Case Index

Title
Date
A ABBOY CHETTY Vs. COMMISSIONER OF INCOME-TAX
April 21, 1947
A K GOVINDARAJULU NAIDU Vs. LAKLAKSHMANA AIYAR FIRM
September 11, 1947
A M A FIRM BY MANAGING PARTNER MURUGAPPA CHETTIAR IN THEPLACE OF A M A PALANIAPPA CHETTIAR Vs. MARUDACHALAM CHETTIAR (DIED)
December 19, 1947
A M S SHEIK MUHAMMED MARACAIR Vs. BATHUMMAL BEEVI
November 27, 1947
A MOSES PILLAI Vs. MKGOVINDAN
August 22, 1947
A NARAYANA NAIR Vs. SECRETARY, TRIPLICANE URBAN CO-OPERATIVE SOCIETY, LTD
November 5, 1947
A R M M MEYYAPPA CHETTIAR Vs. PNMMPALANIAPPA CHETTIAR
September 2, 1947
A R RAMASWAMI AYYAR Vs. HARIRAM
July 23, 1947
A S DURAISWAMY MUDALIAR Vs. MUHAMMAD AMIRUDDIN
November 18, 1947
ABBAKKA SHEDTHI Vs. PALLI VITTAL HEGDA
April 15, 1947
ABDUL HASAN Vs. MTWAJIH-UN-NISSA
September 24, 1947
ABDUL KAREEM SAHIB Vs. MUHAMMAD KHADER KHAN
August 1, 1947
ABDUL MANNAN Vs. TAIYAB ALI
February 7, 1947
ABDUL NABHI SAHEB Vs. MARTI RAMALAKSHMAMMAH
November 14, 1947
ABDUL SAKUR Vs. PRATAB UDAINATH SAHI DEO
September 16, 1947
ABU ISA THAKUR Vs. DINABANDHU BANIK
March 12, 1947
ABU OBAIDA Vs. JAMI HASAN
January 24, 1947
ADAN HAJI JAMA Vs. KING
December 9, 1947
ADAPA SATTEMMA Vs. ADAPA RAMAYYA ALIAS TATAYYA
April 18, 1947
ADIVEPPA BABU Vs. VEERBHADRAPPA BASWANTAPPA
January 15, 1947
ADIVI BAPIRAJU Vs. JANUPAMULA VALLAYYA
February 28, 1947
ADUSUMILLI GOPALAKRISHNAYYA GARU Vs. PROVINCE OF MADRAS
April 23, 1947
ADVOCATE-GENERAL OF MADRAS Vs. KUPPUSWAMI GURUKKAL
July 9, 1947
AGARCHAND CHUNNILAL Vs. COMMISSIONER OF INCOME-TAX
December 16, 1947
AJIT RANKAN BHATTACHARYA Vs. KING
December 19, 1947
AKHAURI JAGARNATH PRASAD Vs. MTKAUSALYA KUER
December 2, 1947
ALAGAPPA CORPORATION BY SOLE PROPRIETOR, DR R M ALAGAPPACHETTIAR Vs. UNITED BROKERS
February 14, 1947
ALAPATI VENKATA KRISHNIAH Vs. VEMURI MANIKYARAU
April 16, 1947
ALFRED WILLIAM LUDDITT Vs. GINGER COOTE AIRWAYS LTD
February 5, 1947
ALIYARKHAN AMIYATKHAN Vs. RAMBHAU MOTIRAM
April 11, 1947
ALLURI VENKATASURYANARAYANARAJU Vs. PAKALAPATI SUNDARARAMACHANDRARAJU
July 22, 1947
AMAR NATH GHOSH Vs. SUKHRAJ RAI
June 23, 1947
AMARESH CHANDRA SINHA Vs. EMPEROR
February 27, 1947
AMARSINGH GAJJANSINGH Vs. TULSIRAM RAMDAYAL
December 22, 1947
AMBA PRASAD Vs. DISTRICT BOARD
November 10, 1947
AMBABAI W/O. AJODHYA PRASAD CHOUTE Vs. H. R. DANI
September 10, 1947
AMIR SARDAR Vs. ISMAIL HOSSAIN SARDAR
March 4, 1947
AMMANI AMMAL Vs. KPSABAPATHI PILLAI
September 3, 1947
AMOLAK CHAND-MEWA RAM Vs. MOHAMMAD SHAFI
December 18, 1947
AMRIT RAM Vs. TIKAIT DWARKA NARAYAN SAHI
March 26, 1947
AMULYA CHANDRA BHADURI Vs. KRISHNABONDHU ROY
April 24, 1947
ANANT LAL MANDER Vs. SURAJNARAIN SHAHU
April 1, 1947
ANANTA KUMAR SHYAM ROY Vs. SURENDRA KUMAR MITRA
March 31, 1947
ANGAN CHAUBE Vs. KEDAR NATH
September 24, 1947
ANGATHEVAN MINOR BY GUARDIAN MOTHER, NAGATHAL Vs. ARLVNATARAJAN CHETTIAR
March 13, 1947
ANTHONI UDAYAR Vs. VELUSAMI THEVAR
August 13, 1947
ANUKUL CHANDRA MANNA Vs. DEBENDRA NATH DUTTA
April 30, 1947
ANWARA KHATOON Vs. MTHASAN BIBI
February 7, 1947
APPALASWAMI Vs. SURYANARAYANAMURTI
July 2, 1947
ARDHENDU SEKHAR CHATTERJEE Vs. KACHEM SHEIKH
June 20, 1947
ASHFAQUL NABI KHAN Vs. KBSYED RAZA HUSSAIN
May 2, 1947
ASHISH ARDESHIR NAMDAR Vs. FRUTTONSHAW
September 11, 1947
ASMATALI SHARIP Vs. MUJAHARALI SARDAR
June 24, 1947
ASOKE CHANDRA MAZUMDAR Vs. CHOTA NAGPUR BANKING ASSOCIATION LTD
August 26, 1947
ASSOCIATED OIL MILLS LTD Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT
August 25, 1947
ASWINI KUMAR DAS GUPTA Vs. KARAMAT ALI KHA
April 30, 1947
ATMAKURU RAMA RAO Vs. ATMAKURU RAJESHWAR RAO
May 1, 1947
ATTARSINGH BISAN SINGH Vs. MANOHARSINGH NATHA SINGH
July 25, 1947
ATTORNEY GENERAL OF ALBERTA Vs. GENERAL OF CANADA
July 24, 1947
ATTORNEY GENERAL OF ONTARIO Vs. ATTORNEY GENERAL OF CANADA
January 13, 1947
B BUDHRAM RAI Vs. BENARSI RAI
January 31, 1947
B N CHATTERJEE Vs. DINESH CHANDRA GUHA
July 7, 1947
BABU LAL SAHU Vs. HAKIM TAMIZUDDIN
September 22, 1947
BADAM SATYANARAYANAMURTHI SON OF VENKATARATNAM Vs. BADAM VENKATARAMANAMURTHI
December 19, 1947
BADHU JANA MAHAJAN Vs. SHREE SATPANTH SANSTHAN
January 28, 1947
BAI FAIBA Vs. CHUDASMA JORUBHA GAJUBHA
November 14, 1947
BAJYA HARI Vs. TARACHAND HUKUMCHAND
January 31, 1947
BAL MOKAND Vs. JIWAN RAM
February 17, 1947
BALAI CHAND MONDAL Vs. NIBARAN CHANDRA DASS
April 3, 1947
BALDEO BIND Vs. SKABDUL AZIZ
November 20, 1947
BALDEVDAS C PARIKH Vs. KHIMJI POONJA AND CO
March 20, 1947
BALDEVDAS KARSONDAS PATEL Vs. MOHANLAL BAPALAL BAHIA
August 6, 1947
BALESHWAR CHAUBEY Vs. RAM RANAVIJAYA PRASAD SINGH
February 27, 1947
BALGAJAN RAI Vs. SUKHU RAI
March 11, 1947
BALKU Vs. EMPEROR
October 8, 1947
BANCHANIDHI KAR Vs. UDEKAR SAHU
February 27, 1947
BANDARA JOGI Vs. SRI RAJAH CHINTALAPATI SEETHARAMAMURTHI RAJAH BAHADUR GARU
April 15, 1947
BANDARU RATTAYYA Vs. GADDAM CHANDRAYYA
December 19, 1947
BANK OF COMMERCE Vs. AMULYA KRISHNA BASU ROY CHOWDHURY
February 11, 1947
BANSIRAM Vs. MODAN SINGH
December 17, 1947
BAQAR Vs. EMPEROR
December 2, 1947
BASANTA KUMAR MITRA Vs. CHOTA NAGPUR BANKING ASSOCIATION, LTD
March 11, 1947
BASAYYA SHIVABASAYYA Vs. BASLINGAYYA CHANNAYYA
January 15, 1947
BASDEO NARAIN CHOUDHURY Vs. KARU MAHTON
September 16, 1947
BASHIR MOHAMMAD KHAN Vs. MDKABIR AHMAD KHAN
April 9, 1947
BASWANTRAO BAJIRAO Vs. EMPEROR
April 1, 1947
BATTAN SINGH Vs. AMIRCHAND
December 8, 1947
BAVA C GOPALASWAMI MUDALIAR Vs. SRI TYAGARAJASWAMI DEVASTHANAM BY ITS EXECUTIVE OFFICER
April 22, 1947
BENARES BANK LTD Vs. SASHIBHUSHAN MISRA
April 30, 1947
BHABUTMAL NATHUMAL Vs. SYED ABDUL HAMID SHEOGUTULLA
December 15, 1947
BHAGAVATULA PANKALA RAO Vs. KADIYALA VENKATASUBBAYYA
April 16, 1947
BHAGIRATH CHANDRA DAS Vs. EMPEROR
January 9, 1947
BHAGIRATH KISHORILAL PALIWAL Vs. MADHAORAO GANGADHARRAO CHITNAVIS
July 25, 1947
BHAGWAT RAM Vs. RAMJI RAM
April 28, 1947
BHALCHANDRA TRIMBAK DESHPANDE Vs. DATTATRAYA JAIKRISHNA DESHPANDE
December 23, 1947
BHANGA SINGH Vs. KING
December 16, 1947
BHIKHARI MAHTON Vs. MTBUDHO KUER
December 10, 1947
BHIMASINGH KISHORSINGH Vs. FAKIRCHAND NANDLAL
January 30, 1947
BHOJRAJ KRISHNARAO Vs. SHESHRAO DIWAKARRAO
September 22, 1947
BHOLA NATH DUTTA Vs. LAYA MAJHI
April 16, 1947
BHONDU Vs. CHRAJ SINGH
April 3, 1947
BHUBANESHWAR PRASAD NARAIN SINHA Vs. RAJESHWAR PRASAD NARAIN SINHA
March 17, 1947
BHUBANESWAR BAIDYA Vs. RABI CHARAN BAIDYA
May 2, 1947
BHUNESHWAR PRASAD NARAIN SINGH Vs. MOHAN BIKRAM SAH
April 30, 1947
BHUTNATH KUMAR Vs. NILKANTHA NARAIN SINGH
December 23, 1947
BIBHUTI BHUSAN DAS Vs. BEJOY CHANDRA SAHA
May 5, 1947
BIHARILAL KUNJILAL Vs. MT. ANJIRABAI
March 14, 1947
BIJOY SINGH CHOPRA Vs. PYARI MOHAN KUNDOO
May 26, 1947
BINDESHWARI PRASAD JAYSAWAL Vs. EMPEROR
December 17, 1947
BIR BABU Vs. RAGHUBAR BABU
April 17, 1947
BIRENDRA NATH BISWAS Vs. MONORAMA DEVI
June 4, 1947
BIRSA URAON Vs. MAHADEO URAON
April 29, 1947
BISESAR PATHAK Vs. PHAGUNI MAHTON
April 30, 1947
BISHAN DUTT Vs. EMPEROR
March 31, 1947
BISHAN SARUP Vs. CHRICHPAL SINGH
March 4, 1947
BISHAN SINGH Vs. MAHBUB ALI
July 30, 1947
BISHUN PRASAD RAM Vs. ANUP NARAIN SINGH
November 19, 1947
BODHAN Vs. EMPEROR
October 15, 1947
BOLLA NARAYANA MURTHY Vs. CANNAMANEEDI MADHAVAYYA
April 3, 1947
BOLLAM VENKATARAMUDU Vs. RAYALA KRISHNAYYA
March 5, 1947
BONAMALI PRAMANIK Vs. RADHAGOBINDA GHOSH
February 7, 1947
BRIJ MOHAN DAS Vs. EMPEROR
September 26, 1947
BRIJ NANDAN Vs. EMPEROR
August 27, 1947
BRIJLAL RAMJIDAS Vs. GOVINDRAM GORDHANDAS SEKSARIA
July 2, 1947
BRIJMOHAN MATTULAL Vs. MT. CHANDRABHAGABAI
August 4, 1947
BRINDABAN CHANDRA SAHA Vs. EMPEROR
January 17, 1947
BRINDABAN SHAW Vs. NARENDRA NATH SARKAR
September 11, 1947
BRINDRABAN Vs. SHAFIQ AHMAD
February 10, 1947
BROJO KISHORE DE Vs. KRISHNA DAS ADHARDAS
May 13, 1947
