Case Index

Title
Date
A B ABDUL KADIR Vs. STATE OF KERALA
November 8, 1957
A G NAIR Vs. INCOME-TAX OFFICER KOZHIKODE
September 30, 1957
ABDULKADER Vs. STO CHANGANACHERRY
June 10, 1957
ABDULLA BEARY Vs. ALIKUNHI BEARY
July 8, 1957
ABRAHAM C A Vs. INCOME TAX OFFICER
October 31, 1957
ACHAMMA Vs. YOUSUFF
December 23, 1957
ACHUTAN Vs. CHOYI
June 6, 1957
ADICHAN ASARI KOCHAPPI ASARI Vs. MADHAVAN PILLAI NARAYANA PILLAI
October 6, 1957
AHAMAD KOYA Vs. MURUGESA MUDALIAR SON AND CO
November 15, 1957
AHMED PILLAI MEERA SAHIB Vs. SANKARAN MADHAVAN
March 25, 1957
AKKU THAMBURATTI Vs. RAMAN
August 5, 1957
AMMINI AMMAL Vs. LEKSHMI
January 10, 1957
ANIZHAM NAL KERALA VARMA RAJA Vs. VASUDEVAN NAMBOORI
June 20, 1957
ANNAMMA KUNJAMMA Vs. STATE OF TRAVANCORE COCHIN
June 13, 1957
ARAMUKHAN NAYADI Vs. CHANDU KUNHIRAMAN
July 25, 1957
ASSISTANT REGISTRAR OF JOINT STOCK COMPANIES TELLICHERRY Vs. KRISHNAN NAMBIAR
December 23, 1957
AVOCH THEVAR Vs. CHUMMAR
February 1, 1957
AYISUMMA Vs. KUNHAMMAYAN
July 29, 1957
AYYAPPAN GOVINDA PILLAI Vs. NARAYANI AMMA CHELLAMMA
August 5, 1957
AYYAPPAN RAMAN Vs. KUNJU VAKKI ITHAPPIRI
June 5, 1957
B MEENAKSHISUNDARAM CHETTY Vs. KUTTIMALU
August 20, 1957
BALAKRISHNA NAIKA Vs. MAHALINGA BHATTA
April 5, 1957
BALAKRISHNAN Vs. KALLIYANI
February 1, 1957
BHADSHA STORES Vs. P V K GOVINDAN KUTTY
February 11, 1957
BHAGAVATHI PILLA BHAVANI PILLA Vs. PARVATHI PILLA AMMUKUTY PILLA
September 30, 1957
BHAVANI PILLA Vs. AMMUKUTTY PILLA
September 30, 1957
BURMAH-SHELL OIL STORAGE AND DISTRIBUTING CO OF Vs. INDUSTRIAL TRIBUNAL
January 24, 1957
C A ABRAHAM Vs. INCOME-TAX OFFICER KOTTAYAM
October 31, 1957
C K KRISHNAN Vs. DIVISIONAL INSPECTOR OF SCHOOLS COIMBATORE
August 6, 1957
C M FRANCIS AND CO Vs. STATE OF KERALA
November 18, 1957
C M FRANCIS AND CO Vs. TAHSILDAR KOTTAYAM
November 18, 1957
C N CHELLAPPAN PILLAI Vs. STATE OF TRAVANCORE-COCHIN
January 3, 1957
C P MARY Vs. STATE OF TRAVANCORE-COCHIN
September 2, 1957
C V KUNHIMAN Vs. P M K IDROSEKUTTY
September 5, 1957
CALICUT WYNAD MOTOR SERVICE PRIVATE Vs. STATE TRANSPORT APPELLATE TRIBUNAL TRICHUR
May 7, 1957
CENTRAL BANKING CORPORATION OF TRAVANCORE LTD Vs. KOCHUSAKTHI KAIMAL
June 12, 1957
CHACKO JOSEPH Vs. VARGHESE MARKOSE
March 29, 1957
CHACKO VARKEY Vs. THOMMEN THOMAS
September 2, 1957
CHANDRASEKHARA IYER Vs. SIVARAMAKRISHNA IYER
October 21, 1957
CHANDRASEKHARAN Vs. SUKUMARAN
February 11, 1957
CHANDUKUTTY NAMBIAR Vs. RAMAN NAIR
February 1, 1957
CHAPPAN NAIR Vs. PARIYAIKUTTY
June 27, 1957
CHATHU Vs. P GOVINDAN KUTTY
June 11, 1957
CHATHU EZHUTHASSAN RAMAN EZHUTHASSAN Vs. VARIATH DEVASSI
March 12, 1957
CHATHU MADIA NAIR Vs. COMMISSIONER HINDU RELIGIOUS AND CHARITABLE
September 11, 1957
CHELLAPPAN PILLAI AND ORS Vs. TRAVANCORE-COCHIN STATE
January 4, 1957
CHERIA ASSANKUTTY Vs. CHERIA ABDULLA
September 20, 1957
CHINDAN NAIR Vs. STATE OF KERALA
March 18, 1957
CHINNA KUNJUKUNJU Vs. KUTTY NEELAKANTAN
