWARSINGH Vs. BALAJI SWAMI TEMPLE OF DEORI
March 1, 1957
BHAROSI Vs. STATE
February 6, 1957
BHASKARRAO Vs. LILAVATIBAI
April 6, 1957
BHIRKARAM Vs. HAZARILAL
January 15, 1957
BHOPAL SUGAR INDUSTRIES LTD Vs. BALRAMDAS
June 12, 1957
BHURA Vs. GULABCHAND
March 19, 1957
BIHARILAL Vs. RAMCHARAN
April 15, 1957
BIRSINGH BALDEOSINGH GOND Vs. MADHYA PRADESH GOVERNMENT
April 18, 1957
Bishnoo Prasad Vs. Dau Tikaram
March 13, 1957
BRIJ BHUSHAN RAGHUNANDAN PRASAD Vs. STATE
March 20, 1957
BRIJLAL Vs. DAU MOHANLAL
April 16, 1957
CHAMAN MOTOR SERVICES Vs. APPELLATE AUTHORITY
April 7, 1957
CHAMPABAI Vs. STATE
March 21, 1957
CHANDKHAN NOONKHAN MUSALMAN Vs. KISHANLAL GANGARAM PARWAL
November 30, 1957
CHANDKHAN NOONKHAN MUSALMAN AND ANOTHER Vs. KISHANLAL GANGARAM PARWAL
November 3, 1957
CHATRA Vs. STATE
March 20, 1957
CHATURBHUJ Vs. NAHARKHAN
February 14, 1957
CHATURBHUJ Vs. NEMICHAND
September 11, 1957
CHHABKO Vs. TEKCHAND
December 5, 1957
CHHATRKARAN SINGH Vs. RAJMABAI
January 24, 1957
CHIMANLAL Vs. MULCHAND
January 18, 1957
COMMISSIONER OF INCOME TAX Vs. SHEOLAL RAMLAL
July 18, 1957
COMMISSIONER OF INCOME-TAX Vs. GOPAL RICE MILLS
July 22, 1957
COMMR. INCOME TAX Vs. RAMCHANDRA RATHORE
June 15, 1957
D MASANDA AND CO Vs. COMMISSIONER OF SALES TAX
February 9, 1957
DASHRATHLAL Vs. STATE
February 8, 1957
DAYABHAI Vs. NATWARLAL
January 10, 1957
DEVISAHAI PREMRAJ Vs. GOVINDRAO BALWANTRAO
August 14, 1957
Dhankuwar Vs. State of Madhya Pradesh
September 21, 1957
DHANNALAL Vs. THAKUR CHITTARSINGH MEHTAPSINGH
November 13, 1957
DHANNALAL Vs. RAMKISHAN
August 14, 1957
Dhanraj Udairam Sharma Vs. Janapada Sabha, Narsimhapur
December 31, 1957
DONGARSINGH Vs. STATE
January 22, 1957
DONGARSINGH Vs. KRISHAN KANT VYAS
March 21, 1957
DUNDASINGH Vs. STATE
January 5, 1957
DWARKAPRASAD Vs. SAFURABAI
September 3, 1957
FAKIRMOHAMMAD Vs. STATE
March 11, 1957
FIRM LALCHAND NATHMAL Vs. FIRM BALARAM RAMESHWAR
March 14, 1957
G R KULKARNI Vs. STATE
January 16, 1957
G V KALE Vs. STATE
February 8, 1957
GABDOO MANNOO Vs. DEOSINGH CHAITU
June 29, 1957
GAHRU RAM RAMKUMAR Vs. RAMBARAN THAKURI
May 30, 1957
GAJADHARLAL S/O TARACHAND Vs. SUGANCHAND S/O CHOUDHARY JAWAHARLAL
September 4, 1957
GANESHI LAL RANCHHODDAS MAHAJAN Vs. SATYA NARAIN TIWARI
July 25, 1957
GAURIBAI Vs. PADAMNATH
