Case Index

Title
Date
ABDUL ALI ABDUL RAHMAN Vs. JANNAT
January 11, 1957
ABDUL AZIZ Vs. STATE OF UTTAR PRADESH
July 25, 1957
ABDUL GAFOOR Vs. HAKIM ALI
August 19, 1957
ABDUL GHAFOOR Vs. LALA KUNJ BEHARI LAL
January 23, 1957
ABDUL HAMID KHAN Vs. KANPUR ELECTRIC SUPPLY ADMINISTRATION
April 4, 1957
ABDUL JALIL KHAN Vs. AGRICULTURAL INCOME TAX BOARD
February 18, 1957
ABDUL RAHMAN S O ALLA BUX Vs. STATE OF UTTAR PRADESH
August 28, 1957
ABDUL SHAKUR Vs. KOTWALESHWAR PRASAD
February 19, 1957
ABHIMAN SINGH Vs. RAM HIT SINGH
December 3, 1957
ADARSH BHANDAR Vs. SALES TAX OFFICER
May 9, 1957
AHMAD HUSSAIN Vs. STATE
November 21, 1957
AIDAL SINGH Vs. KARAN SINGH
January 10, 1957
AKBAR ALI KHAN Vs. ISHWAR SARAN
May 1, 1957
ALI AHMAD SIDDIQI S/O QURBAN ALI Vs. THE ADMINISTRATOR, MUNICIPAL BOARD AND ANR.
September 11, 1957
ALI HAMZA OSMANY Vs. ASSISTANT CUSTODIAN
September 2, 1957
AMAR KRISHNA NARAIN SINGH Vs. DEPUTY COMMISSIONER BARABANKI
November 22, 1957
AMIN Vs. STATE
August 29, 1957
ANAND SWARUP LEKHPAL AND ANOTHER Vs. STATE THROUGH BHIKKA
January 23, 1957
ANANT RAM KANHAIYALAL Vs. COMMISSIONER OF INCOME TAX
March 25, 1957
ANWAR Vs. STATE
June 10, 1957
ATHALYE D G UPPER GANGES VALLEY ELECTRICITY SUPPLY CO LTD Vs. STATE OF UTTAR PRADESH
December 2, 1957
AUDH NARAIN SINGH Vs. COLLECTOR
May 3, 1957
AZIMULLA Vs. SURAJ KUMAR SINGH
January 2, 1957
AZIZUN NISA Vs. ASST CUSTODIAN
April 11, 1957
B BAJRANJ NARAIN Vs. RAM
April 10, 1957
B BHAGWAN DIN GUPTA Vs. B BISHESHWAR NATH
November 18, 1957
B HANUMAN PRASAD Vs. INDRAWATI
September 25, 1957
B JANGI LAL Vs. B PANNA LAL
February 1, 1957
BABU RAM Vs. PERAGI
October 15, 1957
BABULAL Vs. G S HASHMI
August 9, 1957
BACHHU ALIAS SAKTU Vs. STATE
December 19, 1957
BALBHADRA CHAND MUNNALAL Vs. COMMISSIONER OF INCOME TAX
March 18, 1957
BALDEO PERSHAD Vs. DWARIKA PD
January 6, 1957
BALGOVIND RASTOGI Vs. BHARGAVA SCHOOL BOOK DEPOT
April 10, 1957
BANWARI LAL Vs. JAGANNATH PRASAD
November 5, 1957
BANWARI LAL AND ORS Vs. RAM GOPAL
March 7, 1957
BASHIR Vs. STATE
August 27, 1957
BENCHEY LAL Vs. STATE OF UTTAR PRADESH
March 11, 1957
BENI MADHO Vs. THAKUR MANOHAR SINGH
November 12, 1957
BENI RAM Vs. STATE
September 12, 1957
BHAGWAN DAS Vs. THE STATE OF UTTAR PRADESH AND ANR.
January 28, 1957
BHAGWANDAS BURNWAL Vs. STATE OF U P
February 19, 1957
BHARAT Vs. CH KHAZAN SINGH
July 29, 1957
BHIKHU LAL Vs. BATIAN AND OTHERS
January 8, 1957
BHOLA KUNWAR Vs. STATE
April 18, 1957
BIKRAMA Vs. STATE
August 26, 1957
BINDESHARI PRASAD Vs. STATE
January 29, 1957
BIRESHWAR CHAKRAVARTI Vs. L N KAULA
April 26, 1957
BISHWANATH SINGH AND ORS. Vs. BOARD OF REVENUE AND ORS.
February 2, 1957
BOARD OF REVENUE Vs. PADUM BAHADUR SINGH
March 25, 1957
BRAHM DUTT AND ANR. Vs. DIP NARAIN
March 20, 1957
BRAHMA DIN Vs. CHANDRA SHEKHAR SHUKLA
November 15, 1957
BRIJ BHUSAN PANDEY Vs. STATE TRANSPORT AUTHORITY LUCKNOW
May 7, 1957
BRIJ LAL SURI Vs. STATE OF UTTAR PRADESH
December 11, 1957
BRIJENDRA KUMAR SINGH Vs. THE BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION U.P.
