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Case Index
Title
Date
A MUNISWAMI Vs. T VISWANATHA NAIR
January 25, 1957
A S SANKARA PANDIA THEVAR Vs. SYED ABDUL RAHMAN ROWTHER
February 1, 1957
A SAMBANDHAN Vs. REGIONAL TRAFFIC SUPERINTENDENT (PERSONNEL) TIRUCHIRAPALLI
July 3, 1957
A ST ARUNACHALAM PILLAI Vs. CHAIRMAN CENTRAL GOVERNMENT INDUSTRIAL TRIBUNAL
February 20, 1957
A. BALASUNDARA MUDALIAR Vs. AREA COMMITTEE, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS, BY CHAIRMAN AND ORS.
December 17, 1957
A. PALANIANDI CHETTIAR Vs. TIRUCHIRAPALLI MUNICIPALITY BY ITS COMMISSIONER AND ANR.
August 1, 1957
A. PERIAKARUPPAN CHETTIAR AND ANR. Vs. NATARAJAN CHETTIAR ALIAS CHINNAKARUPPAN CHETTIAR AND ORS.
September 17, 1957
A. ST. ARUNACHALAM PILLAI, PROPRIETOR, VINAYAGAR TRANSPORT Vs. SOUTHERN ROADWAYS, BY MANAGING DIRECTOR, T.S. KRISHNA AND ANR.
July 17, 1957
A. SUNDARARAMANUJULU NAIDU (DEAD) AND ANR. Vs. KAMALAMMAL AND ORS.
December 17, 1957
A.R. GHAZANI MOHAMMED SAHIB Vs. THE OFFICIAL RECEIVER
December 16, 1957
A.S.N.S. NAINA PILLAI MARAKKAYAR Vs. STATE OF MADRAS BY SECRETARY, REVENUE DEPARTMENT
October 9, 1957
A.V. SUBBU CHETTY Vs. C.V. MUNUSWAMY CHETTY AND ANR.
February 6, 1957
ABDUL AZEEZ DAWOOD MARZOOK Vs. COMMISSIONER OF INCOME TAX
May 3, 1957
ABDUL AZEEZ KHAN AND ORS. Vs. APPACHI GOUNDAR
July 2, 1957
ABDUL KASSIM T M K Vs. FIRST ADDITIONAL INCOME TAX OFFICER
November 29, 1957
ABDUL KHADER Vs. CONSOLIDATED COFFEE ESTATES 1943 LTD
September 28, 1957
AHMED MOIDEEN KHAN Vs. INSPECTOR OF D DIVISION
December 2, 1957
AL ST ANNAMALAI CHETTIAR Vs. IV ADDITIONAL INCOME TAX OFFICER KARAIKUDI
September 16, 1957
ALFRED E Vs. FIRST ADDITIONAL INCOME TAX OFFICER
April 29, 1957
ALIAR AND OTHERS Vs. STATE
June 11, 1957
ANJI Vs. STATE
July 11, 1957
ANNAMALAI AYEE CHATRAM BY TRUSTEES, N.N.C.AR.RM. ARUNACHALAM CHETTIAR AND ORS. Vs. K. RAMABHADRA VANDAYAR AND ORS.
December 18, 1957
ANNAMALAI CHETTIAR RM AL ST Vs. INCOME TAX OFFICER FOURTH ADDL
September 16, 1957
APPAI GOUNDAN Vs. PERICHI GOUNDER
November 1, 1957
ARAVAMUTHA IYENGAR Vs. RAJARAMA REDDIAR
March 15, 1957
ARCOT CITIZEN BANK Vs. STATE OF TAMIL NADU
January 11, 1957
ARTISAN PRESS LIMITED Vs. INCOME TAX APPELLATE TRIBUNAL
November 19, 1957
ARUMUGA GOUNDAR Vs. NATCHIMUTHU PILLAI AND ORS.
December 18, 1957
ARUMUGAM SOLATHIRAYAR Vs. PONNALAGU PANDARAR
July 19, 1957
ARUMUGHA KONAR AND OTHERS Vs. NARAYANA ASARI AND OTHERS
October 31, 1957
ARYA BHAVAN Vs. SEETHARAMAN S MADRAS CITY HOTEL WORKERS
September 4, 1957
ASHER TEXTILES LTD. Vs. THE INDUSTRIAL TRIBUNAL AND ANR.
December 4, 1957
B HARIHARAMUTHU PILLAI Vs. RAMA SUBBALAKSHMI NACHIAR AVL
September 12, 1957
B.N. CHOWDAPPA CHETTIAR, PROPRIETOR OF SRI LAKSHMINARAYANA RICE MILLS Vs. EXECUTIVE OFFICER, KARIAMANGALAM PANCHAYAT BOARD
September 9, 1957
BAJRANG JUTE MILLS LTD Vs. STATE OF TAMILNADU
February 4, 1957
BANK OF HINDUSTAN Vs. KOWTHA SURYANARAYANA RAO
April 4, 1957
BANK OF HINDUSTAN LIMITED Vs. KOWTHA SURYANARAYANA RAO
February 2, 1957
BHARATHI Vs. STATE
August 1, 1957
BOARD OF REVENUE Vs. T.M. MADALAI NADAR AND CO.