September 16, 1957
CHIRUTHA AMMA APPILI AMMA Vs. NEELAKANTA PILLAI KUNJU PILLAI
February 20, 1957
CITY CORPORATION TRIVANDRUM Vs. M MUHAMMAD HANEEFA
October 15, 1957
COCHIN COAL CO. Vs. STATE OF MADRAS
October 9, 1957
COMPANY Vs. STATE OF KERALA
February 6, 1957
DAVID Vs. JAMES ARTHUR EDWARDS
September 16, 1957
DEVADASAN Vs. PARVATHI PILLAI
November 5, 1957
DEVAKI KUTTY AMMA Vs. KANDANAKAN
April 5, 1957
DEVAKI SARADA Vs. TRIVANDRUM PERMANENT FUND LTD
July 15, 1957
DIVAKARAN NAIR Vs. STATE OF TRAVANCORE-COCHIN
August 27, 1957
E RAGHAVA WARRIER Vs. STATE OF T C
July 31, 1957
ENARIYIL CHAMI KESAVAN Vs. ENARIYIL CHAMI MAYANKUTTY
September 30, 1957
ESSAK PAKIANATHAN Vs. THANU PILLAI KRISHNA PILLAI
August 27, 1957
FIRM OF S P A AND A R CHOCKALINGAM CHETTIAR Vs. NATIONAL STEAMSHIP CO BOMBAY
September 9, 1957
G V RAMANAN Vs. GOVERNMENT PLEADER
February 13, 1957
GANNON DUNKERLEY AND CO MADRAS PRIVATE Vs. SALES TAX OFFICER MATTANCHERI
March 11, 1957
GENERAL PRODUCE LTD Vs. AMBALAPUZHA TALAK HEADLOAD CONVEYANCE WORKERS
June 13, 1957
GEORGE Vs. PAZHAVANGADIKARA PANCHAYAT
January 16, 1957
GOURI Vs. NARAYANI AND OTHERS
October 12, 1957
GOURI AND OTHERS Vs. SERISINAL J. MIRANDA
August 5, 1957
GOURIKUTTY PILLAI THANKACHY Vs. VELAYUDHAN PILLAI
June 1, 1957
GOVINDA PANICKER Vs. STATE OF KERALA AND OTHERS
April 1, 1957
GOVINDA PILLAI Vs. THE DISTRICT COLLECTOR, QUILON & ANOTHER
June 21, 1957
GOVINDA PILLAI SUKUMARA PILLAI Vs. LAKSHMI AMMA KOCHAPPI AMMA
July 25, 1957
GOVINDAN ASARI KESAVAN ASARI Vs. SANKARAN ASARI BALAKRISHNAN ASARI
October 11, 1957
GOVINDAN NAIK Vs. SECRETARY COCHIN DEVASWOM BOARD
July 31, 1957
GOVINDAN NAIR Vs. SECY COCHIN DEVASWOM BOARD
July 31, 1957
HAJEE UMMER KOYA Vs. SRI PARTHASARATHI RICE AND OIL MILLS
July 29, 1957
HARRISONS AND CROSSFIELD Vs. MUNICIPAL COUNCIL KOTTAYAM
October 9, 1957
I I IYYAPPAN MILLS Vs. STATE
October 24, 1957
INASU DEVASSY Vs. STATE OF TRAVANCORE COCHIN
March 21, 1957
INDIAN ALUMINIUM CO Vs. ALUMINIUM FACTORY WORKERS UNION ALWAYE
December 11, 1957
INDIAN MOTOR SERVICE MANJERI Vs. REGIONAL TRANSPORT AUTHORITY MALABAR
July 19, 1957
ITTEN Vs. SUBRAMONIA IYER
December 16, 1957
JANAKI ALIAS NANGELI AMMA Vs. KRISHNAN NAMBISSAN
August 21, 1957
JANAKI AMMA Vs. VENKITASUBBA IYER
August 28, 1957
JANAKI AMMA KRISHNAMMA Vs. RAGHAVA PANICKER SREEDHARA PANICKER
March 8, 1957
JANARDHANAN PILLAI M L Vs. INCOME TAX OFFICER
January 15, 1957
JAYA MOTION PICTURES Vs. A RAMAKRISHNA AYYAR
March 19, 1957
JOS CHACKO POOTHOKARAN Vs. INCOME TAX OFFICER
March 12, 1957
JOS CHACKO POOTHOKARAN Vs. INCOME TAX OFFICER, ERNAKULAM CIRCLE
December 3, 1957
JOSEPH Vs. STATE OF KERALA
March 13, 1957
JOSEPH Vs. PAILY
August 5, 1957
JOSEPH THOMAS Vs. STATE OF KERALA
September 30, 1957
JUSINGE THRESIAMMA Vs. JUSINGE JEROME
March 26, 1957
K APPU Vs. K SEVYAR
July 1, 1957
K BALAGANGADHARA MENON Vs. P E KUMARAN KARTHA
October 8, 1957