February 22, 1957
GENERAL MANAGER GWALIOR SUGAR CO Vs. SRILAL
October 9, 1957
GEORGE SOLOMON Vs. COMPETENT AUTHORITY UNDER MADHYA PRADESH GOVT PREMISES
December 24, 1957
GHASIRAM Vs. GANESHRAM
February 13, 1957
GOMATI DEVI Vs. RAM PRASAD PRABHUDAYAL
July 16, 1957
GOURISHANKAR BALDEOPRASAD Vs. DULICHAND YADAV
August 30, 1957
GOVINDDAS Vs. PARMESHWARIDAS
April 6, 1957
GOVINDRAM RAMPRASAD Vs. ASSESSING AUTHORITY SALES TAX
February 28, 1957
GULABBAI Vs. BOARD OF REVENUE
February 5, 1957
Gulabchand Naik Vs. Deputy Commissioner, Jabalpur
December 13, 1957
GULSHER AHMED Vs. ELECTION TRIBUNAL, CHHATARPUR
January 23, 1957
GWALIOR SUGAR COMPANY GENERAL MANAGER Vs. SHRILAL
October 9, 1957
GYARSIBAI Vs. MANGILAL
January 16, 1957
HAJI USMAN HAJI MOHAMMAD Vs. STATE
May 31, 1957
HAMERKUNWARBAI Vs. STATE
January 9, 1957
HANNA Vs. STATE
February 19, 1957
HARAKCHAND Vs. KARODIMAL
March 25, 1957
HARAKCHAND PATNI Vs. UNION OF INDIA
April 18, 1957
HARBO Vs. JANKIBAI
July 30, 1957
HARDENSINGH Vs. STATE
April 20, 1957
HARGOVIND SINGH Vs. VISHNU BHAGWAT
October 30, 1957
HARI VISHNU KAMATH Vs. ELECTION TRIBUNAL
September 9, 1957
HARIHARPRASAD Vs. STATE
July 26, 1957
HARISINGH Vs. RAMCHANDRA
February 5, 1957
HARISINGH HIRALAL DANGI Vs. RAMCHANDRA TAKHAT SINGH DANGI
February 6, 1957
HARISINGH VIJAYSINGH Vs. FATEHSINGH NARAYAN
January 2, 1957
HASSANKHAN MANNOOKHAN Vs. SHARDA CHARAN TIWARI
February 28, 1957
HEMCHAND Vs. RATANCHAND SURANA
February 18, 1957
HIRALAL Vs. JAGMOHANDAS
January 28, 1957
HIRALAL JITMAL Vs. COMMISSIONER OF SALES TAX
January 24, 1957
HIRJIBHAI TRIBHUWANDAS Vs. INCOME-TAX OFFICER
April 9, 1957
HITKARINI SABHA Vs. CORPORATION OF THE CITY OF JABALPUR
March 22, 1957
HUKUMCHAND Vs. TARABAI
January 9, 1957
INDORE PARASPAR SAHAKARI PEDHI LTD Vs. B M THORAT
December 3, 1957
ISHWARDAS Vs. MADHOSINGH TOMAR
March 13, 1957
JAMNABAI Vs. NARMADASHANKAR
January 24, 1957
JEETMAL Vs. STATE
April 23, 1957
JHUNKARIBAHU ALIAS KATRAWALI Vs. PHOOLCHAND ALIAS MANIKCHAND CHHOTELAL JAIN
September 27, 1957
JUGALKISHORE KABRA Vs. MUNICIPAL COMMITTEE
October 30, 1957
JUGALKISHORE KABRA Vs. MUNICIPAL COMMISSIONER, PIPARIA
August 30, 1957
KABRA AND CO TRADING COTTON SEED PARTNERSHIP FIRM Vs. UNION OF INDIA
July 31, 1957