November 18, 1957
BOMBAY PRAKASH BHAVAN Vs. P K NARAYANAN
September 10, 1957
C DHANALAKSHMI AMMAL Vs. INCOME TAX OFFICER
August 30, 1957
C K CHINNAPPA CHETTY Vs. JOINT FAMILY FIRM OF K GOPALA CHETTY
July 15, 1957
C M GEORGE Vs. INCOME TAX OFFICER
September 16, 1957
C.S. VISALAKSHI AMMA AND ORS. Vs. C.Y. ANJANEYALU CHETTY AND ANR.
July 4, 1957
C.V. KRISHNAMOORTHY AND ANR. Vs. CHETTYPUNYAM DEVANADHASWAMI DEVASTHANAM BY ITS TRUSTEES, C.R. VEERARAGHAVACHARIAR AND ORS.
July 15, 1957
CHAVITHIANATHAN NADAR SINGARAJAN NADAR Vs. MAYHAVADIYAN NADAR CHANDANAMARIYAN NADAR
April 15, 1957
CHOKKALINGAM PILLAI AND ANR. Vs. PECHI AMMAL AND ORS.
December 3, 1957
COMMISSIONER OF INCOME TAX Vs. VASANTHA MILLS LIMITED
March 20, 1957
COMMISSIONER OF INCOME TAX AND BUSINESS PROFITS TAX Vs. VASANTHA
March 20, 1957
COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. S. KALAYANASUNDARA MUDALIAR
April 17, 1957
CT.PL. CHIDAMBARAM Vs. R. MUTHUKUMARASWAMI PILLAI AND ORS.
December 16, 1957
CURRENT CIRCULATING LIBRARY, BY ITS PROPRIETOR LAZARUS Vs. RAJA VELUGOTI SARVAGNA KUMARA KRISHNA YACHENDRA BAHADUR VARU, RAJA OF VENKATAGIRI AND ANR.
November 13, 1957
D. SHANMUGA RAJAH, RAJA SAHEB OF SIVAGANGA Vs. STATE OF MADRAS AND ANOTHER
November 29, 1957
DAIVASIGAMANI NAICKER Vs. TRUSTEES OF PACHAIAPPS CHARITIES, T.S. NATARAJAM PILLAI AND ORS.
July 30, 1957
DEPUTY COMMISSIONER OF COMMERCIAL TAXES Vs. K M A PARVATHAM CHETTIAR
April 9, 1957
E C RICHARD Vs. FOREST RANGE OFFICER
July 26, 1957
E T PALANIAPPA CHETTIAR AND CO POLLACHI Vs. STATE OF TAMIL NADU
January 16, 1957
ESTATE OF KHAN SAHIB MOHAMMAD OOMER SAHIB Vs. COMMISSIONER OF INCOME TAX
May 14, 1957
G BASHYAM CHETTY Vs. A GOVINDARAJULU CHETTY
April 26, 1957
G. RAJA NAINAR Vs. N.T. VELUSAMI THEVAR AND ORS.
October 21, 1957
G.P. VENKATARAMAN AND CO., BY ITS PARTNER, VENKATASWAMI Vs. EASTERN RAILWAYS BY GENERAL MANAGER AND ANR.
October 30, 1957
GANAPATHI MUTHIRIYAR Vs. NARAYANASWAMI VAITHIAR
April 3, 1957
GANESAN PILLAI Vs. SUBRAMANYAN AND OTHERS
August 1, 1957
GEMINI PICTURES CIRCUIT LIMITED Vs. COMMISSIONER OF INCOME TAX
December 6, 1957
GNANAMBIKAI MILLS LTD Vs. RAMACHANDRAN M R
July 19, 1957
GORDON WOODROFFE AND COMPANY (PRIVATE) LIMITED Vs. S. VENUGOPAL AND ANR.
October 14, 1957
GOVINDA MENON Vs. HOUSE RENT CONTROLLER COIMBATORE
February 19, 1957
GOVINDA REDDI AND ANR. Vs. PATHIMUNNISSA BI AND ORS.
December 10, 1957
GOVINDAMMAL Vs. MARIMUTHU MAISTRY
February 18, 1957
GOVINDASWAMI GOUNDAR Vs. RAMASWAMI GOUNDAN AND ORS.