March 18, 1957
BRIJESH KUMAR Vs. STATE
December 17, 1957
BRIJLAL MISRA Vs. REGIONAL TRANSPORT AUTHORITY KANPUR
December 23, 1957
BRIJPAL DAS Vs. BANARAS MUNICIPAL BOARD
September 11, 1957
BRITISH INDIA CORPORATION LIMITED Vs. COMMISSIONER OF EXCESS PROFITS TAX
March 22, 1957
BUDDHA Vs. BALWANTA
November 29, 1957
BUDHU SINGH Vs. BOARD OF REVENUE
May 3, 1957
CH. PIRTHI SINGH AND OTHERS Vs. CH. GURDIAL AND OTHERS
November 1, 1957
CHANDRA MOHAN CHAUDHARI Vs. STATE
September 3, 1957
CHANDRA PAL Vs. BOARD OF REVENUE U P
September 16, 1957
CHET RAM AND OTHERS Vs. THE STATE OF U.P.
September 24, 1957
CHIRANJI LAL Vs. BEHARI
August 21, 1957
CO-OPERATIVE DEVELOPMENT UNION LTD Vs. DEWAN SUGAR MILLS SAKOTI TANDA
May 17, 1957
D.R. MENON Vs. THE DIRECTOR OF HARIJAN WELFARE AND ANR.
March 29, 1957
DARBARI LAL Vs. DHARAM WATI
May 11, 1957
DARMAN SINGH Vs. THE S.D.O. SHIKOHABAD AND ANOTHER
December 13, 1957
DELHI CLOTH AND GENERAL MILLS LTD Vs. YOGRAJ SINGH
April 24, 1957
DISSA AND ORS. Vs. STATE
January 9, 1957
DISTRICT BOARD Vs. UPPER INDIA SUGAR MILLS LTD
January 25, 1957
DISTRICT BOARD ALLAHABAD THROUGH ITS CHAIRMAN Vs. TAHIR HUSAIN AND OTHERS
December 4, 1957
DOMINION OF INDIA Vs. SHRI RADHEY SHIAM
October 29, 1957
DOMINION OF INDIA Vs. MATHURA PRASAD
September 10, 1957
DOMINION OF INDIA NOW THE UNION OF INDIA UOI Vs. L RAM KUMAR
August 6, 1957
DR. BISHAMBHAR NATH BHALLEY Vs. SRI BALDEO PRASAD GUPTA
July 30, 1957
DR. MAUJI LAL Vs. STATE
August 13, 1957
DUDHNATH PRASAD Vs. MULCHAND
January 8, 1957
DULLA Vs. STATE
September 18, 1957
DURGA PRASAD Vs. GANGA DEI
July 26, 1957
DWARIKA PRASAD Vs. THE BOARD OF REVENUE AND 5 ORS.
April 9, 1957
DWARKA NATH TANDON Vs. SRI RAM PRAKASH KHANNA AND ANOTHER
December 6, 1957
E SEFTON AND CO MIRZAPUR Vs. TEXTILE MILL MAZDOOR UNION
May 3, 1957
FAKRUDDIN Vs. IQBAL AHMAD
April 15, 1957
FASAHAT ALI Vs. BOARD OF REVENUE
March 1, 1957
FATEH CHAND Vs. BRIJ BHUSHAN PRAKASH
February 8, 1957
FAYAZ MOHAMMAD KHAN Vs. ABDUL MUJIB KHAN AND ANOTHER
July 17, 1957
FIRM BULCHAND CHANDI RAM AND CO Vs. L ONKAR NATH
September 16, 1957
FIRM THAKUR DAS MARAKHAN LAL Vs. MATHURA PRASAD
July 22, 1957
GAJRAM SINGH Vs. THE SUB-DIVISIONAL OFFICER GUNNAUR AND OTHERS
December 23, 1957
GANESH DIN Vs. BISHWANATH
August 14, 1957
GANGA Vs. STATE
April 12, 1957
GANPAT SAHAI Vs. RAMA SHANKER
April 23, 1957
GAYA DIN Vs. STATE
April 25, 1957
GAYA PRASAD Vs. STATE
February 6, 1957
GHANI Vs. STATE
August 22, 1957
GHARABHARAN Vs. SRI RADHA KISHAN
September 25, 1957
GHAYUR ALI KHAN Vs. MAHESH CHANDRA
November 4, 1957
GHULAM HAQQANI KHAN Vs. STATE OF UP AND OTHERS
December 23, 1957
GIR PRASAD GUPTA Vs. STATE
November 19, 1957
GIRJA SHANKAR SHUKLA Vs. SENIOR SUPERINTENDENT OF POST OFFICES LUCKNOW DIVISION LUCKNOW
September 17, 1957