BUDHA RAI Vs. EMPEROR
May 23, 1947
BUDHU PANDEY Vs. RAJ BAHADUR LAL
December 22, 1947
BUIDA SINGH Vs. KARIYA SINGH
November 3, 1947
BURHA Vs. EMPEROR
June 11, 1947
BYOMKESH MUKHERJEE Vs. BHUPENDRA NARAYAN SINHA BAHADUR
March 28, 1947
C N SUGANANTHA MUDALIAR Vs. SKKUPPUSWAMI CHETTY
April 9, 1947
CATHOLIC MISSION PRESENTATION CONVENT BY MOTHER SUPERIOR Vs. SUBBANNA GOUNDAN
September 2, 1947
CATHOLIC MISSION PRESENTATION CONVENT BY MOTHER SUPERIOR, COIMBATORE, Vs. SUBBANNA GOUNDAN
September 22, 1947
CENTRAL GLASS INDUSTRIES LTD Vs. ABDUL HOSSAIN
April 2, 1947
CH MANPHOOL SINGH Vs. CHRAM BILAS
April 1, 1947
CHAIL BEHARI LAL Vs. MUNCIPAL BOARD
September 12, 1947
CHANDANMULL JHALERIA Vs. CLIVE MILLS CO LTD
December 2, 1947
CHANDIPRASAD DEOKERAN Vs. JUGULKISHORE DIXIT
December 16, 1947
CHANDRA BALLABH Vs. EMPEROR
June 30, 1947
CHANNU Vs. EMPEROR
February 6, 1947
CHAPPALLI CHINA SATYALINGAM Vs. KALIDINDI CHINA VENKATARATNAM
April 10, 1947
CHARLES E RING Vs. COLLECTOR OF BOMBAY
April 16, 1947
CHARU CHANDRA Vs. SNIGDHENDU PROSAD
July 3, 1947
CHATURBHUJLAL KANHAYALAL Vs. GIRDHARILAL KANHAYALAL
March 6, 1947
CHHATRADHARI AHIR Vs. UTTAM CHAND
September 12, 1947
CHIEF CONTROLLING REVENUE AUTHORITY Vs. MAHARASHTRA SUGAR MILLS, LIMITED
September 2, 1947
CHIEF INSPECTOR OF STAMPS Vs. ANJUMAN ISLAMIA LTD
September 3, 1947
CHINNASWAMI ALIAS NARAYANA REDDIAR Vs. NALLAPPA REDDIAR
April 8, 1947
CHINTAMAN LAXMAN Vs. RAMGOPAL RAGHUNATHDAS
September 23, 1947
CHIRANJI LAL Vs. RAM KANWAR S/O LAKHMICHAND
November 20, 1947
CHIRONJILAL S/O. DINARAM Vs. EMPEROR
August 29, 1947
CHITTAGONG URBAN CO-OPERATIVE BANK LTD Vs. AHMEDAR RAHAMAN MISTRI
March 10, 1947
CHODAGIRI SESHAYYA Vs. ALLURI VENKATARAJU
February 6, 1947
CHOTEY Vs. EMPEROR
September 17, 1947
CHOTEY LAL Vs. EMPEROR
May 7, 1947
COLLECTOR AND SUPERINTENDENT OF STAMPS Vs. LAXMIBAI SAHEB ANGRE
December 10, 1947
COLLECTOR OF BOMBAY Vs. ISSAC PENHAS
June 24, 1947
COMMERCIAL BUREAU Vs. NRGHOSHAL
February 5, 1947
COMMISSIONER OF INCOME-TAX Vs. RAWALGAON SUGAR FARM, LTD
March 18, 1947
COMMISSIONER OF INCOME-TAX Vs. SRI TMMDHARMARAJA NADAR
December 16, 1947
COMMISSIONER OF INCOME-TAX Vs. VVRNMSUBBIAH CHETTIAR
August 22, 1947
COMMISSIONER OF INCOME-TAX Vs. NATTARASANKOTTAI ELECTRIC SUPPLY CORPORATION
August 29, 1947
COMMISSIONER OF INCOME-TAX Vs. KMNNSWAMINATHAN CHETTIAR
April 24, 1947
COMMISSIONER OF INCOME-TAX Vs. SPSSUBRAMANIA CHETTIAR
February 28, 1947
COMMISSIONER OF INCOME-TAX Vs. AHWADIA
March 5, 1947
COMMISSIONER OF INCOME-TAX Vs. RMMSMSVSEVUGAN ALIAS MANICKAVASAGAM CHETTIAR
December 11, 1947
COMMISSIONER OF INCOME-TAX CENTRAL AND UNITED PROVINCES Vs. MT BHAGWATI
April 15, 1947
COMMISSIONER OF INCOME-TAX MADRAS Vs. TMMDHARMARAJA NADAR AND OTHERS
December 16, 1947
COMMISSIONER OF INCOME-TAX, BENGAL Vs. CHOWRINGHEE PROPERTIES LTD
April 22, 1947
COMMISSIONER OF INCOME-TAX, BOMBAY CITY Vs. RAVALGAON SUGAR FARM LTD
March 18, 1947
COMMISSIONER OF INCOME-TAX, MADRAS Vs. SPSSUBRAMANIA CHETTIAR
February 27, 1947
COMMISSIONER OF INCOME-TAX, MADRAS Vs. ORMMSMSVSEVUGAN
December 11, 1947
COMMISSIONER OF INCOME-TAX, MADRAS Vs. NATTARASANKOTTAIELECTRIC SUPPLY CORPORATION
August 29, 1947
COMMISSIONER OF INCOME-TAX, U P C P AND BERAR Vs. RAJA INDRAJIT PRATAP BHADUR SAHI
March 19, 1947
COMMISSIONER OF INCOME-TAX, WEST PUNJAB, NORTH-WEST FRONTIER AND DELHI PROVINCES, LAHORE Vs. TRIBUNE TRUST, LAHORE
October 14, 1947
COMMISSIONERS OF THE MUNICIPALITY OF HOWRAH Vs. RAJENDRA NATH DAS
July 30, 1947
CORPORATION OF MADRAS Vs. SAKHAN
March 11, 1947
CROWN PROSECUTOR Vs. MRSELIZA RENCONTRE
July 8, 1947
CROWN PROSECUTOR Vs. RKPILLAI
March 3, 1947
CROWN PROSECUTOR Vs. KRISHNAN ALIAS KARIKARA KRISHNAN
April 23, 1947
D CHENCHIAH Vs. COMMISSIONER OF POLICE
February 5, 1947
D THYAGARAJA IYER Vs. ABISHEGA KATTALAI OF TIRUVARUR DEVASTHANAM REPRESENTED BY ITS EXECUTIVE OFFICER, SRI MAPANDIAN PILLAI
July 17, 1947
DAKSHINAMOORTHI KANDAR Vs. PONNUSWAMI ALIAS KARUPPA KANDAR
September 12, 1947
DALGOBINDA MAHATHA Vs. KHATU MAHATHA
September 17, 1947
DALSUKH M PANCHOLI Vs. GUARANTEE LIFE AND EMPLOYMENT INSURANCE CO LTD
April 24, 1947
DARSAN DAS Vs. LAKSHMAN PRASAD
August 28, 1947
DARSAN PANDE Vs. GHAGHU PANDE
August 5, 1947
DAYARAM KISHANDAS KURMI Vs. MANNULAL SHEODIN
October 7, 1947
DEEP CHAND Vs. MANIA
September 24, 1947
DELO SINGH Vs. JAGDIP SINGH
April 17, 1947
DEO NARAIN SINGH Vs. BIBI KHATOON
December 12, 1947
DEOMAN BHAGWAN Vs. ATMARAM SURYABHAN
February 11, 1947
DEORAO SURYABHANJI Vs. RAMCHANDRA AMRUTLAL RATHI
August 22, 1947
DEVADAS (MINOR) Vs. MANIYAM SADASIVA REDDIAR
February 21, 1947
DEWARAM TEWARI Vs. HARINARAIN TEWARI
May 6, 1947
DHAJA RAI Vs. EMPEROR
October 20, 1947
DHAWANJI RAWJI Vs. EMPEROR
September 19, 1947
DILO RANA Vs. MUNSHI KUNJ BEHARI PRASAD
March 21, 1947
DISTRICT BOARD Vs. KAILASHI NATH KAPOOR
September 5, 1947
DISTRICT BOARD BY THE PRESIDENT, REPRESENTED BY THE POWER OF ATTORNEY AGENT Vs. PKUPPUSWAMI KONAR ALIAS KUPPUSWAMI PILLAI
January 29, 1947
DORA INA EATES Vs. ERIC NEVEL EATES
September 15, 1947
DR CAPT JATINDRA MOHAN MITRA Vs. MTDAYAL DEVI
July 21, 1947
DR MUHAMMAD IBRAHIM Vs. RAHIMAN KHAN
August 1, 1947
DR SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME TAX
January 10, 1947
DUDEKULA BABAKKA OF KURLAPALLE Vs. DPEDDA VARADAPPA OF KURLAPALLE
July 24, 1947
DULHIN TALUKRAJ KUAR Vs. BABUI BACHA KUAR
February 4, 1947
DURGA NARAIN SINGH Vs. COMMROF INCOME-TAX
February 21, 1947
DWARKA PRASAD MARWARI (ACCUSED) Vs. EMPEROR
January 20, 1947
EDALJI DHANJISHA ANKLESARIA Vs. SORABJI DINSHAWJI GINWALLA
February 13, 1947
EMMANUEL JOSEPH Vs. KING
December 9, 1947
EMPEROR Vs. USMAN HAROON
January 7, 1947
EMPEROR Vs. PRITAM SINGH
February 28, 1947
EMPEROR Vs. YAMANAPPA JOTEPPA GOSAVI
January 16, 1947
EMPEROR Vs. ABDUL HAFIZ HASSAN
June 23, 1947
EMPEROR Vs. YUSOFALLI NOORBHAI
June 17, 1947
EMPEROR Vs. GOURANGA CHANDRA PAL
April 18, 1947
EMPEROR Vs. HORMAZDYAR ARDESHIR IRANI
September 12, 1947
EMPEROR Vs. MOHANLAL GOKULDAS
December 4, 1947
EMPEROR Vs. MALHARI RAMAJI CHIKATE
November 21, 1947
EMPEROR Vs. JCHOUDHURY
May 16, 1947
EMPEROR Vs. SORAB KHUDARAM IRANI
November 17, 1947
EMPEROR Vs. DATTATRAYA SITARAM BINIWALA
September 30, 1947
EMPEROR Vs. PAJOSHI
August 8, 1947
EMPEROR Vs. NARAYAN RAMCHANDRA JARAG
July 9, 1947
EMPEROR Vs. KSABDUL LATIF
December 15, 1947
EMPEROR Vs. HARIBANDHU PATRO
April 2, 1947
EMPEROR Vs. AMIMIYA IMAMMIYA
March 17, 1947
EMPEROR Vs. JEHANGIR BIRANI
April 18, 1947
EMPEROR Vs. SAVLARAM KASHINATH JOSHI
March 17, 1947
EMPEROR Vs. VALLI MOHAMMAD SHEIKH MAHAMMAD
April 2, 1947
EMPEROR Vs. LUMBHARDHAR ZUTSHI
February 12, 1947
EMPEROR Vs. DAULAT RAIBHAN
April 12, 1947
EMPEROR Vs. SUMER SINGH
June 25, 1947
EMPEROR Vs. LASU JANU PAWAR
April 18, 1947
EMPEROR Vs. SADASHIV NARAYAN BHALERAO
February 18, 1947
EMPEROR Vs. GULABCHAND SITARAM
October 14, 1947
EMPEROR Vs. BIRDICHAND CHUNNILAL
September 24, 1947
EMPEROR Vs. AMIR KHAN S/O. ABDULLA
October 9, 1947
EXTRA ASSISTANT COMMISSIONER Vs. H. S. MUNJE
August 8, 1947
FESU SHEIKH Vs. EMPEROR
October 14, 1947
FIBERGLAS CANADA LTD Vs. SPUN ROCK WOOLS LTD
February 25, 1947
FIRM ISHWAR SAHU; PURAN SAHU Vs. MOHAMMAD ABDUL GHAFOOR
October 10, 1947
FIRM SITARAM BINDRABAN Vs. GOVERNOR-GENERAL IN COUNCIL REPRESENTING G. I. P. RLY., ADMINISTRATION
January 9, 1947
FRAMROZE DADABHOY MADON Vs. TEHMINA
August 14, 1947
G AMMANNA Vs. MRSEPSEY GIDION AMMANNA
December 15, 1947
G RAMCHANDRA NAIDU Vs. AMANU SWAMY NAIDU
February 10, 1947
G V ARUNACHALAM AIYAR Vs. LAKSHMINARASIMHAM
February 12, 1947
GADIRAJU BANGARAYYA Vs. GOTTEMUKKULA RAMABHADRIRAJU
January 10, 1947
GANESAN MINOR BY GUARDIAN Vs. MGANAPATHY IYER
March 21, 1947
GAYA PRASAD Vs. EMPEROR
