Case Index

Title
Date
A J BUTLER Vs. MOHANLAL AND CO
April 3, 1957
A.H. KHARODAWALLA Vs. STATE OF BOMBAY
September 3, 1957
ABBAY L KHATAU Vs. COMMISSIONER OF INCOME TAX
February 12, 1957
ABDUL AZIZ ANSARI Vs. STATE OF BOMBAY
September 9, 1957
ABDUL FAIYAZ Vs. PRESIDENT AND MEMBERS OF THE BOARD OF REVENUE
August 30, 1957
ABDUL RAHIM ISMAIL C RAHIMTULLAH Vs. STATE OF BOMBAY
July 4, 1957
ABDUL RAHIM KHAN Vs. MUNICIPAL COMMITTEE KHAMGAON
December 10, 1957
ABDUL RAHIMAN JAMALUDDIN Vs. VITHAL ARJUN
February 18, 1957
ABDULLABHAI KASAMALI BOHARA Vs. STATE
August 1, 1957
ABDULLAMIYAN BAVAMIYAN Vs. BOMBAY STATE
November 29, 1957
ANDHERI MAROL KURLA BUS SERVICE Vs. STATE OF BOMBAY
January 16, 1957
ANGLO FRENCH DRUG CO EASTERN PRIVATE LTD Vs. R D TINAIKAR
February 13, 1957
ANNASAHEB RAGHUNATHRAO BHOSLE Vs. SYNDICATE OF NAGPORE UMRER PAUNI MOTOR UNION
August 13, 1957
ARUNA MILLS LTD Vs. INDUSTRIAL COURT BOMBAY
October 11, 1957
ARVIND N MAFATLAL Vs. INCOME TAX OFFICER
January 14, 1957
ASOKA MILLS CO LTD Vs. COMMISSIONER OF INCOME-TAX DELHI AJMER RAJASTHAN MADHYA PRADESH AND
September 20, 1957
ASOKA MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 4, 1957
BABARAO Vs. HANUMANT
September 20, 1957
BABU LAXMAN MORE Vs. NARHAR MAHADEO APTE
July 25, 1957
BAI MANUBEN Vs. BHIMABHAI NAGARJI
October 9, 1957
BAI SHAKRI Vs. BAPUSINGHJI TAKHATSINHJI
April 3, 1957
BAJIRAO GANPATI Vs. DAULATRAO MALHARI
April 3, 1957
BALABHAU MANAJI Vs. BAPUJI SATWAJI NANDANWAR
March 14, 1957
BALKRISHNA KASHINATH KHOPKAR Vs. A S RANGNEKAR
April 16, 1957
BALKRISHNA MAHADEO VARTAK Vs. INDIAN ASSOCIATION CHEMICAL INDUSTRIES LTD
September 11, 1957
BARI Vs. TUKARAM LAHANU TELI
December 12, 1957
BERAR OIL INDUSTRIES Vs. N.H. MAJUMDAR
August 1, 1957
BERAR PROVINCIAL PATELS AND PATWARIS ASSOCIATION Vs. STATE OF BOMBAY
November 29, 1957
BHAGWANJI HARIDAS Vs. PREMJI PARA SHOTAM
December 13, 1957
BHAILALBHAI TULSIDAS PATEL Vs. SHANKERBHAI KILABHAI PATEL
July 30, 1957
BHALCHANDRA KRISHNARAO DIWANJI Vs. STATE OF BOMBAY
April 2, 1957
BHANSHALI KUSHALCHAND RAMJI Vs. SHA SHAMJI JIVRAJ
March 25, 1957
BHAVRAO GANPATRAO Vs. BHIMRAO TUKARAMJI
November 7, 1957
BHIKAMDAS BALARAM Vs. MOTILAL GAMBHIRMAL
July 3, 1957
BHOLARAM MURLIDHAR AGARWAL Vs. R S DESHMUKH
March 29, 1957
BIJOY KALIPADA MUKERJEE Vs. CORPORATION OF THE CITY OF NAGPUR
December 6, 1957
BOMBAY CYCLE STORES CO LTD Vs. STATE OF BOMBAY
January 17, 1957
BOMBAY CYCLE STORES COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 3, 1957
BOROUGH MUNICIPALITY OF KARAD Vs. COLLECTOR OF NORTH SATARA
August 1, 1957
BURMAH SHELL OIL STORAGE AND DISTRIBUTING CO OF INDIA LTD Vs. MANMAD MUNICIPALITY