December 9, 1957
HABIBULLAH S K Vs. INCOME TAX OFFICER
April 10, 1957
HAJI ABDUL GAFFOOR SAHIB AND CO Vs. STATE OF MADRAS
November 18, 1957
HANUMAN BANK LTD. (IN LIQN.) BY ITS OFFICIAL LIQUIDATORS Vs. P.T. MUNIA SERVAI
November 26, 1957
HAZARATH SAYED SHAMIAH SAKKAB KADIRI THAIKKAL REREPRESENTED BY ITS TRUSTEES C.S. PEERAN SAHIB Vs. T.B. IBRAHIM SAHIB
February 22, 1957
HINDU Vs. THEIR WORKERS MADRAS UNION OF JOURNALISTS
May 7, 1957
IN RE R GUNDU RAO Vs. STATE
June 21, 1957
IN RE: B. CHANDRASEKARAN Vs. STATE
August 13, 1957
IN RE: BADRAJALA NAIDU Vs. STATE
August 30, 1957
IN RE: K. NATARAJA PILLAI AND CO., THROUGH ONE OF ITS PARTNERS, K. NATARAJA PILLAI Vs. STATE
November 29, 1957
IN RE: K.R. NARAYANASWAMI CHETTY Vs. STATE
November 25, 1957
IN RE: MOHAMMAD ALLAR SAHIB AND OTHERS Vs. STATE
September 2, 1957
IN RE: PANDARASANNADHI OF DHARMAPURAM ADHINAM Vs. STATE
May 29, 1957
IN RE: PARTHASARATHI NAIDU AND ANR. Vs. STATE
May 3, 1957
IN RE: PECHIMUTHU PANDITHAN RAMASWAMI PANDITHAN Vs. STATE
November 15, 1957
IN RE: R. KRISHNAN Vs. STATE
December 6, 1957
IN RE: S. VENKATAKRISHNAN Vs. STATE
August 12, 1957
IN RE: S.J. NATHAN Vs. STATE
October 10, 1957
IN RE: THE STATE OF MADRAS, REPRESENTED BY THE SECRETARY HOME DEPARTMENT, FORT ST. GEORGE, MADRAS Vs. STATE
April 3, 1957
IN RE: V.K.S. MOHAMED YASSIN ROWTHAR Vs. STATE
July 5, 1957
INDIA TYRE AND RUBBER CO INDIA PRIVATE LTD Vs. THEIR WORKMEN
July 29, 1957
INDIAN INSURANCE AND BANKING CORPORATION Vs. S PARAMASIVA MUDALIAR
January 25, 1957
J C MAY Vs. STATE
December 30, 1957
JANAB VELLATHI AND OTHERS Vs. SMT. K. KADERVEL THAYAMMAL
July 26, 1957
JOSEPH SAM Vs. CALTEX INDIA LTD
February 21, 1957
K KESAVA REDDIAR GOLD MERCHANT QUILON TRAVANCORE-COCHIN Vs. LABOUR APPELLATE TRIBUNAL OF INDIA MADRAS
January 17, 1957
K M ABBU CHETTIAR Vs. INCOME TAX OFFICER
November 1, 1957
K M ADAM Vs. INCOME TAX OFFICER
October 14, 1957
K M KOKILA Vs. K M RAJABATHER
February 26, 1957
K P SUBBIAH Vs. STATE OF MADRAS
April 15, 1957
K PARTHASARATHY MUDALIAR Vs. STATE OF MADRAS
May 14, 1957
K S RAMASWAMI IYER Vs. S V KRISHNA IYER
January 21, 1957
K V KANDASWAMI GOUNDER Vs. STATE OF MADRAS
April 26, 1957
K. SUBRAMANIA CHETTIAR AND ORS. Vs. COMMISSIONER, HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS AND ANR.
November 12, 1957
K.A. GOPALASWAMI REDDIAR Vs. PERIA SIDDAMMAL AND ANR.
August 26, 1957
K.P.M. ABOOBUCKER Vs. K. KUNHAMOO AND ORS.
December 20, 1957
K.S. NATARAJA ACHARI Vs. J.K. BALASUBRAMANIAM
March 5, 1957
KALESWARI HANDLOOM FACTORY Vs. STATE OF MADRAS
July 31, 1957
KALIAMMAL Vs. G N RAMASWAMI GOUNDAR
February 15, 1957
KAMARAJ NADAR Vs. A. KUNJU THEVAR AND ORS.
September 24, 1957
KANDAPPA MUDALIAR M S Vs. COMMISSIONER OF INCOME TAX
March 13, 1957
KANDASWAMI GOUNDER Vs. STATE OF TAMIL NADU
February 1, 1957
KANNAPPA CHETTIAR Vs. MANICKAM CHETTIAR
January 9, 1957
KARUPPIAH PILLAI Vs. K.R. PICHAI PILLAI AND ORS.
March 27, 1957
KASTURI RENGA APPASWAMI NAIDU Vs. SUBRAMANIA APPASWAMI NAIDU AND ANR.
February 19, 1957
KESAVALU NAIDU Vs. DORAISWAMI NAIDU (DIED) AND ORS.
December 26, 1957
KIRUKKU MAYANDI Vs. STATE
August 19, 1957
KORANAN Vs. STATE
March 25, 1957
KRIMENS OIL MILLS (PRIVATE) LTD. Vs. REGISTRAR OF COMPANIES
November 27, 1957
KRISHNASWAMI AND CO., CHEMISTS BY PROPRIETOR Vs. COIMBATORE MUNICIPALITY, BY HEALTH OFFICER
March 28, 1957
KUPPAMMAL Vs. DEVENDRA IYER
February 7, 1957
KUPPANNA GOUNDER AND ANR. Vs. RAMASWAMI IYER
September 5, 1957
LAKSHMI AMMAL Vs. THANGARAJU PADAYACHI AND ANR.