K BALAGANGADHARAN Vs. REGIONAL TRANSPORT BOARD QUILON
December 3, 1957
K GOURIKUTTY AMMA Vs. STATE OF TRAVANCORE COCHIN
November 21, 1957
K J ANTONY Vs. STATE
October 21, 1957
K J ANTONY Vs. PUBLIC SERVICE COMMISSION
October 21, 1957
K J THOMAS Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX MADRAS
August 5, 1957
K K KORAN Vs. T TARA BAI
June 5, 1957
K KUTTAN PILLAI Vs. DISTRICT MAGISTRATE QUILON
January 10, 1957
K M KUNJURAMAN Vs. TAHSILDAR CHIRAYINKIL TALUQ
December 9, 1957
K M NARAYANASWAMI Vs. KERALA STATE
April 12, 1957
K MOHAMMED Vs. STATE OF KERALA
July 4, 1957
K R NARAYANA PILLAI Vs. LEKSHMIKUTTY AMMA
July 24, 1957
K RAMACHANDRA PRABHU Vs. B GOPALA MENON
July 23, 1957
K S GOVINDA PILLAI Vs. DISTRICT COLLECTOR QUILON
June 19, 1957
K S VENKITESWARA IYER Vs. M C MATHAI
January 10, 1957
K V JOSEPH Vs. SALES TAX OFFICER
January 4, 1957
KALIAMMA PILLA NEELAMMA PILLA Vs. KRISHNA PILLAI NARAYANA PILLAI
April 3, 1957
KALLIANIKUTTY AMMA Vs. STATE OF KERALA
November 25, 1957
KALU KUNJURAMAN Vs. UMMINI KUNJAMMA
March 20, 1957
KAMALAMMA Vs. KALU AMMA
July 5, 1957
KANNAN Vs. STATE OF KERALA
March 25, 1957
KARANAKKODAN GOWDA SWARASWATHA BRAHMAN SAMAJAM Vs. MANIKKA PAI
December 12, 1957
KARANAKODAM GOWDASARASWATHA BRAHMANA SAMAJAM Vs. OUSEPH AND ANOTHER
April 2, 1957
KARANAKODAM GOWDASARASWATHA BRAHMANA SAMAJAM Vs. PAULO OUSEPH
April 1, 1957
KARTHIAYANI PILLAI GOURI PILLAI Vs. JANAKI PILLAI LEKSHMI PILLAI
October 14, 1957
KARTHIYANI AMMA AMMUKUTTY AMMA Vs. ARIAN KARUNAKARAN NAIR
February 4, 1957
KARTHYAYINI AMMA Vs. PARUKUTTY AMMA
January 7, 1957
KASIM ROWTHER Vs. PAMPADY PANCHAYAT
August 20, 1957
KATHYEE COTTON MILLS Vs. R PADMANABHA PILLAI
October 21, 1957
KELAPPAN NAMBIAR Vs. NARAYANAN NAMBIAR
October 15, 1957
KELU NEDUNGADI Vs. SUPERINTENDENT FISHERIES TECHNOLOGICAL STATION
February 19, 1957
KERALA ARECANUT CO Vs. STATE OF TRAVANCORE-COCHIN
August 23, 1957
KESAVAN Vs. STATE OF KERALA
September 2, 1957
KESAVAN NAMBOORI Vs. SUBHADRA
April 5, 1957
KESAVAN PADMANABHAN Vs. SANKU NARAYANAN
December 20, 1957
KOCHAPPI ASARI Vs. NARAYANA PILLAI AND ANOTHER
October 16, 1957
KOCHU PILLAI ACHARI RAMAN ACHARI Vs. KRISHNAN ACHARI PARAMU ACHARI
January 23, 1957
KOMAN NAMBIAR Vs. NARAYANAN NAMBIAR
October 15, 1957
KONNAN AYYAPPAN Vs. STATE OF KERALA
July 19, 1957
KORA NAIR Vs. RAMADASA KAMMATH
June 6, 1957
KOTTAYAM BANK Vs. AHAMMED KANNU RAWTHER
April 5, 1957
KOYYOTTAN SOOPPI Vs. VANIYATHI KALLYANI
July 15, 1957
KRISHAN NAIR SIVASANKARAN NAIR Vs. SANKARAN KRISHNAN NAMBOORI
July 19, 1957
KRISHNA KURUP GOPALA KURUP Vs. PADMANABHAN RAMAN
October 28, 1957
KRISHNA KUTTY NAIR Vs. INDUSTRIAL TRIBUNALTRIVANDRUM
February 7, 1957
KRISHNA PILLAI KESAVAN NAIR Vs. KRISHNA PILLAI PADMANABHAN NAIR
November 28, 1957
KRISHNAMURTHI IYER Vs. JANAKI AMMA
June 27, 1957
KRISHNAN Vs. DIVISIONAL ENGINEER OF TELEGRAPHS
August 21, 1957
KRISHNAN Vs. MAMMU
November 25, 1957
KRISHNAN BALAKRISHNAN Vs. STATE OF KERALA