March 25, 1957
C B L BHATNAGAR Vs. STATE OF MAHARASHTRA
March 29, 1957
C C MAHAJAN AND CO Vs. STATE OF BOMBAY
October 4, 1957
C J VAIDYA Vs. S G BARVE SALES TAX OFFICE SHOLAPUR DISTRICT
October 30, 1957
C R H READYMONEY LTD Vs. STATE OF BOMBAY
June 19, 1957
CHAND MOHAMMAD Vs. MURTUZAKHAN MOHAMMAD MUSTAFAKHAN
June 16, 1957
CHANDRAKANT NAGINDAS Vs. RAMI MAGANLAL HIRABHAI
August 6, 1957
CHANDRAKANT SHAMSUNDERLAL SHARMA Vs. SECRETARY VIDARBHA BOARD OF SECONDARY EDUCATION NAGPUR
September 17, 1957
CHATURBHAI MATHUBHAI PATEL Vs. RAMANLAL MAGANLAL SHAH
March 26, 1957
CHATURBHUJ SITARAM Vs. MANJIBAI HIRACHAND
July 25, 1957
CHHANGAMAL HARPALDAS Vs. DOMINION OF INDIA
April 18, 1957
CHHOTALAL KALIDAS Vs. LAXMIDAS MAYARAM
December 12, 1957
CHHOTALAL LALLUBHAI SHAH Vs. CHARITY COMMISSIONER
January 25, 1957
CHINTAMAN JAGANNATH KATHIKAR Vs. GANDHI SEWA SAMAJ LTD
April 10, 1957
CHOTMAL GANESHRAM BHARADIA Vs. RAMCHAND TARACHAND
June 24, 1957
CHRISTOPHER PIMENTA Vs. LIFE INSURANCE CORPORATION OF INDIA
April 16, 1957
CIBA LTD Vs. M RAMALINGAM AND S SUBRAMANIAM TRADING IN THE NAME OF SOUTH INDIAN MANUFACTURING CO
March 12, 1957
COMMISSIONER OF INCOME TAX Vs. GHURYE D V
February 4, 1957
COMMISSIONER OF INCOME TAX Vs. FULABHAI KHODABHAI
February 6, 1957
COMMISSIONER OF INCOME TAX Vs. DAYARAM GANGABISHAN AND CO
February 12, 1957
COMMISSIONER OF INCOME TAX Vs. COTTON AGENTS LIMITED
February 11, 1957
COMMISSIONER OF INCOME TAX Vs. SHANTILAL VRAJLAL AND CHANDULAL DAYALAL AND CO
February 26, 1957
COMMISSIONER OF INCOME TAX Vs. COURT RECEIVER
February 26, 1957
COMMISSIONER OF INCOME TAX Vs. ARMY AND NAVY STORES LTD
March 1, 1957
COMMISSIONER OF INCOME TAX Vs. NAGRI MILLS COMPANY LIMITED
September 28, 1957
COMMISSIONER OF INCOME TAX Vs. CHITNAVIS M G
September 4, 1957
COMMISSIONER OF INCOME TAX Vs. BHUMRADDI T M
September 11, 1957
COMMISSIONER OF INCOME TAX Vs. FILMISTAN LTD
September 18, 1957
COMMISSIONER OF INCOME TAX Vs. MAHARANI SHRI KESARKUNWERBA SAHEB OF MORVI
September 19, 1957
COMMISSIONER OF INCOME TAX Vs. NANALAL HARIDAS HUF
September 25, 1957
COMMISSIONER OF INCOME TAX BOMBAY CITY II Vs. SHANTI K MAHESHWARI
September 17, 1957
COMMISSIONER OF INCOME TAX BOMBAY SOUTH BOMBAY Vs. D V GHURYE
February 4, 1957
COMMISSIONER OF INCOME-TAX MADHYA PRADESH AND BHANDARA Vs. M G CHITNAVIS
September 4, 1957
COMMISSIONER OF INCOME-TAXBOMBAY CITY Vs. CHUGANDAS AND CO SECURITIES
September 23, 1957
CORPORATION OF CITY OF NAGPUR Vs. N H MUJUMDAR
September 11, 1957
CORPORATION OF THE CITY OF NAGPUR CHIEF EXECUTIVE OFFICER NAGPUR Vs. NARENDRAKUMAR MOTILAL
July 31, 1957