October 30, 1957
M CT MUTHIAH Vs. COMMISSIONER OF INCOME TAX
December 17, 1957
M G MUKUNDARAJA AYYANGAR Vs. STATE OF MADRAS
September 16, 1957
M K CHENGALVAROYA CHETTY Vs. STATE OF MADRAS, BY COLLECTOR OF MADRAS
November 29, 1957
M M B SALMANI Vs. STATE OF TAMIL NADU
January 21, 1957
M RAMANATHAN CHETTIAR Vs. RAMASWAMI PILLAI
July 8, 1957
M S GANAPATHI NADAR AND SONS FACTORY Vs. STATE OF MADRAS
February 25, 1957
M S KANDAPPA MUDALIAR Vs. COMMISSIONER OF INCOME-TAX EXCESS PROFITS TAX MADRAS
March 13, 1957
M S P SENTHIKUMARA NADAR Vs. COMMISSIONER OF INCOME TAX
February 1, 1957
M S VENKITANARAYANA IYER Vs. COLLECTOR OF CENTRAL EXCISE
September 26, 1957
M SUBBARAJA MUDALIAR Vs. COMMISSIONER OF INCOME TAX
September 16, 1957
M. LINGAPPA CHETTY Vs. PRESIDENT, AMMANARKOIL PANCHAYAT AND ORS.
September 10, 1957
M.A. MUTHIAH CHETTIAR Vs. SA. GANESAN AND ANR.
October 21, 1957
M.P.K.B. KARUPPAN CHETTIAR Vs. PL.M.C.T.K. KRISHNAPPA CHETTIAR
December 13, 1957
MADRAS MERCANTILE AGENCIES Vs. RAJA BOMMADEVARA VENKATA BHASHYAKARLU RAO NAIDU BAHADUR
January 23, 1957
MADURAI MUNICIPALITY, BY COMMISSIONER Vs. K.N.K. JAGANNATHA AYYAR
July 8, 1957
MAHALINGA THEVAR Vs. STATE OF TAMIL NADU
April 23, 1957
MANAGEMENT OF AMBIS CAFE Vs. K THANGAVELU
February 7, 1957
MANAGEMENT OF NEWTONE STUDIOS Vs. T R ETHIRAJULU
March 1, 1957
MANIAM HIRIA GOWDER Vs. NAGA MAISTRY
February 12, 1957
MARAPPA GOUNDAR Vs. STATE OF TAMIL NADU
July 2, 1957
MARAYI AMMAL Vs. NALAYYA GOUNDER
December 13, 1957
MARUDAKKAL AND ANR. Vs. ARUMUGHA GOUNDAR
November 15, 1957
MARUDAYYA Vs. STATE OF TAMIL NADU
March 20, 1957
MEENAKSHI SUNDARESWARAR Vs. MADRAS STATE COLLECTOR
August 6, 1957
MEENAL Vs. SUBBIAH NAIDU, SUB-INSPECTOR OF POLICE
November 20, 1957
MINNALAVU AMMAL AND OTHERS Vs. REVENUE DIVISIONAL OFFICER, MADURAI AND OTHERS
July 18, 1957
MOHAMED SANDHUKHAN ROWTHER Vs. RATNAM AND OTHERS
July 12, 1957
MRS. MEENA Y. TARKAS Vs. UNIVERSITY OF MADRAS
November 11, 1957
MRS. S. THOMAS Vs. COLLECTOR OF MADRAS (LAND ACQUISITION OFFICER)
October 28, 1957
MUNI AMMAL Vs. GOVINDARAJAN AND ANR.
November 22, 1957
MURUGAN ALIAS THANNASI Vs. STATE
February 7, 1957
MURUGIAN ALIAS MURUGESAN Vs. STATE OF TAMIL NADU
March 12, 1957
MURUVAN Vs. RAMABADRA NAIDU
January 3, 1957
MUTHUKAMAKSHI CHETTIAR Vs. SHANMUGA NADAR AND ORS.
July 16, 1957
MUTHUSWAMI GURUKKAL Vs. AYYASAMI THEVAN AND ORS.
December 17, 1957
MUTHUSWAMI NAICKER AND ORS. Vs. RAMALINGA NAICKER
August 30, 1957
MUTHUSWAMI RAJA Vs. RAMU AMMAL
November 22, 1957
MYITKYINA TRADING DEPOT Vs. DY TAHSILDAR PARAMAKUDI RAMNAD DIST
April 29, 1957
N K C SYED MOHAMMED RAVOOTHER Vs. DEPUTY COMMERCIAL TAX OFFICER
May 3, 1957
N. DEVASAHAYAM Vs. STATE OF MADRAS, BY SECRETARY, HOME DEPARTMENT AND ORS.
April 12, 1957
N. JEEYAPPA IYENGAR Vs. T.N. SRINIVASAN AND ANR.
January 24, 1957
N. KRISHNASWAMI IYENGAR Vs. N. VEDAVALLI AMMAL AND ORS.
September 2, 1957
NAGAMMAI ACHI Vs. ALAMELU ACHI
January 10, 1957
NAGAMMAL Vs. C.R. GOVINDARAJULU NAICKER
November 15, 1957
NALLASIVAM CHETTIAR, MINOR BY NEXT FRIEND, SUBBIAH CHETTIAR Vs. AVUDAYAMMA, MINOR BY FATHER AND GUARDIAN, EKAMBARAM CHETTI
December 11, 1957
NANJAN Vs. SELAI AND ORS
September 12, 1957
NANJAPPA ASARI Vs. STATE
October 18, 1957
NARASIMHA CHETTIAR Vs. MUTHUSWAMI GOUNDER AND ORS.