GOBARDHAN RAM BISHESHAR RAM Vs. BANARSI RAM
April 23, 1957
GODHU MAL Vs. SM GANGA HASSO MAL IDNANI
January 7, 1957
GOKUL Vs. STATE
December 13, 1957
GOVIND RAM SHARMA Vs. STATE
April 10, 1957
GYANENDRA NATH MITTAL Vs. DAMODHAR BHATT
September 5, 1957
HAFIZULLAH Vs. STATE
January 18, 1957
HAJI MAULA BUX Vs. RENT CONTROL AND EVICTION OFFICER AND OTHERS
November 5, 1957
HAJI MOHAMMAD SADIQ Vs. HAFIZ MOHAMMAD IDRIS TRUSTEE
April 10, 1957
HAKIM MOHAMMAD ILLAYAS KHAN Vs. SAHAB COLLECTOR BAHADUR ALIGARH
March 14, 1957
HAMID Vs. STATE
August 21, 1957
HAR PRASAD Vs. LALA SITA RAM
April 18, 1957
HAR PRASAD SHIVA DUTT RAI Vs. COMMR OF INCOME TAX
February 12, 1957
HARNAM DAS Vs. STATE OF U P
May 7, 1957
HASHMAT HUSAIN Vs. SAGHIR AHMAD
September 27, 1957
HASHMAT HUSAIN Vs. INAYATULLAH
November 26, 1957
HORI LAL Vs. VISHWANATH BHATELY
April 22, 1957
HUKUM CHAND Vs. STATE
April 24, 1957
I S BOSE Vs. H N JUDAH
September 25, 1957
IMPERIAL TOBACCO CO OF INDIA LTD Vs. ISHWAR DAS
September 9, 1957
INDIAN MINERALS CO Vs. NORTHERN INDIA LIME MARKETING ASSOCIATION
November 28, 1957
ISHWAR NARAIN SINHA Vs. UNION OF INDIA UOI
March 8, 1957
J K COTTON SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 12, 1957
J K COTTON SPINNING AND WVG MILLS CO LTD Vs. COMMISSIONER OF INCOME TAX U P LUCKNOW
December 23, 1957
J K JUTE MILLS CO LTD Vs. FIRM BIRDHICHAND SUMERMAL
September 25, 1957
J R BHATIA Vs. VICTORIA RANI SAHIBA
January 23, 1957
J.V. DASS Vs. THE DISTRICT MAGISTRATE OF KANPUR AND ORS.
January 29, 1957
JAG-NARAIN MALLAH Vs. BHAGAUTI PRASAD PANDEY
August 2, 1957
JAGPAT Vs. STATE
February 8, 1957
JAI BIR SINGH Vs. MALKHAN SINGH
August 29, 1957
JAI NARAIN Vs. ASSISTANT SALES TAX OFFICER
March 29, 1957
JAIBIR SINGH Vs. THE DISTRICT MAGISTRATE BULANDSHAHR AND ORS.
January 2, 1957
JAMUNA PANDEY Vs. BANSDEO PANDEY
July 24, 1957
JANUAVA DASI WIFE OF L. KUNJ DAS BAIRAGIN Vs. HARI DASI
April 15, 1957
JHANSI CO-OPERATIVE OIL MILLS Vs. LALA MAKHAN LAL
January 16, 1957
JOKHU Vs. BHAIYA LAL
July 30, 1957
JOSHI GIRJADHARJI Vs. RAO SANWAL DAS SHAHPURI
September 12, 1957
JUGUL KISHORE Vs. STATE
January 23, 1957
KALAWATI DEVI Vs. CHANDRA PRAKASH
September 2, 1957
KALKA SINGH Vs. INDRADEO SINGH
May 3, 1957
KAMESHWAR Vs. STATE
August 13, 1957
KAMTA PRASAD Vs. UNION OF INDIA (UOI)
January 3, 1957
KANAHIA LAL Vs. RAM KISHAN
February 11, 1957
KANHAYA LAL Vs. STATE, THROUGH MUNICIPAL BOARD
August 23, 1957
KANPUR STEEL COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
February 18, 1957
KANPUR TANNERY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 19, 1957
KAPURI DEVI ALIAS KAPURA DEVI AND ANOTHER Vs. RUKMANI DEVI
January 25, 1957
KARAM SINGH Vs. NIHAL KHAN
April 2, 1957
KARTAR SINGH Vs. DIRECTOR OF ELECTIONS (GAON PANCHAYATS) AND ORS.