DADA NARAYAN THAKRE Vs. JAICHAND NAGORAO
October 28, 1957
DADARAO SHEGOJI TIDKE Vs. STATE OF MADHYA PRADESH
July 11, 1957
DALICHAND V PAREKH Vs. MATHURADAS RAVJI
July 4, 1957
DAMODARDAS KHIVRAJ Vs. GOURISHANKAR HARBAKAS
December 2, 1957
DAMODHAR BAPUJI KAREKAR Vs. BOMBAY REVENUE TRIBUNAL
July 2, 1957
DARAB RUTTONSHAW SHROFF Vs. COMMISSIONER OF INCOME TAX
September 16, 1957
DATTATRAYA AWADAJI SHINDE Vs. S.V. BHAVE
November 8, 1957
DATTATRAYA DULAJI GHADIGAONKAR Vs. WADILAL PANCHAL
September 13, 1957
DAULATRAM RAMESHWARLAL Vs. B K WADEYAR
March 25, 1957
DAULATSINGH GULABSINGH Vs. STATE OF BOMBAY
August 2, 1957
DAYABHAI GIRDHARBHAI Vs. COMMISSIONER OF INCOME TAX
September 4, 1957
DEORAO LAXMAN ANANDE Vs. KESHAV LAXMAN BORKAR
November 14, 1957
DEVAJI LIMBAJI Vs. GANPATLAL SHIVDAYAL
August 21, 1957
DHANWATAY V D Vs. COMMISSIONER OF INCOME TAX
September 3, 1957
DHUSABHAI POLABHAI Vs. SPECIAL LAND ACQUISITION OFFICER AHMEDABAD
July 18, 1957
DIGVIJAYSINHJI SPINNING AND WEAVING MILLS LTD Vs. COLLECTOR OF CUSTOMS BARODA
August 8, 1957
DOMA GHUSI PATIL Vs. JAGANA FAGU PATIL
April 9, 1957
DOSHI PRABHUDAS GIRDHARLAL Vs. STATE OF BOMBAY
August 26, 1957
DOULATRAM LEKHRAJ RUPCHANDANI Vs. GENERAL MANAGER
January 18, 1957
DWARKADAS BALMUKUNDA SALAMPURIYA Vs. VINAYA KUMAR
October 31, 1957
EAST INDIA CHAMBER OF COMMERCE LIMITED Vs. COMMISSIONER OF INCOME TAX
February 7, 1957
G P OAK Vs. STATE OF BOMBAY
February 11, 1957
GAJADHAR HIRALAL Vs. MUNICIPAL COMMITTEE BASIM
September 24, 1957
GANESHRAO BAPURAO Vs. RAMCHANDRA
February 26, 1957
GIRDHARILAL JIWANLAL Vs. ASSISTANT COMMISSIONER OF SALES TAX APPEALS NAGPUR
February 26, 1957
GOKULDAS Vs. KIKABHAI ABDULALI
September 13, 1957
GOLDEN TOBACCO CO PRIVATE LTD Vs. STATE OF BOMBAY
February 5, 1957
GONDWANA CLUB NAGPUR Vs. SALES TAX OFFICER
September 17, 1957
GOPAL MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
September 23, 1957
GUFF W A Vs. COMMISSIONER OF INCOME TAX
February 4, 1957
GUJOBA TULSIRAM Vs. NILKANTH
March 28, 1957
GULABCHAND RAWATMAL Vs. SARANGPUR COTTON MANUFACTURING CO LTD
November 7, 1957
GULABRAO KESHAVRAO DHOLE Vs. PANDURANG BHANJI DHOMNE
March 13, 1957
GULABROA AYAJI DESHMUKH Vs. YADAVRAO MADHAVRAO DESHMUKH
November 5, 1957
H.H. SIR JIWANJIRAO SCINDIA Vs. MUZAMMIL KHURSHID
January 30, 1957
HAJI FATEH MOHAMMAD Vs. REGISTRAR, PUBLIC TRUST
November 14, 1957
HARILAL BHAGWANJI Vs. SHASTRI HEMSHANKER UMIYASHANKER
March 28, 1957
HARILAL SHAMALJI PAREKH Vs. JAIN CO OPERATIVE HOUSING SOCIETY
January 22, 1957
HARSHADRAI RAGHUNATHJI DESAI Vs. BALUBHAI MAGANLAL BATLIWALA
March 8, 1957
HINDUSTAN STEEL METAL WORKS Vs. WALTER S. GUGGENHEIM AND CO.