KALEKHAN Vs. COMMISSIONER INCOME TAX
September 3, 1957
KALLULAL Vs. HEMCHAND
April 17, 1957
KAMALNARAYAN RAMSARANLAL Vs. RAM KISHORELAL
December 5, 1957
KANHAIYALAL JAGANNATH Vs. VILAYATKHAN JAMDARKHAN
September 3, 1957
KANNILAL Vs. UDHAMAL
January 16, 1957
KANYALAL Vs. LOONKARAN
April 3, 1957
KASHIRAM Vs. SANTOKHBAI
July 10, 1957
KASHIRAM KANAIYARAM Vs. LAKHMICHAND GANGARAM
December 18, 1957
KERALAL UDOCHAND Vs. AMARNATH
January 30, 1957
KHALAKSINGH Vs. STATE
February 1, 1957
KHALLE Vs. HARNARAIN
September 22, 1957
KHALLE FODALIA Vs. HARNARAYAN SUNDERLAL
July 22, 1957
KHANNU Vs. STATE
June 13, 1957
KHEMCHAND RAJMAL Vs. RAMBABU JOHRIMAL
November 20, 1957
KHOOBSINGH Vs. STATE
October 12, 1957
KISHANLAL ONKARDAS GOYANKA Vs. SURYADATTA GOVINDLAL
December 26, 1957
KISHANSINGH Vs. STATE
February 11, 1957
KRISHNA CHANDRA SHARMA Vs. RAMGULAM
April 19, 1957
Krishnalal Kehari Vs. Municipal Committee, Balaghat
December 31, 1957
LAL CHANDRA BHAN SHAH Vs. RETURNING OFFICER DEPUTY COMMISSIONER
March 6, 1957
LALCHAND AGARWAL Vs. KESHAORAO JAMTHE
July 31, 1957
LAXMAN Vs. STATE
February 13, 1957
LAXMAN HIRWAY Vs. STATE OF MADHYA BHARAT
October 8, 1957
LAXMINARAYAN Vs. RAM SARUP
April 20, 1957
LILABAI Vs. CHANDANLAL
March 21, 1957
M A BASHIR Vs. ETHEL
January 17, 1957
MADANLAL Vs. BANK OF DEWAS
January 21, 1957
MADHOPRASAD Vs. HARIRAM
February 15, 1957
MAHABIRPRASAD Vs. SALES TAX OFFICER, INDORE
February 8, 1957
MAHABIRPRASAD DURGAPRASAD Vs. B S GUPTA
February 8, 1957
MANGESHRAO Vs. COLLECTOR GWALIOR
January 16, 1957
MANKUWAR Vs. BODHANI
March 12, 1957
MANKUWAR ASARAM Vs. BODHI MUKUNDI
March 12, 1957
MANOHAR PRASAD MISHRA Vs. CHANDULAL ALIAS JAGDISH PRASAD
November 25, 1957
MANOHARLAL Vs. BRAJRAJKISHORE
March 6, 1957
MANOOLAL BALCHAND Vs. KALURAM GULABCHAND
October 25, 1957
MANORAMADEVI Vs. KANHAIYALAL
January 11, 1957
MARIUM BAI Vs. COL KASHIRAO BABAJIRAO PAWAR
October 29, 1957
MARKANDLAL Vs. STATE
January 10, 1957
MEWALAL Vs. TOTALAL
April 15, 1957
Mohammad Khan Mahboob Khan Vs. Chief Executive Officer, Janapada Sabha, Kawardha
September 29, 1957
Mohammad Umar Vs. House Rent Controller, Bilaspur
September 5, 1957
MOHANLAL JAGANNATH Vs. TEJSINGH THAKUR KANYALAL
April 16, 1957
MOHANLAL MURLIDHAR Vs. RAMCHARAN DEVIPRASAD
August 14, 1957