January 9, 1957
KASHI BUX SINGH Vs. SUB-DIVISIONAL OFFICER AMETHI
September 17, 1957
KASHI RAM KANHIYA LAL Vs. COMMR OF INCOME TAX UNITED PROVINCES
March 19, 1957
KEDAR AND OTHERS Vs. RAM BHAJAN CHAUDHARY AND OTHERS
February 7, 1957
KEDAR NATH Vs. S N MISRA
March 20, 1957
KHAIRUL BASHAR Vs. THANNU LAL
March 19, 1957
KSHATRAPAL SINGH Vs. F A CHISTI
November 21, 1957
KUNDAN LAL Vs. SRI NARAIN LAL
July 17, 1957
KUNDAN LAL AGARWAL Vs. STATE
December 23, 1957
L MANMOHAN DASS Vs. SHAIKH BAHAB UDDIN
April 2, 1957
L NANAK CHAND MEHROTRA Vs. BOARD OF REVENUE U P AT ALLAHABAD
August 29, 1957
L NEM KUMAR AGARWAL Vs. NEM KUMAR
July 24, 1957
L R BROTHERS Vs. COMMR OF INCOME TAX
February 4, 1957
L RAM NARAIN SINGH Vs. A SEN
December 20, 1957
L. LAKSHMI NARAIN Vs. SRI KRISHNA AND ANOTHER
December 17, 1957
L. NAND RAM Vs. THE U.P. GOVT.
January 2, 1957
LACHHMI NARAIN Vs. STATE OF UTTAR PRADESH
May 9, 1957
LACHMAN PRASAD RAM PRASAD Vs. SUPERINTENDENT GOVERNMENT HARNESS AND SADDLERY FACTORY KANPUR
September 6, 1957
LACHMI NARAIN Vs. RENT CONTROL AND EVICTION OFFICER
March 11, 1957
LAKHAN VAISH Vs. STATE
December 3, 1957
LAKSHMI CHANDRA AGARWAL Vs. STATE OF UP AND OTHERS
October 14, 1957
LAKSHMI NARAIN Vs. STATE
January 22, 1957
LAL BIJAI SARAN SINGH Vs. CHANDRA BAHADUR SINGH
April 29, 1957
LALA BABU LAL Vs. PT JUGLA SARAN
April 19, 1957
LALA BISSOMAL Vs. STATE
March 13, 1957
LALA PANNALAL Vs. COMMISSIONER OF INCOME TAX
March 19, 1957
LALA PARAS RAM Vs. NOOR JAHAN BEGUM
August 19, 1957
LALA SHANTI SARUP Vs. JANAK SINGH
October 21, 1957
LALA SHRI RAM Vs. NAND KISHORE
August 9, 1957
LALA WAZIR SINGH AND ANOTHER Vs. SURAJ PRAKASH AGARWAL AND ANOTHER
December 4, 1957
LALIT Vs. STATE
March 11, 1957
LALIT NARAIN DUBEY Vs. STATE
July 26, 1957
LALJI TANDON Vs. SRIPAT RAI
July 26, 1957
LALLAI RAM Vs. MUNICIPALITY ALLAHABAD
September 2, 1957
LALSAIYYA ALIAS LAL SAHAI Vs. STATE
January 11, 1957
LALTA SINGH Vs. BHAGWATI PRASAD SINGH
July 25, 1957
LARAITI DEVI Vs. SIA RAM
March 22, 1957
LAXMICHAND Vs. ISHWAR DIN AND 2 OTHERS
February 10, 1957
LORD KRISHNA SUGAR MILLS LTD Vs. ASSISTANT CUSTODIAN SAHARANPUR
April 10, 1957
M R MELHOTRA Vs. STATE
October 30, 1957
M. GOVIND RAM Vs. MUKHTAR HUSAIN PLAINTIFF AND 4 ORS.
April 4, 1957
M/s. Mannilal Sagarmal, Kanpur Vs. Commissioner of Income-tax
February 12, 1957
M/S. RAIZADA AND NATHU RAM OPIUM AND GANJA CONTRACTORS ORAI Vs. EXCISE COMMISSIONER, U.P., ALLAHABAD AND OTHERS
October 4, 1957
MADAN LAL Vs. CHAWLA BANK LTD
January 16, 1957
MAHENDRA PRATAP SHASTRI AND OTHER Vs. CHAIRMAN, BOARD OF HIGH SCHOOL AND INTERMEDIATE EDUCATION, U.P., ALLAHABAD AND OTHERS
January 23, 1957
MAHESH CHANDRA Vs. TARA CHAND MODI
October 25, 1957
MAIMAI SHAH Vs. STATE
November 21, 1957
MANBHARI Vs. BISHUN PD
November 22, 1957
MANGAL SINGH Vs. HARKESH
July 31, 1957
MANMOHAN DAS Vs. BAHAUDDIN
January 11, 1957
MANMOHAN DAYAL Vs. KAILASH NATH
May 9, 1957
MANNILAL SAGARMAL Vs. COMMISSIONER OF INCOME TAX
February 12, 1957
MAQBUL ALAM Vs. JAWWAD HUSAIN
September 24, 1957
MASROOR ALI KHAN Vs. THE COMPENSATION OFFICER AND THE STATE OF U.P.
May 7, 1957
MASSOOD ALI KHAN Vs. ASHFAQ MOHAMMAD KHAN
February 18, 1957
MATROOMAL Vs. MAKUND LAL AGARWAL
November 7, 1957
MATRU SINGH AND ORS. Vs. BHAGWANDAS TELI AND ORS.
April 29, 1957
MEDICAL OFFICER OF HEALTH, MUNICIPAL BOARD, AGRA Vs. STATE THROUGH PIAREY LAL
September 17, 1957
MITHAN LAL Vs. S.D.O. KHERAGARH, DISTRICT AGRA AND OTHERS
November 19, 1957
MITRA PRAKASHAN LTD Vs. POST MASTER GENERAL
April 9, 1957
MOHABBAT ALI Vs. AJUDHIA PRASAD
January 15, 1957
MOHAMMAD AHMAD KIDWAI Vs. CHAIRMAN IMPROVEMENT TRUST LUCKNOW
October 30, 1957
MOHAMMAD AHMAD KIDWAI Vs. CHAIRMAN IMPROVEMENT TRUST
November 20, 1957
MOHAMMAD ALI Vs. STATE OF UTTAR PRADESH
December 11, 1957
MOHAMMAD AZIZUL RAHMAN KHAN Vs. MOHAMMAD IBRAHIM
March 22, 1957
MOHAMMAD FAYAZ KHAN Vs. THE DISTRICT MAGISTRATE AND ORS.