June 23, 1947
GHANDHRAP SINGH Vs. CHAMELI DEVI
December 16, 1947
GHANTA CHINA RAMASUBBAYYA Vs. MOPARTHI CHENCHURAMAYYA, MINOR
April 16, 1947
GHOGHAR RAUT Vs. JAGARNATH PRASAD SINGH
February 11, 1947
GHULAM GHOUSE SAHEB Vs. CHOWDRI DRAJA RAO
February 21, 1947
GHULBA LAHANU Vs. EMPEROR
December 18, 1947
GIRIJA KUMARI Vs. KIRAN CHANDRA BAKSI
March 11, 1947
GOAS ALI BHUIYA Vs. LAL MIA
May 30, 1947
GODAVARI SUGAR MILLS, LTD Vs. SHAKUNTALA
April 11, 1947
GOLAM MOSTAFA CHAUDHURY Vs. MUNSIR BAP
December 22, 1947
GONDULAL RATANLAL Vs. ABDUL SATTAR
October 31, 1947
GONTHINA PARDHASARADHI Vs. SRI MARELLE VENKATACHALANI PANTULU
February 28, 1947
GOPA SOMANNA (DIED) Vs. VAKINA RAMACHANDRA CHOWDARI
September 5, 1947
GOPAL CHANDRA HALDAR Vs. NEPAL CHANDRA MONDAL
January 8, 1947
GOPALAKRISHNA KUNIKULLAYYA Vs. NARAYANA KAMADA
August 25, 1947
GOPALASWAMI AYYAR Vs. NATARAJA CHETTIAR
February 7, 1947
GOPPI BALLAV MONDAL Vs. ASWINI KUMAR MONDAL
May 2, 1947
GOSTHA BEHARI DE Vs. PURNA CHANDRA DE
April 29, 1947
GOUR CHAND BASAK Vs. KHIRODE NATH BASAK
July 2, 1947
GOURI KANT PRASAD Vs. RAMBILAS NARAIN
August 1, 1947
GOVERNMENT OF THE PROVINCE OF BOMBAY Vs. HORMUSJI MANEKJI
June 12, 1947
GOVERNOR-GENERAL IN COUNCIL Vs. JAGANNATH SUKA GOND
October 20, 1947
GOVERNOR-GENERAL IN COUNCIL Vs. BHAGWAN SAHAI
December 15, 1947
GOVERNOR-GENERAL IN COUNCIL Vs. ASSOCIATED LIVE-STOCK FARM (INDIA) LTD
February 7, 1947
GOVERNOR-GENERAL IN COUNCIL Vs. LACHMI NARAIN BHAGANIA
March 4, 1947
GOVERNOR-GENERAL IN COUNCIL Vs. THAKURSI DASS
April 21, 1947
GOVERNOR-GENERAL IN COUNCIL Vs. JOYNARAIN RITOLIA
April 30, 1947
GOVERNOR-GENERAL IN COUNCIL Vs. PIRAMAL MARWARI
July 29, 1947
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. CORPORATION OF CALCUTTA
July 4, 1947
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. CORPORATION OF CALCUTTA
January 14, 1947
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. FIRM BISHUNDAYAL RAM GOURISHANKAR
April 24, 1947
GOVERNOR-GENERAL OF INDIA IN COUNCIL Vs. DEDRAJ BAJURIA
April 22, 1947
GOVIND DHONDO KULKARNI Vs. VISHNU KESHAV KULKARNI
December 17, 1947
GOVINDRAM HARDATRAI Vs. JAGO LAXMAN
July 31, 1947
GOVINDRAM HARDATTARAI Vs. SHEOPRASAD SAGARMAL
August 28, 1947
GOVINDRAM SEKSARIA A FIRM Vs. EDWARD RADBONE
October 14, 1947
GOVINDRAO BAPUJI GAIKWAD Vs. MANOHAR MAHADEO
October 20, 1947
GPPESHWAR MANDAL Vs. EMPEROR
August 18, 1947
GUJJU ANNAPURNAMMA Vs. OFFICIAL ASSIGNEE, HIGH COURT
December 8, 1947
GULABRAO VITHOBA Vs. SHAMRAO JAGDOB
December 12, 1947
GURDEV SINGH Vs. PARTAPA
December 11, 1947
GURUPADA ROY Vs. PNMALIA
November 26, 1947
GURUSWAMY MUDALIAR Vs. AYYANAR THEVAR
January 21, 1947
GUTTULA MASENU Vs. MADIMPALLI BHAVARAJU GARU
February 25, 1947
HAFIZ MOHAMMED FATEH NASIB Vs. SIR SWARUP CHAND HUKUM CHAND, A FIRM
December 2, 1947
HALIMA KHATUN Vs. SASHI KUMAR BANIK
May 22, 1947
HAMID HASAN NOMANI Vs. BANWARILAL ROY
March 5, 1947
HAMID KHAN Vs. EMPEROR
March 28, 1947
HANWANT Vs. EMPEROR
September 26, 1947
HARBANS PANDEY Vs. SOBHAN SINGH
August 4, 1947
HARI CHAND Vs. LACHHMAN DAS
December 18, 1947
HARI LAL SARNAKAR Vs. ABHOY CHARAN JHA
January 23, 1947
HARI PRASAD AGARWALA Vs. GOVERNOR-GENERAL-IN-COUNCIL
December 23, 1947
HARI RAM AGARWALLA Vs. EMPEROR
March 6, 1947
HARIPROSAD ROY Vs. BABULAL CHAUKHANI
December 18, 1947
HARNANDAN SINGH Vs. SMRAMANANDDI KUER
October 10, 1947
HASAN BANU Vs. RADHA KISHAN
October 6, 1947
HASANALI Vs. MANSOORALI
December 1, 1947
HASSAM KASSAM Vs. COMMROF INCOME-TAX
September 10, 1947
HASSAN KASSAM AND OTHERS Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
September 10, 1947
HAZARI SINGH Vs. BETHAL KAHAR
September 18, 1947
HAZARILAL Vs. CHOUDHARY HALKULALA DN
September 23, 1947
HIMATLAL JAMNADAS DANI Vs. BIRBHANGIRI BISHESHARGIRI
November 27, 1947
HIRJI SHIVRAM VYAS Vs. COMMISSIONER OF POLICE
December 17, 1947
HITTU BANSI Vs. SHEOLAL DINAJI
March 12, 1947
HOSSAIN ALI Vs. KALA CHAND GHOSE
January 13, 1947
IN RE: A K GOPALAN Vs. STATE
September 23, 1947
IN RE: A K GOPALAN NAMBIAR ALIAS A K GOPALAN Vs. STATE
August 1, 1947
IN RE: A K M AHMAD NAINA MARACAIR Vs. STATE
April 9, 1947
IN RE: A PLEADER Vs. STATE
July 21, 1947
IN RE: A PLEADER Vs. STATE
December 15, 1947
IN RE: ABDUL KAREEM Vs. STATE
April 1, 1947
IN RE: AKULU PADDAYYA NAIDU Vs. STATE
July 24, 1947
IN RE: ANANT MAHADEV MANDEKAR; INDRADATTA JOGENDRANATH SEN Vs. COMMISSIONER OF POLICE
November 28, 1947
IN RE: APPAVOO PILLAI Vs. STATE
March 26, 1947
IN RE: AR L S V L SEVUGAM CHETTIAR Vs. STATE
September 5, 1947
IN RE: BHEEMAVARAPU SUBBA REDDI Vs. STATE
January 22, 1947
IN RE: BIJJILI PAPAMMA Vs. STATE
November 7, 1947
IN RE: BOREDDI KONDAMMA Vs. STATE
July 28, 1947
IN RE: CHINNAPPA GOUNDAN ALIAS KARUPPANNA GOUNDAN Vs. STATE
August 22, 1947
IN RE: E K KRISHNAN Vs. STATE
August 11, 1947
IN RE: GODALA SANYASI Vs. STATE
July 31, 1947
IN RE: GOPAL NAIDU Vs. STATE
August 14, 1947
IN RE: IN THE MATTER OF AN ADVOCATE Vs. STATE
April 8, 1947
IN RE: K G MAHADEVAN Vs. STATE
July 17, 1947
IN RE: K GOVINDASWAMI CHETTIAR Vs. STATE
April 10, 1947
IN RE: K GOVINDASWAMI CHETTIAR Vs. STATE
August 4, 1947
IN RE: K SUBBA RAO Vs. STATE
February 21, 1947
IN RE: K VENKATA REDDI Vs. STATE
July 28, 1947
IN RE: KARUMURI CHINA MALLAYYA Vs. STATE
August 29, 1947
IN RE: KARUMURI VENKATARATNAM Vs. STATE
March 7, 1947
IN RE: LAKSHMANAN NADAR Vs. STATE
April 11, 1947
IN RE: M E SHEIK MOHAMED Vs. STATE
November 28, 1947
IN RE: M L VERGHESE Vs. STATE
February 28, 1947
IN RE: M R VENKATARAMAN Vs. STATE
March 10, 1947
IN RE: M S MEHDI Vs. STATE
February 14, 1947
IN RE: MIYALA NARASIMHACHARYA Vs. STATE
February 7, 1947
IN RE: MUNUSWAMY Vs. STATE
March 18, 1947
IN RE: MUPPANA APPANA Vs. STATE
April 9, 1947
IN RE: OOMAYYAN ALIAS MUTHIAH THEVAN Vs. STATE
February 27, 1947
IN RE: P R KRISHNASWAMI Vs. STATE
March 31, 1947
IN RE: PAKKIRISWAMI PILLAI Vs. STATE
March 12, 1947
IN RE: PREM RAJ SOWCAR Vs. STATE
August 12, 1947
IN RE: R AKBAR SHERIFF Vs. STATE
July 14, 1947
IN RE: R SIVARAMA PADAYACHI Vs. STATE
April 17, 1947
IN RE: RAMANJULU NAIDU Vs. STATE
March 12, 1947
IN RE: RAVIPUDI VENKANNA Vs. STATE
August 26, 1947
IN RE: RETHU VENKATA APPALA NAIDU Vs. STATE
February 13, 1947
IN RE: RM N V VISWANATHAN CHETTIAR OF UMA AND CO Vs. STATE
November 10, 1947
IN RE: S K V KRISHNAVATHARAM Vs. STATE
January 9, 1947
IN RE: SAILENDRA KRISHNA RAY Vs. STATE
December 5, 1947
IN RE: SANGIAH Vs. STATE
August 7, 1947
IN RE: SATHIRNALAN Vs. STATE
December 19, 1947
IN RE: SETH KALURAM KANKARIA Vs. STATE
March 20, 1947
IN RE: SOMASUNDARAM CHETTIAR Vs. STATE
August 21, 1947
IN RE: SRI VIDYARATHNA THIRTHA SWAMIAR OF SRI KRISHNAPUR MUTT Vs. STATE
April 23, 1947
IN RE: T C KANDASWAMY CHETTIAR Vs. STATE
March 14, 1947
IN RE: T M SIVAPRAKASAM PILLAI Vs. STATE
December 8, 1947
IN RE: TIRUMAL RAJU Vs. STATE
February 21, 1947
IN RE: UMMAL HASANATH Vs. STATE
June 10, 1947
IN RE: VADILAL LALDAS PATEL Vs. STATE
September 4, 1947
IN RE: VENKATASUBBIAH Vs. STATE
April 18, 1947
IN RE: VENKOBA RAO Vs. STATE
December 2, 1947
IN RE: VENUGOPAL NAIDU Vs. STATE
March 26, 1947
IN RE: VODDE NAGAPPA Vs. STATE
July 8, 1947
INAS RODRIGUES Vs. SANTHAN SOUZA
July 21, 1947
INDAR RAM Vs. IQBAL MOHD
December 2, 1947
INDERCHAND KAJRIWAL Vs. BANSROPAN SAHU
March 21, 1947
INDERMAN MAHTON Vs. THAKUR MAHTON
March 27, 1947
INDRA SINGH Vs. SHIAVAX CAWASJI CAMBATA
December 17, 1947
J K GAS PLANT MANUFACTURING CO LTD Vs. EMPEROR
April 11, 1947
J KUPPUSWAMI CHETTY Vs. BVANANTHARAMIER
February 10, 1947
JADHAN SAHU Vs. MTKULWANTI KUER
October 10, 1947
JAGARNATH SINGH Vs. BUTTOKRISTO RAY
September 17, 1947
JAGDAM SAHAI Vs. EMPEROR
May 6, 1947
JAGDISH SINGH Vs. EMPEROR
April 11, 1947
JAGENDRA NATH SINGH Vs. HIRA SAHU