MOHANLAL SHARMA Vs. STATE OF MADHYA PRADESH
January 31, 1957
MOOLJEE SICKA AND CO Vs. SARDAR NARHARSINGH
September 25, 1957
MOTILAL CHANNOOLAL VAISH Vs. GOLDEN TOBACCO CO
February 5, 1957
MUBARAKALI Vs. STATE
November 28, 1957
MULAM CHAND CHHOTEYLALL MODI Vs. KANCHHENDILALL BHAIYALAL
March 29, 1957
MULLA IRSHAD ALI Vs. COMMISSIONER OF INCOME TAX
July 26, 1957
MULLAJI JAMALUDDIN AND CO Vs. STATE OF MADHYA PRADESH
October 18, 1957
MUNICIPAL COMMITTEE Vs. STATE OF MADHYA PRADESH
December 4, 1957
MUNICIPAL COMMITTEE Vs. BOARD OF REVENUE
August 20, 1957
Municipal Committee, Sagar Vs. Chhotabhai Jethabhai
April 9, 1957
NAGESHWAR Vs. CHANDMAL
March 26, 1957
NAGJI Vs. KASTOORCHAND
September 10, 1957
Nagji Devisingh Vs. Sajjan Bai
September 10, 1957
Nandkishor Surajbali Sharma Vs. Onkarlal Blshanlal Agarwal
September 24, 1957
NARAYAN KRISHNAJI JOSHI Vs. KRISHNAJI MAHADEO JOSHI
July 29, 1957
NARAYANSINGH RAMBILAS Vs. RAMESHWARDAYAL MAHADEOJI
September 27, 1957
NATHOOLAL Vs. GANPATPRASAD
September 9, 1957
NATHULAL Vs. RATANSI
August 20, 1957
NEMICHAND Vs. CIVIL JUDGE, II-CLASS, MANDLESHWAR
June 1, 1957
NEMICHAND Vs. RAGHUWARDAYAL
December 26, 1957
NIGHONA BAI Vs. RAISINGH
February 25, 1957
NOOR BUX Vs. ABDUL SAMAD
January 23, 1957
ONKAR BAHADUR SINGH Vs. RAGHURAJ SINGH
September 16, 1957
ONKARSINGH Vs. STATE
March 4, 1957
Pandit Mahendra Kumar Tiwari Vs. Laxmishankar
September 27, 1957
PASSARILAL MANNOOLAL Vs. CHHUTTANBAI
September 2, 1957
PEVAND BAI HOLARAM SINDHI NARANGIBAI MANDIR LASHKAR Vs. KISHAN LACHHOMAL SINDHI
October 29, 1957
PIYAJO Vs. STATE
April 9, 1957
PIYARELAL JAWAHARLAL Vs. STATE
March 9, 1957
PIYARJI MANGILALJI Vs. STATE
September 3, 1957
PRABHU Vs. MAHABIRPRASAD
February 28, 1957
PRAKASH CHANDRA JAIN Vs. JAGDISH
March 21, 1957
PREMCHAND LALCHAND Vs. STATE OF MADHYA PRADESH
August 20, 1957
PREMRAJ SETH Vs. RAMWATIBAI
January 2, 1957
PYARA SINGH Vs. MUNICIPAL COMMITTEE RAIPUR
January 26, 1957
R.C. Sarkar, Manager, Sadhana Aushadhylaya, Raigarh Vs. Sales Tax Commissioner, M.P.
October 19, 1957
Raghubirprasad Gour Vs. State of M.P.
July 31, 1957
RAJARAM RICHHARIA Vs. STATE OF MADHYA PRADESH
July 15, 1957
RAJENDARKUMAR CHANDANMAL Vs. GOVERNMENT OF STATE
January 16, 1957
Rajendra Kumar Ramcharan Bani Vs. State of M.P.