January 10, 1957
MOHAMMAD FAYAZ KHAN Vs. THE DISTRICT MAGISTRATE, RAMPUR AND OTHERS
July 27, 1957
MOHAMMAD HANIF ASHAN ULLAH KHAN Vs. DEPUTY SUPDT OF POLICE
April 23, 1957
MOHAMMAD ISMAIL Vs. DISTRICT MAGISTRATE
March 20, 1957
MOHAMMAD NABI Vs. RAGHUNATH AND ANR.
September 10, 1957
MOHAMMAD UMAR Vs. INSPECTOR GENERAL OF POLICE
May 9, 1957
MOHAMMAD YAQOOB KHAN Vs. AMIR MOHAMMAD KHAN AND ORS.
September 5, 1957
MOHD ABDUL JALIL KHAN Vs. STATE
February 18, 1957
Mohd. Ishaq Ilmi Vs. The U. P. State and others
June 21, 1957
MOHD. SAMI AND ORS. Vs. SHRIMATI SAVITRI DEVI AND ANR.
February 14, 1957
MOJIZA KHATOON Vs. SAYEED FATMA
March 11, 1957
MST. CHUNIA BAI ALIAS ZINA BAI AND ANR. Vs. WADO MAL
August 23, 1957
MST. MAHMUDDUN NISSAN Vs. MEHARBAN HUSAIN
February 11, 1957
MST. MOHMUDI Vs. MUSTAQUE ALI AND OTHERS
November 28, 1957
MST. SUGHRA Vs. FAQIR MOHAMMAD
January 8, 1957
MUBARAK MAZDOOR Vs. K K BANERJI
November 11, 1957
MUBARAK MAZDOOR Vs. K K BANERJI
September 9, 1957
MULAK SHAH Vs. SALES TAX OFFICER MUZAFFARNAGAR
December 6, 1957
MUNICIPAL BOARD Vs. EASTERN U P ELECTRIC SUPPLY CO LTD
December 12, 1957
MUNICIPAL BOARD LUCKNOW Vs. SHYAM BEHARI
December 20, 1957
MUNICIPAL BOARD OF HARDWAR UNION HARDWAR Vs. SRI RAGHUBIR SINGH
December 7, 1957
MUNSHI LAL, S.I. POLICE, P.S. BHARTHANA, DISTRICT ETAWAH Vs. STATE THROUGH RAM BHAROSEY
September 20, 1957
MUNWA Vs. STATE
January 8, 1957
MURARI AND ANOTHER Vs. STATE
February 15, 1957
N K INDUSTRIES PRIVATE LTD Vs. REGIONAL PROVIDENT FUND COMMISSIONER U P
December 19, 1957
NAND KISHORE RAI Vs. BHAGI KUER
August 30, 1957
NAND LAL Vs. SIDDIQUAN
April 24, 1957
NARAIN RAM AGARHARI Vs. CHANDI PRASAD DUBEY
October 29, 1957
NASIR HUSAIN Vs. STATE OF U P
January 9, 1957
NATHU Vs. STATE
September 18, 1957
NAZAKAT ALI KHAN Vs. BANKEY
August 5, 1957
NAZIM Vs. STATE
April 18, 1957
NEW SINGHAL DAL MILL Vs. FIRM SHEO PRASAD JAINTI PRASAD
November 1, 1957
NIAZ MOHD KHAN Vs. STATE
April 19, 1957
OM PRAKASH Vs. STATE
January 22, 1957
OM PRAKASH AND ANOTHER Vs. BOHRA HIRALAL AND OTHER
January 24, 1957
OUDH AND TIRHUT RAILWAY Vs. KARAM CHAND PARAS RAM
August 14, 1957
PADAMPAT SINGHANIA SIR Vs. COMMISSIONER OF INCOME TAX
March 20, 1957
PAHLAD DAS Vs. GANGA SARAN
July 26, 1957
PALTU Vs. JOTI PRASAD
October 4, 1957
PARAS RAM Vs. MUNICIPAL BOARD ALIGARH
December 5, 1957
PARMA TAMBOLI AND ANOTHER Vs. RAM DARAS ALIAS RAM CHANDER SINGH
September 15, 1957
PARMESHWAR SHAH AND ORS. Vs. REGIONAL TRANSPORT OFFICER AND PENSIONERS GURKHA CORPORATIVE SOCIETY LTD.
August 23, 1957
PARSHOTTAM CHAMAR AND ANR. Vs. SMT. BASMATI AND ORS.