July 16, 1957
HIRABAI CHANNAPPA Vs. GANESH DAT TATRAYA
November 20, 1957
HIRABAI RAMCHANDRA Vs. RAMCHANDRA RAWOO
February 22, 1957
HIRALAL PANACHAND SHAH Vs. N L MEHTA
March 14, 1957
INDIA LIFE ASSURANCE CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY EXCESS PROFILES TAX BOMBAY CITY
February 12, 1957
INDURKAR V R Vs. PRAVINCHANDRA HEMCHAND
August 26, 1957
INDUSTRIAL DEVELOPMENT AND INVESTMENTS COMPANY LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
February 5, 1957
J K TRUST Vs. COMMISSIONER OF INCOME TAX EXCESS PROFITS TAX
September 10, 1957
JADEJA HABHUBHA Vs. STATE OF BOMBAY
December 12, 1957
JAGANNATH BALWANT SHEDGE Vs. MAHARASHTRA SUGAR MILLS LTD
June 19, 1957
JAGANNATH VINAYAK KALE Vs. M I AHMADI
February 6, 1957
JAGDISH DAJIBA Vs. ACCOUNTANT GENERAL OF BOMBAY
September 26, 1957
JAIKUMAR BALASA JAIN Vs. SUWALAL CHUNNILAL
October 31, 1957
JAIRAM PANDUJI MAPLE Vs. D.K. ANWIKAR
April 16, 1957
JAIRAM SONU Vs. NEW INDIA RAYON MILL CO. LTD
October 30, 1957
JAMNADAS DAGA Vs. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL NAGPUR
September 3, 1957
JANA Vs. PARVATI
November 19, 1957
JANGA RAOJI MALI Vs. NASARAT JAHAN BEGAM
July 4, 1957
JANKIBAI ABAJI PAWASKAR Vs. BHIKAJI RAGHUNATH CHAVAN
February 21, 1957
JAYANTILAL RANCHHODDAS KOTICHA Vs. TATA IRON AND STEEL CO LTD
June 21, 1957
JUWANSINHJI BALVIRISINHJI Vs. MEMBERS OF THE TRIBUNAL
February 4, 1957
K R JOSHI Vs. STATE OF BOMBAY
July 18, 1957
KAMALA NAIR Vs. NARAYANA PILLAI KUMARAN NAIR
March 15, 1957
KANJI KURJI Vs. KALA GOPAL
June 19, 1957
KANTILAL LALUBHAI AND CO Vs. G S VASWANI
September 4, 1957
KARAMSEY GOVINDJI Vs. COMMISSIONER OF INCOME TAX
February 26, 1957
KASHIRAM KADTU BURKULE Vs. RAJARAM DAULAT KORDE
July 2, 1957
KESHAV GAMAN Vs. BAI RUKHAIYABIBI
December 6, 1957
KHURSHIDALI EHSANALI Vs. GUJAB LAXMAN
April 18, 1957
KHUSHALRAO BALAJI FASGE Vs. DEORAO UMAJI MARATHE
March 14, 1957
KOHINOOR MILLS CO. LTD Vs. VIJAY BHARAT THREAD MILLS (INDIA)
July 8, 1957
KRISHNA AWAJI GHADGE Vs. BAPU KALU GHADGE
December 20, 1957
LAJWANTI SIAL Vs. COMMISSIONER OF INCOME TAX
September 4, 1957
LALLUBHAI DAYARAM BHATT Vs. KARIMBHAI DATTEKHAN
July 15, 1957
LAXMAN DAJIBA TELANGA Vs. RAJARAM LINGAYYA ALLALWAR TELANGA
January 7, 1957
LAXMAN GAJJU Vs. SITABAI LAXMAN
April 4, 1957
LAXMAN SHIVSHANKAR KUMBHAR Vs. SARASWATI DAUGHTER OF CHANBASAPPA
November 5, 1957
LILADHAR RATANLAL VYAS Vs. HOLKARMAL SOHANLAL
September 25, 1957
LILARAM THAWERDAS Vs. COMMISSIONER OF INCOME TAX
February 26, 1957
LUVAR POPAT KALA Vs. LUVAR BACHU RUGNATH
March 7, 1957
M G ABROL Vs. AMICHAND VALLAMJI
September 7, 1957
M N GOBHAI AND CO Vs. STATE OF BOMBAY
January 16, 1957
MADAN MANOHAR RAMCHANDRA GUPTA Vs. NARAYAN SADASHIO PHUTANE
December 6, 1957
MADANLAL FAKIRCHAND DUDHEDIYA Vs. CHANGDEO SUGAR MILLS LTD
July 24, 1957
MADHAV NANAJI GORE Vs. BADRINARAYAN MOHANLAL
July 12, 1957