December 4, 1957
NATESAN Vs. SURYA BAGADHUR SHAH
August 29, 1957
NILGIRI TRADING CO Vs. K SIMRATHMULL
July 3, 1957
O.R.M. OM. AM. CHIDAMBARAM CHETTIAR BY HIS AUTHORISED AGENT S. NARASIMHA IYENGAR Vs. S. VENKATESA IYENGAR (SINCE ADJUDGED INSOLVENT) AND ORS.
May 3, 1957
OFFICIAL RECEIVER OF SALEM Vs. CHINNA GOUNDAN
January 24, 1957
ONNAMALAI AMMAL Vs. SEETHAPATHI REDDIAR
September 24, 1957
P ABDUL MATHEEN Vs. DEPUTY COMMERCIAL TAX OFFICER AMBUR
September 27, 1957
P K ADIMOOLAM CHETTIAR Vs. STATE
April 16, 1957
P K N ABDUL MAZID Vs. STATE OF MADRAS
February 19, 1957
P OMMAR AND CO Vs. STATE
July 3, 1957
P S N M RAMALINGAM CHETTIAR Vs. ASSISTANT COLLECTOR OF CUSTOMS
May 3, 1957
P S RAMA IYER Vs. COMMISSIONER OF INCOME TAX
February 5, 1957
P SHEIK BATCHA ROWTHER Vs. N R ALAGAPPAN SERVAI
September 20, 1957
P VEERANA THEVAR Vs. KARUPPAYI
October 18, 1957
P.D. VISWANATHA REDDIARS ESTATE BY P.D. NARAYAYANASWAMI REDDIAR Vs. K. DHANRAJ SOWCAR
July 17, 1957
P.R.M. K. MUHAMMAD ABDUL RAHIMAN MARAKAYAR Vs. PEER MUHAMMAD AND ORS.
November 8, 1957
P.S. MUTHUKRISHNA CHETTIAR Vs. MEENAKSHI AMMAL AND ANR.
November 8, 1957
P.V. SUBBAYYAN CHETTIAR Vs. RAJARAM (MINOR BY HIS GRANDMOTHER AND GUARDIAN, KAMAKKAL) AND ANR.
October 31, 1957
P.V.S. KRISHNAMURTHY Vs. JOINT DEVELOPMENT COMMISSIONER AND ANR.
July 11, 1957
PADMAVATHI Vs. SRIMAD ANANTESWARAR TEMPLE REPRESENTED BY THE TRUSTEES, K. DEVADOS SHENOY AND ORS.
September 18, 1957
PAKKIRISWAMI PILLAI Vs. THE MUNICIPAL COMMISSIONER
September 11, 1957
PALANIAPPA CHETTIAR AND CO Vs. DEPUTY COMMERCIAL TAX OFFICER MOORE MARKET DIVISION
November 25, 1957
PALCHAMI Vs. PARAMASIVA GOUNDER
October 10, 1957
PANCHAYAT BOARD C MUTLUR Vs. REGIONAL INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS
December 19, 1957
PANDARASANNATHI, THIRUVADUTHURAI ADHINAM Vs. MALAYAN SAMBAN AND ORS.
January 21, 1957
PAPPA BAI Vs. THE STATE OF MADRAS REPRESENTED BY THE ASSISTANT COLLECTOR AND ANR.
November 26, 1957
PARAMOUNT FILMS OF INDIA Vs. STATE OF TAMIL NADU
April 15, 1957
PARTHASARATHY Vs. STATE
December 30, 1957
PUBBIRI Vs. S GOVINDA MUDALIAR
August 19, 1957
PUBLIC PROSECUTOR Vs. A D SABAPATHY
October 24, 1957
PUBLIC PROSECUTOR Vs. RATHNAM PILLAI T A
September 16, 1957
PUBLIC PROSECUTOR Vs. R KARUPPIAN
September 19, 1957
PUBLIC PROSECUTOR Vs. C S PACHIAPPA MUDALIAR
November 21, 1957
PUBLIC PROSECUTOR Vs. LOURDUSWAMY
April 24, 1957
PUBLIC PROSECUTOR Vs. A THOMAS
April 23, 1957
PUBLIC PROSECUTOR Vs. PARASURAMA PRABHU
April 29, 1957
PUBLIC PROSECUTOR Vs. M B BUHARI
July 26, 1957
PUBLIC PROSECUTOR Vs. M S PALANIAPPAN
March 29, 1957
PUBLIC PROSECUTOR Vs. M A R S ARUNACHALAM CHETTIAR
April 5, 1957
PUBLIC PROSECUTOR Vs. PONNAPPAN
April 24, 1957
PUDUKOTTAH TEXTILES LTD. Vs. A. SUBRAMANIAM AND ORS.