March 18, 1957
PARSIDHDHAN SINGH AND ORS. Vs. GAYA PRASAD
April 26, 1957
PARSOTTAM PASI Vs. PT RAJ NARAIN SHARMA
January 17, 1957
PHOOSA LAL MANSINGHKA Vs. COMMISSIONER OF INCOME TAX
March 19, 1957
PHUL KUMARI Vs. STATE
January 31, 1957
PITRA KUERI Vs. UJAGIR RAI
July 25, 1957
POORAN SINGH Vs. ADDITIONAL COMMISSIONER
January 4, 1957
PRABHUNATH Vs. STATE
May 3, 1957
PRATAP CHANDRA Vs. BHARAT BANK LTD
August 21, 1957
PRESIDENT MUNICIPAL BOARD FATEHPUR Vs. RAGHUBIR SAHAI KAITHWAR
November 21, 1957
PRIYANAND PRASAD SINGH Vs. INCOME TAX OFFICER
March 25, 1957
PT GOPI CHARAN BAJPAI Vs. PT RAM PRASAD AWASTHI
January 23, 1957
PT TRILOKI NATH PANDYA Vs. MUNICIPAL BOARD AND ORS
July 29, 1957
PT. JYOTI PRAKASH AND ORS. Vs. PT. RAJ KUMAR AND ORS.
February 12, 1957
PURUSHOTTAM CHANDRA Vs. STATE OF UTTAR PRADESH
September 2, 1957
R C GUPTA Vs. STATE
May 21, 1957
R L AURORA RAM DITTA MAL Vs. STATE OF UTTAR PRADESH
August 30, 1957
R S DIWAKAR VAKIL Vs. STATE
August 21, 1957
RADHA KISHAN Vs. SAPATTAR SINGH
March 7, 1957
RADHEY SHYAM TONDON Vs. JUDGE APPEALS SALES TAX LUCKNOW RANGE LUCKNOW
July 29, 1957
RAHMAT ALI Vs. BENI MADHO BAIJPAL
January 11, 1957
RAI KRISHAN SARAN Vs. STATE OF U P
February 1, 1957
RAJ KISHORE Vs. FIRM JAI NARAIN PARMATMA SAKAN, TIMBER MERCHANT, KABARI BAZAR SADAR MEERUT CANTONMENT, THROUGH JAI NARAIN
January 29, 1957
RAJ RAJENDRA SARDAR MALOJI NARSING RAO Vs. SHANKAR SARAN
August 1, 1957
RAJ SINGH Vs. CH GAJRAJ SINGH
September 3, 1957
RAJA PRIYANAND PRASAD SINGH Vs. COMMISSIONER OF INCOME TAX
March 25, 1957
RAJA RAM ADULT Vs. LAKSHMI NARAIN ADULT
August 30, 1957
RAJA RAM JAISWAL Vs. GANESH PRASAD
August 19, 1957
RAJAN SINGH Vs. STATE
January 1, 1957
RAJKUMARI Vs. TRILOK SINGH
October 21, 1957
RAJNI KANT VERMA Vs. STATE
November 20, 1957
RAM CHANDRA Vs. LALA DULICHAND
November 18, 1957
RAM DAS Vs. STATE
January 10, 1957
RAM DAYAL Vs. BAHADUR AND OTHERS
January 15, 1957
RAM DAYAL Vs. STATE
January 9, 1957
RAM GOPAL BHATNAGAR Vs. THE STATE OF U.P. THROUGH THE MINISTER FOOD AND CIVIL SUPPLIES DEPARTMENT, GOVERNMENT OF U.P. AND ORS.
October 18, 1957
RAM JEET Vs. STATE
December 12, 1957
RAM JHA Vs. COMMISSIONER OF INCOME TAX
March 21, 1957
RAM KALAP Vs. BANSHI DHAR
November 11, 1957
RAM KISHORE Vs. SM BIMLA DEVI
January 9, 1957
RAM KISHUN SINGH Vs. RAM RAJ SINGH AND OTHERS
January 15, 1957
RAM KISHUN TANDON Vs. OFFICER IN CHARGE CENTRAL BANK OF INDIA LTD
November 7, 1957
RAM KRISHNA DAS Vs. THE STATE OF UTTAR PRADESH AND OTHERS
September 20, 1957
RAM LAL AND ANOTHERS Vs. MST. MANGARI AND OTHERS
December 11, 1957
RAM LAL RAJARAM Vs. G D MEHROTRA AND CO
October 28, 1957
RAM NARESH Vs. ANIRUDH AND ANR.
October 28, 1957
RAM NARESH DHIMAR AND ANR. Vs. DASRATH RAI AND ORS.