MADHYA PRADESH MINERAL INDUSTRY ASSOCIATION Vs. REGIONAL LABOUR COMMISSIONER CENTRAL CIVIL LINES NAGPUR
October 25, 1957
MAFALDO U. MASCARENHAS Vs. ANNIE DIAS
August 22, 1957
MAGNUS S Vs. COMMISSIONER OF INCOME TAX
September 25, 1957
MAHADBA ROMAJI BIDKAR Vs. SHREE MAHADOBA DEVASTHAN
November 18, 1957
MAHADEO Vs. SHANTILAL
February 26, 1957
MAHADEO RAMCHANDRA Vs. DAMODAR VISHWANATH
January 18, 1957
MAHADEO RAOJI Vs. ANANT GANESH BHAGWAT
March 14, 1957
MAHADEV GOKULDAS Vs. DISTRICT LOCAL BOARD
January 14, 1957
MAHADU UKARDA DHANGAR Vs. TULSABAI NAMDEO
February 28, 1957
MAHINDRA KUMAR MOHANLAL AND MOHANAND KUMAR MOHANLAL Vs. COMMISSIONER OF EXCESS PROFITS TAX
September 19, 1957
MAJOR E G BARSAY Vs. STATE OF MAHARASHTRA
July 27, 1957
MALAN Vs. STATE OF BOMBAY
October 31, 1957
MANGALDAS NARANDAS Vs. PAYMENT OF WAGES AUTHORITY
February 25, 1957
MANGILAL NARSINGDAS Vs. SURYABHAN RAGHO SAWADKAR
August 2, 1957
MATUBHAI JAMEITRAM Vs. CUSTODIAN OF EVACUEE PROPERTY BOMBAY
October 10, 1957
MEHTA DIPCHAND VAKHATCHAND Vs. DAVE MADHUSUDAN
March 18, 1957
MIDDLE EAST TRADING CO Vs. NEW NATIONAL MILLS LTD
November 20, 1957
MODI S M Vs. COMMISSIONER OF INCOME TAX
September 25, 1957
MOTILAL MANEKCHAND Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 11, 1957
MOTIRAM MESAJI MARATHE Vs. MANKARNIKABAI BALIRAM MARATHE
March 5, 1957
MOTIRAM RAOJI GUJAR Vs. SIDRAM TIPPANNA KAVACHALE
June 25, 1957
MUKAREMDAS MANNUDAS Vs. CHHAGAN KISAN BHAWASAR
March 29, 1957
MUNICIPAL CORPORATION OF GREATER BOMBAY Vs. LABOUR APPELLATE TRIBUNAL OF INDIA
February 6, 1957
MUNICIPALITY OF CHOPDA Vs. MOTILAL MANEKCHAND
September 10, 1957
N J CHAVAN Vs. P D SAWARKAR
July 10, 1957
N T RAGHUNATHAN Vs. ALL INDIA REPORTER LTD
March 8, 1957
NAGPUR GLASS WORKS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY
March 7, 1957
NAGPUR YARN AND DYES MERCHANTS ASSOCIATION Vs. STATE OF BOMBAY
October 11, 1957
NALINKANT BHANUSHANKER DAVE Vs. HIRALAL AMRATLAL PAREKH
March 12, 1957
NANASAHEB GUJABA BANKAR Vs. APPA GANU BANKAR
January 22, 1957
NANIK DHARAMDAS VAZIRANI Vs. MAHARAJA SAYAJIRAO UNIVERSITY BARODA
February 11, 1957
NARAYAN BADLAJI SALI Vs. STATE OF BOMBAY
January 23, 1957
NARAYAN NAGORAO Vs. AMRIT HARIBHAU
April 2, 1957
NARAYAN RAMCHANDRA BHAGWAT Vs. MARKANDYA TUKARAM
October 29, 1957
NARAYAN TANBAJI MARATHE Vs. RAMESHWAR GURU MAHESHPURI GOSAMI
March 19, 1957
NARAYAN VYANKATRAO Vs. RAMCHANDRA NARAYANRAO
March 14, 1957
NARRONDAS MANORDASS Vs. COMMISSIONER OF INCOME TAX CENTRAL BOMBAY
February 13, 1957
NARSINHA BHASKAR CHITALE Vs. STATE OF BOMBAY
November 8, 1957
NATHU BHIWAJI Vs. GANPAT BABLAJI
March 27, 1957
NATHUBHAI DHULAJI Vs. MUNICIPAL CORPORATION BOMBAY
October 11, 1957
NATIONAL CITY BANK OF NEW YORK Vs. COMMISSIONER OF INCOME TAX
February 5, 1957
NAVNITPRASAD CHAMPAKPRASAD Vs. COMMISSIONER AHMEDABAD MUNICIPAL CORPORATION AHMEDABAD
January 10, 1957