April 3, 1957
PUTHUTHOTTAM ESTATES 1943 LIMITED Vs. AGRICULTURAL INCOME TAX OFFICER
August 6, 1957
R P RAMUDU IYER AND SONS Vs. STATE
September 20, 1957
R SETHURAJAN Vs. COLLECTOR OF CENTRAL EXCISE
February 15, 1957
R SOUNDARARAJAN Vs. SPECIAL ASSISTANT COMMERCIAL TAX OFFICER TANJORE
January 10, 1957
R. RAMAKRISHNA IYER Vs. MUNICIPAL COUNCIL BY COMMISSIONER
September 6, 1957
R. SRINIVASAN Vs. THE PRESIDENT, DISTRICT BOARD
July 29, 1957
R. THANGARAJA PANDIAN Vs. VEERARAGHAVA IYENGAR
October 14, 1957
R. V. NARAYANASWAMI CHETTI Vs. SOUNDARARAJAN AND CO. LTD.
March 21, 1957
R. VENKATAPATHY Vs. THE DY. INSPECTOR-GENERAL OF POLICE WESTERN RANGE AND ORS.
August 2, 1957
RAJA OF RAMNAD, TRUSTEE, RAMANATHAPURAM DEVASTHANAM AND CHATRAMS, BY DEWAN Vs. STATE OF MADRAS BY REVENUE SECRETARY
February 25, 1957
RAJA OF SIVAGANGA, SOLE HEREDITARY TRUSTEE OF THE SIVAGANGA DEVASTHANAM BY AGENT S. JAYARAMA IYER Vs. STATE OF MADRAS BY SECRETARY, REVENUE DEPARTMENT AND ANR.
November 29, 1957
RAJANGAM Vs. STATE
July 29, 1957
RAJENDRA MILLS LIMITED Vs. INCOME TAX OFFICER
April 10, 1957
RAMALINGAM PILLAI Vs. RAMALAKSHMI AMMAL
July 15, 1957
RAMAN Vs. STATE
December 10, 1957
RAMAN AND RAMAN PRIVATE Vs. STATE OF MADRAS
April 2, 1957
RAMAN CHETTIAR Vs. RAMAN CHETTIAR
February 14, 1957
RAMASWAMI CHETTIAR Vs. KARUMUTHU SIVALINGAM CHETTIAR
February 8, 1957
RANGAPPA GOUNDAN (DIED) AND ORS. Vs. MARAPPA GOUNDAN
October 30, 1957
RANGASWAMI NAIDU V Vs. COMMISSIONER OF INCOME TAX
January 18, 1957
RANGASWAMI REDDI Vs. K DORAISWAMI REDDI
March 29, 1957
RAYALA CORPORATION MAD Vs. SYED BAWKAR AND CO
February 12, 1957
RETTA KORAVAN Vs. STATE
March 25, 1957
RM P KP AR ARUNACHALAM CHETTIAR Vs. V S ALIAS S V V SUBRAMANIAN CHETTIAR (DIED)
September 11, 1957
S C SREEMANAVIKRAMAN RAJA ZAMORIN RAJAH OF KOZHIKODE AND Vs. CONTROLLER OF ESTATE DUTY MADRAS
February 18, 1957
S K HABIBULLAH Vs. INCOME-TAX OFFICER V CIRCLE MADRAS
April 10, 1957
S T VELU Vs. COMMISSIONER OF INCOME TAX
September 10, 1957
S V VEERAPPAN CHETTIAR Vs. COMMISSIONER OF INCOME TAX
May 3, 1957
S. BASKER AND CO. BY MANAGING PARTNER, M.S.P.S. SANKARALINGA NADAR Vs. M.T.V. VEERASIKKU GOUNDAR AND ORS.
October 21, 1957
S. JAYAM SUNDER RAJARATNAM Vs. K. MUTHUSWAMI KANGANI
September 11, 1957
S. KRISHNASWAMI MUDALIAR AND ANR. Vs. P.S. PALANI PILLAI AND ANR.
April 12, 1957
S. MARIMUTHU PILLAI AND ORS. Vs. T.R. KRISHNA JOSHI AND ORS.
November 18, 1957
S. NARAYANA DOSS Vs. ARUMUGATHAMMAL AND ANOTHER
September 12, 1957
S. PARTHASARATHY AND OTHERS Vs. ADMINISTRATOR GENERAL OF MADRAS AND ANOTHER
April 9, 1957
S. RAJU GRAMANI Vs. SRINIVASA GRAMANI
October 14, 1957
S. SUBULAL SAHIB Vs. N. PERIANNA PILLAI
February 8, 1957
S.B. ADITYAN Vs. S. KANDASWAMI AND ORS.
November 1, 1957
S.K. KUTTALINGAM PILLAI Vs. S.V.N. CHINNAKANNU PILLAI AND ANR.
July 2, 1957
S.K. MAHAMAD KASIM ROWTHER Vs. NOOR MAHAMED ROWTHER AND ORS.
October 9, 1957
S.M. RANGANATHA NAICKER Vs. B. GOVINDASWAMY NAIDU AND ANR.
November 1, 1957
S.R. NARAYANA AYYAR Vs. MAVALATHARA VEERANKUTTI AND ORS.
December 17, 1957
S.V.S. MUHAMMAD YUSUF ROWTHER AND ANR. Vs. MUHAMMAD YUSUF ROWTHER AND ORS.
September 9, 1957
SAJJAN BANK PRIVATE LIMITED Vs. RESERVE BANK OF INDIA
March 18, 1957
SALEM MUNICIPAL COUNCIL Vs. S.V. SUBRAMANIAN
November 15, 1957
SENTHILKUMARA NADAR AND SONS M S P Vs. COMMISSIONER OF INCOME TAX
February 1, 1957
SILUVAI FERNANDO, POWER-OF-ATTORNEY AGENT OF SAVARIMUTHU FERNANDO Vs. PANCROS LEON
August 5, 1957
SINNAPAPPAL ALIAS SINNAKALIAKKAL Vs. SUBBANNA GOUNDAN AND ORS.