May 8, 1947
JAGGO BAI Vs. HARI HAR PRASAD SINGH
June 26, 1947
JAGMAL Vs. EMPEROR
December 2, 1947
JAGO Vs. NARAYAN
April 1, 1947
JAI NARAIN MISRA Vs. PHAL NARAIN
August 11, 1947
JAINAB BEGUM W/O. SARFARAJ ALI BEG Vs. FARYAZUDDIN MASIUDDIN
April 30, 1947
JAINARAYAN RAMKISAN Vs. MOTIRAM GANGARAM
November 26, 1947
JAIRAM Vs. MAIFUJALI
September 17, 1947
JAMIL AHMAD Vs. EMPEROR
November 17, 1947
JAMINIKANTO HARENDRALAL SAHA Vs. BONOMALI DEY
February 7, 1947
JAN MOHAMMAD Vs. R B KARM CHAND
March 13, 1947
JANAB E M GHULAM DASTAGIR SAHEB Vs. MARUDAI PILLAI
November 3, 1947
JASTI BASAVAYYA Vs. LINGAM RAGHAVAYYA
September 26, 1947
JATINDRA MOHAN SARKAR Vs. MAHIPAL NAYEK
December 5, 1947
JATO SINGH Vs. MTMALTI KUER
April 14, 1947
JITENDRA NATH MONDAL Vs. NANDALAL DASS
May 1, 1947
JOGINDRA NATH ROY Vs. DINGMI GARONI W/O RAICHAND SANGMA
July 23, 1947
JOHN ROBERTS Vs. JOYEE ROBERTS
August 13, 1947
JOHRA BIBI Vs. BISNCO LTD
July 18, 1947
JOHURAN BIBI Vs. HOWRAH JUTE MILLS CO LTD
May 23, 1947
JOSEPH CONNELL Vs. KING
March 5, 1947
JUGESHWAR MAHTON Vs. M AND SMRAILWAY
July 23, 1947
K BALAKRISHNA PATRO Vs. CBALU SUBUDHI
September 9, 1947
K DODDANA GOWD Vs. ARALAPURADA SANKARAPPA
July 29, 1947
K G S VENKATANARANAYYA Vs. KGSVRLAKSHMIDEVAMMA
September 5, 1947
K K RAM Vs. PRITHWIRAJ BUCHA
January 7, 1947
K KANNABHIRAN MUDALIAR Vs. MULLANGI LAKSHMANA PERUMAL CHETTY, TRUSTEE OF MULLANGI CHARITIES
July 11, 1947
K KELU NAIR Vs. TSTHIRUMAMPU
July 14, 1947
K KOCHUNNI ALIAS MUPPIL NAYAR Vs. K KUTTANUNNI ALIAS ELAYA NAYAR
July 29, 1947
K M N N SWAMINATHAN Vs. COMMISSIONER OF INCOME-TAX, MADRAS
April 21, 1947
K MURUGAPPA MUDALIAR Vs. KUPPUSWAMI MUDALIAR
November 12, 1947
K NARAYANAN NAIR Vs. AKUNHAN MANNADIAR
September 16, 1947
K R BALAJI RAO Vs. MGNATESA CHETTY
March 25, 1947
K RANGANATHAM CHETTY Vs. KOPPULU KANAKARATNAMMAH
December 2, 1947
K S MAHOMED ASLAM KHAN Vs. KHALILUL REHMAN KHAN
March 13, 1947
K SHYAMALAMBAL AMMAL Vs. MSRAMAMURTHI
September 24, 1947
K V NARAYANAN NAIR Vs. TPKESAVA MENON
December 4, 1947
KADU S/O. DEBIDIN Vs. LOLA S/O. MOATHA
July 23, 1947
KAILASH NATH Vs. JOTI PRASAD
October 27, 1947
KALIDAS CHAKRAVARTY Vs. SMSUSHILA BALA DEVI W/O BIBHUTI BHUSAN
April 17, 1947
KALINADHABATLA SUSILA DEVI Vs. ORIENTAL GOVERNMENT SECURITY, LIFE ASSURANCE COMPANY LIMITED BY ITS MANAGER
February 26, 1947
KALURAM KANKARIA Vs. COMMISSIONER OF INCOME-TAX
March 20, 1947
KAMAKHYA NARAIN SINGH Vs. HARKHU SINGH
October 10, 1947
KAMAKSHYA NARAIN SINGH Vs. KHEYA MIAN
January 28, 1947
KAMAKSHYA NARAIN SINGH Vs. FATEH KUMAR SINGH
February 11, 1947
KAMAKSHYA NARAYAN SINGH BAHADUR Vs. THBURNETT
March 26, 1947
KAMALA KANTA GHOSH Vs. EMPEROR
August 27, 1947
KAMALA RANJAN ROY Vs. IFRAN SHEIKH
February 21, 1947
KAMINI MOHAN Vs. MOHAN LAL BAYEED
April 15, 1947
KAMIRUDDIN KHAN Vs. SACHIDANANDA JENA
February 10, 1947
KAMISETTI SUBBARAYADU Vs. PATHI SUBBAMMA
February 18, 1947
KAMLESHWARI PRASAD SINGH Vs. SHIVACHANDRA BOSE
November 4, 1947
KAMMELA SOMASUNDARAMMA Vs. KAMMELA SESHAGIRI RAO ALIAS PROFESSOR GIRI RAO
February 6, 1947
KANAGASABHAI PATHAR Vs. POORNATHAMMAL
April 16, 1947
KANAILAL KARMAKAR Vs. GOVERNOR GENERAL FOR INDIA IN COUNCIL
August 20, 1947
KANDASWAMI MUDALI Vs. KRNARASIMHA AYYAR
November 18, 1947
KANDASWAMI MUDALIAR Vs. PROVINCE OF MADRAS
March 28, 1947
KANDUKURI PAPAMMA Vs. KANDUKURI NARAYANA
February 26, 1947
KANHIYA LAL Vs. EMPEROR
November 26, 1947
KANHU CHARAN RAMANUJ DAS Vs. MANGARAJ PADHAN
February 24, 1947
KANNURI VENKATA CHALAPATHI RAO Vs. DEVINENI KANCHAYYA
September 12, 1947
KANPUR LEATHER WORKERS UNION THROUGH SHIVA DAYAL Vs. KANPUR TANNERY AND LEATHER WORKERS UNION
November 8, 1947
KAPALAVAYI KASI RAMA RAO Vs. KOTTA VENKATARATNAM
March 5, 1947
KAPILNATH BALDEO Vs. RAMNIHALSAO ARJUN PRASAD SAO
December 23, 1947
KARUNAI AMMAL Vs. KARUPPAN GOUNDAN
March 10, 1947
KASHAVLAL JOSHI Vs. MKASANKARA IYER
February 21, 1947
KASHI NATH Vs. BHAGWAN DAS
May 15, 1947
KASI ALIAS ALAGAPPA CHETTIAR Vs. RMARMVRAMANATHAN CHETTIAR ALIAS SRINIVASAN CHETTIAR THROUGH HIS NEXT FRIEND, AVPLCTRAMANATHAN CHETTIAR
September 2, 1947
KATRAGADDA BRAHMAYYA, MINOR BY MOTHER AND GUARDIAN KATRAGADDA JAGADAMBA Vs. KATRAGADDA BALATRIPURA SUNDARAMMA
November 18, 1947
KAYICHANKANDI AYISSA Vs. VARIYIL KUNHAIKALANTHAN
December 17, 1947
KHAJA HASSANULLA KHAN, SAJJA-DA-NISHIN OF ROYAL MOSQUE Vs. ROYAL MOSQUE TRUST BOARD BY ITS PRESIDENT, KHAN BAHADUR ABDUL AZIZ SAHIB
March 21, 1947
KHANDESH SPINNING AND WEAVING MILLS COMPANY LIMITED Vs. MOOLJI JAITHA AND CO
September 19, 1947
KHIRSINGH MOHKANSINGH LODHI Vs. BRIJLAL KHEMCHAND
December 1, 1947
KHORSHED MANECK Vs. OFFICIAL TRUSTEE
September 25, 1947
KHUDA BAKHSH Vs. SARDAR BUDH SINGH
July 29, 1947
KING EMPEROR Vs. KASHI PRASAD
April 17, 1947
KISAN BHAGWAN MARATHE Vs. SHREE MAROTI SAUNSTHAN, MOHORI
February 5, 1947
KISANLAL MOTILAL Vs. BHIKA GANGARAM
July 16, 1947
KISHUN DUTT Vs. GULABCHAND PRASAD
September 16, 1947
KODURI PULLESWARA RAO AND ANOTHER Vs. COMMISSIONER OF INCOME-TAX, MADRAS
April 24, 1947
KODURI PULLESWARA RAO AND VISWANATHAM Vs. COMMISSIONER OF INCOME-TAX
April 24, 1947
KOLATHUKARA VAIYAPURI GOUNDAN Vs. KUPPUSWAMI GOUNDAN
August 28, 1947
KOLLEGAL SILK FILATURES LIMITED Vs. PROVINCE OF MADRAS BY THE DIRECTOR OF INDUSTRIES AND COMMERCE
July 11, 1947
KORU ISSAKU Vs. GOTTUMUKKALA SEETHARAMARAJU
April 15, 1947
KRIPA SHANKAR Vs. EMPEROR
May 21, 1947
KRISHNA NAMDEO CHIMURKAR Vs. SULEMAN AND EMPEROR
July 8, 1947
KRISHNA SAHAI Vs. MURLIDHAR
August 28, 1947
KRISHNA UDAYAN Vs. CHINNA PILLAI
September 22, 1947
KRISHNARAO SHANKERRAO CHITNAVIS Vs. NARAYAN VENKATRAO
August 7, 1947
KUMARA SRI RAMULU PANTULU Vs. PROVINCE OF MADRAS REPRESENTED BY THE DISTRICT COLLECTOR OF CHITTOOR
March 5, 1947
KUMARKHALI BANKING CORPORATION LTD Vs. BIBHUTI BHUSAN PAL CHAUDHURY
June 27, 1947
KUNDANIYIL AYAMUTTY Vs. BAPPUTTY ALIAS MUHAMMAD
August 14, 1947
KUNHILAKSHMI AMMAL Vs. KIZHAKKE PALAT KRISHNA MENON
December 19, 1947
KUNWAR JI Vs. ROSHAN SINGH
August 5, 1947
KUNWAR SRI NIWAS Vs. CHAUDHRI JUI NARAIN SINGH
March 19, 1947
KUNWARPAL SINGH Vs. EMPEROR
September 16, 1947
KUPPA SANKARA SASTRI Vs. KAKUMANU VARAPRASAD
February 28, 1947
KUPPUSWAMI NAINAR Vs. RANGASWAMI GOUNDAN
November 20, 1947
KURBANHUSSEIN MAHAMADALLI Vs. HUSSEINBHAI MITHABHAI
April 10, 1947
KURBANHUSSEIN MAHOMEDALI KHARODAWALA Vs. HUSSEINBHAI MITHABHAI DHABU ALIAS KANASWALA
July 31, 1947
LACHHMAN DAS Vs. COMMISSIONER OF INCOME TAX, PUNJAB, N W F AND DELHI PROVINCES, LAHORE
July 29, 1947
LACHHMI PRASAD Vs. GOBARDHAN DAS
August 26, 1947
LACHMANDAS GOBARDHANDAS Vs. NARAYANDAS AMRULAL
September 10, 1947
LADOBI SHAIKH UMAR Vs. SHANKARLAL PANNALAL KALANTRI
July 24, 1947
LAHORE CENTRAL CO-OPERATIVE BANK LIMITED Vs. QADIR BAKHSH
April 22, 1947
LAKSHMI ACHI Vs. SUBRAMANIA PILLAI
February 20, 1947
LAL CHAND Vs. EMPEROR
August 5, 1947
LAL NARAIN SINGH Vs. MOHAMED ANZAR HUSSAIN
December 23, 1947
LALA LACHHMAN DAS Vs. COMMISSIONER OF INCOME-TAX, PUNJAB, NWFAND DELHI PROVINCES
July 29, 1947
LALCHAND NATHURAM Vs. NANDU S/O. PALTU
July 28, 1947
LALIT KUARI Vs. MAHA PRASAD NARAIN SINGH
February 10, 1947
LALITA DEVI Vs. EMPEROR
June 11, 1947
LALJEE Vs. EMPEROR
July 8, 1947
LATOOR MAL Vs. EMPEROR
August 6, 1947
LAXMAN CHANDRA GHOSE Vs. EMPEROR
December 22, 1947
LAXMI BANK LIMITED Vs. HARIKISAN
October 7, 1947
LINGARAJ SANTRA Vs. JOYKRISHNA MAHAPATRA
January 10, 1947
LUKSHMI SHUD KHADI BHANDAR Vs. BHAGAT SINGH
November 5, 1947
LUNGYA BALYA DHANGAR Vs. BANSILAL PUSARAM MAHESARI
September 17, 1947
M A C ARUNACHALA MUDALI Vs. RAJAGOPALA CHETTY
November 10, 1947
M A C ARUNACHALA MUDALIAR Vs. MVJAGANNATHA MUDALIAR
January 8, 1947
M A RAJAGOPALA AYYAR Vs. M A VENKATARAMAN(MINOR)
March 17, 1947