November 15, 1957
KRISHNAN CHETTY ALIAS APPUSWAMI Vs. STATE OF KERALA
August 12, 1957
KRISHNAN GOVINDAN Vs. JANAKI KUNJAMMA KALLIYANI KUNJAMMA
July 19, 1957
KRISHNAN KESAVAN Vs. NEELAKANTARU PARAMESWARARU
March 21, 1957
KRISHNAN KESAVAN Vs. STATE OF KERALA
February 15, 1957
KRISHNAN NAIR Vs. MOIDEEN KUTTY
October 28, 1957
KRISHNAN NAMBIAR Vs. MADHAVAN NAIR
September 30, 1957
KRISHNAN NARAYANAN Vs. SANKARAN VELAYUDHAN
July 17, 1957
KRISHNANKUTTY MENON Vs. CHIRUKANDAN
November 28, 1957
KRSIHNA PILLAI Vs. SANKARA PILLAI
October 29, 1957
KUMARAN Vs. KULATHU IYER
February 4, 1957
KUMARAN M Vs. FIRST ADDITIONAL INCOME TAX OFFICER
November 1, 1957
KUMARAN UNNI Vs. MUHAMMED KANI
November 4, 1957
KUMARAVELU CHETTIAR SUBRAMONIAN CHETTIAR Vs. STATE
January 9, 1957
KUNHABDULLA Vs. KRISHNAN
January 31, 1957
KUNHAMBU MOOLACHERI NAIR Vs. COMMISSIONER H R AND C ENDOWMENTS MADRAS
September 11, 1957
KUNHAMBU NAMBIAR Vs. STATE OF KERALA
June 5, 1957
KUNHAPPAU Vs. STATE OF MDRAS
August 14, 1957
KUNJAN Vs. KOCHU PENNU
January 24, 1957
KUNJAN GOVINDAN Vs. BHAGAVATHI LEKSHMI
October 9, 1957
KUNJAN RAGHAVAN Vs. STATE OF KERALA
January 24, 1957
KUNJI AMMA MADHAVIKUTTI AMMA Vs. KRISHNA PILLAI RAMAN PILLAI
November 7, 1957
KUNJIKAVU AMMA Vs. JANAKI AMMA
January 28, 1957
KUNJU MOHAMMED ABDULLA Vs. NARAYANAN CHELLAMMA
August 5, 1957
KUNJUNNI MENON KUNJEN MENON Vs. P N RAGHAVAN PILLAI
April 1, 1957
KURUVILLA Vs. DEVASSIA
November 15, 1957
KURUVILLA CHERIYAN Vs. KURUVILLA CHANDY
December 13, 1957
LADHA SINGH BEDI AND SONS Vs. T EROMAN UNNI
July 19, 1957
LAKSHMANDAS Vs. KARUNAKARAN
February 28, 1957
LAKSHMI AMMA Vs. SREEDEVI AMMA
December 11, 1957
LAND ACQUISITION OFFICER MALAPURAM Vs. MANAVIKRAMAN THIRUMULPAD
July 30, 1957
LAZAR OUSEPH AND SONS Vs. FIRST ADDITIONAL ITO TRICHUR
September 13, 1957
LEKSHMI AMMA KARTHIYANI AMMA Vs. NARAYANA PILLAI KESAVA PILLAI
February 12, 1957
LEKSHMI GOURI Vs. LEKSHMI NARAYANI
December 10, 1957
LEKSHMIKUTTY AMMA Vs. MADHAVAN PILLAI
October 11, 1957
M A MOHAMED Vs. REGIONAL TRANSPORT AUTHORITY TRICHUR
September 11, 1957
M ABDUL RAHIMAN Vs. M P KESAVAN AND SONS
September 11, 1957
M C VASUDEVAN Vs. S N D P YOGAM
July 10, 1957
M IBRAHIM PILLAI Vs. PRINCIPAL UNIVERSITY INTERMEDIATE COLLEGE TRIVANDRUM
October 14, 1957
M K PARAMESWARAN NAIR Vs. SUB MAGISTRATE KOOTHATTUKULAM
July 22, 1957
M L JANARDHANAN PILLAI Vs. INCOME-TAX OFFICER ALLEPPEY
January 15, 1957
M M AISHOE Vs. INCOME TAX OFFICER
April 5, 1957
M M PHILIP Vs. KUNJU KESAVAN
September 10, 1957
M RAMIAH PILLAI Vs. P A SANKARANARAYANA IYER
December 11, 1957
M V SANKU Vs. DISTRICT EDUCATIONAL OFFITR PALGHAT
August 19, 1957
M. M. AISHOE Vs. INCOME TAX OFFICER, ALWAYE CIRCLE, AND ANOTHER
May 4, 1957
M. VELAYUDHAN Vs. ADDITIONAL INCOME TAX OFFICER, TRIVANDRUM
March 19, 1957
MADHAVA IYER VENKITASUBRAMONIA IYER Vs. CATHOLIC BANK OF INDIA LTD
March 14, 1957