October 10, 1957
SOUTH INDIAN PLANTING AND COMMERCIAL REPRESENTATION Vs. COMMISSIONER OF INCOME TAX
March 15, 1957
SOUTHERN RAILWAY BY GENERAL MANAGER Vs. MADRAS HANDLOOM WEAVERS PROVINCIAL CO-OPERATIVE SOCIETY
September 26, 1957
SRI KALAMEGHAPERUMAL DEVASTHANAM Vs. V. KALAMEGA IYENGAR AND ORS.
March 6, 1957
SRI LAKSHMI & CO , COFFEE WORKS, Vs. T R SWAMINATHA IYER
February 13, 1957
SRI MEENAKSHI SUNDARESWARAR, ETC., DEVASTHANAMS BY EXECUTIVE OFFICER AND ANR. Vs. C.M.S. SHANMUGASUNDARA BHATTAR AND ORS.
March 6, 1957
SRI SEVUGA MOOPAN Vs. STATE OF TAMIL NADU
July 19, 1957
SRI SHANMUGA RAJESWARA SETHUPATHI RAJAH OF RAMNAD Vs. STATE OF MADRAS
February 25, 1957
SRINIVASA AYYANGAR BY POWER OF ATTORNEY AGENT S. JAMBAGATHAMMAL Vs. REVENUE COURT BY ITS PRESIDING OFFICER AND ORS.
May 14, 1957
SRINIVASA PERUMAL NAICKER Vs. THAYAMMAL ALIAS MANGAMMAL
September 12, 1957
SRINIVASA SASTRI Vs. JAGATHGURU SRI SANKARACHARIAR SWAMIGAL AT KUMBAKONAM AND
March 1, 1957
STATE OF MADRAS Vs. R M K VISWANATHA PILLAI
February 21, 1957
STATE OF MADRAS Vs. O K M ZAKINA BIVI
January 22, 1957
STATE OF MADRAS Vs. M RAMAKRISHNA NAIDU
April 12, 1957
STATE OF MADRAS Vs. BALAJI CHETTIAR
December 5, 1957
STATE OF MADRAS IN RE Vs. STATE
November 15, 1957
SUBAYYA GOUNDER Vs. BHOOPALA SUBRAMANIAN
August 6, 1957
SUBRAMANIA DESIKAR GNANASAMBANDA PANDARA SANNADHIGAL Vs. COLLECTOR OF TIRUCHIRAPALLI
January 10, 1957
SUBRAMANIAN CHETTIAR Vs. STATE OF TAMIL NADU
January 17, 1957
SUNDARALINGAM CHETTIAR Vs. S NAGALINGAM CHETTIAR
July 8, 1957
SUNKU MUNUSWAMI CHETTIAR Vs. SUNKU NARASIMHALU CHETTIAR (DIED) AND ORS.
November 23, 1957
SWAMINATHA ODAYAR Vs. RAJA MUHAMMAD ROWTHER
April 18, 1957
SYED DURIESH MOHIDEEN Vs. MADRAS STATE
March 1, 1957
SYED SAHIB Vs. ANGAMUTHU MOOPPAN
December 20, 1957
T E K MUHAMMAD AMIRUDDIN Vs. T E MUHAMMAD IBRAHIM
January 4, 1957
T MANICKAVASAGAM CHETTIAR Vs. INCOME TAX OFFICER
November 12, 1957
T P CHANDRA Vs. COMMISSIONER FOR WORKMENS COMPENSATION MADRAS AND
April 12, 1957
T W DHANALAKSHMI AND ORS Vs. STATE
November 4, 1957
TANJORE PALACE DEVASTHANAM BY ITS HEREDITARY TRUSTEE RAJA SRI RAJARAM RAJAH SAHIB Vs. ESTATES ABOLITION TRIBUNAL BY CHAIRMAN AND ORS.
February 21, 1957
THA. DURAISWAMI NAIDU Vs. KRISHNAPPA NAIDU
September 26, 1957
THANGALAKSHMI AMMAL Vs. ARUNACHALAM AND ORS.
November 22, 1957
THANGARASU PILLAI AND ANR. Vs. SIVARAMA IYER AND ANR.
July 15, 1957
THANGAVELU ASARI Vs. LAKSHMI AMMAL
February 13, 1957
THANGAVELU ODAYAR Vs. STATE
November 12, 1957
THANGLA ALIAS THANGAVELU, ONTHIRIYAN AND OTHERS Vs. THE HANUMAN BANK LTD. (IN LIQUIDATION), REPRESENTED BY OFFICIAL LIQUIDATORS, BRAHMAYYA AND CO. AND ANOTHER
November 20, 1957
THE ANAMALLAIS BUS TRANSPORT (PRIVATE) LTD. Vs. THE COMMISSIONER, DHARAPURAM MUNICIPALITY, DHARAPURAM
March 25, 1957
THE CANARA BANKING CORPORATION LTD. Vs. THE SOUTH INDIAN BANK LTD. AND ORS.