M ABDUL WAHID SAHIB Vs. DEWANJEE ABDUL KHADER SAHIB
February 25, 1947
M SIDDIQUE AND CO BY POWER-OF-ATTORNEY AGENT, ALI MOHAMMED Vs. PLRANGIAH CHETTIAR
February 28, 1947
M VASUNTHARADEVI AMMAH Vs. DRCMRAMAKRISHNA NAIDU
September 3, 1947
MADAN MOHAN PRASAD SINGH Vs. MTBASO KUER
January 8, 1947
MADDELA NAGABHUSHANAM Vs. VELAMPALLI SUBBARAYUDU
September 11, 1947
MADHAO NARAYANRAO GHATATE Vs. MT. WATSALABAI W/O. GANPATRAO DESHMUKH
April 12, 1947
MADHO PRASAD Vs. SHIB CHARAN
July 25, 1947
MADHORAO PAIKAJI Vs. EKNATHRAO BALAPPA
January 3, 1947
MADURI LAKSHMINARASIMHAM Vs. MADURI SURYANARAYANA
August 14, 1947
MAGANLALJI GORDHANLALJI MAHARAJ Vs. PURSHOTTAMLALJI WAGHESHLALJI MAHARAJ
March 12, 1947
MAHABIR PRASAD MUNNA LAL Vs. COMMISSIONER OF INCOME-TAX
April 3, 1947
MAHADEO BHIMASHANKAR MADHAVE Vs. FATUMIYA HUSSEINBHAI
April 17, 1947
MAHADEO DEWANNA Vs. VYANKAMMABAI
February 10, 1947
MAHADEO VYANKATI Vs. ABBASBHAI HASANALI
February 10, 1947
MAHARAJA BAHADUR SING Vs. FELANI MAI
February 12, 1947
MAHENDRA NATH SARDAR Vs. MAHENDRA NATH HALDAR
April 24, 1947
MAHOMED JUSAB ABDULLA Vs. FATMABAI JUSAB ABDULLA
January 9, 1947
MAJEDA KHATUN D/O ABDUL KHALEQUE MEAJHI Vs. NURUL HUQ
March 13, 1947
MAKHAN LAL Vs. KESHABDEO
July 28, 1947
MALAYA KUMAR MAZUMDAR Vs. FAKIR MOHAMMAD SARKAR
March 19, 1947
MALIK DAMSAZ KHAN Vs. COMMISSIONER OF INCOME TAX, PUNJAB AND N W F PROVINCE
June 17, 1947
MALIK MD IBRAHIM Vs. HARAKH NARAYAN SINGH
May 6, 1947
MALOBI W/O. RAHIM Vs. GAUS MOHAMAD S/O. MOHAMAD AJIM
December 31, 1947
MAN ALIAS UDIT NARAYAN Vs. LALITA SINGH
September 22, 1947
MANABODH PANDA Vs. SMRAJKUMARI MISRANI
September 19, 1947
MANAGER, THE SPRING MILLS, LTD Vs. GDAMBEKAR
November 14, 1947
MANAGING DIRECTOR, T S T CO LTD Vs. RPERUMAL NAIDU
May 3, 1947
MANDLI PRASAD RAMCHARANLAL Vs. RAMCHARANLAL
February 3, 1947
MANGALSINGH SONELAL Vs. EMPEROR
April 7, 1947
MANGILAL FATERAM MAHESARI Vs. DEVICHARAN MANGALLAL
October 20, 1947
MANNIBAI W/O. KEDARMAL Vs. S. C. CAMBATA AND COMPANY LIMITED
September 9, 1947
MANOHAR VINAYAK Vs. LAXMAN ANANDRAO DESHMUKH
January 31, 1947
MANOO RAI Vs. KESHWAR RAI
March 14, 1947
MANSUR ALI Vs. EMPEROR
April 21, 1947
MANUARU VEERASWAMI Vs. PROVINCIAL GOVERNMENT OF MADRAS, REPRESENTED BY THE SECRETARY TO THE GOVERNMENT, DEVELOPMENT DEPARTMENT
September 24, 1947
MARKANDA MAHAPATRA Vs. VARADA KAMESWAR RAO NAIDU
August 8, 1947
MAROTI MAHAGOO Vs. EMPEROR
March 14, 1947
MAROTRAO SHAMA Vs. NARAYAN JASRUP
December 12, 1947
MATE NANDE Vs. DALCHAND PHADALI
January 15, 1947
MAZHAR HUSAIN Vs. RAO BAHADUR ADIYA SARAN SINGH
July 24, 1947
MD BEDIAL ALAM Vs. SHAH SHAMSUDDIN AHMAD
May 22, 1947
MEDAPATI SURAYYA Vs. TONDAPU BALA GANGADHARA RAMAKRISHNA REDDI
July 30, 1947
MEDINI KUMAR Vs. PCMALLICK
October 1, 1947
MEGH RAJ Vs. ALLAH RAKHIA
February 5, 1947
MELAGIRI VENKATARAO Vs. KARNAM VYASA RAO ALIAS DASAPPA
November 21, 1947
METHUKU NARASIMHAIAH CHETTY Vs. METHUKU SIVARAMIAH CHETTY
September 2, 1947
MIDNAPORE ZEMINDARY CO LTD Vs. SARADINDU MUKHOPADHAYA
December 18, 1947
MIDNAPUR ZAMINDARI CO LTD Vs. MANECK HOMI
December 23, 1947
MINOR BALAKRISHNA ANDIVELASAMI NAICKER Vs. CHINNA THAYEE AMMAL
July 18, 1947
MINOR BALARAJ REPRESENTED BY NEXT FRIEND, VIJAYALAKSHMI AMMAL Vs. PICHAI MUTHU CHETTIAR
March 21, 1947
MINOR KANDASWAMI PILLAI Vs. TNCKANDASWAMI PILLAI
January 10, 1947
MINOR VAITHILINGA NAIDU REPRESENTED BY NEXT FRIEND SUBBAMMAL Vs. DEVANAI AMMAL
September 5, 1947
MITHAN LAL Vs. EMPEROR
September 2, 1947
MOHAFAZUL RAHIM Vs. BABULAL
October 26, 1947
MOHAMAD ALIMULLAKHAN MOHAMED NURULLAKHAN Vs. MARUTI JANU
January 3, 1947
MOHAMED AMIN Vs. JOGENDRA KUMAR BANNERJEE
March 26, 1947
MOHAMMAD AKBAR S/O. MOHAMMAD SAHEB Vs. EMPEROR
September 24, 1947
MOHAMMAD DIN Vs. IMAM DIN
July 24, 1947
MOHAMMAD KASIM Vs. MT. MAZHARBI
October 28, 1947
MOHAMMAD USMAN KHAN Vs. AMIR MAIN
August 26, 1947
MOHAMMAD YAKUB KHAN Vs. EMPEROR
January 20, 1947
MOHAN LAL SARAJI Vs. MOHINI MOHAN DAS
December 16, 1947
MOHANLAL SOHANLAL Vs. PANNALAL JANKIDAS
April 11, 1947
MOHAR RAUT Vs. SHEOLOCHAN SINGH
July 31, 1947
MOHD ISHAQ HUSAIN Vs. SAHU CHHEDA LAL
December 8, 1947
MOHD SATTAR Vs. BEHARI LAL JAIN
November 5, 1947
MOLLA MADINA SAHEB Vs. BHANO BI BI SAHEBA
September 5, 1947
MOTI LAL Vs. MTSHARDA DEVI
October 29, 1947
MOTI SINGH Vs. EMPEROR
September 24, 1947
MOULVI HAMID HASSAN NOMANI Vs. BANWARILAL ROY
March 5, 1947
MRS DHARAMSHILA LALL Vs. BIBI AMNA
October 7, 1947
MRS GRISILDA TITUS Vs. MRLOUIS TITUS
March 12, 1947
MRS MERLE NOREEN Vs. MRHENRY DONALD NOTT
October 17, 1947
MRS SARADAMBAL AMMAL Vs. ERKANDASAMY GOUNDAR
July 16, 1947
MT AJHOLA KUAR Vs. MTBAL KUAR
August 1, 1947
MT BIBI SAFIA Vs. YUSUF MDMUZAFFAR
March 14, 1947
MT CHANDESHWARI KUER Vs. VIRESHWAR BANERJI
October 10, 1947
MT GAUHAR JEHAN BEGUM Vs. MTIMTEYAZ JEHAN BEGUM
July 24, 1947
MT MAHARANI Vs. EMPEROR
February 27, 1947
MT PREM KUER Vs. RAM LAGAN RAI
September 19, 1947
MT RAM DEVI Vs. BADLU RAM
March 24, 1947
MT SAKINA BEGAM Vs. MALKA ARA BEGUM
October 20, 1947
MT. BHAGABAI W/O. DALPAT Vs. GHANSHAMDAS S/O. LOKHUSA
September 11, 1947
MT. BHUKHIN W/O. GAJRAJ Vs. EMPEROR
July 25, 1947
MT. DEOKIBAI W/O. SURTASAO Vs. PUNJABRAO S/O. BHOLA
March 14, 1947
MT. JANKIBAI W/O. ZANGOJI DHANGAR Vs. RAMA MANAJI DHANGAR
January 20, 1947
MT. MALTIBAI Vs. WAMANRAO SHEORAM
August 12, 1947
MT. PUNTRIBAI Vs. SM. SARJUBAI
October 29, 1947
MT. RALIYATBAI W/O. KHIMJEE Vs. KANHAIYALAL BIRDICHAND
December 1, 1947
MT. SHANTA BAI Vs. NARAYANARAO AMRITRAO
October 28, 1947
MT. SUNDERBAI Vs. POORANSAO KISANSAO
November 25, 1947
MUKHTAR AHMAD Vs. MOHAN LAL SINGHANIA
September 3, 1947
MUNGALAL HARPHAGAT AGARWAL Vs. MAKSUDDIN HUSNODDIN
October 28, 1947
MUNIA SERVAI Vs. THANGAYYA ONTURIYAR
January 24, 1947
MUNIA SERVAI Vs. THANGARAYA ONTURIYAR
September 11, 1947
MUNICIPAL BOARD Vs. MUMTAZ KHAN
October 30, 1947
MUNICIPAL BOROUGH OF AHMEDABAD Vs. JAYANTILAL CHHOTALAL PATEL
April 9, 1947
MUNICIPAL COMMITTEE Vs. KAMAL NARAIN
April 8, 1947
MUNICIPAL COMMITTEE Vs. VISHNU DAMODHAR BHALERAO
October 16, 1947
MUNICIPAL COUNCIL OF COLOMBO Vs. KUNA MANA NAVANNA SUNA PANA, LETCHIMAN CHETTIAR
January 28, 1947
MUNICIPAL COUNCIL, REPRESENTED BY ITS EXECUTIVE AUTHORITY, THE COMMISSIONER Vs. SRIPADA SATYANARAYANA SARMA (DIED TE)
August 4, 1947
MUNSHI LAL Vs. EMPEROR
September 23, 1947
MURAT PATWA Vs. PROVINCE OF BIHAR
September 22, 1947
MURUGAPPA CHETTIAR Vs. THIRUMALAI NADAR
April 23, 1947
MUSST JAGGO BAI Vs. HARI HAR PRASAD
June 26, 1947
MUTTALURU VEERARAGHAVAYYA Vs. CHUNDI VENKATARAGHAVAREDDI
August 5, 1947
MYTHILI AMMAL Vs. RMAHADEVA AYYAR
November 17, 1947
N APPAVU UDAYAN Vs. NALLAMMAL
December 12, 1947
N BAKSI Vs. MYUNUS
June 17, 1947
N K SEGU ABDUL KHADIR HADJIAR Vs. AKMURTHY
August 12, 1947
N KANDASWAMI PILLAI Vs. EXECUTIVE OFFICER, PANCHAYAT BOARD
January 23, 1947
N RANGAPPA Vs. RANGA GOWD
July 8, 1947
N SANKARANARAYANA PILLAYAN Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS, MADRAS
July 22, 1947
N V VAKHARIA Vs. SUPREME GENERAL FILM EXCHANGE CO LTD
March 18, 1947
N. S. HADAS Vs. BANWARILAL SHANKARLAL
April 11, 1947
NAGAMMA BAI Vs. SRAJARAM RAO
August 13, 1947
NAGI REDDI SEETHARAMI REDDI Vs. THIKKAVARAPU KOTAMMA
January 10, 1947
NAJERALI Vs. BAITULLA MONDAL
April 3, 1947
NALLENDRA KONAR Vs. VENKATACHALA KONAR
April 24, 1947
NALLURI SUBBARAYUDU Vs. RANPATI RAMANAIAH
December 2, 1947
NAMAGIRI AMMAL Vs. TSUBBA RAO
July 9, 1947
NAND RAM Vs. EMPEROR
July 18, 1947
NANILAL ROY Vs. RAJA GOPAL LAL ROY
June 24, 1947
NARAIN SINGH Vs. EMPEROR
October 30, 1947
NARAMSETTI VENKATAPPALA NARASIMHULU Vs. NARAMSETTI SOMESWARA RAO
April 3, 1947
NARAYAN PRASAD Vs. EMPEROR
September 26, 1947
NARAYAN PURUSHOTTAM BANSOD Vs. RAMCHANDRA MUDGALJI CHOUDHARKAR