MADHAVA PANICKER GOVINDA PANICKER Vs. STATE OF KERALA
April 1, 1957
MAHAMOOD Vs. AYISSU
February 22, 1957
MAHESWARAN NAMBOODRI Vs. CHATHU NAMBIAR
December 2, 1957
MALABAR INDUSTRIAL CO Vs. INDUSTRIAL TRIBUNAL TRIVANDRUM
November 5, 1957
MALABAR PRODUCTS Vs. INDUSTRIAL TRIBUNAL ERNAKULAM
October 21, 1957
MAMMOOTTY Vs. STATE OF KERALA
June 17, 1957
MAMMOOTTY Vs. STATE OF KERALA
June 11, 1957
MANGALORE GANESH BEEDI WORKS Vs. STATE OF KERALA
November 25, 1957
MARIYUMMA Vs. KUNHAISUMMA
December 18, 1957
MARUDEVI AVVA Vs. STATE OF KERALA
July 15, 1957
MARY THREYS FERNANDO Vs. C I PHILIP
December 20, 1957
MATHAI ABRAHAM Vs. KOSHI
November 14, 1957
MATHAMMAL SARASWATHI Vs. STATE OF KERALA
February 28, 1957
MATHEW THOMMAN Vs. PAILY ULAHANNAN
July 22, 1957
MATTANCHERRY MUNICIPALITY Vs. SAHID OIL MILLS
February 20, 1957
MOHAMMAD Vs. STATE OF KERALA
July 10, 1957
MOHAMMAD NAINA PILLAI Vs. STATE OF KERALA
August 2, 1957
MOHAMMED KUNJU ABDUL KADIR Vs. SALES TAX OFFICER
June 10, 1957
MOOPIL NAYAR Vs. M C CHANDY
March 29, 1957
MOYANKUTTY KOYANKUTTY Vs. C MUHAMMED
July 22, 1957
MUHAMMAD BEARY Vs. C S MAHADEVA SINGH
June 12, 1957
MUHAMMAD PATHUMMAL KADIJA BEEVI Vs. MARIA UMMAL MOHAMMAD PATHUMAL
August 19, 1957
N C JOHNS TRUST ALLEPPEY Vs. STATE OF KERALA
November 18, 1957
N SUBRAMONIAN Vs. S KALYANARAMA IYER
September 16, 1957
NAIR A G Vs. INCOME TAX OFFICER
September 30, 1957
NANI AMMA GOURI AMMA Vs. NARAYANI AMMA SAVITHRI AMMA
January 11, 1957
NANI AMMA SATHI AMMA Vs. UNITED COMMERCIAL BANK LIMITED
December 13, 1957
NANU NAIR Vs. KRISHNAN NAIR
January 23, 1957
NARAYANA BHATTA Vs. SHANKARA NARAYANA BHATTA
November 18, 1957
NARAYANA BHATTA AND ANOTHER Vs. ISWHARA BHATTA AND OTHERS
November 18, 1957
NARAYANA IYER Vs. VENKITASUBRAMONIA IYER
February 12, 1957
NARAYANA KURUP NEELAKANDA KURUP Vs. NARAYANA KURUP SIVARAMA KURUP
September 30, 1957
NARAYANA MENON AND OTHERS Vs. THRIKULASEKHARAPURAM SREE KRISHNA VILASOM NAYAR SAMAJOM, CRANGANORE AND OTHERS MUKAMBI AMMA AND ANOTHER
February 26, 1957
NARAYANA PILLAI Vs. NARAYANAN VANAJAKSHI
February 22, 1957
NARAYANAN Vs. COMMISSIONER OF INCOME-TAX
December 10, 1957
NARAYANAN NAMBUDIRI Vs. KURICHITHANAM EDUCATIONAL SOCIETY
June 7, 1957
NARAYANAN PARAMESWARA PANICKER Vs. KUNJIPENNU KARTHIAYANI
February 11, 1957
NARAYANAN PARAMESWARA PANICKER Vs. KARTHIAYANI
January 11, 1957
NARAYANAN UNNITHAN Vs. VARKEY THOMAS
March 8, 1957
NARAYANASWAMI REDDIAR Vs. DHANRAJ SOWCAR
July 17, 1957
NEELAKANTA KURUP Vs. SIVARAMA KURUP AND OTHERS
September 30, 1957
NEELAMMA Vs. REVINDRANATHAN
October 8, 1957
OMBANTAVIDA BEEBI Vs. STATE OF KERALA
December 19, 1957
OUSEPH Vs. PYLEE
October 29, 1957
OUSEPH CHACKO Vs. KRISHNA PILLAI GOVINDA PILLAI
July 19, 1957
OUSEPH EAPAN Vs. JOSEPH ABRAHAM
September 17, 1957
OUSEPH POULO Vs. OUSEPH VARIATHU
June 11, 1957
OUSEPH VARKEY Vs. STATE OF KERALA
March 26, 1957
P C OOMMEN MOLLY MOTORS Vs. ROAD TRAFFIC BOARD KOTTAYAM