NAYA PANCHAYATI UDASI AKHADA Vs. MOTILAL BANSGOPAL CHHATRAPURI
December 2, 1957
NEW INDIA LIFE ASSURANCE COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 12, 1957
OUDH SUGAR MILLS LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER BOMBAY
March 7, 1957
P N FILMS LTD Vs. OVERSEAS FILMS CORPORATION LTD
March 4, 1957
PADMAKAR BALKRISHNA Vs. STATE OF BOMBAY
January 31, 1957
PAIKA DASARU Vs. RAJESWAR BALAJI
March 13, 1957
PANDURANG KASHINATH MORE Vs. UNION OF INDIA
September 9, 1957
PANDURANG RAMA Vs. DIVISIONAL MECHANICAL ENGINEER, CENTRAL RAILWAY
February 14, 1957
PANDURAUG KASHINATH MORE Vs. UNION OF INDIA OWNING THE BOMBAY TELEPHONE WORK SHOP BOMBAY
September 9, 1957
PARASHRAM DAMODHAR VAIDYA Vs. STATE OF BOMBAY
February 21, 1957
PARWATIBAI NAMDEO Vs. JAGANNATH MARUTI WARTHI
March 22, 1957
PARWATIBAI VASUDEO ABHYANKAR Vs. SHRIDHAR NAGESH KAPRE
November 22, 1957
PATEL HIRJI VITHAL Vs. RANA DUNGARSINHJI LADHUBHA
December 20, 1957
POKHARDAS MEGHRAJ Vs. STATE OF BOMBAY
July 15, 1957
POONA MUNICIPAL CORPORATION Vs. SHANKAR RAMKRISHNA JABADE
July 25, 1957
POPATLAL RATANSEY Vs. KALIDAS BHAVAN
January 16, 1957
PRABHAKAR BHASKAR Vs. KASHIRAM VITHOBA
June 24, 1957
PRAKASH COTTON MILLS PRIVATE LTD Vs. STATE OF BOMBAY
June 26, 1957
PRALHAD SHEONARAYAN CHOKHANI Vs. DAMODHAR RANKARAN VAISHNAO
April 2, 1957
PRATAPSINHJI NARANSINHJI Vs. STATE OF BOMBAY
January 15, 1957
PROVINCIAL TRANSPORT SERVICE COMPANY NAGPUR Vs. MAJUMDAR N H
September 2, 1957
PROVINCIAL TRANSPORT SERVICES Vs. ASSISTANT LABOUR COMMISSIONER
August 21, 1957
PROVINCIAL TRANSPORT SERVICES Vs. N.H. MUZUMDAR
June 25, 1957
R S REKHCHAND GOPALDAS MOHOTA Vs. STATE INDUSTRIAL COURT
September 11, 1957
RADDULAL BHURMAL Vs. MAHABIRPRASAD BISESAR KALWAR
July 19, 1957
RAGHO SAMBHAJI TAMBOLI Vs. SHANTABAI
March 12, 1957
RAGHUNATH HARI DESHPANDE Vs. KASHINATH RAMCHANDRA DESHPANDE
April 9, 1957
RAJANI PRABHAKAR LOKUR Vs. PRABHAKAR RAGHAVENDRA LOKUR
July 10, 1957
RAJDHAR BUWA Vs. UMAKANT BHIMRAO
December 9, 1957
RAJKUMAR MILLS LTD Vs. INCOME TAX APPELLATE TRIBUNAL
September 30, 1957
RAM KISHAN SURAJMAL Vs. NATHU RAO JI
October 29, 1957
RAM KRISHNA DALMIA Vs. S.R. TENDOLKAR
April 29, 1957
RAM RIJHUMAL KRIPLANI Vs. STATE OF MAHARASHTRA
March 20, 1957
RAMACHANDRAN V Vs. AIR-INDIA INTERNATIONAL CORPORATION
August 20, 1957
RAMANLAL MANILAL BHATT Vs. MANILAL LAXMICHAND
September 16, 1957
RAMANLAL PRABHUDAS SHAH Vs. COMMISSIONER OF INCOME TAX
February 28, 1957
RAMCHANDRA SITARAM Vs. SAKHARAM
July 24, 1957
RAMKRISHNA SHANKARRAO Vs. RANGOO BAI
October 29, 1957
RAMNARAIN RAMGOPAL CHAMEDIYA Vs. RAMCHANDRA JAGOBA KADU
December 20, 1957
RAMPRASAD HARIPAL Vs. MANOHAR VITHOBA
November 20, 1957
RANGABAI KRISHNA BADGUJAR Vs. SHANKAR HARI MALI
December 6, 1957
RANGARAO Vs. GOPAL
November 25, 1957
RANGILDAS VARAJDAS KHANDWALA Vs. COLLECTOR OF SURAT
March 5, 1957
RANGNATH RAOJI Vs. STATE OF MAHARASHTRA
August 26, 1957