March 21, 1947
NARAYAN RAUT Vs. EMPEROR
December 11, 1947
NARAYAN SONAGI SAGNE Vs. SHESHRAO VITHOBA
October 30, 1947
NARENDRA N MITRA Vs. NRIPENDRA BROY
June 26, 1947
NARENDRANATH BISWAS Vs. GOVERNOR-GENERAL IN COUNCIL
March 12, 1947
NAROTTAM DAS Vs. JAGANNATH
February 11, 1947
NARSING DAS MODI Vs. EMPEROR
May 2, 1947
NASIB KOHAR Vs. RAGHUNATH MISIR
October 3, 1947
NATARAJA PILLAI Vs. UNARAYANASWAMI IYER
March 7, 1947
NATESA NAICKER Vs. MARI GRAMANI
April 3, 1947
NATIONAL SEWING THREAD CO LTD CARRYING ON BUSINESS IN CHIDAMBARAM Vs. JAMES CHADWICK AND BROS, LTD, A COMPANY REGISTERED UNDER THE ENGLISH COMPANIES ACT BY ITS DULY CONSTITUTED ATTORNEY, HARVY GODFREY
December 9, 1947
NATRAM SADARAM Vs. LAXMAN HARI
August 13, 1947
NELLORE CO-OPERATIVE URBAN BANK LTD BY ITS SECRETARY, MR V VENKATAPPAYYA Vs. AKILI MALLIKARJUNAYYA
September 2, 1947
NEW PIECEGOODS BAZAR CO LTD Vs. COMMISSIONER OF INCOME-TAX, BOMBAYCITY
March 19, 1947
NILMONY JALUI Vs. SMRADHARANI DEBI
December 19, 1947
NIMBA GANBA GHULE Vs. NARAYAN PAIKAJI KALE
October 14, 1947
NIRMAL NALINI DEVI Vs. NIRMAL NALINI DEVI
October 17, 1947
NIRPAT SINGH Vs. EMPEROR
September 26, 1947
NISHA KANTO ROY CHOWDHURY Vs. SMTSAROJ BASHINI GOHO
November 19, 1947
NIZAMPATNAM NAGACHARI Vs. KONDIPARTI BUTCHAYYA (DIED)
July 11, 1947
NIZAMUDDIN Vs. JINNAT HOSSAIN
September 16, 1947
NOEL FREDERICK BARWELL Vs. JOHN JACKSON
July 21, 1947
NOOKALA APPAYYAMMA Vs. NOOKALA SUBBA RAO
April 11, 1947
NURAL HOSSAIN MALLIK Vs. MIHILAL SHEIKH
May 1, 1947
ODHAVJI LAKHAMSHI Vs. SAKARCHAND DAHYABHAI
December 12, 1947
OM PRAKASH MEHTA Vs. EMPEROR
April 1, 1947
OMPRAKASH LALCHAND Vs. EMPEROR
July 18, 1947
OOR NAYAKKAN ALIAS KRISHNASWAMI NAIDU Vs. PSARARARUNACHALA CHETTIAR
September 9, 1947
OSCAR H BROWN Vs. NATHMAL HIRACHAND AND CO
August 29, 1947
P ABDUL SALAM SAHEB Vs. PROVINCIAL GOVERNMENT OF MADRAS REPRESENTED BY THE COLLECTOR OF NORTH ARCOT DISTRICT
September 5, 1947
P BOSE Vs. HCSEN
April 2, 1947
P GANNU RAO Vs. PTHIAGARAJA RAO
April 2, 1947
P KESANNA Vs. BOYA BALA GANGAPPA
January 6, 1947
P L N K M NAGAPPA CHETTIAR Vs. PLNKMLLAKSHMANAN CHETTIAR (DEAD)
November 27, 1947
P M NATARAJAN CHETTIAR Vs. SITALAKSHMI AMMAL
August 7, 1947
P R M S CHELLAPPA CHETTIAR Vs. MANICKAM PILLAI
April 11, 1947
P THIRUMAL NADAR Vs. PICHAI AMMAL
December 4, 1947
P VEDA BHAT Vs. MAHALAXMI AMMA
January 24, 1947
P VENKATARAMANIAH CHETTY Vs. PAPPAMAH
June 17, 1947
PADAMRAJ JAIN Vs. EMPEROR
September 25, 1947
PAIKANSING SHEORAMSING Vs. MANIKSING MOHTABSING
November 25, 1947
PALLA VEERASWAMI Vs. BANDARU CHITTI NAIDU
July 29, 1947
PALLAMREDDI AUDEMMA Vs. PALLAMREDDI VARADAREDDY
November 7, 1947
PANCHU DAS BHOWMIK Vs. ASRAF ALI
September 16, 1947
PANDURANG DEWAJI Vs. RAMESHWAR MOTIRAM
August 7, 1947
PANDURANG KASHINATH PATIL Vs. SHRIHARI DEORAO DESHPANDE
December 23, 1947
PANDURANG MANGAL Vs. BHOJALU USANNA
August 6, 1947
PANGULURI ANKAMMA Vs. VOOTLA RAGHAVAMMA
February 21, 1947
PANU NAYAK Vs. CHINTAI MALLIK
December 10, 1947
PAPANASAM CHETTIAR Vs. MUTHAYYA CHETTIAR (DEAD)
December 9, 1947
PARTIM MANDALANI Vs. RAMNATH DAS
April 15, 1947
PARVATIBAI SHANKAR PATHAKI Vs. ANANDRAO PATHAKI
February 28, 1947
PASUMARTI SATYANARAYANA RAO Vs. OFFICIAL RECEIVER OF WEST GODAVARI
September 3, 1947
PATESARI MAHARAJ Vs. KING
December 4, 1947
PAUL COUVREUR Vs. M G SHAPIRO
July 24, 1947
PAVAYAMAL Vs. SAMIAPPA GOUNDAN
March 12, 1947
PENUKONDA RATHAKRISHNAMURTHY Vs. GANAMUKALA CHENGALRAYA CHETTY CHALAMAYYA CHETTY AND CO
November 17, 1947
PESHAN SHAIKH Vs. EMPEROR
October 10, 1947
PHULCHAND KHANDELWAL Vs. GOVERNOR GENERAL FOR INDIA COUNCIL
December 23, 1947
PILLA VENKATA REDDI Vs. KORUMILLI SURYANARAYANAMURTHI
August 13, 1947
POKURI SIVARAMIAH Vs. VODDE AUDI REDDI (MINOR)
February 14, 1947
PONNUSWAMI CHETTIAR Vs. KAILASAM CHETTIAR
April 10, 1947
PRADIP SINGH Vs. AMBIKA SINGH
September 2, 1947
PRAFULLA CHANDRA GHOSH Vs. RAMESH CHANDRA GHOSH
January 8, 1947
PRAFULLA KUMAR CHAKRAVARTI Vs. DHODHA SAHANI
October 8, 1947
PRAFULLA KUMAR MUKHERJEE Vs. BANK OF COMMERCE LTD, KHULNA
February 11, 1947
PRAG DAS LAKHUTIA Vs. EMPEROR
July 17, 1947
PRALHAD RAMCHANDRA DESHPANDE Vs. GENDALAL MOTILAL
July 21, 1947
PRATAP NARAIN DAS Vs. SRI KRISHNA CHANDRA
April 1, 1947
PRAYAG MANDAR Vs. MUKTESHWAR PRASAD
August 12, 1947
PREM SINGH HYANKI Vs. DEB SINGH BISHT
July 24, 1947
PREMLAL DOMAJI Vs. NATHULAL BRIJLAL
December 31, 1947
PREMRAJ Vs. MT CHAND KANWAR
July 21, 1947
PRODUCERS CO-OPERATIVE DISTRIBUTING SOCIETY LTD Vs. COMMISSIONER OF TAXATION
December 18, 1947
PROVINCE OF BIHAR Vs. MAHARANI JANKI KUER
January 8, 1947
PROVINCE OF BIHAR Vs. RAJA BAHADUR KAMAKHYA NARAYAN SINGH
February 21, 1947
PROVINCE OF BIHAR Vs. RANI BHUBNESHWARI KUER
September 11, 1947
PROVINCE OF BIHAR Vs. SHEIKH IMAMAN (ACCUSED)
September 25, 1947
PROVINCE OF BIHAR Vs. RAI SHAMBHU LAL BOSE
January 15, 1947
PROVINCE OF BIHAR Vs. KAMAKHYA NARAYAN SINGH
February 12, 1947
PROVINCE OF BOMBAY Vs. HORMUSJI MANEKJI
July 12, 1947
PROVINCE OF MADRAS, REPRESENTED BY THE COLLECTOR OF MADRAS Vs. RBPODDAR FIRM THROUGH ITS MANAGING PARTNER, MOTILAL FOMRA
September 3, 1947
PROVINCE OF PUNJAB Vs. PANDIT TARA CHAND
April 11, 1947
PUBLIC PROSECUTOR Vs. VSVISWANATHAN
January 17, 1947
PUBLIC PROSECUTOR Vs. ATCHAMMA
February 5, 1947
PUBLIC PROSECUTOR Vs. PARAMESWARA IYER
March 28, 1947
PUBLIC PROSECUTOR Vs. KODALI ARJUNA RAO
March 4, 1947
PUBLIC PROSECUTOR Vs. YRAMACHANDRAYYA
December 9, 1947
PUBLIC PROSECUTOR Vs. NELLIAPPA PILLAI
December 5, 1947
PUBLIC PROSECUTOR Vs. KACHI MOHIDEEN MARAIKAYAR
August 28, 1947
PUBLIC PROSECUTOR Vs. RTNARASIMHA REDDY
July 30, 1947
PUBLIC PROSECUTOR Vs. KBHIMESWARA RAO
July 23, 1947
PUBLIC PROSECUTOR Vs. NAGALLA SESHAGIRI RAO
August 12, 1947
PUBLIC PROSECUTOR Vs. CHAKKA KONDAPPA
March 6, 1947
PUBLIC PROSECUTOR Vs. PERUMAL
August 13, 1947
PUBLIC PROSECUTOR Vs. SMVELLAIYA MUDALIAR
November 14, 1947
PUBLIC PROSECUTOR Vs. OOR GOUNDAN ALIAS SOMMALAI GOUNDAN
May 28, 1947
PUBLIC PROSECUTOR Vs. AVHARIHARA IYER
August 11, 1947
PUBLIC PROSECUTOR Vs. BADULLA SAHIB
August 28, 1947
PULIN CHANDRA DAW Vs. EMPEROR
November 25, 1947
PULLA MADDULETI REDDI Vs. RAHIMAN BI, LUNATIC BY GUARDIAN, HAKIM SAYED KAMALODDIN (DIED)
August 27, 1947
PULLA SUBBARAMIAH Vs. PALAGARI BALARAMI REDDY
September 17, 1947
PULUKURI KOTAYYA Vs. KING-EMPEROR
February 5, 1947
PUNDLIK DARYAJI Vs. JAINARAYAN MALIRAM SHOP
December 30, 1947
PUPPALA RAMAMURTHI Vs. KANDULAPATI KANAKARATNAM
March 14, 1947
PURNA CHANDRA GHOSE Vs. SMKIRAN BALA GHOSE
May 5, 1947
PURSHOTAM LAL Vs. PIYARE LAL
November 20, 1947
PURSOTTIM CHOUBEY Vs. RAJPATI KUER
December 2, 1947
PURUSOTTAM LAL SAROGI Vs. MTHAWI BAI
April 2, 1947
PUSHKAR PRASAD Vs. SURAJ PRASAD MAHAJAN
December 5, 1947
R KRISHNAMOORTHY IYER Vs. RNATARAJA IYER
April 15, 1947
R M A R A ADAIKAPPA CHETTIAR Vs. R CHANDRASEKHARA THEVAR
July 29, 1947
R M K M C MUTHUKARUPPAN CHETTIAR Vs. SINNAPPA GOUNDAN
March 28, 1947
R M N N NAGAPPA CHETTIAR Vs. TROJAN AND COMPANY
December 1, 1947
R M P R M M SUBRAMANIAM CHETTIAR Vs. NAVANEETHAKRISHNA MARUDAPPA THEVAN
March 19, 1947
R M Y R M PALANIAPPA CHETTIAR Vs. BOMBAY LIFE ASSURANCE CO LTDTHROUGH ITS SECRETARY
August 13, 1947
R RAMASWAMI CHETTIAR Vs. SRIPERUMBUDUR MRAMASWAMI PILLAI
December 10, 1947
RABINDRA MANDAL Vs. CKNAG AND SONS LTD
April 2, 1947
RACHAPUDI RANGA RAO Vs. BALABHADRAPATRUNI SUBBA RAO
August 22, 1947
RACHPAL MAHARAJ Vs. BHAGWANDAS DARUKA
March 11, 1947
RAGHUBANS KUMARI JU DEO Vs. RAGHURAJ SINGH
May 8, 1947
RAGHUBAR SINGH Vs. EMPEROR
December 3, 1947
RAGHUNANDAN SINGH Vs. SMSOUBHAGUA SUNDARI DEVI
September 15, 1947
RAGHUNATH SINGH Vs. NAKI RAM
April 17, 1947
RAGHUNATHDAS MADANGOPAL BHANGADE SHOP Vs. WARLU BABU MARAL