October 28, 1957
P GOVINDAN POTTI Vs. STATE OF T C
November 20, 1957
P K KUNCHACHUMMA Vs. CHALAPURAM BANK LTD
July 19, 1957
P PARANCHUKUTTY Vs. DHARMASHI MADHAVJI VISRAM
July 22, 1957
P RAMAN NAMBOODIRI Vs. DEPUTY COMMERCIAL TAX OFFICER MANJERI
December 23, 1957
P V ISAAC Vs. SUSAN ISAAC
January 21, 1957
PADMANABHA MENON KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX
July 17, 1957
PADMANABHA MENON KRISHNA MENON Vs. COMMISSIONER OF INCOME TAX, SOUTHERN DIVISION, BANGALORE, AND ANOTHER
March 17, 1957
PADMANABHA PILLAI GOVINDA PILLAI Vs. PADMANABHA PILLAI RAMAN PILLAI
November 13, 1957
PAILY ABRAHAM Vs. KATHARU AVIRAN
September 12, 1957
PAILY M O Vs. ADDITIONAL INCOME TAX OFFICER
September 13, 1957
PAKRAN Vs. COLLECTOR OF MALABAR
March 5, 1957
PAPPU KESAVAN Vs. SANKARAN RAGHAVAN
September 25, 1957
PARAMESHWARA BHARATHIKAL Vs. PAPPAN PADMANABHAN
November 25, 1957
PARAMESWARAM PILLAI RAMAN PILLAI Vs. LEKSHMI PILLA KAMALAMMA PILLA
April 1, 1957
PARAMESWARAN ASARI SANKU ASARI Vs. KOCHUMATHEVI LEKSHMI
August 2, 1957
PARAN KONNAN Vs. SANKARAN NAIR
April 5, 1957
PARAYAYAI KUTTI Vs. KRISHNAN NAIR
January 17, 1957
PARUKUTTY AMMA Vs. CHELLAMMA
January 7, 1957
PATTI Vs. BHARGAVAN
July 18, 1957
PEDRU Vs. STATE OF KERALA
June 6, 1957
PEERMADE TEA CO LTD Vs. EXECUTIVE AUTHORITY UPPUTHARA PANCHAYAT
July 31, 1957
PEOPLES CO-OPERATIVE BANK Vs. PARVATHY AYYANA PILLAI
October 28, 1957
PHILIP Vs. THOMAS
April 1, 1957
PONNAMBALAM ASARI Vs. CKOCKANATHAN ASARI
October 29, 1957
PULIKAL ESTATES Vs. K JACOB THOMAS
June 26, 1957
RAGHAVAN Vs. SOUMINI AMMA
April 1, 1957
RAHINA BEEVI Vs. COURT LIQUIDATOR THE MILLIONS BANK LTD
June 28, 1957
RAMA VARRIER KRISHNA VARRIER Vs. MADHAVI AMMA
January 7, 1957
RAMALINGA IYER Vs. VASUDEVAN MOOSAD
April 5, 1957
RAMAN Vs. SANKARAN NAIR
October 31, 1957
RAMAN GANGADHARAN Vs. KOCHUKUNJU LEKSHMANAN
November 19, 1957
RAMAN KUNHAPPU Vs. ALI AHAMED MUHAMMED
January 21, 1957
RAMAN MENON Vs. COCHIN DEVASWOM BOARD
August 8, 1957
RAMAN NAMBIAR Vs. KRISHNAN NAMBIAR
August 14, 1957
RAMAN NAMBIAR Vs. KRISHNAN NAMBIAR
August 4, 1957
RAMAN NAMBUDIRI Vs. DEPUTY COMMERCIAL TAX OFFICER MANJERI
December 23, 1957
RAMAN PILLAI PARAMESWARAN PILLAI Vs. MATHUNNY AIYAPA
January 18, 1957
RAMUNNI Vs. GOVINDAN
July 12, 1957
RAMUNNI MADAYAN Vs. STATE OF MADRAS
August 9, 1957
RANNI PAZHAVANGADI PANCHAYAT Vs. NARAYANAN NAIR
June 20, 1957
RAVUNNI NAIR Vs. STATE OF KERALA
February 4, 1957
ROCKY FLORA GOMEZ Vs. PARVATHY AMMAL CHELLAMMAL
April 1, 1957
RUDRARU NARAYANAN Vs. MADHAVAN THAMPI
October 15, 1957
S ANANDA RAO Vs. LABOUR OFFICER MATTANCHERRY
February 13, 1957
S KRISHNA PILLAI Vs. STATE OF KERALA
December 6, 1957
S KUMARASWAMY Vs. SOUTH TRAVANCORE ELECTRIC WORKERS UNION
August 20, 1957
S KUNJAN PILLAI Vs. PEIRCE LESLIE AND CO
April 5, 1957
S MAHADEVA IYER Vs. M S SASTRI
June 7, 1957
SAINAVA UMMA Vs. KUNHAMMAD
June 10, 1957
