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Case Index
Title
Date
AFTAB RAI Vs. COLLECTOR AND ANR
May 28, 1947
AHMAD KHAN AND ORS Vs. EMPEROR
March 14, 1947
B GHULAM QADIR Vs. BULAQI MAL AND SONS
December 19, 1947
BHARAT INSURANCE CO LTD Vs. SM LAKSHMI DEVI AND ORS
January 6, 1947
BHOLA NATH AGGARWAL AND ANR Vs. THE EMPIRE OF INDIA LIFE ASSURANCE CO LTD
February 24, 1947
BOOTA RAM Vs. BAGGA SINGH AND ANR
April 16, 1947
BRIJ LAL Vs. MT MAULI AND ORS
February 20, 1947
CH MOHD AFZAL Vs. MT SARDAR BEGUM AND ORS
October 13, 1947
DALIP SINGH Vs. DONGAR MAL SHIB LAL
March 5, 1947
DINA NATH BALIK RAM Vs. EMPEROR
April 28, 1947
EMPEROR Vs. ANWAR ALI S/O DIN MOHD
April 11, 1947
EMPEROR Vs. KISHORI LAL
April 15, 1947
FAIZ AHMAD FAIZ, EDITOR, PAKISTAN TIMES Vs. EMPEROR
June 16, 1947
FATEH MOHAMMAD AND ANR Vs. FATEH MOHAMMAD AND ORS
February 11, 1947
FATEH MOHD Vs. CHIRAGH DIN
April 3, 1947
FATEH MOHD Vs. EMPEROR
July 7, 1947
FAZAL ELAHI Vs. DIWAN CHAND
May 9, 1947
FAZAL HAQ AND ORS Vs. MT SAID NUR AND ORS
April 23, 1947
FELIX EDWARD GEYER Vs. M M GEYER AND ANR
February 21, 1947
GANPAT RAI Vs. EMPEROR
March 3, 1947
GURDEV SINGH S/O PAKHAR SINGH AND ORS Vs. EMPEROR
January 9, 1947
HANUMAN CHAMBER OF COMMERCE LTD Vs. JASSA RAM HIRA NAND
March 5, 1947
IN RE: JANG-I-AZADI Vs. STATE
March 3, 1947
IN RE: MR RAM LAL ANAND, ADVOCATE Vs. STATE
April 25, 1947
IN RE: NAWA-I-WAQAT, DAILY (URDU); ABDUL HAMID, PUBLISHER OF NAWA-I-WAQAT Vs. EMPEROR
January 31, 1947
IN RE: NORTHERN AIRWAYS LTD Vs. STATE
April 16, 1947
IN RE: WAHID BUS AND MAILSI TRANSPORT CO LTD; F NARANKARI MOTOR CO Vs. THE WAHID BUS AND MAILSI TRANSPORT CO
February 25, 1947
JAMAL DIN Vs. MOHAMMAD ASLAM
April 29, 1947
JAWAHAR ALI Vs. RAM DITTA MAL AND ANR
February 20, 1947
KISHAN CHAND Vs. DIVISIONAL SUPDT, LAHORE, DVN, NORTH WESTERN RAILWAY
May 12, 1947
KULDIP RAJ AND ORS Vs. DISTRICT BOARD AND ANR
March 26, 1947
KUMAR BROTHERS Vs. THE GOVERNOR-GENERAL IN COUNCIL
February 26, 1947
KUNDAN LAL AND ORS Vs. EMPEROR
May 1, 1947
LAL KHAN S/O REHMAN AND ORS Vs. EMPEROR
April 30, 1947
MAHASHAYA KRISHNA Vs. MT MAYA DEVI AND ORS
March 20, 1947
MEHAR SINGH Vs. MUNICIPAL COMMITTEE
May 26, 1947
MOHAMMAD WAZIR Vs. CHAUDHARI JAHANGIRI MAL AND ORS
December 16, 1947
MOHAMMADA AND ORS Vs. EMPEROR
February 7, 1947
MT BACHINT KAUR Vs. KARAM CHAND
June 18, 1947
MT BARKAT BIBI AND ORS Vs. FATEH ALI (MINOR) THROUGH MOHD ALI AND ORS
November 26, 1947
MT NATHO Vs. MT HADAYAT BEGUM AND ORS
October 13, 1947
MT SHIAMUM Vs. MT JASODHAN AND ORS
June 9, 1947
MUKAND LAL AND ANR Vs. TARA CHAND AND ORS
January 6, 1947
MUNICIPAL COMMITTEE Vs. DHANPAT RAJ
May 2, 1947
MUNSHI RAM Vs. UDHO RAM AND ANR
March 28, 1947
NASIR-UD-DIN SHAH Vs. MT AMATUL MUGHNI BEGUM
January 31, 1947
NIZAM DIN ROSHAN AND ORS Vs. EMPEROR
January 6, 1947
PAKHAR SINGH Vs. EMPEROR
April 16, 1947
PARBHU Vs. SHAMSUD DIN AND ANR
May 14, 1947
RAGZAN CHHODOP Vs. EMPEROR
February 3, 1947
RAHMAT AND ORS Vs. SARDARA
May 7, 1947
RAJA Vs. MEHR DIN
June 10, 1947
RANJHA AND ANR Vs. EMPEROR
May 12, 1947
SMALL TOWN COMMITTEE Vs. LAJJE RAM AND ORS
January 23, 1947
SRI RAM S/O THAKAR DAS Vs. BABU RAM WALI RAM
April 18, 1947
SURAJ PARKASH RAM LAL Vs. EMPEROR
June 16, 1947
TEJA SINGH S/O SURDUL SINGH Vs. S KISHAN SINGH S/O S GURDIT SINGH
December 22, 1947
TIRATH SINGH AND ANR Vs. ISHER SINGH
January 14, 1947