March 28, 1947
RAI KUMAR SINGH Vs. ABHAI KUMAR SINGH
May 8, 1947
RAJA BAHADUR MAJOR RAJA DURGA NARAIN SINGH Vs. COMMISSIONER OF INCOME-TAX, UP AND CP
February 21, 1947
RAJA SURAJPAL SINGH Vs. RAMGATI SINGH
April 1, 1947
RAJARAJESWARI AMMAL Vs. SSANKARANARAYANA AIYAR
March 3, 1947
RAJARAM VITHAL SUTAR Vs. RAMCHANDRA PANDU
April 9, 1947
RAJENDRA NARAIN BHANJ DEO Vs. SRI JANAK KISHORI DEVI
August 13, 1947
RAJENDRA NATH MANNA Vs. JOGJIBAN HANSDA
April 17, 1947
RAJESHWAR MISSER Vs. SUKHDEO MISSIR
March 12, 1947
RALEIGH INVESTMENT CO LTD Vs. GOVERNOR-GENERAL IN COUNCIL
February 19, 1947
RALEIGH INVESTMENT COMPANY LIMITED Vs. GOVERNOR-GENERAL IN COUNCIL
February 11, 1947
RAM BAKSH Vs. MTRAJESHWARI KUNWAR
November 26, 1947
RAM BRICHHA MISIR Vs. EMPEROR
August 1, 1947
RAM CHARAN Vs. RAMADHAR
November 7, 1947
RAM DIN Vs. EMPEROR
July 23, 1947
RAM KESHWAR MAHTON Vs. HARI CHARAN MAHTON
March 21, 1947
RAM KRIPAL Vs. SHRI KRISHNA DEO PRATAP SINGH
August 5, 1947
RAM NARAIN Vs. SHRI RAM LACHMAN JANKI BHARAT SATRUGHAN HANUMANJI
July 25, 1947
RAM PARGAS Vs. EMPEROR
September 2, 1947
RAM RANBIJAYA PRASAD SINGH Vs. SUKAR AHIR
January 14, 1947
RAM RATAN MUDHARA Vs. DEBENDRA PROSAD ROY
March 19, 1947
RAM SAIYA Vs. EMPEROR
September 3, 1947
RAM SARUP Vs. EMPEROR
September 2, 1947
RAM SEWAK LAL Vs. BASHIST
September 25, 1947
RAM SUP SINGH Vs. KALAP NATH SINGH
February 18, 1947
RAMA ASRA Vs. OFFICIAL RECEIVER OF SOUTH KANARA
September 3, 1947
RAMAKRISHNA AYYAR DHARMAM BY ITS HEREDITARY TRUSTEE, RAMAKRISHNA AYYAR Vs. UMAR SALAI MUHAMMAD SAIT
November 26, 1947
RAMALINGAM ALIAS KARUPPANNA KOUNDAR Vs. PERIA KALI GOUNDAN
March 6, 1947
RAMAPPAYYA Vs. SUBBAMMA
September 4, 1947
RAMARATHNAM Vs. CORPORATION OF MADRAS BY ITS LICENCE INSPECTOR, MAHOMED SAFIULLAH
November 13, 1947
RAMASWAMI REDDI Vs. DEIVASIGAMANI PILLAI
March 3, 1947
RAMASWAMY TEVAR Vs. CHINNIAH TEVAR
March 4, 1947
RAMAUTAR DUBEY Vs. RAMBRICH SINGH
January 30, 1947
RAMDAS PANDEY Vs. NAGENDRA NATH
April 24, 1947
RAMJI LAL Vs. PITAM CHAND
November 4, 1947
RAMKISHORE Vs. EMPEROR
July 18, 1947
RAMKRISHNA BALWANT SHINDIKAR Vs. SATWA KONDO LAHANU
October 26, 1947
RAMLAKHAN PANDEY Vs. DIGBIJAY NARAIN SINGH
March 14, 1947
RAMLAL SAHU Vs. MTRAMIA
March 28, 1947
RAMNATH BALIBHADRA Vs. SUNDARABAI W/O. SITARAM
August 19, 1947
RAMNATH SHEONARAYAN Vs. SONAJI KRISHNAJI
September 23, 1947
RAMPALSINGH Vs. EMPEROR
February 10, 1947
RAMRANBIJAYA PRASAD SINGH Vs. RAM KAWAL UPADHYA
November 19, 1947
RAMRAS MAHTON Vs. KING
August 20, 1947
RAMSASHI MONDAL Vs. NIRODE BARANI DASI
December 11, 1947
RAMUDAR SINGH Vs. RAMSURAT SINGH
April 3, 1947
RAMZAN ALI Vs. MTSATUL BIBI
May 8, 1947
RANGUBAI W/O. KISAN Vs. GOVIND LAXMAN
December 9, 1947
RANI MUNIA Vs. SURENDRA BIKRAM SINGH
July 21, 1947
RAO BHIMSINGH Vs. SHERSINGH
July 17, 1947
RAO SAHIB SRIMAN MUDUMBI VENKATA RANGA ANAHARACHARIAR Vs. SRI MANYAM KANAKAYYA ZAMINDAR GARU
November 21, 1947
RECEIVER Vs. MUTTANGI BUCHIRAMAYYA
March 13, 1947
REGISTRAR CO-OPERATIVE SOCIETIES Vs. RAGHUBIR RAM
September 11, 1947
REKHABCHAND SAROGI & Vs. COMMISSIONER OF INCOME-TAX, BIHAR & ORISSA
September 19, 1947
RISHABKUMAR MOHANLAL Vs. SINGAI MOTILAL KASTURCHAND
October 3, 1947
RODYA CHANDU Vs. MT. SARU W/O. TUKARAM MARATHE
October 30, 1947
ROHINI KUMAR ROY Vs. UDAY CHAND MAHATAB
April 30, 1947
RUKHADU PARBATSINGH Vs. KRISHNARAO KALURAM
April 7, 1947
RUSTPROOF METAL WINDOW CO LTD Vs. INLAND REVENUE COMMISSIONERS
July 31, 1947
S A R CHINNAN CHETTIAR Vs. ESTATE MANAGER
November 21, 1947
S C MAZUMDAR, RECEIVER Vs. COMMROF INCOME-TAX
August 29, 1947
S C MAZUMDAR, RECEIVER TRIGUNAIT BROTHERS ESTATE Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
August 29, 1947
S K DALIL Vs. RADHA NATH PAL
January 8, 1947
S K RAMASWAMI GOUNDAN Vs. SNPSUBBARAYA GOUNDAN
December 4, 1947
S KOMARAPPA GOUNDAN Vs. SRAMASWAMY GOUNDAN
March 26, 1947
S M AR M ARUNACHALAM CHETTIAR ALIAS VEERAPPA CHETTIAR Vs. MSTTHANNEERMALAYAN CHETTIAR
January 16, 1947
S RAMA IYER Vs. KVNATARAJA IYER
November 28, 1947
S SRIRANGA NACHARAMMA Vs. RAO BAHADUR NADAMUNI CHETTY
July 14, 1947
S SUBBA RAO Vs. MANGAVALLI VENKATASESHACHARLU
November 14, 1947
SACHINDRA MOHAN SEN ROY Vs. EMPEROR
December 4, 1947
SACHINDRA NATH KOLYA Vs. PROBODH CHANDRA SARKAR
July 4, 1947
SADASHEORAO GOVINDRAO HARSHEY Vs. LAXMICHAND GULABCHAND
December 15, 1947
SADASIVA BABU Vs. KASINATH TRUST FUNDS
September 19, 1947
SADEI SAHU Vs. CHANDRAMANI DEI
February 17, 1947
SADEK MAHAMMAD AHMAD HASAN Vs. JYOTISH CHANDRA PANDIT
May 23, 1947
SADHAN KUMAR BHATTACHERJEE Vs. SUNIL KUMAR BHATTACHERJEE
July 7, 1947
SAHDEO ROY Vs. EMPEROR
March 12, 1947
SAHEBRAO BAJIRAO Vs. SURYABHAN ZIBLAJI
October 21, 1947
SAHUL HAMEED ROWTHER Vs. KCPMOHIDEEN PICHAI
December 11, 1947
SAILENDRA KUMAR ROY Vs. BANK OF CALCUTTA, LTD
May 26, 1947
SAKAL NARAIN PANDEY Vs. JAGESHWAR NATH PANDEY
October 14, 1947
SAKHAMURI PERAYA Vs. NIMMARAJU KONDAYYA
November 28, 1947
SALEBHAI KADARALI Vs. EMPEROR
December 24, 1947
SALET SINGH Vs. BALI SINGH
June 25, 1947
SALIHUDDIN AHMAD Vs. MOHIUDDIN AHMAD
August 8, 1947
SANKALCHAND KUBERDAS JINGAR Vs. JOITARAM RANCHHOD KUMBHAR
December 12, 1947
SANKARALINGAM PILLAI Vs. THENPALANIYANDAVAR TEMPLE, THROUGH ITS TRUSTEE, RVELLAYYAM PILLAI
April 17, 1947
SANT RAM Vs. ATMA SINGH
November 11, 1947
SANTI LAL MEHTA Vs. EMPEROR
February 24, 1947
SARAN SINGH Vs. DWARKA NAIH
May 21, 1947
SARDARNI CHANAN KAUR Vs. MOHAN LAL GOELA
October 28, 1947
SATKARI GHOSE Vs. RAM LAKSHMAN DUTTA
April 30, 1947
SAUKHI GOPE Vs. UCHIT RAI
April 8, 1947
SEWAKRAM CHANDRIDUTT Vs. NAKCHHED MADHORAM
September 25, 1947
SHA JETMULL GANMUL Vs. CHARTERED BANK OF INDIA
July 15, 1947
SHADI RAM Vs. RAM KISHEN
December 1, 1947
SHAH BANMUL SOANMUL Vs. SHAH HARAKCHAND ROOPCHAND
November 13, 1947
SHAMRAO DEORAO MARATHE Vs. EMPEROR
February 12, 1947
SHAMSUDDIN Vs. EMPEROR
July 14, 1947
SHANKER RAO MOLHARRAO Vs. KALYANJI BHAI VITHALDAS
January 3, 1947
SHANMUGHA MUDALIAR Vs. PVRATHINA MUDALIAR
July 7, 1947
SHANTARAM ABASAHEB POWAR Vs. KERU KRISHNA KOLI
July 30, 1947
SHEO BALAK DUSADH Vs. EMPEROR
August 13, 1947
SHEO PRATAP SINGH Vs. TRIBENI TEWARI
October 10, 1947
SHEO RAM Vs. EMPEROR
September 3, 1947
SHEOBHAJAN SINGH Vs. MANIK CHAND SAHU
January 7, 1947
SHEOKUMAR TEWARI Vs. CENTRAL CO-OPERATIVE BANK DINAPUR
March 19, 1947
SHEOLAL RAMLALJI Vs. BALKRISHNA NANAKRAMJI
November 25, 1947
SHEONARAYAN HARLAL MAHESHWARI Vs. KANHAIYALAL DEVIDIN
January 31, 1947
SHEOSHANKARPRASAD Vs. MAHABIR PRASAD
August 27, 1947
SHERBANUBAI JAFFERBHOY Vs. HOOSEINBHOY ABDOOLABHOY
September 24, 1947
SHIRINBAI N J DADY Vs. COMMISSIONER OF INCOME TAX
March 6, 1947
SHIVESHWAR PRASAD Vs. PARMESHWAR PRASAD CHAUDHRY
November 20, 1947
SHOP BAKSARAM RODMAL Vs. FIRM JASROOP SHRINATH
March 27, 1947
SHREE RAMCHANDRA SWAMI DEOSTHAN RAMPAILI Vs. YADORAO RAMCHANDRAO BHOGORE
September 9, 1947
SHYAM SUNDAR HALWASIYA Vs. JODHRAJ HALWASIYA
November 19, 1947
SHYAMLAL MARWARI Vs. MIRTUNJAY MANDAL
March 20, 1947
SHYAMRAO KRISHNARAO Vs. EMPEROR
January 9, 1947
SHYAMSUNDER KUER Vs. MATHURA PRASAD SEN
August 22, 1947
SINGANAMALLA KRISHNAMURTHY ALIAS YELLA KRISHNAMURTHY Vs. YELLA VENKATARAMANAPPA
April 15, 1947
SIR KAMESHWAR SINGH Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
January 10, 1947
SIR MOHAMMAD AKBAR KHAN Vs. MUSAMMAT MOTAL
July 29, 1947
SITALPRASAD KALKA PRASAD Vs. SUKYA
October 14, 1947
SITLA BUX SINGH Vs. MAHABIR SINGH
November 3, 1947
SIVALINGA THEVAR Vs. SRINIVASA MUDALIAR
September 3, 1947
SM AKHOY KUMARI DEBI Vs. CHAND MODDIN MONDAL
November 27, 1947
SM BHADU DASI W/O GOLOK BEHARI DUTT Vs. GOKUL CHANDRA DAW
December 4, 1947
SM JADUPRAVA MITRA Vs. RAI BATO BEHARI
August 29, 1947