July 29, 1957
RAM NATH Vs. STATE
December 11, 1957
RAM PRASAD Vs. STATE
October 29, 1957
RAM PRASAD SETH Vs. STATE OF U P
March 20, 1957
RAM SEWAK Vs. PEARE
May 3, 1957
RAM SINGH Vs. STATE, THROUGH NAZUL, IMPROVEMENT TRUST
March 19, 1957
RAM SINGH Vs. PARAM RAM AND OTHER
January 31, 1957
RAM SWARUP Vs. STATE
September 12, 1957
RAMA TRANSPORT CO PRIVATE LTD Vs. STATE OF UTTAR PRADESH
March 7, 1957
RAMESH CHANDRA Vs. STATE GOVERNMENT OF UTTAR PRADESH
December 23, 1957
RAMESH CHANDRA VERMA Vs. R D VERMA
October 29, 1957
RAMESHWAR DAYAL Vs. STATE
August 1, 1957
RAMESHWAR DAYAL GUPTA Vs. REGIONAL TRANSPORT AUTHORITY MEERUT
November 25, 1957
RANJIT SINGH Vs. STATE OF UTTAR PRADESH
October 29, 1957
RASHIDUNNISSA Vs. ATA RASOOL
March 25, 1957
RATAN LAL GUPTA Vs. STATE TRANSPORT AUTHORITY
March 27, 1957
RATNA SUGAR MILLS COMPANY LIMITED Vs. COMMISSIONER OF INCOME TAX
December 3, 1957
RAZIA Vs. STATE
January 1, 1957
RENT CONTROL AND EVICTION OFFICER ETAH Vs. ASHARFI LAL
August 28, 1957
RICHHPAL CHAND Vs. RICHHPAL SINGH
October 15, 1957
ROSHAN LAL Vs. STATE
July 12, 1957
S BARROW Vs. STATE OF U P
July 30, 1957
S N MUKERJI Vs. STATE OF U P
May 9, 1957
S P GUPTA Vs. ABDUL RAHMAN
October 11, 1957
S. MOAZZAM HASNAIN Vs. GANESH AND ANOTHER
February 4, 1957
SADANAND TIWARI Vs. STATE
August 27, 1957
SADHU MISIR Vs. JHINGUR
February 21, 1957
SAGHIR HUSSAIN Vs. STATE
August 2, 1957
SAHDEO S/O CHINGI AND BHIMAL S/O GOLUL Vs. TEHSILDAR SADAR GORAKHPUR AND ORS.
April 17, 1957
SAHU RAM KISHUN Vs. STATE OF UTTAR PRADESH
February 18, 1957
SAKHAWAT ALI Vs. ALI HUSAIN
February 7, 1957
SALES TAX OFFICER Vs. JAGAT BEHARI TANDON
September 20, 1957
SANKATHA PANDEY Vs. BRIJ MOHAN PANDEY
September 16, 1957
SARJOO PRASAD Vs. KUNJ BEHARI LAL AND ORS
July 29, 1957
SATYA VIR Vs. STATE
September 25, 1957
SHAH HABIPUR RAHMAN AND ANR. Vs. STATE
August 13, 1957
SHAMBHOO DAYAL ENDOWMENT TRUST, GHAZIABAD THROUGH ITS SECRETARY SRI AMBA PRAKASH, TAHSILDAR, GHAZIABAD Vs. OM PRAKASH AND OTHERS
January 4, 1957
SHANTI PRASAD Vs. MAHABIR SINGH
March 19, 1957
SHEO SHANKAR TIWARI Vs. RAM DEO SINGH AND OTHERS
January 7, 1957
SHIAM KISHORE Vs. MADAN GOPAL MAHENDRA
May 9, 1957
SHIV SINGH AND ORS. Vs. THE COLLECTOR OF ALLAHABAD AND ORS.
September 19, 1957
SHRI JANG BAHADUR CHAUBE Vs. COLLECTOR JAUNPUR AND ORS.
September 11, 1957
SHRI KRISHAN LAL MEHRA Vs. DISTRICT MAGISTRATE KANPUR
August 23, 1957
SHRI RAM JHA Vs. COMMR OF INCOME-TAX
March 21, 1957
SHRI SITA RAM Vs. DISTRICT MAGISTRATE, PILIBHIT AND OTHERS
January 4, 1957
SHRI SITA RAM KAYAN KANPUR Vs. COMMISSIONER OF INCOME-TAX
December 10, 1957
SHRIMATI BHUWANESHWARI DEVI Vs. SALES TAX OFFICER
April 15, 1957
SHUJARAT Vs. MOHAMMAD RAZA
February 22, 1957
SHYAM BEHARI LAL Vs. STATE
January 11, 1957
SHYAM KISHORE KAPUR Vs. LICENSING BOARD EXCISE
May 9, 1957
SHYAM LAL Vs. STATE
April 26, 1957
SIPPATTAR SINGH Vs. KRISHNA
January 8, 1957
SITA RAM Vs. TEJRAM
January 28, 1957
SITA RAM GOEL Vs. THE MUNICIPAL BOARD AND ORS.
September 2, 1957
SITA RAM KAYAN Vs. COMMISSIONER OF INCOME TAX
December 10, 1957
SITA RAM KHEMAKA Vs. K K BANERJI
July 30, 1957
SITA RAM SAHU Vs. KEDARNATH SAHU
March 14, 1957
SMT. KASTURA Vs. STATE THROUGH HIRA LAL
November 20, 1957
SMT. SHANTI DEVI Vs. HAKIM RAI
September 26, 1957
SOBHA Vs. RAM PHAL
February 15, 1957
SOHAN LAL GUPTA L Vs. COMMISSIONER OF INCOME TAX
March 18, 1957
SOHAN LAL KHARBANDA Vs. DR. SRI RAM SINHA
February 7, 1957
SOMESHWAR DAYAL Vs. WIDOW OF LALMAN SHAH
October 31, 1957
SRI B.L. MEHRA Vs. STATE
August 12, 1957
SRI DHARAM SINGH Vs. DISCT. MAGISTRATE MUZAFFARNAGAR AND ANOTHER
December 16, 1957
SRI KALI NATH Vs. SRI LADDU LAL AND BENI MADHO AND OTHERS
August 28, 1957
SRI KRISHNA (PAHALWAN) AND OTHERS Vs. ADDL. COMMR. ALLAHABAD DIVISION ALLAHABAD, AND OTHERS
September 6, 1957
SRI LAXMI KANT MODWELL Vs. SMT. CHANDRA KALA DEVI AND ORS.