RASHTRIYA MILL MAJDOOR SANGH Vs. CENTRAL INDIA SPINNING WEAVING AND MANUFACTURING COMPANY LTD
November 7, 1957
RAYAGONDA ANNA PATIL Vs. JUNKIBAI
June 27, 1957
ROWJI SOJPAL Vs. COMMISSIONER OF INCOME TAX BOMBAY
February 6, 1957
S M MODI Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY I
September 25, 1957
S MAGNUS Vs. COMMISSIONER OF INCOME-TAX BOMBAY CITY II BOMBAY
September 25, 1957
SADASHIV MAHADEO DESHMUKH Vs. JAMNADAS LAKHANCHAND
August 27, 1957
SADASHIV SHANKAR DANDIGE Vs. GANDHI SEWA SAMAJ LTD
September 7, 1957
SALEMAHOMED HAJI HAROON KABLY Vs. MAHOMED TAHER JAFFRANI
August 21, 1957
SAMPAT RAGHO TAYADE Vs. SURAJMAL KALURAM
March 27, 1957
SARANGPUR COTTON MANUFACTURING CO LTD Vs. COMMISSIONER OF INCOME TAX BOMBAY NORTH KUTCH AND SAURASHTRA AHMEDABAD
February 8, 1957
SARASWATIBAI Vs. CORPORATION OF CITY OF NAGPUR
January 11, 1957
SATYANARAYAN AMOLAKCHAND BHUT Vs. VITHAL NARAYAN JAMDAR
March 25, 1957
SAVITRA KHANDU BERADI Vs. NAGAR AGRICULTURAL SALE AND PURCHASE CO-OPERATIVE SOCIETY LTD
February 4, 1957
SAYYED HUSAN SAYAD HUSEN Vs. STATE OF MAHARASHTRA
March 28, 1957
SCIENTIFIC SOAP WORKS Vs. DALSUKHBHAI MANGALDAS SHAH
March 18, 1957
SETH MOTILAL MANEKCHAND Vs. COMMISSIONER OF INCOME TAX
February 11, 1957
SHAH KESHAVLAL MOTICHAND Vs. ASSISTANT JUDGE JUNAGADH
December 4, 1957
SHAIKH YAKUB IBRAHIM SATHIA Vs. MAHOMADALI HAIDERALI VOHRA
April 2, 1957
SHAMJI KHETA Vs. A V PATWARDHAN
September 20, 1957
SHAMRAO DAYARAM LODHI Vs. MUNICIPAL COMMITTEE
September 19, 1957
SHANKAR MADHAVRAO SOLAV Vs. M K SARODE
October 11, 1957
SHANTARAM GANPAT Vs. LALJI VITHAL
January 17, 1957
SHEIKH MOHAMMAD HANIFF Vs. VINAYAK WAMANRAO THAKARE
February 28, 1957
SHIVALING GANGADHAR TAMBEKAR Vs. NAVNITLAL AMRITLAL GANDHI
December 6, 1957
SHIVKUMAR BACHU SHARMA Vs. BAI KHATIZABAI
August 21, 1957
SHIWA KARU Vs. RAMLAL KODU
November 7, 1957
SHREE AMBARNATH MILLS CORPORATION Vs. D B GODBOLE
January 14, 1957
SHRINIWAS DEORAO Vs. CHANDRABHAGABAI
September 25, 1957
SITABAI RAMCHANDRA TODANKAR Vs. RAMCHANDRA RAGHUNATH TODANKAR
July 2, 1957
SITABAI SADASHEO Vs. VITHABAI NAMDEO
July 19, 1957
SITABAI SHRIRAM Vs. KOTHULAL BUDHU LODHI
August 27, 1957
SITALDAS TIRATHDAS Vs. COMMISSIONER OF INCOME TAX
September 20, 1957
SITARAM BINDRABAN Vs. CHIRANJILAL BRIJLAL
December 20, 1957
SOHO HOUSE Vs. COMMISSIONER OF INCOME TAX
February 7, 1957
SONU SAMPAT SHEWALE Vs. JALGAON BOROUGH MUNICIPALITY
April 18, 1957
STATE Vs. PARSOTTAM BHIKHABHAI
July 24, 1957
STATE Vs. DHIRAJLAL MANEKLAL
March 14, 1957
STATE OF BOMBAY Vs. MISHRILAL ONKARDAS JOSHI
December 11, 1957
STATE OF BOMBAY Vs. UNITED COAL CO
October 4, 1957
STATE OF BOMBAY Vs. AMRATLAL AMBARAM MODI
August 21, 1957
STATE OF BOMBAY Vs. SISTAS LTD
January 11, 1957
STATE OF BOMBAY Vs. PURSHOTTAMDAS DWARAKADAS PATEL
January 16, 1957
STATE OF MAHARASHTRA Vs. RASIKLAL POPATLAL
January 25, 1957
STATE OF MAHARASHTRA Vs. ISMAIL SHAKUR MORANI