SALES TAX COMMISSIONER FIRST MEMBER BOARD OF REVENUE Vs. M PERES AND CO LTD
September 26, 1957
SANKARA PILLAI Vs. BALAKRISHNA PILLAI
March 6, 1957
SANKARA PILLAI Vs. MATHUNNI ITTIERA
December 23, 1957
SANKARA PILLAI KUJUKRISHNA PILLAI Vs. ANANDA PILLAI BHARATHI AMMA
July 22, 1957
SANKARAN PARAMESWARAN NAMBOORI Vs. VEERAMANI PATTAR NARAYANA PATTAR
January 28, 1957
SARADA NAYAR Vs. VAYANKARA AMMA
April 5, 1957
SAROJINI BAI Vs. KRISHNA PILLAI
January 21, 1957
SAVARIMUTHU NADAR CHELLAYAN NADAR Vs. KANAKKU KALI PILLAI PADMANABHA PILLAI
August 2, 1957
SAVITHRI ANTHARJANAM Vs. KURUVILLA KURIYAKOSE
July 25, 1957
SAVITRI ANDERJANAM Vs. VALAPAD NAIR BANK LTD
October 29, 1957
SAYU MOHAMMED ABDULLA Vs. NEELAKANTAN KRISHNAN
August 13, 1957
SECRETARY SRI CHITRA MILL WORKERS UNION Vs. STATE OF KERALA
March 11, 1957
SEITHAMMARAKKATH MAMMAD Vs. KOYOMMATATH MAMMAD
February 18, 1957
SHANKERANARAYANA DEVAPOJATHAYYA Vs. RAMAKRISHNA THEREKUNJATHAYYA
November 25, 1957
SHRI SHAILA INDUSTRIAL AND SPIRITUAL COLONY CHARITIES Vs. STATE OF KERALA
September 24, 1957
SHRI THEMMALAPURAM BUS TRANSPORT Vs. REGIONAL TRANSPORT OFFICER KOZHIKODE
September 17, 1957
SIVASANKARAN MOOSAD Vs. STATE OF KERALA
June 5, 1957
SIVASUBRAMONIA PILLAI THIRUVADINATHA PILLAI Vs. KALIANI AMMA SAVITHRIKUTTY AMMA
June 27, 1957
SREEKRISHNANARAYANA RAO Vs. REPUBLIC OF INDIA
November 28, 1957
ST MICHAELS OIL MILLS ALLEPPEY Vs. SALES TAX OFFICER
January 4, 1957
STATE Vs. SAIT NAGJEE PURUSHOTHAM AND CO LTD
December 23, 1957
STATE Vs. VELAYUDHAN PILLAI NARAYANA PILLAI
December 11, 1957
STATE OF KERALA Vs. BALAGANGADHARAN NAIR
December 20, 1957
STATE OF KERALA Vs. OTHENAN KORAN PANICKER
December 4, 1957
STATE OF KERALA Vs. KRISHNAN NAMBIAR
December 23, 1957
STATE OF KERALA Vs. KUNHIKRISHNAN NAIR
July 2, 1957
STATE OF KERALA Vs. MADHAVAN PILLAI
June 19, 1957
STATE OF KERALA Vs. P M JOSEPH
September 16, 1957
STATE OF KERALA Vs. T M MUHAMMED KUNJU LEBBA
September 17, 1957
STATE OF KERALA Vs. WEST COAST PLANTERS AGENCIES LTD
September 2, 1957
STATE OF KERALA Vs. DEVASSY
August 5, 1957
STATE OF KERALA Vs. P KRISHNAN
July 30, 1957
STATE OF MADRAS Vs. AISSABI
October 9, 1957
STATE OF MADRAS Vs. COCHIN COAL CO
October 9, 1957
STATE OF TRAVANCORE COCHIN Vs. MATHAI AND OTHERS
August 30, 1957
STATE OF TRAVANCORE-COCHIN Vs. NARAYANI AMMA PONNAMMA
December 16, 1957
STATE OF TRAVANCORE-COCHIN Vs. LEKSHMI AMMAL MEENAKSHI AMMAL
August 12, 1957
STATE OF TRAVANCORE-COCHIN Vs. JANARDANA PAI
February 26, 1957
SUBRAMANIA IYER T R Vs. INCOME TAX OFFICER
July 15, 1957
SUBRAMONIAN Vs. KALIYANARAMA IYER
September 16, 1957
SUBRAYA SHANBHOGUE Vs. KUNHIPPA
March 11, 1957
SWAMY BROS Vs. COMMISSIONER OF INCOME TAX
September 20, 1957
T K ABRAHAM Vs. STATE OF TRAVANCORE-COCHIN
November 8, 1957
T R SUBRAMONIA IYER Vs. INCOME-TAX OFFICER NEW DELHI
July 15, 1957
T S VEERARAGHAVA IYER Vs. SPECIAL TAHSILDAR MALAMPUZHA PROJECT
September 30, 1957