September 18, 1957
SRI MEWA LAL YADAVA S/O. SRI GOPI CHAND Vs. THE STATE OF UTTAR PRADESH THROUGH THE JOINT SECRETARY TO GOVERNMENT U.P. GENERAL SECRETARIAT AND ORS.
September 20, 1957
SRI PURSHOTTAM DAS TANDON AND ORS. Vs. SRI SHYAM NATH SEGAL AND ORS.
February 15, 1957
SRI RAM SUKH DUBEY AND ORS. Vs. THE BOARD OF REVENUE
April 9, 1957
SRIMATI KRISHNA KUNWAR Vs. SRIMATI PARBATI AND OTHERS
February 1, 1957
SRINATH Vs. BASDEO TEWARI AND ANOTHER
January 23, 1957
STATE Vs. SHANKER
December 23, 1957
STATE Vs. HAR PRASAD SHARMA
September 27, 1957
STATE Vs. MAQBOOL AHMAD
August 8, 1957
STATE Vs. KARTAR SINGH
May 30, 1957
STATE Vs. SAHATI RAM
February 22, 1957
STATE Vs. LACHMI CHAND
February 21, 1957
STATE Vs. MOOL CHAND
January 31, 1957
STATE Vs. FAQIR CHAND
May 8, 1957
STATE Vs. SETH CHHADAMI LAL
May 8, 1957
STATE Vs. FATEH BAHADUR
April 18, 1957
STATE Vs. BADRI
April 26, 1957
STATE Vs. MANGALA
April 3, 1957
STATE Vs. TILLU
March 27, 1957
STATE OF U.P. Vs. RAJA SYED MOHD. SADAT ALI KHAN
March 13, 1957
STATE OF U.P. AND ANOTHER Vs. SMT. SHIAMA DEVI AND ANOTHER
April 17, 1957
STATE OF UP AND OTHERS Vs. DR. VIJAYA ANAND MAHARAJA
November 26, 1957
STATE OF UP THROUGH THE DEPUTY COMMR., HARDOI Vs. PT. BRIJ MOHAN NARAIN KAUL
November 13, 1957
STATE OF UTTAR PRADESH Vs. MUKHTAR SINGH
March 8, 1957
SUBEDAR Vs. STATE
February 15, 1957
SUKHDEO AND ORS. Vs. RAM NANDAN
July 18, 1957
SUNDAR DAS Vs. LACHMAN DAS
January 4, 1957
SUNDER Vs. STATE
April 5, 1957
SUNDER LAL Vs. BADRI PRASAD
October 11, 1957
TAHSILDAR SINGH Vs. STATE
September 11, 1957
TEJ BAHADUR Vs. PEARELAL
April 2, 1957
THAN MAL Vs. INCOME TAX OFFICER
December 13, 1957
THE MUNICIPAL BOARD Vs. THE STATE OF UP
March 26, 1957
TIKA RAM Vs. STATE
April 3, 1957
TILOK CHAND Vs. MER CHAND
March 22, 1957
TOBACCO FRIENDS UNION SAHARANPUR Vs. STATE OF U P
December 5, 1957
TRIBENI KURMI Vs. M RAM DULARI
September 12, 1957
UNION OF INDIA UOI Vs. BHAGAT RAM
September 12, 1957
UNION OF INDIA UOI Vs. BHAGWAN INDUSTRIES LTD
January 29, 1957
UNION OF INDIA UOI Vs. KUNDAN LAL
January 29, 1957
UNION OF INDIA UOI Vs. MUNICIPAL BOARD
January 22, 1957
UPPER DOAB SUGAR MILLS LTD Vs. STATE OF UTTAR PRADESH
May 6, 1957
VASU DEO OJHA Vs. STATE OF UTTAR PRADESH
September 25, 1957
VED PRAKASH GUPTA Vs. COMMISSIONER OF INCOME TAX
April 1, 1957
VIBHUTI NARAIN SINGH Vs. MUNICIPAL BOARD ALLAHABAD
August 23, 1957
VIQAR ULLAH Vs. DISTRICT MAGISTRATE BIJNOR
August 27, 1957
VIRENDRA KUMAR AGARWAL Vs. THE DISTRICT INSPECTOR OF SCHOOLS MORADABAD AND OTHERS
December 23, 1957
VISHWA MITRA KOCHAR Vs. GIRDHARI LAL TANDON
December 12, 1957
W M GODSE Vs. STATE
January 25, 1957
WALI MOHAMMAD Vs. TAQI
October 30, 1957
WESTERN U P ELECTRIC POWER AND SUPPLY COMPANY LTD Vs. TOWN AREA
February 1, 1957
YAR MUHAMMAD Vs. LAKSHMI DAS
October 28, 1957
YASEEN KHAN Vs. SUB-DIVISIONAL OFFICER AMROHA MORADABAD
November 11, 1957
ZAHID HUSAIN JAFRI Vs. ADDL. COMMR. ALLD. AND MB, ALLD.
November 5, 1957