February 11, 1957
STATE OF MAHARASHTRA Vs. ISMAIL SHAKUR MORANI
February 12, 1957
STATE OF MAHARASHTRA Vs. BAI MOTI
March 1, 1957
STATE OF MAHARASHTRA Vs. NARAYANDAS MANGILAL DAYAME
July 3, 1957
STATE OF MAHARASHTRA Vs. MASASINGH CHANDASINGH
May 1, 1957
STATE OF MAHARASHTRA Vs. NAGINDAS MAGANLAL
April 15, 1957
STATE OF MAHARASHTRA Vs. KAPURCHAND ADEBHAN OSWAL
April 3, 1957
STATE OF MAHARASHTRA Vs. SHIRISH V PAI
October 25, 1957
STATE OF MAHARASHTRA Vs. J D DAROGA
October 25, 1957
STATE OF MAHARASHTRA Vs. RAMJI VITHAL CHAUDHARI
September 24, 1957
STATE OF MAHARASHTRA Vs. PANNALAL KANBYALAL DESRAJ JAT
August 23, 1957
STATE OF MAHARASHTRA Vs. POONAMCHAND GUPTA
August 12, 1957
STATE OF MAHARASHTRA Vs. CHINUBHAI HARIDAS
August 1, 1957
STATE OF MAHARASHTRA Vs. MASASINGH CHANDASINGH
November 7, 1957
STATE OF MAHARASHTRA Vs. FUNDAN LAKHANMAL
November 13, 1957
STATE OF MAHARASHTRA Vs. KESHAVLAL AMRUTLAL OZHA
November 21, 1957
STATE OF MAHARASHTRA Vs. PARSHOTTAM KANAIYALAL
December 18, 1957
STEELAGE INDUSTRIES LTD Vs. STATE OF BOMBAY
January 17, 1957
SUNDRABAI DALICHAND Vs. MORESHWAR MAHADEO GOKHALE
November 29, 1957
SURAT PEOPLES CO OPERATIVE BANK LTD Vs. COMMISSIONER OF INCOME TAX AHMEDABAD
September 23, 1957
TATOBA GANU Vs. TARABAI
January 24, 1957
TELANGKHEDI CO OPERATIVE DAIRY SOCIETY LTD Vs. DEPUTY REGISTRAR CO OPERATIVE SOCIETIES
December 3, 1957
THAKORELAL CHATURBHUJ DALAI Vs. STATE OF BOMBAY
November 25, 1957
TRIKAMLAL MANEKLAL Vs. STATE OF MAHARASHTRA
October 8, 1957
TRUSTEES OF LATE SIR R J VAKIL Vs. COMMISSIONER OF INCOME TAX
September 24, 1957
TUKARAM RAJARAM SUPLE Vs. SONBA CHINDHU MALI DEFENDANT
April 10, 1957
TULSIDAS KILACHAND Vs. COMMISSIONER OF INCOME TAX
September 20, 1957
UMEDSINGH HAMIRASINGH Vs. MARSDEN MILLS LIMITED
July 2, 1957
UNION OF INDIA Vs. FIRM DAMODARDAS NARAYANDAS
September 17, 1957
VADILAL ICHHACHAND Vs. COMMISSIONER OF INCOME TAX
September 13, 1957
VALAJA GOVINDA SARAVANABAVANANTHAN Vs. EXCHANGE BANK OF INDIA AND AFRICA IN LIQUIDATION LTD
March 18, 1957
VALAJIBHAI AVCHARBHAI Vs. CHIMANLAL HEMRAJ JOSHI
January 14, 1957
VIDYUTRAI Y DESAI Vs. COMMISSIONER OF INCOME TAX
September 24, 1957
VISHWASRAO VITHOBA Vs. SAHEBRAO YESHWANTRAO
September 25, 1957
VISWANATH TUKARAM Vs. GENERAL MANAGER CENTRAL RAILWAY
July 4, 1957
VITHAL KRISHNA SHANBHAG Vs. SOGMAL NATHMAL AND CO
April 4, 1957
VITHOBA BHANJI Vs. VITHAL SAKROO
November 18, 1957
W A G CUFF Vs. COMMISSIONER OF INCOME TAX BOMBAY CITY
February 5, 1957
W.G. AMBEKAR Vs. INSTITUTE OF CHARTERED ACCOUNTANTS OF INDIA
August 22, 1957
WAMAN BALAKRISHNA BOKARE Vs. COLLECTOR OF CENTRAL EXCISE NAGPUR
June 27, 1957
YAMUNA MILLS CO LTD Vs. MAJOOR MAHAJAN MANDAL
March 13, 1957
YESHVANTARAO BALWANTRAO CHAVAN Vs. K T MANGALMURTI
November 20, 1957
YESHWANT GOVARDHAN Vs. TOTARAM AVASU
February 20, 1957
ZAMIR AHMED RAZ Vs. D R BANAJI
March 20, 1957