SM PARUL BALA GHOSH Vs. SAROJ KUMAR GOSWAMI
April 25, 1947
SM PATTA KUMARI BIBI Vs. NIRMAL KUMAR SINHA
January 14, 1947
SM RAJABALA Vs. SMSUKUMARI DEBI W/O GURUPADA HALDAR
January 13, 1947
SM SAFURA BIBI Vs. ISOB BEPARI
April 24, 1947
SM SUHASHINI DAS W/O SURENDRA NATH DAS Vs. MAHENDRA KUMAR BOSE
May 13, 1947
SM. SARJUBAI W/O. GHASIRAM Vs. CO-OPERATIVE SOCIETY
August 25, 1947
SOHAN SINGH Vs. GOVERNOR-GENERAL IN COUNCIL
June 17, 1947
SOMASHEKHAR SWAMI Vs. BAPUSAHEB NARAYANRAO PATIL
February 6, 1947
SOMASUNDARA MUDALI Vs. THIRUPPATHURAN ALIAS NAGAPPA MUDALI
September 10, 1947
SOVA CHAND BOTHRA Vs. EMPEROR
October 9, 1947
SREEMANTHU RAJAH Y S R PRASAD, ZAMINDAR OF DEVAKOTA Vs. KOLLI RAMASWAMY
September 10, 1947
SRI K M N N SWAMINATHAN CHETTIAR Vs. COMMISSIONER OF INCOME- TAX
April 21, 1947
SRI RAM Vs. EMPEROR
May 8, 1947
SRI RAMA VILAS SERVICE, LIMITED Vs. ROAD TRAFFIC BOARD BY ITS SECRETARY
November 19, 1947
SRI SRI SATYABHIGNA THEERTHASWAMY VARU OF UTTARADI MUTT BY ALUR MARKAPURAM SRINIVASACHARYULU Vs. MUNDRU NARASAYYA
April 25, 1947
SRIDHAR ACHARI Vs. EMPEROR
October 6, 1947
SRINIVAS MALL BAIROLIYA Vs. EMPEROR
April 28, 1947
SRIPADA VENKATA JAGANNADHARAO Vs. KANNEPALLI VENKATACHALAMAYYA SASTRY
September 5, 1947
SUBBAMMAL Vs. ALAMELU AMMAL
September 5, 1947
SUBBAPPA MALLAPPA HUBALLI Vs. PLBONNI
February 21, 1947
SUBBIAH PILLAI ALIAS S S M SUBRAMANIA PILLAI Vs. SANKARAPANDIAM PILLAI
December 18, 1947
SUBHAN ALI Vs. MTMAKHDOMULNISSA
January 2, 1947
SUJANSING AJITSING MOHOTA Vs. RAMCHANDRARAO KRISHNARAO SINGAROO
July 29, 1947
SUKUMAR BOSE Vs. EMPEROR
January 9, 1947
SUNDAR SINGH Vs. LACHHMAN SINGH
November 18, 1947
SUNDER SINGH Vs. FAQIR CHAND
November 27, 1947
SUNDERLAL RAMDIYAL Vs. S. S. LAXMANPRASAD
November 4, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. KALOO KHAN
May 23, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MULTANCHAND
January 24, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. DEWILSONE
May 27, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. MAKHAN CHANDRA ROY
January 21, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. SONA MIA
January 10, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. FATE CHAND BAID
January 10, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. AMARI (CHARAN) TIKADAR
January 14, 1947
SUPERINTENDENT AND REMEMBRANCER OF LEGAL AFFAIRS Vs. EAST INDIA ELECTRIC AND TRACTION CO LTD
December 12, 1947
SURISETTI SATYANARAYANAMURTHY Vs. RAJANALA GOPALARAO NAIDU
January 16, 1947
SURYAMOHAN THAKUR Vs. ARJUN RAI
April 24, 1947
SURYANARAYANAMURTHI Vs. SURAMMA
May 20, 1947
SWADESHI BIMA CO LTD Vs. BSHIV CHARAN DAS
October 17, 1947
SWAROOP SINGH Vs. EMPEROR
August 20, 1947
SYED AHAMMAD Vs. MAKKU MIA
May 6, 1947
SYEDAMIAN SAHIB Vs. JANAKI AMMAL
September 19, 1947
T M P DEVASENAMBAL AMMAL Vs. BOARD OF COMMISSIONERS FOR THE HINDU RELIGIOUS ENDOWMENTS BOARD
March 25, 1947
T M RAMAKRISHNAN CHETTIAR ALIAS MANNAR KRISHNAN CHETTIAR Vs. GRADHAKRISHNAN CHETTIAR
March 12, 1947
T N V KAILASA THEVAR Vs. VRAMASWAMI AYYANGAR
December 12, 1947
TADEPALLE VENKATASASTRI Vs. PARICHI UMAMAHESWARA VENKATA JAGANNADHA RAO
July 8, 1947
TALCHAR SABAI GRASS TRADING COMPANY LTD Vs. COMMISSIONER OF INCOME-TAX, BIHAR AND ORISSA
September 10, 1947
TARACHAND JAGANNATH Vs. MT. TAIBAI
October 7, 1947
TARAK NATH SAHA Vs. RAJANI KANTA SAHA
December 10, 1947
TELIKICHERLA KANDALA SRIMANNARAYANA CHARYULU Vs. KOYAL KANDADAI BHAVANACHARYULU ALIAS MODALIANDAN SWAMULUVARU (DECEASED)
August 29, 1947
THAMMANA GANGARAJU CHETTY Vs. PABBICHETTY BHIMALINGAM
April 11, 1947
THANDARAM S/O. MANWA Vs. KASHIPRASAD
October 31, 1947
THANGATHAMMAL Vs. PUGALUMPERUMAL PILLAI
April 8, 1947
THANSINGH TIKARAM POWER Vs. BHAULAL LODHI
March 4, 1947
THIAGARAJA BHAGAVATHAR Vs. EMPEROR
March 27, 1947
THUMALA AYYALUREDDI Vs. THUMATI MALLAREDDI
November 10, 1947
THUMMALAPALLI VISWANADHAM Vs. SOKALACHAND CHUNNILAL
February 21, 1947
TIMBRELL (H M INSPECTOR OF TAXES) Vs. LORD ALDENHAMS EXECUTORS
March 6, 1947
TIRUMALAI TIRUPATI DEVASTHANAMS COMMITTEE, REPRESENTED BY ITS COMMISSIONER, SRI A JAYARAM NAIDU Vs. NCHENGAMA NAIDU
March 19, 1947
TOTA RAM Vs. EMPEROR
August 4, 1947
TRIMBAK RAOJI Vs. LANKARAN
December 29, 1947
TUKARAM S/O. KHETARI Vs. LAXMAN S/O. MAHAROO
December 3, 1947
TULSIRAM RAMDAYAL Vs. BADRIPRASAD AND JANKIPRASAD
August 26, 1947
TULSIRAM SHRIKISAN MARWADI Vs. ZABOO BHIMA SHANKAR
October 8, 1947
U P GOVERMENT Vs. REDHEY LAL
September 11, 1947
UMAPADA PRAMANIK Vs. KHITISH CHANDRA PRAMANIK
May 19, 1947
UMRAO SINGH Vs. KUNWAR MAN SINGH
December 17, 1947
UNITED BROKERS Vs. ALAGAPPA CORPORATION BY SOLE PROPRIETORDRSIR RMALAGAPPA CHETTIAR
December 2, 1947
UPENDRA LAL Vs. BIRENDRA LAL DAS
May 14, 1947
UPPALAPATI VENKATARATNAM Vs. UPPALAPATI APPARAO
February 25, 1947
UPPER INDIA CHAMBER OF COMMERCE Vs. COMMISSIONER OF INCOME- TAX
February 20, 1947
UPPER INDIA CHAMBER OF COMMERCE CAWNPORE Vs. COMMISSIONER OF INCOME-TAX, CP& UP
February 20, 1947
USHA DURGAPARSAD BAKHALE Vs. COMMISSIONER OF POLICE
November 20, 1947
UTTAMRAO SHRIPAT BHUTEKAR Vs. ASRU HANWANTA BHUTEKAR
October 10, 1947
V BARNARD Vs. MRSAVERIL MAY TRESSLOR BARNARD
April 16, 1947
V C A R AMNAMALAI CHETTIAR Vs. M N M M RAMANATHAN CHETTIAR
March 5, 1947
V RM A S CHOCKALINGAM CHETTIAR Vs. ASPSKRKARUPPAN CHETTIAR
August 8, 1947
V SEETHARAMA CHETTIAR Vs. TRMUTHUKRISHNA CHETTIAR
September 10, 1947
V SUBRAMANIA AIYAR Vs. SCANNASAMI IYER
February 3, 1947
V T ELAYA PILLAI Vs. AMMUHAMMAD IBRAHIM SAHIB
September 4, 1947
VADREVU VENKATARATNAM Vs. RAJAH SAHEB MEHARBAN I DOSTAN, SRI RAJAH RAVU VENKATA KUMARA MAHIPATHI SURYA RAO BAHADUR SARDAR GARU, MAHARAJAH OF PITHAPURAM
August 14, 1947
VAI KM VAYYAPURI VATHIAR Vs. RSOMIANARAYANA IYENGAR
December 11, 1947
VAMAN VASUDEO CHITALEY Vs. RAGHUNATH GANESH THAKAR
November 27, 1947
VANGAYIL MADHAVAN NAYANAR Vs. VPARAMESWARA AYYAR
September 15, 1947
VANNAPPAN SERVAI Vs. SINNATHAYEE AMMAL
November 28, 1947
VARADARAJA CHETTIAR Vs. SWAMI MAISTRY
April 10, 1947
VASUDEO GANESH KULKARNI Vs. VISHWANATH SHRIPAD KULKARNI
January 1, 1947
VATHYAM BALARAMA SASTRI Vs. VAVILALA VASUDEVA SASTRI
July 30, 1947
VELICHETI SATYANARAYANA Vs. KOPPAKA VENKATARAMAYYA (MINOR) REPRESENTED BY FATHER AND GUARDIAN SATYAM
February 7, 1947
VELJI SHIVJI Vs. MATHURADAS HARIDAS
March 17, 1947
VELLAYAN CHETTIAR Vs. GOVERNMENT OF THE PROVINCE OF MADRAS
July 2, 1947
VEMANA RAMACHANDRAYYA NAIDU Vs. ABDUL KADAR CHISTHI
March 24, 1947
VINKAR MANDAL, BASIM Vs. NARAYANRAO GOPALRAO DABHADE
December 29, 1947
VITHALJI MADHAVJI Vs. COMMISSIONER OF INCOME-TAX
November 10, 1947
VITHOBA Vs. DHANAJI
January 17, 1947
VITHOBA CHIMANJI BANGDE Vs. MAHADEO KESHEORAO MEGHE
September 30, 1947
W JAYARAGHAVAN Vs. LEO FILMS
November 28, 1947
WASANT SHRIPAT DESHPANDE Vs. G. M. KHANDEKAR
September 15, 1947
WASUDEO KESHAO KHANDELKAR Vs. DEVIDAS GOVINDRAO GANORKAR
October 14, 1947
WESTERN INDIA OIL DISTRIBUTING CO LTD THROUGH ITS LOCAL AGENT Vs. VKRATHNASABAPATHY
March 14, 1947
WILLIAM ROGER FERNANDEZ Vs. EMPEROR
October 7, 1947
Y L PAUL Vs. GCJOSEPH
December 19, 1947
YAMUJALA MANGAMMA Vs. KALYANAPU APPADU
April 25, 1947
YANGALASETTI THIRUPATHAIAH Vs. KOPALLE MANGAPATHI RAO
December 5, 1947
YELAMANCHILI VENKATADRI Vs. VEDANTAM SESHACHARYULU
January 24, 1947
YELLA THIPPANNA Vs. YELLA VENKATARAMANAPPA OF UNSOUND MIND BY GUARDIAN, SRI MGURUSWAMY AYYAR, ADVOCATE APPOINTED AS MANAGER
April 15, 1947
ZAFAR MD SARKAR Vs. EMPEROR
January 14, 1947
ZAHIRUDDIN Vs. EMPEROR
February 18, 1947
ZIAUL HASAN Vs. MTRUQUYIA BEGUM
July 29, 1947
ZIMALI W/O. MAHADEO Vs. WASUDEO TRIMBAK SAHASRABUDHE
July 21, 1947
ZINGGA MOHAN DHIWAR Vs. RAMCHANDRA SAKHARAM
March 17, 1947
ZINGU DEORAO UMALE Vs. MAHADEO PARASHRAMJI
October 6, 1947