December 20, 1957
RAJMAL Vs. PHULCHAND
February 8, 1957
RAKHADOO Vs. NARAYAN
June 30, 1957
RAKHADOO ISSOO KOHARI Vs. NARAYAN
July 30, 1957
RAMCHANDRA Vs. GOPAL SINGH
December 18, 1957
RAMCHANDRA GOPALRAO Vs. D I G POLICE
April 11, 1957
RAMCHANDRA RATHORE AND BROS Vs. COMMISSIONER OF SALES TAX
July 15, 1957
RAMESH Vs. KISHANDAS
April 9, 1957
RAMGOPAL Vs. GOPIKRISHNA
February 25, 1957
RAMKHILAWAN DILRAKHAN AHWASHI Vs. MULLO
February 13, 1957
RAMNARAYAN MALURAM Vs. VISHNU KRISHNARAO
January 4, 1957
RAMRAO KRISHNARAO Vs. SHIVGOVIND PRANPRASAD
August 27, 1957
Rani Zamitkuwar Devi Vs. Narsingh Lalaram
July 17, 1957
RAVINDRA PRAKASH Vs. STATE OF MADHYA PRADESH
December 22, 1957
REGIONAL ASSISTANT COMMISSIONER OF SALES TAX Vs. GHANSHYAMDAS CHHOTELAL
December 13, 1957
ROCHIRAM Vs. STATE
February 11, 1957
RUDHMAL Vs. INSPECTOR, INDORE MUNICIPALITY
January 11, 1957
RUPKALI BAI Vs. KEDARNATH
March 25, 1957
S C MUKERJI Vs. GANGABAI
January 9, 1957
S S NIRMALCHAND S/O S S RATANCHAND Vs. PARMESHWARI DEVI
July 2, 1957
SAGARMAL ONKARJI Vs. JETHMAL SURAJMAL
October 21, 1957
SARDAR PRINTING WORKS Vs. SALES TAX COMMISSIONER
February 5, 1957
Satyanarayan Mangal Vs. Shrawan Kumar
September 30, 1957
SATYENDRANATH Vs. SUNDERDAS
October 8, 1957
Secretary, M.C. Sagar Vs. Vrajlal Manilal
April 9, 1957
SETH KALEKHAN MAHOMED HANIF Vs. COMMISSIONER OF INCOME TAX
September 9, 1957
SHAH GANPAT PASU AND CO Vs. GULZARILAL BHAIYALAL
December 24, 1957
SHAMSUL HAQUE DASTGIRALI Vs. ASSISTANT CUSTODIAN OF EVACUEE PROPERTY
October 30, 1957
SHANKARLAL Vs. ONKARLAL
January 28, 1957
SHANTI SWAROOP SHARMA Vs. B R MANDAL
February 26, 1957
SHAUKAT HUSSAIN Vs. SHEODAYAL SAKSAINA
April 25, 1957
SHESHRAO Vs. SHESHRAO
March 21, 1957
SHIVAJIRAO Vs. BAPURAO
April 13, 1957
SHIVAJIRAO LAGAD Vs. BAPURAO LAGAD
April 3, 1957
SHRIGOPAL RAMESHWARDAS Vs. COMMISSIONER OF SALES TAX
August 26, 1957
SHYAMLAL RAMKRISHNA AGARWAL Vs. TAKHATMAL BODHRAJ
March 12, 1957
SITARAM Vs. FAKIRCHAND GANESHRAM
April 15, 1957
SITARAM Vs. DIWAKARKANT
December 6, 1957
SITARAM DEOKARAN Vs. BALDEO JAIRAM
December 23, 1957
SK UMAR Vs. SHIVDANSINGH
July 24, 1957
SOBHARAM CHOUBE Vs. BHAGDEO CHANDU KAWAT
November 30, 1957
SOBHARAM TIKARAM Vs. RAJKUMAR MUNNALAL
April 19, 1957
Someshwar Avasthi Vs. City of Jabalpur Corporation
October 19, 1957
Sonabai Vs. Municipal Committee, Sagar
November 15, 1957
STATE Vs. HAIDARALI
May 3, 1957
STATE Vs. HIRANAND
April 20, 1957
STATE Vs. SITARAM DAYARAM KACHHI
March 27, 1957
STATE Vs. RAMKUMAR RAMGOPAL
April 9, 1957
STATE Vs. RAMCHANDRA
January 28, 1957
STATE Vs. DAULATSINGH
March 19, 1957
STATE Vs. GOKULCHAND
February 28, 1957
STATE Vs. TARACHAND ANAND
February 16, 1957
STATE Vs. GULABRAM