August 2, 1957
THE COMMISSIONER FOR HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. THE MOUNA MATTA KATTALAI ATTACHED TO SRI THAYUMANAVASWAMI TEMPLE FORMERLY REPRESENTED BY ITS MANAGER, CHIDAMBARAM PILLAI
March 6, 1957
THE COMMISSIONER FOR THE HINDU RELIGIOUS AND CHARITABLE ENDOWMENTS Vs. S.S. JANAKIRAMA AYYAR AND ORS.
February 4, 1957
THE GREAT EASTERN SHIPPING CO., LTD. Vs. E. GOVINDASWAMY CHETTY AND ANR.
February 15, 1957
THE MANAGING-DIRECTOR, T.S.T. COMPANY, LTD. Vs. V.R. PERUMAL NAIDU AND ANR.
May 3, 1957
THE PANCHAYAT BOARD C. MUTLUR BY PRESIDENT Vs. THE REGIONAL INSPECTOR OF MUNICIPAL COUNCILS AND LOCAL BOARDS CENTRAL RANGE AND ORS.
December 9, 1957
THE PUBLIC PROSECUTOR Vs. SAMI VENKATARAMAN
November 15, 1957
THE PUBLIC PROSECUTOR Vs. T. KRISHNA RAO
October 24, 1957
THE PUBLIC PROSECUTOR Vs. KARUPPIAH PILLAI
March 25, 1957
THE SPECIAL TAHSILDAR, HARIJAN WELFARE, LAND ACQUISITION COLLECTOR Vs. S. VAIDYANATHA AYYAR
September 6, 1957
THE UNION OF INDIA (UOI) Vs. MANGALDAS N. VARMA
November 18, 1957
THIRUMAL THEVAR Vs. STATE
March 14, 1957
TRICHINOPOLY CITY CO-OPERATIVE BANK LTD Vs. ADDITIONAL COMMISSIONER FOR WORKMENS
January 17, 1957
U M ARAVAMUTHA IYENGAR Vs. RAJARATHNA MUDALIAR
March 15, 1957
UNION OF INDIA Vs. MADRAS HANDLOOM WEAVERS PROVINCIAL CO-OPERATIVE SOCIETY LTD.
September 26, 1957
UNION OF INDIA UOI Vs. SHANMUGHAM C
July 23, 1957
V D YESUDASAN Vs. GURUSAMY
February 14, 1957
V GURUVIAH NAIDU AND BROTHERS Vs. STATE OF MADRAS
May 28, 1957
V GURUVIAH NAIDU AND BROTHERS Vs. STATE OF MADRAS AND ANOTHER
October 14, 1957
V K BALAKRISHNAN NAIR Vs. STATE OF MADRAS
April 18, 1957
V RANGASWAMI NAIDU Vs. COMMISSIONER OF INCOME-TAX MADRAS
January 18, 1957
V S ARULANANDAM Vs. COMMISSIONER OF INCOME TAX
January 18, 1957
V S K ADHI CHETTIAR SURAVELU CHETTIAR TANNERS VANIYAMBADI Vs. STATE OF MADRAS
January 17, 1957
V V R N VR NAGAPPA CHETTIAR Vs. INCOME TAX OFFICER
April 12, 1957
V. LAKSHMANAN Vs. SAMBANDAM PILLAI
October 21, 1957
V. SESHI AMMAL Vs. UNITED INDIA LIFE INSURANCE CO., LTD. AND ORS.
December 6, 1957
V. SRINIVASAN Vs. PADMASINI AMMAL
April 18, 1957
V.A.S. YELLAPPA NAIDU Vs. G. VENUGOPAL NAIDU
July 8, 1957
V.B. KRISHNAMURTHI Vs. V.B. KRISHNANDA MUDALIAR
November 4, 1957
V.P. SHANMUGAM AND ANR. Vs. THANGAVELU
August 13, 1957
V.R. ALANGAVARAM CHETTY Vs. THE MUNICIPAL COUNCIL OF POLLACHI REPRESENTED BY THE COMMISSIONER AND ANR.
March 6, 1957
VARADARAJULU REDDIAR Vs. VENKATAKRISHNA REDDIAR AND ORS.
October 11, 1957
VEDA GOUNDER AND ORS. Vs. ARUNACHALAM CHETTIAR
July 10, 1957
VELUCHAMI NAICKER Vs. M MOUNA GURUSAMI NAICKER (DECEASED)
August 21, 1957
VENKATACHALAM CHETTIAR Vs. UMAYAL ACHI AND ORS.
October 16, 1957
VENKATAMMAL Vs. MUTHUKRISHNA NAIDU
July 23, 1957
VIDYUDAVALLI THAYAR Vs. STATE OF TAMIL NADU
September 27, 1957
VISHNUKANTHAM CHETTY Vs. COMMISSIONER OF INCOME TAX
September 24, 1957
VK. K. R. RM. RAMASWAMI CHETTIAR Vs. A. RM. AL. A. MUTHUVEERAPPA CHETTIAR
September 20, 1957
W.P.A. SOUNDARAPANDIAN AND BROTHERS BY PARTNER W.P.A.S. BHASKARAN AND ORS. Vs. THE AGRICULTURAL INCOME TAX OFFICER
August 6, 1957
WORKERS OF SAGAR TALKIES SOUTH INDIA CINEMA Vs. ODEON CINEMA
February 15, 1957
YOOSUF MAULVI Vs. OFFICIAL ASSIGNEE
January 7, 1957