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Case Index
Title
Date
A KLOGANATHAN Vs. CHANNARAYAPPA AND
December 2, 1957
ABDUL RAVOOF SAB Vs. T NKEMPAHONNIAH
March 20, 1957
AMALGAMATED ELECTRICITY COLTD Vs. N SBATHENA
December 11, 1957
B LBETAIAH SETTY Vs. V RSUBRAMANYAM TRADING AS MANYAM AND CO
September 9, 1957
B NKRISHNA MURTHY Vs. RSUBBANNA
June 12, 1957
BALAWANTRAI BHIKABHAI PAREKH Vs. SOUTH KANARA MARKET COMMITTEE AND
December 18, 1957
BANGALORE WOOLLEN COTTON AND SILK MILLS COLTD Vs. STATE OF MYSORE
September 27, 1957
BANGALORE WOOLLEN COTTON AND SILK MILLS COMPANY LTD Vs. STATE OF MYSORE
November 14, 1957
BELLARY CENTRAL CO OPERATIVE STORES LTD Vs. UNION OF INDIA AND
November 22, 1957
C PAPPANNA Vs. STATE OF COORG AND
November 28, 1957
CHANABASAPPA SHIVAPPA Vs. GURUPADAPPA MURIGAPPA
December 3, 1957
CHANDAPPA Vs. SADRUDDIN ANSARI
December 12, 1957
CHIKKA KEMPAKKA Vs. MATCHAPPA
November 18, 1957
CHIKKANARASAIAH Vs. VENKATAPPA
March 11, 1957
CVENKATESHIAH Vs. MVENKATAKRISHNIAH
August 1, 1957
D KHIMANTHARAJA GUPTA Vs. STATE OF MYSORE
February 15, 1957
DAVANGERE COTTON MILLS LTD Vs. DEPUTY COMMISSIONER AND
April 12, 1957
DEVARAJIAH Vs. BPADMANNA
September 10, 1957
DODDA LAKKANNA Vs. LAKSHMIDEVAMMA AND
November 15, 1957
GANGAPPA Vs. STATE OF MYSORE
November 25, 1957
GAVIYA AND Vs. LINGIAH
January 4, 1957
GORDON FREDERIC MUIRHEAD AND Vs. STATE OF KARNATAKA
December 20, 1957
GOVINDA REDDY Vs. STATE OF KARNATAKA
September 20, 1957
INDIAN SUGARS AND REFINERIES LTD Vs. STATE OF MYSORE AND
October 18, 1957
JADE BHASKARA NAIK Vs. MARIAPPALA BASAPPA
August 14, 1957
K C NGOWDA AND BROS Vs. MOLAKRAM TEKCHAND AND SONS
August 2, 1957
K NSRINIVASAN Vs. CKRISHNA IYENGAR
June 24, 1957
K SADIANNA SHETTY Vs. INCOME TAX OFFICER SECOND ADDL
December 4, 1957
KAPILA BAI Vs. H SMADHAVA RAO
February 7, 1957
KARNAM SIDDAPPA Vs. STATE OF MYSORE
July 31, 1957
M CSHANTHAMALLAPPA Vs. M DCHANDAPPA SHETTY
December 20, 1957
M PSUBRAMANIYAM Vs. T TPONNAKSHIAMMAL
September 17, 1957
M SREVANNA DEVARU Vs. SANNA SETTY
August 19, 1957
MOHAMED ESOOF Vs. V RSUBRAMANYAM AND
June 14, 1957
MPARMANAND AND Vs. ADDITIONAL INCOME TAX OFFICER BANGALORE
November 6, 1957
MUSLIM ORPHANAGE Vs. KHATOON BI
August 27, 1957
N SNAGARAJA RAO Vs. STATE OF MYSORE
August 29, 1957
NANJEDEVARU Vs. H VRAMA RAO
August 9, 1957
NARASIMIAH Vs. VENKATAPPA AND
February 5, 1957
PARASIVA MURTHY Vs. RACHAIAH AND
July 25, 1957
PASCHAL NAZERETH Vs. DENIS LOBO
November 19, 1957
PATEL KEMPEGOWDA Vs. CHANNAVEERIAH
September 27, 1957
RAMIAH Vs. COWDIAH AND
September 26, 1957
S BJAVAREGOWDA Vs. LAKKIGOWDA
October 30, 1957
S MPAPIAH Vs. K NPAPAIAH
November 8, 1957
SABDUL RAHIM SAHIB Vs. G SMUTHIAH AND
September 9, 1957
SANGAPPA AND Vs. SHIVAMURTI SWAMY
November 21, 1957
SANGAPPA MALLAPPA KODLI Vs. STATE OF MYSORE
November 13, 1957
SEENAPPA SETTY Vs. M SSURYANARAYANA RAO
November 21, 1957
SHANKAR RAO Vs. STATE
August 5, 1957
SHIVABASAPPA RAYAPPA CHANNALLI Vs. STATE OF KARNATAKA
December 2, 1957
SRIKANTIAH SETTY Vs. ABDULLA BASHA SAHEB AND COAND
September 6, 1957
STATE Vs. ANJANI
August 12, 1957
STATE OF MYSORE Vs. NANJA
September 16, 1957
STATE OF MYSORE Vs. N ASARAVATHULLA AND COAND
November 22, 1957
STATE OF MYSORE Vs. K MOHAMED ISMAIL
December 20, 1957
T KKANTHARAJ Vs. MAHOMED NAZEER KHAN AND
September 19, 1957
T VNARASINGAPPA Vs. T PSIDDAPPA
March 22, 1957
ULLAL DINKAR RAO Vs. MRATNA BAI
September 27, 1957
V KSRINIVASA SETTY Vs. PREMIER LIFE AND GENERAL INSURANCE COLTD
October 9, 1957
VENKATAPPA Vs. SSUBBA RAO
March 22, 1957
VMARIYAPPA Vs. B KPUTTARAMAYYA
October 8, 1957