February 5, 1957
STATE Vs. CHHOTELAL GANGADIN GADARIYA
November 20, 1957
STATE Vs. PEMA DHANNA
September 27, 1957
STATE Vs. NANDA SINGH JHANDA SINGH
September 27, 1957
STATE Vs. NARAYANDAS
April 19, 1957
STATE Vs. KHAN SAHEB M. HASSONJEE AND SONS
April 29, 1957
STATE Vs. DHOOLSINGH
June 13, 1957
STATE Vs. BHOGIRAM
February 28, 1957
STATE GOVERNMENT Vs. INDARSINGH LABHSINGH
November 8, 1957
STATE GOVERNMENT Vs. BHAWANESH KUMAR
July 31, 1957
STATE OF MADHYA BHARAT Vs. BEHRAMJI DUNGAJI AND CO
September 6, 1957
State of Madhya Bharat Vs. Najgad Gangaram
November 6, 1957
STATE OF MADHYA PRADESH Vs. LAXMI PRASAD GOVIND PRASAD BANI
September 10, 1957
STATE OF MADHYA PRADESH Vs. MOTHER SUPERIOR CONVENT SCHOOL
September 30, 1957
STATE OF MADHYA PRADESH Vs. A K JAIN
December 20, 1957
STATE OF MADHYA PRADESH Vs. BANSHILAL BEHARI
August 14, 1957
STATE OF MADHYA PRADESH Vs. BABULAL RAMRATAN
August 5, 1957
STATE OF MADHYA PRADESH Vs. M HASSONJEE AND SONS
April 20, 1957
SUALAL MUSHILAL Vs. STATE
February 11, 1957
SUGANCHAND Vs. FULCHAND GYANCHAND
March 13, 1957
SUGANCHAND KANHAIYALAL RATHI Vs. COMMISSIONER OF INCOME TAX
August 20, 1957
SUKHRAM Vs. BALDEODAS MANILAL
January 25, 1957
SUKLAL Vs. RAMGOPAL
January 31, 1957
Sumant Prasad Pande Vs. Durga Prasad
September 30, 1957
SUNDER LAL Vs. NARAIN DAS
October 18, 1957
SUNDERLAL MANNALAL Vs. NANDRAMDAS DWARKADAS
October 16, 1957
SURAJBAI Vs. SADASHIV JUGAL KISHORE
February 9, 1957
SURAJMAL ARJUNDAS VAIDYA Vs. STATE OF MADHYA PRADESH
October 9, 1957
SURESHCHANDRA Vs. GANGABAI
January 11, 1957
SUSHILABAI Vs. GOVIND GANESH
December 31, 1957
TEJMAL Vs. COLLECTOR
January 3, 1957
TEJRAJ CHHOGALAL GANDHI Vs. STATE OF MADHYA BHARAT
October 17, 1957
THAKUR PRASAD Vs. MOHAMMAD UMAR SULEMAN
April 11, 1957
THAKURLAL PODDAR Vs. INCOME TAX OFFICER
February 19, 1957
TRIMBAK Vs. JAGJIWANDAS
February 9, 1957
TRIMBAK GOPAL PANCHABHAI Vs. AKOLA EDUCATION SOCIETY
February 20, 1957
TULSIRAM DEWAJI Vs. NARBADABAI
May 29, 1957
UDEBHAN RAJARAM Vs. VIKRAM GANU
March 29, 1957
UNION OF BHARAT MINISTRY OF RLY Vs. ASHA BI
February 15, 1957
UNION OF INDIA Vs. ASHARFI DEVI
March 1, 1957
UNION OF INDIA Vs. MANIKCHAND
January 4, 1957
UNION OF INDIA Vs. BHAGWATIPRASAD MISHRA
January 28, 1957
UNION OF INDIA Vs. SHANTILAL NANCHAND JAIN
April 15, 1957
UNION OF INDIA Vs. GENDLAL NATHURAM
August 12, 1957
UNION OF INDIA Vs. R C JALL
September 5, 1957
V P DESA Vs. UNION OF INDIA
August 27, 1957
VIJAYKUMAR Vs. GENDALAL
November 25, 1957
VIMAL KUMAR BABULAL Vs. SANAT KUMAR MATHOELAL
July 26, 1957
VIRESHWARRAO AGNIHOTRI Vs. STATE OF MADHYA BHARAT
August 13, 1957
YAKOOB Vs. STATE
March 11, 1957
YUSUF Vs. STATE
February 11, 1957
ZAMIT KUNWAR Vs. NARSINGH
July 17, 1957