T. R. SUBRAMANIA IYER Vs. INCOME TAX OFFICER, NEW DELHI AND ANOTHER
March 15, 1957
THANKAMMA Vs. NARAYANA PILLAI
September 18, 1957
THANUVAN SIVANANDAN Vs. BHAGVATHI JANAKI
October 21, 1957
THEMMALAPURAM BUS TRANSPORT Vs. REGIONAL TRANSPORT OFFICER MALABAR
June 26, 1957
THOMA Vs. MUHAMMAD & ANOTHER
March 11, 1957
THOMAS Vs. STATE OF TRAVANCORE COCHIN
January 15, 1957
THOMAS GEORGE Vs. PAZHAVANGADIKARA PANCHAYAT
January 17, 1957
THOMCOS BANK LTD. Vs. ANIRUDHAN
September 30, 1957
THOMMAN THRESIA Vs. POTHEN CHAKO
March 4, 1957
THOMMEN Vs. STATE OF KERALA
August 20, 1957
THOPPIL KUTTI EROOR Vs. COMMISSIONER OF INCOME TAX
December 10, 1957
TILE MANUFACTURERS ASSOCIATION QUILON Vs. STATE OF TRAVANCORE COCHIN
February 11, 1957
TRAVANCORE CENTRAL COTTAGE INDUSTRIES CO OPERATIVE SOCIETY LIMITED Vs. UNITED BANK OF TRAVANCORE LIMITED
August 26, 1957
TRAVANCORE RAYONS LTD Vs. MUNICIPAL COUNCIL PERUMBAVOOR
October 9, 1957
TRAVANCORE RAYONS LTD Vs. MUNICIPAL COUNCIL PERUMBAVOOR
February 13, 1957
TRAVANCORE RUBBER AND TEA COMPANY LIMITED Vs. COMMISSIONER OF AGRICULTURAL INCOME TAX
December 6, 1957
TRAVANCORE SUGARS AND CHEMICALS Vs. STATE OF KERALA
December 16, 1957
UTHUPPU MATHAI Vs. TAHSILDAR MEENACHIL
March 1, 1957
UTHUPPU MATHAI Vs. TAHSILDAR MEENACHIL
October 8, 1957
V J MATHEW Vs. DIVISIONAL FOREST OFFICER KONNI
January 2, 1957
V K KRISHNA MENON Vs. OUSEPH THOMAN
November 26, 1957
V M PATEL Vs. INSPECTOR OF FACTORIES ALWAYE
December 20, 1957
V T THOMAS Vs. SECRETARY CENTRAL ROAD TRAFFIC BOARD TRIVANDRUM
March 5, 1957
VALLABHA RAMA RAJA Vs. DEVAKI AMMA
August 1, 1957
VALLABHDAS KANJI Vs. C R D BHUTJI
October 21, 1957
VARIATHU AUGUSTHI Vs. SUBRAMONIA IYER SESHA IYER
July 18, 1957
VARKEY Vs. BHASKARAN NAIR
September 9, 1957
VASAPPAN Vs. SARADA
September 13, 1957
VASU PILLAI Vs. STATE OF KERALA
February 19, 1957
VASUDEVAN BATTATHIRIPAD Vs. DISTRICT COLLECTOR TRICHUR
January 25, 1957
VEERAVUNNI HAJI Vs. KOYAMMU
March 11, 1957
VEERIA PERUMAL PILLAI PADMANABHA PILLAI Vs. AVUKKARUMMAL MUHAMMAD PATHUMMAL
September 2, 1957
VEEVI KUNJU ASHIA BEEVI Vs. KALI KOCHU PILLAI
September 23, 1957
VEEVI UMMAL MAIMOONUMMAL Vs. SALMA UMMAL
August 23, 1957
VELAYUDHAN GOURI Vs. SERISINAL J MIRANDA
August 5, 1957
VELAYUDHAN M Vs. ADDITIONAL INCOME TAX OFFICER
July 19, 1957
VELAYUDHAN NAIR Vs. JANAKI AND OTHERS
January 25, 1957
VENKATADRI IYER S S AND BROS Vs. COMMISSIONER OF INCOME TAX
September 18, 1957
VENKITASUBRAMONIA IYER Vs. VENKITARAMA IYER
September 16, 1957
VISHNU BHATTA SUBRAYA BHATTA Vs. DOMAKKEE
August 30, 1957
VISHNU MAHESWARAN NAMPOOTHIRI Vs. KURUVILLA KOCHITTY KURUVILA
January 16, 1957
VITTAL RUKMAI DEVARA BHANDARAM Vs. MANJAPPA BANGERA
September 17, 1957
VITTALDAS MOONJI Vs. COMMISSIONER OF INCOME TAX
June 26, 1957
WOODBRIAR ESTATE Vs. CATHOLIC BANK OF INDIA LTD
July 2, 1957
YOHANAN Vs. UMMEN
November 11, 1957
YUSUF JAN SAHIB Vs. REGIONAL TRAFFIC BOARD QUILON
August 20, 1957